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ABHAY KUMAR SHIKHAR CHANDRA Vs. DHANRAJ SURENDRA KUMAR
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January 3, 2025 |
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AJAY PAL SINGH Vs. CANARA BANK
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January 28, 2025 |
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AJMER VIDHYUT VITARAN NIGAM LTD. Vs. MUKESH KUMAR BERWA
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February 28, 2025 |
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AMAN BAID Vs. MAHESH KUMAR SHARMA
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April 16, 2025 |
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AMIT Vs. GANESH RAJ BANSA
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April 29, 2025 |
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ANANDI LAL Vs. STATE OF RAJASTHAN
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February 3, 2025 |
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ANIL PALIWAL Vs. STATE OF RAJASTHAN
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April 1, 2025 |
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ANINDITA BISWAS Vs. NATIONAL LAW UNIVERSITY, JODHPUR
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June 10, 2025 |
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ANITA SHARMA Vs. NANAGRAM
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January 8, 2025 |
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ARCHANA GUPTA Vs. STATE OF RAJASTHAN
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July 9, 2025 |
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ARPIT NARANIWAL Vs. STATE OF RAJASTHAN
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June 3, 2025 |
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ASH KARAN GEEL Vs. UNION OF INDIA
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January 29, 2025 |
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ASHA MANWANI Vs. PAWAN KUMAR
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February 14, 2025 |
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BABU LAL Vs. STATE OF RAJASTHAN
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July 4, 2025 |
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BABY NANDA Vs. STATE OF RAJASTHAN
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February 25, 2025 |
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BAL PHARMA LIMITED Vs. RAJASTHAN CHIKITSA SEWA NIGAM
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May 5, 2025 |
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BALDEV SINGH Vs. STATE OF RAJASTHAN
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March 5, 2025 |
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BHAGWAN SINGH Vs. STATE OF RAJASTHAN
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January 24, 2025 |
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BHAIRAV GRIH NIRMAN SAHAKARI SAMITI LTD Vs. GHASHI JAGANNATH
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January 10, 2025 |
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BHAJAN MEENA Vs. STATE OF RAJASTHAN
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January 7, 2025 |
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BHANWAR LAL Vs. MOTILAL KOGTA
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January 31, 2025 |
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BHAVAL SYNTHETICS (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 4, 2025 |
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BHAWNA YADAV Vs. STATE OF RAJASTHAN
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February 25, 2025 |
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BHEEMSEN Vs. STATE OF RAJASTHAN
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March 17, 2025 |
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BHUPENDRA CHOUDHARY Vs. UNION OF INDIA
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May 8, 2025 |
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CHANDAN SHRI RAM SINGH Vs. ADRINGARAM GUNESHAJI
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February 4, 2025 |
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CHHOTI DEVI Vs. DHANNA
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January 7, 2025 |
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COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT
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April 7, 2025 |
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DALAM CHAND Vs. STATE OF RAJASTHAN
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July 10, 2025 |
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DEEPAK S/O SATYANARAYAN Vs. STATE OF RAJASTHAN
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January 7, 2025 |
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DEVENDRA GEHLOT Vs. STATE OF RAJASTHAN
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June 5, 2025 |
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DHAPA DEVI Vs. KULDEEP SINGH
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March 10, 2025 |
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DHEERAJ SINGH PARMAR Vs. STATE OF RAJASTHAN
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February 14, 2025 |
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DILIP SINGH Vs. STATE OF RAJASTHAN
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June 20, 2025 |
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EKLAVYA TAK Vs. UNION OF INDIA
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February 28, 2025 |
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GANDHI UCCH MADHAYAMIK Vs. R. N. G. E. I. TRIBUNAL
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March 26, 2025 |
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GANESH LAL PARMAR Vs. SECRETARY (ADMN.) JODHPUR VIDYUT VITRAN NIGAM LIMITED
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March 12, 2025 |
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GANESH NARAYAN NAYAK Vs. STATE OF RAJASTHAN
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March 21, 2025 |
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GAS AUTHORITY OF INDIA LIMITED Vs. MAHIMA REAL ESTATE P. LTD
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March 11, 2025 |
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GIRISH CHANDRA CHATURVEDY Vs. CANARA BANK
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January 28, 2025 |
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GOPIRAM AGARWAL Vs. STATE OF RAJASTHAN
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February 27, 2025 |
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GRAIN ENERGY PVT. LTD. Vs. DEPUTY COMMISSIONER
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February 5, 2025 |
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GURDEEP SINGH Vs. STATE OF RAJASHTAN
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January 17, 2025 |
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HARBANS LAL VERMA Vs. UNION OF INDIA
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February 4, 2025 |
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HARI MOHAN DANGAYACH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 30, 2025 |
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HARI PRASAD KAILASH PRAJAPAT Vs. MADHUSUDAN BANGAR
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February 4, 2025 |
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HARISINGH Vs. LEGAL HEIRS OF KESHARSINGH
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March 3, 2025 |
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HERBICIDES INDIA LTD. Vs. ASSISTANT COMMISSIONER
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March 27, 2025 |
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HOME GUARD SAMANVAYA SAMITI Vs. STATE OF RAJASTHAN
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February 28, 2025 |
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HUSSAIN MOHAMMAD Vs. TOLARAM
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May 1, 2025 |
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INDRA Vs. JAGDISH CHANDRA
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April 29, 2025 |
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INDRA DUDI SAHI RAM Vs. STATE OF RAJASTHAN
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April 24, 2025 |
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JASMEL SINGH Vs. SANDEEP SINGH GILL
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March 5, 2025 |
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JASNATH Vs. BHEEK NATH
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March 18, 2025 |
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JODHPUR VIDYUT VITARAN NIGAM LIMITED Vs. SURESH KUMAR
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April 4, 2025 |
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KALU SINGH Vs. STATE
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March 25, 2025 |
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KAMAL MEENA Vs. STATE
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March 26, 2025 |
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KANHAIYA LAL KEER Vs. STATE OF RAJASTHAN
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July 4, 2025 |
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KAPIL RAM Vs. STATE OF RAJASTHAN
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April 24, 2025 |
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KHATU Vs. STATE
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February 13, 2025 |
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KISHAN LAL Vs. BHAJIYA ALIAS VAJERAM
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March 7, 2025 |
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KOMAL KUMAWAT Vs. UNION OF INDIA
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May 28, 2025 |
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KRISHAN GOPAL SHARMA Vs. GENERAL MANAGER, UCO BANK
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June 9, 2025 |
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KUMARI NEELAM Vs. JAI PRAKASH NATANI
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June 18, 2025 |
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KURDA RAM Vs. STATE OF RAJASTHAN
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February 12, 2025 |
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LAL CHAND JINDAL Vs. REGIONAL MANAGER, BANK OF BARODA
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March 19, 2025 |
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LUVLEENA Vs. STATE
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February 20, 2025 |
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M/S. S.A.S. R.K. MARBLE UDHYOG Vs. SHREE PUSTIMARGIYA TRITIYA PEETH-PRANYAS
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January 3, 2025 |
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MADHU KANWAR Vs. STATE OF RAJASTHAN
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February 25, 2025 |
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MAHESHWARI FILLING Vs. STATE OF RAJASTHAN
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February 25, 2025 |
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MANAGEMENT COMMITTEE, BHARATIYA VIDYA BHAVAN Vs. RAMESHWAR LAL MEENA
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March 28, 2025 |
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MANAGING COMMITTEE Vs. MANGI LAL SHARMA
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February 21, 2025 |
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MANAGING COMMITTEE Vs. HEMLATA KHORWAL
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April 8, 2025 |
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MANAGING COMMITTEE, SHRI MAHAVEER SR. SECONDARY SCHOOL Vs. KAILASH CHAND JAT
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February 21, 2025 |
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MANJUSHREE PRAJAPATI Vs. STATE
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January 29, 2025 |
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MEENA Vs. SHANKAR SINGH RANAWAT
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January 30, 2025 |
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MITHU SINGH Vs. STATE OF RAJASTHAN
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April 23, 2025 |
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MOHAMMAD SARIF Vs. STATE OF RAJASTHAN
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April 17, 2025 |
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MUKESH MODI Vs. C.C.E.COMMISSIONERATE JAIPUR-2
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February 21, 2025 |
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MULTIMETALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 19, 2025 |
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NAGAR NIGAM, JODHPUR Vs. RADHESHYAM RANGA
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January 6, 2025 |
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NAND KISHORE Vs. KANYABAI
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May 1, 2025 |
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NARENDRA KUMAR GURJAR Vs. STATE OF RAJASTHAN
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February 14, 2025 |
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NARENDRA KUMAR SONI Vs. STATE OF RAJASTHAN
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January 7, 2025 |
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NATHU LAL JAROLI Vs. STATE WATER RESO.
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January 3, 2025 |
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NIRMAL Vs. STATE OF RAJASTHAN
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April 8, 2025 |
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OMPRAKASH SUNDA Vs. PAWAN KUMAR
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January 3, 2025 |
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P. C. PUROHIT Vs. UNION OF INDIA
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March 20, 2025 |
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PADAM CHAND Vs. L.I.C.
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February 13, 2025 |
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PANKAJ VASITA Vs. STATE OF RAJASTHAN
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March 7, 2025 |
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PARAS MINES AND MINERALS Vs. UNION OF INDIA
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February 13, 2025 |
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PAWAN GAUR Vs. STATE OF RAJASTHAN
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March 7, 2025 |
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PRAMOD KUMAR Vs. STATE OF RAJASTHAN
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June 6, 2025 |
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PRINCIPAL COMMISSIONER OF INCME TAX Vs. ASHOK KUMAR MAHESHWARI
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April 3, 2025 |
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PRITIKA GAHLOT Vs. STATE OF RAJASTHAN
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March 3, 2025 |
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PUKHRAJ PUROHIT Vs. STATE OF RAJASTHAN
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January 8, 2025 |
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PURSHOTTAM SINDHI Vs. STATE
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April 23, 2025 |
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PUSHPA KANWAR Vs. GOMTI DEVI
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March 12, 2025 |
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RAJ KUMAR SHARMA Vs. AMARDEEP KAPOOR SINGH
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April 28, 2025 |
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RAJ MOTORS Vs. RAJKUMAR HUF
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April 9, 2025 |
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RAJANI PRODUCTS Vs. BHAGWAN DAS HARWANI
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March 19, 2025 |
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RAJASTHAN BOARD OF MUSLIM WAQF Vs. NEELKANTH SEWA SANSTHAN
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February 6, 2025 |
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RAJASTHAN MEDICAL SERVICES CORPORATION LTD. Vs. BAL PHARMA LTD.
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May 5, 2025 |
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RAJENDRA SINGH Vs. STATE OF RAJASTHAN
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April 7, 2025 |
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RAJENDRA SINGH SHARMA Vs. GANESH KUMAR
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January 16, 2025 |
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RAJESH SHARMA Vs. STATE OF RAJASTHAN
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February 5, 2025 |
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RAJU LAL NAT Vs. STATE OF RAJASTHAN
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January 9, 2025 |
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RAKESH MITTAL Vs. RESHAM BHATIA
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February 17, 2025 |
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RAM CHANDER Vs. STATE OF RAJASTHAN
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January 23, 2025 |
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RAM SWAROOP Vs. STATE OF RAJASTHAN
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January 22, 2025 |
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RAMESHWAR PRASAD SHARMA Vs. STATE OF RAJASTHAN
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January 10, 2025 |
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RASHMI KHANDELWAL Vs. KANHIYALAL S/O SHRI RAMESH CHAND
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January 16, 2025 |
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REHMAN KHAN Vs. STATE OF RAJASTHAN
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February 7, 2025 |
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ROHIT SHARMA Vs. STATE OF RAJASTHAN
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March 17, 2025 |
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ROSHAN MALWAN Vs. HAZI MAMDU KHAN CAPTAIN SAHEB JHADOD SMRITI TRUST
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March 5, 2025 |
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ROSHAN YADAV Vs. UNION OF INDIA
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July 7, 2025 |
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RUKMA Vs. SAHDEV
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March 6, 2025 |
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SAMAY IRRIGATION PRIVATE LIMITED Vs. UNION OF INDIA
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April 17, 2025 |
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SAMINA BANO Vs. DIRECTOR, ELEMENTARY EDUCATION
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April 3, 2025 |
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SATYA NARAYAN Vs. UNION OF INDIA
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February 19, 2025 |
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SAURENDRA S/O SH. BAJRANG LAL Vs. BHUGANI W/O SH. SURENDRA D/O OM PRAKASH
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March 3, 2025 |
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SEEMA Vs. STATE OF RAJASTHAN
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February 27, 2025 |
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SHALENDRA KUMAR YADAV Vs. STATE OF RAJASTHAN
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January 9, 2025 |
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SHAMA PERVEEN Vs. STATE
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January 3, 2025 |
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SHARVAN CHOUDHARY Vs. STATE OF RAJASTHAN
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May 8, 2025 |
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SHRAWAN KUMAR S/O SH. NAINA RAM Vs. STATE OF RAJASTHAN
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February 6, 2025 |
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SHREE CHATURBHUJ CONSTRUCTION BUILDCOM Vs. UNION OF INDIA
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January 24, 2025 |
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SHREE MADAN ENGINEERING WORKS Vs. MADAN ENGINEERING WORKS
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April 21, 2025 |
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SITA RAM YADAV Vs. STATE OF RAJASTHAN
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March 3, 2025 |
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SOUTH WEST MINIING LTD. Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION
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February 4, 2025 |
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STATE Vs. NAINA RAM
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April 23, 2025 |
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STATE OF RAJASTHAN Vs. KISHAN SINGH
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June 13, 2025 |
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STATE OF RAJASTHAN Vs. JADAWALI WIFE OF SHRI BUDH RAM
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June 16, 2025 |
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STATE OF RAJASTHAN Vs. MADAN LAL
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June 11, 2025 |
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SUBHASH HARISH CHANDRA Vs. STATE OF RAJASTHAN
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March 19, 2025 |
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SUBHASH S/O SHRI KASHIRAM Vs. STATE OF RAJASTHAN
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July 11, 2025 |
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SUGNA BAI Vs. STATE OF RAJASTHAN
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June 4, 2025 |
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SULEMAN Vs. STATE OF RAJASTHAN
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March 6, 2025 |
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SUMAN BISHNOI Vs. STATE OF RAJASTHAN
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February 5, 2025 |
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SUNDER LAL Vs. STATE OF RAJASTHAN
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April 9, 2025 |
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SUNIL KUMAR NAYAK Vs. STATE OF RAJASTHAN
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January 7, 2025 |
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SUNIL S/O MANOHAR LAL SANADHYA Vs. OSTWAL PHOSCHEM (INDIA) LTD
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January 6, 2025 |
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SUO MOTU Vs. UNION OF INDIA
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January 22, 2025 |
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SUPERINTENDENT OF POLICE, JAIPUR CITY Vs. JAI LAL BAIRWA
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July 8, 2025 |
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SURENDRA BISNOI Vs. STATE OF RAJASTHAN
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February 18, 2025 |
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SURESH KUMAR Vs. STATE OF RAJASTHAN
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January 14, 2025 |
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SURESH S/O SHRI SHANKARLAL Vs. STATE OF RAJASTHAN
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February 28, 2025 |
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VIKRAM SINGH INDROI Vs. STATE OF RAJASTHAN
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March 7, 2025 |
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VIMLA DEVI NAGAR Vs. KRISHAN AVTAR NAGAR
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March 10, 2025 |
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VINOD KUMAR Vs. RAJESH KUMAR
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March 6, 2025 |
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VIRENDRA S/O SHRI RAMAVTAR Vs. STATE OF RAJASTHAN
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May 30, 2025 |
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X Vs. STATE OF RAJASTHAN
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January 9, 2025 |
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