A2Z WASTE MANAGEMENT (JAIPUR) LIMITED Vs. JAIPUR MUNICIPAL CORPORATION, JAIPUR LAL KOTHI, TONK ROAD, JAIPUR AND OTHERS
|
May 20, 2016 |
AAMIN S/O SH. ABRU BUX Vs. SMT. SUGRA D/O SH. NOOR MOHAMMED, W/O SH. GULAM HUSSAIN, B/C TELI, R/O TELION KA MOHALLA, WARD NO.6, CHURU, DISTRICT CHURU
|
December 15, 2016 |
AAPU Vs. STATE OF RAJ
|
May 16, 2016 |
AASEEN SON OF SHRI RAHMAT MEO, RESIDENT OF 270, GRAM GODAN, TEHSIL TIJARA, DISTRICT ALWAR (RAJASTHAN) Vs. THE STATE OF RAJASTHAN
|
November 15, 2016 |
ABBOTT HEALTHCARE PRIVATE LTD. Vs. LABOUR COURT, SRIGANGANAGART
|
May 2, 2016 |
ABDUL AZIZ Vs. INDSAIND BANK, THROUGH ADITYA AGRAWAL
|
March 1, 2016 |
ABDUL HAMID Vs. STATE OF RAJASTHAN & ORS.
|
July 11, 2016 |
ABDUL HAMID Vs. STATE OF RAJASTHAN
|
January 25, 2016 |
ABDUL KHALID Vs. RENT TRIBUNAL, JODHPUR AND ORS.
|
April 7, 2016 |
ABDUL WAHEED Vs. THE STATE OF RAJASTHAN
|
October 4, 2016 |
ABHISHEK SONI Vs. SANJEEV SONI
|
March 11, 2016 |
ABHYUTTHANAM SOCIETY Vs. STATE OF RAJASTHAN
|
May 13, 2016 |
ACTO, ANTI EVASION Vs. M/S. KHANDELWAL FOODS PRODUCTS, STATION ROAD, ALWAR. RAJASTHAN TAX BOARD, AJMER
|
October 3, 2016 |
ACTO, ANTI EVASION SECOND, ZONE Vs. M/S. LINING BUKRAM HOUSE, SANGHI LANE, CHAURA RASTA, JAIPUR, THE RAJASTHAN TAX BOARD, AJMER
|
October 5, 2016 |
ACTO, FLYING SQUAD, BHARATPUR Vs. VIKRANT TYRES LIMITED
|
September 15, 2016 |
ACTO, FLYING SQUAD, FIFTH Vs. PINK CITY ENTERPRISES,
|
September 9, 2016 |
ACTO, FLYING SQUAD-VI, RAJASTHAN, JAIPUR Vs. ANIL AGENCIES PVT LTD
|
September 23, 2016 |
ACTO, WARD-III, KEKRI DISTRICT AJMER Vs. RAJPUTANA STEELS
|
September 15, 2016 |
ADINI PICTURES PVT LIMITED Vs. STATE OF RAJASTHAN & ORS
|
August 10, 2016 |
ADINI PICTURES PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2016 |
ADITI BHARTI Vs. OM PRAKASH VISHNOI AND ORS.
|
January 11, 2016 |
AGROTECH FOODS LIMITED Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
September 15, 2016 |
AJAY KUASHIK S/O LALLU PRASAD, AGE ABOUT 50 YEARS, PROPRIETOR M/S. DELHI SWEETS, BAZAAR NO. 01, PATCH AREA, BHILWARA (RAJ.). RESIDENT OF UPSTAIRS OF DELHI SWEETS, BAZAAR NO. 1, PATCH AREA, BHILWARA Vs. STATE OF RAJASTHAN
|
September 21, 2016 |
AJAY KUMAR GUPTA AND ORS. Vs. KHADAK SINGH AND ANR.
|
June 3, 2016 |
AJAY RINWA Vs. STATE OF RAJASTHAN
|
September 19, 2016 |
AJEET SINGH Vs. MOHAMMED SABIR & ORS.
|
June 6, 2016 |
AJEET SINGH S/O SHRI CHIMAN SINGH, AGED ABOUT 48 YEARS RESIDENT OF 22 Vs. STATE OF RAJASTHAN THROUGH P.P.
|
December 16, 2016 |
AJENDRA AGARWAL S/O SHRI G.R.AGARWAL THROUGH G.R. AGARWAL BUILDERS AND DEVELOPERS LIMITED, OFFICE AT AA CLASS CONTRACTOR, PUBLIC WORKS DEPARTMENTS, DEFENCE LAB ROAD, RATANADA, JODHPUR Vs. THE STATE OF RAJASTHAN
|
October 4, 2016 |
AJIT KUMAR JAIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 12, 2016 |
AKASHDEEP PRINTERS AND TRADERS Vs. ORIENTAL BANK OF COMMERCE
|
September 14, 2016 |
AKBAR @ FARUK Vs. STATE OF RAJASTHAN & ANR
|
February 12, 2016 |
AKEEL MOHD. & ANR. Vs. SHABBIR SHAH & ORS.
|
March 30, 2016 |
AKHLAQ HUSSAIN Vs. STATE OF RAJASTHAN
|
May 4, 2016 |
ALADDIN AND ORS. Vs. STATE OF RAJASTHAN
|
February 19, 2016 |
ALKA AGRAWAL Vs. STATE OF RAJASTHAN & OTHERS
|
March 17, 2016 |
ALKA DEVI @ GEETBALA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, RATANGARH & ORS.
|
July 25, 2016 |
ALLA BAX Vs. STATE OF RAJASTHAN
|
January 11, 2016 |
ALLADEEN Vs. STATE OF RAJASTHAN
|
January 22, 2016 |
ALLADIN Vs. STATE OF RAJASTHAN
|
February 22, 2016 |
ALLIED CONSTRUCTION CIVIL CONTRACTOR & FABRICATORS Vs. HINDUSTAN ZINC LIMITED
|
April 5, 2016 |
ALSA RAM MEGHWAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER AND ORS.
|
April 29, 2016 |
AMAN SINGH Vs. SECRETARY (MEDICAL EDUCATION)
|
September 22, 2016 |
AMARCHAND Vs. STATE OF RAJASTHAN
|
June 16, 2016 |
AMARDEEN Vs. STATE
|
September 22, 2016 |
AMARJEET SINGH S/O SHRI JAHANGI RAM Vs. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF LOCAL SELF GOVERNMENT AND URBAN DEVELOPMENT, SECRETARIAT, JAIPUR
|
December 14, 2016 |
AMBA LAL Vs. STATE OF RAJASTHAN
|
August 5, 2016 |
AMI LAL Vs. BOARD OF REVENUE AJMER & ORS
|
August 9, 2016 |
AMILAL S/O SHRI JHABU Vs. STATE OF RAJASTHAN
|
December 5, 2016 |
AMIT DAGAR @ ASHU Vs. STATE OF RAJASTHAN
|
August 8, 2016 |
AMIT GUJRATI & OTHERS Vs. THE STATE OF RAJASTHAN & OTHERS
|
May 19, 2016 |
AMIT KUMAR S/O VIJAY KUMAR Vs. STATE OF RAJASTHAN THROUGH DISTRICT COLLECTOR SRI GANGANAGAR; CHIEF ENGINEER, WATER RESOURCES; SUPERINTENDING ENGINEER, WATER RESOURCES CIRCLE (IRRIGATION); EXECUTIVE ENGINEER, WATER RESOURCES CIRCLE, DISTRICT; ASSISTANT ENGINEER, WATER RESOURCES; MUNICIP
|
September 29, 2016 |
AMRIT LAL & ORS. Vs. HEERA RAM & ANR.
|
May 18, 2016 |
AMRIT PAL @ CHHOTU & ORS. Vs. STATE OF RAJASTHAN
|
July 18, 2016 |
AMRITPAL SINGH S/O SHRI JAGRAJ SINGH BARAR Vs. DISTRICT JUDGE, HANUMANGARH (RAJ.)
|
December 16, 2016 |
ANAND BABU Vs. SEEMA DEVI AND ANR
|
August 16, 2016 |
ANAND PUROHIT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 19, 2016 |
ANAND SINGH S/O LATE SH. SURAJBHAN SINGH Vs. THE REGISTRAR, CO
|
November 24, 2016 |
ANANDILAL LALPURIA Vs. UNION OF INDIA
|
August 12, 2016 |
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
May 23, 2016 |
ANIL @ KHEM CHAND KHATRI Vs. STATE OF RAJASTHAN
|
September 9, 2016 |
ANIL KUMAR Vs. STATE OF RAJASTHAN & ANR.
|
July 6, 2016 |
ANIL KUMAR S/O RAJKUMAR SONI Vs. DEEPCHAND S/O TIKAMCHAND OSWAL
|
October 4, 2016 |
ANISHA BANO Vs. HISAR MOHAMMAD
|
August 10, 2016 |
ANITA Vs. DINESH SANKHALA
|
December 5, 2016 |
ANITA BARETH Vs. RPSC & ORS.
|
September 6, 2016 |
ANITA SINGH Vs. RAGHURAJ SINGH
|
September 12, 2016 |
ANJU Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
|
May 24, 2016 |
ANNANT PAL SINGH, S/O DAULAT SINGH Vs. SUMER SINGH, S/O RAGHUNATH SINGH
|
December 22, 2016 |
ANOOP SINGH SOLANKI Vs. FAMILY COURT NO.1, JAIPUR & ANOTHER
|
May 2, 2016 |
ANSAL PROPERTIES AND INFRASTRUCTURE LIMITED Vs. SMT. JHAMRU W/O LATE SHRI CHANDARAM
|
October 21, 2016 |
ANU VYAS Vs. STATE OF RAJASTHAN
|
January 13, 2016 |
ANUJ Vs. VARSHA & ORS
|
August 29, 2016 |
ANURADHA @ SHIKHA AND ANOTHER Vs. SUNIL KUMAR
|
January 18, 2016 |
APARNA CHOUDHARY Vs. RAJ UNIVERSITY OF HEALTH SCIENCES
|
May 23, 2016 |
APR PROJECTS PVT. LTD. (M/S.) Vs. RAJASTHAN STATE ROAD DEVELOPMENT & CONSTRUCTION CORPORATION LTD., JAIPUR AND ORS.
|
July 12, 2016 |
ARJUN @ FANIA Vs. STATE OF RAJASTHAN
|
August 8, 2016 |
ARJUN KUMAR Vs. STATE OF RAJASTHAN
|
June 10, 2016 |
ARJUN RAM AND ORS. Vs. STATE OF RAJ. AND ORS.
|
January 19, 2016 |
ARJUN SINGH Vs. BAJRANG LAL AND ANR
|
July 5, 2016 |
ARUN PABUWAL Vs. SMT. CAROL J. SEN & OTHERS
|
June 13, 2016 |
ARVIND Vs. STATE OF RAJASTHAN
|
April 25, 2016 |
ARVIND KUMAR UPADHYAY Vs. EXCISE COMMISSIONER AND OTHERS
|
February 17, 2016 |
ARVIND S/O SHRI AMAR SINGH MATORIA Vs. THE STATE OF RAJASTHAN
|
October 3, 2016 |
ASHA Vs. STATE OF RAJASTHAN
|
January 15, 2016 |
ASHA RAM @ ASHU RAM Vs. STATE OF RAJASTHAN
|
September 1, 2016 |
ASHAPURA TRADE AND TRANSPORT PVT LTD Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, THROUGH ITS CHAIRMAN; RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR; EXECUTIVE DIRECTOR (ADMINISTRATION), RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
September 16, 2016 |
ASHOK Vs. STATE OF RAJASTHAN
|
February 26, 2016 |
ASHOK GURJAR S/O SHRI CHAUTH MAL GURJAR Vs. PUNJAB & SIND BANK (A GOVERNMENT OF INDIA UNDERTAKING), THROUGH: SENIOR MANAGER, 91, BHANDARI HOUSE, NEHRU PLACE, NEW DELHI
|
December 19, 2016 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
February 2, 2016 |
ASHOK KUMAR Vs. LEARNED A D J NO 2 CHITTORGARH & ORS
|
August 8, 2016 |
ASHOK KUMAR Vs. PRESIDENT, SUKHADIA CIRCLE, SRI GANGANAGA SHRI GAUSHALA
|
August 4, 2016 |
ASHOK KUMAR Vs. SMT. MAMTA
|
November 23, 2016 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 19, 2016 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
June 17, 2016 |
ASHOK KUMAR KESHWANI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR.
|
January 6, 2016 |
ASHOK KUMAR MEENA Vs. UNION OF INDIA AND ORS.
|
January 7, 2016 |
ASHOK KUMAR MEENA S/O SHRI MOTI LAL MEENA, AGED 41 YEARS, R/O PLOT NO. 17, SARVARI PAV KI BAGICHI, JANTA COLONY, JAIPUR Vs. SARVARI PAV CHELA MAJI SHANAKEAR NATH, R/O SARVARI PAV KI BAGICHI, JANTA COLONY, JAIPUR
|
November 4, 2016 |
ASHOK KUMAR S/O LATE SHRI NARAIN SHARMA, AGE Vs. JUDGE LABOUR COURT CUM INDUSTRIAL TRIBUNAL, AJMER
|
September 7, 2016 |
ASHOK KUMAR S/O SHRI RAJMAL Vs. DHULA RAM S/O SHRI HANSAJI
|
January 4, 2016 |
ASHOK KUMAR SHARMA, S/O SHANTI PRASAD @ CHANDU BY CASTE BRAHMIN RESIDENT OF VILLAGE TEHRA BRAHMIN POLICE STATION UCHCHAIN DISTRICT BHARATPUR Vs. STATE OF RAJASTHAN THROUGH P.P.
|
October 5, 2016 |
ASHOK KUMAR YADAV AND ORS. Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
January 22, 2016 |
ASHWANI KUM Vs. STATE OF RAJASTHAN
|
June 10, 2016 |
ASHWINI SHARMA S/O SHRI HARI SHANKAR SHARMA, BY CASTE BRAHMIN, AGE ABOUT 27 YEARS, R/O HOUSE NO. 430A, KATEWA NAGAR, NEW SANGANER ROAD, TEHSIL AND DISTT. JAIPUR Vs. RASHMI SHARMA W/O ASHWINI SHARMA D/O SHRI MOHAN LAL SHARMA, BY CASTE BRAHMIN, AGE ABOUT 27 YEARS, PRESENTLY RESIDING AT BARODA MEV, LAXMANGARH, DISTT. ALWAR (RAJASTHAN)
|
September 20, 2016 |
ASSISTANT COMMERCIAL TAX OFFICER, FLYING SQUAD-IV, RAJ JAIPUR Vs. P K INDUSTRIES; RAJASTHAN TAX BOARD, AJMER
|
September 26, 2016 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. JAMBU INDUSTRIES KASAR DISTRICT KOTA
|
September 17, 2016 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. J K J & SONS JEWELLERS
|
September 14, 2016 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S EVERLAST BATTERY MANUFACTURING COMPANY
|
September 22, 2016 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. RAM DEEN BHANWAR LAL UPADHYAY
|
January 7, 2016 |
ASSISTANT COMMISSIONER Vs. BHAGWATI BUILDING MATERIAL STORE
|
September 17, 2016 |
ASSISTANT COMMISSIONER, ANTI EVASION, BHARATPUR Vs. GOYAL OIL MILLS
|
September 26, 2016 |
ASSISTANT COMMISSIONER, ANTI-EVASION Vs. P.N. AGARWAL & CO.
|
January 7, 2016 |
ASSISTANT COMMISSIONER, COMMERCIAL TAXES DEPARTMENT Vs. M/S KHANDELWAL DRUG AGENCIES
|
November 25, 2016 |
ASSISTANT ENGINEER (TLCD) SD Vs. SHRI PRAKASH SINGH S/O SHRI MUSADI SINGH, VILLAGE & POST DADA FATEHPUR, VIA KHETRI, DISTRICT, JHUNJHUNU
|
October 26, 2016 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SHRIRAM RAYONS
|
December 2, 2016 |
ASSTT COMMERCIAL TAXES OFFICER Vs. ISHWAR GENERAL STORE
|
September 15, 2016 |
ATAR SINGH Vs. STATE OF RAJASTHAN & ANR.
|
April 4, 2016 |
ATAR SINGH & ORS. Vs. BOARD OF REVENUE & ORS.
|
May 24, 2016 |
ATAUR REHMAN Vs. STATE OF RAJASTHAN & ORS
|
July 13, 2016 |
ATMA RAM @ SURENDER Vs. STATE OF RAJASTHAN
|
June 17, 2016 |
AU FINANCIERS (INDIA) LTD. Vs. STATE OF RAJ. AND ORS.
|
March 17, 2016 |
AUTO CORUS AUTO COMPOUND Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, AJMER; RENU; ORIENTAL INSURANCE COMPANY LTD THROUGH BRANCH MANAGER
|
September 14, 2016 |
AVADHESH SHARMA Vs. STATE OF RAJASTHAN
|
May 6, 2016 |
AVINASH CHANDER Vs. STATE OF RAJASTHAN
|
July 14, 2016 |
AVINASH KUMAR Vs. STATE OF RAJASTHAN
|
September 2, 2016 |
AVTAR SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
May 31, 2016 |
AVTAR SINGH SON OF PYARA SINGH, AGED 58 YEARS, C/O AVTAR ENGINEERING WORKS, VISHAL MOTOR MARKET, TILAK NAGAR CHHAWNI, KOTA (RAJASTHAN) Vs. FARID AHMAD SON OF BANNE KHAN, BY CASTE MUSALMAN, RESIDENT OF VIGYAN NAGAR, KOTA (RAJASTHAN)
|
November 4, 2016 |
AWANTIKA Vs. YOGENDRA KUMAR JAIN
|
September 23, 2016 |
AZIZ AHMED KHAN, S/O SHRI DULAM KHAN, R/O 744, BEHIND IOC OIL DEPOT, CHHAH KUEN KI DHANI SOLAMPUR AJMER. (ACCUSED IN CENTRAL JAIL, AJMER) Vs. STATE OF RAJASTHAN, THROUGH PUBLIC PROSECUTOR
|
December 1, 2016 |
B.L. MEENA Vs. RAJASTHAN HIGH COURT
|
September 9, 2016 |
BABITA DHANKAR D/O EX. HAV. MOOL CHAND DHANKAR (DELECTED) Vs. UNION OF INDIA THROUGH CHIEF ARMY STAFF, SOUTH BLOCK, NEW DELHI
|
December 6, 2016 |
BABITA, W/O PREMCHAND, AGED ABOUT 32 YEARS, ADDRESS: VILL. MASARI, THE. KATHUMAR, DISTT. ALWAR Vs. NIHALDEI, W/O RAJARAM, AGED ABOUT 37 YEARS, ADDRESS: VILL. MASARI, THE. KATHUMAR, DISTT. ALWAR
|
December 6, 2016 |
BABU LAL Vs. KAMAL
|
August 1, 2016 |
BABU LAL Vs. STATE OF RAJASTHAN & ORS.
|
March 30, 2016 |
BABU LAL Vs. UNION OF INDIA
|
April 26, 2016 |
BABU LAL Vs. GANGOO S/O LATE MAHADEV (DECEASED)
|
October 17, 2016 |
BABU LAL BASWAL Vs. M/S. S.N. KAPOOR EXPORTS & OTHERS
|
April 27, 2016 |
BABU LAL JAIN & 2 ORS. Vs. DISTRICT JUDGE, BIKANER
|
April 28, 2016 |
BABU LAL JAIN S/O SHRI BHOM RAJ JAIN Vs. THE DISTRICT JUDGE, BIKANER
|
November 21, 2016 |
BABU RAM AND OTHER Vs. UOI AND OTHERS
|
January 7, 2016 |
BABU RAM; BHERU RAM Vs. STATE OF RAJASTHAN
|
September 14, 2016 |
BABULAL Vs. GHANSHYAMLAL
|
September 1, 2016 |
BACHCHU SINGH SON OF CHIRANJEE, BY CASTE JAT, RESIDENT OF PAHARSAR, TEHSIL NADBAI, DISTRICT BHARATPUR, RAJASTHAN Vs. KAMALDEEP SINGH SON OF GURU CHARAN SINGH, BY CASTE JATT SIKH, RESIDENT OF PAHARSAR, TEHSIL NADBAI, DISTRICT BHARATPUR, RAJASTHAN
|
November 24, 2016 |
BACHHU KHAN Vs. STATE OF RAJASTHAN
|
May 30, 2016 |
BADAM BAI Vs. DEVI LAL VERMA
|
May 23, 2016 |
BADLI AND ANOTHER Vs. VIKRAM SINGH AND ANOTHER
|
March 2, 2016 |
BADRI BAI AND ORS. Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
February 26, 2016 |
BADRI LAL & OTHERS Vs. STATE OF RAJASTHAN
|
April 11, 2016 |
BADRI RAM S/O SHRI FATA RAM Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER
|
November 8, 2016 |
BAGGA SINGH Vs. STATE OF RAJASTHAN
|
June 22, 2016 |
BAGGA SINGH Vs. STATE OF RAJASTHAN
|
September 1, 2016 |
BAJRANG LAL & OTHERS; RAM NARESH GURJAR & OTHERS; VINEET NAGAR & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
August 5, 2016 |
BAJRANG LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
August 22, 2016 |
BAJRANG SINGH Vs. STATE OF RAJASTHAN
|
January 27, 2016 |
BAJRANG SON OF SAHI RAM, BY CASTE AHEER, AGED ABOUT 31 YEARS, RESIDENT OF VILLAGE MANPURA GRAM PANCHAYAT AND POST KALA KHARI, TEHSIL BUHANA, DISTRICT JHUNJHUNU Vs. SHIV RAM ALIAS SHEO RAM SON OF SHRI SULTAN SINGH, RESIDENT OF VILLAGE SAGA, POST KALA KHARI, TEHSIL BUHANA, DISTRICT JHUNJHUNU
|
November 19, 2016 |
BALA BAKSH Vs. MAGAN LAL AND ORS.
|
February 9, 2016 |
BALBIR SINGH Vs. STATE OF RAJASTHAN
|
September 28, 2016 |
BALJEET SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 4, 2016 |
BALKARAN SINGH Vs. STATE OF RAJASTHAN
|
May 30, 2016 |
BALRAM AND OTHERS Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
July 12, 2016 |
BALU RAM SON OF SHRI HAZARI LAL, BY CASTE GURJAR, RESIDENT OF LAXMIPURA, POLICE STATION SADAR BUNDI, DISTRICT BUNDI, RAJASTHAN Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
August 24, 2016 |
BALU SINGH & ANR. Vs. STATE OF RAJASTHAN
|
August 2, 2016 |
BALVINDER SINGH BARAR Vs. SMT. AMAN PREET KAUR AND ORS.
|
February 10, 2016 |
BANA RAM S/O SHRI GURNAMAL SINDHI LOHANA Vs. MOHAN LAL S/O SHRI KESHARI MAL JAIN SINCE DECEASED THROUGH LEGAL REPRESENTATIVE PRAVEEN S/O SHRI MOHAN LAL JAIN, MAL GODAM ROAD, BARMER
|
November 4, 2016 |
BANDHU PUBLIC SENIOR SECONDARY SCHOOL KHATU SHYAMJI Vs. STATE OF RAJASTHAN AND OTHERS
|
August 1, 2016 |
BANNA RAM Vs. STATE OF RAJASTHAN; RAJANI SHARMA; SANDEEP KUMAR
|
September 8, 2016 |
BANSHI JOSHI Vs. UNION OF INDIA
|
February 17, 2016 |
BANSHI LAL Vs. THE STATE OF RAJASTHAN
|
January 12, 2016 |
BANSHI LAL Vs. LRS OF BAGTA RAM & ORS.
|
February 5, 2016 |
BANSHI LAL Vs. KALU RAM & ORS.
|
April 7, 2016 |
BANSWARA SYNTEX LIMITED Vs. UNION OF INDIA
|
December 20, 2016 |
BANSWARA SYNTEX LTD Vs. STATE
|
August 11, 2016 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
September 8, 2016 |
BANWARI LAL KUSHWAHA Vs. STATE OF RAJASTHAN & ORS.
|
June 9, 2016 |
BANWARI LAL SHARMA Vs. STATE OF RAJASTHAN
|
February 19, 2016 |
BARIJORIWALAS ROLLING MILLS P. LTD. Vs. COMMR. OF C. EX. & CUS., JAIPUR
|
April 23, 2016 |
BASANT RAJ MEHTA Vs. STATE OF RAJASTHAN AND ORS.
|
March 1, 2016 |
BASANTI DEVI W/O SHRI BABULAL Vs. SMT. PHULA DEVI MEENA W/O SHRI NANULAL MEENA, BY CASTE MEENA, ADDRESS: BADA GAON BHATIA, SYSIAWAS, VILLAGE PANCHAYAT AND POST AKHEPURA, PANCHAYAT SAMITI AND TEHSIL AMER DISTRICT JAIPUR RAJASTHAN
|
December 13, 2016 |
BASAYE KHAN Vs. STATE OF RAJASTHAN
|
January 4, 2016 |
BAYA BAI W/O RAMCHANDRA JI Vs. SHYAM LAL S/O SHRI PARAS MAL
|
October 17, 2016 |
BEENA @ MEENA SHARMA Vs. STATE OF RAJASTHAN
|
April 26, 2016 |
BEER SINGH Vs. INDIAN OIL CORPORATION AND OTHERS
|
June 3, 2016 |
BEERPAL SINGH S/O LATE SHRI BABU SINGH, AGED ABOUT 75 YEARS, B/C RAJPUT, R/O VILLAGE RAMANI, TEHSIL SECUNDERABAD, DISTRICT BULUNDSHAHAR (U.P.) Vs. THE STATE OF RAJASTHAN, THROUGH PUBLIC PROSECUTOR
|
September 8, 2016 |
BEGA RAM S/O KANA RAM Vs. STATE OF RAJASTHAN
|
August 9, 2016 |
BEGHRAJ S/O PRABHU DAYAL, BY CASTE BRAHAMIN, R/O MOHALLA HOLI TEEBA, TIJARA, ALWAR. Vs. BALVEER SINGH S/O SULTAN SINGH
|
November 8, 2016 |
BELA RAM S/O SHRI JODHA RAM Vs. MOTI RAM S/O SHRI PANNA JI
|
August 11, 2016 |
BHABHUT RAM S/O. SHRI JASARAM JI Vs. RENT APPELLATE TRIBUNAL, PALI
|
September 17, 2016 |
BHAGAWATI GASES LIMITED (BGL) Vs. HINDUSTAN COPPER LIMITED
|
August 19, 2016 |
BHAGE KHAN S/O FIROJ KHAN Vs. THE STATE OF RAJASTHAN
|
November 15, 2016 |
BHAGIRATH Vs. MANOHAR LAL
|
November 16, 2016 |
BHAGIRATH DAS Vs. STATE OF RAJASTHAN
|
May 27, 2016 |
BHAGIRATH RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 26, 2016 |
BHAGIRATH SINGH S/O RAGHUNATH SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION; CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
September 5, 2016 |
BHAGWAN DAS Vs. STATE OF RAJASTHAN
|
May 27, 2016 |
BHAGWAN DASS Vs. PRABANDH KARNI COMMITTEE DIGAMBER JAIN
|
December 16, 2016 |
BHAGWAN MOHTA Vs. RAJVEER SINGH
|
February 12, 2016 |
BHAGWAN SAHAI Vs. UNION OF INDIA
|
July 29, 2016 |
BHAGWAN SAHAI AND ORS. Vs. STATE OF RAJASTHAN
|
January 14, 2016 |
BHAGWAN SAHAI AND ORS. Vs. MANOJ KUMAR AND ORS.
|
May 5, 2016 |
BHAGWAN SAHAI GUPTA Vs. STATE OF RAJASTHAN AND ORS.
|
March 10, 2016 |
BHAGWAN SAHAY & ORS. Vs. GANGURAM & ORS.
|
February 11, 2016 |
BHAGWAN SAHAY MEENA Vs. BHONRI DEVI MEENA
|
April 11, 2016 |
BHAGWAN SINGH & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
May 10, 2016 |
BHAGWAN SINGH. Vs. THE LABOUR COURT AND INDUSTRIAL TRIBUNAL, AJMER & OTHERS
|
March 30, 2016 |
BHAGWANA Vs. KAJOD
|
May 12, 2016 |
BHAGWANA Vs. KAJOD
|
August 30, 2016 |
BHAGWAT SINGH & ANR. Vs. STATE OF RAJASTHAN
|
July 25, 2016 |
BHAIRU RAM @ BHERAM SON OF SHRI BHAGWANA, AGED ABOUT 30 YEARS, RESIDENT OF VILLAGE MANDALI, TEHSIL BANSOOR, DISTRICT ALWAR (RAJ) Vs. GIRDHARI YADA AND ANOTHER SON OF GANESH RAM, RESIDENT OF DHANI RAMUKA WALI, VILLAGE RAJPURA, TEHSIL SHAHPURA, DISTRICT JAIPUR. (RAJ)
|
October 17, 2016 |
BHAIRU SINGH Vs. STATE OF RAJASTHAN
|
September 2, 2016 |
BHALA RAM & ORS. Vs. STATE OF RAJASTHAN
|
May 26, 2016 |
BHALA RAM S/O AMICHAND Vs. STATE OF RAJASTHAN
|
September 12, 2016 |
BHALLA Vs. STATE OF RAJASTHAN
|
March 9, 2016 |
BHAMBRI DEVI Vs. MANJU SHARMA & ANOTHER
|
May 13, 2016 |
BHANU PRATAP SINGH Vs. STATE OF RAJASTHAN
|
December 7, 2016 |
BHANWAR DEVENDRA SINGH Vs. M/S. MEENAKSHI PROJECTS LTD. AND ORS.
|
July 11, 2016 |
BHANWAR LAL Vs. LAL KHAN
|
April 27, 2016 |
BHANWAR LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
January 18, 2016 |
BHANWAR LAL Vs. STATE OF RAJASTHAN & ORS.
|
July 25, 2016 |
BHANWAR LAL @ BHANWARA RAM Vs. STATE OF RAJASTHAN
|
February 24, 2016 |
BHANWAR LAL JAT & OR Vs. STATE OF RAJASTHAN
|
November 18, 2016 |
BHANWAR LAL KALANI Vs. SHRI SACCHIYAY MATAJI TRUST, OSIYAN & ANR.
|
April 21, 2016 |
BHANWAR LAL NAGA AND ORS. Vs. STATE OF RAJASTHAN & ORS.
|
May 31, 2016 |
BHANWAR LAL PARIK Vs. STATE OF RAJASTHAN & ORS.
|
April 5, 2016 |
BHANWAR LAL S/O DEVILAL MENARIYA Vs. STATE & ORS
|
August 10, 2016 |
BHANWAR SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
May 30, 2016 |
BHANWAR SINGH SON OF MANGU SINGH @ UDARAM, BY CASTE RAJPUT, R/O MEHRASAR CHACHERA, TEHSIL SARDARSAHAR, DISTRICT CHURU Vs. THE STATE OF RAJASTHAN
|
October 5, 2016 |
BHANWARI DEVI Vs. STATE OF RAJASTHAN
|
September 2, 2016 |
BHANWARI DEVI Vs. ARVIND KUMAR AND ANR.
|
May 20, 2016 |
BHANWRA RAM Vs. STATE OF RAJASTHAN
|
August 12, 2016 |
BHARAT PETROLEUM CORPORATION LTD Vs. PARTNERSHIP FIRM GHANSHYAM DAS SHYAM SUNDAR
|
September 23, 2016 |
BHARAT S/O KANTI TARAL MEENA Vs. STATE OF RAJASTHAN
|
August 23, 2016 |
BHARGAV PHYTOLAB PVT.LTD Vs. UNION OF INDIA
|
January 7, 2016 |
BHASHI @ SUBHASH Vs. STATE OF RAJASTHAN
|
June 17, 2016 |
BHAVESH KUMAR JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
July 8, 2016 |
BHERA RAM BHADU Vs. THE STATE OF RAJASTHAN
|
October 20, 2016 |
BHERU LAL KUKRA Vs. DEEPAK CHORDIYA
|
August 29, 2016 |
BHERU LAL S/O ONKAR LAL Vs. STATE OF RAJ THROUGH P P
|
September 19, 2016 |
BHIKA RAM Vs. STATE OF RAJASTHAN
|
June 9, 2016 |
BHOLA SINGH S/O CHAGAN SINGH Vs. STATE OF RAJASTHAN
|
September 6, 2016 |
BHOORA RAM & ORS. Vs. MOHAN LAL & ORS.
|
July 14, 2016 |
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
July 13, 2016 |
BHUPENDRA SINGH HADA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2016 |
BHURA & ORS. Vs. LRS OF PYAR CHAND & ORS.
|
January 19, 2016 |
BHURIYA @ BHURA LAL S/O SH CHHITAR LAL Vs. STATE OF RAJASTHAN THROUGH P P
|
September 28, 2016 |
BHUTA RAM S/O POONA RAM Vs. STATE OF RAJASTHAN; INSPECTOR GENERAL OF POLICE, JAIPUR; SUPERINTENDENT OF POLICE (RURAL), JODHPUR
|
August 8, 2016 |
BIKANER WOOLLEN MILLS PVT. LTD. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES, SPECIAL CIRCLE, BIKANER
|
January 28, 2016 |
BIRMA RAM Vs. STATE OF RAJASTHAN
|
February 4, 2016 |
BOMBAY ADHESIVES Vs. T.P.L. INDUSTRIES LIMITED
|
April 28, 2016 |
BOPARIYA @ PAPPU & ORS. Vs. STATE OF RAJASTHAN
|
April 5, 2016 |
BRAJESH KUMAR Vs. SHRI RADHEY SHYAM
|
February 19, 2016 |
BRANCH MANAGER Vs. ABDUL RASHEED & ORS
|
August 10, 2016 |
BRIJ KISHORE TOSHNIWAL Vs. UNION OF INDIA; COMMISSIONER OF CUSTOMS; RAJASTHAN SMALL INDUSTRIES CORPORATION LTD
|
September 22, 2016 |
BRIJ RAJ Vs. IBRAHIM
|
August 23, 2016 |
BRIJENDRA Vs. STATE OF RAJ. AND ANR.
|
September 8, 2016 |
BRIJESH YADAV Vs. STATE OF RAJASTHAN
|
February 26, 2016 |
BRIJMOHAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2016 |
BSL LIMITED Vs. BOARD OF REVENUE; DISTRICT INDUSTRIES CENTRE THROUGH ITS GENERAL MANAGER; COLLECTOR (INDUSTRIES); ADDITIONAL DISTRICT COLLECTOR; TEHSILDAR COLLECTORATE CAMPUS; NAIB TEHSILDAR SUB-TEHSIL, HAMIRGARH
|
September 15, 2016 |
BUDH RAM Vs. STATE OF RAJASTHAN
|
June 28, 2016 |
BUDHI PRAKASH SAINI Vs. STATE OF RAJASTHAN & ANR
|
August 10, 2016 |
C I T JAIPUR Vs. SHARAD SUDHIR & CO
|
August 10, 2016 |
C.T.O., SURATGARH Vs. D.K. GWAR UDYOG
|
January 7, 2016 |
CAIRN INDIA LIMITED & ANOTHER Vs. THE STATE OF RAJASTHAN & OTHERS
|
July 13, 2016 |
CAPTAIN GURVINDER SINGH (RETD.) S/O SARDAR GURBAX SINGH Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
|
December 9, 2016 |
CENTRAL ACADEMY EDUCATION SOCIETY Vs. UOI AND ORS.
|
September 9, 2016 |
CENTRAL BUREAU OF NARCOTICS Vs. PREM SINGH RANAWAT AND ORS
|
February 26, 2016 |
CENTRAL UNIVERSITY OF RAJASTHAN Vs. UNION OF INDIA
|
December 9, 2016 |
CHAIL SINGH CHARAN S/O SHRI ISHWAR DAN Vs. STATE OF RAJASTHAN
|
December 2, 2016 |
CHAIRMAN, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LALITA
|
September 20, 2016 |
CHAMPALAL Vs. JAGDISH PRASAD & ORS.
|
January 14, 2016 |
CHAND RATAN Vs. SMT. SATYAWATI
|
May 10, 2016 |
CHANDAN SINGH Vs. PRATAP SINGH & ANR.
|
May 13, 2016 |
CHANDER SINGH Vs. THE STATE OF RAJASTHAN & ORS
|
February 18, 2016 |
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN & ORS.
|
August 8, 2016 |
CHANDRA PRAKASH AGARWAL Vs. RIDHKARAN PARASRAMPURIA
|
May 25, 2016 |
CHANDRABHAN @ SHUBHAM Vs. STATE OF RAJASTHAN
|
August 30, 2016 |
CHANDRASHEKHAR, S/O SHRI LATE SHRI RAMNATH DUBEY, AGED 24 YEARS, R/O C/O SHRI JALIL AHMED, VIHAR COLONY, WARD NO.28, IN FRONT OF NEW PAWAN KIRANA STORE, SURATGARH DISTRICT SRIGANGANAGAR Vs. STATE FARMS CORPORATION OF INDIA LTD THROUGH ITS MANAGING DIRECTOR, "FARM BHAWAN", 14
|
October 17, 2016 |
CHANDRAVEER SINGH Vs. STATE OF RAJASTHAN & ORS.
|
May 10, 2016 |
CHANDU KANWAR Vs. ZILA PARISHAD, PALI
|
September 22, 2016 |
CHANDU KANWAR D/O SHRI MOHAN SINGH, AGED ABOUT 31 YEARS, RESIDENT OF VILLAGE POST JOJAWAR, AT PRESENT WORKING AS LOWER DIVISION CLERK Vs. THE STATE OF RAJASTHAN, THROUGH THE SECRETARY, RURAL DEVELOPMENT & PANCHAYATI RAJ. DEPARTMENT, GOVERNMENT OF RAJASTHAN, JAIPUR
|
September 22, 2016 |
CHANPA; PANNI Vs. STATE OF RAJASTHAN
|
August 22, 2016 |
CHARANJEET @ CHATRA @ LAMBA, S/O HARBHAJAN SINGH Vs. THE STATE OF RAJASTHAN
|
October 19, 2016 |
CHARANJEET KAUR Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 13, 2016 |
CHATHUMAL MEENA Vs. STATE OF RAJ
|
June 2, 2016 |
CHATRA Vs. STATE OF RAJASTHAN
|
June 16, 2016 |
CHATRA RAM Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED, JODHPUR & ORS
|
August 11, 2016 |
CHATURBHUJ MANOJ KUMAR AND OTHERS Vs. COMMISSIONER OF INCOME
|
July 29, 2016 |
CHAUTHA RAM S/O VASTARAM Vs. STATE OF RAJASTHAN
|
August 10, 2016 |
CHENRAM & ORS. Vs. BOARD OF REVENUE & ORS.
|
January 18, 2016 |
CHETAN PRAKASH Vs. ADDITIONAL DISTRICT JUDGE NO. 2, KOTA & ANR.
|
June 1, 2016 |
CHHATISGARH POWER & COAL BENEFICIATION LIMITED Vs. STATE OF RAJASTHAN
|
October 4, 2016 |
CHHELUDDIN Vs. BALKISA AND ORS
|
February 18, 2016 |
CHHOTA BAGRU SAHAKARI HOUSING SOCIETY LIMITED TOPDARA, AJMER & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
May 4, 2016 |
CHHOTEY LAL SON OF SHIV SINGH Vs. STATE OF RAJASTHAN
|
January 29, 2016 |
CHHOTU @ GAUTAM MEENA S/O SHRI BHAGWAN SAHAI MEENA, RESIDENT OF NEAR BIRAI GATE, AMER DISTRICT JAIPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH LEARNED PUBLIC PROSECUTOR
|
December 20, 2016 |
CHHOTU SINGH; SHRAWAN RAM; INDRA SINGH; BHERU SINGH; MAHAVEER SINGH; BAHADUR SINGH; ARJUN SINGH Vs. STATE OF RAJASTHAN
|
September 9, 2016 |
CHIDDI (SMT.) & ANR. Vs. STATE OF RAJASTHAN
|
May 27, 2016 |
CHIDIYA @ BALBIR SINGH Vs. STATE OF RAJASTHAN
|
June 15, 2016 |
CHIEF CHEMIST, PUBLIC HEALTH AND ENGINEERING DEPARTMENT Vs. THE JUDGE, LABOUR COURT, BHILWARA
|
October 5, 2016 |
CHIEF MANAGER, RSRTC CHITTORGARH AND ANOTHER Vs. RATAN GIRI AND ANOTHER
|
March 1, 2016 |
CHIEF MANAGER, THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION, BHILWARA (RAJ.) Vs. INDUSTRIAL TRIBUNAL, BHILWARA (RAJ.)
|
September 7, 2016 |
CHIMANLAL KHUBWANI SON OF BHOJRAJMAL Vs. STATE OF RAJASTHAN
|
September 15, 2016 |
CHOTU KEER S/O SH. RATAN KEER, AGED ABOUT 22 YEARS, R/O NARAYANPURA, BILIA, P.S. HAMEERGARH DISTRICT BHILWARA. (PRESENTLY LODGED IN DISTRICT JAIL, BHILWARA) Vs. THE STATE OF RAJASTHAN
|
November 18, 2016 |
CHUNILAL Vs. STATE OF RAJASTHAN
|
June 2, 2016 |
CIT Vs. M/S JAIPUR THAR GRAMIN BANK
|
July 12, 2016 |
CIT Vs. M/S CHANDRA CEMENT LTD
|
August 31, 2016 |
CIT JAIPUR Vs. SMT. UMLESH GOEL
|
August 31, 2016 |
CIT, BIKANER Vs. RAVI MATHUR
|
May 13, 2016 |
CLASSIC ENTERPRISES LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
April 1, 2016 |
COMMERCIAL TAXES OFFICER, ANTI EVASION Vs. RATHI BARS LIMITED, KHUSHKHERA, BHIWADI
|
September 19, 2016 |
COMMISSIONER Vs. PATAKA INDUSTRIES PVT. LTD.
|
August 29, 2016 |
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. NATIONAL ENGINEERING INDUSTRIES LTD.
|
February 8, 2016 |
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT SANCHAR NIGAM LIMITED
|
February 4, 2016 |
COMMISSIONER OF CENTRAL EXCISE, ALWAR Vs. KAMDHENU ISPAT LTD.
|
November 16, 2016 |
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. MAN STRUCTURALS PVT. LTD.
|
May 18, 2016 |
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. SANJAY ENGINEERING INDUSTRIES
|
May 27, 2016 |
COMMISSIONER OF CENTRAL EXCISE, UDAIPUR Vs. MANGALAM CEMENT LTD.
|
May 25, 2016 |
COMMISSIONER OF INCOME TAX Vs. M/S BADE MATHURESHJI TEMPLE BOARD
|
April 21, 2016 |
COMMISSIONER OF INCOME TAX Vs. MATESHWARI INDRANI CONTRACTORS PVT LTD
|
September 5, 2016 |
COMMISSIONER OF INCOME TAX Vs. RAM VILAS SONI
|
September 5, 2016 |
COMMISSIONER OF INCOME TAX Vs. SHRI AMAR NATH ARORA
|
December 6, 2016 |
COMMISSIONER OF INCOME TAX Vs. GARMENT CRAFTS AND ORS.
|
January 12, 2016 |
COMMISSIONER OF INCOME TAX Vs. THE SOLUTION
|
January 4, 2016 |
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI, RAISINGHNAGAR AND ORS.
|
April 26, 2016 |
COMMISSIONER OF INCOME TAX Vs. M/S. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD.
|
May 26, 2016 |
COMMISSIONER OF INCOME TAX Vs. M/S. BRIGHT FUTURE GEMS
|
November 2, 2016 |
COMMISSIONER OF INCOME TAX Vs. DEEN DAYAL CHOUDHARY
|
July 15, 2016 |
COMMISSIONER OF INCOME TAX Vs. VIKAS BHAWAN NIRMAN SAHKARI SAMITI LTD.
|
January 6, 2016 |
COMMISSIONER OF INCOME TAX JAIPUR Vs. MANBHAR DEVI MEENA
|
May 4, 2016 |
COMMISSIONER OF INCOME TAX, ALWAR Vs. M/S. MEHRU ELECTRICALS & MECHANICAL ENGINEERS PVT. LTD., ALWAR
|
May 18, 2016 |
COMMISSIONER OF INCOME TAX, BIKANER Vs. GOPI RAM GOYAL CHARITABLE TRUST
|
June 2, 2016 |
COMMISSIONER OF INCOME TAX, BIKANER HEAD QUARTERS Vs. KAMALJEET SINGH AHLUWALIA,
|
September 8, 2016 |
COMMISSIONER OF INCOME TAX, JAIPUR Vs. JAI DRINKS PVT LTD , JAIPUR
|
September 7, 2016 |
COMMISSIONER OF INCOME TAX, JAIPUR Vs. GARMENT EXPORTERS ASSOCIATION OF RAJASTHAN
|
May 18, 2016 |
COMMISSIONER OF INCOME TAX, JAIPUR Vs. SARAF EXPORTS
|
February 4, 2016 |
COMMISSIONER OF INCOME TAX, JAIPUR-II, JAIPUR Vs. EMKAY EXPORTS
|
September 23, 2016 |
COMMISSIONER OF INCOME TAX, KOTA Vs. SEAWARD EXPORTS PVT LTD
|
September 12, 2016 |
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. M/S. HINDUSTAN ZINC LTD.
|
May 20, 2016 |
COMMISSIONER OF INCOME TAX-I Vs. M/S RASHTRADOOT (HUF)
|
October 25, 2016 |
COMMISSIONER OF INCOME TAX-I, JODHPUR Vs. JODHPUR DEVELOPMENT AUTHORITY, JODHPUR
|
July 5, 2016 |
COMMISSIONER OF INCOME-TAX Vs. RAJASTHAN KNOWLEDGE CORPORATION LTD.
|
January 8, 2016 |
COMMISSIONER OF INCOME-TAX Vs. ATMA RAM GUPTA
|
July 11, 2016 |
COMMISSIONER OF INCOME-TAX Vs. POPULAR ART PALACE P. LTD.
|
October 18, 2016 |
COMMISSIONER OF WEALTH TAX JAIPUR-I Vs. PRABHA DEVI GOLECHA
|
November 30, 2016 |
COMMISSIONER OF WEALTH TAX, JAIPUR Vs. BALLABH KUMARI OF BAGSURI, AJMER
|
August 26, 2016 |
COSMOPOLITAN TRADING CORPORATION Vs. INCOME TAX OFFICER
|
December 8, 2016 |
CTO, A/E, BHILWARA Vs. SUZUKI TEXTILES LTD.
|
January 28, 2016 |
D MILLENNIUM EDUCATION SOCIETY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2016 |
D.O. PANCHAYAT SAMITI, SAPOTARA DISTT. KARAULI Vs. ISHWARI PRASAD JUNIOR ENGINEERING AND ANR.
|
April 1, 2016 |
DALIP KAUR W/O LATE SUKHDEV Vs. BOARD OF REVENUE, AJMER; REVENUE APPELLATE AUTHORITY; SUB-DIVISIONAL OFFICER CUM ASSISTANT COLLECTOR; GURBACHAN KAUR D/O JAGTAR SINGH; FAUJA SINGH S/O JAGTAR SINGH; INDER SINGH S/O JAGTAR SINGH; JOGINDER SINGH S/O JAGTAR SINGH; SARJITO D/O JAGTAR SINGH; H
|
September 2, 2016 |
DALVEER SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
April 20, 2016 |
DAMODAR & ORS. Vs. LRS OF GOKUL DAS & ORS.
|
January 4, 2016 |
DAMODAR LAL SHARMA AND ORS. Vs. STATE (PERSONNEL DEPARTMENT) AND ORS.
|
March 4, 2016 |
DAN SINGH Vs. UNION OF INDIA
|
May 17, 2016 |
DAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 19, 2016 |
DANA RAM Vs. PARASMAL JAIN
|
February 16, 2016 |
DANA RAM S/O SHRI LADU RAM, B/C BALAI Vs. STATE OF RAJASTHAN THROUGH P.P
|
November 23, 2016 |
DANISH KHAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
August 29, 2016 |
DARA SINGH ALIAS DIDAR SINGH Vs. THE STATE OF RAJASTHAN
|
May 6, 2016 |
DARSHAN SINGH & ORS. Vs. A.D.J., RAISINGHNAGAR, SRI GANGANAGAR & ORS.
|
July 11, 2016 |
DARSHAN SINGH @ RAJU @ RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
December 15, 2016 |
DAULAT SINGH SON OF MAHARAJ SINGH Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE, GOVT. SECRETARIAT, JAIPUR
|
November 7, 2016 |
DAYA Vs. BOARD OF REVENUE
|
July 28, 2016 |
DAYA SHANKAR Vs. PAYAL DEVI
|
March 8, 2016 |
DAYAKRISHNA NAGAR Vs. STATE OF RAJASTHAN
|
May 25, 2016 |
DEEN DAYAL AND ORS. Vs. STATE OF RAJASTHAN
|
January 20, 2016 |
DEENDAYAL LAHOTI Vs. STATE OF RAJASTHAN
|
October 7, 2016 |
DEEP CHAND Vs. AMRIT LAL
|
January 4, 2016 |
DEEP CHAND Vs. KOSHALYA BAI
|
May 30, 2016 |
DEEP SINGH @ DEEPI S/O MAHENDRA SINGH @ PAPPU SINGH, BY CASTE JATSIKH, RESIDENT OF 1 R.M., POLICE STATION CHATTARGARH, DISTRICT: BIKANER Vs. STATE OF RAJASTHAN
|
October 21, 2016 |
DEEPA DEVI Vs. RAKHSA BHANDARI & ORS.
|
April 13, 2016 |
DEEPAK Vs. STATE OF RAJASTHAN
|
January 13, 2016 |
DEEPAK @ RAJA Vs. STATE; STATE OF RAJASTHAN
|
September 8, 2016 |
DEEPAK SAINI SON OF NAWAL KISHORE SAINI Vs. SMT. SUMAN DEVI WIFE OF DEEPAK SAINI D/O NAV RATAN SAINI
|
September 2, 2016 |
DEEPAK SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
April 20, 2016 |
DEEPAK SINGH GURJAR Vs. KAILASH CHANDRA GURJAR
|
September 17, 2016 |
DEEPIKA CHUNDAWAT Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ANOTHER
|
January 12, 2016 |
DEETA RAM @ DEEPA RAM Vs. STATE OF RAJASTHAN
|
January 22, 2016 |
DEEWAN CHAND S/O KHAJAN CHAND, B/C NAYAK, R/O QUARTER NO. RJ Vs. THE STATE OF RAJASTHAN
|
November 18, 2016 |
DESH RAM Vs. OM PRAKASH & ANR.
|
April 12, 2016 |
DEV PRAKASH & ANR. Vs. SMT. INDRA & ORS.
|
February 10, 2016 |
DEVA RAM Vs. STATE OF RAJASTHAN
|
June 27, 2016 |
DEVA RAM & ORS. Vs. STATE OF RAJASTHAN
|
May 6, 2016 |
DEVENDRA PRASAD AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 2, 2016 |
DEVENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 30, 2016 |
DEVI LAL GURJAR Vs. STATE OF RAJASTHAN; COLLECTOR CUM CHAIRMAN, UIT, UDAIPUR (RAJ ); URBAN IMPROVEMENT TRUST; MUNICIPAL CORPORATION, UDAIPUR
|
September 8, 2016 |
DEVI SINGH Vs. ROOPAM CRUSHER & ANR
|
August 12, 2016 |
DEVI SINGH; JAGDAM; MAHARAJ SINGH; PRAHLAD Vs. STATE OF RAJASTHAN
|
September 16, 2016 |
DEVILAL Vs. STATE OF RAJASTHAN
|
June 1, 2016 |
DEVRAJ SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 9, 2016 |
DEVRAJ SINGH Vs. STATE OF RAJASTHAN
|
December 9, 2016 |
DEVRON ASCENDA (P) LTD. Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED AND ORS.
|
January 6, 2016 |
DHADDA EXPORTS Vs. I T O JAIPUR
|
September 8, 2016 |
DHAMU BUILDERS & DEVELOPERS (M/S.) Vs. KOREL INFRAGOLD PVT. LTD.
|
May 23, 2016 |
DHAN RAJ & ANR. Vs. KANHAIYA LAL & ANR.
|
January 20, 2016 |
DHAN RAJ VAISHNAV Vs. STATE OF RAJASTHAN
|
November 21, 2016 |
DHAN RAJ VAISHNAV Vs. STATE OF RAJASTHAN & ORS
|
May 18, 2016 |
DHAN SINGH RATHORE Vs. STATE OF RAJASTHAN & ORS.
|
January 13, 2016 |
DHANDHARI BULIYAN REFINERY Vs. ACTO, ANTI EVASION-I, COMMERCIAL TAXES DEPARTMENT
|
September 17, 2016 |
DHANNA LAL Vs. STATE OF RAJ & ORS
|
September 26, 2016 |
DHANNA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
June 15, 2016 |
DHANNALAL Vs. DAMODARLAL
|
January 8, 2016 |
DHANRAJ S/O SHRI CHETAN DASS Vs. STATE OF RAJASTHAN
|
October 7, 2016 |
DHANWANTI DEVI D/O VASUDEV Vs. STATE OF RAJASTHAN; NIRMALA BISHNOI; JASSARAM BOSE; KAILASH BISHNOI; RAJENDRA PRASAD PAREEK; HINA PARIHAR; MADAN GOPAL VYAS; LAKHWINDER SINGH; CHANDRA KAILASH SWAMI; ROSHAN LAL
|
August 12, 2016 |
DHAPA BAI (DECEASED) THROUGH HER LEGAL REPRESENTATIVES & ORS. Vs. ROOP NARAIN & ORS.
|
May 24, 2016 |
DHARAMPAL SINGH Vs. MANAGER GULSHAN CHEMICALS LTD.
|
May 12, 2016 |
DHARAMVEER SINGH, S/O SHRI TEJ SINGH Vs. URBAN IMPROVEMENT TRUST, UDAIPUR
|
October 20, 2016 |
DHARMA RAM BISHNOI Vs. STATE OF RAJASTHAN
|
October 25, 2016 |
DHARMCHAND Vs. STATE OF RAJASTHAN
|
September 9, 2016 |
DHARMENDRA SON OF SHRI SHANKER SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
December 21, 2016 |
DHARTI SINGH @ GAJRAJ Vs. STATE OF RAJASTHAN
|
February 23, 2016 |
DHEERA RAM Vs. STATE OF RAJASTHAN
|
July 8, 2016 |
DHEERAJ VYAS SON OF SHRI RAJENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN THROUGH P.P.
|
December 1, 2016 |
DHELI CHOUDHARY & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
April 29, 2016 |
DHOLIYA @ UMARIYA @ UMARAV @ MANDAR & ANR. Vs. STATE OF RAJASTHAN
|
August 16, 2016 |
DIL BAHADUR SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
May 19, 2016 |
DILBAG Vs. STATE
|
May 13, 2016 |
DILIP KUMAR Vs. STATE OF RAJASTHAN
|
January 25, 2016 |
DIMPLE Vs. SUBHASH
|
February 2, 2016 |
DINESH Vs. STATE OF RAJASTHAN
|
February 25, 2016 |
DINESH @ BABLOO S/O MOHAN LAL Vs. STATE OF RAJ THROUGH P P
|
September 9, 2016 |
DINESH CHANDRA SHARMA Vs. AMRAT RAM & ANR.
|
March 16, 2016 |
DINESH CHANDRA, S/O MANGI LAL JI BRAHMAN, AGED ABOUT 44 YEARS Vs. JAMNA LAL S/O EKLING JI LAD (BRAHMAN), R/O
|
September 15, 2016 |
DINESH FRAGRANCE Vs. UNION OF INDIA AND ORS.
|
April 12, 2016 |
DINESH JAIN Vs. STATE OF RAJASTHAN & ANR.
|
July 26, 2016 |
DINESH SANKHALA Vs. SOHAN LAL
|
December 5, 2016 |
DR AMIT GULATI AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
December 14, 2016 |
DR. BANWARI LAL Vs. RIMJHIM & ANR.
|
July 4, 2016 |
DR. JAIPRAKASH AND ANR. Vs. STATE OF RAJASTHAN
|
April 5, 2016 |
DR. JITENDRA SINGH S/O SH. PADAM SINGH Vs. NIRVAN CHARITABLE TRUST, 2A/18
|
October 3, 2016 |
DR. K.C. LADDHA Vs. STATE OF RAJASTHAN & ORS.
|
July 5, 2016 |
DR. MAMTA PAREEK W/O SHRI SURESH CHAND PAREEK Vs. STATE GOVERNMENT THROUGH ITS PRINCIPAL SECRETARY MEDICAL AND HEALTH, GOVT. OF RAJASTHAN, SECRETARIAT, JAIPUR
|
December 13, 2016 |
DR. MANOJ KUMAR S/O SH. VIDHYADHAR Vs. STATE OF RAJASTHAN
|
October 4, 2016 |
DR. MOOLA RAM CHOUDHARY Vs. THE STATE OF RAJASTHAN
|
January 5, 2016 |
DR. RAJNI MAHLA W/O SHRI BABU LAL, AGED ABOUT 40 YEARS, R/O KRISHNA HOSPITAL, DEEDWANA ROAD, KUCHAMAN CITY, DISTRICT NAGAUR (RAJ.) Vs. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, MEDICAL EDUCATION, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
|
November 22, 2016 |
DR. RAM GOPAL GUPTA Vs. JUDGE, INDUSTRIAL TRIBUNAL, JAIPUR & OTHERS
|
April 13, 2016 |
DR. RAMANAND JHA, AGED 62 YEARS S/O DRAVYESHWAR B/C BRAHMIN, RESIDENT OF SOMANI NIWAS, NEAR JHALARIA DHARAMSHALA, SARDARSHAHAR, DISTRICT Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
|
August 17, 2016 |
DR. ROHIT SHARMA Vs. STATE (ARURVED DEPARTMENT) AND ORS.
|
October 6, 2016 |
DR. SREYAS SHARMA Vs. STATE OF RAJASTHAN & OTHERS
|
April 11, 2016 |
DR. SURESH YADAV Vs. SANJAY KUMAR & ORS.
|
July 13, 2016 |
DR. T.C. SADASUKHI S/O LATE SHRI N.B. SADASUKHI Vs. MEDICAL COUNCIL OF INDIA
|
December 22, 2016 |
DR. V.D. SINHA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
October 20, 2016 |
DURGA Vs. RAJU AND ORS.
|
July 19, 2016 |
DURGA SHANKER SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
March 4, 2016 |
DURGADAS SAULAKHE S/O NARAYAN RAO SAULAKHE Vs. UNION OF INDIA AND ORS ; DIRECTORATE GENERAL, BORDER SECURITY FORCE; DEPUTY DIRECTOR, BORDER SECURITY FORCE, JODHPUR; COMMANDANT, 27 BATTALION, BSF, SAM ROAD, JAISALMER
|
September 6, 2016 |
DUST DAMAN SINGH Vs. STATE OF RAJ. & ORS
|
February 17, 2016 |
DY. FOREST CONSERVATOR, FOREST DEPARTMENT Vs. THE JUDGE, LABOUR COURT NO.2
|
November 28, 2016 |
E S I C Vs. J V V N L DHOLPUR
|
August 23, 2016 |
EMPLOYEES PROVIDENT FUND ORGANIZATION, Vs. SMT. GAFOORAN WIFE OF LATE SHRI BASHIR KHAN RESIDENT OF RICHCHOTI KHIRKHARA, POST KASIPURA, VIA KURGAON DISTRICT KARAULI
|
November 15, 2016 |
EMRAN @ RAJU Vs. STATE OF RAJASTHAN
|
August 9, 2016 |
FAKRUDEEN @ SHAKOOR MOHD. S/O SHRI KAMRUDEEN, AGED ABOUT 47 YEARS Vs. STATE OF RAJASTHAN
|
November 19, 2016 |
FAREED @ RAJU Vs. STATE OF RAJASTHAN
|
September 9, 2016 |
FAROOQ SHAH Vs. MANGILAL AND ORS.
|
July 18, 2016 |
FATEH LAL @ FANTA LAL Vs. STATE OF RAJASTHAN
|
July 13, 2016 |
FELIRAM S/O KISHANLAL Vs. STATE OF RAJASTHAN
|
September 7, 2016 |
FERAN SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
December 6, 2016 |
FLEXO FOAM PVT. LTD. Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
June 3, 2016 |
G.M. TELECOM DISTRICT, BSNL Vs. COMMR. OF C. EX. & S.T., JAIPUR
|
May 2, 2016 |
G.S. & COMPANY Vs. UNION OF INDIA AND ORS.
|
January 21, 2016 |
G.S. SAXENA Vs. STATE OF RAJASTHAN & ORS.
|
August 30, 2016 |
GAFFAR KHAN Vs. STATE OF RAJASTHAN
|
June 17, 2016 |
GAFOOR MOHAMMAD SON OF ABDUL REHMAN Vs. THE STATE OF RAJASTHAN
|
July 21, 2016 |
GAJANAND MEENA Vs. UOI & ORS.
|
March 3, 2016 |
GAJANAND MEENA (MINA) SON OF LATE SHRI GULLA RAM MEENA (MINA), AGED ABOUT 28 YEARS Vs. STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR
|
September 9, 2016 |
GAJENDRA KUMAR UPADHYAY, ADVOCATE (NOTARY PUBLIC) S/O SHRI SHIV DAYAL Vs. STATE OF RAJASTHAN THROUGH PP
|
December 13, 2016 |
GAJPAL SINGH Vs. LRS OF RANJEET SINGH
|
September 19, 2016 |
GANESH LAL SONI Vs. STATE OF RAJASTHAN & ANR.
|
May 3, 2016 |
GANESH NARAYAN MALI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2016 |
GANESH NARAYAN MALI AND OTHERS Vs. STATE (EDUCATION DEPARTMENT) AND OTHERS
|
June 2, 2016 |
GANESH RAM Vs. STATE OF RAJASTHAN
|
April 26, 2016 |
GANGA SINGH Vs. SMT. RAM KANWAR AND ANR.
|
May 5, 2016 |
GANPAT LAL Vs. STATE
|
May 16, 2016 |
GANPAT SINGH & ANR. Vs. TEJ SINGH & ORS.
|
April 18, 2016 |
GANPAT SINGH S/O MOHABBAT SINGH, ADDRESS: NIMBADIYA CHORAU, TEHSIL & POLICE STATION SAYALA DISTT. JALORE (RAJ.) Vs. STATE OF RAJASTHAN
|
December 1, 2016 |
GAU RAKSHA DAL SEVA SAMITI Vs. STATE & ORS.
|
August 8, 2016 |
GAURAV JAIN AND ANOTHER Vs. AJAYA ANCHLIA AND OTHERS
|
January 30, 2016 |
GAURI SHANKAR Vs. STATE OF RAJASTHAN
|
July 25, 2016 |
GAUTAM CHAND & ORS. Vs. SMT. KANCHAN DEVI & ORS.
|
January 13, 2016 |
GAUTAM SINGH Vs. STATE OF RAJASTHAN
|
July 12, 2016 |
GAVENDRA SINGH CHAUHAN Vs. STATE OF RAJASTHAN; HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
|
August 22, 2016 |
GAYA LAL S/O BUCHA Vs. STATE OF RAJASTHAN
|
August 17, 2016 |
GEETA SINGH W/O SHRI O.P. MEENA D/O LATE SHRI RAMCHANDRA MEENA, AGED ABOUT 57 YEARS, RESIDENT OF H Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
November 17, 2016 |
GENDA SINGH SON OF SHRI GHEESA LALJI KACHHAVA Vs. RAJNISH KUMAR KACHHAVA SON OF LATE SH. PREM CHAND KACHHAVA
|
October 3, 2016 |
GENDA SINGH SON OF SHRI GHEESA LALJI KACHHAVA, BY CASTE Vs. STATE
|
October 3, 2016 |
GEO MILLER & CO. PVT. LIMITED Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 5, 2016 |
GEO MILLER & CO. PVT. LTD Vs. STATE
|
June 6, 2016 |
GHANSHYAM S/O LEKHRAJ Vs. ADDITIONAL DISTT JUDGE (FAST TRACK) N O 4, AJMER; TARA KANKARIYA W/O PRAKASH CHAND KANKARIYA; HEERANAND S/O LATE LEKHRAJ; RAMESH S/O HEERANAND SINDHI; KUMARI PINKI D/O HEERANAND SINDHI; SAVITRI DEVI W/O LEKHRAJMAL SINDHI; GULL; CHANDRA KUMAR; SANTOSH KUMA
|
September 30, 2016 |
GHANSHYAM S/O NEMI CHAND JI Vs. STATE OF RAJASTHAN
|
October 3, 2016 |
GHANSYAM Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 22, 2016 |
GHISA RAM Vs. STATE OF RAJASTHAN
|
July 21, 2016 |
GHISU SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2016 |
GIRI RAJ Vs. STATE OF RAJASTHAN
|
July 14, 2016 |
GIRISH LALCHANDANI Vs. STATE OF RAJASTHAN & ORS
|
August 17, 2016 |
GIRRAJ JI STONE CRUSHERS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 2, 2016 |
GIRRAJ MEHTA Vs. THE COMMISSIONER OF INCOME TAX
|
January 7, 2016 |
GIRRAJ PRASAD SWAMI Vs. STATE OF RAJASTHAN
|
January 25, 2016 |
GIS CONSORTIUM INDIA PVT. LTD. Vs. STATE OF RAJASTHAN
|
May 20, 2016 |
GOKUL DAS AND ORS. Vs. GURUMUK DAS
|
January 13, 2016 |
GOMAD RAM AND ORS. Vs. GANGA DUTT
|
January 11, 2016 |
GOPA RAM MEGHWAL & ORS. Vs. STATE OF RAJ. & ORS.
|
October 4, 2016 |
GOPAL Vs. MANOHAR LAL & ORS.
|
July 22, 2016 |
GOPAL Vs. BHANWAR LAL
|
May 11, 2016 |
GOPAL & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER
|
August 24, 2016 |
GOPAL DEPAN Vs. STATE
|
July 8, 2016 |
GOPAL LAL Vs. MUNICIPAL COUNCIL, UDAIPUR
|
February 3, 2016 |
GOPAL LAL Vs. NATHU RAM
|
April 6, 2016 |
GOPAL RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
January 7, 2016 |
GOPAL S/O ARJUN Vs. SUKH SINGH S/O SHRI HAMEER SINGH BY CASTE RAJPUT R/O VILLAGE GAIJEE, TEHSIL DUDU, DISTRICT JAIPUR
|
October 17, 2016 |
GOPAL SHARMA Vs. STATE OF RAJASTHAN
|
May 31, 2016 |
GOPALDAS Vs. STATE OF RAJASTHAN
|
May 3, 2016 |
GOPALI, SON OF PUNNA, BY CASTE KUSHWAHA, RESIDENT OF VILLAGE KACHHPURA, POLICE STATION KANCHANPUR, DISTRICT DHOLPUR (RAJ.) Vs. BHANWAR SINGH SON OF SHIV LAL, RESIDENT OF SEPAU, DISTRICT DHOLPUR (RAJ.)
|
October 21, 2016 |
GOPI & OTHERS Vs. STATE OF RAJASTHAN
|
March 18, 2016 |
GOPINATH EDUCATIONAL & WELFARE SOCIETY Vs. RAJENDRA SINGH SHEKHAWAT
|
March 4, 2016 |
GORDHAN SINGH AND ORS. Vs. KANHAIYALAL AND ORS.
|
March 10, 2016 |
GORESH KUMAR Vs. STATE OF RAJASTHAN
|
March 8, 2016 |
GOVERDHAN SINGH S/O SHRI KISHAN SINGH, AGED ABOUT 42 YEARS, RESIDENT OF SOLANKIYA TALLA, TEHSIL Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER THROUGH ITS CHAIRMAN
|
November 17, 2016 |
GOVIND GARG Vs. MAHENDERA GOYAL
|
August 19, 2016 |
GOVIND MEDICAL AGENCIES PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
April 20, 2016 |
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
August 29, 2016 |
GOVIND SINGH Vs. STATE OF RAJASTHAN & ANR.
|
June 17, 2016 |
GOYAL KRISHI YANTRALIYA; VIJAY KUMAR GOYAL Vs. BAGRECHA ENGINEERING CORPORATION
|
September 17, 2016 |
GUDDI Vs. STATE OF RAJASTHAN
|
May 31, 2016 |
GULAB CHAND Vs. MADHU DAS & ORS.
|
August 30, 2016 |
GULAB CHAND Vs. STATE OF RAJASTHAN
|
May 27, 2016 |
GULAB RAM S/O KHIYA RAM Vs. STATE OF RAJASTHAN
|
August 12, 2016 |
GULAB SINGH Vs. STATE OF RAJASTHAN & ORS.
|
May 13, 2016 |
GUMANA RAM Vs. STATE OF RAJASTHAN & ORS.
|
June 9, 2016 |
GURMEET KOUR Vs. PYARA SINGH AND ORS.
|
June 29, 2016 |
GURMUKH SINGH S/O ISHWAR SINGH BY CASTE SIKH, R/O GANPATPURA POLICE STATION SADAR BUNDI, DISTRICT BUNDI Vs. STATE OF RAJASTHAN
|
December 8, 2016 |
GURNAIB SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
November 23, 2016 |
GURPAL SINGH & ANR. Vs. STATE OF RAJASTHAN
|
September 1, 2016 |
GURSEVAKSINGH S/O GURBUX SINGH Vs. STATE OF RAJASTHAN
|
September 5, 2016 |
GURUBACHAN KAUR & ANOTHER Vs. STATE OF RAJASTHAN & ANOTHER
|
May 5, 2016 |
GURVINDER SINGH; HARBANS KAUR Vs. STATE OF RAJASTHAN
|
September 27, 2016 |
GVPR DARA J.V. Vs. STATE OF RAJASTHAN AND ORS.
|
March 2, 2016 |
GVPR-DARA JV 8-2-273/82/A Vs. STATE OF RAJASTHAN AND ORS.
|
February 2, 2016 |
GYARSI LAL & OTHERS Vs. PRABHU & ORS.
|
May 9, 2016 |
GYARSI LAL VIJAY Vs. CIT & ORS
|
August 24, 2016 |
HADMAN RAM Vs. STATE OF RAJASTHAN & ORS
|
July 29, 2016 |
HAKAM SINGH Vs. STATE OF RAJASTHAN
|
May 25, 2016 |
HAKEEM KHAN GAURI S/O SHRI ABBAS KHAN GAURI Vs. STATE OF RAJASTHAN
|
September 21, 2016 |
HAKIM KHAN & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
April 18, 2016 |
HAMIR KHAN Vs. STATE OF RAJASTHAN
|
February 16, 2016 |
HANSA UDYOG & ANR. Vs. NAND LAL & ANR.
|
April 18, 2016 |
HANSMUKH SON OF HEERA LAL Vs. STATE OF RAJASTHAN
|
November 19, 2016 |
HANSRAJ S/O SHRI MADANLAL Vs. STATE OF RAJASTHAN
|
May 20, 2016 |
HANUMAN PRASAD SONI Vs. THE JUDGE, CENTRAL INDUSTRIAL TRIBUNAL AND LABOUR COURT, JAIPUR
|
January 11, 2016 |
HANUMAN RAM AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
February 26, 2016 |
HANUMAN SAHAI & ORS. Vs. STATE OF RAJASTHAN
|
January 7, 2016 |
HANUMAN; MANGOO RAM; SURJA RAM; SITA RAM; MANGLA RAM; PRAHLAD; JAGDISH; GANESH Vs. STATE OF RAJASTHAN
|
September 21, 2016 |
HANUMANA RAM Vs. STATE OF RAJASTHAN
|
January 19, 2016 |
HAR GOVIND SINGH AND ORS Vs. STATE OF RAJASTHAN & ORS
|
February 8, 2016 |
HAR GOVIND SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 8, 2016 |
HARDEV SINGH Vs. SMT. SUMITRA & ORS.
|
January 25, 2016 |
HARDIK Vs. STATE OF RAJASTHAN; DIRECTOR GENERAL OF POLICE, STATE OF RAJASTHAN
|
September 9, 2016 |
HARI KRISHAN SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
March 10, 2016 |
HARI OM GARG S/O SHRI R.C. GARG Vs. THE STATE OF RAJASTHAN
|
July 26, 2016 |
HARI OM GOYAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 9, 2016 |
HARI PRASAD SHARMA Vs. STATE OF RAJASTHAN AND ORS
|
February 19, 2016 |
HARI RAM Vs. LR’S OF LATE KALYAN MAL & ORS.
|
June 2, 2016 |
HARI RAM Vs. SMT. ANACHI DEVI
|
January 13, 2016 |
HARI RAM Vs. MANDIR SRI RADHA MADHAV JI THROUGH PUJARI (NOW MENTIONED AS "TRUSTEE")
|
March 1, 2016 |
HARI RAM AND ORS. Vs. STATE OF RAJASTHAN
|
April 29, 2016 |
HARI SHANKAR BHARDWAJ Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2016 |
HARI SHANKAR NAGAR Vs. THE STATE OF RAJASTHAN
|
November 24, 2016 |
HARI SINGH S/O SHRI GUMAN SINGH, BY CASTE RAJPUT, AGED 45 YEARS, R/O VILLAGE ISRU, TEHSIL LOHAWAT, DISTRICT JODHPUR Vs. STATE OF RAJASTHAN
|
September 6, 2016 |
HARIRAM SAINI AND ORS. Vs. VIMLA SHARMA AND ORS.
|
February 22, 2016 |
HARISH Vs. CHANDRA KUMAR AND ORS.
|
August 5, 2016 |
HARISH BORANA Vs. JVVNL & ANR.
|
May 10, 2016 |
HARISH KUMAR Vs. SUNDER LAL
|
May 5, 2016 |
HARJEET SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
February 23, 2016 |
HARJI RAM Vs. STATE OF RAJASTHAN
|
May 27, 2016 |
HARJINDER SINGH S/O SHRI AMARJEET SINGH, BY CASTE Vs. BALVINDER KAUR W/O LATE SHRI JASVINDER PAL SINGH, BY CASTE
|
November 8, 2016 |
HARNATH SINGH SON OF SHRI BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
September 14, 2016 |
HARSAHAY BAIRWA Vs. STATE OF RAJASTHAN
|
March 29, 2016 |
HATIM ALI Vs. BARKATI BAI WIDOW OF RUSTAM ALI
|
January 12, 2016 |
HEERA LAL Vs. LRS OF DEVENDRA BHATT & ORS.
|
May 2, 2016 |
HEERA SINGH Vs. THE ASSISTANT ENGINEER & ANR.
|
May 30, 2016 |
HEERALAL Vs. VIKAS TAK
|
January 11, 2016 |
HEMA RAM S/O SH. BALU RAM, BY CASTE KUMAWAT, RESIDENT OF VILLAGE BALAJI Vs. STATE OF RAJASTHAN
|
October 5, 2016 |
HEMANT KUMAR SARASWAT Vs. THE JACKSON CO-OPERATIVE CREDIT SOCIETY
|
November 29, 2016 |
HEMRAJ S/O RAM PRASAD MEENA Vs. SHANKAR LAL S/O RAM KISHORE JANGIR
|
November 29, 2016 |
HINDU SINGH S/O PRATAP SINGH Vs. DIVISIONAL COMMISSIONER, JODHPUR
|
October 6, 2016 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. RAM BAGH PALACE HOTEL PVT. LTD.
|
August 3, 2016 |
HINDUSTAN ZINC LIMITED Vs. UNION OF INDIA
|
June 2, 2016 |
HINDUSTAN ZINC LIMITED; J K LAKSHMI CIMENT LTD; RAJASTHAN TEX MILLS ASSO & ANR; SHREE CEMENT LIMITED; OPEN ACCESS USER ASSOCIATION; RATNAKAR ISPAT INDIA PVT LTD; NIRMA LTD Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION, JAIPUR & ORS
|
August 29, 2016 |
HINDUSTAN ZINC LTD. Vs. UNION OF INDIA
|
October 20, 2016 |
HIRA LAL S/O HARKA RAM R/O DIDWANA, NAYAKON KA BAS, KUCHAMAN CITY, DISTRICT NAGAUR Vs. STATE OF RAJASTHAN
|
September 6, 2016 |
HISAR KHAN AND ANOTHER Vs. THE STATE OF RAJASTHAN AND OTHERS
|
April 21, 2016 |
HOSIHYAR SINGH Vs. ANITA
|
May 12, 2016 |
HUJAIFA Vs. STATE OF RAJASTHAN
|
July 6, 2016 |
HUKMA RAM BISHNOI Vs. STATE OF RAJASTHAN AND ORS.
|
July 15, 2016 |
HUKMAT RAI TANWANI Vs. STATE OF RAJASTHAN & ANR.
|
January 5, 2016 |
HUKUMAT RAY Vs. STATE OF RAJASTHAN
|
January 14, 2016 |
HUSSAINI @ HUSSAIN BANO & ORS Vs. TIRTH SINGH & ORS
|
August 16, 2016 |
I.K. MANSOORI Vs. UNION OF INDIA AND ORS.
|
February 5, 2016 |
IBRAHIM @ BUDHA SON OF JANGSHER BY CASTE KAYAMKHANI Vs. STATE OF RAJASTHAN
|
September 29, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. KALPIT AND ORS.
|
July 27, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD THROUGH DIVISIONAL MANAGER Vs. JAGGI; PAPPU; JOSHI; KAMLI; SOVNI; JYOTI RAWAL; SANKI; METI; PINKA; SAVI; RUKI; AMBA
|
September 16, 2016 |
IFCI LTD. Vs. OFFICIAL LIQUIDATOR
|
April 22, 2016 |
IN RE : VAIBHAV GLOBAL LIMITED Vs. STATE
|
November 18, 2016 |
IN RE, COMPETENT HOTELS PRIVATE LIMITED Vs. STATE
|
February 19, 2016 |
IN RE, M/S. SISTEMA SHYAM TELE SERVICES LIMITED Vs. M/S. RELIANCE COMMUNICATION LIMITED
|
September 30, 2016 |
IN RE: UMA ENTERPRISES PRIVATE LIMITED Vs. STATE
|
February 12, 2016 |
INDER RAJ S/O SHRI SAMAN RAM JAT, RESIDENT OF VILLAGE BARSANGWAS, POLICE STATION MUNDAWAR, DISTRICT ALWAR (RAJASTHAN) Vs. VEDRAM S/O SHRI RAMCHANDRA JAT
|
August 23, 2016 |
INDER SINGH Vs. BHEEM SINGH
|
March 11, 2016 |
INDIAN COUNCIL OF AGRICULTURAL RESEARCH, KRISHI BHAWAN, NEW DELHI Vs. BHEEM RAJ SOLANKI S/O SHRI MISHRI LAL, RESIDENT OF 70, RAVI NAGAR, VILLAGE PAL, DISTRICT JODHPUR
|
December 14, 2016 |
INDIAN OIL CORPORATION LTD. UDAIPUR DIVISIONAL OFFICE, PANCHWATI, ROAD NO. 1, UDAIPUR; THROUGH REGIONAL MANAGER, IOCL, UDAIPUR DIVISIONAL OFFICE, UDAIPUR (RAJ.) Vs. NAVRATAN SINGH S/O SHRI MOTI SINGH RAJPUROHIT, R/O HOUSE NO. 16, NEAR J.B. HOSPITAL, HIRAN MAGRI, SECTOR NO. 6, UDAIPUR (RAJ.)
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October 6, 2016 |
INDO SALT COMPANY Vs. U.O.I.
|
October 17, 2016 |
INDRA DEVI AND ANR. Vs. SMT. NATHI DEVI AND ORS.
|
July 20, 2016 |
INSTITUTE OF ADVANCE STUDIES IN EDUCATION, GANDHI VIDYA MANDIR, SARDARSHAHAR, DISTRICT CHURU Vs. PRADEEP KUMAR SHARMA S/O AMARCHAND SHARMA
|
August 9, 2016 |
INSTITUTE OF BANKING PERSONNEL SELECTION & ANOTHER Vs. AMAN NAGAR
|
May 24, 2016 |
INTERNATIONAL DOG BAZAR Vs. INTERNATIONAL DOG WORLD
|
January 30, 2016 |
IQBAL KHAN Vs. LABOUR COURT, JODHPUR & ANR
|
August 23, 2016 |
ISCON SURGICALS LTD. Vs. UNION OF INDIA
|
February 10, 2016 |
ISHWAR SINGH Vs. KAPIL KUMAR AND ORS.
|
July 26, 2016 |
ISHWARI PRASAD S/O GORDHAN DAS Vs. GIRDHARI LAL S/O LATE SUKHA RAM & ANR.
|
January 5, 2016 |
ISMAIL Vs. STATE OF RAJASTHAN
|
July 1, 2016 |
ITC AGROTECH LIMITED Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
September 15, 2016 |
JABAR SINGH S/O. BHUR SINGH DEOAL Vs. STATE OF RAJASTHAN TO BE SERVED
|
October 6, 2016 |
JAGANNATH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2016 |
JAGANNATH S/O HEERA JI DANGI (PATEL) Vs. THE STATE OF RAJASTHAN
|
August 16, 2016 |
JAGDISH Vs. STATE OF RAJASTHAN
|
April 4, 2016 |
JAGDISH & OTHERS Vs. PRAHLAD & OTHERS
|
May 9, 2016 |
JAGDISH AND ORS. Vs. RADHA DEVI AND ORS.
|
January 18, 2016 |
JAGDISH KUMAR Vs. STATE OF RAJASTHAN
|
July 22, 2016 |
JAGDISH NARAIN PANDEY SON OF SHRI SHANKAR SAHAI SHARMA Vs. THE STATE OF RAJASTHAN
|
December 19, 2016 |
JAGDISH NARAYAN Vs. STATE OF RAJASTHAN AND OTHERS
|
January 28, 2016 |
JAGDISH PRASAD Vs. STATE OF RAJASTHAN AND ANOTHER
|
June 2, 2016 |
JAGDISH PRASAD Vs. BAL CHAND & ORS.
|
February 5, 2016 |
JAGDISH PRASAD AGRAWAL Vs. UNION OF INDIA
|
May 20, 2016 |
JAGDISH PRASAD AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 9, 2016 |
JAGDISH PRASAD MAWALIYA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
|
April 6, 2016 |
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN; HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
August 17, 2016 |
JAGDISH PRASAD VERMA S/O SHRI BHAJAN LAL VERMA Vs. STATE OF RAJASTHAN
|
September 2, 2016 |
JAGDISH SINGH Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
May 20, 2016 |
JAGDISH SON OF MANGI LAL Vs. STATE OF RAJASTHAN
|
August 17, 2016 |
JAGDISH, S/O SHRI SHIV CHARAN BY CASTE SHARMA BRAHMIN RESIDENT OF WARD NO.22, BEHIND PANCHAYAT SAMITI BANDIKUI POLICE STATION BANDIKUI DISTRICT DAUSA Vs. STATE OF RAJASTHAN
|
November 18, 2016 |
JAGPHOOL @ NANHE AND OTHERS Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
May 11, 2016 |
JAGRAJ SINGH AND ORS. Vs. STATE
|
February 1, 2016 |
JAGROOP SINGH Vs. STATE OF RAJASTHAN
|
June 30, 2016 |
JAHID HUSAIN @ JAHID Vs. STATE OF RAJASTHAN
|
July 4, 2016 |
JAI KISHAN SHARMA Vs. RAJASTHAN HOUSING BOARD AND ORS.
|
March 18, 2016 |
JAI PRAKASH S/O DAULAT RAM, BY CASTE MAHAJAN Vs. THE STATE OF RAJASTHAN
|
November 7, 2016 |
JAI SINGH & ORS. Vs. STATE OF RAJASTHAN
|
September 2, 2016 |
JAI SINGH AND ANR. Vs. PREM SINGH AND ORS.
|
May 30, 2016 |
JAI SINGH S/O SHRI BHORI LAL Vs. STATE OF RAJASTHAN
|
November 16, 2016 |
JAIN POLES INDUSTRIES Vs. UNION OF INDIA
|
March 2, 2016 |
JAIPAL SINGH; BHAGWANA RAM; SHAMBHOO LAL & ANR ; PRAKASH; TILA RAM & ANR ; KULDEEP & ANR ; DEVA RAM; MAHENDRA; MAHAVEER LAL & ANR ; HAMEED KHAN & ANR ; KULWANT SINGH & ANR ; GANPATLAL & ANR ; POONA RAM; RATAN LAL; PRITHVI RAJ; GOPAL; PUSHA RAM; SODI SINGH Vs. STATE OF RAJASTHAN
|
August 22, 2016 |
JAIPUR VIDHYUT VITRAN NIGAM LTD., JAIPUR Vs. NARAYANI DEVI AND OTHERS
|
January 21, 2016 |
JAIPUR VIDYUT VITARAN NIGAM LTD. Vs. JSW ENERGY LIMITED
|
February 18, 2016 |
JAIPUR VIDYUT VITRAN NIGAM LIMITED Vs. PANKAJ GUPTA
|
August 19, 2016 |
JAIPUR VIDYUT VITRAN NIGAM LIMITED & ORS. Vs. RAMESHWARLAL JAT
|
May 6, 2016 |
JAISA RAM Vs. JODHPUR VIDYUT VITRAN NIGAM LIMITED AND ORS.
|
January 5, 2016 |
JAISHREE Vs. DARSHAN DEVI
|
May 20, 2016 |
JAKIR HUSSAIN Vs. STATE OF RAJASTHAN
|
June 9, 2016 |
JAKIR KHAN & ORS. Vs. OMA RAM & ANR.
|
April 27, 2016 |
JALALUDDIN & ORS. Vs. MOHD. SADEEQ & ORS.
|
March 16, 2016 |
JALLA SON OF HURMAT; SAFEDA SON OF MALKHAN; MUNSHI SON OF MALKHAN; MOHANDA SON OF HURMAT; SUBE KHAN SON OF HURMAT; GIDU SON OF MALKHAN; ASENDA SON OF HURMAT Vs. STATE OF RAJASTHAN
|
September 27, 2016 |
JAMIL AHMED USTA Vs. ADDITIONAL COLLECTOR CUM SECRETARY
|
May 23, 2016 |
JAMIL HUSAIN AND ORS. Vs. KAMEL SINGH @ KARNAL SINGH AND ORS.
|
September 14, 2016 |
JAMUNA PRASAD Vs. UNION OF INDIA
|
November 25, 2016 |
JANKI LAL & ANR. Vs. THE REVENUE BOARD, RAJASTHAN, AJMER & ORS.
|
May 10, 2016 |
JASPAL KAUR JATSIKH Vs. DISTRICT JUDGE
|
December 16, 2016 |
JASRAJ Vs. BHAWANI SINGH & ORS.
|
January 15, 2016 |
JASVINDER SINGH @ TITU Vs. STATE OF RAJ.
|
April 23, 2016 |
JAWAHAR LAL SON OF SAMPAT LAL, AGED ABOUT 74 YEARS, BY CASTE JAIN, RESIDENT OF MOHALLA NIMDA GATE, BHARATPUR Vs. STATE OF RAJASTHAN THROUGH SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVERNMENT OF RAJASTHAN SECRETARIAT, BHAGWAN DAS ROAD, JAIPUR
|
October 27, 2016 |
JAWALUDDIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 22, 2016 |
JEEVAN Vs. STATE
|
July 28, 2016 |
JETH RAM Vs. SOHANLAL
|
January 4, 2016 |
JETHA RAM & ANR. Vs. BHANWAR LAL & ORS.
|
July 12, 2016 |
JETHA RAM & ORS. Vs. STATE OF RAJASTHAN
|
June 6, 2016 |
JETHA RAM, S/O SHRI MOHAN RAM, BY CASTE MEGHWAL RESIDENT OF CHORADIYA P.S. DECHU DISTRICT JODHPUR Vs. STATE OF RAJASTHAN
|
November 22, 2016 |
JETHEE CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS
|
March 8, 2016 |
JIGAR GANDHI Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANOTHER
|
July 20, 2016 |
JILE SINGH SON OF BHAJAN LAL, BY-CASTE JAT Vs. STATE OF RAJASTHAN
|
September 1, 2016 |
JITENDER SON OF SHRI DHARAM BIR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES & OTHERS
|
September 8, 2016 |
JITENDRA BHAI PANCHAL Vs. UNION OF INDIA
|
April 6, 2016 |
JITENDRA KUMAR CHOUDHARY AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 5, 2016 |
JIVAN RAM-DURGESH KUMAR Vs. STATE OF RAJASTHAN & ORS
|
August 24, 2016 |
JODHA RAM Vs. STATE
|
May 23, 2016 |
JODHA SINGH S/O BALUSINGH, B/C RAWAT, R/O TEJAJI Vs. STATE OF RAJASTHAN
|
September 26, 2016 |
JODHRAJ AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 19, 2016 |
JOGA RAM Vs. STATE OF RAJASTHAN
|
April 28, 2016 |
JOGA RAM PANWAR Vs. STATE BANK OF BIKANER AND JAIPUR, JAIPUR & ORS.
|
March 9, 2016 |
JOR SINGH S/O LATE SHRI MOOL SINGH, BY CASTE RAJPUROHIT, RESIDENT OF VILLAGE GEENDARI, TEHSIL DESURI, DISTRICT PALI Vs. THE STATE OF RAJASTHAN THROUGH COLLECTOR, PALI
|
December 6, 2016 |
JUGRAJ PARIHAR & ANR. Vs. ACHLA RAM
|
April 22, 2016 |
JYANKI DEVI TEACHER TRAINING COLLEGE Vs. STATE OF RAJASTHAN; UNIVERSITY OF RAJASTHAN; CONTROLLER OF EXAMINATION, UNIVERSITY OF RAJASTHAN; NORTHERN REGIONAL COMMITTEE
|
September 2, 2016 |
JYANKI DEVI TEACHER TRAINING COLLEGE Vs. STATE OF RAJ & ORS
|
September 9, 2016 |
JYOTI SWAROOP Vs. INDIAN OIL CORPORATION LTD. & ORS
|
August 31, 2016 |
JYOTSNA Vs. SURENDRA ATAL
|
July 19, 2016 |
K.K. SINGHVI S/O. LATE SHRI MANAK MAL SINGHVI, AGED 60 YEARS, BY CASTE Vs. SMT. CHANCHAL DEVI W/O. LATE SHRI ASHOK
|
October 6, 2016 |
KAILASH Vs. STATE OF RAJASTHAN
|
May 18, 2016 |
KAILASH Vs. STATE OF RAJASTHAN
|
April 27, 2016 |
KAILASH & ANOTHER Vs. STATE OF RAJASTHAN
|
August 31, 2016 |
KAILASH AGARWAL Vs. STATE OF RAJASTHAN & ANR.
|
February 23, 2016 |
KAILASH BHATI S/O SHRI BHANWAR LAL BHATI Vs. THE STATE OF RAJASTHAN THROUGH THE COMMISSIONER, EXCISE DEPARTMENT, GOVERNMENT OF RAJASTHAN, UDAIPUR, RAJASTHAN
|
December 21, 2016 |
KAILASH DAS VAIRAGI S/O SH. LALA DAS, BY CASTE VAIRAGI, RESIDENT OF RAJPURA, POLICE STATION KAPASAN, DISTRICT : CHITTORGARH Vs. STATE OF RAJASTHAN
|
November 25, 2016 |
KAILASH JOGI S/O SHRI LAXMAN NATH, BY CASTE JOGI, AGED 26 YEARS, RESIDENT OF DIGGI, DISTRICT TONK, RAJASTHAN Vs. STATE OF RAJASTHAN
|
October 20, 2016 |
KAILASH SAHARAN Vs. STATE OF RAJASTHAN
|
July 25, 2016 |
KAILASH, S/O SHRI RAMCHANDRA Vs. THE STATE OF RAJASTHAN
|
September 26, 2016 |
KAILASH; SUWA Vs. STATE OF RAJASTHAN
|
September 9, 2016 |
KAKKA SINGH Vs. STATE OF RAJASTHAN
|
June 16, 2016 |
KALA RAM S/O CHENA RAM BY CASTE PATEL, RESIDENT OF BABU RAJENDRA MARG, MASURIA, JODHPUR Vs. STATE OF RAJASTHAN
|
September 21, 2016 |
KALAWATI Vs. STATE OF RAJASTHAN & ORS.
|
January 14, 2016 |
KALAWATI W/O SHRI LALCHAND & 3 ORS. Vs. STATE OF RAJASTHAN
|
May 20, 2016 |
KALI DEVI WIFE OF PANCHA RAM Vs. STATE OF RAJASTHAN; SATYA NARAIN; RAMCHANDRA; KALU NATH
|
September 1, 2016 |
KALPATARU POWER TRANSMISSION LTD Vs. STATE OF RAJASTHAN; RAJASTHAN RENEWABLE ENERGY CORPORATION LTD; RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD ; DY GENERAL MANAGER, RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD; STATE LEVEL EMPOWERED COMMITTEE
|
September 7, 2016 |
KALU RAM S/O SHRI INDRAJ RAM BY CASTE AHEER (YADAV), RESIDENT OF 1 P.T.D. POST OFFICE GHUMADWALI, TEHSIL PADAMPUR, DISTRICT SRI GANGANAGAR Vs. BHEEM SINGH S/O SHRI MANIRAM BY CASTE JAT, RESIDENT OF BEENJHBAYALA, TEHSIL PADAMPUR, DISTRICT SRI GANGANAGAR
|
November 10, 2016 |
KALULAL & ANR. Vs. KALULAL & ORS.
|
July 5, 2016 |
KALULAL MENARIA Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 12, 2016 |
KALUWA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
July 26, 2016 |
KALYANMAL @ LALA Vs. STATE OF RAJASTHAN
|
May 20, 2016 |
KAMAL Vs. BABU LAL
|
August 1, 2016 |
KAMAL CHAND Vs. GANGA RAM AND ORS.
|
February 1, 2016 |
KAMAL JANGID S/O SHRI BHAG CHAND JANGID Vs. STATE OF RAJASTHAN
|
August 3, 2016 |
KAMAL KISHORE KHETAWAT Vs. STATE OF RAJASTHAN & ORS.
|
April 20, 2016 |
KAMAL KUMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
August 4, 2016 |
KAMAL KUMAR AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
August 4, 2016 |
KAMAL SINGH MEENA Vs. UNION OF INDIA
|
March 29, 2016 |
KAMAL, S/O OF NADAN Vs. STATE OF RAJASTHAN
|
November 3, 2016 |
KAMJI S/O PEMA JI Vs. STATE OF RAJASTHAN
|
September 8, 2016 |
KAMLA Vs. RADHA VISHNOI
|
February 1, 2016 |
KAMLA DEVI Vs. SUNDER DEVI
|
January 5, 2016 |
KAMLA DEVI Vs. SHRI SATYANARAYAN
|
September 23, 2016 |
KAMLESH Vs. STATE OF RAJASTHAN
|
June 23, 2016 |
KAMLESH JOSHI Vs. STATE OF RAJASTHAN
|
June 22, 2016 |
KAMLESH KUMAR SHARMA Vs. STATE OF RAJASTHAN & ORS
|
August 11, 2016 |
KAN SINGH Vs. VANE CHAND SATISH KUMAR AND ANOTHER
|
February 15, 2016 |
KAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
January 4, 2016 |
KANCHAN DEVI Vs. SHIVRAM CHAUDHARY
|
December 5, 2016 |
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
September 8, 2016 |
KANHAIYALAL Vs. GORDHAN SINGH
|
March 10, 2016 |
KANI Vs. RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR AND ORS.
|
February 16, 2016 |
KANKU DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
January 4, 2016 |
KANTI LAL MEENA Vs. STATE OF RAJASTHAN
|
October 7, 2016 |
KAPILA AGARWAL W/O JETHMAL AGARWAL Vs. JETHMAL S/O RAMSWAROOP AGARWAL
|
September 5, 2016 |
KAPOORA Vs. STATE OF RAJASTHAN
|
May 3, 2016 |
KAPURA RAM Vs. JALORE CENTRAL CO
|
June 2, 2016 |
KARAMJEET SINGH Vs. STATE OF RAJASTHAN
|
February 2, 2016 |
KARAN SINGH Vs. STATE
|
May 15, 2016 |
KASAM KHAN Vs. STATE OF RAJASTHAN & ORS.
|
May 10, 2016 |
KASANA BUILDERS PVT. LTD. Vs. JAIPUR DEVELOPMENT AUTHORITY
|
January 18, 2016 |
KASHI RAM & ORS. Vs. STATE OF RAJASTHAN
|
July 15, 2016 |
KAVITA Vs. SURENDER
|
July 5, 2016 |
KAVITA @ KUMKUM DEVI W/O RAJU @ GOLDEN PUNJABI Vs. STATE OF RAJASTHAN
|
September 21, 2016 |
KAYAM ALI Vs. STATE
|
February 24, 2016 |
KAYASTHA GENERAL SABHA THROUGH ITS PRESIDENT O P MATHUR Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, GOVERNMENT OF RAJASTHAN; SECRETARY, DEPARTMENT OF FINANCE; DIVISIONAL COMMISSIONER, JODHPUR
|
September 12, 2016 |
KEDAR MAL MEENA SON OF LATE SHRI MANSUKHLAL MEENA Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY, COOPERATIVE DEPARTMENT, GOVERNMENT OF RAJASTHAN, GOVERNMENT SECRETARIAT, JAPUR
|
December 21, 2016 |
KEERTI MATHUR Vs. STATE OF RAJASTHAN AND ORS.
|
March 31, 2016 |
KESARAM Vs. STATE OF RAJASTHAN
|
July 1, 2016 |
KESHARI MAL Vs. STATE OF RAJASTHAN
|
January 12, 2016 |
KEWAL SINGH S/O SH.BAKHTAWAR SINGH, BY CASTE RAJPUT, RESIDENT OF BHURTIA, PRESENTLY RESIDING AT KHANSINGH KI DHANI, BARMER DEPOT, BARMER. (AT PRESENT LODGED IN CENTRAL JAIL, JODHPUR) Vs. THE STATE OF RAJASTHAN
|
November 8, 2016 |
KHADI MANDIR Vs. UNION OF INDIA
|
September 14, 2016 |
KHAYALI DEVI Vs. STATE AND OTHERS
|
February 17, 2016 |
KHEEM SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
May 25, 2016 |
KHEMA RAM Vs. STATE OF RAJASTHAN
|
February 25, 2016 |
KHEMLA Vs. STATE OF RAJASTHAN
|
January 21, 2016 |
KHET SINGH & ORS Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER & ORS
|
August 16, 2016 |
KHETA RAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 19, 2016 |
KHETRI VIKAS SAMITI AND ORS Vs. NON GOVERNMENT EDUCATIONAL INS
|
December 15, 2016 |
KHIM CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2016 |
KHUMA RAM CHAUDHARY Vs. LABOUR COURT AND INDUSTRIAL TRIBUNAL, JODHPUR & ORS.
|
July 13, 2016 |
KHUMAN LAL Vs. SMT. KAMLA W/O KHUMAN LAL CASTE BALAI
|
August 12, 2016 |
KIRAN KANWAR Vs. UNION OF INDIA AND ORS.
|
February 15, 2016 |
KISHAN GOPAL Vs. SHRI RAM AND ORS.
|
August 9, 2016 |
KISHAN GOPAL BANSAL Vs. STATE OF RAJASTHAN & ORS.
|
February 17, 2016 |
KISHAN JOT AND ORS. Vs. RADHEY SHYAM AND ORS.
|
February 22, 2016 |
KISHAN LAL Vs. SHIV CHARAN SHARMA
|
December 16, 2016 |
KISHAN LAL S/O. LATE SHRI RAMESHWAR LAL Vs. THE STATE OF RAJASTHAN
|
November 16, 2016 |
KISHAN S/O SH NATHU KALASUA Vs. STATE
|
September 5, 2016 |
KISHANLAL, S/O SHRI RATANLAL AHIR, R/O MAILANA, POLICE STATION KANERA, DISTRICT CHITTORGARH Vs. STATE OF RAJASTHAN
|
November 8, 2016 |
KISHNA RAM Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
|
September 2, 2016 |
KISHORE CHAND Vs. UIT, SRIGANGANAGAR
|
May 13, 2016 |
KISHORE KUMAR Vs. SMT. DAYA WD/O LATE THAKUR DAS
|
September 9, 2016 |
KISHORE KUMAR TANK Vs. STATE OF RAJASTHAN
|
August 3, 2016 |
KISHORE SINGH Vs. STATE OF RAJASTHAN
|
June 21, 2016 |
KISHORI LAL AND ORS. Vs. STATE OF RAJASTHAN
|
January 12, 2016 |
KOCHAR HOSPITAL AND RESEARCH CENTER PVT. LTD., PURANI ABADI, SRI GANGANAGAR THROUGH ITS DIRECTOR HARVINDER PAL SINGH S/O SHRI MAN MOHAN SINGH, BY CASTE KOCHAR, AGED 54, RESIDENT OF PURANI ABADI, SRI GANGANAGAR Vs. RAJASTHAN TAX BOARD, AJMER
|
November 15, 2016 |
KOJU KHAN & ANR. Vs. STATE OF RAJASTHAN
|
June 22, 2016 |
KORES (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES, ANTI EVASION, RAJASTHAN
|
February 19, 2016 |
KOUR CHAND Vs. STATE OF RAJASTHAN
|
July 11, 2016 |
KOYALI Vs. DEPUTY CONSERVATORS OF FOREST
|
September 7, 2016 |
KRISHAN Vs. THE DIRECTOR GENERAL OF POLICE AND OTHERS
|
August 1, 2016 |
KRISHAN GOPAL S/O SHRI NARAYAN Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
October 20, 2016 |
KRISHAN LAL Vs. STATE OF RAJASTHAN
|
May 3, 2016 |
KRISHAN MURARI GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2016 |
KRISHAN PAL SINGH AND ANR. Vs. SITA RAM AND ORS.
|
August 11, 2016 |
KRISHNA LAL S/O SHRI CHIRANJEE LAL Vs. THE PERMANENT LOK ADALAT, SRIGANGANAGAR THROUGH ITS PRESIDENT
|
November 4, 2016 |
KSHEMANKARI MATESHWARI TRUST Vs. STATE OF RAJASTHAN
|
March 4, 2016 |
KULDEEP Vs. STATE OF RAJASTHAN
|
May 26, 2016 |
KULDEEP GARGI Vs. BHAGWAN DAS & ORS.
|
May 10, 2016 |
KUMARI KAMLA D/O LATE SHRI BHANWARLAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR THROUGH THE MANAGER DIRECTOR
|
October 4, 2016 |
KUMARI NOORJAHAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
September 19, 2016 |
KUMBHA RAM, S/O KALU RAM @ NAND LAL, THROUGH HIS PATERNAL UNCLE (CHACHA) HARENDRA S/O SHANKAR LAL Vs. STATE OF RAJASTHAN
|
November 17, 2016 |
KUNA RAM Vs. STATE OF RAJASTHAN
|
August 3, 2016 |
KUNARAM Vs. STATE OF RAJASTHAN
|
September 7, 2016 |
KUNDAN DAS Vs. SHRI SHYAM SUNDER LOHIYA
|
December 6, 2016 |
KUNJ AHMED Vs. STATE OF RAJASTHAN
|
April 7, 2016 |
KURI CHAND Vs. DIG (STAMPS) UDAIPUR AND ORS.
|
April 11, 2016 |
LACHA RAM Vs. STATE
|
May 20, 2016 |
LADU RAM MEENA S/O SH. NEMA JI Vs. STATE OF RAJASTHAN
|
October 6, 2016 |
LADY BIRD SCHOOL SAMITI, BIKANER THROUGH ITS SECRETARY GIRISH GEHLOT SON OF SHRI MOHAN LAL GEHLOT, AGED ABOUT 57 YEARS, BY CASTE GEHLOT, RESIDENT OF GAYATRI NAGAR, PURANI GINNANI, BIKANER Vs. THE DEPUTY DIRECTOR, REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, PANCHDEEP BHAWAN, BHAWANI SINGH MARG, JAIPUR (RAJ.)
|
September 9, 2016 |
LAFARGE RAJASTHAN CEMENT LTD. Vs. STATE OF RAJASTHAN AND OTHERS
|
July 4, 2016 |
LAHAR SINGH S/O SH. GULAB SINGH Vs. STATE OF RAJASTHAN
|
November 4, 2016 |
LAKA RAM Vs. STATE OF RAJASTHAN
|
May 27, 2016 |
LAKHMI CHAND Vs. OMA RAM & OTHERS
|
May 30, 2016 |
LAL CHAND Vs. STATE OF RAJASTHAN
|
April 23, 2016 |
LAL CHAND AND OTHERS Vs. KARAM SINGH AND OTHERS
|
February 16, 2016 |
LAL DAS AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
July 6, 2016 |
LAL MOHAMMAD S/O SHRI MOHAMMAD IBRAHIM FAKEER, B/C MUSALMAN, R/O WARD NO.29, JHUNJHUNU, P.S. KOTWALI, JHUNJHUNU, DISTRICT JHUNJHUNU Vs. SHUSHIL KUMAR S/O SHRI GHIRDHARI LAL, B/C JAT, R/O 4/124 HOUSING BOARD JHUNJHUNU, P. S. KOTWALI, JHUNJHUNU, DISTRICT JHUNJHUNU
|
September 30, 2016 |
LAL MOHD. KHAN Vs. STATE
|
June 1, 2016 |
LAL SINGH Vs. STATE OF RAJASTHAN & ANR.
|
July 18, 2016 |
LAL SINGH JHALA Vs. PANNA LAL
|
August 22, 2016 |
LAL SINGH S/O SH. CHAJU RAM JAT, AGED ABOUT 48 YEARS, BY CASTE JAT, RESIDENT OF KALYAN NAGAR, TEHSIL BANSOOR, DIST. ALWAR, RAJASATHAN (PRESENTLY POSTED AS DRIVER AT KOTPUTLI DEPOT, JAIPUR) Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, THROUGH CHIEF MANAGING DIRECTOR, PARIVAHAN MARG, NEAR AJMER PULIA, JAIPUR
|
November 17, 2016 |
LALA Vs. KASNI BAI
|
September 6, 2016 |
LALA RAM Vs. SUBHASH GEHLOT & ANR.
|
January 22, 2016 |
LALA RAM PANCHAL Vs. SANGEETA @LEKHA DEVI PANCHAL
|
May 20, 2016 |
LALA RAM SHARMA S/O LATE SHRI AJI RAM SHARMA, AGE ABOUT 59 YEARS, RESIDENT OF 92./276, SHIPRA PATH, MAN SAROVAR, JAIPUR RETIRED SENIOR MANAGER, RAJASTHAN STATE CO Vs. RAJASTHAN STATE CO
|
December 7, 2016 |
LALA RAM; ANCHI Vs. STATE OF RAJASTHAN
|
September 15, 2016 |
LALIT Vs. STATE OF RAJASTHAN
|
January 29, 2016 |
LALITA JAIN Vs. STATE OF RAJASTHAN
|
December 7, 2016 |
LALU RAM Vs. STATE
|
September 22, 2016 |
LASSA RAM Vs. STATE OF RAJASTHAN
|
April 13, 2016 |
LATE MOHANLAL THROUGH HIS LRS. Vs. DHARAMPAL THROUGH HIS LRS.
|
March 2, 2016 |
LATE SHRI AJIT SINGH S/O SHRI BACHHA SINGH THROUGH HIS LEGAL REPRESENTATIVE SMT. PINKI W/O LATE SH. AJEET KUMAR, BY CASTE RAJPUT, AGED ABOUT 32 YEARS, RESIDENT OF PLOT NO. 20A, GANDHI COLONY, PAWANPURI, TEHSIL & DISTRICT BIKANER (RAJASTHAN) Vs. THE JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL, SRI GANGANAGAR
|
December 1, 2016 |
LAVPREET Vs. STATE OF RAJASTHAN
|
May 26, 2016 |
LAWRESHWAR POLYMERS LTD. Vs. RELIANCE GENERAL INSURANCE CO. LTD. AND ORS.
|
January 8, 2016 |
LAXMAN Vs. THE STATE OF RAJASTHAN
|
January 6, 2016 |
LAXMAN Vs. STATE OF RAJASTHAN
|
July 6, 2016 |
LAXMAN LAL & ORS. Vs. STATE OF RAJASTHAN
|
January 15, 2016 |
LAXMAN RAM Vs. THANMAL
|
May 30, 2016 |
LAXMAN SINGH AND ANR. Vs. BHANWAR SINGH AND ORS.
|
July 18, 2016 |
LAXMI LAL Vs. EXCISE COMMISSIONER, UDAIPUR & ANR.
|
January 4, 2016 |
LAXMI LAL Vs. CHATARBHUJ
|
February 17, 2016 |
LAXMI NARAIN S/O VISHNU JOSHI, R/O NEAR SHARMA HOSPITAL, KANKROLI, DISTT. RAJSAMAND Vs. ANIL KUMAR S/O AMBA LAL PALIWAL R/O VILLAGE JAWAD, DISTT. RAJSAMAND
|
August 22, 2016 |
LAXMI NARAYAN Vs. RAJENDRA PRASAD AND OTHERS
|
January 7, 2016 |
LAXMI NARAYAN S/O SHRI BALABAKSH Vs. VIRENDRA KUMAR
|
December 5, 2016 |
LEELA DEVI Vs. JAGDISH RAJA JUNI
|
April 5, 2016 |
LEELA DEVI W/O KAILASH RAM Vs. THE STATE OF RAJASTHAN
|
November 2, 2016 |
LEGAL AID CLINIC, UNIVERSITY LAW COLLEGE, UNIVERSITY OF RAJASTHAN, JAIPUR Vs. STATE OF RAJASTHAN
|
March 17, 2016 |
LEGAL HEIRS OF LATE JABBAR SINGH Vs. APPELLATE RENT TRIBUNAL JODHPUR & ORS.
|
August 23, 2016 |
LEGAL HEIRS OF LATE SHIR JABBAR SINGH Vs. APPELLATE RENT TRIBUNAL, JODHPUR METROPOLITAN
|
October 17, 2016 |
LEGAL REPRESENTATIVES OF HANUMAN Vs. SMT. SEEMA & ORS.
|
February 25, 2016 |
LEGAL REPRESENTATIVES OF LATE SH. NANAK RAM Vs. THE CIVIL JUDGE (JUNIOR DIVISION) 1ST CLASS, TARANAGAR & ORS.
|
April 6, 2016 |
LEKH RAM Vs. UNION OF INDIA; INSPECTOR GENERAL, (APPELLATE AUTHORITY) BSF NORTH BENGAL FRONTIER; DY INSPECTOR GENERAL & COMMANDANT; PRESIDING OFFICER, FOR IG BSF RAJASTHAN, HEAD QUARTER
|
September 7, 2016 |
LICHHU RAM @ LAXMAN RAM Vs. STATE OF RAJASTHAN
|
June 13, 2016 |
LILA Vs. NANAKA RAM
|
August 5, 2016 |
LOKESH DUNGARPURIA Vs. BHARAT PETROLEUM CORPORATION LIMITED & ORS
|
August 12, 2016 |
LOKESH HADA @ GILLU BANA Vs. STATE OF RAJASTHAN
|
June 1, 2016 |
LOKESH KUMAR Vs. STATE OF RAJASTHAN & ORS.
|
May 24, 2016 |
LOKESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 4, 2016 |
LOKESH SINGHAL Vs. STAFF SELECTION COMMISSION & OTHERS
|
May 26, 2016 |
LORDS CHLORO ALKALI LTD AND OTHERS Vs. M/S. BHAGWATI SALT COMPANY
|
March 16, 2016 |
LR OF LAXMAN SINGH Vs. SMT. SURAJ KANWAR & ORS.
|
January 12, 2016 |
LR.S OF MANMOHAN DAYAL Vs. DAU SINGH
|
December 16, 2016 |
LRS OF BHABHUT SINGH Vs. PABU SINGH SON OF BHERU SINGH
|
September 7, 2016 |
LRS OF BHERU SINGH Vs. GURU SHRI SHANTI SADAN TRUST & ORS.
|
December 6, 2016 |
LRS OF BHINYA RAM Vs. LRS OF TAKHU RAM
|
August 22, 2016 |
LRS OF BHURIA Vs. BOARD OF REVENUE, AJMER & ORS
|
August 30, 2016 |
LRS OF DUNI RAM Vs. LRS OF SHYO NAND & ORS.
|
July 4, 2016 |
LRS OF EJAJ MEHANDI S/O ALI HAFIZ Vs. MOHAMMED UMAR S/O VAJIR MOHD. & ORS.
|
January 5, 2016 |
LRS OF KALU Vs. STATE OF RAJASTHAN & ORS.
|
January 28, 2016 |
LRS OF LATE SHRI MAHESH KUMAR Vs. HANUMAN PRASAD GOYAL
|
February 11, 2016 |
LRS OF MEHANGA SINGH Vs. STATE OF RAJASTHAN
|
October 5, 2016 |
LRS OF RATAN LAL Vs. LRS OF SOSAR BAI
|
January 13, 2016 |
LRS OF RUGLA RAM @ RUGRA SINGH & ORS. Vs. LRS OF SWAROOP SINGH & ORS.
|
September 5, 2016 |
LRS. OF HARBHAJ RAM Vs. STATE OF RAJASTHAN & ORS.
|
January 14, 2016 |
LRS. OF SHYONAND S/O SHRI RAMJI LAL Vs. JAGDISH S/O DUNIRAM, RESIDENT OF GUSAINYANA, TEHSIL & DISTRICT
|
October 17, 2016 |
LRS. OF SMT. KISHAN PYARI & ORS. Vs. SMT. BHANWARI DEVI THROUGH SUKH RAM
|
May 16, 2016 |
LT CO (RETD ) SHER SINGH S/O ADD RAM JI CHOUDHARY Vs. STATE OF RAJASTHAN; DIRECTOR, SAINIK KALYAN VIGHAG; ZILA SAINIK KALYAN ADHIKARI; SUPERINTENDENT OF POLICE
|
September 23, 2016 |
LUPIN LIMITED (FORMERLY KNOWN AS LUPIN LABORATORIES LIMITED), A Vs. STATE OF RAJASTHAN
|
December 14, 2016 |
LUTA RAM AND ORS. Vs. SMT. CHAMPA DEVI AND ORS.
|
March 2, 2016 |
M/S AMBUJA CEMENTS LIMITED, HAVING ITS REGISTERED OFFICE AT : P.O. AMBUJA NAGAR, TALUKA KODINAR, DISTRICT JUNAGARH, GUJARAT Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF REVENUE, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
|
November 2, 2016 |
M/S ASHOKA BUILDSTATE DEVELOPERS PVT. LTD. AND ANOTHER Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD.
|
July 22, 2016 |
M/S BHIWADI METAL ROLLWELL P.L. Vs. STATE OF RAJ. AND ORS.
|
December 13, 2016 |
M/S GRASS FIELD FARMS & RESORTS PRIVATE LIMITED Vs. DY. CIT CIRCLE
|
June 1, 2016 |
M/S GURU KRIPA HP, HPC PETROL PUMP, F Vs. HINDUSTAN PETROLEUM CORPORATION LTD., REPRESENTED BY SENIOR REGIONAL MANAGER, JAIPUR RETAIL REGIONAL OFFICE, TEL BHAWAN, JYOTI NAGAR, JAIPUR
|
November 25, 2016 |
M/S JIL Vs. RAJASTHAN URBAN INFRASTRUCTURE DEVELOPMENT PROJECT AND ANOTHER
|
April 22, 2016 |
M/S KISHAN SAHAY MEENA Vs. THE PROJECT DIRECTOR,RAJASTHAN HEALTH SYSTEM DEVELOPMENT PROJECT
|
December 15, 2016 |
M/S MAHALAXMI INDUSTRIES & ORS. Vs. UNION OF INDIA & ORS.
|
August 8, 2016 |
M/S MAHALAXMI INDUSTRIES LIMITED THROUGH ITS PARTNER RAM LAL HAVING ITS REGISTERED OFFICE AT CHAK 481.500 RD, GRAM PANCHAYAT KHARA, BIKANER Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LIMITED, THROUGH ITS SECRETARY, JAIPUR
|
October 4, 2016 |
M/S MAHESHWARI TEA COMPANY PVT. LTD Vs. M/S VIJAY AGENCIES
|
May 26, 2016 |
M/S MANISHANKAR OILS PVT. LTD Vs. M/S S.V.M. OIL INDUSTRIES
|
December 22, 2016 |
M/S PARKIN LABORATORIES & ORS Vs. STATE
|
February 22, 2016 |
M/S RAJARAM RAJENDRA BHANDARI & PARTY (AJMER GROUP) Vs. THE CIT & ANOTHER
|
July 29, 2016 |
M/S RAJASTHAN HOSPITALS LTD. AND OTHERS Vs. MAHAVEER PRASAD JAIPURIA AND OTHERS
|
June 13, 2016 |
M/S SAHYOG SILK MILLS PVT LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION
|
September 26, 2016 |
M/S SHIV CONSTRUCTION COMPANY MORNAWRA, TEHSIL BAWADI DISTRICT JODHPUR THROUGH ITS PARTNER SHIV KARAN S/O SHRI KANCHAN SINGH JAKHAR AGED 45 YEARS R/O MORNAWRA LABERA BAWORI, JODHPUR (RAJ) Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO GOVERNMENT, MINES DEPARTMENT, THE GOVERNMENT OF RAJASHAN, SECRETARIAT, JAIPUR
|
October 19, 2016 |
M/S TIRUPATI SPRINKLERS Vs. M/S FLEXITUFF INTERNATIONAL LTD.
|
April 11, 2016 |
M/S. AJANTA CINEMA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
October 17, 2016 |
M/S. AKASHDEEP PRINTERS AND TRADERS Vs. SHRI KHEMCHAND JAIN S/O LAT SHRI MISHRI LAL JAIN
|
September 14, 2016 |
M/S. APPORVA SELECTION PVT. LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR.
|
September 21, 2016 |
M/S. BVM PROJECTS PVT. LTD. HAVING ITS REGISTERED OFFICE AT:02A & 02B, PLOT NO. WZ Vs. SH. GHANSHYAM SINGHAL S/O LATE. SH. SURAJMAL JI KACHEHARIWALA R/O GANESH BHAWAN, OPP. SURAJ POLE GATE, GALTA ROAD, JAIPUR
|
October 21, 2016 |
M/S. CHITTARI AGRICARE PVT. LTD. Vs. STATE OF RAJASTHAN
|
July 28, 2016 |
M/S. DWARKA TRADERS PRIVATE LIMITED Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTH WESTERN RAILWAY, NWR HEAD QUARTER, NEAR JAWAHAR CIRCLE, JAGATPURA ROAD, JAIPUR AND ANOTHER
|
June 3, 2016 |
M/S. GANESH CONTAINERS MOVERS SYNDICATE Vs. RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED
|
April 22, 2016 |
M/S. HARIRAM MANGILAL CONSTRUCTION COM. Vs. STATE & ORS
|
August 29, 2016 |
M/S. INDIAN OIL CORPORATION LTD. & ANR. Vs. RENT TRIBUNAL, UDAIPUR & ORS.
|
January 25, 2016 |
M/S. KHANDELWAL DHABA Vs. M/S. KHANDELWAL DHABA AND ANR.
|
August 22, 2016 |
M/S. MAHESHWARI TEA COMPANY PVT. LTD. Vs. M/S. VIJAY SHREE TEA COMPANY
|
November 30, 2016 |
M/S. MEWAR HITECH ENGINEERING LIMITED Vs. M/S. JAIN CONSTRUCTION COMPANY
|
July 6, 2016 |
M/S. NAYAK CONSTRUCTION Vs. STATE OF RAJASTHAN & ORS.
|
May 6, 2016 |
M/S. PATEL ROADWAYS LTD Vs. SURENDRA KUMAR
|
March 28, 2016 |
M/S. PNC-JAIN CONSTRUCTION CO. (JV) Vs. IRCON INTERNATIONAL LIMITED
|
October 7, 2016 |
M/S. RAJENDRA PRASAD BANSAL Vs. THE UNION OF INDIA
|
September 9, 2016 |
M/S. RELIANCE INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER
|
December 16, 2016 |
M/S. ROYAL ENTERPRISES Vs. SAMUHIK CHIKITSALAY SANGH
|
October 7, 2016 |
M/S. SUBHASH INFRAENGINEERS P. LTD. Vs. STATE OF RAJASTHAN AND ANR.
|
July 29, 2016 |
M/S. VISTAAR INFRATECH (I) PVT. LTD. Vs. MANAGING DIRECTOR, BHARAT HEAVY ELECTRICALS LIMITED AND ANOTHER.
|
June 3, 2016 |
M/S. VIVEK PHARMACHEM (INDIA) LIMITED Vs. PRINCIPAL SECRETARY, MEDICAL
|
November 24, 2016 |
MAAN SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2016 |
MAAN SINGH S/O SHRI MOOL SINGH Vs. KHIVA RAM S/O SHRI MANGI LAL GHINTALA
|
October 6, 2016 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
December 15, 2016 |
MADAN LAL Vs. NAND LAL
|
May 13, 2016 |
MADAN LAL Vs. ASAT ALI
|
July 5, 2016 |
MADAN LAL Vs. ANJU BANG
|
February 9, 2016 |
MADAN LAL @ NANALAL & ANR Vs. LRS OF DHAPU BAI & ORS
|
August 12, 2016 |
MADAN LAL S/O SHRI DHARAM SINGH, B/C BALMIKI, RESIDENT OF VILLAGE DOHAD, POLICE STATION JHAJJAR, DISTRICT ROHTAK (HARYANA) Vs. STATE OF RAJASTHAN
|
September 15, 2016 |
MADAN LAL S/O SHRI SITA RAM, BY CASTE CHAMAR, RESIDENT OF VILLAGE SARAVA, POLICE STATION JHALRAPATAN, DISTRICT JHALAWARA Vs. THE STATE OF RAJASTHAN
|
October 21, 2016 |
MADAN LAL WADHWA Vs. STATE OF RAJASTHAN
|
September 22, 2016 |
MADAN MOHAN Vs. STATE OF RAJASTHAN; BALLU ALIAS PUSHPENDRA; RADHEY SHYAM @ RADHEY; VED PRAKASH
|
September 8, 2016 |
MADHAV SINGH Vs. UNION OF INDIA
|
December 8, 2016 |
MAGA RAM Vs. STATE OF RAJASTHAN
|
September 16, 2016 |
MAHANT NARAYAN BHARTI Vs. STATE OF RAJASTHAN & ORS.
|
July 13, 2016 |
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY Vs. BAL KISHAN PATIDAR
|
September 2, 2016 |
MAHAVEER Vs. STATE OF RAJASTHAN
|
May 26, 2016 |
MAHAVEER KEVAT Vs. STATE
|
July 29, 2016 |
MAHAVEER PRASAD Vs. SUMERMAL
|
April 28, 2016 |
MAHAVEER PRASAD Vs. SAYRA DEVI
|
February 17, 2016 |
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
September 1, 2016 |
MAHAVEER PRASAD PAREEK Vs. UNITED INDIA INSU.CO.LTD.
|
September 8, 2016 |
MAHAVEER PRASAD SHARMA SON OF SHRI BHOLA RAM Vs. THE STATE OF RAJASTHAN
|
September 28, 2016 |
MAHAVIR JAIPURIA MEDICAL Vs. STATE OF RAJ
|
May 25, 2016 |
MAHENDRA Vs. THE STATE OF RAJASTHAN & ANR.
|
August 1, 2016 |
MAHENDRA GAUR Vs. GAUTAM BOSE AND OTHERS
|
August 11, 2016 |
MAHENDRA LODHA Vs. UNION OF INDIA & ORS
|
February 19, 2016 |
MAHENDRA PAL Vs. UNION OF INDIA
|
September 26, 2016 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
February 17, 2016 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 28, 2016 |
MAHENDRA SINGH & ORS Vs. STATE & ANR
|
August 2, 2016 |
MAHENDRA SINGH @ GHODA S/O SH. CHHOTU SINGH, BY CASTE RAWAT, R/O VILLAGE BORAJ, POLICE STATION CHRISTIAN GANJ, DISTRICT AJMER (AT PRESENT CONFINED IN CENTRAL JAIL, AJMER) Vs. THE STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
August 3, 2016 |
MAHENDRA SINGH SANKHLA Vs. THE STATE OF RAJASTHAN
|
September 2, 2016 |
MAHERSHI DAYANAND SARASWATI Vs. ABOUR COURT CUM INDU AND ORS.
|
February 25, 2016 |
MAHESH Vs. STATE OF RAJASTHAN THROUGH P P
|
September 7, 2016 |
MAHESH CHAND BHARGAVA Vs. STATE OF RAJASTHAN
|
January 5, 2016 |
MAHESH GOYAL Vs. NATIOINAL BANK FOR AGRI
|
May 25, 2016 |
MAHESH KUMAR SON OF SHRI BUDDA RAM CHOUDHARY Vs. UMRAO SON OF SHRI GYARSI LAL
|
November 4, 2016 |
MAHESH VYAS Vs. RAJASTHAN HIGH COURT
|
April 18, 2016 |
MAKHNI (SMT.) & ANOTHER Vs. STATE OF RAJASTHAN & ANOTHER
|
July 5, 2016 |
MALAM SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
April 12, 2016 |
MALIRAM SON OF KISHANARAM Vs. NARNATH SON OF BODURAM
|
October 5, 2016 |
MALKIAT SINGH Vs. STATE OF RAJASTHAN
|
May 25, 2016 |
MALPANI HOUSE OF STONES, A REGISTERED PARTNERSHIP FIRM PITALIYON KA CHOWK, JAIPUR Vs. COMMISSIONER OF INCOME TAX
|
October 4, 2016 |
MAMTA Vs. STATE OF RAJASTHAN
|
September 5, 2016 |
MAMTA Vs. SANTOSH AND OTHERS
|
March 1, 2016 |
MAMTA SWAMI Vs. STATE OF RAJASTHAN & OTHERS
|
September 22, 2016 |
MAN SINGH PALAIYA & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
July 20, 2016 |
MANAGER MUSLIM MUSAFIR KHANA MOTI DOONGRI JAIPUR Vs. ZAHIR KHAN
|
July 5, 2016 |
MANAGING DIRECTOR, BEIRSDROF INDIA PVT. LTD. & ANR. Vs. M/S. D.S. MEDICAL AGENCY & ANR.
|
February 19, 2016 |
MANAGING DIRECTOR, RAJASTHAN RAJYA SAHAKARI UPBHOKTA SANGH LTD. NEHRU SAHAKAR BHAWAN, BHAWANI SINGH ROAD, JAIPUR Vs. PRESIDING OFFICER, LABOUR COURT, KOTA
|
November 21, 2016 |
MANGAL SINGH Vs. STATE OF RAJASTHAN & ORS.
|
January 19, 2016 |
MANGAL SINGH & OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 9, 2016 |
MANGALA RAM Vs. STATE OF RAJASTHAN AND ORS
|
August 12, 2016 |
MANGI DEVI Vs. BOARD OF REVENUE & ORS.
|
January 19, 2016 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
May 12, 2016 |
MANGI LAL, S/O SHRI PUKHRAJ, B/C LOHAR, R/O RANI STATION P.S. DESURI, DISTRICT PALI. (RAJ.) Vs. STATE OF RAJASTHAN
|
November 29, 2016 |
MANGIDAS Vs. STATE
|
May 11, 2016 |
MANGILAL Vs. STATE OF RAJASTHAN
|
April 22, 2016 |
MANGILAL Vs. STATE OF RAJASTHAN
|
June 21, 2016 |
MANGILAL S/O MOTILAL JI CHODHARY Vs. SHRI RATANLAL S/O SHRI. BEHRU BHARTI
|
September 15, 2016 |
MANI RAM @ MUNNA Vs. STATE OF RAJASTHAN
|
February 25, 2016 |
MANI RAM, SON OF DATA RAM, BY CASTE JAT, AGED ABOUT 44 YEARS,ADDRESS: VILLAGE NIZAMPURA, POST CHANNA, TEHSIL CHIRAWA, DISTRICT JHUNJHUNU (RAJ.) Vs. DISTRICT ELECTION OFFICER (PANCHAYAT) JHUNJHUNU, DISTRICT COLLECTOR JHUNJHUNU
|
November 17, 2016 |
MANISH Vs. STATE OF RAJASTHAN
|
March 16, 2016 |
MANISH GUPTA @ MONU GUPTA Vs. DIPIKA DHANI
|
April 5, 2016 |
MANISH KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ANR.
|
September 2, 2016 |
MANISH SHARMA Vs. HANSRAJ
|
October 5, 2016 |
MANISH VYAS Vs. BRAHM SINGH PARIHAR
|
July 28, 2016 |
MANISH VYAS SON OF LATE SHRI GOVERDHAN DAS Vs. DR. SOHAN LAL SIHAG, R/O SIHAG HOSPITAL, 2A17, GAGAN PATH, JAWAHAR NAGAR, SRIGANGANAGAR (RAJ.) PRESENTLY RESIDING AT 603, D
|
October 21, 2016 |
MANISH, S/O SHRI JAIDEV JI GURJAR, AGED 27 YEARS, RESIDENT OF BHOPALGANJ, BHILWARA Vs. STATE OF RAJASTHAN
|
December 5, 2016 |
MANJEET KAUR Vs. STATE OF RAJASTHAN
|
February 2, 2016 |
MANJOOR Vs. STATE OF RAJASTHAN
|
June 9, 2016 |
MANJU @ METHI Vs. STATE OF RAJASTHAN
|
January 19, 2016 |
MANJU DEVI Vs. STATE OF RAJASTHAN & ORS.
|
May 13, 2016 |
MANJU DUDI DAUGHTER OF NANU RAM DUDI Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER & ANOTHER
|
November 22, 2016 |
MANJU LATA PAREEK Vs. MUKESH SHARMA AND ANR.
|
May 30, 2016 |
MANJU RAJPAL D/O SHRI RAMESH CHAND RAJPAL, AGED 40 YEARS, RESIDENT OF WARD NO.31, CHANDNI CHOWK, CHURU (RAJ.) Vs. STATE OF RAJATHAN
|
November 19, 2016 |
MANJU WIFE OF MANAK LAL DAUGHTER OF DAL CHAND RAJAK, RESIDENT OF 57, SUKHADIA NAGAR, UNIVERSITY MARG UDAIPUR Vs. MANAK LAL @ MANAK CHAND SON OF SHRI MANGI LAL @ USHA RAM DHOBI, RESIDENT OF VILLAGE DHANLA, TEHSIL MARWAR JUNCTION DISTRICT PALI
|
November 8, 2016 |
MANJUSHA GUPTA WIFE OF VIKAS GUPTA Vs. PARWANI BUILDCON PVT LTD ; MANOJ PARWANI
|
September 16, 2016 |
MANKAUR SINGH WIFE OF SHRI MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
October 24, 2016 |
MANNA LAL Vs. STATE OF RAJASTHAN
|
June 3, 2016 |
MANOHAR SINGH S/O LADU SINGH Vs. STATE OF RAJASTHAN; RAKESH SOMANI S/O KAILASH CHANDRA SOMANI
|
September 26, 2016 |
MANOJ JAIN Vs. SMT. KALPANA JAIN
|
February 4, 2016 |
MANOJ KUMAR Vs. STATE (URBAN DEVELOPMENT)
|
May 26, 2016 |
MANOJ KUMAR SHARMA Vs. UNION OF INDIA
|
March 1, 2016 |
MANOJ SAXENA; BOBBY SHARMA Vs. STATE OF RAJ THROUGH P P
|
September 7, 2016 |
MAQBOOL HUSSAIN Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, COOPERATIVE
|
December 6, 2016 |
MATHURA LAL & ORS. Vs. GOPAL LAL & ORS.
|
May 6, 2016 |
MAYA DEVI Vs. SMT. DIVYA & ORS.
|
February 25, 2016 |
MAYUR ASSOCIATES, ENGINEERS & CONTRACTORS, Vs. MR. GURMEET SINGH, GENERAL MANAGER
|
October 7, 2016 |
MEDICAL COUNCIL OF INDIA Vs. DR. MONIKA MAHESHWARI & ORS.
|
February 5, 2016 |
MEDIPOL PHARMACEUTICAL INDIA Vs. M D RAJ MEDICAL SERVICE
|
May 27, 2016 |
MEENU MAHESHWARI Vs. LALIT PRABHA AND ORS.
|
April 6, 2016 |
MEERA BAI Vs. STATE OF RAJASTHAN AND ORS.
|
April 4, 2016 |
MEERA SIKSHA SAMITI, SANGARIYA (REGD.) Vs. STATE OF RAJASTHAN
|
October 17, 2016 |
MEGH CHAND MEENA Vs. STATE OF RAJASTHAN
|
July 22, 2016 |
MEGHA INSULATION PRIVATE LIMITED Vs. J.K. WHITE CEMENT WORK GOTAN, A UNIT OF J.K. WHITE LIMITED THROUGH SPECIAL POWER OF ATTORNEY SHRI P.K. SHARMA S/O SHRI KESHAV DEV SHARMA, AN OFFICER OF THE COMPANY, RESIDENT OF C
|
October 17, 2016 |
MEGHRAJ VYAS S/O SHRI ASHOK KUMAR VYAS, R/O NEAR BABA RAMDEV PARK, OUTSIDE NATHUSAR GATE, BIKANER (RAJ.) Vs. STATE OF RAJASTHAN
|
October 5, 2016 |
MEHA GABHAR Vs. STATE OF RAJASTHAN
|
October 25, 2016 |
MEHARDEEN Vs. STATE OF RAJASTHAN
|
January 19, 2016 |
MEHUL BHARGVA Vs. CHAIRMAN
|
December 20, 2016 |
MERA DAY Vs. STATE OF RAJASTHAN AND ORS.
|
March 3, 2016 |
MESS COMMITTEE, KONARK OFFICERS MESS Vs. PREM RAM & ANR.
|
May 18, 2016 |
MESSRS GANESH STORE Vs. MESSRS PANCHOO LAL NARAIN DAS
|
February 16, 2016 |
MEWASINGH Vs. GANGANAGAR CENTRAL COOPERATIVE BANK LIMITED
|
November 21, 2016 |
MITA SINGH @ GURMEET SINGH; MEHTAB SINGH; NATHA SINGH; DESHU SINGH @ DESHRAJ SINGH Vs. STATE OF RAJASTHAN
|
September 29, 2016 |
MITHU SINGH @ KALA SINGH, S/O SHRI MAKHAN SINGH, B/C JAT SIKH, AGED ABOUT 20 YEARS, R/O KHUNI CHAK (SINGHPURA) TEHSIL PILIBANGA DISTRICT HANUMANGARH. AT PRESENT LODGED IN DISTRICT JAIL HANUMANGARH Vs. STATE OF RAJASTHAN
|
November 8, 2016 |
MODERN AUTO SERVICE, HEERADAS BUS STAND Vs. SUBODH AGRAWAL SON OF SURESH CHAND
|
September 15, 2016 |
MOHAMMAD ARSAD @ LAYAK S/O MOHAMMAD YAKUB, AGED ABOUT 27 YEARS, BY CASTE MUSALMAN, R/O JHHAVVARI, THANA JALALGARH, DISTRICT PURNIYA (BIHAR). (AT PRESENT CONFINED IN CENTRAL JAIL, BHARATPUR) Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
October 20, 2016 |
MOHAMMAD SHHABIR KHAN Vs. THE STATE OF RAJASTHAN
|
September 15, 2016 |
MOHAMMED ASHRAF, S/O SHRI MOHAMMED SHARIEF, BY CASTE MUSALMAN, R/O BAZAR NO. 2, RAMGANJ MANDI, KOTA, DISTT. KOTA (RAJ.) Vs. STATE OF RAJASTHAN, THROUGH THE GOVT. ADVOCATE
|
December 21, 2016 |
MOHAMMED HUSSAIN @ HUSSAIN MOHAMMED @ SADDAM FIROJ Vs. STATE OF RAJASTHAN
|
February 2, 2016 |
MOHAMMED IRFAN Vs. STATE OF RAJASTHAN
|
October 21, 2016 |
MOHAMMED SADDIQUE Vs. SADDIQUE PATHAN
|
February 3, 2016 |
MOHAN & ORS. Vs. STATE OF RAJASTHAN
|
June 24, 2016 |
MOHAN LAL Vs. ARVIND KUMAR
|
June 3, 2016 |
MOHAN LAL Vs. STATE
|
May 11, 2016 |
MOHAN LAL LATHAR AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 27, 2016 |
MOHAN RAM @ MANARAM Vs. STATE OF RAJASTHAN
|
March 3, 2016 |
MOHAN S/O SHRI GANGA RAM, AGED ABOUT 36 YEARS, R/O VILLAGE BADAWATI NADI, DHANNI RAM SARPANCH KA PURA, DISTT. KARAULI (RAJ.) Vs. THE JUDGE LABOUR COURT, BHARATPUR
|
December 6, 2016 |
MOHAN SWAROOP Vs. STATE OF RAJASTHAN
|
January 28, 2016 |
MOHANLAL Vs. STATE OF RAJASTHAN & ANOTHER
|
April 12, 2016 |
MOHAR SINGH MEENA S/O SHRI MANGI LAL MEENA, AGED ABOUT 74 YEARS, RESIDENT OF MEENA BARODA, P.S. BAZIRPUR DISTRICT SAWAI MADHOPUR Vs. STATE OF RAJASTHAN THROUGH P.P.
|
September 21, 2016 |
MOHD. FARUKH KHAN Vs. STATE OF RAJASTHAN AND ANR.
|
March 31, 2016 |
MOHD. KHALIL KHAN & ORS. Vs. MADAN LAL @ MADAN SINGH & ANR.
|
February 24, 2016 |
MOHD. RAFIQUE Vs. STATE OF RAJASTHAN
|
April 23, 2016 |
MOHD. SALIM Vs. MOHD. ANWAR & ANR
|
February 17, 2016 |
MOHD. YASIN Vs. THE COMMISSIONER OF INCOME TAX
|
November 22, 2016 |
MOHINI DEVI Vs. KISHAN LAL
|
March 2, 2016 |
MOHINI DEVI AND ANR. Vs. STATE OF RAJASTHAN
|
May 23, 2016 |
MONIKA Vs. SURENDRA BHANSALI; VIMLA BHANDARI; SAROJ JAIN; FAMILY COURT, UDAIPUR
|
September 2, 2016 |
MONIKA D/O OMPRAKASH SINGH Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER THROUGH ITS SECRETARY
|
August 30, 2016 |
MOOL CHAND BHARTI Vs. CIVIL JUDGE, SENIOR DIVISION, BIKANER
|
February 19, 2016 |
MOOLA RAM Vs. HARJI RAM
|
May 27, 2016 |
MOOLCHAND SWAMI SON OF MAKKHAN DAS SWAMI Vs. STATE OF RAJ THROUGH P P
|
September 15, 2016 |
MOSERBAER INDIA LTD Vs. STATE BANK OF BIKANER & JAIPUR & ANR
|
September 7, 2016 |
MOSES M. SINGH Vs. EXECUTIVE BOARD OF METHODIST & ORS.
|
August 29, 2016 |
MOTA @ MOTILAL S/O SH THAWRA Vs. STATE OF RAJASTHAN
|
September 28, 2016 |
MOTA RAM Vs. STATE OF RAJASTHAN AND ANR.
|
August 5, 2016 |
MOTI LAL JANGID SON OF GYARSI LAL JANGID Vs. STATE OF RAJASTHAN
|
September 22, 2016 |
MOTI RAM & ORS ; JITENDRA SINGH & ORS VS Vs. STATE & ANR
|
August 8, 2016 |
MOTI RAM S/O PANNA JI Vs. BELA RAM S/O JODHA RAM
|
August 11, 2016 |
MOTIYA & ORS. Vs. STATE OF RAJASTHAN
|
June 24, 2016 |
MR. AMAN SETHI Vs. STATE OF RAJASTHAN
|
October 18, 2016 |
MRS. SHASHI SINGH W/O LATE DR. BRIJENDRA SINGH Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY TO WOMEN AND CHILD DEVELOPMENT DEPARTMENT, SECRETARIAT, JAIPUR
|
December 8, 2016 |
MS. ABHA KUMARI Vs. THE STATE OF RAJASTHAN & ANOTHER
|
May 23, 2016 |
MS. AJANTA BHATEWARA Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE NO. 1, BEAWAR, DISTRICT AJMER, RAJASTHAN AND OTHERS
|
February 25, 2016 |
MST VIMLA D/O SHRI AMOLAK CHAND BY CASTE JAIN, RESIDENT OF PIDAWA, DISTRICT JHALAWAR Vs. THE STATE OF RAJASTHAN
|
October 27, 2016 |
MST. DAKHA & ORS. Vs. BOARD OF REVENUE & ORS.
|
May 24, 2016 |
MST. MAMKORI AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
March 2, 2016 |
MUBARIK Vs. STATE OF RAJASTHAN
|
December 5, 2016 |
MUKESH Vs. STATE OF RAJASTHAN
|
March 15, 2016 |
MUKESH & ORS Vs. STATE OF RAJASTHAN & ANR
|
August 12, 2016 |
MUKESH @ DEV & ORS. Vs. STATE OF RAJASTHAN
|
February 19, 2016 |
MUKESH BAIRWA S/O LATE SHRI CHITAR LAL, BY CASTE BAIRWA, AGE ABOUT 32 YEARS, R/O SAMASPUR TEHSIL AND DISTRICT BARAN (RAJ.) Vs. STATE OF RAJASTHAN
|
December 19, 2016 |
MUKESH CHANDRA PALSANIA Vs. THE RAJASTHAN UNIVERSITY HEALTH SCIENCES AND ORS.
|
January 20, 2016 |
MUKESH JANGID S/O SHRI CHOGLAL, AGED ABOUT 34 YEARS, BY CASTE SUTHAR, R/O PLOT NO. 54, SULTAN NAGAR, GURJAR KI THADI, JAIPUR, RAJASTHAN Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
September 22, 2016 |
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
February 8, 2016 |
MUKESH KUMAR MISHRA Vs. SARPANCH, GRAM PANCHAYAT, BANSOOR AND ORS.
|
January 6, 2016 |
MUKESH KUMARI Vs. THE STATE OF RAJASTHAN & ORS
|
February 17, 2016 |
MUKHTIYAR SON OF MUBARIK HUSSAIN Vs. STATE OF RAJASTHAN
|
December 2, 2016 |
MUKUND PUROHIT Vs. UNION OF INDIA (NCB)
|
January 12, 2016 |
MULAKRAJ S/O LUXMAN DECEASED Vs. DEVRAJ @ DESHRAJ S/O LUXMANDAS DECEASED
|
September 2, 2016 |
MULTIMETALS LTD. Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE DIVISION AND ORS.
|
February 10, 2016 |
MUMTAZ KHAN Vs. STATE OF RAJASTHAN
|
September 16, 2016 |
MUNICIPAL BOARD, RAJSAMAND Vs. JUDGE, LABOUR COURT, UDAIPUR
|
August 23, 2016 |
MUNICIPAL BOARD, RAJSAMAND Vs. PRADEEP KUMAR PALIWAL S/O LATE RAGHUNATH PALIWAL
|
March 8, 2016 |
MUNICIPAL CORPORATION, UDAIPUR Vs. SHRI. ARORA KHATRI PANCHAYAT AND ANR
|
July 20, 2016 |
MUNNA LAL Vs. STATE OF RAJASTHAN
|
January 20, 2016 |
MUNNA LAL S/O SHRI BHANWAR LAL Vs. SULOCHANA DEVI W/O SHRI MUKESH AGARWAL, BY CASTE MAHAJAN, RESIDENT OF MERTA CITY, DISTRICT NAGAUR
|
November 2, 2016 |
MUNNI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 29, 2016 |
MUNNI KUMARI MEWARA Vs. STATE OF RAJ & ORS
|
August 12, 2016 |
MUNSHIRAM Vs. STATE
|
May 23, 2016 |
MURAD KHAN @ MURADI Vs. STATE OF RAJASTHAN
|
March 18, 2016 |
MURARI LAL MEENA S/O KAJODI RAM MEENA Vs. UNION OF INDIA THROUGH SECRETARY; GENERAL MANAGER, RAILWAY RECRUITMENT CELL; DIVISIONAL RAILWAY MANAGER; CHIEF PERSONNEL OFFICER (T); SR DIVISIONAL OFFICER (PERSONNEL); ASSISTANT PERSONAL OFFICER (T)
|
September 12, 2016 |
MUSKAN & ORS. Vs. IMRAN & ORS.
|
March 3, 2016 |
NAGARMAL S/O HEMA MALI (DECEASED) THROUGH HIS LEGAL HEIRS Vs. THE BOARD OF REVENUE FOR RAJASTHAN AJMER
|
September 9, 2016 |
NAGU SINGH Vs. STATE
|
May 10, 2016 |
NAHAR SINGH Vs. STATE OF RAJASTHAN
|
July 25, 2016 |
NAHAR SINGH ALIAS NAHRA ALIAS NARA AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
May 26, 2016 |
NAIMISH KUMAR SINGH Vs. UNION OF INDIA & OTHERS
|
April 25, 2016 |
NAINA RAM @ NOMA & ORS. Vs. STATE OF RAJASTHAN
|
February 17, 2016 |
NAINU SINGH AND ORS. Vs. RAM SINGH AND ORS.
|
February 18, 2016 |
NAJIR MOHAMMED SON OF SHRI SHAFI MOHAMMED, BY CASTE MUSALMAN, AGED ABOUT 52 YEARS, RESIDENT OF PEETHALWADI Vs. STATE OF RAJASTHAN THROUGH THE HOME SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF RAJASTHAN,JAIPUR.
|
November 10, 2016 |
NAND KISHORE S/O SHRI GOKUL SINGH Vs. THE UNIVERSITY OF RAJASTHAN
|
November 29, 2016 |
NAND LAL KALAL Vs. STATE OF RAJASTHAN AND ORS.
|
March 1, 2016 |
NAND SINGH RATHORE AND ORS. Vs. THE CHAIRMAN CUM MANAGING DIRECTOR AND ORS.
|
January 29, 2016 |
NANDA RAM Vs. STATE OF RAJASTHAN
|
September 19, 2016 |
NANDA SINGH RAWAT S/O KESAR SINGH RAWAT AGED ABOUT 40 YEARS R/O BHARDAI (BICHUDARA) POLICE STATION BADNORE DISTRICT BHILWARA (RAJ.) Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, HOME DEPARTMENT, GOVERNMENT OF RAJASTHAN, JAIPUR
|
August 23, 2016 |
NANDKISHORE AND ORS. Vs. SMT. DHAPU BAI AND ORS.
|
January 4, 2016 |
NANGI, WIDOW OF NATHOLA Vs. THE BOARD OF REVENUE FOR RAJASTHAN
|
December 9, 2016 |
NARAIN Vs. STATE OF RAJASTHAN
|
March 11, 2016 |
NARAIN LAL Vs. JUDGE, LABOUR COURT, BHILWARA & ANR.
|
April 5, 2016 |
NARAIN SINGH Vs. STATE OF RAJASTHAN
|
June 14, 2016 |
NARAYAN AGARWAL Vs. KALYAN SINGH JODHA AND ORS.
|
May 18, 2016 |
NARAYAN LAL Vs. HAKIM KHAN & ORS.
|
July 19, 2016 |
NARAYAN SINGH Vs. KALA
|
September 8, 2016 |
NARAYANLAL Vs. SMT. MALI DEVI
|
January 12, 2016 |
NARENDRA KUMAR S/O HEMRAJ KHAJANCHI Vs. LRS. OF LATE SHRI ASHKARAN BUCHCHA S/O SHRI BACHRAJ BUCHCHA
|
March 1, 2016 |
NARENDRA SAINI Vs. SURESH KUMAR SAINI
|
June 1, 2016 |
NARENDRA SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 14, 2016 |
NARENDRA SINGH BHATI Vs. FATEH SINGH AND ORS.
|
February 17, 2016 |
NARESH @ NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 29, 2016 |
NARESH KUMAR & ORS. Vs. AJAY & ORS.
|
February 24, 2016 |
NARESH KUMAR CHOUDHARY Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
February 18, 2016 |
NARPAT SINGH Vs. STATE
|
May 16, 2016 |
NARPAT SINGH S/O LATE SHRI AMAR SINGH, BY CASTE RAJPUT, RESIDENT OF ARANGWAS, TEHSIL SOJAT CITY, DISTRICT PALI, PRESENTING WORKING AT POLICE COMMISSIONERATE, JODHPUR Vs. STATE OF RAJASTHAN
|
September 8, 2016 |
NATHIYA @ NATHU LAL Vs. STATE OF RAJASTHAN
|
February 3, 2016 |
NATHU RAM AND ANR. Vs. STATE OF RAJASTHAN
|
June 17, 2016 |
NATHU RAM S/O SHRI NARU RAM, ADDRESS: RESIDENT OF SARDARPURA, P.S. SOJAT CITY, DISTRICT Vs. STATE OF RAJASTHAN
|
December 16, 2016 |
NATHULAL Vs. NATHI BAI
|
May 31, 2016 |
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. STATE OF RAJASTHAN
|
May 27, 2016 |
NATIONAL INSURANCE CO LTD Vs. D SHREEDEVI & ORS
|
August 11, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. HIRA AND ORS.
|
April 23, 2016 |
NATIONAL INSURANCE COMPANY Vs. OM METALS & MINERALS LTD & ORS
|
August 9, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. MURLIDHAR & ORS; RATNI BAI & ORS; PRADEEP @ CHANDU & ORS
|
August 24, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. SARWAVATI & OTHERS
|
August 24, 2016 |
NATIONAL INSURANCE COMPANY LTD, LIC BUILDING NEAR AMBEDKAR CIRCLE, JAIPUR Vs. SUBESINGH S/O SH. RUPARAM AGE 40 YEARS, B/C JAT
|
November 29, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. MAYA BAI GUPTA AND OTHER
|
November 29, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SHANTA DEVI & ORS.
|
April 27, 2016 |
NATIONAL TEXTILES CORPORATION LTD. Vs. PANKAJ SINGHAL AND ORS.
|
March 29, 2016 |
NATIONAL TOOLS (EXPORT) Vs. UNION OF INDIA
|
November 2, 2016 |
NAVAL KISHORE Vs. THE STATE OF RAJASTHAN
|
July 15, 2016 |
NAVAL SINGH S/O NANDRAM, RESIDENT OF BOR KHODA Vs. STATE OF RAJASTHAN
|
September 2, 2016 |
NAVEEN RATHI S/O SHRI BHAGATI NARAYANJI RATHI Vs. ANEET JAIN S/O SHRI TARA CHAND JAIN PARTENER SHRI SUNDAR AGRO INDUSTRIES, NEAR DURBI TEXTILE, BASNI, JODHPUR
|
December 14, 2016 |
NAVRATAN SINGH RAJPUROHIT Vs. INDIAN OIL CORPORATION LTD.
|
March 1, 2016 |
NAWALNATH SON OF SHRI MOHANNATH SAPERA Vs. STATE OF RAJASTHAN
|
September 26, 2016 |
NEERAJ JAIN Vs. STATE OF RAJASTHAN & ORS.
|
May 3, 2016 |
NEERAJ KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
May 12, 2016 |
NEERAJ MEEL Vs. STATE OF RAJASTHAN
|
December 7, 2016 |
NENU RAM Vs. AMARA RAM
|
April 13, 2016 |
NEW APOSTOLIC CHURCH CHARITABLE TRUST Vs. SAMUEL MASIH
|
February 24, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SAVITRI JHAM
|
October 17, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. KAILASH CHANDRA AND ORS.
|
May 19, 2016 |
NEW INDIA ASSURANCE CO.LTD. Vs. SH.R.N.SEN
|
March 4, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. ASHA & ORS
|
August 16, 2016 |
NEW PINKCITY GRAH NIRMAN SAHAKARI SAMITI LTD. Vs. JAMNYA & ORS.
|
February 10, 2016 |
NIRANJANLAL JOSHI Vs. SHRI PRAMOD KUMAR & ANOTHER
|
January 7, 2016 |
NIRMALA Vs. RAVINDRA KUMAR
|
September 7, 2016 |
NISHA Vs. STATE OF RAJASTHAN & ANR.
|
March 30, 2016 |
NITESH KUMAR GOYAL & ORS. Vs. MAHARAJA GANGA SINGH UNIVERSITY, BIKANER & ANR.
|
February 19, 2016 |
NITESH KUMAR GOYAL AND ORS. Vs. MAHARAJA GANGA SINGH UNIVERSITY, BIKANER AND ANR.
|
May 25, 2016 |
NITIN ALLOYS PRIVATE LIMITED Vs. RAJENDRA JAIN; RAJ KAMAL INDUSTRIES
|
September 19, 2016 |
NURE KHAN Vs. STATE OF RAJASTHAN ; GORDHAN SINGH
|
September 9, 2016 |
O/L M/S SAN INDIA ELECTROCHEM PRIVATE LIMITED Vs. SANJAY JAIN
|
December 1, 2016 |
OFFICIAL LIQUIDATOR OF LATH STEELS PRIVATE LIMITED Vs. PAWAN KUMAR LATH & BIMAL KUMAR LATH
|
February 19, 2016 |
OM PRAKASH @ NANCHHOO Vs. STATE OF RAJASTHAN THROUGH P.P.
|
July 26, 2016 |
OM PRAKASH @ PADDA Vs. STATE OF RAJASTHAN
|
June 3, 2016 |
OM PRAKASH CHAUHAN SON OF LAT TILAK RAM CHAUHAN Vs. UNION OF INDIA
|
December 5, 2016 |
OM PRAKASH KUMAWAT Vs. RAJENDRA MEENA @ SAGAR & ORS.
|
December 2, 2016 |
OM PRAKASH PAREEK Vs. JAIPUR VIDYUT VITARAN NIGAM LTD.
|
December 8, 2016 |
OM PRAKASH S/O SH. GANESH RAM Vs. STATE OF RAJASTHAN
|
October 20, 2016 |
OM PRAKASH SAHU, S/O SHRI HUKM CHAND SAHU Vs. THE STATE OF RAJASTHAN,
|
December 15, 2016 |
OM PRAKASH SINGH Vs. STATE OF RAJASTHAN
|
December 7, 2016 |
OM PRAKASH SON OF BHERU LAL Vs. STATE OF RAJASTHAN, THROUGH PUBLIC PROSECUTOR
|
December 22, 2016 |
OM PRAKASH UPADHYAY Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 8, 2016 |
OMPRAKASH AND ANR. Vs. STATE OF RAJASTHAN
|
June 9, 2016 |
OMPRAKASH; RAM LAL Vs. STATE OF RAJASTHAN
|
September 7, 2016 |
ORIENTAL COLLEGE PRIMARY SCHOOL, JODHPUR Vs. RAMESHWAR LAL SONI
|
March 9, 2016 |
ORIENTAL INSURANCE CO LTD Vs. GANGA DEVI & ORS
|
August 22, 2016 |
ORIENTAL INSURANCE CO LTD. Vs. KULSUM BANO
|
September 30, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. SMT. MAGI DEVI & ORS.
|
July 22, 2016 |
ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. BHAGCHAND JAIN AND ORS.
|
February 10, 2016 |
ORIENTAL INSURANCE COMPANY LTD. & ANR. Vs. SMT. TULSI DEVI & ORS.
|
May 23, 2016 |
P C YADAV, S/O NAND RAM Vs. UNION OF INDIA; CHIEF POST MASTER GENERAL, RAJASTHAN CIRCLE; DIRECTOR POSTAL SERVICES, RAJASTHAN; SUPERINTENDENT OF POST OFFICES CHITTORGARH DIVISION
|
September 6, 2016 |
PABU SINGH S/O RAWAT SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION; CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
September 5, 2016 |
PACK PRINT & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
April 20, 2016 |
PADAMNATHAN Vs. DISTRICT & SESSIONS JUDGE, UDAIPUR & ANR
|
September 1, 2016 |
PADMA RAM Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER.
|
December 6, 2016 |
PADMA SHARMA WIFE OF SHRI LEKHRAJ SHARMA, AGED ABOUT 48 YEARS, BY CASTE BRAHMIN, R/O B Vs. STATE OF RAJASTHAN, THROUGH PUBLIC PROSECUTOR
|
September 30, 2016 |
PADMAWATI CAPITAL SERVICES PVT. LTD. Vs. BRIJENDRA MATHUR
|
March 14, 2016 |
PAMMA RAM @ RAMLAL Vs. STATE OF RAJASTHAN
|
June 27, 2016 |
PANCHA RAM SON OF SHRI DHURARAM BY CASTE BISHNOI RESIDENT OF VILLAGE PUR, TEHSIL SANCHORE, DISTRICT JALORE (RAJASTHAN) Vs. THE BOARD OF REVENUE FOR RAJASTHAN AT AJMER (RAJASTHAN)
|
October 4, 2016 |
PANCHU S/O SHRI MADHO, BY CASTE MALI, RESIDENT OF TODARAISINGH, TEHSIL TODARAISINGH, DISTRICT TONK (RAJASTHAN) Vs. DEV W/O SHRI BADRI
|
November 23, 2016 |
PANKAJ @ DHANIYA @ DHANRAJ, S/O OM PRAKASH @ BABA, B/C BRAHMIN Vs. STATE OF RAJASTHAN
|
November 29, 2016 |
PANKAJ KUMAR Vs. SMT. YASHODA
|
March 1, 2016 |
PANNA LAL Vs. STATE OF RAJASTHAN
|
August 2, 2016 |
PAPPU Vs. STATE OF RAJASTHAN AND ORS
|
September 2, 2016 |
PAPPU @ RAMLAL S/O SHRI BHAGUTA Vs. STATE OF RAJASTHAN
|
December 8, 2016 |
PAPPU MALI Vs. STATE OF RAJASTHAN
|
November 28, 2016 |
PAPPU RAM @ RAMLAL Vs. STATE OF RAJASTHAN
|
June 27, 2016 |
PARAS KANWAR Vs. SOHAN SINGH AND ORS.
|
February 2, 2016 |
PARASMAL S/O LATE SHRI UMEDMAL SA SURANA BY CASTE JAIN AGED ABOUT 53 YEARS, RESIDENT OF 202 Vs. PRAKASHMAN S/O LATE SHRI UMEDMAL SA SURANA BY CASTE JAIN, AGED ABOUT 55 YEARS, RESIDENT OF 1
|
November 21, 2016 |
PARMESHWAR AGRWAL AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
July 8, 2016 |
PARMESHWAR PRASHAD Vs. STATE OF RAJASTHAN
|
November 17, 2016 |
PARVAT SINGH Vs. GRAM PANCAHYAT, MAKAD SEEMA, UDAIPUR
|
February 15, 2016 |
PARVAT SINGH Vs. BAHADUR SINGH & ORS.
|
February 15, 2016 |
PATEL RAM MEENA Vs. RESERVE BANK OF INDIA AND ORS.
|
February 23, 2016 |
PAVAN PODAR & ANR. Vs. THE STATE OF RAJASTHAN & ANR.
|
July 22, 2016 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
August 11, 2016 |
PAWAN KUMAR Vs. SURJA RAM & ORS
|
February 18, 2016 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
May 30, 2016 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
August 9, 2016 |
PAWAN KUMAR ACHARYA & ANR. Vs. OM PRAKASH VYAS & ANR.
|
July 20, 2016 |
PAWAN KUMAR GARG Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
May 6, 2016 |
PAWAN KUMAR JAIN Vs. RENT TRIBUNAL, UDAIPUR AND ANR.
|
February 3, 2016 |
PAWAN KUMAR JALAN S/O SHRI SHUBH KARAN, BY CASTE MAHAJAN, R/O BEHIND POWER HOUSE, MEGHSAR ROAD, RATAN NAGAR, DIST. CHURU, RAJASTHAN Vs. THE STATE OF RAJASTHAN
|
September 12, 2016 |
PAWAN KUMAR S/O GOPAL DAS Vs. STATE OF RAJASTHAN THROUGH DISTRICT COLLECTOR GANGANAGAR; CHIEF ENGINEER, WATER RESOURCES; SUPERINTENDING ENGINEER, WATER RESOURCES CIRCLE (IRRIGATION); EXECUTIVE ENGINEER , WATER RESOURCES CIRCLE; ASSISTANT ENGINEER, WATER RESOURCES; MUNICIPAL COUNCIL, P
|
September 29, 2016 |
PAWAN KUMAR SHARMA; JAI PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
August 23, 2016 |
PAWAN KUMAR YADAV, AGED ABOUT 46 YEARS, S/O RADHEY SHYAM YADAV, R/O BRAHMPURI KA MOHALLA, WARD NO.11, POST CHOMU, DIST. JAIPUR Vs. STATE OF RAJASTHAN THROUGH SECRETARY, (AYURVED) GOVERNMENT OF RAJASTHAN, JAIPUR
|
September 1, 2016 |
PEMA RAM & ANR. Vs. STATE OF RAJASTHAN
|
March 31, 2016 |
PENSIONERS WELFARE SAMITI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 3, 2016 |
PERRY BEVERAGES INDIA PRIVATE LIMITED; HEMANT CHANDIRAMANI Vs. BHARAT CHANDIRAMANI S/O BHOJRAJ CHANDIRAMANI
|
September 29, 2016 |
PHOOL MOHAMMED Vs. THE STATE OF RAJASTHAN & ORS.
|
July 28, 2016 |
PHOOLCHAND & ORS. Vs. STATE OF RAJASTHAN
|
June 2, 2016 |
PINKCITY COLURSTONE PVT. LTD. Vs. UNION OF INDIA
|
April 22, 2016 |
PINTU @ ASHOK BHATI Vs. SMT. ANITA BHATI AND ORS.
|
March 9, 2016 |
PIRANE KHAN Vs. STATE OF RAJASTHAN
|
August 26, 2016 |
PISTA & ORS. Vs. GURMITA SINGH & ORS.
|
July 5, 2016 |
POKAR RAM AND ORS Vs. STATE OF RAJASTHAN
|
June 30, 2016 |
POMARAM S/O BHAGAJI Vs. DHANRAM S/O BABULAL
|
December 1, 2016 |
POOJA KUMARI DERAN Vs. ALL INDIA INSTITUTE OF MEDICAL
|
May 27, 2016 |
POONA RAM @ POONAM CHAND Vs. STATE OF RAJASTHAN
|
February 5, 2016 |
POONAM SHARMA W/O PRAVEEN SHARMA; MAYANK @ MANTHAN Vs. PRAVEEN SHARMA S/O LATE SH VISHNU DUTT SHARMA
|
September 2, 2016 |
POONAM SINGH Vs. U I T BIKANER & ANR
|
September 1, 2016 |
PRABHU Vs. STATE OF RAJASTHAN
|
May 25, 2016 |
PRABHU DAYAL SHARMA, PROPRIETOR M/S MAMTA ART, RESIDENT OF 229, PUROHIT PADA, BRAHAMPURI, JAIPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
September 9, 2016 |
PRABHU RAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 4, 2016 |
PRABHUNARAYAN SON OF LATE KAPOOR CHAND Vs. MANMOHAN NATANI SON OF LATE SHRI BHANWARLAL NATANI, BY CASTE MAHAJAN KHANDELWAL, RESIDENT OF JAIPUR NAGAR, CHAUKRI MODIKHANA, RASTA MANIHARAN, HOUSE NO. 561, JAIPUR
|
November 17, 2016 |
PRADEEP KUMAR PALIWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 9, 2016 |
PRADEEP PARWANI Vs. STATE OF RAJASTHAN & OTHERS
|
August 17, 2016 |
PRADEEP SINGH Vs. STATE OF RAJASTHAN; DASHRATH CHANDRA; RAMESH CHANDRA; PUSHKAR
|
September 9, 2016 |
PRAKASH Vs. STATE OF RAJASTHAN
|
April 26, 2016 |
PRAKASH @ GAJENDRA SALVI S/O MODI RAM, BY CASTE SALVI, RESIDENT OF PANUND, P.S. BHINDER, DISTRICT UDAIPUR (AT PRESENT RESIDENT OF 7, SAVRAJ NAGAR, UDAIPUR) Vs. STATE OF RAJASTHAN
|
November 22, 2016 |
PRAKASH CHANDRA Vs. DISTRICT COLLECTOR, BHILWARA & ORS.
|
July 14, 2016 |
PRAKASH CHANDRA AND ORS. Vs. SHRI MOHAN SINGH AND ORS.
|
August 5, 2016 |
PRAKASH DHARU Vs. THE STATE OF RAJASTHAN & ORS.
|
June 14, 2016 |
PRAKASH KUMAR Vs. STATE & ANR
|
November 15, 2016 |
PRAMINDRA SINGH Vs. STATE
|
March 18, 2016 |
PRAMOD GOYAL Vs. UNION OF INDIA & ANR.
|
May 10, 2016 |
PRAMOD KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
January 4, 2016 |
PRAMOD SINGH SISODIYA S/O SHRI DAYAL SINGH, AGED ABOUT 37 YEARS, R/O HAZI MOHALLA BARODA, SHEOPUR (M.P.) Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY CUM COMMISSIONER TRANSPORT, PARIVAHAN BHAWAN, SAHAKAR MARG, JAIPUR (RAJ.)
|
November 3, 2016 |
PRASADI DEVI Vs. STATE OF RAJASTHAN
|
January 25, 2016 |
PRATAP NATH @ PRABHAT NATH Vs. STATE OF RAJASTHAN
|
August 26, 2016 |
PRAVEEN KUMAR SONKAR AND ORS. Vs. STATE OF RAJASTHAN
|
March 8, 2016 |
PRAVEEN RAI Vs. PARASMAL
|
June 10, 2016 |
PREETAM SINGH GEHLOT Vs. STATE OF RAJASTHAN & ANR.
|
August 1, 2016 |
PREETI JAIN Vs. KUNAL JAIN
|
May 27, 2016 |
PREM CHAND Vs. RAM PRASAD & ORS
|
May 13, 2016 |
PREM DEVI JANJHARI Vs. PAWAN KUMAR JAIN
|
September 30, 2016 |
PREM SINGH Vs. HARI SINGH
|
December 15, 2016 |
PRINCIPAL COMMISSIONER OF I T JAIPUR Vs. M/S SIKAR SAHAKARI BHOOMI VIKAS BANK LT
|
December 20, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S RAJASTHAN STATE SEED CORPORATION LTD.
|
April 29, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GOVINDKRIPA BUILDMART PVT. LTD.
|
October 19, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX, AJMER Vs. SHREE CEMENT LIMITED, BANGUR NAGAR, BEAWAR
|
September 20, 2016 |
PRINCIPAL GOVT. SHAKAMBHAR PG COLLEGE, SAMBHER LAKE & ANR. Vs. KAILASH CHAND MANDHANA & ANR.
|
July 6, 2016 |
PRITHVI SINGH Vs. STATE OF RAJASTHAN & ANOTHER
|
May 31, 2016 |
PRITI SINGH AND ORS. Vs. REGISTRAR, UNIVERSITY OF RAJASTHAN JAIPUR AND ORS.
|
January 29, 2016 |
PRIVAMBADA M. SHETTY Vs. LRS. OF LAXMI LAL & ORS.
|
May 4, 2016 |
PRIYA SHUKLA AND ORS. Vs. STATE OF RAJASTHAN
|
May 6, 2016 |
PROF. K.B. AGARWAL Vs. STATE OF RAJ. AND ORS.
|
September 12, 2016 |
PUKHRAJ JOSHI Vs. STATE OF RAJASTHAN & ANR.
|
April 11, 2016 |
PUNA RAM Vs. STATE OF RAJASTHAN
|
March 8, 2016 |
PUNJAB NATIONAL BANK Vs. RAM KISHORE MAHANSARIYA S/O LATE MAHAVEER PRASAD MAHANSARIYA, R/O 69/408, NEAR HEERA PATH, MANSAROVAR, JAIPUR
|
December 14, 2016 |
PURAN DEI WIFE OF RONSINGH Vs. STATE OF RAJASTHAN THROUTH PP
|
March 28, 2016 |
PURAN RAM Vs. STATE OF RAJASTHAN
|
June 17, 2016 |
PURI BROTHERS Vs. COMMISSIONER OF C. EX. AND S.T., JAIPUR
|
April 29, 2016 |
PURNARAM S/O MAMRAJ KADWASARA Vs. STATE OF RAJASTHAN; DIRECTOR, AGRICULTURAL MARKETING DIRECTORATE; REGIONAL ASSISTANT DIRECTOR, AGRICULTURAL MARKETING DEPARTMENT; KRISHI UPAJ MANDI SAMITI
|
September 2, 2016 |
PURSHOTTAM SHARMA SON OF SHRI NANAGRAM SHARMA Vs. STATE OF RAJASTHAN THROUGH P.P.
|
December 16, 2016 |
PUSHPA Vs. DAMODAR
|
January 6, 2016 |
PUSHPA BAI W/O SHRI JAGDISH AGARWAL Vs. UNION OF INDIA, THROUGH : THE SECRETARY TO THE GOVERNMENT. MINISTRY OF ROAD TRANSPORT AND NATIONAL HIGHWAY, GOVERNMENT OF INDIA, NEW DELHI
|
December 14, 2016 |
PUSHPA LODHA Vs. CHHOTA BAGRU SAHAKARI HOUSING SOCIETY LIMITED & ORS
|
August 5, 2016 |
PUSHPENDRA SINGH Vs. STATE OF RAJASTHAN & ANR.
|
June 3, 2016 |
PUSHPLATA JANGIR Vs. STATE OF RAJASTHAN & ORS.
|
August 1, 2016 |
PYARA SINGH (KULDEEP SINGH S/O S. PYARA SINGH) Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER
|
December 21, 2016 |
PYARI DEVI Vs. YOGESH KUMAR
|
September 8, 2016 |
R P CHOUDHARI (HUF) THROUGH ITS KARTA RAM PRAKASH CHOUDHARI Vs. SUNRISE BUILDERS HAVING
|
September 2, 2016 |
R P S C AJMER Vs. ANIL KUMAR VERMA
|
May 24, 2016 |
R.P. BHATNAGAR Vs. UNION OF INDIA AND ORS.
|
January 12, 2016 |
R.P. CASTING PVT. LTD. Vs. CESTAT, NEW DELHI
|
May 13, 2016 |
R.S. INDUSTRIES (ROLLING MILLS) LTD. Vs. UNION OF INDIA
|
May 26, 2016 |
R.S.R.T.C. Vs. MOHAN SINGH & ORS.
|
December 5, 2016 |
R.S.R.T.C. & ANR Vs. SUKHI DEVI & ORS
|
August 23, 2016 |
RACHNA W/O SHRI BHAGWAN SINGH Vs. SAVITA W/O SHRI BADAN SINGH
|
December 20, 2016 |
RADHA RAMAN SON OF SUGAN CHAND, BY Vs. PADAM CHAND SON OF HARISH CHAND, BY CASTE VAISHY, RESIDENT OF STATION ROAD, BAZARIYA, BHARATPUR, IN FRONT OF MURLI
|
November 8, 2016 |
RADHEY SHYAM Vs. THE STATE OF RAJASTHAN
|
September 16, 2016 |
RADHEY SHYAM Vs. LADU SINGH
|
September 5, 2016 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
May 18, 2016 |
RADHEY SHYAM Vs. SMT. SUSHILA
|
November 7, 2016 |
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN
|
November 16, 2016 |
RAFIQ KHAN Vs. STATE OF RAJASTHAN
|
February 5, 2016 |
RAFIQUE MOHD. Vs. STATE
|
January 5, 2016 |
RAGHUNATH SINGH & ORS. Vs. STATE
|
July 20, 2016 |
RAGHUVEER DUTT & OTHERS Vs. CIVIL JUDGE (SR. DIVISION) SRIMADHOPUR, DISTRICT SIKAR & OTHERS
|
March 2, 2016 |
RAHMUDDIN KHAN Vs. STATE OF RAJASTHAN
|
October 5, 2016 |
RAHUL PAREEK Vs. STATE OF RAJASTHAN AND ORS.
|
May 26, 2016 |
RAJ KUMAR @ RAJU S/O SHRI BHAGIRATHJI, BY CASTE KHATEEK, AGE 39 YEARS, R/O PANDOLI, P.S. KAPASAN, DISTRICT CHITTORGARH (RAJASTHAN), PRESENTLY LODGED IN DISTRICT JAIL, CHITTORGARH Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, GOVERNMENT OF HOME, SECRETARIAT, JAIPUR
|
October 5, 2016 |
RAJ KUMAR BRAHMIN SON OF SHRI BANWARI LAL AGED ABOUT 32 YEARS B/C BRAHMIN R/O OLD POST OFFICE, LAXMANGARH DISTRICT SIKAR Vs. STATE OF RAJASTHAN
|
November 15, 2016 |
RAJ SODA WATER Vs. ROYAL ROSE INDUSTRIES
|
May 13, 2016 |
RAJA RAM Vs. STATE OF RAJASTHAN
|
July 1, 2016 |
RAJAN KUKREJA Vs. STATE OF RAJASTHAN
|
February 12, 2016 |
RAJASTHAN BOARD OF MUSLIM WAQF Vs. THE STATE OF RAJASTHAN
|
January 5, 2016 |
RAJASTHAN HOUSING BOARD Vs. BOARD OF REVENUE RAJASTHAN AJMER & OTHERS
|
January 19, 2016 |
RAJASTHAN HOUSING BOARD AND ORS. Vs. ASHOK CONSTRUCTION CO.
|
January 14, 2016 |
RAJASTHAN RAJYA SAHAKARI SANGH Vs. DEEN DAYAL SHARMA AND ANOTHER
|
February 2, 2016 |
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD. (RRVPNL), Vs. THE STATE OF RAJASTHAN, THROUGH SECRETARY, ENERGY, SECRETARIAT, JAIPUR
|
October 4, 2016 |
RAJASTHAN STATE COOPERATIVE BANK LIMITED AND OTHERS Vs. SH. RAMAVTAR SHARMA AND ANOTHER
|
February 15, 2016 |
RAJASTHAN STATE ELECTRICITY BOARD & ORS. Vs. M/S. B.R. INDUSTRIES & ORS.
|
February 10, 2016 |
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD., THROUGH ITS SENIOR REGIONAL MANAGER, RIICO, UDHYOG BHAWAN, NEW POWER HOUSE ROAD, JODHPUR (RAJ.) Vs. M/S MODI THREAD MILLS, KATLA BAZAR, JODHPUR, THROUGH SHRI RAJMAL SON OF SHRI M.L. KOTHARI, RESIDENT OF KATLA BAZAR, JODHPUR
|
August 9, 2016 |
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. AND ORS. Vs. JAI INDUSTRIES
|
January 11, 2016 |
RAJASTHAN STATE MINES & MINERALS LTD. (FORMERLY KNOWN AS RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION LTD.) Vs. MANAGING DIRECTOR, PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD.
|
April 29, 2016 |
RAJASTHAN STATE ROAD TRANSPORT CORPN. Vs. PRAKASH CHANDRA AND ANR.
|
July 8, 2016 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GIRVAR SINGH
|
October 27, 2016 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GAGAN KUMAR JAIN S/O SHRI POONAM CHAND JAIN, AT PRESENT POSTED AS CONDUCTOR, ANOOP DEPOT, RAJASTHAN STATE ROAD TRANSPORT CORPORATION. RESIDENT OF RAGDI CHOWK, NEAR BADA UPASRA, BIKANER
|
November 4, 2016 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHANWAR LAL
|
September 29, 2016 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GEETA
|
September 23, 2016 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD. Vs. TEJMAL S/O JAGANNATH GURJAR
|
November 29, 2016 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH CHIEF MANAGER, JAIPUR (REGISTERED OWNER OF BUS NO. RJ Vs. RAMAVTAR SON OF GOPI RAM, AGED ABOUT 52 YEARS, BY
|
November 16, 2016 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. AARTI; SIOMALI; MANAJI; ANJANA; KALPANA; RADHESHYAM
|
September 9, 2016 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, PARIVAHAN MARG, JAIPUR Vs. MANI RAM
|
September 8, 2016 |
RAJASTHAN URBAN CO-OPERATIVE BANK LTD. AND ORS. Vs. AJAY KUMAR KATEWA AND ORS.
|
January 12, 2016 |
RAJASTHAN VIDHYUT TAKNIKI KARMCHARI ASSOCIATION DISTRICT UNIT TONK AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 16, 2016 |
RAJBALA Vs. STATE OF RAJASTHAN AND ORS.
|
March 30, 2016 |
RAJEEV KUMAR S/O SHRI OM PRAKASH, BY CASTE ARORA, RESIDENT OF 23 G BLOCK, SRI GANGANAGAR Vs. MEERAN DEVI W/O SHRI OM PRAKASH, AGED ABOUT 68 YEARS, BY CASTE ARORA, RESIDENT OF 23 G BLOCK, SRI GANGANAGAR
|
October 7, 2016 |
RAJENDRA KUMAR Vs. SECRETARY, KRISHI UPAJ MANDI SAMITI; STATE OF RAJASTHAN
|
September 1, 2016 |
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 26, 2016 |
RAJENDRA KUMAR S/O SHRI JAWANA RAM Vs. JAWANA RAM S/O SHRI PEMA RAM
|
September 5, 2016 |
RAJENDRA KUMAR SETH AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 23, 2016 |
RAJENDRA KUMAR VISHNOI S/O SHRI MOHAN LAL Vs. THE STATE OF RAJASTHAN
|
November 4, 2016 |
RAJENDRA KUNTAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 13, 2016 |
RAJENDRA MEENA S/O SHRI RAM CHARAN MEENA Vs. HARENDRA KUMAR S/O. SHRI BABULAL MEENA
|
October 7, 2016 |
RAJENDRA NATH YOGI Vs. REGISTRAR GENERAL, RAJASTHAN HIGH COURT, JODHPUR & ORS.
|
April 18, 2016 |
RAJENDRA PARIHAR Vs. STATE OF RAJASTHAN
|
June 15, 2016 |
RAJENDRA PRASAD SARAF Vs. STATE OF RAJASTHAN & ANR.
|
May 5, 2016 |
RAJENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2016 |
RAJENDRA SINGH @ KAKU AND ORS. Vs. STATE OF RAJASTHAN
|
June 28, 2016 |
RAJENDRA SINGH @ RAJU SINGH Vs. STATE OF RAJASTHAN
|
May 26, 2016 |
RAJENDRA SINGH CHAUHAN S/O RAM SINGH, RESIDENT OF B Vs. STATE OF RAJASTHAN
|
November 29, 2016 |
RAJENDRA SINGH MEENA Vs. JODHPUR VLDHYUT VITARAN NIGAM LTD. AND ORS.
|
January 18, 2016 |
RAJENDRA SINGH MEENA SON OF SHRI RAM BHAROSI MEENA Vs. STATE OF RAJASTHAN
|
August 17, 2016 |
RAJENDRA SINGH S/O NEM SINGH BY CASTE RAJPUT, RESIDENT OF B Vs. SMT. SNEHLATA W/O RAJENDRA SINGH RAJPUT, D/O SHRI HARI SINGH RAJPUT RESIDENT OF GALI NO.1, MOHAN COLONY, BANSWARA
|
September 20, 2016 |
RAJESH Vs. THE ORIENTAL INSURANCE COMPANY LTD. & ORS.
|
May 19, 2016 |
RAJESH KASARA SON OF SHRI GOVERDHAN LAL KASARA Vs. STATE OF RAJASTHAN
|
September 2, 2016 |
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
August 4, 2016 |
RAJESH KUMAR @ RAJU Vs. STATE OF RAJASTHAN AND ANR.
|
January 6, 2016 |
RAJESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 16, 2016 |
RAJESH KUMAR S/O MOHAN LAL Vs. STATE OF RAJASTHAN; BOARD OF REVENUE FOR RAJASTHAN AT AJMER; COMMISSIONER, COLONIZATION, BIKANER
|
September 7, 2016 |
RAJESH MEENA SON OF SHRI PARSADI LAL MEENA, RESIDENT OF ZIROTA, TEHSIL SAPOTARA DISTRICT KARAULI PRESENTLY RESIDING AT A Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
September 28, 2016 |
RAJESH SON OF SHRI SHANKERLAL AGED 28 YEARS BY CASTE BUNKAR RESIDENT OF KHAMERA, POLICE STATION, KHAMERA, TEHSIL GHATOL, DISTRICT BANSWARA(RAJ.) Vs. THE STATE OF RAJASTHAN
|
December 13, 2016 |
RAJESH YADAV AND ANOTHER Vs. LAXMI NARAYAN SHARMA
|
July 8, 2016 |
RAJIV JAIN S/O SHRI CHANDRAKUSHAL Vs. THE COLLECTOR (STAMPS), ADDRESS: BHILWARA CIRCLE, BHILWARA
|
November 17, 2016 |
RAJKUMAR @ DINESH Vs. UNION OF INDIA
|
August 5, 2016 |
RAJKUMAR SON OF SHRI PRAHLAD RAM (ACTUAL DATE OF BIRTH IS 8.2.1967), BY CASTE VALMIKI, AGED ABOUT 49 YEARS, WARD NO. 22, TOWN UDAIPURWATI, DISTRICT JHUNJHUNU (RAJASTHAN) Vs. STATE OF RAJASTHAN THROUGH THE DIRECTOR, LOCAL BODIES, GOVERNMENT OF RAJASTHAN, DLB BUILDING, CIVIL LINES, NEAR INOX CINEMA, JAIPUR (RAJASTHAN)
|
December 21, 2016 |
RAJKUMARI KHANDELWAL Vs. MANOJ KHANDELWAL AND ORS.
|
April 29, 2016 |
RAJNEESH Vs. STATE OF RAJASTHAN & ANR.
|
July 11, 2016 |
RAJNI DEVI Vs. NATHU SINGH
|
February 16, 2016 |
RAJU @ RAJURAM Vs. STATE
|
May 17, 2016 |
RAJU AND ORS. Vs. STATE OF RAJASTHAN
|
January 4, 2016 |
RAJU LAL SON OF LATE SHRI BHANWAR LAL, AGED ABOUT 58 YEARS, BY CASTE RAJPUT, RESIDENT OF 99, BILOCHI NAGAR, BAINAD ROAD, JAIPUR (RAJASTHAN) Vs. RANJEET SINGH SON OF SHRI SOORAJBHAN SINGH, BY CASTE JAT, RESIDENT OF 9, GREEN AVENUE, KHATIPURA ROAD, JAIPUR (RAJ.)
|
December 8, 2016 |
RAJU RAM @ RAJESH BANJARA S/O SHRI ISHWAR LAL Vs. STATE OF RAJASTHAN
|
December 14, 2016 |
RAJU RAM NAYAK S/O SHRI DHANNA RAM, BY CASTE NAYAK, AGED ABOUT 16 YEARS, R/O ALAI, TEHSIL & DISTRICT NAGAUR, (AT PRESENT JUVENILE HOME, NAGAUR) Vs. STATE OF RAJASTHAN
|
October 5, 2016 |
RAJU SINGH Vs. STATE OF RAJASTHAN
|
December 7, 2016 |
RAJVEER SINGH RATHORE AND ORS. Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
September 7, 2016 |
RAKESH Vs. STATE OF RAJASTHAN
|
April 26, 2016 |
RAKESH KATARA S/O LATE SHRI RAM DAYAL KATARA Vs. THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
|
December 5, 2016 |
RAKESH KUMAR Vs. STATE OF RAJASTHAN
|
August 19, 2016 |
RAKESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
|
January 11, 2016 |
RAKESH KUMAR GARG, SON OF SHRI BAIJNATH GARG Vs. THE STATE OF RAJASTHAN
|
September 2, 2016 |
RAKESH KUMAR, S/O SHYMA SUNDER Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER
|
December 9, 2016 |
RAKESH THOLIYA Vs. THE STATE OF RAJASTHAN & ORS.
|
January 22, 2016 |
RAM @ RAMKUMAR S/O SHYAM SINGH Vs. STATE OF RAJASTHAN THROUGH PP
|
September 1, 2016 |
RAM AVTAR MEENA Vs. STATE OF RAJASTHAN & ANR.
|
July 12, 2016 |
RAM BABU GUPTA SON OF SHRI KUNDAN MAL GUPTA Vs. STATE OF RAJASTHAN
|
December 22, 2016 |
RAM CHANDER Vs. STATE OF RAJASTHAN
|
August 4, 2016 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
September 8, 2016 |
RAM CHANDRA & ORS. Vs. STATE OF RAJASTHAN
|
January 8, 2016 |
RAM CHANDRA & ORS. Vs. MUNICIPAL BOARD, BIKANER
|
April 26, 2016 |
RAM CHANDRA MEGHWAL Vs. STATE OF RAJASTHAN
|
October 6, 2016 |
RAM CHARAN ALIAS CHARAN DAS Vs. BOARD OF REVENUE AJMER AND ORS
|
December 21, 2016 |
RAM GOPAL Vs. SAMPAT LAL DAGA & ORS.
|
February 4, 2016 |
RAM JEET AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2016 |
RAM KALYAN MAHAJAN Vs. UP ZILA COLLECTOR, DAUSA AND ORS.
|
July 20, 2016 |
RAM KARAN Vs. STATE OF RAJASTHAN
|
July 6, 2016 |
RAM KARAN Vs. STATE OF RAJASTHAN
|
July 4, 2016 |
RAM KARAN Vs. STATE OF RAJASTHAN
|
January 27, 2016 |
RAM KISHAN & ORS Vs. THE STATE OF RAJASTHAN
|
August 23, 2016 |
RAM KISHAN S/O. MANGILAL AGED 44 YEARS BY CASTE GUJAR R/O. BAD GAON, P.S. KUNHADI, DISTT. KOTA Vs. STATE OF RAJASTHAN
|
September 14, 2016 |
RAM KISHORE MEENA Vs. ROOP NARAIN MEENA & ORS.
|
April 21, 2016 |
RAM KUMAR Vs. THE STATE OF RAJASTHAN
|
June 13, 2016 |
RAM LAL Vs. ADDITONAL DISTRICT JUDGE NO. 3, CHITTORGARH
|
November 19, 2016 |
RAM LAL Vs. JAGANNATH & ORS.
|
January 19, 2016 |
RAM LAL & ANR. Vs. STATE OF RAJASTHAN
|
January 14, 2016 |
RAM LAL & ORS. Vs. STATE OF RAJASTHAN
|
July 27, 2016 |
RAM LAL GURJAR S/O SHRI KESHAR LAL BY CASTE GURJAR AGED ABOUT 47 YEARS, R/O VILLAGE GAIROLI TEHSIL DEOLI, DISTRICT TONK Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY PUBLIC WORKS DEPARTMENT, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
|
December 20, 2016 |
RAM MOHAN SINGH Vs. STATE OF RAJASTHAN
|
September 8, 2016 |
RAM NARAIN Vs. THE STATE OF RAJASTHAN
|
July 22, 2016 |
RAM NARAYAN SON OF SHRI NOLA MALI, RESIDENT OF MACHADI, TEHSIL RAIGARH, DISTRICT ALWAR THROUGH HIS LEGAL HEIRS Vs. THE BOARD OF REVENUE FOR RAJASTHAN, AJMER
|
November 10, 2016 |
RAM NIWAS Vs. STATE OF RAJASTHAN
|
December 2, 2016 |
RAM NIWAS PANGA Vs. STATE OF RAJASTHAN
|
September 27, 2016 |
RAM NIWAS S/O LATE SH POONA RAM Vs. STATE OF RAJASTHAN
|
September 17, 2016 |
RAM PAL Vs. STATE OF RAJ
|
July 26, 2016 |
RAM PRASAD, S/O SHRI ABLIYA KANJAR, AGE ADULT Vs. STATE OF RAJASTHAN
|
August 30, 2016 |
RAM RAI AND ORS Vs. UNION OF INDIA & ORS
|
November 24, 2016 |
RAM SAKI TIWARI Vs. ASHOK JAIN
|
May 25, 2016 |
RAM SINGH Vs. STATE OF RAJ
|
April 20, 2016 |
RAM SINGH BHARTI Vs. BOARD OF REVENUE & ORS.
|
May 6, 2016 |
RAM SINGH S/O SHRI BALOR SINGH Vs. BALVINDRA SINGH S/O SHRI MUKAND SINGH, BY CASTE JAT SIKH, AGED ABOUT 60 YEARS, RESIDENT OF AKKANWALI, TEHSIL & DISTRICT SRI GANGANAGAR
|
October 7, 2016 |
RAM SUKHI BAI Vs. MISHRI MAL CHHOTMAL AND ORS.
|
February 1, 2016 |
RAM SWAROOP Vs. STATE OF RAJASTHAN & ORS.
|
July 15, 2016 |
RAM SWAROOP BHATI Vs. THE UNION OF INDIA & ORS.
|
August 2, 2016 |
RAM SWAROOP SAINI Vs. BALDEVA RAM & ORS
|
February 25, 2016 |
RAM SWAROOP SONKARIA S/O LATE SHRI NANAG RAM Vs. STATE OF RAJASTHAN
|
August 30, 2016 |
RAMA RAM S/O MANA RAM Vs. THE STATE OF RAJASTHAN
|
October 17, 2016 |
RAMAKANT VERMA Vs. SECRETARY (ADMINISTRATION) RAJASTHAN RAJYA VIDHYUT PARSARAN NIGAM LTD. & ORS.
|
February 4, 2016 |
RAMANAND JHA Vs. STATE OF RAJASTHAN; SECRETARY, MEDICAL & HEALTH (GROUP-IV)
DEPARTMENT; DIRECTOR, AYURVED DEPARTMENT, GOVERNMENT OF
RAJASTHAN; REGISTRAR, GANDHI VIDHYA MANDIR; BHANWAR LAL DUGGAR
|
August 17, 2016 |
RAMARAM AND ORS. Vs. SMT. NARBADA AND ORS.
|
August 9, 2016 |
RAMAWATAR MATWA AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
|
February 5, 2016 |
RAMCHANDRA Vs. STATE OF RAJASTHAN
|
February 26, 2016 |
RAMCHANDRA Vs. STATE OF RAJASTHAN & ANR
|
March 3, 2016 |
RAMCHANDRA Vs. THE DISTRICT COLLECTOR, HANUMANGARH AND ORS.
|
March 15, 2016 |
RAMCHANDRA & ORS. Vs. PHOOLA RAM & ORS.
|
January 12, 2016 |
RAMDAS Vs. BHANWAR LAL
|
September 30, 2016 |
RAMDAYAL Vs. STATE OF RAJASTHAN
|
April 4, 2016 |
RAMDEV Vs. STATE
|
May 19, 2016 |
RAMDEV AND ORS. Vs. PUSHPA DEVI AND ORS.
|
March 4, 2016 |
RAMDUTT Vs. KISHAN NARAYAN & SONS AND ORS.
|
January 20, 2016 |
RAMESH Vs. STATE OF RAJASTHAN
|
January 25, 2016 |
RAMESH Vs. STATE OF RAJASTHAN
|
June 27, 2016 |
RAMESH Vs. STATE
|
August 16, 2016 |
RAMESH Vs. STATE OF RAJASTHAN
|
September 1, 2016 |
RAMESH & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
May 18, 2016 |
RAMESH AMETA Vs. LRS. OF PADAM SINGH NAHAR
|
February 12, 2016 |
RAMESH CHAND Vs. THE STATE OF RAJASTHAN & ORS.
|
July 18, 2016 |
RAMESH CHAND AND ORS. Vs. JAMUNA DAS GOYAL AND ORS.
|
March 31, 2016 |
RAMESH CHAND BHADANA Vs. SMT. GEETA DEVI WIFE OF BIRAM SINGH
|
October 5, 2016 |
RAMESH CHAND SON OF SHRI RAM NARAYAN Vs. STATE OF RAJASTHAN THROUGH P.P.
|
August 17, 2016 |
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
June 14, 2016 |
RAMESH CHANDRA & ORS. Vs. LEARNED ADDL DISTRICT JUDGE NO.1, CHITTORGARH & ORS.
|
May 16, 2016 |
RAMESH CHANDRA JOSHI Vs. AJMER VIDHYUT VITRAN NIGAM LTD. & ORS.
|
August 2, 2016 |
RAMESH CHANDRA S/O BHAGWAN LAL BY CASTE LOHAR AGE 32 YRS. R/O DUDHESHWAR MAHADEV ROAD, IN FRONT OF JUPITER ROAD, PATRAWALI CHALI, P.S. MADHAVPURA, AHEMDABAD (GUJARAT) Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
September 15, 2016 |
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
July 12, 2016 |
RAMESH KUMAR AND ANR. Vs. ADDITIONAL DISTRICT JUDGE
|
January 27, 2016 |
RAMESH NAGDA Vs. STATE OF RAJASTHAN
|
March 8, 2016 |
RAMESHWAR & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER
|
July 5, 2016 |
RAMESHWAR DAYAL Vs. STATE OF RAJASTHAN
|
December 7, 2016 |
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
March 3, 2016 |
RAMESHWAR PRASAD SONI Vs. THE STATE OF RAJASTHAN & OTHERS
|
March 3, 2016 |
RAMJAN Vs. STATE OF RAJASTHAN
|
May 16, 2016 |
RAMJI LAL LAKHERA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR.
|
February 8, 2016 |
RAMKARAN KUMHAR Vs. UNION OF INDIA
|
May 31, 2016 |
RAMNARAYAN Vs. ASHOK KUMAR
|
April 26, 2016 |
RAMNIWAS Vs. SHAKUNTALA DEVI
|
April 4, 2016 |
RAMNIWAS & ORS. Vs. RAJARAM
|
January 13, 2016 |
RAMPAL Vs. RAMCHANDRA
|
February 2, 2016 |
RAMPAL Vs. SUB DIVISIONAL OFFICER, SUJANGARH & ORS.
|
April 7, 2016 |
RAMPAL SON OF SHIBAN Vs. SUBE SINGH SON OF RAMCHANDRAR; RETURNING OFFICER, ELECTION GRAM PANCHAYAT KHANPUR AHIR THROUGH DISTRICT ELECTION OFFICER
|
September 12, 2016 |
RAMPRASAD AND ORS. Vs. STATE OF RAJASTHAN
|
January 21, 2016 |
RAMRAJ MEENA Vs. UNION OF INDIA
|
December 8, 2016 |
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
September 21, 2016 |
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
May 26, 2016 |
RAMSWAROOP SAINI Vs. STATE OF RAJASTHAN & ORS
|
August 8, 2016 |
RAMSWAROOP SHARMA Vs. UNION OF INDIA & ANR.
|
July 20, 2016 |
RAMU Vs. BANSHI
|
May 26, 2016 |
RANCHHODA RAM & ANR. Vs. THE STATE OF RAJASTHAN
|
September 1, 2016 |
RANJEET & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
April 25, 2016 |
RANVEER SINGH Vs. NATIONAL INSURANCE CO. & ANR.
|
May 18, 2016 |
RANVEER SINGH CHAUHAN S/O GANPAT SINGH CHAUHAN Vs. STATE OF RAJ
|
September 16, 2016 |
RANVEER SINGH PUNIA S/O SHRI JUGLAL SINGH, RESIDENT OF BASANT VIHAR, SIKAR AT PRESENT ASSISTANT ENGINEER, PUBLIC WORKS DEPARTMENT, NEEM KA THANA, DISTRICT SIKAR Vs. STATE OF RAJASTHAN
|
November 22, 2016 |
RATAN LAL Vs. STATE OF RAJASTHAN AND ORS.
|
March 2, 2016 |
RATAN LAL Vs. GOVIND LAL
|
August 4, 2016 |
RATAN LAL TUKLIYA Vs. STATE OF RAJASTHAN & ORS.
|
April 27, 2016 |
RATAN SERVICE STATION Vs. INDIAN OIL CORP LTD
|
May 27, 2016 |
RATANLAL Vs. STATE OF RAJASTHAN
|
July 5, 2016 |
RATANLAL @ BATTU S/O HEERALAL SONI Vs. STATE OF RAJASTHAN
|
September 8, 2016 |
RAVI @ BHURA Vs. THE STATE OF RAJASTHAN
|
July 5, 2016 |
RAVI @ RAVIKANT Vs. STATE OF RAJ.
|
February 26, 2016 |
RAVI KUMAR Vs. THE STATE OF RAJASTHAN
|
June 14, 2016 |
RAVI KUMAR Vs. THE DIRECTOR GENERAL OF POLICE, RAJASTHAN, JAIPUR AND ANR.
|
July 14, 2016 |
RAVI KUMAR Vs. THE STATE OF RAJASTHAN
|
June 1, 2016 |
RAVINDER KUMAR Vs. STATE OF RAJASTHAN
|
December 13, 2016 |
RAVINDRA KUMAR Vs. UNION OF INDIA
|
November 8, 2016 |
RAVINDRA KUMAR, SON OF SHRI RAM SINGH Vs. SMT. NIRMALA, WIFE OF SHRI RAVINDRA KUMAR, DAUGHTER OF SHRI PREM CHAND
|
September 7, 2016 |
RAVINDRA SINGH BHATI Vs. STATE OF RAJASTHAN & ORS.
|
January 12, 2016 |
REGIONAL FOREST OFFICER, SHRI DOONGAR GARH, BIKANER Vs. SHAWAN RAM
|
May 6, 2016 |
REKHA PRAJPAT W/O SHRI MANOJ, DAUGHTER OF SHRI SHANKER LAL, BY CASTE PRAJAPAT (KUMHAR), AGED 23 YEARS, R/O MERTA CITY, TEHSIL MERTA, DISTRICT NAGAUR Vs. MANOJ S/O SHRI RAMESHWARLAL, BY CASTE PRAJAPAT (KUMHAR), R/O KITALSAR, TEHSIL DEGANA, DISTRICT NAGAUR
|
September 8, 2016 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SMT. PUSHPA W/O LATE JAGDISH CHANDRA, B/C DHOLI (RAO)
|
September 15, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. HARI DUTT SHARMA S/O NAND KISHORE SHARMA
|
December 1, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SHUSHILA; MANI LAL; SHANTA; RAJU BHAI; ANISH BHAI
|
September 1, 2016 |
RESHAMI DEVI W/O SADDU RAM Vs. STATE OF RAJASTHAN; PRIYAVARAT; PREM SHIHAG; PANNA RAM; CHAINA DEVI
|
September 8, 2016 |
REWANT RAM Vs. STATE OF RAJASTHAN & ANR.
|
May 31, 2016 |
REWANT RAM @ REWANT PRAKASH & ORS. Vs. STATE OF RAJASTHAN
|
February 1, 2016 |
RIICO Vs. LRS OF PREM KISHAN ORS.
|
March 16, 2016 |
RISHIRAJ RATHORE & ORS. Vs. BOARD OF REVENUE, AJMER & ORS.
|
March 16, 2016 |
RITU NALWAYA Vs. SH. NARENDRA SINGH BAPNA & ANR.
|
April 6, 2016 |
RIYAZ HUSSAIN Vs. THE JANARDHAN RAI NAGAR RAJASTHAN VIDHYA PEETH (DEEMED UNIVERSITY)
|
March 18, 2016 |
ROCHIRAM & SONS Vs. UNION OF INDIA
|
February 26, 2016 |
RODILAL S/O GOURI LAL BANZARA, RESIDENT OF AAMAD, TEHSIL BANASA, DISTRICT NEEMUCH, AT PRESENT NEW ABADI GANGAPUR, TEHSIL BEGUN, DISTRICT CHITTORGARH Vs. STATE OF RAJASTHAN AND ANR.
|
August 29, 2016 |
ROHIT @ MOHIT Vs. STATE
|
February 15, 2016 |
ROHITASH KUMAR; MAHENDER SINGH Vs. STATE OF RAJ THROUGH P P
|
September 15, 2016 |
ROM INDUSTRIES LTD & ORS Vs. FIRM M/S SUGAN CHAND HANUMAN DAS
|
August 8, 2016 |
ROOP CHAND Vs. STATE OF RAJASTHAN
|
February 22, 2016 |
ROOP CHAND CHHAGANLAL Vs. GANDHI VIDHYA MANDIR AND ANR
|
February 12, 2016 |
ROOP NARAYAN JAT Vs. STATE OF RAJASTHAN & ANR.
|
August 2, 2016 |
ROOPA RAM @ RAMESHWAR Vs. STATE
|
May 17, 2016 |
ROOPCHAND Vs. STATE OF RAJASTHAN
|
June 17, 2016 |
ROSHANLAL SON OF BHERULAL MALI, RESIDENT OF AARNI POLICE STATION RASHMI, DISTRICT CHHITTORGARH Vs. STATE OF RAJASTHAN
|
October 21, 2016 |
RSRTC Vs. RAMAVATAR SHARMA AND ORS.
|
February 16, 2016 |
RUPA KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
January 13, 2016 |
RUPA RAM & ANR. Vs. STATE OF RAJASTHAN
|
June 17, 2016 |
RUPESH KUMAR @ PINTU Vs. STATE
|
August 26, 2016 |
S M SARAF Vs. COMMISSIONER OF INCOME TAX, NCRB & ANR
|
September 7, 2016 |
S.B. SALES TAX REVISION PETITION NO.352 OF 2011 ACTO Vs. VEER & CO.
|
November 28, 2016 |
S.S. JAIN SUBHODH SHIKSHA SAMITI Vs. SEEMA DAYA, W/O DR. VIJAY DAYA, RESIDENT OF BUNGALOW NO. 3, JANANA HOSPITAL COMPUND, CHANDPOLE, JAIPUR
|
December 20, 2016 |
SABBUDDIN Vs. MANJU JAIN AND ORS.
|
February 12, 2016 |
SABIR ALIAS SHABBIR Vs. STATE OF RAJASTHAN
|
May 24, 2016 |
SABIR MOHD. Vs. URBAN IMPROVEMENT TRUST, UDAIPUR
|
May 11, 2016 |
SABU Vs. STATE OF RAJASTHAN AND ORS.
|
April 18, 2016 |
SACHCHE MIYAN S/O SHRI SADIK ALI Vs. STATE OF RAJASTHAN
|
December 22, 2016 |
SACHIN MEGHWAL Vs. STATE OF RAJASTHAN
|
July 25, 2016 |
SADAKATULLAH KHAN Vs. HAFIZA
|
January 8, 2016 |
SADHANA GODIKA Vs. THE MANAGING COMMITTEE AND ORS.
|
May 4, 2016 |
SADHU RAM Vs. STATE OF RAJASTHAN & ORS.
|
February 19, 2016 |
SAEEN BANO AND ORS Vs. AMIN HUSSAIN AND ORS
|
February 19, 2016 |
SAFEDI DEVI AND ORS. Vs. KAJOD AND ORS.
|
January 28, 2016 |
SAGARMAL AND ANR. Vs. LAXMAN SINGH AND ORS.
|
November 29, 2016 |
SAHAB RAM Vs. STATE OF RAJASTHAN
|
May 16, 2016 |
SAHEB SINGH Vs. STATE OF RAJASTHAN
|
June 27, 2016 |
SAHI RAM Vs. STATE OF RAJASTHAN
|
November 22, 2016 |
SAHI RAM ADOPTED SON OF SH. NATHU RAM, AGED ABOUT 38 YEARS, RESIDENT OF INDUSTRIAL AREA RIICO ROAD NO.7, RANI BAZAR, BIKANER AT PRESENT RESIDING AT VILLAGE SUDASAR, TEHSIL SRI DUNGARGARH, DISTRICT BIKANER Vs. BHANWARI DEVI W/O SH. NATHU RAM, RESIDENT OF INDUSTRIAL AREA, RIICO ROAD NO.7, RANI BAZAR, BIKANER
|
December 16, 2016 |
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
July 14, 2016 |
SAKIB KHAN Vs. STATE OF RAJASTHAN
|
July 8, 2016 |
SALEEM Vs. LABOUR COURT & INDUSTRIAL TRIBUNAL, AJMER
|
March 16, 2016 |
SALMAN KHAN AND ANR. Vs. STATE OF RAJASTHAN
|
July 25, 2016 |
SAMINA Vs. BHANWAR LAL
|
September 22, 2016 |
SAMPAT BAI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 11, 2016 |
SAMPAT PUNIA Vs. STATE OF RAJASTHAN
|
May 18, 2016 |
SAMRATH LAL Vs. STATE
|
May 11, 2016 |
SAMRI GRAM SEVA SAHKARI SAMITI Vs. STATE OF RAJASTHAN
|
June 3, 2016 |
SANDEEP GOCHAR Vs. STATE OF RAJASTHAN
|
January 5, 2016 |
SANDEEP KUMAR KHANGAR Vs. STATE OF RAJASTHAN
|
June 15, 2016 |
SANDEEP KUMAR SON OF SHRI BHAGWAN SINGH, AGED 30 YEARS Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAY, GOVERNMENT OF INDIA, RAIL BHAWAN, NEW DELHI
|
October 4, 2016 |
SANGAM (INDIA) LTD. Vs. UNION OF INDIA
|
May 5, 2016 |
SANGARAM Vs. STATE OF RAJASTHAN
|
March 28, 2016 |
SANGEETA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 4, 2016 |
SANGEETA MEENA Vs. RETURNING OFFICER
|
May 20, 2016 |
SANJAY Vs. STATE OF RAJASTHAN
|
July 14, 2016 |
SANJAY HARSH & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
July 4, 2016 |
SANJAY KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 8, 2016 |
SANJAY KUMAR S/O SHRI RESHAM KUMAR Vs. STATE OF RAJASTHAN
|
November 24, 2016 |
SANJAY KUMAR SHARMA S/O RATAN LAL Vs. STATE OF RAJ
|
September 14, 2016 |
SANJAY KUMAR SON OF SHRI HARI VALLABH Vs. STATE OF RAJASTHAN
|
November 30, 2016 |
SANJEEV BHARADWAJ Vs. YOGESHWAR SWAROOP BHATNAGAR
|
February 22, 2016 |
SANJEEV KOHLI S/O NATTHA RAM Vs. LAJWANTI W/O BOOLCHAND
|
September 23, 2016 |
SANJEEV SACHDEVA & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
May 5, 2016 |
SANOJ KUMAWAT Vs. STATE OF RAJASTHAN
|
December 7, 2016 |
SANT RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
February 3, 2016 |
SANT SHRI ASHARAMJI BAPU S/O THEVARDASS @ THERUMAL, BY CASTE SINDHI, AGED ABOUT 78 YEARS, RESIDENT OF SANT SHRI ASHARAMJI ASHRAM, MOTERA ROAD, SABARMATI, POLICE STATION Vs. STATE OF RAJASTHAN
|
November 3, 2016 |
SANTOSH Vs. TELARAM
|
December 2, 2016 |
SANTOSH AGARWAL AND ORS. Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
March 4, 2016 |
SANTOSH BAFNA Vs. SMT. RITU NALVAYA & ANR.
|
April 6, 2016 |
SANTOSH BANSAL W/O SH GANESH BANSAL Vs. STATE OF RAJASTHAN; HETRAM DHARNIA; GANESH BANSAL S/O SH RAM PRASAD BANSAL; BHANWARLAL SONI; MANJOOR ALI; GULAB BANSAL; MANOJ KUMAR S/O SH DEVRAJ; SAMPAT S/O SH MUKANDLAL; KADURAM S/O SH MANGURAM
|
September 2, 2016 |
SANTOSH JILOWA Vs. STATE OF RAJASTHAN
|
May 12, 2016 |
SANTOSH YADAV Vs. STATE OF RAJASTHAN AND ORS.
|
February 2, 2016 |
SANWAL RAM CHOUDHARY S/O MANGLA RAM, BY CASTE CHOUDHARY, RESIDENT OF VILLAGE AJEET, TEHSIL SIVANA, DISTRICT BARMER AT PRESENT LODGED AT CENTRAL JAIL, JODHPUR Vs. STATE OF RAJASTHAN
|
November 16, 2016 |
SANWAR MAL SWAMI Vs. THE STATE OF RAJASTHAN AND ANR.
|
July 25, 2016 |
SARDARA & ANR. Vs. STATE OF RAJASTHAN
|
February 26, 2016 |
SARDARILAL Vs. GAJANAND
|
January 13, 2016 |
SARVAN KUMAR & ORS. Vs. RAJKUMAR SAINI & ORS.
|
March 4, 2016 |
SARVAN SINGH Vs. STATE OF RAJASTHAN
|
September 9, 2016 |
SARVAR KHAN Vs. STATE OF RAJASTHAN
|
February 1, 2016 |
SARVESH PALRIA Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY AND ORS.
|
January 30, 2016 |
SARVESHWAR Vs. IMRAN AND ORS.
|
July 20, 2016 |
SATISH KUMAR Vs. STATE OF RAJASTHAN
|
February 11, 2016 |
SATISH VYAS S/O LATE SH. SHRIKRISHAN VYAS Vs. SURYAKANT VYAS S/O LATE SH. SHRIKRISHAN VYAS, RESIDENT OF 11/966, CHOPASNI HOUSING BOARD, JODHPUR (RAJ.)
|
November 10, 2016 |
SATTU RAM @ SATIYA & ANR. Vs. STATE OF RAJASTHAN
|
February 23, 2016 |
SATVEER SINGH SON OF SACHHA SINGH Vs. STATE OF RAJASTHAN; MALVINDRA SINGH S/O AVATAR SINGH; AVATAR SINGH S/O SHAMSHER SINGH; RAJVEER KAUR W/O AVATAR SINGH; HARBHAJJAN SINGH S/O AVATAR SINGH
|
August 23, 2016 |
SATVEERSINGH & ORS. Vs. STATE OF RAJASTHAN
|
July 5, 2016 |
SATYA NARAIN Vs. STATE OF RAJ. & ORS.
|
February 5, 2016 |
SATYA NARAIN Vs. HARPHOOL SINGH & OTHERS
|
June 2, 2016 |
SATYA NARAIN SHANKHLA AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
|
January 19, 2016 |
SATYA NARAYAN SINGH Vs. STATE OF RAJASTHAN & ORS.
|
July 12, 2016 |
SATYA PRAKASH Vs. STATE OF RAJASTHAN & ANOTHER
|
May 4, 2016 |
SATYANARAYAN Vs. STATE OF RAJASTHAN; EXECUTIVE OFFICER, MUNICIPAL BOARD, SURATGARH, DISTRICT SRI GANGANAGAR; CHAIRMAN MUNICIPAL BOARD SURATGARH, DISTRICT SRI GANGANAGAR
|
September 9, 2016 |
SAURABH KUMAR KOTHARI AND ORS. Vs. RPSC AND ORS.
|
February 3, 2016 |
SAWAI RAM Vs. STATE
|
May 17, 2016 |
SAWAI SINGH Vs. STATE OF RAJASTHAN & ANR
|
February 19, 2016 |
SAYAD KHATUN Vs. STATE OF RAJASTHAN
|
April 21, 2016 |
SECRETARY (ADMINISTRATION) AJMER VIDYUT VITRAN NIGAM LIMITED Vs. RAKESH KUMAR
|
August 1, 2016 |
SECRETARY, AJMER MERWARA GRAM SEVA MANDAL, RAMGANJ, AJMER Vs. PRESIDING OFFICER, LABOUR COURT CUM INDUSTRIAL TRIBUNAL AJMER
|
December 8, 2016 |
SECRETARY, RAJASTHAN HOUSING BOARD Vs. UNION OF INDIA & ORS.
|
May 6, 2016 |
SEEMA JAIN Vs. DHANISHTH JAIN
|
February 26, 2016 |
SEETA RAM Vs. SMT. MADHU AND ORS.
|
August 24, 2016 |
SEMA SINGH AND ANR. Vs. SOHANLAL AND ORS.
|
August 30, 2016 |
SETH INDUSTRIAL CORPORATION, 80 Vs. STATE OF RAJASTHAN
|
October 7, 2016 |
SEV NATH AND ANOTHER Vs. STATE OF RAJASTHAN
|
June 17, 2016 |
SHAILENDRA GARG; GURDIAL SINGH SANDHU; ONKAR MAL SAINI; VIJAY MEHTA Vs. STATE OF RAJASTHAN
|
August 12, 2016 |
SHAKOOR MOHAMMAD Vs. LABOUR COURT & INDUSTRIAL TRIBUNAL, AJMER
|
March 16, 2016 |
SHALU Vs. STATE OF RAJASTHAN
|
May 27, 2016 |
SHAMBHOO LAL Vs. SMT. LADI & ORS.
|
May 30, 2016 |
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
|
April 13, 2016 |
SHAMIM BANO W/O SHRI RUSTAM ALI, AGED 60 YEARS Vs. NEK MOHAMMED @ AZIZ S/O GHEESU KHAN, BY CASTE KAYAMKHANI (MOYAL), R/O
|
September 5, 2016 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
July 20, 2016 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
August 30, 2016 |
SHANKAR LAL KHANDELWAL Vs. MOHAN LAL KHANDELWAL UNION OF INDIA THROUGH ITS SPECIAL PUBLIC PROSECUTOR
|
September 7, 2016 |
SHANKAR LAL S/O SH. PAT RAM, BY CASTE SONI, RESIDENT OF GANDHI BADI, POLICE STATION BHIRANI, TESHIL BHADRA, DISTRICT HANUMANGARH (RAJ.) Vs. STATE OF RAJASTHAN
|
November 23, 2016 |
SHANKARLAL SONI Vs. STATE OF RAJ. AND ORS.
|
March 3, 2016 |
SHANKER LAL Vs. GANESH MAL AND ORS.
|
February 12, 2016 |
SHANKER LAL S/O ROOPA Vs. STATE OF RAJASTHAN
|
August 24, 2016 |
SHANKER RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2016 |
SHANKERLAL Vs. CHAINA RAM
|
September 28, 2016 |
SHANKUNTLA DEVI & ANR. Vs. STATE OF RAJASTHAN THR. PUBLIC PROSECUTOR
|
August 12, 2016 |
SHANTI DEVI AND ORS. Vs. DEEPARAM CHOUDHARY AND ORS.
|
February 11, 2016 |
SHANTI LAL Vs. RAJASTHAN STATE ELECTION COMMISSION AND ORS.
|
July 15, 2016 |
SHARDA (SMT.) Vs. STATE OF RAJASTHAN AND ANR.
|
May 26, 2016 |
SHARIF KHAN S/O PANNE KHAN SINCE DECEASED Vs. STATE OF RAJASTHAN TO BE SERVED
|
December 14, 2016 |
SHARMA CONSTRUCTION AND ENGINEERS Vs. THE MANAGING DIRECTOR, WONDER CEMENT LIMITED
|
March 18, 2016 |
SHARMILA YADAV AND ORS. Vs. STATE (EDUCATION DEPARTMENT) AND ORS.
|
February 11, 2016 |
SHARWAN Vs. STATE OF RAJASTHAN
|
June 16, 2016 |
SHARWAN KUMAR SON OF BIRDURAM Vs. THE STATE OF RAJASTHAN
|
September 9, 2016 |
SHASHI GOYAL (SMT.) Vs. MOHAN LAL AGARWAL
|
July 6, 2016 |
SHAUKAT ALI Vs. BHAG CHAND & ORS.
|
March 3, 2016 |
SHEELU SINGH Vs. NARPAT SINGH LAKHAWAT
|
March 2, 2016 |
SHEELU W/O AMAR SINGH Vs. AMAR SINGH S/O LAL SINGH & ANR.
|
January 27, 2016 |
SHEESHPAL SON OF SHRI LICHMANA RAM Vs. STATE OF RAJASTHAN
|
September 23, 2016 |
SHELLENDER SINGH Vs. STATE OF RAJASTHAN
|
June 10, 2016 |
SHEOJI @ SHIV PRASAD Vs. STATE OF RAJASTHAN
|
August 22, 2016 |
SHEOKARAN Vs. THE STATE OF RAJASTHAN
|
July 4, 2016 |
SHEORAM & ANR. Vs. STATE OF RAJASTHAN
|
June 8, 2016 |
SHER JANG KHAN Vs. R.S.R.T.C. & OTHERS
|
April 23, 2016 |
SHER SINGH CHOUHAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 17, 2016 |
SHER SINGH, SON OF NAWAB SINGH BY CASTE BANJARA, RESIDENT OF VILLAGE KHERIA LODHA, POLICE STATION ROOPWAS, DISTRICT Vs. STATE
|
September 1, 2016 |
SHILPI Vs. STATE OF RAJASTHAN
|
February 18, 2016 |
SHIMBHU SINGH Vs. STATE OF RAJASTHAN
|
January 4, 2016 |
SHISH RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
January 11, 2016 |
SHISH RAM AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
March 10, 2016 |
SHISHPAL Vs. UMA DEVI @ UMAWATI
|
February 11, 2016 |
SHISHPAL Vs. UMA DEVI
|
February 11, 2016 |
SHIV CHARAN LAL (SINCE DECEASED) THROUGH LEGAL REPRESENTATIVES Vs. STATE OF RAJASTHAN & ORS.
|
May 24, 2016 |
SHIV CHARAN LAL JONWAL Vs. HINDUSTAN/SAMBHAR SALT LIMITED
|
January 12, 2016 |
SHIV DAYAL DAVE Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY
|
December 13, 2016 |
SHIV KUMAR Vs. STATE OF RAJASTHAN
|
February 5, 2016 |
SHIV LAL Vs. THE STATE OF RAJASTHAN
|
September 12, 2016 |
SHIV LAL DAMOR Vs. THE AJMER VIDHYUT VITARAN NIGAM LTD. AND ANR.
|
May 31, 2016 |
SHIV PRASAD Vs. STATE OF RAJASTHAN
|
May 2, 2016 |
SHIV SHAKTI GRIH NIRMAN SAHKARI SAMITI LIMITED, JAIPUR Vs. PREM CHAND KALA & ANR.
|
July 8, 2016 |
SHIV SHANKAR GUPTA Vs. STATE OF RAJASTHAN
|
November 7, 2016 |
SHIVAJI RAM BAIRWA Vs. UCO BANK; ZONAL MANAGER; GENERAL MANAGER
|
September 1, 2016 |
SHIVDAYAL SHARMA Vs. SUDEEP KARNAWAT
|
March 16, 2016 |
SHIVRAJ BAIRWA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 8, 2016 |
SHIVRATAN Vs. STATE OF RAJASTHAN
|
June 10, 2016 |
SHOBH SINGH Vs. STATE OF RAJASTHAN
|
July 25, 2016 |
SHOBHA MUTHA Vs. STATE OF RAJASTHAN & OTHERS
|
May 19, 2016 |
SHOBHANA Vs. THE INDIAN COUNCIL OF GUPTA AGRICULTURE RESEARCH
|
April 23, 2016 |
SHODAN SINGH S/O SHRI RAMJI LAL, BY CASTE THAKUR, RESIDENT OF VILLAGE PIPLA, POLICE STATION CHIKSANA, DISTRICT BHARATPUR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
November 8, 2016 |
SHOKAT ALI & ANR. Vs. BOARD OF REVENUE & ORS.
|
February 3, 2016 |
SHRAVAN S/O KHETA RAM JAT Vs. STATE OF RAJASTHAN
|
August 11, 2016 |
SHRAWAN KUMAR BRAHMIN Vs. TEJ KARAN BRAHMIN AND ANR
|
December 21, 2016 |
SHREE BALAJI TRADERS & ORS Vs. VIKAS WSP LIMITED & ANR
|
August 17, 2016 |
SHREE CHAND AND ORS. Vs. CIVIL JUDGE (SR. DIV.) AND ANR.
|
May 25, 2016 |
SHRI AVADHESH SHARMA, S/O SHRI BIHARI SHARMA, AGED 39 YEARS, CASTE BRAHMIN, RESIDENT OF 974, SHANTI NAGAR, DURGAPURA, POLICE STATION SHIPRA PATH, JAIPUR Vs. THE STATE OF RAJASTHAN
|
November 15, 2016 |
SHRI BASRAM JAT, S/O SHRI AGAMA JAT, AGE 44 YEARS CASTE JAT, R/O VILLAGE MAVESIYA, POST RAMSAR, NASIRABAD, DISTRICT AJMER Vs. BIRLA SUN LIFE INSURANCE CO. LTD. THROUGH MANAGING DIRECTOR, REG. OFF. AT ONE INDIABULLS CENTRE, TOWER 1, 15TH AND 16TH FLOOR, JUPITER MILL COMPOUND, 841, SENAPATI BAPAT MARG, ELPHINSTORE ROAD, MUMBAI
|
October 7, 2016 |
SHRI GANESH COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
|
January 12, 2016 |
SHRI GANESH JAN SEVA SAMITI (REGISTERED) BASWA Vs. STATE OF RAJASTHAN & ORS.
|
September 1, 2016 |
SHRI HITESH SHARMA, S/O SHRI HEERA LAL SHARMA, AGED ABOUT 25 YEARS, CASTE BRAHMIN, RESIDENT OF HOUSE NO.226, GURUNANAKPURA, ADARSH NAGAR, JAIPUR Vs. STATE OF RAJASTHAN
|
November 17, 2016 |
SHRI KSHEMANKARI MATESHWARI TRUST Vs. THE STATE OF RAJASTHAN
|
October 3, 2016 |
SHRI OSWAL SINGH SABHA Vs. SH.BHOOR CHAND JEERAWALA & ANR
|
February 18, 2016 |
SHRI VINOD KUMAR SHARMA Vs. CHIEF MANAGER, ALWAR(DEPOT) AND ANOTHER
|
July 22, 2016 |
SHRIBAI Vs. SMT. RUKMANI SHARMA AND OTHERS
|
September 1, 2016 |
SHRIBHAGWAN SON OF SHRI BABULAL Vs. STATE OF RAJASTHAN THROUGH PP
|
December 15, 2016 |
SHRILAL & ORS. Vs. DURGALAL & ORS.
|
July 6, 2016 |
SHRIRAM GIC LTD. Vs. SATYANARAYAN DAS
|
October 4, 2016 |
SHRIRAM RAYONS, SHRIRAM NAGAR, KOTA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, SUB
|
December 2, 2016 |
SHRUTI KAUSHIK Vs. STATE OF RAJASTHAN AND ORS
|
March 10, 2016 |
SHWETA Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
January 6, 2016 |
SHWETA UPADHYAY Vs. REGISTRAR, VINAYAKA MISSION RESEARCH FOUNDATION
|
February 16, 2016 |
SHYAM DAS JUNEJA Vs. SHRI T.R. JUNEJA AND OTHERS
|
June 3, 2016 |
SHYAM LAL Vs. STATE OF RAJ
|
April 20, 2016 |
SHYAM LAL Vs. APPELLATE RENT TRIBUNAL, JAIPUR METROPOLITAN, JAIPUR & ANR.
|
July 19, 2016 |
SHYAM LAL S/O SHRI CHAMPA LAL, BY CASTE REGAR, R/O RANIKHERA NIMBAHERA POLICE STATION, DISTRICT CHITTORGARH Vs. STATE OF RAJASTHAN
|
October 19, 2016 |
SHYAM LAL SOLANKI S/O LAXMI NARAYAN JI Vs. THE STATE OF RAJASTHAN
|
December 22, 2016 |
SHYAM SUNDER Vs. NASEEB KAUR & ORS.
|
May 17, 2016 |
SHYAM SUNDER AND ORS. Vs. STATE OF RAJASTHAN
|
January 14, 2016 |
SHYAM SUNDER GUPTA Vs. SHRI MADAN LAL GUTA SON OF LATE SHRI ONKARMAL JI
|
September 2, 2016 |
SHYAM SUNDER SHARMA S/O SHRI MOTI SHANKAR SHARMA Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY DEPARTMENT OF EDUCATION, SECRETARIAT, JAIPUR
|
December 21, 2016 |
SHYAMLAL THROUGH LRS Vs. ANIL KUMAR GOYAL
|
March 3, 2016 |
SHYOJI Vs. STATE OF RAJASTHAN
|
September 1, 2016 |
SIKANDAR Vs. STATE OF RAJASTHAN
|
August 5, 2016 |
SINGHAL CONSTRUCTION COMPANY REGISTERED PARTNERSHIP FIRM B NARAIN GATE, BHARATPUR Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD THROUGH ADMINISTRATOR RAJASTHAN STATE AGRICULTURE MARKETING BOARD, PANT KRISHI BHAWAN, JANPATH, JAIPUR AND ORS.
|
October 7, 2016 |
SIRAJ @ TANGA Vs. THE STATE OF RAJASTHAN
|
July 25, 2016 |
SISTEMA SHYAM TELESERVICES LIMITED; RELIANCE COMMUNICATION LIMITED Vs. STATE
|
September 30, 2016 |
SITA RAM Vs. STATE OF RAJASTHAN
|
June 14, 2016 |
SITA RAM GUPTA Vs. GOPAL LAL AND ANR
|
December 21, 2016 |
SITARAM SHARMA Vs. RAMJI LAL MEENA & ORS.
|
February 16, 2016 |
SKD RESORTS PVT. LTD. Vs. HAZARI LAL
|
April 21, 2016 |
SMT KIRAN KANWAR WIDOW OF LATE SHRI RAJENDRA SINGH KHETASAR, LEGAL HEIR OF SHRI RAJENDRA SINGH KHETASAR, VILLAGE Vs. UNION OF INDIA
|
August 2, 2016 |
SMT YUVRAJ MEHTA Vs. STATE OF RAJASTHAN AND ANR
|
August 4, 2016 |
SMT. AMARI Vs. SUKHRAJ GAUR & ANR.
|
April 26, 2016 |
SMT. ANGREJO Vs. M/S. VIJAY LOGISTIC PRIVATE LTD.
|
October 3, 2016 |
SMT. ASMAT NAZEER & OTHERS Vs. MOHD. UMAR & OTHERS
|
January 27, 2016 |
SMT. BABITA SHARMA & ORS. Vs. SHADAT ALI & ORS.
|
March 4, 2016 |
SMT. CHANCHAL KANWAR Vs. STATE OF RAJASTHAN & ANR.
|
February 23, 2016 |
SMT. DURGA Vs. SHANTI LAL
|
December 13, 2016 |
SMT. GODAWARI DEVI Vs. STATE OF RAJASTHAN & ANR.
|
July 19, 2016 |
SMT. GUNJAN RANI @ HARSHITA Vs. LALIT RAGHUVANSHI
|
January 20, 2016 |
SMT. INDRA DEVI AND OTHERS Vs. CHHOTELAL AND OTHERS
|
November 29, 2016 |
SMT. JANNATI Vs. STATE OF RAJASTHAN AND ORS.
|
April 18, 2016 |
SMT. JIGYASA GAUTAM Vs. GYAN PRAKASH GAUTAM
|
January 20, 2016 |
SMT. JIGYASA VAJPAYEE W/O SH. ANIL VAJPAYEE Vs. STATE OF RAJASTHAN
|
September 29, 2016 |
SMT. JUBEDA W/O AMIN KHAN, BY CASTE MUSLIM, R/O PLOT NO.69 B SINDHI MUSLIM COLONY, MASURIYA EXTENSION, JODHPUR (RAJ.) Vs. CHAND KHAN S/O RAHMAT KHAN BY CASTE MUSLIM, R/O SINDHI MUSLIM COLONY, MASURIYA EXTENSION, JODHPUR (RAJ.)
|
December 15, 2016 |
SMT. JULI DANGI Vs. THE STATE OF RAJASTHAN
|
August 29, 2016 |
SMT. KHAIRUN Vs. STATE OF RAJASTHAN
|
March 3, 2016 |
SMT. KHATOON Vs. STATE OF RAJASTHAN & ORS.
|
March 18, 2016 |
SMT. KRISHNA DEVI Vs. RATAN PRAKASH GOYAL
|
August 2, 2016 |
SMT. KUSUM JAIN AND ANOTHER Vs. BANK OF BARODA AND ANOTHER
|
February 11, 2016 |
SMT. LALITA CHOHLA Vs. ROHIT SAMARIA
|
January 12, 2016 |
SMT. LAXMI BENIWAL Vs. STATE OF RAJASTHAN AND OTHERS
|
August 12, 2016 |
SMT. LEELA Vs. STATE OF RAJASTHAN AND OTHERS
|
January 25, 2016 |
SMT. LEELA DEVI Vs. SMT. KAMLA & ANR.
|
April 5, 2016 |
SMT. MADHRUI SINGH Vs. VISHWAJEET SINGH & ORS
|
August 26, 2016 |
SMT. MAKHNI & ANR. Vs. RAJASTHAN HIGH COURT, JODHPUR & ANR.
|
July 19, 2016 |
SMT. MAMTA Vs. STATE OF RAJASTHAN
|
March 18, 2016 |
SMT. MAMTA SHARMA Vs. UNION OF INDIA AND ORS.
|
June 1, 2016 |
SMT. MANBINA KAUR Vs. KARMINDER SINGH
|
January 20, 2016 |
SMT. MANJU & ORS. Vs. SURESH KUMAR & ORS.
|
May 30, 2016 |
SMT. MANJU DEVI Vs. INDRA SINGH AND OTHERS
|
March 9, 2016 |
SMT. MANJU DEVI W/O LATE SHRI PRATAP SINGH JI Vs. SHRI DAU SINGH S/O SHRI NAWAL SINGH RAWAT
|
October 27, 2016 |
SMT. MANJU LATA & ORS. Vs. LAXMI NARAIN SHARMA & ORS.
|
August 2, 2016 |
SMT. MANNI DEVI W/O LATE SH. RAMCHANDRA MEENA, AGE Vs. RAMKUMAR YADAV S/O SH. MAKKHANRAM YADAV
|
December 2, 2016 |
SMT. MATHRA & ANR. Vs. RANDHIR SINGH @ GAGANDEEP & ORS
|
February 22, 2016 |
SMT. MAYA DEVI Vs. STATE OF RAJASTHAN
|
January 18, 2016 |
SMT. MEERA Vs. SHYAM SUNDER & ANR.
|
July 6, 2016 |
SMT. MURTI @ MURTA DEVI Vs. STATE OF RAJASTHAN
|
January 7, 2016 |
SMT. NALINI WIDOW OF SHRI NARENDRA Vs. SAJAD KHAN SON OF LIYAQAT KHAN PATHAN, RESIDENT OF SHYAMGANJ MOHALLA, BARAKHARI BARDI, UTTAR PRADESH
|
September 27, 2016 |
SMT. NARBADA DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
January 8, 2016 |
SMT. NORTI, W/O LATE SHRI TEJ PAL, BY CASTE BAIRWA, AGED 36 YEARS Vs. MURAD, S/O SHRI SUBRAT KHAN, BY CASTE MUSALMAN, RESIDENT OF MUKAM POST MOJAMABAD, JAIPUR
|
November 23, 2016 |
SMT. PARAMJEET GUJRAL Vs. STATE OF RAJASTHAN & ORS.
|
May 19, 2016 |
SMT. PAYAL, W/O JITENDRA KUMAR D/O REKH CHAND Vs. JITENDRA, S/O MOOL CHAND
|
December 14, 2016 |
SMT. POOJA @ SAJNA Vs. DURGA PRASAD
|
August 2, 2016 |
SMT. POOJA DEVI Vs. ANANT SHARMA
|
January 20, 2016 |
SMT. PREM LATA PANWAR, W/O LATE SHRI SURESH CHAND PANWAR Vs. SHRI LAXMAN SINGH BHATI
|
October 3, 2016 |
SMT. PUSHPA Vs. STATE OF RAJASTHAN
|
December 1, 2016 |
SMT. PUSHPA RANI W/O SHRI VINOD KUMAR D/O LATE SHRI GANGA RAM Vs. OM PRAKASH S/O SHRI KHETA RAM BAGHLA ARORA, ADDRESS: 74 G BLOCK, SRI GANGANAGAR (RAJASTHAN)
|
December 14, 2016 |
SMT. PUSHPA W/O MANOJ KEDIA, D/O HARI RAM Vs. STATE OF RAJASTHAN
|
September 16, 2016 |
SMT. RAJ KUMARI @ CHANDRAKALA W/O SHRI NANDLAL D/O SHRI BADRI SINGH, BY CASTE MALI KACHHAWAHA, RESIDENT OF SARDARSHAHAR AT PRESENT BIKANER Vs. NANDLAL SON OF LATE SHRI DALCHAND JI, BY CASTE MALI, SANGODIYA, RESIDENT OF SARDARSHAHAR CHURU
|
October 17, 2016 |
SMT. RAJESHREE KHANDEWAL W/O LATE SHRI ASHOK KUMAR KUMAR, R/O 12/1, ALIPUR PARK ROAD, KOLKATA Vs. SH LAXMI NARAYAN SHARMA S/O SH KISHANLAL SHARMA R/O D
|
October 17, 2016 |
SMT. RAMA Vs. STATE OF RAJASTHAN
|
November 16, 2016 |
SMT. RAMA Vs. SHRI MURTI MANDIR TEJA JI & ORS
|
July 6, 2016 |
SMT. RAMI DEVI W/O LEKH RAM, AGED 42 YEARS Vs. SMT. URMILA JAKHAR W/O MANOJ JAKHAR, BY CASTE JAT, RESIDENT OF WARD NO. 33, GANGORE MAIDAN, LOONKARANSAR, DISTRICT BIKANER (RAJ.) ......OWNER
|
September 5, 2016 |
SMT. RASHIDA @ RASEEDA Vs. SMT. SHAHIDA BANO
|
August 3, 2016 |
SMT. RENU VAIDI Vs. SMT. HARSHA JETHWANI & ANR.
|
January 7, 2016 |
SMT. RICHA YADAV Vs. STATE OF RAJASTHAN
|
January 5, 2016 |
SMT. SAJANI AND ORS. Vs. SHANKER SINGH AND ORS.
|
August 23, 2016 |
SMT. SAJIDA Vs. STATE OF RAJASTHAN & ORS.
|
February 1, 2016 |
SMT. SAJJAN KANWAR, W/O LATE RAGHUNATH SINGHY, B/C RAJPUT, AGED 56 YEARS, RESIDENT OF KHIROD, TEHSIL NAWALGARH, DISTRICT JHUNJHUNU Vs. STATE BANK OF BIKANER AND JAIPUR, MAIN BRANCH, JAIPUR THROUGH CHIEF MANAGER, PENSION, PF AND GRATUITY DEPARTMENT
|
September 12, 2016 |
SMT. SALMA KHATOON & ORS. Vs. STATE OF RAJ & ORS.
|
May 10, 2016 |
SMT. SANGEETA Vs. GOKUL SINGH
|
November 22, 2016 |
SMT. SANTA AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
|
March 9, 2016 |
SMT. SANTOSH Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 9, 2016 |
SMT. SANTOSH BAIRWA & ORS. Vs. AASHA & ORS
|
February 22, 2016 |
SMT. SANTOSH MADAN W/O SHRI VEDPAL JI MADAN Vs. THE STATE OF RAJASTHAN, THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF RAJASTHAN, JAIPUR
|
December 15, 2016 |
SMT. SANTOSH W/O RAMSWAROOP D/O BHANWAR LAL, BY CASTE PRAJAPAT, RESIDENT OF GUJRATI KUMAHARON KA MOHALLA, MERTA CITY Vs. RAMSWAROOP S/O GANESHLAL, B/C PRAJAPATI, R/O KUMHARWADA, NAGAUR (RAJASTHAN)
|
October 17, 2016 |
SMT. SARITA Vs. SALIL KAWADIYA
|
January 6, 2016 |
SMT. SAROJ & ORS. Vs. SMT. KIRAN KANWAR AND ORS.
|
February 8, 2016 |
SMT. SAVITRI Vs. VIJAYPAL
|
January 13, 2016 |
SMT. SAVITRI DEVI Vs. NEMICHAND AND ANR
|
April 1, 2016 |
SMT. SHANTA AND ORS. Vs. HANSA AND ORS.
|
June 2, 2016 |
SMT. SHANTI DEVI Vs. FULI DEVI & ANR.
|
March 14, 2016 |
SMT. SHANTI DEVI SAKSENA & OTHERS Vs. NARENDRA KUMAR SETHI
|
April 22, 2016 |
SMT. SHANTI DEVI WIFE OF SHRI BHAKHAR RAM, AGED ABOUT 55 YEARS, BY CASTE BISHNOI, RESIDENT OF KANDHI KI DHANI, TEHSIL GUDA MALANI, DISTRICT BARMER Vs. THE STATE OF RAJASTHAN AND ORS THROUGH DISTRICT COLLECTOR,BARMER
|
November 25, 2016 |
SMT. SHARDA Vs. MANOHAR DAS
|
December 1, 2016 |
SMT. SNEHLATA W/O LATE SH. GHANSHYAM LAL CHAUDHARY (DECEASED) Vs. SH. SANJEEV KUMAR BHARGAVA SON OF LATE SH. HARISH CHANDRA BHARGAVA, TENANT, AGED 58 YEARS, RESIDENT OF D 259, DEVI MARG, BANI PARK, JAIPUR
|
November 22, 2016 |
SMT. SONU BAJAJ & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
May 18, 2016 |
SMT. SUMAN @ RAGINI W/O ROHIT KUMAR D/O NAND RAM GUDESAR, AGED 31 YEARS, BY CASTE MEGHWAL, RESIDENT OF WARD NO.14, NEAR AMBEDKAR BHAWAN, RATAN NAGAR (THAILASAR) Vs. ROHIT KUMAR ALARIYA S/O KISHAN LAL ALARIYA, AGED 37 YEARS, BY CASTE MEGHWAL, RESIDENT OF C
|
October 20, 2016 |
SMT. SUMITRA DEVI WIDOW OF BHANWARLAL Vs. MUSHTAQ KHAN S/O GATU KHAN
|
September 17, 2016 |
SMT. SUNITA Vs. STATE OF RAJASTHAN AND OTHERS
|
January 22, 2016 |
SMT. SUNITA DEVI W/O LATE SHRI VISHWAPATI SHARMA Vs. NARAYAN DAS S/O SHRI MOTI LAL
|
October 27, 2016 |
SMT. SUNITA DEVI W/O LATE SHRI VISHWAPATI SHARMA, AGED ABOUT 45 YEARS Vs. STATE
|
October 27, 2016 |
SMT. SUNITA VERMA Vs. ANIL MARWAL
|
January 11, 2016 |
SMT. SURAJ DEVI W/O LATE SARDAR MAL Vs. STATE OF RAJASTHAN
|
September 26, 2016 |
SMT. SUSHMA Vs. KAN SINGH AND ORS.
|
August 8, 2016 |
SMT. SWETA Vs. DINESH KHETANI
|
May 4, 2016 |
SMT. TARAMANI KUMARI & ANOTHER Vs. STATE OF RAJASTHAN & OTHERS
|
January 5, 2016 |
SMT. USHA TIRPATHI, W/O SHANKAR PRASAD, AGE ABOUT 44 YEARS, BY CASTE TIRPATHI, RESIDENT OF GALI NO. 9, RAMPURA BASTI BIKANER Vs. SHANKAR PRASAD S/O SHRI TILAKMANE, BY CASTE TIRPATHI BRAHMAN, RESIDENT OF RAMPURA BASTI, GALI NO. 9, LALGARH, BIKANER (RAJ.)
|
September 16, 2016 |
SMT. VEENA T.V. W/O SHRI SHYAM PRASAD Vs. STATE OF RAJASTHAN
|
October 4, 2016 |
SMT. VIJAYLAXMI DAYMA Vs. CHANDRA KUMAR
|
July 26, 2016 |
SMT. VIMLA RATHORE Vs. THE SPECIAL JUDGE (FAKE CURRENCY) & ORS.
|
January 19, 2016 |
SMT. VIMLESH BANSAL WIFE OF PREM PRAKASH BANSAL Vs. ASHOK KUMAR SON OF SHRI BAIJ NATH, AGED 53 YEARS, R/O NEW COLONY, WAREHOUSE ROAD, BAYANA, DISTRICT BHARATPUR (RAJASTHAN)
|
September 23, 2016 |
SMT.PRAMILA & ANR Vs. STATE
|
November 4, 2016 |
SOBHA KUMBHAT Vs. SANT RAM
|
September 7, 2016 |
SOBHAG SINGH & ANR Vs. BOARD OF REVENUE, AJMER & ORS
|
August 9, 2016 |
SOCIETY FOR FORMER JUDGES ASSOCIATION RAJASTHAN, JAIPUR Vs. STATE OF RAJASTHAN; PRINCIPAL SECRETARY, GOVERNMENT OF RAJASTHAN, LAW AND JUSTICE, SECRETARIAT, JAIPUR; BAR COUNCIL OF RAJASTHAN
|
August 26, 2016 |
SODHI TEXTILES AND HOME FURNISHING (P) LIMITED Vs. SOBHAG SINGH
|
November 7, 2016 |
SOHAN LAL Vs. JAGDISH & ORS.
|
August 29, 2016 |
SOHAN LAL Vs. BASANTI LAL
|
May 11, 2016 |
SONA RAM Vs. STATE OF RAJASTHAN
|
June 13, 2016 |
SRI RAM @ SANJAY Vs. THE STATE OF RAJASTHAN
|
March 10, 2016 |
STATE Vs. LEELU KHAN
|
June 10, 2016 |
STATE Vs. SHIV RAJ SINGH
|
August 3, 2016 |
STATE Vs. STATE
|
October 20, 2016 |
STATE Vs. SALMAN KHAN
|
July 25, 2016 |
STATE Vs. TULSI RAM & ORS.
|
August 3, 2016 |
STATE BANK OF BIKANER AND JAIPUR Vs. MUNICIPAL BOARD, BALOTRA & ANR.
|
July 20, 2016 |
STATE BANK OF INDIA, MUMBAI AND ORS Vs. JUDGE, INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND ORS
|
January 19, 2016 |
STATE OF RAJ. Vs. KALU RAM AND ANOTHER
|
February 26, 2016 |
STATE OF RAJ. AND ORS. Vs. SUMAN KUMARI
|
May 6, 2016 |
STATE OF RAJ. AND ORS. Vs. BHANWAR LAL AND ORS.
|
March 30, 2016 |
STATE OF RAJASTHAN Vs. UKA AND ORS.
|
February 12, 2016 |
STATE OF RAJASTHAN Vs. BALU RAM AND ORS.
|
April 13, 2016 |
STATE OF RAJASTHAN Vs. DHANNA SON OF SH. NANDA
|
August 3, 2016 |
STATE OF RAJASTHAN Vs. ASHOK NAWAL
|
April 18, 2016 |
STATE OF RAJASTHAN Vs. RAM NARAYAN
|
April 28, 2016 |
STATE OF RAJASTHAN Vs. ALLAUDDIN MANSURI
|
June 20, 2016 |
STATE OF RAJASTHAN Vs. KHINVRE KHAN, S/O IMAM KHAN, B/C MUSALMAN, R/O BADNAMA JAGIR, TEHSIL PACHPADRA, DISTRICT BARMER
|
October 5, 2016 |
STATE OF RAJASTHAN Vs. KHUSHALCHAND & ANR.
|
April 21, 2016 |
STATE OF RAJASTHAN Vs. SMT. SUNDER W/O SH. RAM KARAN B/C JAT, R/O KADOLA P.S.DIGGI DISTT. TONK
|
December 6, 2016 |
STATE OF RAJASTHAN Vs. HANUMAN JAT
|
May 13, 2016 |
STATE OF RAJASTHAN Vs. SANJAY KUMAR SHRIVASTAVA S/O SH. HOTI LAL, B/C NAI, R/O GAVARU, POLICE STATION HAJRAT NAGAR GADI, DISTRICT MURADABAD (U.P.) AT PRESENT KHANABADOSH AAROGAYA PATH S.M.S. HOSPITAL, BEHIND MURDAGHAR, JAIPUR
|
September 22, 2016 |
STATE OF RAJASTHAN Vs. M/S. JAI DYE CHEMICALS & ORS.
|
January 18, 2016 |
STATE OF RAJASTHAN Vs. OM PRAKASH BADGUJAR AND ORS
|
March 3, 2016 |
STATE OF RAJASTHAN Vs. SMT. KOSHLIYA DEVI
|
August 12, 2016 |
STATE OF RAJASTHAN Vs. AMARNATH PUROHIT
|
January 13, 2016 |
STATE OF RAJASTHAN Vs. SMT. CHANDNA DEVI
|
February 19, 2016 |
STATE OF RAJASTHAN Vs. HUKAM SINGH
|
May 5, 2016 |
STATE OF RAJASTHAN Vs. CHAMPA LAL & ORS.
|
May 27, 2016 |
STATE OF RAJASTHAN Vs. MST. MALLI & ORS.
|
May 3, 2016 |
STATE OF RAJASTHAN Vs. RAM PRATAP & ORS.
|
April 26, 2016 |
STATE OF RAJASTHAN Vs. SMT. MAD KANWAR
|
November 17, 2016 |
STATE OF RAJASTHAN Vs. KANTILAL S/O SHRI PREMARAM, BY CASTE MEGHWAL, R/O DAKATARA, PS BAGARA, DISTRICT JALORE
|
October 20, 2016 |
STATE OF RAJASTHAN Vs. PREMRAJ
|
April 5, 2016 |
STATE OF RAJASTHAN Vs. PRAHALD S/O KAMARU MEENA
|
September 1, 2016 |
STATE OF RAJASTHAN Vs. HIRA RAM & ORS.
|
March 9, 2016 |
STATE OF RAJASTHAN Vs. PRAHLAD SINGH
|
March 31, 2016 |
STATE OF RAJASTHAN Vs. MUMTAZ ALI QURESI
|
April 29, 2016 |
STATE OF RAJASTHAN Vs. GURANDITTA SINGH
|
May 3, 2016 |
STATE OF RAJASTHAN Vs. RAJVEER SINGH & OTHERS
|
June 8, 2016 |
STATE OF RAJASTHAN Vs. POONAM SINGH & ANR.
|
July 6, 2016 |
STATE OF RAJASTHAN Vs. KAJOR SON OF SAYORAM BY CASTE JAT RESIDENT OF KANDA THANA SADAR BHILWARA (DEAD)
|
October 21, 2016 |
STATE OF RAJASTHAN Vs. MAG SINGH RAJPUROHIT AND OTHERS
|
October 18, 2016 |
STATE OF RAJASTHAN Vs. DHARMA RAM S/O CHOONA RAM, B/C BISHNOI
|
October 5, 2016 |
STATE OF RAJASTHAN Vs. UMAR KHAN S/O HASAM KHAN, BY CASTE DESHWARLI (MUSALMAN) RESIDENT OF BHAKARI, POLICE STATION PILVA, DISTRICT NAGAUR
|
October 5, 2016 |
STATE OF RAJASTHAN Vs. VIKRAM TALWAR AND OTHERS
|
August 9, 2016 |
STATE OF RAJASTHAN Vs. SHIVDAN, SON OF DANUDAN, BY CASTE CHARAN, RESIDENT OF MUNJASAR PANCHU, TEHSIL NOKHA, DISTRICT BIKANER
|
September 30, 2016 |
STATE OF RAJASTHAN Vs. ARVIND KUMAR
|
June 23, 2016 |
STATE OF RAJASTHAN Vs. CHAMPALAL
|
June 23, 2016 |
STATE OF RAJASTHAN Vs. BANSHI LAL
|
May 20, 2016 |
STATE OF RAJASTHAN Vs. RAM PRATAP AND OTHERS
|
January 4, 2016 |
STATE OF RAJASTHAN Vs. RAM SINGH AND OTHERS
|
January 8, 2016 |
STATE OF RAJASTHAN Vs. PRATAP SINGH
|
January 8, 2016 |
STATE OF RAJASTHAN Vs. RAMU RAM
|
January 11, 2016 |
STATE OF RAJASTHAN Vs. KAILASH SINGH AND OTHERS
|
January 28, 2016 |
STATE OF RAJASTHAN Vs. JAGDISH SONI
|
January 29, 2016 |
STATE OF RAJASTHAN Vs. NARAYAN RAM
|
January 30, 2016 |
STATE OF RAJASTHAN Vs. SMT. REKHO ALIAS REKHA AND ANOTHER
|
January 14, 2016 |
STATE OF RAJASTHAN Vs. PRABHU
|
March 18, 2016 |
STATE OF RAJASTHAN Vs. MST MADHU BALA WIDOW OF LATE SHRI MADAN SINGH RAJPUROHIT, RESIDENT OF FATEH SAGAR, JODHPUR
|
August 1, 2016 |
STATE OF RAJASTHAN Vs. PYARELAL
|
May 18, 2016 |
STATE OF RAJASTHAN Vs. TAR SINGH AND OTHERS
|
June 23, 2016 |
STATE OF RAJASTHAN Vs. SMT. BABITA AGARWAL & ORS.
|
July 19, 2016 |
STATE OF RAJASTHAN Vs. LAXMI NARAIN AND ANR.
|
June 10, 2016 |
STATE OF RAJASTHAN Vs. RAM KUMAR CHOUDHARY
|
May 11, 2016 |
STATE OF RAJASTHAN Vs. SHARDA
|
May 16, 2016 |
STATE OF RAJASTHAN Vs. NANUDA
|
February 1, 2016 |
STATE OF RAJASTHAN Vs. SHAITAN SINGH
|
March 18, 2016 |
STATE OF RAJASTHAN Vs. OM PRAKASH
|
June 13, 2016 |
STATE OF RAJASTHAN Vs. UMMED SINGH SON OF SHRI GULAB SINGH
|
August 8, 2016 |
STATE OF RAJASTHAN Vs. MOHAN SINGH
|
May 6, 2016 |
STATE OF RAJASTHAN Vs. NAVNEET KUMAR RAJPUROHIT SON OF SHRI HARI SINGH RAJPUROHIT, RESIDENT OF CHAND POLE, OPPOSITE HANUMAN TEMPLE, JODHPUR
|
November 10, 2016 |
STATE OF RAJASTHAN Vs. KEDAR SON OF SHRI RAJPAL SINGH, BY CASTE GURJAR, AGED ABOUT 26 YEARS, ADDRESS: VILLAGE KAYRIKA, POST CHULHANS, TEHSIL DEEG, DISTRICT BHARATPUR
|
December 9, 2016 |
STATE OF RAJASTHAN Vs. M/S. MANI RAM BISHNOI
|
December 14, 2016 |
STATE OF RAJASTHAN Vs. RAJE KHAN AND ORS.
|
June 22, 2016 |
STATE OF RAJASTHAN Vs. DEVI LAL BANSAL S/O KANHEIYA LAL, AGED ABOUT 55 YEARS, R/O 47, BANSAL VIHAR, GOWARAN VILAS, UDAIPUR
|
December 15, 2016 |
STATE OF RAJASTHAN Vs. MANI LAL
|
July 19, 2016 |
STATE OF RAJASTHAN Vs. SADHU SINGH; SANTOKH SINGH; BILLU SINGH; KALA SINGH; SANJAY KUMAR; KALU SINGH; LICHHAMAN SINGH
|
August 31, 2016 |
STATE OF RAJASTHAN Vs. BABU RAM SON OF DAYALA RAM
|
September 6, 2016 |
STATE OF RAJASTHAN Vs. MANGI LAL SON OF CHIMNA RAM
|
September 2, 2016 |
STATE OF RAJASTHAN Vs. MAHESH VYAS & ORS
|
August 11, 2016 |
STATE OF RAJASTHAN Vs. KAILASH CHAND SAINI
|
August 23, 2016 |
STATE OF RAJASTHAN Vs. MANJEET SINGH
|
October 6, 2016 |
STATE OF RAJASTHAN Vs. VIKRAM SINGH S/O KALYAN SINGH
|
September 27, 2016 |
STATE OF RAJASTHAN Vs. DHUNDHI S/O MANGYA
|
September 22, 2016 |
STATE OF RAJASTHAN Vs. WASIM AKRAM
|
September 19, 2016 |
STATE OF RAJASTHAN Vs. RAM SINGH SON OF PARVAT SINGH RAJPUT, R/O KALYAKHERA. P.S. SADAR, BHILWARA
|
December 22, 2016 |
STATE OF RAJASTHAN Vs. BASU
|
January 7, 2016 |
STATE OF RAJASTHAN Vs. NIMA RAM & ORS.
|
July 27, 2016 |
STATE OF RAJASTHAN Vs. RAMSWAROOP & ORS.
|
July 25, 2016 |
STATE OF RAJASTHAN Vs. REKHARAM AND ORS.
|
January 5, 2016 |
STATE OF RAJASTHAN Vs. HILTON ESTATE PVT. LTD. AND ORS.
|
March 8, 2016 |
STATE OF RAJASTHAN Vs. BHAGWATI DEVI
|
March 8, 2016 |
STATE OF RAJASTHAN Vs. LAXMAN BHEEL S/O KALU BHEEL, RESIDENT OF BALLA PURA (KARJALIYA), POLICE STATION RAYLA, DISTRICT BHILWARA (RAJ.)
|
October 21, 2016 |
STATE OF RAJASTHAN & ANR Vs. JETHA NAND GANGWANI & ORS
|
January 27, 2016 |
STATE OF RAJASTHAN & ANR. Vs. ASHOK KUMAR TRIVEDI
|
July 15, 2016 |
STATE OF RAJASTHAN & ORS. Vs. FARUQUE HUSSAIN
|
July 18, 2016 |
STATE OF RAJASTHAN & ORS. Vs. IRSHAD ALI & ANR.
|
April 11, 2016 |
STATE OF RAJASTHAN AND ORS. Vs. SURENDRA MERTIA AND ORS.
|
April 7, 2016 |
STATE OF RAJASTHAN AND ORS. Vs. JAGRAJ SINGH
|
May 10, 2016 |
STATE OF RAJASTHAN AND ORS. Vs. DILIP KUMAR DEWANI AND ORS.
|
February 3, 2016 |
STATE OF RAJASTHAN AND ORS. Vs. RAJASTHAN RAJYA SHIKSHIT KARYAPRABHARI KARMACHARI SANGTHAN
|
February 10, 2016 |
STATE OF RAJASTHAN THROUGH COLLECTOR; SECRETARY, PUBLIC HEALTH & ENGINEERING DEPARTMENT; CHIEF ENGINEER; SUPERINTENDING ENGINEER; EXECUTIVE ENGINEER-IV Vs. SACHDEVA METAL WORKS
|
September 23, 2016 |
STATE OF RAJASTHAN THROUGH P.P. Vs. SMT. SUSHILA DEVI W/O SH. KULDEEP YADAV
|
September 21, 2016 |
STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR Vs. STATE
|
June 3, 2016 |
STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF MEDICAL & HEALTH, GOVERNMENT OF RAJASTHAN, JAIPUR Vs. PRADEEP SINGH S/O SHRI HEER SINGH INDA, AGED 35 YEARS, R/O TARTOLIYA, TEHSIL ABU ROAD, DISTRICT SIROHI (RAJ.)
|
September 14, 2016 |
STATE OF RAJASTHAN THROUGH SECRETARY, MEDICAL AND HEALTH Vs. VANDANA DEVI VYAS
|
October 4, 2016 |
STATE OF RAJASTHAN; DIRECTOR, MEDICAL AND HEALTH SERVICES; ADDITIONAL DIRECTOR (ADMINISTRATION); CHIEF MEDICAL AND HEALTH OFFICER Vs. RAJENDRA GUPTA S/O KAILASH PRASAD GUPTA
|
September 2, 2016 |
STATE OF RAJASTHAN; DY INSPECTOR OF POLICE, KOTA; SUPERINTENDENT OF POLICE, JHALAWAR Vs. JAMNA LAL MEENA S/O HEERA LAL MEENA
|
September 22, 2016 |
STEEL AUTHORITY OF INDIA LIMITED Vs. M/S. SHIV MAHIMA ISPAT PRIVATE LIMITED
|
December 1, 2016 |
SUBHAN KHAN Vs. STATE OF RAJASTHAN
|
June 14, 2016 |
SUBHASH Vs. STATE OF RAJASTHAN
|
June 1, 2016 |
SUBHASH BOHRA Vs. THE JANARDHAN RAI NAGAR RAJASTHAN VIDHYA PEETH AND ORS.
|
March 18, 2016 |
SUBHASH CHANDER Vs. DIVISIONAL COMMISSIONER, BIKANER & ANOTHER
|
May 20, 2016 |
SUBHASH CHANDRA & ANR. Vs. UNION OF INDIA & ORS.
|
July 20, 2016 |
SUBHASH GUPTA (SINCE DECEASED) Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
|
July 20, 2016 |
SUBHASH S/O SHRI CHANDAN MAL Vs. BHURA RAM S/O SHRI IMARATA RAM, BY CASTE JAT JYANI, RESIDENT OF SRI DUNGARGARH, DISTRICT
|
November 4, 2016 |
SUBODH SHIKSHA SAMITI Vs. SHRI GOPI CHAND TETARWAL
|
October 27, 2016 |
SUDAMA DUTT SHARMA S/O SHRI DEVDUTT SHARMA, BY CASTE BRAHMAN Vs. THE STATE OF RAJASTHAN
|
November 8, 2016 |
SUDHA GUPTA Vs. STATE OF RAJASTHAN & ORS
|
August 8, 2016 |
SUGAN CHAND Vs. ABDUL AZIZ
|
January 27, 2016 |
SUGANA; KALI DEVI Vs. STATE OF RAJASTHAN
|
September 20, 2016 |
SUGANDHA CHHABRA Vs. STATE OF RAJASTHAN & ANOTHER
|
May 27, 2016 |
SUJA RAM Vs. STATE OF RAJASTHAN & ORS
|
August 4, 2016 |
SUJAN SINGH MEENA Vs. STATE OF RAJASTHAN
|
April 28, 2016 |
SUKH RAM Vs. RAMESHWAR & ORS.
|
January 22, 2016 |
SUKHA RAM Vs. STATE OF RAJASTHAN
|
September 2, 2016 |
SUKHA SINGH SON OF PREM SINGH, BY CASTE MAZBI SIKH, RESIDENT OF PANNIWALI, POLICE STATION HANUMANGARH JUNCTION, TEHSIL & DISTRICT HANUMANGARH Vs. STATE OF RAJASTHAN
|
December 5, 2016 |
SUKHDEV PATEL, S/O SHRI BUDDARAM PATEL, AGE 50 YEARS, R/O GORIYA KA NAYODA BERA, NEAR RAILWAY STATION, BILARA, JODHPUR Vs. STATE OF RAJ., THROUGH SECRETARY, DEPARTMENT OF AGRICULTURE, JAIPUR
|
December 7, 2016 |
SUKHDEV SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 26, 2016 |
SUKHIYA DEVI & OTHERS Vs. DEVI SINGH & OTHERS
|
May 30, 2016 |
SUKHJEET SINGH S/O HARDEEP SINGH AND ORS. Vs. MAHENDRAPAL SINGH S/O GURKANWAR SINGH AND ORS.
|
March 10, 2016 |
SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION Vs. AKHIL BHARTIYA PARYAWARAN EWAM GRAMIN VIKAS SANSTHAN & OTHERS.
|
March 14, 2016 |
SULEMAN Vs. STATE OF RAJASTHAN & ORS.
|
January 18, 2016 |
SULEMAN, SON OF ABU BAKAR Vs. THE STATE OF RAJASTHAN
|
December 1, 2016 |
SULOCHNA Vs. STATE OF RAJASTHAN
|
December 8, 2016 |
SULTAN & ANR Vs. STATE OF RAJASTHAN
|
September 16, 2016 |
SUMAN BHASKAR Vs. SURENDRA SINGH KHICHAR
|
May 11, 2016 |
SUMAN CHOUDHARY Vs. STATE OF RAJASTHAN & OTHERS
|
February 1, 2016 |
SUMAN LATA BANSAL AND ORS. Vs. URBAN IMPROVEMENT TRUST, BHARATPUR
|
January 4, 2016 |
SUMER KANWAR Vs. PURAN SINGH
|
July 11, 2016 |
SUMER SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
September 8, 2016 |
SUMIT KUMAR Vs. STATE OF RAJASTHAN
|
July 8, 2016 |
SUMITRA MEGHWAL D/O SHRI HAMIR LAL MEGHWAL WIFE OF SHRI CHANDRA SHEKHAR MEGHWAL, AGED ABOUT 25 YEARS, RESIDENT OF MEGHWALON KA MOHALLA, SALUMBAR, DISTRICT UDAIPUR (RAJ.). Vs. THE STATE OF RAJASTHAN THROUGH ITS JOINT SECRETARY, DEPARTMENT OF PERSONNEL (A
|
November 8, 2016 |
SUNDER DEVI Vs. LAL CHAND & ANR.
|
January 11, 2016 |
SUNIL Vs. STATE OF RAJASTHAN
|
May 12, 2016 |
SUNIL ARORA S/O LATE KAILASH CHAND ARORA Vs. STATE OF RAJASTHAN
|
December 22, 2016 |
SUNIL PANCHAL Vs. THE STATE OF RAJASTHAN
|
June 3, 2016 |
SUNITA CHOPRA AND ORS. Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
|
March 15, 2016 |
SUNITA CHOUDHARY Vs. MANOJ KUMAR
|
September 1, 2016 |
SUNITA GUPTA (SMT.) AND ORS. Vs. SURENDRA SINGH AND ORS.
|
April 6, 2016 |
SUNITA GURJAR Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2016 |
SUO MOTO Vs. THE STATE OF RAJASTHAN & ORS.
|
January 7, 2016 |
SUO MOTU Vs. STATE OF RAJASTHAN
|
June 1, 2016 |
SUO MOTU Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 27, 2016 |
SUPREME STONE INDUSTRIES Vs. SMT. CHUNNI BAI
|
April 7, 2016 |
SURAJ BIRLA & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
October 19, 2016 |
SURAJ MEENA AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 7, 2016 |
SURAJMAL & ANR Vs. RAMESH CHANDRA
|
September 1, 2016 |
SURENDAR S/O JAGAN Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
June 2, 2016 |
SURENDER KUMAR Vs. SUMAN DEVI
|
April 7, 2016 |
SURENDRA KAUR Vs. STATE OF RAJASTHAN
|
May 27, 2016 |
SURENDRA KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 8, 2016 |
SURENDRA KUMAR SON OF SHRI SHIVJI RAM Vs. RANGLAL S/O SHRI JAGANNATH RAIGER, AGED 34 YEARS, BY CASTE MEGHWAL, R/O BHATI KI DANG, FAISAGAR ROAD, AJMER
|
November 25, 2016 |
SURENDRA SINGH S/O BATARA SINGH Vs. STATE OF RAJASTHAN; FINANCE SECRETARY (BUDGET), GOVERNMENT OF RAJASTHAN
|
August 29, 2016 |
SURESH AND ORS. Vs. SHRI HANUMAN JI MANDIR TRUST, INSIDE KISHANPOLE, UDAIPUR
|
March 9, 2016 |
SURESH CHANDRA Vs. STATE AND ANOTHER
|
March 1, 2016 |
SURESH KUMAR AGARWAL Vs. STATE OF RAJASTHAN AND OTHERS
|
February 26, 2016 |
SURESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
February 25, 2016 |
SURESH KUMAR OLA Vs. STATE OF RAJASTHAN AND ORS.
|
April 13, 2016 |
SURESH KUMAR SAINI Vs. STATE OF RAJASTHAN & ANR.
|
May 4, 2016 |
SURESH KUMAR SAINI S/O BHAGWANA RAM SAINI, AGED ABOUT 35 YEARS, RESIDENT OF WARD NO.1, CHURU(RAJ.). Vs. STATE OF RAJASTHAN
|
November 17, 2016 |
SURESH KUMAR SHARMA Vs. ADDITIONAL FOOD COMMISSIONER
|
May 31, 2016 |
SURESH KUMAR SWAMI Vs. STATE OF RAJASTHAN
|
August 2, 2016 |
SURJEET Vs. STATE OF RAJASTHAN & ANR.
|
April 7, 2016 |
SURJEET SINGH Vs. BOARD OF REVENUE & ORS.
|
July 19, 2016 |
SURTA RAM Vs. SHRI HARI RAM
|
May 3, 2016 |
SURYA DEV KUMAWAT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 3, 2016 |
SURYAKANT VYAS Vs. SATISH VYAS
|
April 11, 2016 |
SUSHIL CHANDRA CHATURVEDI SON OF SHRI TARA CHAND CHATURVEDI Vs. UNION OF INDIA
|
November 4, 2016 |
SUSHIL KUMAR JAIN Vs. RAJASTHAN HIGH COURT JODHPUR
|
February 4, 2016 |
SUSHIL KUMAR MATHUR Vs. STATE OF RAJASTHAN & ANR.
|
July 4, 2016 |
SUSHIL KUMAR TOMBOLI Vs. M/S. H.D.B FINANCE SERVICE LIMITED
|
July 28, 2016 |
SUSHILA DEVI & ORS Vs. HEERALAL & ORS
|
August 11, 2016 |
SUSHILA OVERSEAS LAXMI MARKET, DEOLI DISTT. TONK Vs. THE ORIENTAL INSURANCE COMPANY LIMITED
|
November 24, 2016 |
SUSHRI RAJ SRIVASTAVA Vs. STATE OF RAJASTHAN & OTHERS
|
March 16, 2016 |
SWAROOP RAM Vs. STATE OF RAJASTHAN & ORS.
|
February 4, 2016 |
SWAROOP SINGH Vs. STATE OF RAJASTHAN
|
July 4, 2016 |
SWASTIK TRADING COMPANY Vs. JASMIT SINGH ATWAL
|
August 17, 2016 |
SYNDICATE BANK AND ANR. Vs. SITA RAM PITTI
|
August 17, 2016 |
SYODAN SINGH Vs. STATE OF RAJASTHAN
|
May 9, 2016 |
TAJ MOHAMMED & ORS. Vs. BOARD OF REVENUE, AJMER & ORS.
|
April 27, 2016 |
TAJ MOHAMMED RATHORE S/O SHRI IMAMADEEN RATHORE, BY CASTE MUSALMAN, RESIDENT OF VILLAGE KHUDADI, POLICE STATION Vs. STATE OF RAJASTHAN
|
September 29, 2016 |
TANUJA SAINI Vs. UNION OF INDIA
|
May 19, 2016 |
TARA CHAND MEENA Vs. STATE OF RAJASTHAN
|
March 8, 2016 |
TARA S/O. DOONGRA DARJI Vs. STATE OF RAJASTHAN
|
August 19, 2016 |
TARUN CHATURVEDI SON OF DILIP KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 28, 2016 |
TATA AIG GENERAL INSURANCE CO. LTD. Vs. SMT. GITA DEVI & ORS
|
May 26, 2016 |
TECHNOCRAFT CONSTRUCTION-WOODHILL (JV) Vs. STATE OF RAJASTHAN AND ORS.
|
March 3, 2016 |
TEJ SINGH SON OF SHRI RAMSWAROOP Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
October 7, 2016 |
TEJA RAM & ORS Vs. STATE OF RAJASTHAN & ORS
|
July 11, 2016 |
TEJMAL S/O LATE SHRI BHANWARLAL JI BAGCHAR Vs. THE CENTRAL COOPERATIVE BANK LIMITED BRANCH
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October 5, 2016 |
TEJPAL Vs. STATE OF RAJASTHAN – RESPONDENT
|
January 7, 2016 |
THANARAM S/O THAKARARAM Vs. STATE OF RAJASTHAN
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September 6, 2016 |
THE CENTRAL COOPERATIVE BANK LTD. BHILWARA AND ORS. Vs. SHYAM SUNDER SHARMA AND ORS.
|
April 6, 2016 |
THE COMMISSIONER, COMMERCIAL TAXES DEPARTMENT AND ORS. Vs. MANGLAM CEMENT LIMITED AND ORS.
|
February 23, 2016 |
THE LIFE INSURANCE CORPORATION OF INDIA, 1ST FLOOR, JEEVAN JYOTI, SECTOR Vs. THE PERMANENT LOK ADALAT, UDAIPUR
|
September 17, 2016 |
THE MANAGER, M/S. TPL INDUSTRIES LIMITED, 11 Vs. KAN SINGH S/O SHRI CHHOTU SINGH RATHORE, R/O RAM NAGAR, MANDAPIYA STATION, TEHSIL AND DISTRICT BHILWARA
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November 2, 2016 |
THE MANAGING COMMITTEE SRI RAM RIKHDAS PODDAR BALIKA VIDYA MANDIR SAMITI Vs. THE RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
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December 15, 2016 |
THE MUNICIPAL BOARD, BHAWANI MANDI Vs. M/S. SUTLEJ COTTON MILLS LTD.
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May 4, 2016 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. KAMLA AND ORS.
|
July 28, 2016 |
THE NEW INDIA ASSURANCE CO. LTD.,NEHRU PALACE, TONK ROAD, JAIPUR THROUGH ITS REGIONAL MANAGER Vs. SMT. SHAKUNTLA KANWAR W/O SHRI BALBIR SINGH AGED 48 YEARS
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October 5, 2016 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. PREMKUWAR AND ORS.
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August 22, 2016 |
THE NEW INDIA INSURANCE CO. LTD. BAPU BAZAR, UDAIPUR THROUGH TP HUB INCHARGE, THE NEW INDIA ASSURANCE CO. LTD. ABHAY CHAMBERS JALORI GATE, JODHPUR. (INSURER OF BOLERO NO. RJ Vs. SMT. KALPANA W/O LATE SHRI RAMESHCHANDRA PANDEY, AGE
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October 7, 2016 |
THE NEW INDIAN ASSURANCE CO. LTD. Vs. L.RS OF PREM LAL AND ORS.
|
July 11, 2016 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. LADU DEVI W/O SHRI RAMKARAN JAT
|
October 7, 2016 |
THE ORIENTAL INSURANCE COMPANY LIMITED, THROUGH ITS DIVISIONAL MANAGER, 637 Vs. SMT. JETI DEVI WIDOW OF LATE SHRI SONA RAM
|
October 7, 2016 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. PARWATI DEVI AND ORS.
|
May 19, 2016 |
THE RAJASTHAN STATE SOCIAL WELFARE ADVISORY BOARD, JAIPUR, Vs. SMT. SAROJ ARORA W/O SHRI RAJENDRA KUMAR ARORA B/C
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December 15, 2016 |
THE SARPANCH, GRAM PANCHAYAT, BEDLA Vs. CHUNNI LAL PANERI AND ORS.
|
January 6, 2016 |
THE SECRETARY, KRISHI UPAJ MANDI SAMITI, SRIGANGANAGAR Vs. STATE OF RAJASTHAN AND ORS.
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May 19, 2016 |
THE STATE OF RAJASTHAN AND ANR. Vs. BHAGAWATI LAL AND ANR.
|
May 23, 2016 |
THE STATE OF RAJASTHAN THROUGH THE DISTRICT COLLECTOR, UDAIPUR (RAJ.) Vs. AMRIT BAI, W/O SHRI CHHAGAN LAL JI JAIN, AGED ABOUT 50 YEARS, R/O RATHORA, TEHSIL SARADA, DISTRICT UDAIPUR (RAJ.). (………...WIFE)
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December 7, 2016 |
THE STATE OF RAJASTHAN THROUGH THE SUB REGISTRAR Vs. RAKESH KUMAR S/O SHRI PRABHU NARAYAN MATHUR, R/O QUARTER NO. 2, MOHAN QUARTERS, RANI BAJAR, BIKANER
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October 5, 2016 |
THE STATE OF RAJASTHAN THROUGH THE SUB REGISTRAR, HANUMANGARH, DISTRICT HANUMANGARH Vs. SMT. KARMJEET KAUR W/O SHRI JARNAIL SINGH, BY CASTE RAMASIYA, R/O CHAK 17 OB, TEHSIL KARANPUR, DISTRICT SRI GANGANAGAR, PRESENTLY AT
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September 2, 2016 |
THE URBAN IMPROVEMENT TRUST, UDAIPUR Vs. ROSHAN LAL NAGDA S/O LATE SHRI KUNDAN LAL NAGDA, R/O GANESH NAGER, PARDA, UNIVERSITY ROAD, UDAIPUR, RAJASTHAN
|
December 15, 2016 |
TILOKA RAM S/O PRABHU RAM Vs. THE STATE OF RAJASTHAN
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September 21, 2016 |
TIVESH MEENA Vs. STATE BANK OF BIKANER & JAIPUR & ORS.
|
January 19, 2016 |
TOFAN MAL Vs. STATE OF RAJASTHAN & ORS.
|
April 5, 2016 |
TRADE SWIFT DEVELOPERS PRIVATE LIMITED Vs. GOPAL PRASAD KANORIA SON OF LATE HANUMAN DAS KANORIA RESIDING AT KANORIA COTTAGE, 32Q NEW ROAD, ALIPORE, KOLKATA (WEST BANGAL) AND OTHERS
|
October 21, 2016 |
TRIBHUVAN RAJ BHANDARI Vs. STATE OF RAJASTHAN
|
November 11, 2016 |
TRIVENI GREENERY FINLEASE (INDIA) LIMITED Vs. DEV JEET NAG
|
July 29, 2016 |
TULCHA RAM @ TULCHHARAM Vs. THE STATE OF RAJASTHAN
|
September 1, 2016 |
TULSI DEVI Vs. JUGALKISHORE & ORS.
|
March 15, 2016 |
TULSI RAM Vs. STATE OF RAJASTHAN
|
July 1, 2016 |
TULSIRAM & ORS. Vs. BOARD OF REVENUE & ORS.
|
April 28, 2016 |
TULSIRAM S/O BHEEM SINGH PUROHIT Vs. MANNALAL S/O HARAKCHAND
|
January 20, 2016 |
UCO BANK (UNITED COMMERCIAL BANK) THROUGH ITS GENERAL MANAGER, HEAD OFFICE 12, OLD COURT HOUSE STREET, KOLKATTA (WB) Vs. DEVI KISHAN HARIJAN S/O LATE SHRI BHIKHA RAM HARIJAN AGED ABOUT 21 YEARS, B/C HARIJAN, R/O VILLAGE GOTAN TEHSIL MERTA, DISTRICT NAGAUR
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December 21, 2016 |
UCO BANK, BRANCH BALOTRA Vs. M/S RAMDEO PROCESSING WORKS, BALOTRA
|
October 20, 2016 |
UDAI BIR SINGH SIKARWAR Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
|
November 29, 2016 |
UDAI LAL Vs. RAJESH KUMAR & ANR.
|
February 10, 2016 |
UDAIVEER SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
August 30, 2016 |
UDAY SINGH Vs. THE UDAIPUR MAHILA URBAN CO-OPERATIVE BANK
|
August 3, 2016 |
UDAY SINGH MATHUR SON OF SHRI HARI SINGH THROUGH SHRI B.L. GUPTA AND SHRI KULDEEP SINGH POONIA, ADDRESS: 6, KRISHNA COLONY, NAYA KHEDA, AMBABADI, JAIPUR (RAJ.) Vs. MODERN FOOD INDUSTRIES (I) LTD., THROUGH MANAGING DIRECTOR, ADDRESS: R.K. PURAM SECTOR 13, RING ROAD, NEW DELHI
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December 2, 2016 |
UGAM SINGH AND ORS. Vs. SAGAT SINGH AND ORS.
|
July 8, 2016 |
UGAM SINGH AND ORS. Vs. SANGAT SINGH AND ORS.
|
January 11, 2016 |
ULTRA TECH CEMENT LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
February 26, 2016 |
UMASHANKAR SINGH; PRAHLAD SINGH; VEER SINGH RATHORE Vs. STATE OF RAJASTHAN
|
September 12, 2016 |
UMESH PATIYAT Vs. STATE OF RAJASTHAN
|
May 26, 2016 |
UMRAO TRADERS Vs. UNION OF INDIA AND ORS ; CHIEF CONTROLLER OF EXPLOSIVES, A BLOCK, CGO COMPLEX, FIFTH FLOOR SEMINARY HILLS, NAGPUR; DY CHIEF CONTROLLER OF EXPLOSIVES, AMRAPALI ROAD, NEAR POWER HOUSE, VAISHALI NAGAR, JAIPUR; DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE, DIST
|
August 16, 2016 |
UNION BANK OF INDIA Vs. DESH DEEPAK DHAMIJA
|
May 16, 2016 |
UNION OF INDIA Vs. MS. NEELIMA JAUHARI AND ANR.
|
August 30, 2016 |
UNION OF INDIA Vs. G.R. MEGHWAL
|
March 29, 2016 |
UNION OF INDIA Vs. DINESH KUMAR
|
September 6, 2016 |
UNION OF INDIA Vs. A CUBE ASSOCIATES
|
August 4, 2016 |
UNION OF INDIA Vs. M/S CAIRN ENERGY INDIA PVT. LTD. AND ANR.
|
October 19, 2016 |
UNION OF INDIA & ANR Vs. OM PRAKASH VISHNOI
|
November 21, 2016 |
UNION OF INDIA & ORS. Vs. A CUBE ASSOCIATES
|
May 24, 2016 |
UNITED INDIA ASSURANCE CO. LTD. Vs. SAWAI RAM AND ORS.
|
August 24, 2016 |
UNITED INDIA INSURANCE CO. LTD Vs. NENU DEVI & ORS
|
May 25, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. SALMA AND ORS
|
July 26, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUSHILA DEVI
|
December 13, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RATNI BAI & ORS ; SARDARI @ HARDARI BAI & ORS
|
August 12, 2016 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SUNDER BAI & ORS
|
August 29, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. JEBUNA AND ORS.
|
March 3, 2016 |
UNITED INSURANCE CO. LTD. Vs. KALAWATI @ KAMLA DEVI AND ORS.
|
July 19, 2016 |
UNIVERSITY OF RAJASTHAN THROUGH ITS REGISTRAR Vs. TRILOK SINGH
|
September 23, 2016 |
UNIVERSITY OF RAJASTHAN, J.L.N., MARG, JAIPUR Vs. SHRI TRILOK SINGH
|
September 26, 2016 |
UTTAM SINGH Vs. STATE OF RAJASTHAN & ANR.
|
May 11, 2016 |
V.K. JAIN Vs. UNION OF INDIA
|
August 16, 2016 |
VALENTINE JEWELLERY (I) PVT. LTD. Vs. UNION OF INDIA
|
April 22, 2016 |
VARUN KUMAR KARWASRA Vs. THE UNION OF INDIA AND ORS.
|
March 3, 2016 |
VASUDEV SHARMA Vs. DISTRICT FOREST OFFICER, DHOLPUR
|
September 23, 2016 |
VED PRAKASH SON OF HARBHAN SINGH, BY CASTE GURJAR, AGED ABOUT 22 YEARS,ADDRESS: VILLAGE MAHATOLI, PANCHAYAT SAMITI AND TEHSIL WEIR, DISTRICT BHARATPUR (RAJASTHAN) Vs. MEMBER SINGH SON OF JAY SINGH, BY
|
November 17, 2016 |
VED SHEEL SHARMA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
March 16, 2016 |
VED SHEEL SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 16, 2016 |
VEER SINGH YADAV Vs. STATE OF RAJASTHAN
|
January 6, 2016 |
VERA J. MERWANJI Vs. A. K. SHARMA
|
May 11, 2016 |
VIDHI SE SANGHARSHRAT MINOR KHEMRAJ PRAJAPAT Vs. STATE OF RAJASTHAN
|
June 6, 2016 |
VIDHI SHARMA Vs. VINOD SHARMA
|
March 11, 2016 |
VIDYA DEVI Vs. JAYA
|
April 11, 2016 |
VIJAY KUMAR Vs. KAILASH CHANDRA & ORS.
|
February 1, 2016 |
VIJAY KUMAR Vs. STATE
|
June 8, 2016 |
VIJAY KUMAR DATA(HUF) & ANOTHER Vs. SHRI BABU LAL DATA & ANOTHER
|
August 19, 2016 |
VIJAY KUMAR JAGID AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 4, 2016 |
VIJAY KUMAR JAIN SON OF JINDASMAL; VIJAY OIL AND DAL MILLS Vs. RADHA MOHAN
|
September 21, 2016 |
VIJAY KUMAR S/O RAMSWAROOP Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
June 1, 2016 |
VIJAY KUMAR SAIN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
June 3, 2016 |
VIJAY LAXMI Vs. SANTOSH KUMAR
|
November 9, 2016 |
VIJAY PAL YADAV Vs. STATE OF RAJASTHAN
|
December 8, 2016 |
VIJAY PRASAD SHARMA AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 7, 2016 |
VIJAY RAJ Vs. SHANKAR LAL & ORS.
|
January 25, 2016 |
VIJAY SINGH & ORS. Vs. STATE OF RAJASTHAN
|
July 6, 2016 |
VIJYANT DAVRA S/O VISHWAMITRA, 342, RAJMAHAL KA TALAB, CHANDI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ROAD TRANSPORT & HIGHWAYS, TRANSPORT BHAVAN 1, PARLIAMENT STREET, NEW DELHI
|
September 23, 2016 |
VIKAS MATOLIYA S/O MOHAN LAL B/C BRAHMIN, AGED ABOUT 32 YEARS, R/O NEAR SAVITRI NURSING HOME, FATEHPUR, DISTRICT SIKAR. (AT PRESENT CONFINED IN JAIL, SIKAR) Vs. STATE OF RAJASTHAN, THROUGH PUBLIC PROSECUTOR
|
November 29, 2016 |
VIKRAM CHOUDHARY Vs. STATE OF RAJASTHAN & ORS
|
August 22, 2016 |
VIKRAM MANDA BISHNOI Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
January 27, 2016 |
VIKRAM SINGH Vs. MAHENDRA SINGH
|
July 25, 2016 |
VILLAGE HEALTH GUIDE ASSOCIATION Vs. K.N. DESI RAJU
|
May 19, 2016 |
VILLAGERS OF VILLAGE FARKIYA TEHSIL KEKRI DISTRICT AJMER Vs. STATE OF RAJ. & OTHERS
|
May 4, 2016 |
VIMAL BHATNAGAR S/O SHRI KIRAN KUMAR BHATNAGAR, RESIDENT OF 13, NAKODA NAGAR SECOND, RAKAMPURA ROAD, IN FRONT OF TRANSPORT NAGAR, BEDWAS, UDAIPUR Vs. STATE
|
September 1, 2016 |
VIMALA, W/O SHRI GOKUL BHAI, BY CASTE VAGARI, RESIDENT OF DHEDHAL Vs. STATE OF RAJASTHAN
|
October 25, 2016 |
VINA PARIHAR & ANR Vs. PARAMA DEVI
|
August 19, 2016 |
VINOD Vs. STATE OF RAJASTHAN
|
February 26, 2016 |
VINOD & ANR. Vs. THE STATE OF RAJASTHAN
|
June 2, 2016 |
VINOD CHOUDHARY Vs. UNION OF INDIA
|
April 7, 2016 |
VINOD DEVI Vs. BIJENDRA
|
November 18, 2016 |
VINOD KUMAR Vs. UNIVERSITY OF RAJASTHAN & OTHERS
|
June 9, 2016 |
VINOD KUMAR KEJRIWAL Vs. STATE
|
August 22, 2016 |
VINOD KUMAR SHARMA Vs. STATE
|
January 29, 2016 |
VINOD PURI Vs. STATE OF RAJASTHAN
|
September 19, 2016 |
VINOD S/O SHRI KALU LAL Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 29, 2016 |
VINOD SHARMA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
May 6, 2016 |
VIRENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE NO. 1, ALWAR
|
March 18, 2016 |
VIRENDRA KUMAR & ANR. Vs. NARENDRA KUMAR & ORS.
|
July 4, 2016 |
VIRENDRA SINGH Vs. SMT. MEENA DEVI
|
August 9, 2016 |
VIRENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS
|
February 1, 2016 |
VISHNU KUMAR RATHI & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
July 6, 2016 |
VISHNU LAL SEN S/O SH PREM CHAND SEN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, PARIVAHAN MARG, JAIPUR ; MEMBER SECRETARY, SERVICE SELECTION BOARD, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, PARIVAHAN MARG, JAIPUR ; ABHIMANYU SINGH YADAV; SURENDRA
|
September 27, 2016 |
VISHNU PRAKASH R. PUNGLIA LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
April 25, 2016 |
VISHWAJEET SINGH Vs. STATE OF RAJASTHAN & ORS.
|
March 30, 2016 |
VIVEK BANSAL AND ANR Vs. STATE OF RAJASTHAN
|
November 25, 2016 |
VIVEK KUMAR GUPTA AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
August 10, 2016 |
WAZIR MOHD. AND ORS. Vs. STATE OF RAJASTHAN
|
June 24, 2016 |
WOOD CRAFT INDIA Vs. COMMERCIAL TAXES OFFICER, ANR
|
September 15, 2016 |
YASEEN KHAN Vs. THE STATE OF RAJASTHAN
|
August 2, 2016 |
YOGESH Vs. SOHANLAL MAREJA & ORS.
|
January 12, 2016 |
YONUS BHATI Vs. SHAHARIYAR
|
February 3, 2016 |
YOUTH COORDINATOR, NEHRU YUVA KENDRA Vs. THE LABOUR COURT NO.2, JAIPUR & ANR.
|
July 12, 2016 |
YUNUS Vs. STATE OF RAJASTHAN
|
August 4, 2016 |
YUSUF S/O MOHAMMAD SAFFI, BY CASTE CHIMPA Vs. THE STATE OF RAJASTHAN
|
September 27, 2016 |
YUVRAJ SAMANT Vs. U O I
|
May 24, 2016 |