BHOJRAJ Vs. JAGDISH PRASAD OJHA
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May 27, 2013 |
KISHAN LAL MEGHWAL Vs. STATE OF RAJASTHAN
|
May 23, 2013 |
M/S HIRALAL KALURAM GRAIN MERCHANTS AND COMMISSION AGENTS Vs. STATE OF RAJASTHAN
|
September 16, 2013 |
M/S. GALAXY EXPORTS Vs. COMMISSIONER OF INCOME
|
May 24, 2013 |
MOHAN LAL Vs. DEPUTY SECRETARY, REVENUE (GROUP-1) DEPARTMENT, RAJASTHAN
|
May 16, 2013 |
RAJU RAM Vs. KHINYARAM
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September 11, 2013 |
SHAILENDRA KUMAR BHATT Vs. STATE OF RAJASTHAN
|
May 20, 2013 |
STATE OF RAJASTHAN Vs. RAM SINGH
|
May 27, 2013 |
A INFRASTRUCTURE LTD Vs. COMMERCIAL TAXES OFFICER
|
December 19, 2013 |
A. PONNUCHAMI Vs. CBI
|
October 4, 2013 |
AALAM Vs. MUNICIPAL COUNCIL, BHARATPUR
|
March 4, 2013 |
AAM BEEMA SEVA NIVRATT KARAMCHARI SAMITI Vs. UNION OF INDIA
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July 30, 2013 |
AAM JANTA CHAKSU Vs. STATE OF RAJASTHAN
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September 20, 2013 |
AARIF HUSSAIN Vs. BHUPRENDRA SINGH
|
May 7, 2013 |
AASHISH KUMAR SHARMA Vs. STATE OF RAJASTHAN
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July 15, 2013 |
ABBAS ALI Vs. STATE OF RAJASTHAN
|
March 20, 2013 |
ABDUL BARI @ KALU & ORS. Vs. STATE OF RAJASTHAN
|
January 17, 2013 |
ABDUL HAKEEM Vs. PARAS RAJ
|
October 25, 2013 |
ABDUL HAMEED Vs. GOPA RAM
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May 9, 2013 |
ABDUL HAQ Vs. STATE OF RAJASTHAN THROUGH PP
|
January 16, 2013 |
ABDUL JABBAR Vs. STATE OF RAJASTHAN
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January 31, 2013 |
ABDUL KAREEM TELAGI Vs. STATE OF RAJASTHAN
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July 18, 2013 |
ABDUL KARIM Vs. STATE OF RAJASTHAN
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January 23, 2013 |
ABDUL KARIM Vs. STATE OF RAJASTHAN
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April 27, 2013 |
ABDUL RAHIM Vs. GOKUL SINGH AND OTHERS
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November 19, 2013 |
ABDUL RAOOF Vs. STATE OF RAJASTHAN
|
March 22, 2013 |
ABDUL REHMAL Vs. MOHAMMED MAZHER ALI
|
December 20, 2013 |
ABDUL SAKUR Vs. RENT TRIBUNAL
|
September 24, 2013 |
ABDUL SUBHAN Vs. CIVIL JUDGE (JR. DN.) KISHANGARH BAS, ALWAR AND OTHERS
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December 6, 2013 |
ABHA TRIVEDI Vs. RAJENDRA KUMAR GAUTAM
|
September 24, 2013 |
ABHISHEK MUNDRA Vs. NAVRATAN MAL JANUARY AND ORS.
|
October 25, 2013 |
ABID ALI AND ORS. Vs. STATE OF RAJASTHAN
|
February 7, 2013 |
ACHAL SINGH Vs. MANGU SINGH
|
September 10, 2013 |
ACT Vs. CIMMCO LTD
|
October 4, 2013 |
ACTO Vs. ASIAN PAINTS (INDIA) LTD.
|
January 16, 2013 |
ACTO Vs. BUNGE INDIA PVT. LTD
|
September 2, 2013 |
ACTO KOTA Vs. HYDERABAD INDUSTRIES LTD
|
January 8, 2013 |
ACTO WART-I Vs. M/S. VAZIR CHAND KARAMCHAND
|
May 13, 2013 |
ADANI LOGISTICS LIMITED Vs. MAX LOGISTICS PVT. LTD
|
October 15, 2013 |
ADARSH COOPERATIVE BANK LIMITED Vs. UNION OF INDIA
|
September 17, 2013 |
ADARSH DEVI Vs. SURESH CHAND
|
March 8, 2013 |
ADARSH VIDYA MANDIR SAMITI BHARATPUR Vs. RAJU LAL
|
August 8, 2013 |
ADDITIONAL COMMISSIONER, (ANTI-EVASION) AND ORS. Vs. A-ONE MARBLES PRIVATE LIMITED
|
August 27, 2013 |
ADINATH MINERAL & METALS Vs. STATE OF RAJASTHAN
|
March 19, 2013 |
ADITEYENDRA GARG ALIAS GUDDU Vs. STATE OF RAJ. & ORS.
|
January 23, 2013 |
ADITYA @ JAI PRAKASH & ORS & ANR Vs. STATE OF RAJ
|
May 9, 2013 |
ADITYA KUMAR Vs. STATE OF RAJ
|
May 6, 2013 |
AEREN R ENTERTAINMENT PVT.LTD Vs. NATIONAL ENGINEERING INDUSTRIES LIMITED
|
September 24, 2013 |
AFTAB HUSSAIN Vs. KAMAL CHAND
|
November 11, 2013 |
AJANTA CINEMA, AJMER Vs. REGIONAL PROVIDENT FUND COMMISSIONER, JAIPUR
|
October 28, 2013 |
AJAY GUPTA Vs. STATE AND ANOTHER
|
October 30, 2013 |
AJAY JAIN Vs. STATE OF RAJASTHAN & ANR
|
October 30, 2013 |
AJAY KAUSHAL Vs. URBAN IMPROVEMENT TRUST
|
July 16, 2013 |
AJAY KUMAR Vs. KANTA
|
February 6, 2013 |
AJAY KUMAR SAINI Vs. UNION OF INDIA
|
December 4, 2013 |
AJMAL SINGH Vs. STATE OF RAJASTHAN
|
May 20, 2013 |
AJMER VIDHYUT VITARAN NIGAM LIMITED AND OTHERS Vs. NATHU RAM
|
July 24, 2013 |
AJMER VIDHYUT VITRAN NIGAM LTD AND ORS Vs. GOPAL RAM
|
October 21, 2013 |
AJMER VIDYUT VITRAN NIGAM LTD Vs. ABDUL KAYUM
|
April 8, 2013 |
AKBAR Vs. MUNICIPAL COUNCIL AND ORS.
|
May 14, 2013 |
AKSHANJALI MORYA Vs. UNION OF INDIA
|
May 9, 2013 |
ALAM KHAN AND ANR; NAND KISHORE Vs. STATE OF RAJASTHAN
|
July 8, 2013 |
ALI KHAN Vs. STATE OF RAJASTHAN
|
August 22, 2013 |
ALL RESIDENTS OF VILLAGE Vs. STATE OF RAJASTHAN
|
February 11, 2013 |
ALL RESIDENTS OF VILLAGE PHALNA Vs. STATE OF RAJASTHAN
|
February 18, 2013 |
ALLADI Vs. SHAMIM BANO
|
January 15, 2013 |
ALOK SHARMA Vs. STATE OF RAJASTHAN
|
March 18, 2013 |
ALOK SINGH Vs. NATHU LAL
|
November 26, 2013 |
ALOK TIWARI Vs. SHALINI SHARMA
|
January 2, 2013 |
AMAR CHAND Vs. RAM PRASAD
|
January 16, 2013 |
AMAR CHAND Vs. ARJARAM @ ARJUNRAM
|
April 5, 2013 |
AMAR CHAND Vs. STATE OF RAJASTHAN
|
September 10, 2013 |
AMAR LAL Vs. STATE OF RAJASTHAN
|
September 3, 2013 |
AMAR SINGH CHOUHAN Vs. MANAGER, MIDAS MINK OPTICAL PVT. LTD. AND ORS.
|
February 4, 2013 |
AMAR SINGH JAT Vs. STATE OF RAJASTHAN & ORS.
|
February 8, 2013 |
AMAR SINGH RANAWAT Vs. STATE OF RAJASTHAN
|
January 11, 2013 |
AMAR SINGH; HARVEER Vs. STATE OF RAJASTHAN
|
September 27, 2013 |
AMARCHAND Vs. STATE
|
January 10, 2013 |
AMARCHAND KUKAR Vs. MAHAVEER DASS AND ORS
|
March 5, 2013 |
AMARJEET KAUR AND ORS. Vs. STATE OF RAJASTHAN
|
December 16, 2013 |
AMARJEET SINGH Vs. MANGI LAL
|
March 19, 2013 |
AMARJYOTI GRANITES LTD Vs. STATE OF RAJASTHAN
|
April 2, 2013 |
AMBA Vs. STATE OF RAJASTHAN
|
November 27, 2013 |
AMBA LAL Vs. STATE OF RAJASTHAN
|
October 17, 2013 |
AMBA LAL Vs. STATE OF RAJASTHAN
|
August 23, 2013 |
AMBA LAL KUMAWAT Vs. KAILASH KUMAWAT & ORS.
|
January 24, 2013 |
AMBA LAL NAYAK Vs. STATE OF RAJASTHAN
|
May 24, 2013 |
AMBA LAL SUTHAR Vs. STATE OF RAJASTHAN
|
May 15, 2013 |
AMBALAL Vs. DADHIMATI MATAJI MANDIR
|
August 1, 2013 |
AMBEY CHARAN SRIWASTAVA Vs. MUNICIPAL CORPORATION
|
August 5, 2013 |
AMEEN @ AAMEEN Vs. HUMENDRA KUMAR & ORS
|
December 12, 2013 |
AMILAL Vs. STATE OF RAJASTHAN
|
March 18, 2013 |
AMINUDDIN KHAN Vs. THE STATE OF RAJASTHAN
|
May 1, 2013 |
AMIT BISHNOI Vs. STATE OF RAJ
|
July 23, 2013 |
AMIT KUMAR JHAMB Vs. STATE OF RAJASTHAN
|
December 17, 2013 |
AMIT KUMAR SHARMA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
October 23, 2013 |
AMIT PESTICIDES AND OTHERS Vs. STATE OF RAJASTHAN
|
October 31, 2013 |
AMIT-MASS (J.V.) Vs. NORTH WESTERN RAILWAY
|
July 4, 2013 |
AMRA Vs. STATE OF RAJASTHAN
|
November 13, 2013 |
AMRA BHAMBI Vs. STATE OF RAJASTHAN
|
August 1, 2013 |
AMRISH @ AMRESH Vs. STATE OF RAJASTHAN
|
May 21, 2013 |
AMRIT LAL Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
AMRIT LAL GUJAR Vs. STATE OF RAJASTHAN
|
May 30, 2013 |
AMRIT LAL TAILOR Vs. LRS. OF MAHARANA BHAGWARSINGH JI
|
March 4, 2013 |
AMRITA H. PATEL Vs. STATE OF RAJASTHAN
|
March 20, 2013 |
AMRITLAL Vs. RENT APPELLATE TRIBUNAL, SIROHI
|
February 1, 2013 |
ANAND CHOUDHARY Vs. TRILOK CHAND
|
April 26, 2013 |
ANAND KANWAR Vs. SAMANDER SINGH @ SAMUNDER SINGH
|
January 29, 2013 |
ANAND KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 1, 2013 |
ANANDA RAM Vs. STATE OF RAJASTHAN
|
September 9, 2013 |
ANANDPRAKASH SOLANKI Vs. STATE OF RAJASTHAN AND ORS.
|
November 26, 2013 |
ANANT RAM SAHU Vs. SACRED HEART CONVENT SCHOOL, SRI GANGANAGAR
|
May 17, 2013 |
ANCHI Vs. COURT OF DEBT RELIEF AND CIVIL JUDGE
|
January 15, 2013 |
ANEKANT SEVA SANSTHAN AND ANR Vs. NCTE AND ORS
|
September 27, 2013 |
ANIL INDUSTRIES Vs. DISTRICT LEVEL SCREENING COMMITTEE AND ORS.
|
August 1, 2013 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
January 2, 2013 |
ANIL KUMAR CHOUHAN Vs. STATE OF RAJASTHAN
|
August 30, 2013 |
ANIL KUMAR SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
July 1, 2013 |
ANIL KUMAR SHRIVASTAVA Vs. MUKESH CHAND SAXENA
|
August 1, 2013 |
ANIL PRATAP MEWARA Vs. STATE OF RAJASTHAN
|
July 24, 2013 |
ANIL SHARMA Vs. STATE OF RAJASTHAN
|
November 25, 2013 |
ANIL SHEKHAWAT Vs. STATE OF RAJASTHAN & ORS.
|
September 24, 2013 |
ANIL SOGANI AND ANOTHER Vs. STATE OF RAJASTHAN
|
February 12, 2013 |
ANITA Vs. STATE OF RAJASTHAN
|
May 28, 2013 |
ANITA Vs. ISHWAR SINGH
|
September 13, 2013 |
ANITA JAIN Vs. STATE OF RAJASTHAN
|
November 26, 2013 |
ANITA JAIN Vs. STATE OF RAJASTHAN
|
March 20, 2013 |
ANITA MEENA Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
ANITA SINGH Vs. STATE OF RAJ.
|
June 18, 2013 |
ANJU Vs. DELHI PANIPAT GOLDEN TRANSPORT CO.
|
November 26, 2013 |
ANJU BAIRWA Vs. RPSC & ORS.
|
February 8, 2013 |
ANJU MATWA Vs. STATE OF RAJASTHAN & OTHERS
|
January 15, 2013 |
ANKIT MEHTA Vs. STATE OF RAJASTHAN & ANR.
|
September 24, 2013 |
ANMOL BUS SERVICE Vs. THE STATE OF RAJASTHAN & ORS.
|
May 29, 2013 |
ANSAR MIYAN Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
ANSHUL JAIN Vs. STATE OF RAJASTHAN
|
May 6, 2013 |
ANTAR SINGH Vs. RAJASTHAN BOARD OF WAKF
|
February 25, 2013 |
ANUPAM JAIN Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES & ORS
|
September 20, 2013 |
ANUPAM LUBRICANTS LTD. (M/S.) AND ANR. Vs. NARENDRA KUMAR SETHI AND ORS.
|
December 9, 2013 |
APARNA MODY Vs. UNION OF INDIA
|
May 28, 2013 |
APR PROJECTS PVT LTD Vs. CHIEF EXECUTIVE OFFICER, JMC & ORS
|
December 10, 2013 |
ARCHANA Vs. STATE OF RAJASTHAN & OTHERS
|
July 15, 2013 |
ARCHANA Vs. STATE OF RAJASTHAN
|
September 25, 2013 |
ARCHANA SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
July 12, 2013 |
ARJUN Vs. STATE OF RAJASTHAN
|
September 17, 2013 |
ARJUN KHATRI Vs. SWETA INDUSTRIES
|
January 11, 2013 |
ARJUN LAL Vs. STATE OF RAJASTHAN
|
August 27, 2013 |
ARJUN RAM Vs. STATE OF RAJ
|
May 31, 2013 |
ARJUN SINGH Vs. RSRTC
|
February 21, 2013 |
ARJUN SINGH Vs. STATE
|
February 13, 2013 |
ARJUNLAL SHARMA Vs. STATE OF RAJASTHAN
|
July 11, 2013 |
AROMA M PHILEMON Vs. STATE OF RAJASTHAN
|
February 7, 2013 |
ARPIT SIHAG Vs. ELECTION COMMISSION OF INDIA
|
November 14, 2013 |
ARSHAD ALI Vs. STATE OF RAJASTHAN
|
May 3, 2013 |
ARSHAD ALI; NARESH SHARMA Vs. STATE OF RAJASTHAN
|
May 21, 2013 |
ARUN KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
|
September 16, 2013 |
ARUN KUMAR CHOPRA Vs. DAULAT SINGH
|
July 3, 2013 |
ARUN KUMAR CHUG Vs. STATE OF RAJASTHAN
|
September 5, 2013 |
ARUN KUMAR SAXENA Vs. RAM NARAYAN SAXENA
|
January 9, 2013 |
ARUN MISHRA Vs. BOARD OF SECONDARY EDUCATION & ORS.
|
February 13, 2013 |
ARVIND @ ORVIND Vs. STATE OF RAJASTHAN
|
November 11, 2013 |
ARVIND KUMAR SAHNI & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER
|
September 9, 2013 |
ARVIND SINGH Vs. STATE OF RAJASTHAN
|
August 29, 2013 |
ARVIND SINGH Vs. STATE OF RAJ. & ANR.
|
November 29, 2013 |
ASHA DEVI MEENA Vs. RAJASTHAN HOUSING BOARD, JAIPUR
|
May 17, 2013 |
ASHA MEENA Vs. UNIVERSITY OF RAJ. & ORS.
|
February 27, 2013 |
ASHA RAM Vs. STATE OF RAJASTHAN
|
May 17, 2013 |
ASHA RAM Vs. STATE OF RAJASTHAN
|
January 21, 2013 |
ASHA SHIKSHA SAMITI Vs. STATE OF RAJASTHAN
|
August 2, 2013 |
ASHOK JINDAL Vs. STATE OF RAJASTHAN
|
February 5, 2013 |
ASHOK KUMAR Vs. SURAJ PRAKASH
|
May 22, 2013 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
April 1, 2013 |
ASHOK KUMAR Vs. MUNICIPAL COUNCIL
|
November 19, 2013 |
ASHOK KUMAR Vs. KANCHAN BEN
|
July 30, 2013 |
ASHOK KUMAR & ANR Vs. RAJASTHAN HOUSING BOARD, JAIPUR & ORS
|
September 3, 2013 |
ASHOK KUMAR & ANR Vs. RATNA RAM & ORS
|
February 8, 2013 |
ASHOK KUMAR KHATRI Vs. RAJASTHAN HIGH COURT
|
October 1, 2013 |
ASHOK KUMAR RAJVANSHAY Vs. MURLI AGARWAL
|
October 4, 2013 |
ASHOK KUMAR SANKHALA Vs. POORAN SINGH
|
May 29, 2013 |
ASHOK KUMAR SINGHAL Vs. STATE OF RAJASTHAN
|
November 26, 2013 |
ASHOK MATAI Vs. STATE OF RAJASTHAN
|
September 20, 2013 |
ASHOK MATAI & ANR. Vs. ESTATE OFFICER (WAQF), JAIPUR & ORS.
|
December 3, 2013 |
ASHOK SAIN AND OTHERS Vs. STATE OF RAJASTHAN
|
September 25, 2013 |
ASHOK SINGH Vs. STATE OF RAJASTHAN & ANR.
|
December 4, 2013 |
ASHOK SINGHVI Vs. STATE OF RAJASTHAN
|
January 4, 2013 |
ASHOKA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2013 |
ASHU SINGH Vs. RAGHUVEER DAYAL
|
February 20, 2013 |
ASHUTOSH PARIHAR Vs. STATE OF RAJASTHAN
|
November 6, 2013 |
ASHVINI MOOLRAJ KAMDAR Vs. VIVEK CHOUDHARY
|
November 18, 2013 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. INDIAN OIL CORPORATION LTD.
|
May 16, 2013 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. RAVI PULSES PVT. LIMITED
|
October 29, 2013 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. H.C.L. INFOSYSTEMS LIMITED
|
August 1, 2013 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. MAHINDRA MET PLAST (P.) LTD
|
July 19, 2013 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. POOJA TRADING COMPANY & ANR
|
July 2, 2013 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. M/S. BILVE FORTE INDIA LIMITED AND ANR.
|
July 24, 2013 |
ASSISTANT COMMERCIAL TAX OFFICER, ANTI-EVASION-II Vs. SIKHAR CHAND KAILASH CHAND JAIN
|
May 22, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. EAGLE RUBBER INDUSTRIES
|
July 17, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. BANSHI LAL
|
May 24, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. TATA IRON & STEEL COMPANY LTD.
|
February 1, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. UNIVERSAL PETROCHEMICAL LTD
|
August 1, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. KAMAL ENTERPRISES
|
August 26, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. BHOLARAM RAMGOPAL
|
August 27, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI MAGRU. VARUN TRADERS
|
August 1, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. KANTA PRASAD SHARMA
|
December 3, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. JEET IRON TRADERS BHARATPUR
|
July 19, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. ONKARA ROADWAYS SANJAY GANDHI TRANSPORT NAGAR
|
May 8, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SURESH CHAND-JAGDISH CHAND
|
November 8, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. JAIN HARDWARE AND MILL STORES
|
July 25, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. DYNAMIC INDUSTRIES TRADERS
|
May 14, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RATHI BARS LTD.
|
August 8, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. KAMLESH KUMAR RAJESH KUMAR
|
March 21, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. MANMOHAN CORPORATION
|
August 1, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. CADBURY INDIA LIMITED
|
July 17, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. REBI CASTING (PVT.) LTD
|
August 1, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SARITA WATER TANK SYSTEM
|
August 23, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. TIRUPATI ABHUSHAN BHANDAR
|
October 4, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, ALWAR Vs. M/S. RATHI BARS LIMITED, BHIWADI
|
February 11, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, ANTI EVASION-II Vs. AGARWAL SALES CORPORATION
|
May 24, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, ANTI-EVASION Vs. IQBAL KHAN
|
February 18, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, ANTI-EVASION-II Vs. ELECTROLUX KELVINATOR LTD.
|
February 12, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. GAURAV ENTERPRISES
|
May 24, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. TIN PLATE COMPANY INDIA LTD
|
May 10, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD, BHARATPUR Vs. MADHUSUDAN SOAP UDYOG
|
May 9, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD, COMMERCIAL TAXES Vs. NATIONAL ENGINEERING INDUSTRIES LTD
|
May 3, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD, RAJASTHAN-I Vs. BABU LAL
|
October 25, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, JODHPUR Vs. JODHPUR ARTS & CRAFTS HOUSE, JODHPUR
|
April 16, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, WARD II, CIRCLE III Vs. M.G. TAPKIR PVT. LTD.
|
March 29, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, WARD-II Vs. BALVINDRA SINGH
|
April 4, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, WARD-II Vs. YOGESH GOYAL
|
February 1, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, WARD-II Vs. RADHIKA JEWELLERS
|
May 23, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, WARD-II Vs. B.C. & COMPANY
|
May 22, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, WARD-II Vs. MEHTA OPTICIANS
|
December 10, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER, WARD-II, BANSWARA Vs. M/S PURE HEALTH PRODUCTS PVT. LTD., JAIPUR.
|
May 10, 2013 |
ASSISTANT COMMERCIAL TAXES OFFICER,FLYING SQUAD-IV, JAIPUR Vs. INDIAN OIL CORPORATION LTD JAIPUR
|
May 3, 2013 |
ASSISTANT COMMISSIONER Vs. CHAMUNDA PETRO CHEMICALS
|
February 4, 2013 |
ASSISTANT COMMISSIONER Vs. SOMANI MILLS
|
August 29, 2013 |
ASSISTANT COMMISSIONER, ANTI EVASION, COMMERCIAL TAXES DEPARTMENT-III Vs. M/S. RAJASTHAN TEXTILE MILLS
|
August 27, 2013 |
ASSISTANT COMMISSIONER, ANTI EVASION, COMMERCIAL TAXES DEPARTMENT-III, JAIPUR Vs. RAJASTHAN TEXTILE MILLS PACHPAHAR ROAD, BHAWANI MANDI, JHALAWAR
|
August 27, 2013 |
ASSISTANT COMMISSIONER, ANTI-EVASION, RAJASTHAN-I Vs. GODREJ G.E. APPLIANCES
|
July 2, 2013 |
ASSISTANT COMMISSIONER, CIRCLE 'C', UDAIPUR Vs. TELCO CONSTRUCTION & EQUIPMENT COMPANY LIMITED
|
December 4, 2013 |
ASSISTANT COMMISSIONER, COMMERCIAL TAXES, SPECIAL CIRCLE, ALWAR Vs. R.C. OIL INDUSTRIES
|
August 10, 2013 |
ASSISTANT COMMISSIONER, SPECIAL CIRCLE, RAJASTHAN, JAIPUR Vs. LARSEN & TURBO LIMITED
|
September 18, 2013 |
ASSISTANT COMMISSIONER, WORKS CONTRACT & LEASING TAX Vs. MUKESH GOYAL
|
September 13, 2013 |
ASSISTANT COMMISSIONER, WORKS CONTRACT AND LEASING TAX-II, JAIPUR Vs. R S ELECTRICALS
|
December 13, 2013 |
ASSISTANT ENGINEER, PUBLIC HEALTH AND ENGINEERING DEPARTMENT Vs. THE JUDGE, LABOUR COURT
|
November 18, 2013 |
ASSISTANT. COMMERCIAL TAXES OFFICER Vs. M/S. I.C.I. (INDIA), LTD
|
May 3, 2013 |
ASSTT. COMMERCIAL TAXES OFFICER Vs. M/S. SHIV AGRIEVO LTD.
|
July 22, 2013 |
ASSTT. COMMERCIAL TAXES OFFICER Vs. PRAKASH GENERAL AND MEDICAL STORE
|
July 23, 2013 |
ASSTT. ENGINEER, JVVNL & ANR. Vs. M/S. VISHWAKARMA INDUSTRIES
|
September 4, 2013 |
ATAR SINGH Vs. STATE OF RAJASTHAN
|
September 9, 2013 |
ATHARUDDEEN PANWAR AND ANR. Vs. SABIR KHAN AND ANR.
|
March 29, 2013 |
ATUL Vs. STATE OF RAJASTHAN
|
January 17, 2013 |
ATUL CHOTIYA Vs. RAJENDRA KUMAR MANDIWAL & ORS.
|
March 20, 2013 |
ATUL KUMAR Vs. STATE OF RAJASTHAN
|
February 28, 2013 |
AU FINANCIERS (I) PVT. LTD Vs. ADDL. EXCISE COMMISSIONER
|
September 19, 2013 |
AU FINANCIERS(INDIA) PVT LTD Vs. ADDITIONAL DISTRICT & SESSION JUDGE NO 9, JAIPUR METROPOLITAN, JAIPUR AND ANOTHER
|
January 8, 2013 |
AVINASH Vs. STATE OF RAJASTHAN
|
January 15, 2013 |
AVTAR KRISHNA Vs. STATE OF RAJASTHAN
|
May 17, 2013 |
AWANTI LAL Vs. HUKAMI CHAND
|
September 20, 2013 |
AYUB KHAN JOYA Vs. GRAM PANCHAYAT, NADOL
|
September 5, 2013 |
AZAD Vs. STATE OF RAJASTHAN
|
February 8, 2013 |
AZAM ALI KHAN Vs. STATE OF RAJASTHAN
|
May 17, 2013 |
AZIZ Vs. STATE OF RAJASTHAN
|
May 8, 2013 |
B P SHRINIWAS Vs. STATE OF RAJ & ANR
|
December 6, 2013 |
B S N LTD Vs. C K MATHEW
|
May 14, 2013 |
B S TOMAR AND ANOTHER Vs. STATE
|
November 29, 2013 |
B.D. MOHTA Vs. UNION OF INDIA
|
May 23, 2013 |
B.P. VERMA (DR.) Vs. STATE OF RAJASTHAN
|
February 7, 2013 |
B.S. COLLEGE OF VETERINARY MEDICINE Vs. UNION OF INDIA AND ORS.
|
March 6, 2013 |
B.S. TANDON Vs. STATE OF RAJASTHAN
|
February 12, 2013 |
BABA LAXMAN DAS Vs. RENT APPELLATE TRIBUNAL, ALWAR AND OTHERS
|
April 17, 2013 |
BABI Vs. LAXMAN
|
April 27, 2013 |
BABLU Vs. STATE OF RAJSTHAN
|
September 25, 2013 |
BABLU SAINI Vs. STATE OF RAJASTHAN
|
November 11, 2013 |
BABU KHAN Vs. GIRDHARI LAL
|
March 18, 2013 |
BABU LAL Vs. STATE OF RAJASTHAN
|
May 27, 2013 |
BABU LAL Vs. STATE OF RAJASTHAN
|
February 13, 2013 |
BABU LAL BISHNOI Vs. STATE OF RAJASTHAN
|
April 29, 2013 |
BABU LAL SHARMA Vs. J.D.A. AND ORS.
|
October 4, 2013 |
BABU LAL SHARMA Vs. STATE OF RAJASTHAN
|
February 4, 2013 |
BABU LAL TAKSALI Vs. STATE OF RAJASTHAN & ANOTHER.
|
April 22, 2013 |
BABU RAM Vs. SAJA DEVI
|
September 3, 2013 |
BABU SINGH Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
BABU SINGH Vs. STATE OF RAJASTHAN
|
February 14, 2013 |
BABULAL @ BABUDIA Vs. STATE OF RAJASTHAN
|
July 26, 2013 |
BABULAL AND ANR. Vs. PREM PRAKASH
|
August 27, 2013 |
BABULAL JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2013 |
BABULAL KHATIK & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
January 14, 2013 |
BABULAL YADAV Vs. STATE OF RAJASTHAN & ORS.
|
February 8, 2013 |
BACCHU SINGH Vs. THE STATE OF RAJASTHAN AND ANR.
|
May 6, 2013 |
BACCHU SINGH Vs. SHIVRAM SINGH AND ORS
|
February 28, 2013 |
BACHAN SINGH Vs. STATE OF RAJASTHAN
|
November 7, 2013 |
BADA RAM Vs. STATE OF RAJASTHAN & ORS
|
September 24, 2013 |
BADLU Vs. STATE OF RAJASTHAN & ANR
|
February 12, 2013 |
BADRI Vs. GOKUL
|
August 8, 2013 |
BADRI PRASAD Vs. STATE
|
November 19, 2013 |
BAFATI Vs. JABBAR & ORS
|
December 20, 2013 |
BAGDI DAS @ RADHEY SHYAM DAS Vs. STATE OF RAJASTHAN
|
May 14, 2013 |
BAGH SINGH BHATI Vs. STATE OF RAJASTHAN
|
February 27, 2013 |
BAGMAL JAT Vs. STATE OF RAJASTHAN
|
November 21, 2013 |
BAIJ NATH GARG Vs. STATE OF RAJASTHAN
|
May 6, 2013 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. Vs. HEMRAJ AND ANR.
|
January 22, 2013 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. VINOD BIHARI SAXENA & ORS.
|
March 22, 2013 |
BAJRANG LAL Vs. TULSIRAM
|
May 24, 2013 |
BAJRANG LAL GUPTA Vs. G.M.S.B.I. AND ORS.
|
October 18, 2013 |
BAKHTAWAR SINGH Vs. INDER KAUR
|
October 23, 2013 |
BAKUL DEV Vs. M/S. OM HARIHAR EDUCATION SERVICES PVT. LTD
|
July 4, 2013 |
BAL KISHAN Vs. SHANTI BAI
|
May 6, 2013 |
BAL NIKETAN Vs. STATE OF RAJ.
|
April 2, 2013 |
BAL RAM Vs. STATE OF RAJASTHAN
|
September 24, 2013 |
BAL SINGH Vs. STATE OF RAJASTHAN
|
April 16, 2013 |
BAL VIKAS MANDAL Vs. OMPRAKASH BHATIA
|
September 17, 2013 |
BAL VIKAS PARIYOJNA ADHIKARI, DUNGARPUR AND ANR. Vs. THE LABOUR COURT AND ANR.
|
November 19, 2013 |
BALAJI IRON AND FOUNDRY, JAIPUR Vs. SATYA NARAIN PURI
|
May 9, 2013 |
BALAJI MARBLE MINES; KANARAM BURDAK Vs. STATE OF RAJASTHAN & ORS
|
July 25, 2013 |
BALDEO Vs. JAGDISH
|
July 4, 2013 |
BALDEO RAM Vs. STATE OF RAJASTHAN AND ANR
|
September 11, 2013 |
BALDEV RAJ CHOPRA Vs. RAKESH KUMAR
|
March 29, 2013 |
BALI DEVI Vs. GOPAL LAL
|
February 21, 2013 |
BALJEET SINGH Vs. NIRMAL SINGH
|
February 18, 2013 |
BALJEET SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2013 |
BALLI @ BALDHARI Vs. STATE OF RAJASTHAN
|
May 6, 2013 |
BALLO @ BALVEER Vs. STATE OF RAJASTHAN
|
August 8, 2013 |
BALRAJ SINGH Vs. STATE OF RAJASTHAN
|
February 4, 2013 |
BALRAM Vs. STATE OF RAJASTHAN
|
October 4, 2013 |
BALRAM AND ORS Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND ORS
|
November 29, 2013 |
BALRAM DARJI Vs. TARSEM LAL
|
September 27, 2013 |
BALRAM S/O DEENDAYAL Vs. STATE OF RAJASTHAN
|
November 9, 2013 |
BALURAM Vs. RAM KISHORE YADAV
|
July 19, 2013 |
BALVEER SINGH Vs. RAJ SINGH
|
January 18, 2013 |
BALVINDER KAUR Vs. EXECUTIVE ENGINEER IRRIGATION DEPT.
|
July 15, 2013 |
BALVINDER SINGH Vs. STATE OF RAJASTHAN
|
July 10, 2013 |
BALWANT AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 9, 2013 |
BALWANT SINGH Vs. STATE OF RAJASTHAN.
|
May 24, 2013 |
BALWANT SINGH Vs. COMMISSIONER OF POLICE
|
February 25, 2013 |
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
April 1, 2013 |
BALYA Vs. GANESH
|
July 4, 2013 |
BANARSI MEGHWAL Vs. DINESH KUMAR
|
April 2, 2013 |
BANAY SINGH MEENA Vs. STATE OF RAJASTHAN
|
April 2, 2013 |
BANK OF BARODA Vs. MRS. JAYASHREE PURKAYASTHA
|
July 5, 2013 |
BANNE @ BANNE SINGH @ RAVI KUMAR Vs. STATE OF RAJASTHAN
|
December 2, 2013 |
BANSHI LAL Vs. STATE OF RAJASTHAN
|
May 20, 2013 |
BANSHILAL KUMAWAT Vs. STATE OF RAJASTHAN
|
September 25, 2013 |
BANSI LAL Vs. JODHPUR VIDHYUT VITARAN NIGAM LTD. & ORS.
|
January 10, 2013 |
BANSWARA SYNTEX LIMITED Vs. U.O.I.
|
July 24, 2013 |
BANTA SINGH Vs. STATE OF RAJASTHAN
|
September 24, 2013 |
BANWARI LAL Vs. GENERAL MANAGER & ORS.
|
July 10, 2013 |
BANWARI LAL Vs. THE ADDITIONAL DISTRICT JUDGE, KHETRI
|
August 27, 2013 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
November 20, 2013 |
BANWARI LAL AND OTHER Vs. STATE
|
November 13, 2013 |
BANWARI LAL SAINI Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN
|
March 4, 2013 |
BANWARLAL KUMAWAT Vs. STATE OF RAJ. & ANR.
|
November 7, 2013 |
BARIYAM SINGH Vs. STATE OF RAJASTHAN
|
September 19, 2013 |
BARKAT ALIAS BARGAD Vs. STATE OF RAJASTHAN
|
January 8, 2013 |
BASANT KUMAR ARYA Vs. ADDITIONAL DISTRICT AND SESSION JUDGE NO. 13
|
July 29, 2013 |
BASANT KUNWAR @ ANITA (SMT.) Vs. GULJARILAL SARASWAT & ANR.
|
February 7, 2013 |
BASANTI DEVI Vs. UNION OF INDIA
|
April 30, 2013 |
BASANTI DEVI Vs. PRAKASH CHANDRA
|
April 1, 2013 |
BASUDEV SHARMA Vs. ADDL. DISTRICT AND SESSIONS JUDGE NO. 11
|
November 6, 2013 |
BATUL BANNO Vs. ABDUL JABBAR
|
October 30, 2013 |
BEAWAR CLUB, BEAWAR Vs. MUNICIPAL COUNCIL, BEAWAR
|
November 7, 2013 |
BEENA Vs. STATE OF RAJASTHAN
|
December 14, 2013 |
BEERA RAM Vs. PRAKASH SINGH
|
September 17, 2013 |
BEERAM Vs. STATE OF RAJASTHAN & ORS.
|
January 24, 2013 |
BEGA RAM Vs. STATE OF RAJASTHAN
|
February 11, 2013 |
BEGARAM Vs. STATE
|
December 3, 2013 |
BELA MIDDLE SCHOOL Vs. HEMLATA
|
February 14, 2013 |
BGR ENERGY SYSTEMS LTD. Vs. STATE OF RAJASTHAN
|
February 26, 2013 |
BHAG CHAND Vs. SATYA NARAYAN
|
September 30, 2013 |
BHAG CHAND SHARMA Vs. UNION OF INDIA
|
October 28, 2013 |
BHAG CHAND SONI Vs. STATE
|
May 20, 2013 |
BHAG SINGH Vs. SAVITRI DEVI
|
September 9, 2013 |
BHAGAT SINGH Vs. AMAR KAUR
|
May 14, 2013 |
BHAGIRAH BHUNAWAL Vs. THE STATE OF RAJASTHAN & ORS.
|
August 27, 2013 |
BHAGIRATH PURI Vs. STATE OF RAJASTHAN
|
February 26, 2013 |
BHAGWAN AND OTHERS Vs. STATE OF RAJASTHAN
|
July 11, 2013 |
BHAGWAN DAS GUPTA Vs. JHUMAR LAL AGARWAL AND ORS.
|
May 28, 2013 |
BHAGWAN RAM Vs. DEEN DAYAL
|
February 13, 2013 |
BHAGWAN SAHAI Vs. HARI PRASAD & ORS.
|
January 29, 2013 |
BHAGWAN SINGH Vs. MUKESH MALIK
|
February 6, 2013 |
BHAGWAN SINGH Vs. HEERA SINGH
|
July 11, 2013 |
BHAGWANDAS Vs. LILADHAR
|
July 31, 2013 |
BHAGWANI Vs. GANPAT LAL KUMAWAT
|
November 18, 2013 |
BHAGWAT GAUR Vs. STATE OF RAJASTHAN AND ORS
|
August 26, 2013 |
BHAGWAT LAL AND PRAHLAD KUMAR Vs. SHIV CHARAN LAL AND SHYAM
|
July 17, 2013 |
BHAGWAT SINGH Vs. BASANTI MANIHAR
|
January 29, 2013 |
BHAGWAT SINGH Vs. STATE
|
January 22, 2013 |
BHAGWAT SINGH AND ORS. Vs. STATE AND ORS.
|
December 18, 2013 |
BHAGWATI DEVI Vs. KOMAL DEVI
|
May 29, 2013 |
BHAGWATI POLYTEX PVT. LTD. Vs. DISTRICT LEVEL SCREENING COMMITTEE
|
May 27, 2013 |
BHAGWATI SINGH Vs. RAJA LAXMAN SINGH
|
December 11, 2013 |
BHAIRAV GRAH NIRMAN Vs. BABU LAL MALI
|
January 16, 2013 |
BHAIRAVNATH AGROFIN (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
January 24, 2013 |
BHAIRNATH Vs. STATE OF RAJASTHAN
|
January 3, 2013 |
BHAKAR RAM Vs. MANGU SINGH
|
January 9, 2013 |
BHANSALI ENGINEERING POLYMERS LTD Vs. STATE OF RAJASTHAN
|
May 1, 2013 |
BHANU PRATAP SINGH Vs. KARNI SINGH
|
November 14, 2013 |
BHANWAR DAS Vs. STATE OF RAJSTHAN
|
October 31, 2013 |
BHANWAR KANWAR Vs. GOVIND SINGH
|
July 3, 2013 |
BHANWAR LAL Vs. NARAYAN LAL
|
May 6, 2013 |
BHANWAR LAL Vs. CIVIL NAYAYADISH (VA. KHA.) AWAM ATIRIKTH MUKHYA NYAYIK MAGISTRATE
|
July 19, 2013 |
BHANWAR LAL Vs. CHAGANLAL
|
February 4, 2013 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
February 7, 2013 |
BHANWAR LAL Vs. RAM CHANDRA AND ANR.
|
January 29, 2013 |
BHANWAR LAL Vs. RAM AVTAR
|
December 6, 2013 |
BHANWAR LAL & ORS. Vs. B.O.R. & ORS.
|
October 1, 2013 |
BHANWAR LAL LAMROR Vs. STATE OF RAJASTHAN
|
December 20, 2013 |
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
September 17, 2013 |
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
BHANWAR SINGH Vs. BOARD OF REVENUE
|
July 11, 2013 |
BHANWAR SINGH Vs. CENTRAL GOVERNMENT
|
February 11, 2013 |
BHANWAR SINGH AND ORS. Vs. SECRETARY, MINISTRY OF TEXTILES, UNION OF INDIA, NEW DELHI AND ORS.
|
February 5, 2013 |
BHANWARLAL Vs. AMRIK LAL
|
September 17, 2013 |
BHANWARLAL Vs. STATE OF RAJASTHAN
|
January 15, 2013 |
BHANWARLAL Vs. STATE OF RAJASTHAN
|
December 2, 2013 |
BHANWARLAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 5, 2013 |
BHANWARPAL Vs. STATE OF RAJ.
|
May 29, 2013 |
BHANWARU KHAN @ RASUL KHAN Vs. MUMTAJ
|
September 10, 2013 |
BHARAT LAL Vs. STATE OF RAJASTHAN
|
April 10, 2013 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. SHRI PREM CHAND JAIN
|
September 6, 2013 |
BHARAT PETROLEUM CORPORATION LTD & ANR Vs. RAJGARH FILLING STATION, RAJGARH, DISTRICT ALWAR
|
October 29, 2013 |
BHARAT SANCHAR NIGAM LTD. Vs. CESTAT
|
December 6, 2013 |
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
December 5, 2013 |
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
January 21, 2013 |
BHATIA & COMPANY Vs. UNION OF INDIA
|
March 4, 2013 |
BHAWAL SYNTHETICS LTD Vs. STATE OF RAJSTHAN AND ORS
|
January 22, 2013 |
BHAWANI MEENA @ BUNTI MEENA Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 17, 2013 |
BHAWANI SHANKAR Vs. BOARD OF REVENUE
|
January 3, 2013 |
BHAWANI SHANKAR SHARMA Vs. CHIEF JUDICIAL MAGISTRATE AND ANOTHER
|
November 9, 2013 |
BHAWANI SHANKER SHARMA Vs. STATE OF RAJASTHAN
|
January 24, 2013 |
BHAWANI SINGH RATHORE Vs. JAIPUR DEVELOPMENT AUTHORITY
|
September 19, 2013 |
BHAWNA LODHA Vs. DIRECTOR GENERAL OF INCOME TAX
|
January 28, 2013 |
BHEEKA RAM Vs. STATE OF RAJASTHAN
|
November 18, 2013 |
BHERA RAM Vs. OM PRAKASH
|
September 12, 2013 |
BHERA RAM Vs. GANGA DEVI
|
September 4, 2013 |
BHERU LAL Vs. ADDL DISTT JUDGE
|
May 10, 2013 |
BHERU LAL REBARI Vs. THE STATE OF RAJASTHAN AND ANR.
|
November 20, 2013 |
BHERU SINGH Vs. STATE OF RAJASTHAN
|
August 29, 2013 |
BHERU SINGH Vs. STATE OF RAJASTHAN
|
June 10, 2013 |
BHERU SINGH Vs. STATE OF RAJ.
|
May 31, 2013 |
BHERULAL & ANR Vs. STATE OF RAJASTHAN
|
October 23, 2013 |
BHIKAM CHAND Vs. STATE OF RAJASTHAN
|
November 21, 2013 |
BHIM SINGH Vs. STATE OF RAJASTHAN
|
May 16, 2013 |
BHOG JI Vs. SUKHLAL
|
February 15, 2013 |
BHOLA SINGH Vs. STATE OF RAJASTHAN
|
February 13, 2013 |
BHOLESHWAR Vs. STATE OF RAJASTHAN
|
January 23, 2013 |
BHOOP SINGH Vs. UNION OF INDIA & ORS.
|
July 26, 2013 |
BHOPAL NOBEL P.G. COLLEGE Vs. N.K. DASHORA & ORS.
|
July 15, 2013 |
BHUPAL SINGH Vs. JAI NARAYAN
|
November 21, 2013 |
BHUPENDER SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 14, 2013 |
BHUPENDRA SINGH @ LALA BANNA Vs. STATE OF RAJASTHAN
|
May 15, 2013 |
BHUPESH Vs. STATE
|
September 5, 2013 |
BHUR BAI Vs. LRS OF LATE RAM SINGH
|
May 6, 2013 |
BHURA (SINCE DECEASED) AND ORS Vs. HARI RAM AND ORS
|
November 29, 2013 |
BHURA RAM SAHARAN & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
July 5, 2013 |
BHURARAM Vs. RAJMAL SHARMA & ORS
|
December 20, 2013 |
BHURE KHAN Vs. ASSISTANT COMMERCIAL TAXES OFFICER, ANTI-EVASION, BHILWARA
|
September 10, 2013 |
BHURI DEVI Vs. RAMBHAROSI
|
December 9, 2013 |
BIHARI SONI Vs. GENERAL MANAGER, STATE BANK OF BIKANER & JAIPUR
|
July 12, 2013 |
BIKANER CERA PVT. LTD. Vs. UNION OF INDIA
|
May 22, 2013 |
BILENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 10, 2013 |
BINANI CEMENT LIMITED Vs. UNION OF INDIA
|
May 16, 2013 |
BINANI CEMENT LTD. Vs. UOI
|
May 8, 2013 |
BIRBAL RAM Vs. STATE OF RAJASTHAN
|
April 8, 2013 |
BIRDA & ORS. Vs. JHALA KIRTI SINGH & ORS.
|
July 23, 2013 |
BIRDHA RAM Vs. MANOHAR LAL
|
February 15, 2013 |
BIRMA RAM Vs. MANJU
|
February 11, 2013 |
BISHAN SINGH Vs. IQBAL SINGH
|
February 5, 2013 |
BITTU Vs. HUKUM CHAND
|
September 2, 2013 |
BRAHAMAN SWARNKAR SAMAJ Vs. MEDH KSHATRIYA SWARNKAR SAMAJ VIKAS SAMITI
|
December 10, 2013 |
BRAHM SINGH ALIAS PREM SINGH Vs. STATE OF RAJASTHAN
|
July 10, 2013 |
BRAHMA PRAKASH MODI Vs. STATE OF RAJASTHAN
|
July 8, 2013 |
BRAHMCHARI Vs. STATE OF RAJASTHAN
|
September 18, 2013 |
BRAJBIHARI Vs. SBBJ
|
July 5, 2013 |
BRAJESH KUMAR Vs. ABHISHEK JAIN & ANR.
|
November 27, 2013 |
BRIJ BIHARI AGRAWAL Vs. SUNIL CHAND KOTHARI
|
November 7, 2013 |
BRIJ KISHORE Vs. BABU LAL AND ORS
|
October 29, 2013 |
BRIJ MOHAN Vs. STATE
|
September 23, 2013 |
BRIJ MOHAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 26, 2013 |
BRIJ RATAN CHHANGANI Vs. KISHAN LAL
|
October 15, 2013 |
BRIJENDRA SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
February 13, 2013 |
BRIJENDRA SINGH BHATI Vs. STATE OF RAJASTHAN
|
August 27, 2013 |
BUDHA THROUGH LRS AND OTHERS Vs. BOARD OF REVENUE AJMER AND OTHERS
|
April 18, 2013 |
BUDHARAM AND ORS Vs. ARUN KUMAR GUPTA AND ORS
|
November 28, 2013 |
BUNTI ALIAS SHOYAB Vs. STATE OF RAJASTHAN
|
September 12, 2013 |
BUTA SINGH Vs. STATE OF RAJASTHAN
|
September 24, 2013 |
C P ACHARYA Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS
|
April 8, 2013 |
C.I.T. UDAIPUR Vs. M/S.JYOTI MINERALS PVT. LTD.
|
May 22, 2013 |
C.T.O. Vs. DINESH POUCHES LTD
|
September 23, 2013 |
CERA TECH INDIA Vs. ASSTT. COMMERCIAL TAXES OFFICER
|
January 7, 2013 |
CHAIRMAN, MUNICIPAL BOARD, SOJAT Vs. PRESIDENT, SOJAT CHAK NO.1 & 2, GRAM SEWA SAHKARI SAMITI LTD
|
August 1, 2013 |
CHAIRMAN, RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER Vs. RAVI DUTT SHARMA
|
December 4, 2013 |
CHAIRMAN, RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER & ANR Vs. RAVI DUTT SHARMA & ORS
|
December 2, 2013 |
CHAIRMAN, RSRTC, JAIPUR Vs. VANA RAM
|
May 14, 2013 |
CHAMNA Vs. GANPAT SINGH
|
July 17, 2013 |
CHAMPA Vs. ROOPLAL
|
September 13, 2013 |
CHANAN RANI Vs. SARDAR NANAK SINGH
|
February 11, 2013 |
CHANANMAL Vs. BIMLA
|
November 28, 2013 |
CHAND MOHAMMED Vs. CENTRAL ADMN. TRIBUNAL, JODHPUR
|
February 21, 2013 |
CHAND MUNI Vs. STATE OF RAJASTHAN
|
April 10, 2013 |
CHAND PAL Vs. STATE OF RAJASTHAN & ANR.
|
July 18, 2013 |
CHAND RATAN SONI & ANR Vs. BALWANT SINGH & ORS
|
July 25, 2013 |
CHAND SHARMA AND ORS Vs. CENTRAL BUREAU OF NARCOTICS AND ORS
|
February 21, 2013 |
CHANDA DEVI Vs. STATE OF RAJASTHAN
|
December 19, 2013 |
CHANDAR KAUR Vs. STATE OF RAJASTHAN
|
September 11, 2013 |
CHANDAR PRAKASH GUNAWAT Vs. STATE OF RAJASTHAN
|
November 12, 2013 |
CHANDER (DECEASED) REPRESENTED BY MANGAL RAM Vs. CHEENTA RAM (DECEASED) REPRESENTED BY DHANPAL
|
August 21, 2013 |
CHANDO AND ORS. Vs. MADAN LAL AND ORS.
|
April 20, 2013 |
CHANDRA BHAN Vs. UNION OF INDIA
|
January 21, 2013 |
CHANDRA BHAN MIDDHA Vs. STATE OF RAJ & ORS
|
May 16, 2013 |
CHANDRA KALA Vs. JAI PRAKASH
|
July 9, 2013 |
CHANDRA KALLA Vs. STATE OF RAJASTHAN
|
April 18, 2013 |
CHANDRA KANT AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
February 8, 2013 |
CHANDRA PAL SINGH Vs. JAIPUR DEVELOPMENT AUTHORITY
|
December 5, 2013 |
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
|
November 9, 2013 |
CHANDRA PRAKASH SHARMA Vs. CAT
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February 5, 2013 |
CHANDRA PRAKASH VYAS Vs. STATE OF RAJASTHAN & ORS.
|
January 9, 2013 |
CHANDRALEKHA Vs. STATE OF RAJASTHAN
|
July 23, 2013 |
CHANDRESH KUMAR Vs. STATE OF RAJASTHAN
|
December 4, 2013 |
CHARANJEET SINGH Vs. SHANTI DEVI
|
January 15, 2013 |
CHATAR SINGH Vs. ADDITIONAL DISTRICT JUDGE NO 1 JAIPUR
|
July 19, 2013 |
CHATRA Vs. THE STATE OF RAJASTHAN
|
July 12, 2013 |
CHAUHAN HEENA & ANR. Vs. THE STATE OF RAJASTHAN & ORS.
|
August 8, 2013 |
CHENA RAM Vs. GORDHAN
|
October 15, 2013 |
CHENA RAM Vs. SECRETARY, DEPARTMENT OF FINANCE
|
September 23, 2013 |
CHETAN DAS Vs. ANUSUYA TAK
|
February 11, 2013 |
CHETAN KUMAR CHARPOTA Vs. STATE OF RAJASTHAN & ANR
|
May 20, 2013 |
CHETAN PRAKASH Vs. STATE OF RAJASTHAN
|
August 2, 2013 |
CHETAN RAM Vs. T. GUITE
|
March 19, 2013 |
CHETRAM Vs. STATE OF RAJASTHAN
|
May 17, 2013 |
CHHAGAN LAL Vs. BOARD OF REVENUE
|
January 9, 2013 |
CHHAGAN LAL Vs. BHAWANI SAHAI & ORS
|
April 10, 2013 |
CHHAGANI DEVI Vs. BOARD OF REVENUE
|
January 9, 2013 |
CHHAGNI DEVI Vs. STATE OF RAJASTHAN
|
November 9, 2013 |
CHHAIL BIHARI Vs. MAHESH CHAND JAIN & ORS.
|
July 5, 2013 |
CHHITAR MAL (SINCE DECEASED) THROUGH HIS LRS & ANR. Vs. RADHEY SHYAM & ORS.
|
August 22, 2013 |
CHHITAR MAL SAINI Vs. BASANTI
|
December 4, 2013 |
CHHITARIYA & ANR. Vs. STATE OF RAJASTHAN
|
July 11, 2013 |
CHHOGA LAL Vs. EXECUTIVE OFFICER, NAGAR PALIKA
|
September 27, 2013 |
CHHOTU Vs. THE STATE OF RAJASTHAN
|
April 29, 2013 |
CHHOTU LAL Vs. STATE OF RAJASTHAN
|
September 12, 2013 |
CHHOTU SINGH (DECEASED) REPRESENTED BY MAHAVIR SINGH AND OTHERS, AND MISHRILAL Vs. THE BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
|
December 4, 2013 |
CHHOTURAM Vs. CIVIL JUDGE AND ADDL CHIEF JUDICIAL MAGISTRATE BANDIKUI
|
December 11, 2013 |
CHHUTTAN LAL Vs. STATE OF RAJASTHAN & OTHERS
|
February 11, 2013 |
CHHUTTAN LAL MEENA Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 28, 2013 |
CHIEF COMMISSIONER OF INCOME TAX Vs. GEETANJALI UNIVERSITY TRUST
|
February 21, 2013 |
CHIEF MANAGER, OIL INDIA LIMITED Vs. OM PRAKASH BISHNOI
|
September 9, 2013 |
CHIEF MANAGER, RSRTC Vs. MANI RAM & ORS
|
December 11, 2013 |
CHIEF MANAGER, RSRTC Vs. PREM NARAYAN SHARMA & ANR.
|
July 15, 2013 |
CHINAR CIGARETTES PVT LTD Vs. UNION OF INDIA & ORS
|
February 12, 2013 |
CHINDAR SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2013 |
CHOKHI DHANI RESORTS PRIVATE LTD Vs. M/S. ESSEM RECREATION
|
May 23, 2013 |
CHOMU SAHAKARI KRAY VIKARY SAMITI LIMITED Vs. JAGDEESHPRASAD MEENA AND ORS.
|
January 22, 2013 |
CHOTU LAL Vs. KESAR
|
February 1, 2013 |
CHOTU MEENA Vs. M/S. OSHO REAL ESTATE & ORS.
|
September 3, 2013 |
CHOUTH MAL Vs. STATE OF RAJASTHAN
|
September 27, 2013 |
CHOUTHA RAM Vs. SHIVNATH RAM & ORS
|
April 18, 2013 |
CHOUTHU & ORS. Vs. THE BOARD OF REVENUE & ORS.
|
July 26, 2013 |
CHUN SINGH Vs. STATE OF RAJASTHAN
|
February 20, 2013 |
CHUNNI DEVI Vs. O.P. MEENA
|
September 3, 2013 |
CHUNNI LAL LOHAR Vs. STATE OF RAJASTHAN & ORS
|
February 5, 2013 |
CIMMCO LTD Vs. STATE OF RAJASTHAN
|
March 15, 2013 |
CIT Vs. KHOKHAR CONSTRUCTION CO.
|
March 20, 2013 |
CIT Vs. RAJASTHAN VANASPATI PRODUCTS (P.) LTD.
|
July 23, 2013 |
CIT Vs. KRISHI UPAJ MANDI SAMITI
|
March 18, 2013 |
CIT Vs. A.L. LALPURIA CONSTRUCTION (P.) LTD.
|
February 25, 2013 |
CIT Vs. SATYA NARAIN MAHESHWARI
|
April 10, 2013 |
CIT Vs. GAURISHANKAR
|
May 7, 2013 |
CIT Vs. A.K. LABORATORIES LTD.
|
November 11, 2013 |
CIT Vs. BABULAL AGARWAL
|
July 10, 2013 |
CIT Vs. NARENDRA MOHAN MATHUR
|
November 13, 2013 |
CIT Vs. CHITTORGARH KENDRIYA SAHAKARI BANK LIMITED
|
October 17, 2013 |
CIT CENTRAL, JAIPUR Vs. SHAKTI IRON RE-ROLLING MILLS
|
October 21, 2013 |
CO-OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
|
May 30, 2013 |
COMMERCIAL TAX OFFICER Vs. DELHI TRADING CO
|
July 2, 2013 |
COMMERCIAL TAXES OFFICER Vs. BRAHAM PRAKASH MODI
|
May 22, 2013 |
COMMERCIAL TAXES OFFICER Vs. L.G. ELECTRONICS INDIA LIMITED
|
March 20, 2013 |
COMMERCIAL TAXES OFFICER Vs. MADAD ALI ANSARI & CO.
|
September 12, 2013 |
COMMERCIAL TAXES OFFICER Vs. BHATI CONSTRUCTION
|
September 17, 2013 |
COMMERCIAL TAXES OFFICER Vs. M/S. GLOBE TRANSPORT CORPORATION
|
February 26, 2013 |
COMMERCIAL TAXES OFFICER Vs. KHANDELWAL DRUG AGENCIES
|
October 18, 2013 |
COMMERCIAL TAXES OFFICER Vs. R.S. METALS LTD.
|
February 1, 2013 |
COMMERCIAL TAXES OFFICER Vs. LAXMI ROLLER FLOOR MILLS
|
May 29, 2013 |
COMMERCIAL TAXES OFFICER Vs. HINGER TRADERS
|
September 16, 2013 |
COMMERCIAL TAXES OFFICER Vs. FRIDGE CORPORATION OF RAJASTHAN (M/S.)
|
February 19, 2013 |
COMMERCIAL TAXES OFFICER Vs. M/S. SANJEEV INDUSTRIAL CORPORATION & ANR.
|
July 23, 2013 |
COMMERCIAL TAXES OFFICER, ALWAR Vs. VIJAY SOLVEX LIMITED
|
September 13, 2013 |
COMMERCIAL TAXES OFFICER, ANTI EVASION Vs. PHOOL SINGH
|
March 21, 2013 |
COMMERCIAL TAXES OFFICER, ANTI-EVASION Vs. TEJPAL SINGH
|
February 5, 2013 |
COMMERCIAL TAXES OFFICER, COMMERCIAL TAXES DEPARTMENT Vs. AGRAWAL PLYWOOD
|
February 14, 2013 |
COMMISSIONER OF CENTRAL EXCISE Vs. K.K. METALS P. LTD.
|
December 4, 2013 |
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) TRIBUNAL
|
April 29, 2013 |
COMMISSIONER OF CENTRAL EXCISE Vs. AKSH OPTIFIBRE LTD
|
December 4, 2013 |
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. ARVIND REFRACTORIES PRIVATE LIMITED
|
January 17, 2013 |
COMMISSIONER OF CENTRAL EXCISE Vs. SNL INDUSTRIES P. LTD.
|
November 22, 2013 |
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I Vs. R N METALS (PVT ) LTD
|
November 12, 2013 |
COMMISSIONER OF CUSTOMS Vs. SHRI RAM RAYONS
|
October 23, 2013 |
COMMISSIONER OF INCOME TAX Vs. VARDHMAN INDUSTRIES
|
August 30, 2013 |
COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE DANGAYACH
|
November 22, 2013 |
COMMISSIONER OF INCOME TAX Vs. KRISHI TYRE RETREADING & RUBBER INDUSTRIES
|
September 19, 2013 |
COMMISSIONER OF INCOME TAX Vs. MORANI AUTOMOTIVES (P) LTD.
|
October 23, 2013 |
COMMISSIONER OF INCOME TAX Vs. PREMIER VEGETABLE PRODUCTS LTD.
|
November 9, 2013 |
COMMISSIONER OF INCOME TAX Vs. PUSHPENDRA SURANA
|
August 21, 2013 |
COMMISSIONER OF INCOME TAX Vs. SURAM HOLDING (P.) LTD
|
March 29, 2013 |
COMMISSIONER OF INCOME TAX Vs. JITENDRA SINGH RATHORE
|
January 10, 2013 |
COMMISSIONER OF INCOME TAX Vs. BHAVAL SYNTHETICS.
|
January 11, 2013 |
COMMISSIONER OF INCOME TAX Vs. AMARJOTHI GRANITES (INDIA) (P) LTD.
|
August 23, 2013 |
COMMISSIONER OF INCOME TAX Vs. ARIHANT TILES & MARBLES (P) LTD. & ORS.
|
February 20, 2013 |
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
|
April 26, 2013 |
COMMISSIONER OF INCOME TAX Vs. HASWANI ARTS
|
January 29, 2013 |
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH MANDORA
|
August 23, 2013 |
COMMISSIONER OF INCOME TAX Vs. LEGAL REPRESENTATIVES OF MANGI LAL
|
February 6, 2013 |
COMMISSIONER OF INCOME TAX Vs. MAHAN MARBLES (P) LTD
|
January 9, 2013 |
COMMISSIONER OF INCOME TAX Vs. BOHRA INDUSTRIES LTD
|
January 14, 2013 |
COMMISSIONER OF INCOME TAX Vs. SURESH SHARMA
|
January 14, 2013 |
COMMISSIONER OF INCOME TAX Vs. BANSWARA SYNTEX LTD
|
January 15, 2013 |
COMMISSIONER OF INCOME TAX Vs. CHAMBAL FERTILIZERS AND CHEMICALS LTD
|
January 22, 2013 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN URBAN INFRASTRUCTURE DEVELOPMENT PROJECT (RUIDP)
|
July 1, 2013 |
COMMISSIONER OF INCOME TAX, AJMER Vs. RAJASTHAN VANASPATI PRODUCTS PVT LTD, BHILWARA
|
July 23, 2013 |
COMMISSIONER OF INCOME TAX, BIKANER Vs. POONAM CHAND SURANA
|
November 9, 2013 |
COMMISSIONER OF INCOME TAX, BIKANER Vs. RAM GOPAL MANDA
|
May 13, 2013 |
COMMISSIONER OF INCOME TAX, JAIPUR-II, JAIPUR Vs. M/S VINAYAK PLASTO CHEM (P) LTD
|
December 4, 2013 |
COMMISSIONER OF INCOME TAX, KOTA Vs. M/S. INSTRUMENTATION LIMITED
|
July 5, 2013 |
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. SHRI RAMESHWAR SHARMA
|
May 23, 2013 |
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. SHREE RAJASTHAN SYNTEX LT.
|
May 23, 2013 |
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. M/S. BANSWARA SYNTEX LTD.
|
May 16, 2013 |
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. M/S. UDAIPUR DUGDH UTPADAK SAHAKARI SANGH LIMITED, UDAIPUR
|
May 13, 2013 |
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. GODHA CHEMICALS PVT. LTD
|
January 10, 2013 |
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. SARDAR SINGH HODA
|
May 13, 2013 |
COMMISSIONER OF INCOME TAX-I Vs. PUNSUMI INDIA LTD
|
April 29, 2013 |
COMMISSIONER OF INCOME TAX-I, JAIPUR Vs. BAID LEASING & FINANCE CO. LTD
|
July 1, 2013 |
COMMISSIONER OF INCOME TAX-II, JODHPUR Vs. SHRI OM PRAKASH JAIN
|
May 21, 2013 |
COMMISSIONER OF INCOME, UDAIPUR Vs. M/S. CHOUDHARY CONSTRUCTION COMPANY, DUNGARPUR
|
September 4, 2013 |
CONCEPT CHEM Vs. STATE OF RAJASTHAN
|
September 23, 2013 |
CONTRACTOR ASSOCIATION (CIVIL) RAJASTHAN RAJYA VIDYUT MANDAL Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
March 1, 2013 |
COTTON PRODUCTS OF INDIA Vs. STATE OF RAJASTHAN
|
August 27, 2013 |
COX AND KINGS LIMITED Vs. SHRI NARENDRA SINGH RATHORE AND ANR.
|
September 30, 2013 |
D.K. GUPTA Vs. STATE OF RAJASTHAN & ANR.
|
December 11, 2013 |
D.P. SHARMA Vs. STATE OF RAJASTHAN
|
January 17, 2013 |
DADAM DAS VAISHNAV Vs. STATE OF RAJASTHAN
|
May 20, 2013 |
DAKHLI DEVI Vs. BISHAN SINGH
|
December 16, 2013 |
DAL CHAND Vs. BOARD OF REVENUE FOR RAJASTHAN
|
February 14, 2013 |
DAL CHAND Vs. MANDOVI MOTORS AND ANOTHER
|
October 29, 2013 |
DALA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD AND ORS
|
July 15, 2013 |
DALCHAND Vs. KANKU
|
July 17, 2013 |
DALIP KUMAR Vs. STATE OF RAJASTHAN
|
February 27, 2013 |
DALJINDER KAUR Vs. STATE OF RAJASTHAN
|
April 27, 2013 |
DALVEER SINGH Vs. STATE OF RAJASTHAN
|
March 18, 2013 |
DANARAM Vs. STATE OF RAJASTHAN
|
December 6, 2013 |
DASHRATH KUMAR CHOUDHARY Vs. RAMESHWER GOYAL
|
February 28, 2013 |
DAULAT Vs. OM PRAKASH AND OTHERS
|
August 27, 2013 |
DAULAT SINGH Vs. STATE OF RAJASTHAN
|
January 14, 2013 |
DAYA RAM BHADU Vs. STATE OF RAJASTHAN
|
July 2, 2013 |
DAYAL SINGH Vs. STATE OF RAJ.
|
May 27, 2013 |
DAYANAND VERMA Vs. MANGILAL
|
April 26, 2013 |
DEEN DAYAL Vs. STATE OF RAJASTHAN
|
February 4, 2013 |
DEEN DAYAL SHARMA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
October 4, 2013 |
DEEP MEHTA Vs. STATE OF RAJ.
|
November 28, 2013 |
DEEPA RAM Vs. BOARD OF REVENUE, AJMER
|
September 2, 2013 |
DEEPAK GOPALIA Vs. STATE OF RAJASTHAN
|
May 10, 2013 |
DEEPAK KUMAR Vs. STATE OF RAJASTHAN
|
December 16, 2013 |
DEEPAK VAISHNAVA Vs. STATE OF RAJASTHAN
|
February 18, 2013 |
DEEPANSHU YADAV Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
February 1, 2013 |
DEEPCHAND JATAV Vs. COL. RAMESHWAR YADAV
|
February 8, 2013 |
DEEPIKA Vs. MAHAVEER OJHA
|
September 17, 2013 |
DEPOT MANAGER Vs. HAZARI LAL KHATIK
|
September 3, 2013 |
DEPUTY REGIONAL DIRECTOR Vs. MAHALAXMI PROCESS
|
September 10, 2013 |
DEU AND ANOTHER Vs. GULABI AND OTHERS
|
January 22, 2013 |
DEURAM Vs. STATE OF RAJASTHAN
|
September 13, 2013 |
DEV KISHAN Vs. RENT APPELLATE TRIBUNAL
|
January 10, 2013 |
DEV KISHAN Vs. STATE OF RAJASTHAN
|
December 19, 2013 |
DEV RAJ LATA Vs. SANJAY KUMAR
|
January 16, 2013 |
DEVA MEENA Vs. VARDHICHAND
|
May 3, 2013 |
DEVA RAM Vs. MOHD. ILIYAS
|
November 21, 2013 |
DEVA RAM Vs. STATE
|
August 21, 2013 |
DEVENDRA KUMAR MEHTA Vs. STATE OF RAJASTHAN
|
August 29, 2013 |
DEVENDRA KUMAR SEN Vs. STATE
|
September 24, 2013 |
DEVENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
May 29, 2013 |
DEVENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 2, 2013 |
DEVENDRA SINGH DHILO Vs. JAIPUR DEVELOPMENT AUTHORITY
|
November 20, 2013 |
DEVESHWARI KUMARI Vs. SHYAMA KANWAR
|
November 8, 2013 |
DEVI LAL Vs. STATE OF RAJASTHAN
|
June 10, 2013 |
DEVI LAL & ORS. Vs. THE STATE OF RAJASTHAN
|
June 7, 2013 |
DEVI LAL DHOLI Vs. MOOLCHAND
|
July 15, 2013 |
DEVI LAL KABRA Vs. RADHE SHYAM
|
April 1, 2013 |
DEVI LAL KHANT Vs. STATE AND ORS.
|
December 4, 2013 |
DEVI LAL MEENA Vs. CIVIL JUDGE
|
November 12, 2013 |
DEVI LAL SONI Vs. STATE OF RAJASTHAN
|
March 5, 2013 |
DEVI SAHAI Vs. HARI SINGH & ORS.
|
July 23, 2013 |
DEVI SAHAI MITTAL Vs. SITA RAM AGARWAL
|
December 14, 2013 |
DEVI SINGH Vs. STATE OF RAJASTHAN
|
May 28, 2013 |
DEVI SINGH @ DEVI DAYAL Vs. STATE
|
October 24, 2013 |
DEVI SINGH AND ANR. Vs. STATE OF RAJASTHAN ORS.
|
September 17, 2013 |
DEVI SINGH SOLANKI Vs. STATE OF RAJASTHAN AND ANR
|
November 9, 2013 |
DEVILAL Vs. STATE OF RAJASTHAN
|
January 30, 2013 |
DEVKINANDAN Vs. KRISHI UPAJ MANDI SAMITI & ANR.
|
January 16, 2013 |
DEVLAL MEGHWAL & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
July 22, 2013 |
DEWAN SYED ALEY RASOOL ALI KHAN Vs. ALTAF HUSSAIN
|
November 13, 2013 |
DHALPAT SINGH SANKHALA Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 6, 2013 |
DHANNA Vs. JUNTHA
|
November 22, 2013 |
DHANNA LAL Vs. STATE OF RAJASTHAN
|
April 29, 2013 |
DHANNA RAM Vs. STATE OF RAJASTHAN
|
May 1, 2013 |
DHANNA RAM Vs. JAIROOP RAM
|
September 6, 2013 |
DHANNA RAM Vs. STATE OF RAJASTHAN
|
August 21, 2013 |
DHANNA RAM Vs. STATE OF RAJASTHAN
|
March 1, 2013 |
DHANNA RAM AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
May 3, 2013 |
DHANRAJ AND ORS Vs. STATE AND ORS
|
August 21, 2013 |
DHANSI AND ORS Vs. STATE OF RAJASTHAN
|
May 9, 2013 |
DHARAM PAL Vs. STATE OF RAJASTHAN
|
August 29, 2013 |
DHARAMPAL Vs. PROF. A.K. MALIK
|
January 22, 2013 |
DHARAMRAJ Vs. NAVNEET SINGH SOLANKI
|
May 6, 2013 |
DHARAMVEER AND ORS Vs. STATE OF RAJASTHAN
|
May 8, 2013 |
DHARIWAL PROPERTY Vs. STATE OF RAJASTHAN
|
December 18, 2013 |
DHARM SINGH Vs. STATE OF RAJASTHAN
|
February 26, 2013 |
DHARMA HARIJAN Vs. STATE OF RAJASTHAN
|
April 17, 2013 |
DHARMENDRA AGARWAL Vs. STATE OF RAJASTHAN
|
August 14, 2013 |
DHARMENDRA KUMAR Vs. STATE OF RAJASTHAN
|
December 14, 2013 |
DHARMENDRA SINGH Vs. STATE OF RAJ.
|
May 10, 2013 |
DHARNI DHAR SHARMA Vs. ASHOK SHARMA
|
November 8, 2013 |
DHEER SINGH Vs. STATE OF RAJASTHAN
|
November 12, 2013 |
DHIRENDRA NATH Vs. STATE OF RAJASTHAN
|
January 17, 2013 |
DHOLI Vs. KISHAN LAL
|
November 21, 2013 |
DHOLIYA Vs. THE STATE OF RAJASTHAN & ORS.
|
July 11, 2013 |
DHOLYA Vs. STATE OF RAJASTHAN
|
September 27, 2013 |
DHOOM SINGH Vs. VED RAM AND ANR.
|
May 21, 2013 |
DHRI DEVI Vs. GORKHA RAM
|
May 1, 2013 |
DHUNA RAM AND ORS Vs. JAGDEV AND ORS
|
November 20, 2013 |
DIGVIJAY SINGH Vs. STATE OF RAJASTHAN
|
December 16, 2013 |
DIGVIJAY SINGH Vs. SANT RAM
|
July 23, 2013 |
DILDAR KHAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 13, 2013 |
DILIP Vs. MEWAR ANCHALIK GRAMIN BANK, UDAIPUR
|
April 8, 2013 |
DILIP BAID H.U.F. Vs. M/S. CITY LIMOZINES (INDIA) LTD.
|
July 26, 2013 |
DILIP KUMAR UTMANI Vs. KANTA DEVI
|
December 19, 2013 |
DILIP SINGH Vs. GOVIND AGARWAL
|
July 3, 2013 |
DILIP SINGH & ORS. Vs. THE STATE & ANR.
|
January 15, 2013 |
DILIP SINGH AND ORS. Vs. STATE OF RAJ. & ANR.
|
November 14, 2013 |
DILIP SINGH SHAKATWAT Vs. STATE OF RAJASTHAN
|
February 1, 2013 |
DINESH Vs. STATE OF RAJASTHAN
|
August 7, 2013 |
DINESH @ BABLOO Vs. STATE OF RAJASTHAN
|
December 2, 2013 |
DINESH CHAND SHARMA Vs. STATE AND ORS
|
November 9, 2013 |
DINESH CHOUDHARY Vs. JAMEEL AHMED
|
July 5, 2013 |
DINESH JANGID Vs. STATE OF RAJ. & ANR.
|
November 14, 2013 |
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
December 20, 2013 |
DINESH KUMAR Vs. NARAIN & ORS.
|
July 23, 2013 |
DINESH KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
January 23, 2013 |
DINESH KUMAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 2, 2013 |
DINESH KUMAR & ORS. Vs. UNION OF INDIA & ORS.
|
May 7, 2013 |
DINESH KUMAR AND PURUSHOTTAM MITTAL Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 19, 2013 |
DINESH KUMAR MAHESHWARI Vs. UOI
|
October 25, 2013 |
DINESH KUMAR PANWAR AND ORS. Vs. SURESH CHAND AND ORS.
|
July 1, 2013 |
DINESH MEENA Vs. STATE OF RAJASTHAN & ANR.
|
July 11, 2013 |
DINESH PEDIWAL Vs. THE ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO. 2, BHILWARA
|
July 23, 2013 |
DINESH SHARMA Vs. STATE OF RAJASTHAN
|
August 23, 2013 |
DIRECTOR GENERAL OF POLICE Vs. VIJENDRA KUMAR BAKOLIA
|
May 1, 2013 |
DIVISIONAL RAILWAY MANAGER AND ORS Vs. RAM KANYA BAI AND ANR
|
August 27, 2013 |
DIVYA LALWANI & ORS Vs. NANDU RAM ORS
|
February 1, 2013 |
DOODH SINGH Vs. MANGILAL
|
September 6, 2013 |
DR. ANILA JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
March 30, 2013 |
DR. ARPITA GUPTA Vs. MCI & OTHERS
|
January 16, 2013 |
DR. C.P. ACHARYA Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
|
April 8, 2013 |
DR. MUKESH BANSAL Vs. THE STATE OF RAJASTHAN & ORS.
|
July 16, 2013 |
DR. RAJNEESH SONI Vs. THE STATE OF RAJASTHAN & ORS.
|
July 16, 2013 |
DR. RAKESH VERMA Vs. STATE OF RAJASTHAN
|
December 20, 2013 |
DR. T.C. BARJATIA Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
DROPDI Vs. HEERA
|
July 3, 2013 |
DUDA RAM DANGI Vs. LIBRA FEED MILLS
|
February 20, 2013 |
DULI CHAND Vs. DOONGAR RAM
|
November 27, 2013 |
DUNGAR SINGH Vs. STATE OF RAJASTHAN
|
September 27, 2013 |
DUNGAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
November 27, 2013 |
DUNGAR SINGH Vs. NARESH KUMAR PATIDAR & ORS
|
May 20, 2013 |
DURGA LAL RAO Vs. KISMAT DEVI AND ORS
|
October 22, 2013 |
DURGA PRASAD JAIN Vs. STATE OF RAJASTHAN
|
January 15, 2013 |
DURGA PRASAD SHARMA Vs. REGISTRAR GENERAL, RAJASTHAN HIGH COURT, JODHPUR
|
March 8, 2013 |
DURGA RAM DEWASI Vs. STATE OF RAJASTHAN & ANR.
|
December 19, 2013 |
DURGA SINGH Vs. STATE OF RAJASTHAN
|
May 15, 2013 |
DURGA VIHAR SAMITI Vs. STATE OF RAJASTHAN
|
August 1, 2013 |
DUSHYANT KUMAR Vs. JAI NARAIN VYAS UNIVERSITY
|
February 1, 2013 |
DWARKA PRASHAD Vs. BRAJ MOHAN
|
March 19, 2013 |
DY. COMMISSIONER (APPEALS) Vs. JAGDISH PRASAD SONI
|
August 22, 2013 |
E-CITY BIOSCOPE ENTERTAINMENT PVT LTD Vs. KAPIL BANSAL & OTHERS
|
December 17, 2013 |
ELIYAS KHAN Vs. STATE OF RAJASTHAN
|
September 6, 2013 |
EX-RECT. RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
FAKIR CHAND Vs. RAM LAL
|
September 10, 2013 |
FAROOK AHMAD Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
FAROOKH Vs. NAJRA
|
April 15, 2013 |
FAROOKH CHISTY Vs. STATE OF RAJASTHAN
|
September 10, 2013 |
FARSA RAM Vs. CHHAGANA
|
December 5, 2013 |
FASHION SUITINGS P. LTD Vs. SUPDT. OF C. EX. AND S.T.
|
October 28, 2013 |
FATEH SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL JAIPUR & OTHERS
|
September 6, 2013 |
FATEH SINGH @ FATTE SINGH Vs. STATE OF RAJASTHAN
|
August 26, 2013 |
FAZZOO @ FAZLU RAHMAN Vs. STATE OF RAJASTHAN & ORS.
|
January 17, 2013 |
FEDERATION OF SAND STONE MINING INDUSTRIES ASSOCIATION Vs. STATE OF RAJASTHAN
|
July 31, 2013 |
FEMIDA Vs. STATE OF RAJASTHAN
|
July 12, 2013 |
FIRM M/S. MEHROTRA TRADING COMPANY & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
September 5, 2013 |
FIRM VEER CHAND LAXMI NARAYAN Vs. LRS OF SHIVNARYAN
|
May 8, 2013 |
FIROZ KHAN Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
FOOD CORPORATION OF INDIA Vs. PANSARI & COMPANY
|
July 26, 2013 |
FOOD CORPORATION OF INDIA Vs. STATE OF RAJASTHAN & ORS
|
February 21, 2013 |
FOOD CORPORATION OF INDIA Vs. SIDDH NATH BHARDWAJ AND ANR
|
February 26, 2013 |
FORI @ FORANTI @ FORANTA Vs. STATE OF RAJASTHAN & ANR.
|
February 7, 2013 |
FORU LAL Vs. STATE OF RAJASTHAN
|
April 4, 2013 |
FOSS ANALYTICAL Vs. RAJASTHAN ELECTRONICS & INSTRUMENTS LTD
|
November 12, 2013 |
FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. BHAGWAN SINGH @ BHANWAR SINGH
|
October 1, 2013 |
G.S. BHARDWAJ Vs. SECRETARY, DEPARTMENT OF PERSONNEL, GOVT. OF RAJ
|
July 15, 2013 |
GAFFAR KHAN Vs. SHABOO
|
September 11, 2013 |
GAJ SINGH ALSISAR Vs. STATE OF RAJASTHAN
|
April 9, 2013 |
GAJANAN ENCLAVE PVT. LTD. Vs. JAIPUR DEVELOPMENT AUTHORITY
|
November 8, 2013 |
GAJANAND Vs. MUNICIPAL BOARD, SAWAI MADHOPUR
|
May 9, 2013 |
GAJBI CHAND MEENA & ORS. Vs. THE STATE OF RAJASTHAN & ORS.
|
September 30, 2013 |
GAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
October 23, 2013 |
GAJENDRA SINGH YADAV Vs. BINDU YADAV
|
May 23, 2013 |
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
May 2, 2013 |
GANDHI VIDYA MANDIR Vs. STATE OF RAJASTHAN
|
February 27, 2013 |
GANESH Vs. STATE OF RAJ.
|
May 30, 2013 |
GANESH DUTT SHARMA Vs. JAI NARAYAN VYAS UNIVERSITY
|
May 15, 2013 |
GANESH WOOLEN Vs. DISTRICT LEVEL SCREENING COMMITTEE
|
July 1, 2013 |
GANESHA RAM Vs. STATE OF RAJASTHAN
|
September 27, 2013 |
GANESHA RAM Vs. SARDAR MAL
|
January 23, 2013 |
GANGA Vs. HUKMA RAM
|
February 21, 2013 |
GANGA BISHAN Vs. STATE OF RAJASTHAN
|
May 2, 2013 |
GANGA DEVI Vs. SHRI CHHAGANLAL
|
September 4, 2013 |
GANGA RAM Vs. STATE OF RAJASTHAN
|
May 1, 2013 |
GANGA RAM Vs. PRABHU LAL
|
April 27, 2013 |
GANGA RAM & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
January 22, 2013 |
GANGA RAM @ GANGAJAL Vs. STATE OF RAJASTHAN
|
April 2, 2013 |
GANGA SAHAI SHARMA Vs. STATE OF RAJ.
|
February 28, 2013 |
GANGARAM Vs. SHREE LAL
|
July 18, 2013 |
GANGASHARAN GUPTA Vs. FIROJA
|
August 26, 2013 |
GANPAT RAM KALER Vs. STATE OF RAJASTHAN
|
May 22, 2013 |
GANPAT SINGH GAHLOT Vs. STATE OF RAJASTHAN AND ANR.
|
December 5, 2013 |
GANPATI CONSTRUCTION COMPANY Vs. DILMOHAN RAJ MATHUR
|
September 11, 2013 |
GARG MEDICAL AGENCIES Vs. STATE OF RAJASTHAN
|
May 17, 2013 |
GARG SALT COMPANY Vs. UNION OF INDIA AND ANR
|
September 5, 2013 |
GAURAV Vs. STATE OF RAJASTHAN
|
May 20, 2013 |
GAURAV TRADING COMPANY Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
September 4, 2013 |
GAURI SHANKAR Vs. STATE OF RAJASTHAN
|
July 17, 2013 |
GAURI SHANKAR Vs. RAM SAHAY
|
February 11, 2013 |
GAUTAM LAL Vs. BHADRABAHU KOTADIA
|
September 11, 2013 |
GAUTAM PRASAD CHANDOLIYA Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 5, 2013 |
GEDA SINGH Vs. STATE OF RAJASTHAN
|
March 15, 2013 |
GEE DIAMOND PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
October 4, 2013 |
GEETA & ORS Vs. NOORDEEN KHAN & ORS
|
September 16, 2013 |
GEETA MANDIR TRUST Vs. LATE DWARDA KAS
|
July 8, 2013 |
GEMARDAN Vs. STATE OF RAJASTHAN
|
January 9, 2013 |
GENDALAL, SAGAR SINGH, TAKHAT SINGH, DHIRAP SINGH AND PARMAL SINGH Vs. STATE OF RAJASTHAN
|
March 20, 2013 |
GENERAL MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DEEN MOHAMMAD & ORS.
|
January 28, 2013 |
GENERAL MANAGER, RSRTC Vs. MEHRUN BANO @ MEHRUNISHA
|
September 11, 2013 |
GENERAL MANAGER, RSRTC, HANUMANGARH Vs. VIDYA DEVI
|
July 25, 2013 |
GENERAL PUBLIC OF MOHALLA GORIYA KA BAS AND NANHA BAZAR Vs. LRS OF FATIMA
|
May 9, 2013 |
GENUS POWER INFRASTRUCTURE LTD. Vs. UNION OF INDIA
|
February 27, 2013 |
GHANSHYAM Vs. SECRETARY, MINISTRY OF EDUCATION, GOVERNMENT OF RAJASTHAN
|
July 12, 2013 |
GHANSHYAM Vs. SRIKRISHNA BHATI
|
January 18, 2013 |
GHANSHYAM Vs. STATE OF RAJASTHAN
|
September 30, 2013 |
GHANSHYAM SAHU Vs. STATE OF RAJASTHAN
|
January 7, 2013 |
GHANSHYAM SINGH Vs. STATE
|
October 15, 2013 |
GHEESALAL & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
April 10, 2013 |
GHISI BAI Vs. APPELLATE RENT TRIBUNAL
|
December 3, 2013 |
GHUMANA RAM Vs. DAMODAR PRASAD
|
September 3, 2013 |
GILLETTE INDIA LTD. Vs. CIT
|
December 18, 2013 |
GIRANDPAL Vs. STATE OF RAJASTHAN
|
November 8, 2013 |
GIRDHAR KANWAR Vs. NEW INDIA ASSURANCE CO. LTD
|
February 25, 2013 |
GIRDHAR LAL PAREEK Vs. STATE OF RAJASTHAN
|
September 9, 2013 |
GIRDHAR SINGH SODHA Vs. STATE OF RAJASTHAN
|
July 8, 2013 |
GIRDHARI LAL Vs. MOHNI
|
October 31, 2013 |
GIRRAJ PRASAD Vs. STATE OF RAJASTHAN AND ORS.
|
February 14, 2013 |
GIRRAJ PRASAD SUNAR Vs. STATE OF RAJASTHAN & ANR.
|
February 27, 2013 |
GIRRAJ SINGH Vs. STATE OF RAJASTHAN
|
September 24, 2013 |
GOPAL Vs. THE STATE OF RAJASTHAN
|
September 6, 2013 |
GOPAL Vs. OM PRAKASH
|
July 8, 2013 |
GOPAL Vs. OM PRAKASH
|
January 8, 2013 |
GOPAL Vs. THE STATE OF RAJASTHAN
|
July 5, 2013 |
GOPAL Vs. RAMDAYAL
|
September 25, 2013 |
GOPAL LAL MEENA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
February 8, 2013 |
GOPAL PRASAD KUMAWAT Vs. STATE OF RAJASTHAN
|
December 3, 2013 |
GOPAL SHARMA Vs. RAM PRASAD
|
September 20, 2013 |
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
February 6, 2013 |
GOPAL SINGH Vs. SHOBHIRAM AND OTHERS
|
November 23, 2013 |
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
November 26, 2013 |
GOPAL SINGH Vs. STATE OF RAJASTHAN & ANR.
|
February 22, 2013 |
GOPAL SINGH GEHLOT Vs. RAJASTHAN HIGH COURT
|
May 20, 2013 |
GOPAL SONI Vs. ADDL. DISTRICT AND SESSIONS JUDGE NO. 3
|
January 11, 2013 |
GOPAL SWAMI Vs. RADHEY SHYAM MATHUR
|
May 8, 2013 |
GOPALI BAI Vs. PUSHPA BAI
|
October 21, 2013 |
GORDHAN LAL AGARWAL Vs. MALI RAM MODI
|
January 21, 2013 |
GORDHANLAL AND ORS. Vs. CIVIL JUDGE (JD) & ANOTHER
|
August 27, 2013 |
GOSAI RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
July 11, 2013 |
GOVARDHAN LAL GARI Vs. STATE OF RAJASTHAN
|
November 19, 2013 |
GOVERDHAN SINGH Vs. STATE OF RAJASTHAN
|
September 16, 2013 |
GOVERDHAN SINGH Vs. THE STATE OF RAJASTHANA
|
December 11, 2013 |
GOVIND KATARIA Vs. STATE OF RAJASTHAN
|
April 29, 2013 |
GOVIND PURI Vs. LAXMI NARAYAN
|
March 4, 2013 |
GOVIND RAM Vs. GENERAL MANAGER, HARYANA ROADWAYS DEPOT.
|
September 3, 2013 |
GOVIND RAM Vs. AMHADA RAM AND ANOTHER
|
February 18, 2013 |
GOVIND SAHAY DIXIT Vs. CIVIL JUDGE (JR DIV ), GANGAPUR CITY & ANR
|
August 14, 2013 |
GOVIND SAINI Vs. PRABHU DAYAL
|
December 16, 2013 |
GOVIND SAINI Vs. AJMER CENTRAL CO OPERATIVE BANK LTD
|
March 20, 2013 |
GOVIND SINGH Vs. RAJESH AUTOMOBILES
|
February 14, 2013 |
GOVIND SINGH Vs. UNION OF INDIA
|
March 6, 2013 |
GRAM PANCHAYAT Vs. STATE OF RAJASTHAN
|
January 17, 2013 |
GRAM PANCHAYAT Vs. SUBASADAK
|
April 8, 2013 |
GRAM PANCHAYAT MUNGTHALA Vs. BAHADUR SINGH
|
February 4, 2013 |
GUDDU @ RAJVEER SINGH Vs. STATE OF RAJASTHAN
|
May 31, 2013 |
GUDDU @ RIYASAT ANSARI @ JIYAUALL Vs. STATE OF RAJ.
|
May 29, 2013 |
GULAB Vs. SAMAY BAI
|
December 2, 2013 |
GULAB Vs. STATE OF RAJASTHAN
|
August 19, 2013 |
GULAB SINGH Vs. ASHOK KUMAR
|
March 22, 2013 |
GULAM MOINUDEEN Vs. PEER GULAM NASEER SAJJADANASHEEN
|
July 15, 2013 |
GULPHAM @ GULLU Vs. STATE OF RAJASTHAN
|
October 17, 2013 |
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
September 27, 2013 |
GUNJAN SHARMA Vs. ADDITIONAL DISTRICT JUDGE
|
January 11, 2013 |
GUNMALA CHHITORA Vs. RADHEY SHYAM
|
February 12, 2013 |
GURDAYAL SINGH Vs. STATE OF RAJASTHAN
|
April 9, 2013 |
GURDEEP SINGH Vs. STATE OF RAJASTHAN AND ORS
|
September 6, 2013 |
GURMUKH SINGH Vs. STATE OF RAJASTHAN & ANR.
|
December 16, 2013 |
GURUDWARA PRABHANDHAK COMMITTEE Vs. GOMS DEFENCE COLONY ASSOCIATION FOR WELFARE & DEVELOPMENT
|
March 30, 2013 |
GURUDWARA SADH SANGAT Vs. BRAHMIN SUNAR SAMAJ AND ORS.
|
April 4, 2013 |
GURUMUKH SINGH Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
GURVINDER SINGH Vs. UNION OF INDIA
|
August 21, 2013 |
GURVINDER SINGH @ GOGI SINGH Vs. STATE OF RAJASTHAN
|
October 31, 2013 |
GYAN PRAKASH PALIWAL Vs. STATE OF RAJASTHAN
|
May 17, 2013 |
GYAN SINGH Vs. STATE
|
September 17, 2013 |
GYAN SINGH & ANOTHER Vs. HUKUM SINGH & ORS.
|
February 5, 2013 |
GYANCHAND LOONKAR Vs. STATE OF RAJASTHAN
|
November 11, 2013 |
GYARSILAL Vs. STATE OF RAJASTHAN
|
September 16, 2013 |
GYARSILAL, PANCHURAM AND KALYAN Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
August 26, 2013 |
HABIB KHAN Vs. STATE OF RAJASTHAN
|
October 28, 2013 |
HADMAN RAM Vs. RAM CHANDRA AND ANOTHER
|
January 29, 2013 |
HADMANA RAM Vs. TAZA RAM
|
July 17, 2013 |
HAJAR AND OTHERS Vs. STATE OF RAJASTHAN.
|
May 21, 2013 |
HAJARI LAL Vs. STATE OF RAJASTHAN
|
October 4, 2013 |
HAKIM KHAN Vs. STATE OF RAJASTHAN
|
February 27, 2013 |
HALKE Vs. STATE OF RAJASTHAN
|
August 23, 2013 |
HAMNUMAN SONI Vs. STATE (HOME DEPARTMENT) ORS.
|
July 1, 2013 |
HANIFA BANO Vs. SURESH CHAND
|
January 17, 2013 |
HANS RAJ Vs. DWARIKA
|
April 2, 2013 |
HANS RAJ Vs. GOPI VALLABH
|
December 6, 2013 |
HANSRAJ GUJAR Vs. STATE & ORS
|
February 13, 2013 |
HANSRAJ JOSHI Vs. STATE OF RAJASTHAN
|
October 15, 2013 |
HANUMAN Vs. STATE OF RAJASTHAN
|
January 16, 2013 |
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
|
May 7, 2013 |
HANUMAN SAHAI Vs. HAR LAL CHOUDHARY
|
July 18, 2013 |
HANUMAN SAHAI Vs. CHOUTHURAM
|
September 25, 2013 |
HANUMAN SAHAI SHARMA Vs. GOVIND NARAYAN RAJORIA
|
October 15, 2013 |
HANUMAN SAHAY Vs. HANUMAN SAHAY SHARMA AND ANOTHER
|
January 28, 2013 |
HANUMAN SAHAY JUNAWA Vs. STATE OF RAJASTHAN &
|
September 27, 2013 |
HANUMAN SAHAY RAIGAR Vs. STATE OF RAJASTHAN AND ORS.
|
July 23, 2013 |
HANUMAN SINGH Vs. STATE OF RAJASTHAN & ORS.
|
October 28, 2013 |
HANUMAN SINGH Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR.
|
September 24, 2013 |
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
November 13, 2013 |
HANUMAN SINGH & ANR. Vs. SUMAN KANWAR & ORS.
|
July 19, 2013 |
HANUMANA RAM Vs. ABBAS ALI
|
July 16, 2013 |
HARBANS SINGH Vs. SUKHDEV KAUR
|
April 1, 2013 |
HARI BALLABH BAHETI CHARITABLE TRUST Vs. STATE OF RAJASTHAN
|
October 25, 2013 |
HARI KISHAN SHARMA Vs. STATE OF RAJASTHAN
|
January 23, 2013 |
HARI MOHAN Vs. STATE OF RAJASTHAN
|
July 1, 2013 |
HARI MOHAN PANGORIYA Vs. ADDITIONAL DISTRICT JUDGE
|
July 16, 2013 |
HARI NARAYAN Vs. RAJENDRA KUMAR
|
December 12, 2013 |
HARI NARAYAN BADAYA & ORS Vs. STATE OF RAJASTHAN & ANR
|
April 5, 2013 |
HARI RAM Vs. STATE OF RAJASTHAN
|
September 5, 2013 |
HARI RAM Vs. STATE OF RAJASTHAN & ORS
|
October 24, 2013 |
HARI RAM Vs. MURLIDHAR
|
July 9, 2013 |
HARI RAM AND ANR. Vs. SHRI GOYENKA WELFARE TRUST
|
October 3, 2013 |
HARI RAM AND ORS. Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
HARI RAM PARIHAR Vs. B.N. SHARMA
|
January 22, 2013 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
January 17, 2013 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
February 4, 2013 |
HARI SINGH BHANDARI Vs. STATE OF RAJ. & ANR.
|
November 9, 2013 |
HARI SINGH YADAV Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
November 12, 2013 |
HARINARAYAN TAK Vs. STATE OF RAJASTHAN & ANOTHER
|
February 11, 2013 |
HARIOM Vs. DWARKA PRASAD
|
November 19, 2013 |
HARIRAI SINGHANI Vs. SHRI HARI RAM CHANDNANI
|
November 11, 2013 |
HARIRAM Vs. STATE OF RAJASTHAN & ORS.
|
January 16, 2013 |
HARISH @ SHEKHAR Vs. STATE OF RAJASTHAN
|
July 4, 2013 |
HARISH ASSUDANI Vs. POOJA
|
May 1, 2013 |
HARISH KUMAR @ VEERU Vs. THE STATE OF RAJASTHAN & ORS.
|
January 16, 2013 |
HARIT DHEER Vs. SUGANDHA
|
December 13, 2013 |
HARJINDER SINGH Vs. SHYAM SUNDER & ORS
|
April 15, 2013 |
HARJINDER SINGH Vs. KOR SINGH
|
March 19, 2013 |
HARLAL Vs. STATE OF RAJASTHAN & ORS.
|
January 18, 2013 |
HARNAM SINGH Vs. VAKTAWARI
|
April 5, 2013 |
HARPHOOL SINGH Vs. STATE OF RAJ
|
November 28, 2013 |
HARPHOOL SINGH JAT Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
February 1, 2013 |
HARSAHAY MEENA Vs. STATE OF RAJ
|
May 9, 2013 |
HARSH TRADING COMPANY Vs. R K MEENA
|
December 13, 2013 |
HARSUKH LAL Vs. RAMSWAROOP MAN @ R.S. MAAN
|
August 5, 2013 |
HARVIR SINGH Vs. STATE OF RAJASTHAN
|
November 26, 2013 |
HASAN & ORS. Vs. RAJEEV & ANR.
|
September 5, 2013 |
HASAN AND ORS Vs. OMPRAKASH AND ANR
|
September 6, 2013 |
HASHIM @ ABDUL HASHIM Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
HASMUKH LAL Vs. MANISH KUMAR GUPTA
|
September 4, 2013 |
HASSAN @ MURSHIED HASSAN Vs. NANALAL
|
December 19, 2013 |
HAZI ALI HAYDER Vs. LADHU RAM
|
April 5, 2013 |
HDFC BANK LTD Vs. STATE OF RAJ
|
December 4, 2013 |
HDFC BANK LTD Vs. STATE OF RAJASTHAN & ORS
|
December 9, 2013 |
HEERA Vs. G.S. SANDHU
|
January 24, 2013 |
HEERA LAL Vs. STATE OF RAJASTHAN
|
May 14, 2013 |
HEERA LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 17, 2013 |
HEM SINGH Vs. BALWANT SINGH
|
March 13, 2013 |
HEMENDERA KUMAR JANGID Vs. STATE OF RAJASTHAN
|
December 19, 2013 |
HEMRAJ NAMA Vs. M/S. GOYAL GENERAL STORE.
|
May 6, 2013 |
HEMRAJ URF HEMU; HEMANT @ MUKUT; VINOD @ PINTU Vs. STATE OF RAJASTHAN
|
May 7, 2013 |
HEMU @ HEMRAJ AND OTHER Vs. STATE OF RAJASTHAN
|
October 31, 2013 |
HIGH STREET FILATEX LIMITED & ORS Vs. RANJANA CHOUDHARY & ORS
|
March 5, 2013 |
HIMMAT SINGH @ KALU Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
December 11, 2013 |
HIND TECHNOCRATES AND TRADERS Vs. ANEST IWATA MOTHERSON LTD & ANR
|
December 10, 2013 |
HINDUSTAN COPPER LIMITED Vs. COMMERCIAL TAXES OFFICER
|
April 9, 2013 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. USHA GUPTA AND ORS.
|
December 16, 2013 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. RAM BAGH PALACE HOTEL LTD.
|
January 29, 2013 |
HINDUSTAN SALTS LTD & ANR Vs. RAM KUMAR
|
July 5, 2013 |
HINDUSTAN ZINC LTD Vs. UOI
|
July 22, 2013 |
HINDUSTAN ZINC LTD. Vs. ACIT, UDAIPUR
|
May 14, 2013 |
HIRA LAL Vs. STATE OF RAJASTHAN
|
September 24, 2013 |
HIRAMANI FOOD PRODUCTS Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
April 27, 2013 |
HIRANAND Vs. LRS. OF RAMAKANT BHATT
|
September 10, 2013 |
HITESH SOLANKI Vs. BHARTI
|
May 9, 2013 |
HOTEL KALYAN Vs. REGIOANL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
October 29, 2013 |
HOTEL MANSINGH, JAIPUR Vs. JUDGE, LABOUR COURT, JAIPUR
|
January 31, 2013 |
HUB LAL AND ORS Vs. GANGA DEVI AND ORS
|
February 19, 2013 |
HUKAM SINGH & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
May 27, 2013 |
HUKAM SINGH MEHTA Vs. LRS OF LATE NATHU SINGH & ORS
|
May 16, 2013 |
HUKMA @ HUKMICHAND Vs. STATE OF RAJASTHAN
|
July 25, 2013 |
HUKMA RAM Vs. STATE OF RAJASTHAN
|
January 18, 2013 |
HUKMI CHAND Vs. STATE OF RAJASTHAN
|
April 27, 2013 |
HUSSAIN Vs. BOARD OF REVENUE
|
November 1, 2013 |
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD Vs. BHURI
|
September 6, 2013 |
ICICI BANK Vs. PRESCRIBED AUTHORITY & ORS
|
January 14, 2013 |
ICICI LOMBARD GENERAL INSURANCE CO. Vs. MALIRAM & ORS.
|
February 1, 2013 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. MUKESH
|
November 7, 2013 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. BHOJA SINGH & ORS.
|
July 24, 2013 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MENKA DEVI
|
February 20, 2013 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. DEVENDRA SINGH & OTHERS
|
January 23, 2013 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. ASLAM AND ORS
|
February 8, 2013 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD , JAIPUR Vs. NARAYANI DEVI & ORS
|
September 25, 2013 |
IDBI BANK Vs. HARSHWARDAN CHEMICALS & MINERALS LTD
|
December 4, 2013 |
IFCI LTD Vs. OL
|
March 22, 2013 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. SMT. BHOORI
|
May 28, 2013 |
IMRAN Vs. STATE OF RAJ
|
March 11, 2013 |
IN CHARGE, CHECK POST, RATANPUR Vs. CASTROL INDIA LTD , JAIPUR
|
May 9, 2013 |
IN RE : FOR REDUCTION OF SHARE CAPITAL OF RAYBAN SUN OPTICS INDIA LTD. Vs. STATE
|
August 5, 2013 |
IN RE, INDIA STEAMSHIP LTD. Vs. ABC
|
November 28, 2013 |
IN RE: M/S. INDIAN DAIRY ENTERPRISES Vs. STATE
|
October 4, 2013 |
IN RE: O/L OF M/S. SHYDARI STEEL PVT. LTD. Vs. STATE
|
October 18, 2013 |
IN RE: RAYBAN SUN OPTICS INDIA LTD. Vs. STATE
|
August 5, 2013 |
INDER KUMAR GOYAL Vs. STATE OF RAJASTHAN AND ANR
|
May 3, 2013 |
INDER RAJ & OTHERS Vs. PURNARAM
|
February 5, 2013 |
INDERJEET MEWARA Vs. STATE OF RAJ
|
May 31, 2013 |
INDERJEET SINGH Vs. STATE OF RAJASTHAN
|
May 3, 2013 |
INDIAN GUM INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER
|
August 29, 2013 |
INDIAN OIL CORPORATION Vs. SHYAM SUNDER
|
March 4, 2013 |
INDIRA KUMARI AHARI Vs. STATE OF RAJASTHAN
|
January 9, 2013 |
INDRA Vs. STATE OF RAJASTHAN AND ORS
|
May 1, 2013 |
INDRA DEVI Vs. ANAND PRAKASH MALVIYA
|
October 3, 2013 |
INDRA KUMAR BHATIA Vs. MAQSUDA BEGUM
|
March 18, 2013 |
INDRA KUMARI Vs. COURT OF THE ADDL. DISTRICT
|
July 8, 2013 |
INDRA SINGH Vs. APPELLATE RENT TRIBUNAL AND ORS.
|
May 30, 2013 |
INDRA SINGH Vs. RSRTC
|
January 17, 2013 |
INDRAJ & ANOTHER Vs. STATE OF RAJASTHAN
|
May 20, 2013 |
INDRAPAL SINGH Vs. INDUSTRIAL TRIBUNAL
|
April 1, 2013 |
INDUS HOTEL CORPORATION PRIVATE LIMITED Vs. BHANWARI DEVI & ORS
|
December 12, 2013 |
INTERGLOBE AVIATION LIMITED Vs. STATE OF RAJASTHAN
|
February 28, 2013 |
INTERNATIONAL AGRO OIL INDUSTRIES LTD & ORS Vs. SUWARNA ENTERPRISES
|
July 3, 2013 |
IQBAL HUSSAIN Vs. KAMAL CHAND & ANR
|
November 11, 2013 |
IQBAL KAUR Vs. JAGDISH PEASAD
|
February 4, 2013 |
IQRAM KHAN Vs. NATHAN KHAN
|
November 7, 2013 |
ISHAFAT HUSSAIN & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER
|
May 20, 2013 |
ISHWARI PRASAD Vs. RAMJI LAL
|
August 30, 2013 |
ISLAM Vs. NARCOTIC CONTROL BUREAU THRO STANDING COUNSEL
|
August 1, 2013 |
ISMAIL KHAN Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
ISMILE BHAI Vs. TEJPAL
|
April 18, 2013 |
ISWARLAL Vs. BAL KRISHNA
|
December 12, 2013 |
ITI LTD Vs. MOOLCHAND DADHICH
|
November 21, 2013 |
J K SYNTHETICS LTD Vs. LABOUR COURT
|
January 28, 2013 |
J.K. SYNTHETICS LTD Vs. LABOUR COURT, KOTA
|
July 12, 2013 |
J.S.BHATI Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
|
January 10, 2013 |
JABBAR SINGH Vs. STATE OF RAJASTHAN
|
February 20, 2013 |
JABBAR SINGH Vs. STATE OF RAJASTHAN
|
April 22, 2013 |
JACKSON CO-OPERATIVE CREDIT SOCIETY OF THE EMPLOYEES OF WESTERN RAILWAY LTD. Vs. HEMANT KUMAR SARASWAT
|
September 13, 2013 |
JAG BAHADUR SINGH Vs. STATE OF RAJASTHAN
|
January 16, 2013 |
JAG DEV; LACCHI DEVI AND ORS Vs. JAGDISH AND OTHERS
|
January 3, 2013 |
JAG JEEVAN RAM GARG Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
JAGAN NATH TRIVEDI Vs. STATE OF RAJASTHAN
|
November 21, 2013 |
JAGANNATH Vs. THE STATE OF RAJASTHAN
|
July 11, 2013 |
JAGAT SINGH RATHORE Vs. MUNICIPAL BOARD PUSHKAR & ORS.
|
November 20, 2013 |
JAGBIR SINGH Vs. K.H. SINGH
|
February 13, 2013 |
JAGDEO SINGH Vs. STATE OF RAJASTHAN
|
May 9, 2013 |
JAGDISH Vs. STATE OF RAJASTHAN
|
May 21, 2013 |
JAGDISH Vs. BOARD OF REVENUE
|
April 16, 2013 |
JAGDISH Vs. MAQSOOD AHMED
|
January 9, 2013 |
JAGDISH Vs. STATE OF RAJASTHAN
|
March 1, 2013 |
JAGDISH Vs. STATE
|
September 12, 2013 |
JAGDISH Vs. STATE OF RAJASTHAN
|
December 9, 2013 |
JAGDISH AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 4, 2013 |
JAGDISH CHAND Vs. STATE OF RAJASTHAN
|
October 31, 2013 |
JAGDISH CHAND GUPTA Vs. STATE OF RAJASTHAN AND ANR
|
November 9, 2013 |
JAGDISH CHAND PAREEK Vs. MUKESH KUMAR PAREEK
|
February 13, 2013 |
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
February 5, 2013 |
JAGDISH GURJAR Vs. STATE
|
July 5, 2013 |
JAGDISH LAL JAT Vs. UNION OF INDIA & ORS.
|
December 4, 2013 |
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
February 7, 2013 |
JAGDISH PRASAD Vs. PRITHVIRAJ
|
September 10, 2013 |
JAGDISH PRASAD Vs. PRITHVIRAJ
|
September 19, 2013 |
JAGDISH RAI BANSAL Vs. RENT TRIBUNAL
|
December 17, 2013 |
JAGDISH RAJATIA Vs. STATE OF RAJASTHAN
|
July 29, 2013 |
JAGJI Vs. ASSISTANT ENGINEER
|
August 22, 2013 |
JAGMAL SINGH, MAHENDRA & DESHRAJ Vs. STATE OF RAJASTHAN
|
October 23, 2013 |
JAGMOHAN SINGH NEGI Vs. CAT AND ORS.
|
May 20, 2013 |
JAGMOHAN YADAV Vs. STATE OF RAJASTHAN
|
July 8, 2013 |
JAI DEVI PANDEY Vs. RAMGOPAL SAINI
|
November 13, 2013 |
JAI KISHAN KHANDELWAL Vs. STATE OF RAJASTHAN
|
May 16, 2013 |
JAI KUMAR BHATT Vs. STATE OF RAJASTHAN
|
April 4, 2013 |
JAI MARUDHAR KESRI EDUCATIONAL & WELFARE SOCIETY Vs. NCTE AND ORS
|
October 21, 2013 |
JAI NARAYAN Vs. OM PRAKASH
|
January 23, 2013 |
JAI PRAKASH @ MINTU Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 8, 2013 |
JAI RAM Vs. STATE OF RAJASTHAN
|
May 21, 2013 |
JAI SINGH Vs. HANUMAN SINGH
|
July 23, 2013 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
July 3, 2013 |
JAI STEEL (INDIA), JODHPUR Vs. ASST. COMMISSIONER OF INCOME TAX, JODHPUR
|
May 24, 2013 |
JAIPUR DEVELOPMENT AUTHORITY Vs. RAMESH CHAND SAINI & ANR
|
October 24, 2013 |
JAIPUR DEVELOPMENT AUTHORITY Vs. DIVISIONAL COMMISSIONER & ORS
|
November 8, 2013 |
JAIPUR DEVELOPMENT AUTHORITY, JAIPUR Vs. BANE SINGH
|
May 6, 2013 |
JAIPUR VIDHYUT VITRAN NIGAM LTD. & ORS. Vs. M/S. HARI INDUSTRIES
|
September 5, 2013 |
JAIPUR VIDYUT VITRAN NIGAM LIMITED Vs. BHAROSI LAL MEENA & ORS.
|
September 30, 2013 |
JAIPUR VIDYUT VITRAN NIGAM LTD Vs. MANIKAT SHARMA
|
May 27, 2013 |
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. SMT. SAVITRI & ANR.
|
September 25, 2013 |
JAIRAM DAS @ RAMJI Vs. STATE OF RAJASTHAN
|
July 15, 2013 |
JAKARIA KHAN Vs. STATE OF RAJASTHAN
|
October 15, 2013 |
JAKIR HUSSAIN Vs. STATE OF RAJASTHAN & ORS
|
October 22, 2013 |
JAL SINGH Vs. STATE OF RAJASTHAN & ANOTHER
|
April 10, 2013 |
JALA RAM Vs. STATE OF RAJASTHAN
|
January 15, 2013 |
JALIS PRADHAN Vs. STATE OF RAJASTHAN
|
March 11, 2013 |
JALLA KHAN Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
September 10, 2013 |
JAMAL MOHD, ABID Vs. INTEJAMIYA COMMITTEE, MASJID NAWAB USMAN KHAN
|
May 8, 2013 |
JAMBU KUMAR JAIN Vs. KAILASH CHAND JAIN
|
November 12, 2013 |
JAMEEL & ORS. Vs. THE STATE OF RAJASTHAN & ORS.
|
July 23, 2013 |
JAMEEL & ORS; ABDUL & ORS; JASMAL & ORS Vs. STATE OF RAJASTHAN & ORS
|
July 23, 2013 |
JAMEEL MOHD, Vs. DURGESH
|
July 23, 2013 |
JAMIL AHMED Vs. SHRI VAIBHAV SINGH
|
September 19, 2013 |
JAMNA DAS Vs. SANWAR MAL
|
December 6, 2013 |
JAMNA KAUR Vs. STATE OF RAJASTHAN
|
July 17, 2013 |
JAMNALAL SARASWAT Vs. STATE OF RAJASTHAN
|
November 8, 2013 |
JAMVARAMGARH NAVBHARAT GRAH NIRMAN SAHAKARI SAMITI LTD Vs. BHAGA DEVI & ORS
|
December 14, 2013 |
JAN JAGRITI VIKAS AND SEVA SAMITI Vs. STATE OF RAJASTHAN
|
January 16, 2013 |
JANAK SINGH Vs. STATE OF RAJASTHAN
|
November 8, 2013 |
JANNAT JOJE CHHIPA Vs. SHRIDHAR & ORS
|
August 1, 2013 |
JARNEL SINGH Vs. KAILASHCHAND
|
December 2, 2013 |
JARNEL SINGH Vs. KHUSHI MOHAMMED
|
January 29, 2013 |
JASA RAM @ JESA RAM Vs. PABU RAM
|
March 18, 2013 |
JASKARAN SINGH Vs. INDRAJEET SINGH
|
May 7, 2013 |
JASKARAN SINGH Vs. BANK OF BARODA & ANR
|
April 5, 2013 |
JASRAJ JAVA Vs. STATE OF RAJ.
|
September 17, 2013 |
JASRAM Vs. GAJANRAM
|
February 7, 2013 |
JASSA RAM CHOUDHARY Vs. UNION OF INDIA
|
May 23, 2013 |
JASWANT SINGH RAO Vs. UNION OF INDIA
|
May 7, 2013 |
JATA SHANKER Vs. BOARD OF REVENUE
|
December 13, 2013 |
JAVA RUBBER STAMP & PRINTERS Vs. MEWAR ANCHALIK GRAMIN BANK
|
October 21, 2013 |
JAVED Vs. STATE OF RAJASTHAN
|
October 21, 2013 |
JAWAHAR NAVODAYA VIDYALAYA, TILVASNI, DISTRICT JODHPUR Vs. KANA RAM AND ANR
|
November 28, 2013 |
JAYANTA KUMAR GHOSH Vs. UMA GHOSH
|
September 11, 2013 |
JAYANTI LAL Vs. STATE OF RAJASTHAN
|
July 19, 2013 |
JEEVAN Vs. STATE
|
February 28, 2013 |
JEEVAN DEVI Vs. MOHD. SADDIQ
|
July 18, 2013 |
JEEVANA RAM ALIAS JAWAN MAL Vs. VIKRAM SINGH
|
February 7, 2013 |
JESA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
May 3, 2013 |
JETHA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
September 3, 2013 |
JETHA RAM Vs. STATE OF RAJASTHAN
|
November 25, 2013 |
JETHA RAM Vs. RATAN DEVI
|
August 29, 2013 |
JETHA RAM Vs. STATE OF RAJASTHAN
|
March 29, 2013 |
JETHMAL JHANWAR Vs. JAGDISH PRASAD AND ORS.
|
September 20, 2013 |
JETHU SINGH Vs. STATE OF RAJASTHAN
|
December 12, 2013 |
JHABAR MAL Vs. BOARD OF REVENUE
|
May 12, 2013 |
JHABAR MAL Vs. BOARD OF REVENUE
|
July 12, 2013 |
JHABARMAL Vs. HARDEVA RAM AND ORS.
|
July 23, 2013 |
JHAMAN BHAI PARBAT BHAI PATEL Vs. BAGGHA BHAI DHANABAI KHALASI & ORS.
|
July 15, 2013 |
JHAMUKU LAL & ANR. Vs. L.RS. OF BALU RAM & ANR.
|
February 4, 2013 |
JITENDRA Vs. STATE OF RAJ.
|
May 31, 2013 |
JITENDRA JOSHI Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 27, 2013 |
JITENDRA KUMAR Vs. STAFF SELECTION COMMISSION AND ORS.
|
November 25, 2013 |
JITENDRA KUMAR SALVI Vs. STATE OF RAJASTHAN
|
September 4, 2013 |
JITIN BAGHMAR Vs. STATE OF RAJASTHAN
|
February 19, 2013 |
JITU Vs. STATE OF RAJASTHAN
|
July 17, 2013 |
JIVAN SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2013 |
JK LAKSHMI CEMENT LTD. Vs. STATE OF RAJASTHAN
|
May 1, 2013 |
JODHRAJ Vs. DWARKA BAI
|
April 2, 2013 |
JOGENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 11, 2013 |
JORAWAR SINGH Vs. STATE OF RAJASTHAN
|
July 17, 2013 |
JOSEPH RENATUS Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
|
July 8, 2013 |
JUGAL Vs. STATE OF RAJASTHAN
|
March 12, 2013 |
JUGAL KISHORE Vs. STATE OF RAJ.
|
May 10, 2013 |
JUGAL KISHORE GAJJA Vs. STATE OF RAJASTHAN AND ORS.
|
October 29, 2013 |
JUGTARAM Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
JUMADEEN S/O AMRUDEEN Vs. STATE OF RAJASTHAN
|
February 26, 2013 |
JYOTI SHUKLA Vs. SECRETARY TO THE GOVERNMENT, STATE OF RAJASTHAN
|
May 13, 2013 |
K.K.SHARMA Vs. STATE
|
November 8, 2013 |
KADU RAM & ORS. Vs. STATE OF RAJASTHAN
|
December 5, 2013 |
KAIDAR NATH Vs. AMARNATH
|
February 22, 2013 |
KAILASH Vs. RADHA BALLABH
|
May 22, 2013 |
KAILASH Vs. MOHD. DAUD
|
July 8, 2013 |
KAILASH CHAND JAAT Vs. STATE OF RAJASTHAN
|
May 31, 2013 |
KAILASH CHAND JANGIR & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
October 3, 2013 |
KAILASH CHAND PAREEK Vs. GOPAL LAL
|
November 23, 2013 |
KAILASH CHANDRA MEENA AND ORS. Vs. RAJASTHAN PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY AND ORS.
|
April 27, 2013 |
KAILASH CHANDRA SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
November 20, 2013 |
KAILASH CHANDRA SHARMA Vs. ICICI BANK
|
February 5, 2013 |
KAILASH PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
March 7, 2013 |
KAILASH YOGI Vs. STATE OF RAJASTHAN
|
April 29, 2013 |
KAJODAMAL Vs. STATE OF RAJASTHAN
|
July 4, 2013 |
KAJU DEVI Vs. MOHD. ALI
|
November 8, 2013 |
KALA BAI Vs. RAGHVENDRA SUHASA
|
January 23, 2013 |
KALA SINGH @ JASPAL SINGH Vs. STATE OF RAJASTHAN
|
April 10, 2013 |
KALANI INDUSTRIES (P) LTD Vs. STATE OF RAJASTHAN
|
August 6, 2013 |
KALAWATI Vs. ADDITIONAL DISTRICT JUDGE
|
January 2, 2013 |
KALLI DEVI MEENA (SMT.) Vs. BHARAT BHAWAN HOUSING CO-OP. SOCIETY LTD. AND ANR.
|
January 4, 2013 |
KALOO ALIAS JAMAL KHAN Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
KALU Vs. PRAKASH
|
October 30, 2013 |
KALU & ORS. Vs. STATE OF RAJASTHAN
|
November 8, 2013 |
KALU RAM Vs. PANCHAYAT SAMITI, DEGANA
|
July 30, 2013 |
KALU RAM ASERI Vs. STATE OF RAJASTHAN
|
August 6, 2013 |
KALU RAM MEENA Vs. KALYAN MEENA
|
May 2, 2013 |
KALURAM Vs. STATE OF RAJASTHAN
|
April 1, 2013 |
KALURAM BAIRWA Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 4, 2013 |
KALURAM MEENA Vs. STATE OF RAJASTHAN & ORS.
|
May 24, 2013 |
KALYAN Vs. BUDDHA RAM
|
September 4, 2013 |
KALYAN PRASAD SHARMA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
July 12, 2013 |
KALYAN SINGH Vs. STATE OF RAJASTHAN
|
November 7, 2013 |
KALYANI Vs. GHISI DEVI
|
November 8, 2013 |
KAMAL B KAPUR Vs. STATE OF RAJASTHAN
|
April 4, 2013 |
KAMAL DIN Vs. STATE OF RAJ.
|
May 14, 2013 |
KAMAL JEET KAUR Vs. STATE OF RAJASTHAN
|
September 24, 2013 |
KAMAL KHATRI Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
|
September 11, 2013 |
KAMAL KISHORE Vs. STATE OF RAJASTHAN
|
May 6, 2013 |
KAMAL KISHORE Vs. STATE OF RAJ.
|
May 14, 2013 |
KAMAL SINGH Vs. STATE OF RAJASTHAN
|
May 31, 2013 |
KAMAL SINGH Vs. GUNMALA AJMERA
|
May 9, 2013 |
KAMALA @ KAMALI Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
April 15, 2013 |
KAMDHENU CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2013 |
KAMLA Vs. MANGI BAI
|
February 21, 2013 |
KAMLA Vs. L.RS. OF SMT. SHARDA
|
September 2, 2013 |
KAMLA PRASAD Vs. STATE OF RAJESTHAN
|
February 11, 2013 |
KAMLESH AND ANR. Vs. STATE OF RAJ. AND ANR.
|
September 25, 2013 |
KAMLESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 31, 2013 |
KAMLESH KUMAR YOGI & ORS Vs. STATE OF RAJASTHAN & ORS
|
October 25, 2013 |
KAMLESH NEGI Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
KANA (DEAD) Vs. MANGAL CHAND
|
November 6, 2013 |
KANA RAM Vs. SURESH ACHARYA & ORS
|
September 13, 2013 |
KANA RAM Vs. COMMISSIONER, WORKMENS COMPENSATION ACT, 1923 & ANR.
|
November 22, 2013 |
KANA RAM AND ORS. Vs. STATE
|
October 22, 2013 |
KANARAM MEENA Vs. GURUCHARAN SINGH CHAHAL & ANR.
|
May 1, 2013 |
KANCHAN Vs. STATE OF RAJASTHAN AND ANR.
|
September 16, 2013 |
KANCHAN DEVI Vs. RIICO
|
October 17, 2013 |
KANDE KHAN Vs. UNION OF INDIA
|
October 15, 2013 |
KANHAIYA Vs. KUNWARPAL
|
May 6, 2013 |
KANHAIYA LAL Vs. ANJU DEVI & ORS.
|
February 21, 2013 |
KANHAIYA LAL Vs. ADDL. DISTRICT JUDGE NO.1, SRI GANGANAGAR AND ANOTHER
|
January 30, 2013 |
KANHAIYA LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 20, 2013 |
KANHAIYA LAL Vs. NAURATI
|
August 21, 2013 |
KANHAIYA LAL Vs. STATE OF RAJASYHAN
|
January 11, 2013 |
KANHAIYA LAL CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS
|
September 4, 2013 |
KANHAIYA LAL GURJAR Vs. STATE OF RAJASTHAN
|
January 4, 2013 |
KANHAIYA LAL SHARMA Vs. CHHATRADHAR SHARMA
|
November 11, 2013 |
KANHAIYA LAL YADAV AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
July 8, 2013 |
KANHAIYALAL Vs. PRESIDING OFFICER, CIVIL JUDGE
|
May 3, 2013 |
KANHAIYALAL Vs. KAMLA
|
July 5, 2013 |
KANHEYA & ORS. Vs. BHAGWAT & ORS.
|
September 6, 2013 |
KANHIYA Vs. CIVIL JUDGE (J D ) AND JUDICIAL MAGISTRATE, DEEG, BHARATPUR AND ORS
|
November 25, 2013 |
KANKOO Vs. JUDGE, INDUSTRIAL TRIBUNAL
|
September 24, 2013 |
KANTI LAL & ANR. Vs. STATE OF RAJASTHAN
|
January 17, 2013 |
KANTI LAL PATEL Vs. NARESH TALDAR
|
September 9, 2013 |
KANWALDEEP Vs. STATE OF RAJASTHAN
|
December 6, 2013 |
KANWAR LAL Vs. STATE OF RAJASTHAN
|
September 18, 2013 |
KAPIL JOSHI Vs. DIPANKAR SARKAR
|
February 8, 2013 |
KAPOOR CHAND SHARMA Vs. RSRTC
|
July 1, 2013 |
KARAN SINGH Vs. RAM LAL
|
December 6, 2013 |
KARNA RAM Vs. STATE OF RAJASTHAN
|
June 10, 2013 |
KARNA RAM Vs. STATE OF RAJASTHAN
|
September 26, 2013 |
KARNAIL SINGH Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
KARNI SINGH Vs. UOI
|
February 5, 2013 |
KARTAR Vs. STATE OF RAJASTHAN
|
March 1, 2013 |
KASAM Vs. KALYAN MAL
|
August 1, 2013 |
KASHI RAM AGARWAL Vs. STATE OF RAJASTHAN
|
July 11, 2013 |
KASHI RAM AGARWAL Vs. STATE OF RAJASTHAN
|
October 1, 2013 |
KASHNA Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
KAUR SINGH Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
KAUSHAL KUMAR GARG Vs. STATE OF RAJASTHAN
|
September 25, 2013 |
KAUSHALYA DEVI Vs. ABDUL RAHOOF KHAN
|
October 24, 2013 |
KENDRA PAL SINGH JODHA Vs. STATE OF RAJ.
|
August 23, 2013 |
KESA RAM Vs. RSRTC
|
May 1, 2013 |
KESAR DEVI Vs. JAGDISH AND ORS.
|
October 21, 2013 |
KESARI CHAND SETHIA Vs. STATE OF RAJASTHAN
|
August 2, 2013 |
KESHAR DEVI Vs. VAJEERA
|
November 8, 2013 |
KESHAR SINGH Vs. STATE OF RAJ.
|
May 10, 2013 |
KESHAR SINGH & ORS Vs. STATE OF RAJASTHAN
|
November 27, 2013 |
KESHAV SINGH AND 25 ORS. Vs. RPSC AND ORS.
|
April 22, 2013 |
KESHRI VANASPATI PRODUCTS LTD. AND OTHERS Vs. JUA TRADING CO. AND ANOTHER
|
September 3, 2013 |
KHAJAN AND ANR Vs. STATE OF RAJASTHAN
|
May 3, 2013 |
KHAJANCHI ELECTRICALS Vs. UNION OF INDIA & ANR.
|
August 27, 2013 |
KHANDELWAL VAISH KENDRIYA SR. S. Vs. RADHEY SHYAM
|
October 15, 2013 |
KHANGARA Vs. STATE OF RAJASTHAN
|
August 7, 2013 |
KHATOON DUKHTAR (D) THRO LRS Vs. NARAINI DEVI
|
May 7, 2013 |
KHEMA DEVI Vs. UNION OF INDIA
|
August 1, 2013 |
KHEMA RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
September 6, 2013 |
KHEMA RAM Vs. LAXMAN RAM
|
July 8, 2013 |
KHEMCHAND Vs. SOMWARIYA
|
July 22, 2013 |
KHET SINGH Vs. STATE OF RAJASTHAN
|
August 13, 2013 |
KHIMA RAM Vs. G.S.SANDHU
|
March 19, 2013 |
KHOKI @ CHANDRA KISHOR Vs. STATE OF RAJASTHAN
|
May 7, 2013 |
KHURSHEED Vs. SMT. MOHAMMADI AND ORS.
|
July 26, 2013 |
KHURSHEED KHAN Vs. STATE OF RAJASTHAN & ORS.
|
February 26, 2013 |
KIRAN PAL CHOUDHARY Vs. STATE OF RAJASTHAN & ORS.
|
January 24, 2013 |
KIRODI LAL Vs. CHHITAR MAL
|
November 8, 2013 |
KIRTA RAM Vs. STATE OF RAJASTHAN
|
February 13, 2013 |
KISHAN Vs. STATE OF RAJASTHAN
|
July 18, 2013 |
KISHAN BAHADUR Vs. STATE OF RAJASTHAN
|
December 9, 2013 |
KISHAN GOPAL Vs. STATE OF RAJASTHAN
|
September 6, 2013 |
KISHAN LAL Vs. STATE OF RAJASTHAN & ANR.
|
February 1, 2013 |
KISHAN LAL Vs. STATE OF RAJASTHAN
|
July 8, 2013 |
KISHAN LAL @ KRISHAN LAL Vs. STATE OF RAJASTHAN
|
November 6, 2013 |
KISHAN LAL MEENA Vs. JOGA RAM
|
December 16, 2013 |
KISHAN LAL MEGHWAL Vs. STATE OF RAJASTHAN AND ORS.
|
May 23, 2013 |
KISHAN LAL SAINI & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
April 16, 2013 |
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
May 9, 2013 |
KISHANLAL Vs. UNION OF INDIA
|
May 15, 2013 |
KISHANLAL DILLIWAL Vs. MOOLCHAND VISHVA
|
January 9, 2013 |
KISHNA RAM Vs. STATE OF RAJASTHAN
|
February 25, 2013 |
KISHNA RAM VISHNOI Vs. STATE OF RAJASTHAN
|
May 13, 2013 |
KISHORE SINGH BHATI Vs. SURESH CHAND JAIN
|
February 19, 2013 |
KISHORI Vs. STATE OF RAJASTHAN
|
May 3, 2013 |
KOJA RAM Vs. STATE OF RAJASTHAN
|
May 16, 2013 |
KOMAL JAIN Vs. STATE OF RAJASTHAN
|
March 1, 2013 |
KOTAHWALAS EXPORTS (P) LTD. Vs. STATE OF RAJASTHAN
|
July 17, 2013 |
KRISHAN Vs. STATE OF RAJASTHAN
|
May 14, 2013 |
KRISHAN CHANDER Vs. STATE OF RAJASTHAN
|
March 30, 2013 |
KRISHAN GOPAL Vs. STATE OF RAJASTHAN
|
January 3, 2013 |
KRISHAN KANT Vs. DILIP KUMAR
|
November 23, 2013 |
KRISHAN KUMAR Vs. STATE OF RAJASTHAN & ANOTHER
|
October 17, 2013 |
KRISHAN KUMAR Vs. STATE OF RAJ.
|
May 30, 2013 |
KRISHAN KUNAL Vs. STATE COMMISSION CONSUMER PROTECTION, JAIPUR & ORS
|
May 16, 2013 |
KRISHNA @ KRISHAN SINGH Vs. STATE OF RAJASTHAN
|
April 17, 2013 |
KRISHNA AGENCIES Vs. STATE OF RAJASTHAN
|
November 28, 2013 |
KRISHNA BHUTIYA Vs. COURT OF DISTRICT AND SESSIONS JUDGE, BUNDI AND ORS
|
November 29, 2013 |
KRISHNA CHANDRA BISHNOI Vs. STATE OF RAJASTHAN AND ORS.
|
December 11, 2013 |
KRISHNA DEVI Vs. STATE OF RAJASTHAN
|
November 8, 2013 |
KRISHNA GOPAL Vs. STATE OF RAJASTHAN
|
October 30, 2013 |
KRISHNA KUMAR HARSH Vs. STATE OF RAJASTHAN
|
May 17, 2013 |
KRISHNA LAL AND PARTY Vs. STATE OF RAJASTHAN
|
February 13, 2013 |
KRUPALI STONES PRIVATE LIMITED Vs. STATE OF RAJASTHAN
|
February 1, 2013 |
KULDEEP DEVI DAGA Vs. UTTAM CHAND @ UTTAM KUMAR
|
May 8, 2013 |
KULDEEP SINGH Vs. PARMINDRA SINGH
|
February 1, 2013 |
KULWANT RAI & ANR. Vs. STATE OF RAJASTHAN
|
March 8, 2013 |
KUMARI ANAND Vs. BHIKHI BAI
|
January 23, 2013 |
KUMARI KASHISH Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
KUMARI NANU & ANR Vs. STATE OF RAJ
|
May 9, 2013 |
KUMARI SARASWATI Vs. RAJASTHAN HIGH COURT
|
August 26, 2013 |
KUMARI TULIKA TANDON Vs. HAJARI LAL
|
February 20, 2013 |
KUNDAN PRASAD Vs. THE BOARD OF REVENUE FOR RAJASTHAN
|
December 4, 2013 |
KUNDANMAL & ANR Vs. HEMI & ORS
|
May 24, 2013 |
KURDA RAM Vs. STATE OF RAJASTHAN
|
January 31, 2013 |
KUSUM BABBAR Vs. ADDL. DISTT. JUDGE (F.T.) NO. 1, JAIPUR
|
January 16, 2013 |
L.RS. OF HEERA SINGH Vs. STATE OF RAJASTHAN
|
February 1, 2013 |
LACHHA RAM Vs. STATE OF RAJASTHAN
|
November 13, 2013 |
LADHARAM (DEAD) Vs. DARGAH COMMITTEE, AJMER
|
August 21, 2013 |
LADI DEVI Vs. TEJ KARAN VERMA
|
November 26, 2013 |
LADU RAM Vs. STATE OF RAJ
|
January 7, 2013 |
LADULAL Vs. STATE OF RAJASTHAN AND ORS.
|
November 12, 2013 |
LAKHAN SINGH Vs. RAM KUMAR
|
March 7, 2013 |
LAKSHMI DEVI Vs. SANTOSH DEVI
|
March 20, 2013 |
LAL CHAND Vs. MANOJ KUMAR BAFNA
|
July 17, 2013 |
LAL CHAND Vs. MUNNI DEVI AND ANOTHER
|
February 26, 2013 |
LAL CHAND Vs. HANUMAN AND OTHERS
|
May 6, 2013 |
LAL MOHD. Vs. STATE OF RAJASTHAN
|
October 1, 2013 |
LAL SHANKAR Vs. KACHRU
|
January 29, 2013 |
LAL SINGH Vs. MAGAN SINGH
|
February 15, 2013 |
LAL SINGH Vs. LAKHA RAM
|
February 11, 2013 |
LAL SINGH Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
LALA @ RATAN LAL GODA @ KULDEEP @ GODA SINGH @ GODARAM S/O SHRI HEMRAJ @ PURAN Vs. STATE OF RAJASTHAN
|
September 25, 2013 |
LALA RAM Vs. DAMODAR PRASAD KHANDELWAL
|
January 7, 2013 |
LALIT KISHORE SHARMA Vs. CHARIMAN RAJ KHADI ORS.
|
October 1, 2013 |
LALIT KUMAR Vs. MISS RACHITA DASHORA
|
January 8, 2013 |
LALIT SHANKER Vs. SUNDER BAI
|
September 11, 2013 |
LALITA KUMARI Vs. RAM PRASAD & ANR
|
February 15, 2013 |
LALITA PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
November 9, 2013 |
LALLU RAM Vs. STATE OF RAJASTHAN
|
April 4, 2013 |
LANGACH GRAM SEWA SAHAKARI SAMITI LTD Vs. JUDGE, INDUSTRIAL TRIBUNAL AND LABOUR COURT
|
November 22, 2013 |
LATA CHAUDHARY Vs. PUSHPENDRA SINGH AND OTHERS
|
April 9, 2013 |
LATE SHRI GYAN CHAND JAIN Vs. COMMISSIONER OF INCOME TAX
|
January 24, 2013 |
LATIF KHAN & ANR. Vs. THE STATE OF RAJASTHAN
|
July 11, 2013 |
LAVLEENA @ POOJA KAHNDIYA Vs. BHUPINDER KAUR
|
March 21, 2013 |
LAXMA Vs. JAGDISH
|
March 8, 2013 |
LAXMAN @ LICHHMAN RAM Vs. HARDEEN & ORS
|
February 18, 2013 |
LAXMAN @NANYA Vs. STATE OF RAJASTHAN AND ANR
|
April 22, 2013 |
LAXMAN DAS Vs. SHEELA DEVI
|
February 13, 2013 |
LAXMAN LAL YADAV Vs. STATE OF RAJASTHAN AND ORS.
|
April 4, 2013 |
LAXMAN RAM DEVPAL Vs. STATE OF RAJ.
|
August 26, 2013 |
LAXMI DEVI Vs. ADDL. DISTRICT & SESSIONS JUDGE
|
July 18, 2013 |
LAXMI KANT YATI Vs. PUBLIC AT LARGE
|
October 18, 2013 |
LAXMI KANWAR Vs. STATE
|
March 15, 2013 |
LAXMI MEHATA Vs. THE REGISTRAR DR SARVAPPALI RADHAKRISHANAN AYURVED UNIVERSITY, JODHPUR
|
February 21, 2013 |
LAXMI NARAIN Vs. SMT. SARASWATI DEVI MANTRI
|
July 24, 2013 |
LAXMI NARAIN BUNKAR Vs. STATE OF RAJASTHAN
|
March 18, 2013 |
LAXMI NARAIN SHARMA Vs. FIRM SRINIWAS AND COMPANY
|
January 29, 2013 |
LAXMI NARAIN SHARMA Vs. SARLA MATHUR
|
September 4, 2013 |
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
August 26, 2013 |
LAXMI NARAYAN Vs. SMT. SUSHILA & ANR.
|
December 20, 2013 |
LAXMI NAYAK Vs. STATE OF RAJASTHAN
|
January 21, 2013 |
LAXMI SUITING Vs. STATE OF RAJASTHAN
|
October 1, 2013 |
LAXMINARAYAN Vs. STATE
|
September 19, 2013 |
LAXMINARAYAN Vs. STATE OF RAJASTHAN
|
September 3, 2013 |
LEELA DEVI Vs. KAMLA
|
January 18, 2013 |
LEELA RAM Vs. RAJ.STATE COOPERATIVE TRIBUNAL JAIPUR
|
May 8, 2013 |
LEELADHAR SHARMA Vs. UNION OF INDIA
|
May 20, 2013 |
LEENA DEVYANI @ ALINA & ANOTHER Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
LEHRI BAI Vs. BHERU LAL
|
July 29, 2013 |
LEHRU Vs. CHATTRBHUJ AND ANR.
|
January 29, 2013 |
LEKH RAJ SINGH Vs. STATE OF RAJASTHAN
|
February 12, 2013 |
LERAM BHATI Vs. STATE OF RAJ.
|
May 14, 2013 |
LICHHMAN SINGH Vs. MAHAVEER SINGH
|
May 8, 2013 |
LIYAKAT Vs. STATE OF RAJASTHAN AND OTHERS
|
March 20, 2013 |
LOKENDRA SINGH GURJAR Vs. STATE OF RAJASTHAN
|
November 6, 2013 |
LOKESH KUMAR YOGI Vs. RPSC
|
September 13, 2013 |
LR S OF PATRAM Vs. BHAJAN LAL @ BHAJAN SINGH & ORS
|
February 12, 2013 |
LRS OF BADAN SINGH Vs. KEWAL RAJ SINGHVI & ANR
|
February 14, 2013 |
LRS OF LALU RAM Vs. LRS OF HARI SINGH AND ORS
|
January 17, 2013 |
LRS OF LATE SMT. JANNAT JOJE CHHIPA Vs. SHRIDHAR AND ORS.
|
August 1, 2013 |
LRS OF LAXMI LAL Vs. NAGARPALIKA, GANGAPUR
|
February 22, 2013 |
LRS OF MANJARUL HAK Vs. PEERJADA MOHAMMED AYB
|
April 9, 2013 |
LRS OF ROOPA RAM @ ROOP CHAND & ORS Vs. KANWARI DEVI & ORS
|
January 20, 2013 |
LRS OF SMT. KHATOON Vs. ABDUL RAHIM
|
May 14, 2013 |
LRS OF SUKHDAN Vs. CHHOGARAM
|
February 5, 2013 |
LT COL ANOOP MALHOTRA Vs. CHHATAR SINGH
|
August 5, 2013 |
LT.COL.ROHTAN SINGH Vs. STATE OF RAJASTHAN
|
October 4, 2013 |
LUKMAN Vs. STATE OF RAJASTHAN
|
February 5, 2013 |
M B POTTERIES PVT LTD & ORS Vs. KHUSHAL DAS & ORS
|
August 22, 2013 |
M D SOUZA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 28, 2013 |
M.G.B. OFFICERS' ASSOCIATION Vs. SUDHIR THAKORE
|
December 4, 2013 |
M.S. MATHUR Vs. STATE OF RAJASTHAN
|
February 19, 2013 |
M/S BALKRISHNA INDUSTRIES LTD Vs. UOI
|
July 8, 2013 |
M/S BHATIA AGENCY Vs. COMMERCIAL TAXES OFFICER
|
November 26, 2013 |
M/S JAGANNATH KRISHAN LAL GRAIN MERCHANTS AND COMMISSION AGENTS Vs. STATE OF RAJASTHAN
|
September 16, 2013 |
M/S K.G. MINES & MINERALS Vs. STATE
|
May 9, 2013 |
M/S KHETAN BUSINESS CORPORATION PVT. LTD Vs. STATE OF RAJASTHAN
|
November 12, 2013 |
M/S R.P.BRICKS INDUSTRIES Vs. STATE
|
April 26, 2013 |
M/S RAO CONSTRUCTION COMPANY, AHMEDABAD Vs. UNION OF INDIA
|
July 15, 2013 |
M/S SEQUIN REAL ESTATE Vs. STATE OF RAJASTHAN & ORS.
|
November 11, 2013 |
M/S SHIV SHANKAR COMPANY Vs. STATE OF RAJASTHAN
|
April 22, 2013 |
M/S SHIVA MINES AND MINERAL Vs. STATE OF RAJASTHAN
|
September 12, 2013 |
M/S SHREE SHYAM FILAMENTS Vs. CCE, JAIPUR
|
October 18, 2013 |
M/S SIDDHARTH TANKS & VESSELS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR-I
|
November 7, 2013 |
M/S. A.G. ENGINEERING SERVICES Vs. THE COMMISSIONER OF CENTRAL EXCISE JAIPUR-I
|
November 7, 2013 |
M/S. ANJANI MOTORS Vs. LRS OF SH. BRIJ MOHAN
|
May 15, 2013 |
M/S. ANSARI BUILDERS Vs. UNION OF INDIA
|
November 13, 2013 |
M/S. ANUPAM LUBRICANTS LIMITED Vs. NARENDRA KUMAR SETHI
|
December 9, 2013 |
M/S. ASSAM BOMBAY CARRIER Vs. GEETA DEVI
|
May 7, 2013 |
M/S. ASSAM BOMBAY CARRIER Vs. JHUMA DEVI
|
May 7, 2013 |
M/S. ASSOCIATED MINERALS COMPANY Vs. RAJ. STATE MINERALS DEVELOPMENT CORPORATION LTD.
|
December 3, 2013 |
M/S. BALAJI MARBLE MINES Vs. STATE OF RAJASTHAN
|
July 25, 2013 |
M/S. BHANDARI BROTHERS Vs. KAILASH AGRAWAL
|
July 19, 2013 |
M/S. BHARAT CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN & ORS.
|
September 13, 2013 |
M/S. BHATIA & COMPANY Vs. UNION OF INDIA
|
March 4, 2013 |
M/S. CAPITAL TRANSFORMERS PVT. LTD. Vs. THE STATE OF RAJASTHAN AND OTHERS
|
January 15, 2013 |
M/S. DEEP CHAND BABU LAL MITTAL Vs. STATE OF RAJASTHAN
|
July 17, 2013 |
M/S. DURGA PRASAD AND CO. Vs. STATE OF RAJASTHAN
|
May 8, 2013 |
M/S. DWARKA DAS AGARWAL Vs. COMMISSIONER (APPEALS)-I, CENTRAL EXCISE
|
November 18, 2013 |
M/S. GALAXY EXPORTS Vs. THE COMMISSIONER OF INCOME TAX (APPEALS)
|
May 24, 2013 |
M/S. GUPTA CHEMICALS PVT. LTD Vs. THE INSECTICIDE INSPECTOR, SUBJECT SPECIALIST (PLANT PROTECTION) AGRI.
|
March 4, 2013 |
M/S. HAKA INTERNATIONAL & ANR. Vs. ADDL. DISTRICT & SESSIONS JUDGE NO. 2 & ANR.
|
September 18, 2013 |
M/S. HIGH STREET FILATEX LIMITED Vs. RANJANA CHOUDHARY
|
March 5, 2013 |
M/S. INDUSIND BANK LTD Vs. MODERN DENIM LTD
|
November 8, 2013 |
M/S. JAI SERVICE STATION KAKANI Vs. HPCL
|
October 18, 2013 |
M/S. JAI SERVICE STATION KAKANI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
September 23, 2013 |
M/S. K.V. PALACE Vs. STATE OF RAJASTHAN
|
January 16, 2013 |
M/S. KAIZEN ORGANICS PVT.LTD Vs. UNION OF INDIA
|
March 6, 2013 |
M/S. KANHAIYA LAL CHOUDHARY Vs. STATE OF RAJASTHAN & ORS.
|
September 4, 2013 |
M/S. KHURANA CONSTRUCTION Vs. UNION OF INDIA
|
August 26, 2013 |
M/S. KUSHI ENTERPRISES Vs. UNION OF INDIA
|
November 20, 2013 |
M/S. LOTUS GUMS & CHEMICALS (P) LTD. Vs. INCOME TAX OFFICER
|
May 21, 2013 |
M/S. LUGGAGE POINT Vs. KAMLA DEVI
|
November 13, 2013 |
M/S. MARUDHAR FAB TEX Vs. STATE OF RAJASTHAN
|
May 10, 2013 |
M/S. MORANI CARS PVT. LTD. Vs. RAJASTHAN STATE CONSUMER DISPUTES REDRESSAL COMMISSION & ORS.
|
July 29, 2013 |
M/S. MUKESH ENGINEERS PVT. LTD. Vs. M/S. PRATIBHA APARNA JV & ANR.
|
July 29, 2013 |
M/S. PADAM KUMAR PRADEEP KUMAR Vs. M/S. G.S. BROTHERS & ANR.
|
January 3, 2013 |
M/S. PRL PROJECT & INFRASTRUCTURE LIMITED Vs. ROAD STATE ROAD DEVELOPMENT AND CONSTRUCTION CORPORATION LTD. & ORS.
|
May 24, 2013 |
M/S. R.N. METALS Vs. RAJASTHAN VIDHYUT UTPADAN NIGAM LTD
|
January 28, 2013 |
M/S. RAJ CLAY PRODUCTS Vs. ASHOK SAMPAT RAM
|
September 3, 2013 |
M/S. RAJENDRA TRADING CO. & ANR. Vs. M/S. SHRI MAHALAXMI TRADING CO.
|
October 25, 2013 |
M/S. RAMA CONSTRUCTIONS Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 18, 2013 |
M/S. RAMESHWAR LAL MANA RAM Vs. STATE OF RAJASTHAN
|
November 8, 2013 |
M/S. S.D. AND COMPANY Vs. STATE BANK OF INDIA
|
July 4, 2013 |
M/S. S.R. ARCH STEEL PRIVATE LTD Vs. RAJ. FINANCIAL CORPORATION
|
July 16, 2013 |
M/S. SARAF CARPET AND TEXTILES Vs. STATE OF RAJASTHAN
|
December 9, 2013 |
M/S. SECURITY EXCHANGE CORPORATION Vs. VIJAYA BANK
|
July 29, 2013 |
M/S. SHITAL DAS AND SONS Vs. STATE OF RAJASTHAN
|
December 4, 2013 |
M/S. SHIVA INTERNATIONAL Vs. RAJESH VERMA
|
December 20, 2013 |
M/S. SHREE MANGI LAL BISHNOI Vs. THE STATE OF RAJASTHAN AND OTHERS
|
January 17, 2013 |
M/S. SHRI RAM MOTORS Vs. INDIAN OIL CORPORATION LTD. & ORS.
|
January 14, 2013 |
M/S. SURESH KUMAR MAHESHWARI & CO. Vs. M/S. DHOLA RAM HARI CHAND
|
January 8, 2013 |
M/S. SURYA CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
August 5, 2013 |
M/S.KARNAV LEATHER LIMITED Vs. R.C.MEENA
|
March 11, 2013 |
M/S.RAGHUVEER SHARAN GUPTA Vs. RAJASTHAN HOUSING BOARD
|
May 20, 2013 |
MAA RAHNAWALI SWAYAM SAHAYTA SAMOOH Vs. STATE OF RAJASTHAN
|
April 18, 2013 |
MADAN GOPAL SONI Vs. UNION OF INDIA & ORS
|
April 1, 2013 |
MADAN LAL Vs. JAGDISH
|
September 2, 2013 |
MADAN LAL Vs. THE STATE OF RAJASTHAN & OTHERS
|
February 15, 2013 |
MADAN LAL Vs. RAJENDRA PRASAD SHARMA
|
January 11, 2013 |
MADAN LAL Vs. RAJENDRA KUMAR AND ORS.
|
January 28, 2013 |
MADAN LAL AND ORS. Vs. THE STATE OF RAJASTHAN
|
December 14, 2013 |
MADAN LAL JATAV Vs. STATE OF RAJASTHAN & ANR.
|
February 21, 2013 |
MADAN LAL S/O LOKU MAL Vs. CHAMPA LAL S/O KISHAN LAL
|
February 7, 2013 |
MADAN LAL VYAS AND ORS Vs. ADDL CIVIL JUDGE
|
February 18, 2013 |
MADAN SINGH CHOUDHARY Vs. STATE
|
January 8, 2013 |
MADAN SINGH MAHLA Vs. STATE OF RAJASTHAN
|
April 26, 2013 |
MADHAV LAL Vs. CHAIRMAN, MEWAR ANCHLIK GRAMIN BANK
|
May 2, 2013 |
MADHAV MARBLES AND GRANITES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 2013 |
MADHAV SINGH Vs. BASANTI
|
November 6, 2013 |
MADHO SINGH Vs. MUNICIPAL BOARD, SOJAT
|
August 8, 2013 |
MADHOLAL Vs. STATE OF RAJASTHAN
|
February 11, 2013 |
MADHU Vs. BOARD OF REVENUE, AJMER
|
January 2, 2013 |
MADHU CHORDIA Vs. RICHWELL ENTERPRISES PVT LTD AND ANR
|
November 27, 2013 |
MADHU LAL Vs. MANGI BAI
|
October 24, 2013 |
MADHU RAM Vs. KACHRU LAL
|
September 27, 2013 |
MADHURI SHARMA Vs. STATE OF RAJASTHAN
|
January 15, 2013 |
MADHUSUDAN KALAVATIYA Vs. KISHNA RAM
|
December 3, 2013 |
MADU RAM Vs. RAMJI LAL
|
February 4, 2013 |
MADUSUDAN Vs. STATE OF RAJASTHAN
|
November 8, 2013 |
MAGAN BHAI Vs. LR'S OF LACHHI RAM
|
May 7, 2013 |
MAGHA RAM Vs. SHANKER DAS
|
November 13, 2013 |
MAGHA RAM Vs. STATE OF RAJASTHAN
|
May 15, 2013 |
MAGNI RAM Vs. ADJ (FT) AND ORS.
|
February 12, 2013 |
MAGRAJ CHOUHAN Vs. CHANCHAL DEVI
|
August 22, 2013 |
MAHABALIDANI PANNA DHY MAHILA T.T. COLLEGE & ANR. Vs. NCTE & ORS.
|
September 27, 2013 |
MAHADEVI Vs. BABU LAL
|
September 30, 2013 |
MAHAMANTRI FOOD INDUSTRIES EMPLOYEES UNION AJMER Vs. THE LABOUR COURT & INDUSTRIAL TRIBUNAL, AJMER
|
November 22, 2013 |
MAHANT BHAGWATI PRASAD & ORS. Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE (FAST TRACK) NO. 5 & ORS.
|
November 22, 2013 |
MAHANT SHRI FATEHGIRI JI Vs. M/S. GIRI NATH INDUSTRIES SUPPLIERS
|
December 20, 2013 |
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY Vs. G.K. MATHUR
|
January 4, 2013 |
MAHARSHI DAYANAND SARASWATI UNIVERSITY Vs. MOOL SINGH TANWAR
|
March 4, 2013 |
MAHAVEER Vs. STATE OF RAJASTHAN
|
October 29, 2013 |
MAHAVEER & ANR Vs. KALAWATI DEVI & ORS
|
March 4, 2013 |
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN & ANR.
|
July 23, 2013 |
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
February 1, 2013 |
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 28, 2013 |
MAHAVEER PRASAD AGARWAL Vs. STATE OF RAJASTHAN AND ORS.
|
November 22, 2013 |
MAHAVEER PRASAD CHEJARA Vs. ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO 3, NAWALGARH, JHUNJHUNU, RAJ AND ORS
|
November 29, 2013 |
MAHAVEER PRASAD DHAYAL Vs. STATE OF RAJASTHAN AND ORS.
|
June 28, 2013 |
MAHAVEER SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
September 17, 2013 |
MAHAVEER SINGH Vs. STATE OF RAJ.
|
May 10, 2013 |
MAHAVEER SINGH RANAWAT Vs. STATE OF RAJ
|
August 23, 2013 |
MAHAVINDER SINGH Vs. STATE OF RAJASTHAN
|
December 12, 2013 |
MAHAVIR JAIN Vs. DARGAH COMMITTEE
|
July 15, 2013 |
MAHAVIR PRASAD MANSINGHKA Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 19, 2013 |
MAHAVIR PRASAD MANSINGHKA Vs. STATE OF RAJASTHAN
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January 15, 2013 |
MAHEEPAL & ANR. Vs. MAHAVEER SOLAM PLANT
|
September 17, 2013 |
MAHENDER KUMAR Vs. STATE OF RAJASTHAN
|
September 2, 2013 |
MAHENDRA Vs. STATE OF RAJASTHAN
|
September 19, 2013 |
MAHENDRA Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 27, 2013 |
MAHENDRA GAUR Vs. BAR COUNCIL OF RAJASTHAN & ORS
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October 30, 2013 |
MAHENDRA KAPUR SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
July 10, 2013 |
MAHENDRA KUMAR Vs. ARJUN KUMAR
|
July 16, 2013 |
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 17, 2013 |
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
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August 26, 2013 |
MAHENDRA KUMAR MODI AND ORS. Vs. HEMSINGH AND ORS.
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March 5, 2013 |
MAHENDRA KUMAR SHANDILYA Vs. STATE OF RAJASTHAN
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December 4, 2013 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
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November 12, 2013 |
MAHENDRA SINGH Vs. PRADEEP CHOUHAN
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August 21, 2013 |
MAHENDRA SINGH GEHLOT Vs. RAJENDRA KUMAR SONI
|
September 11, 2013 |
MAHENDRA SINGH PANWAR Vs. UNION OF INDIA
|
October 17, 2013 |
MAHESH @ PEERU PARASHAR Vs. DADHIMATI MATAJI MANDIR
|
August 1, 2013 |
MAHESH BHATEJA Vs. STATE OF RAJASTHAN
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May 1, 2013 |
MAHESH CHAND Vs. GOPI BALLABH & ORS
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February 21, 2013 |
MAHESH KUMAR Vs. STATE OF RAJ. & ANR.
|
November 19, 2013 |
MAHESH KUMAR DWIVEDI Vs. STATE OF RAJASTHAN
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April 4, 2013 |
MAHESH PRAKASH BHARDWAJ Vs. EX. ENGINEER, PWD
|
July 4, 2013 |
MAHILA YUVA VIKAS FOUNDATION SOCIETY, BHARATPUR Vs. DISTRICT COLLECTOR & CHAIRMAN, BARAN & ANR.
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January 16, 2013 |
MAHIMA SHARMA Vs. STATE OF RAJASTHAN
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December 10, 2013 |
MAHIPAL Vs. STATE OF RAJASTHAN
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September 9, 2013 |
MAHVEER SUWALKA Vs. INDIAN OIL CORPORATION
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September 27, 2013 |
MAINA GARHWAL Vs. STATE OF RAJASTHAN & ANR.
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March 29, 2013 |
MAJOR SINGH Vs. STATE OF RAJASTHAN
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January 14, 2013 |
MAKHAN LAL @ MAKHANIYA Vs. STATE OF RAJASTHAN
|
October 17, 2013 |
MAKKHAN LAL Vs. STATE OF RAJASTHAN
|
July 25, 2013 |
MAL CHAND JAIN Vs. STATE OF RAJASTHAN
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July 26, 2013 |
MALI RAM BANJARA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
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March 19, 2013 |
MALKHAN Vs. THE STATE OF RAJASTHAN
|
January 29, 2013 |
MALKHAN SINGH VISHNOI Vs. DIRECTOR CBI
|
April 10, 2013 |
MALTI DEVI Vs. RAMPHAL
|
October 17, 2013 |
MALTI RANI Vs. NARBADA DEVI
|
September 23, 2013 |
MAMTA JAIN Vs. STATE OF RAJASTHAN
|
February 8, 2013 |
MAMTA TAK Vs. STATE OF RAJASTHAN & ORS.
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May 21, 2013 |
MAN SINGH Vs. STATE OF RAJASTHAN
|
July 5, 2013 |
MAN SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2013 |
MAN SINGH Vs. STATE OF RAJASTHAN
|
February 27, 2013 |
MAN SINGH MEENA Vs. UNION OF INDIA
|
August 12, 2013 |
MANAGEMENT COMMITTEE, SHRI DADU MAHAVIDYALAYA AND CHHATRAWAS Vs. BHANWAR LAL KUMAWAT
|
September 25, 2013 |
MANAGING COMMITTEE BAL VIDYALAYA Vs. RAJASTHAN NON GOVERNMENT EDUCATION TRIBUNAL
|
November 22, 2013 |
MANAGING COMMITTEE, SMT. GULABI DEVI BIDAWATJIKA GIRLS HIGHER SECONDARY SCHOOL Vs. STATE OF RAJ.
|
April 2, 2013 |
MANAGING DIRECTOR, PALI CENTRAL COOPERATIVE BANK LTD Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, JODHPUR AND ANR
|
November 21, 2013 |
MANAGING DIRECTOR, STATE BANK OF BIKANER & JAIPUR Vs. VISHNU SINGH
|
May 9, 2013 |
MANAK LAL Vs. MOHAMMED AYUB
|
March 18, 2013 |
MANGAL CHAND LACHHI RAM KEDAL GANJ Vs. COMMERCIAL TAXES OFFICER
|
May 3, 2013 |
MANGAL KUMAR Vs. MOHAMMAD YASIR
|
August 29, 2013 |
MANGERAM Vs. SUPERINTENDING ENGINEER, CAD
|
July 11, 2013 |
MANGI DEVI Vs. STATE OF RAJASTHAN AND ANR.
|
January 10, 2013 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
January 8, 2013 |
MANGI LAL Vs. A.V.V.N.L. AND ORS.
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December 16, 2013 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
MANGI LAL Vs. PRAHLAD & ORS.
|
September 13, 2013 |
MANGI LAL SOLANKI Vs. STATE OF RAJASTHAN
|
September 11, 2013 |
MANGILAL Vs. NARCOTICS CONTROL BUREAU
|
October 3, 2013 |
MANGILAL Vs. RAM NARAIN
|
February 22, 2013 |
MANGLAM CEMENT LIMITED Vs. SUPERINTENDENT, CENTRAL EXCISE
|
March 1, 2013 |
MANGLAM CEMENT LTD Vs. UNION OF INDIA
|
September 17, 2013 |
MANGLARAM CHOUDHARY Vs. CHAIRMAN JVVN LTD
|
January 29, 2013 |
MANGU SINGH Vs. STATE
|
July 31, 2013 |
MANI RAM Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
MANIRAM CHAUDHARY Vs. STATE OF RAJASTHAN
|
September 12, 2013 |
MANISH SHARMA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
June 21, 2013 |
MANISH SONI Vs. USHA SONI
|
March 8, 2013 |
MANJEET SINGH Vs. STATE OF RAJ.
|
May 29, 2013 |
MANJU Vs. ASHOK KUMAR
|
November 11, 2013 |
MANJU Vs. ASHOK KUMAR
|
November 8, 2013 |
MANJU AGARWAL & ANR. Vs. THE STATE OF RAJASTHAN & ANR.
|
July 11, 2013 |
MANJU BHATI Vs. BALKISHAN GUPTA & ORS
|
November 19, 2013 |
MANJU CHOUHAN Vs. STATE OF RAJASTHAN
|
March 14, 2013 |
MANJU DEVI Vs. STATE OF RAJASTHAN
|
February 12, 2013 |
MANJU RANI MISHRA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
May 17, 2013 |
MANJULA MEHTA Vs. ANIL CHAJJED
|
April 9, 2013 |
MANMOHAN SINGH Vs. STATE OF RAJASTHAN
|
May 31, 2013 |
MANNA LAL JHALANI Vs. STATE OF RAJASTHAN
|
July 17, 2013 |
MANNO RAM MEENA Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
MANNO RAM MEENA Vs. STATE OF RAJASTHAN
|
February 20, 2013 |
MANOHAR LAL JAKHODIA Vs. SHAMBHU DAYAL
|
February 11, 2013 |
MANOHAR PRASAD BHATNAGAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 4, 2013 |
MANOHAR SINGH Vs. STATE OF RAJ
|
April 29, 2013 |
MANOHAR SINGH Vs. STATE OF RAJASTHAN & ANR.
|
July 1, 2013 |
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
November 27, 2013 |
MANOHAR SINGH Vs. ROOP KUMAR
|
February 7, 2013 |
MANOHAR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
November 28, 2013 |
MANOJ Vs. SHRI NANDA
|
July 8, 2013 |
MANOJ KUMAR @ MANA RAM Vs. STATE OF RAJASTHAN
|
May 10, 2013 |
MANOJ KUMAR CHAHAR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
August 29, 2013 |
MANOJ KUMAR TIWARI Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
MANOJ NAGPAL Vs. ARCHANA KATHURIA
|
July 5, 2013 |
MANOJ SINGH Vs. STATE
|
July 4, 2013 |
MANPHOOL AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
January 10, 2013 |
MANSINGH Vs. SANTOSH
|
December 12, 2013 |
MANU KUMARI Vs. STATE
|
December 16, 2013 |
MANZOOR ALI MOHAMMAD ALI Vs. ADDL. DISTRICT JUDGE
|
February 4, 2013 |
MAQBUL HASAN Vs. VIMALA DEVI
|
September 3, 2013 |
MARTIN & HARRIS PVT. LTD. Vs. RAJENDRA MEHTA & ORS.
|
March 21, 2013 |
MARWAR TOURIST DRIVER WELFAR ASSOCIATION Vs. DISTRICT ELECTION OFFICER, JODHPUR
|
November 19, 2013 |
MARYADA SHARMA Vs. RAJASTHAN HIGH COURT
|
December 17, 2013 |
MATADEEN Vs. CIVIL JUDGE (JR DIV ), KOTPUTALI, DISTRICT JAIPUR & ORS
|
December 20, 2013 |
MAUNA @ MOHAN PRAKASH Vs. STATE OF RAJASTHAN.
|
May 24, 2013 |
MAVAL LAMPS (MINI BANK) LIMITED Vs. HARI SHANKER JOSHI
|
November 18, 2013 |
MAYA Vs. HINDUSTAN ZINC LIMITED
|
July 16, 2013 |
MAYA DEVI Vs. DULLICHAND & ORS
|
January 17, 2013 |
MAYURA PRIME ESTATES LTD. Vs. INCOME TAX SETTLEMENT
|
November 21, 2013 |
MAYURA PRIME ESTATES LTD. Vs. INCOME TAX SETTLEMENT COMMISSION
|
November 6, 2013 |
MEDICAL OFFICER INCHARGE, COMMUNITY HEALTH CENTRE, RANI Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL & LABOUR COURT
|
January 11, 2013 |
MEENA CHOUDHARY Vs. STATE OF RAJASTHAN
|
October 4, 2013 |
MEENAKSHI Vs. STATE OF RAJASTHAN
|
September 5, 2013 |
MEENAKSHI Vs. ASHOK KUMAR
|
September 13, 2013 |
MEENAKSHI MEDA Vs. SECRETARY TO THE GOVERNMENT, STATE OF RAJASTHAN, WOMAN & CHILD DEVELOPMENT DEPARTMENT, RAJASTHAN
|
May 13, 2013 |
MEENAKSHI METACAST (P) LTD Vs. STATE OF RAJASTHAN
|
February 7, 2013 |
MEERA Vs. STATE OF RAJASTHAN
|
April 22, 2013 |
MEGHA SHETTY Vs. STATE OF RAJASTHAN
|
July 26, 2013 |
MEHRAM DHOLIYA Vs. RSRTC
|
September 20, 2013 |
MEHROTRA TRADING COMPANY Vs. STATE OF RAJASTHAN
|
September 5, 2013 |
MEHTAB SINGH BHATI Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
METHI Vs. STATE OF RAJASTHAN
|
September 3, 2013 |
METRI SHARMA Vs. RAKESH KUMAR
|
December 13, 2013 |
MEWA DEVI AND ORS Vs. PREM BAI @ PREM DEVI
|
February 12, 2013 |
MEWAR FOOD PVT. LTD Vs. JAIPUR ZILA DUGDH UTPADAK SAHKARI SANGH LTD
|
January 4, 2013 |
MILAP CHAND Vs. MANAK RAM
|
October 21, 2013 |
MINAKSHI PARTICK Vs. STATE OF RAJASTHAN
|
December 4, 2013 |
MIRAJ MULTICOLOUR PRIVATE LTD Vs. STATE
|
September 24, 2013 |
MIRZA ASHFAQ BAG Vs. MOHD ISLAM
|
March 5, 2013 |
MISHRI Vs. STATE OF RAJASTHAN
|
July 5, 2013 |
MISRU ALIAS MISROOP Vs. STATE OF RAJASTHAN
|
November 18, 2013 |
MISS MANJU MATHUR Vs. STATE OF RAJASTHAN
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July 11, 2013 |
MISTRI SWARANJEET SINGH Vs. STATE OF RAJASTHAN
|
May 10, 2013 |
MITENDRA SINGH RATHORE Vs. STATE OF RAJ
|
July 30, 2013 |
MITHLESH KHAITAN Vs. STATE OF RAJASTHAN & ANR.
|
July 9, 2013 |
MITHU & OTHERS Vs. UGAM SINGH & ANOTHER
|
April 10, 2013 |
MITHU @ MITHALAL AND ANR Vs. BHERU SINGH BALLA AND ORS
|
October 21, 2013 |
MITI BAI Vs. STATE OF RAJASTHAN
|
November 6, 2013 |
MOHAMMAD ABID Vs. SHAHEENA PRAVIN
|
January 2, 2013 |
MOHAMMAD ARIF Vs. STATE OF RAJASTHAN
|
January 2, 2013 |
MOHAMMAD IKHLAQUE Vs. THE STATE OF RAJASTHAN & ANR.
|
July 25, 2013 |
MOHAMMAD SHAKIR @ SHEKHAR Vs. JAMAL KHAN & ORS.
|
February 1, 2013 |
MOHAMMAD VAKIL @ KALU Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 25, 2013 |
MOHAMMED ALI Vs. STATE OF RAJASTHAN
|
May 6, 2013 |
MOHAMMED ARSHAD Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
MOHAMMED FAROOK & ANR. Vs. SMT. SURAJ KANWAR & ORS.
|
January 4, 2013 |
MOHAMMED IBRAHIM Vs. STATE OF RAJASTHAN AND ORS.
|
April 29, 2013 |
MOHAMMED MUSTAFA ANSARI Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
March 15, 2013 |
MOHAMMED SHAFIQ Vs. NIZAMUDDIN
|
September 9, 2013 |
MOHAN DAS Vs. VED PRAKASH
|
September 25, 2013 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 3, 2013 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
May 8, 2013 |
MOHAN LAL Vs. THE DEPUTY SECRETARY, REVENUE (GROUP-1) DEPARTMENT AND ANR.
|
May 16, 2013 |
MOHAN LAL Vs. KRISHNA KUMAR
|
November 21, 2013 |
MOHAN LAL Vs. MOHAN LAL
|
July 25, 2013 |
MOHAN LAL GURJAR Vs. STATE OF RAJASTHAN & ANR.
|
February 8, 2013 |
MOHAN LAL MEENA Vs. STATE OF RAJASTHAN
|
August 30, 2013 |
MOHAN RAM AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
January 3, 2013 |
MOHAN SINGH Vs. RAGHUNATH
|
July 8, 2013 |
MOHAN SINGH @MUNNA @MAANBAHADUR Vs. STATE OF RAJASTHAN
|
September 4, 2013 |
MOHAN SINGH BAIRWA Vs. ROOP CHAND RAHARIYA
|
September 16, 2013 |
MOHAN SINGH PARIHAR Vs. STATE OF RAJASTHAN
|
May 17, 2013 |
MOHANI DEVI Vs. BENA RAM
|
April 27, 2013 |
MOHANLAL Vs. MANBHARI & ORS
|
February 20, 2013 |
MOHAR SINGH Vs. DISTRICT COLLECTOR & ORS.
|
November 23, 2013 |
MOHAR SINGH Vs. SHRI TARA CHAND MEENA & ANR.
|
July 16, 2013 |
MOHD ADILUJ JAMAN @ SARPHOOL AND ANOTHER Vs. STATE
|
February 19, 2013 |
MOHD FAIZAL Vs. VIJAY KUMAR
|
July 23, 2013 |
MOHD. ASLAM Vs. STATE & ORS.
|
January 15, 2013 |
MOHD. AZIZ Vs. JEET SINGH
|
August 23, 2013 |
MOHD. IQBAL Vs. DIVISIONAL COMMISSIONER, JODHPUR
|
May 22, 2013 |
MOHD. MOHSIN KHAN @ BHOORIA Vs. STATE
|
May 31, 2013 |
MOHD. MUSHARRAF KHAN Vs. STATE OF RAJASTHAN
|
January 21, 2013 |
MOHD. RAIS Vs. STATE OF RAJASTHAN & ANR.
|
November 18, 2013 |
MOHD. SARVAR AAZMI Vs. STATE OF RAJASTHAN
|
March 7, 2013 |
MOHD. SHARIF Vs. NAGAR PALIKA THROUGH EXECUTIVE OFFICER
|
May 6, 2013 |
MOHD.SARTAJ @ VIKKY @ SONU Vs. STATE OF RAJASTHAN
|
February 12, 2013 |
MOHINI BAI Vs. STATE
|
December 2, 2013 |
MOHINI DEVI Vs. STATE OF RAJASTHAN
|
May 14, 2013 |
MOHISIN KHAN Vs. BHARAT SANCHAR NIGAM LTD
|
October 17, 2013 |
MOHIT KUMAR CHAUDHARY Vs. STATE OF RAJASTHAN & ANR.
|
December 13, 2013 |
MOHRU Vs. MANGALRAM
|
July 5, 2013 |
MOHSIN KHAN @ ALTAF HUSAIN Vs. STATE OF RAJASTHAN AND ANR
|
September 19, 2013 |
MOINUDDIN Vs. STATE OF RAJASTHAN
|
February 11, 2013 |
MOIZ MOHAMMED Vs. STATE OF RAJASTHAN
|
January 3, 2013 |
MOJU Vs. STATE OF RAJASTHAN
|
August 1, 2013 |
MOMAN RAM Vs. MUNICIPALITY PILIBANGA
|
May 1, 2013 |
MOOL CHAND Vs. GULSHAN
|
October 3, 2013 |
MOOL CHAND KUMAWAT Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
September 6, 2013 |
MOOL RAM Vs. GENERAL PUBLIC
|
February 4, 2013 |
MOOLA RAM Vs. STATE OF RAJASTHAN
|
February 5, 2013 |
MOOLA RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 21, 2013 |
MOOLCHAND Vs. YASHWANT KUMAR TANK
|
September 23, 2013 |
MOOLCHAND @ MANGALCHAND Vs. BHAIRU SINGH RAWAT
|
May 6, 2013 |
MOON LIGHT EXIM PVT. LTD. Vs. UNION OF INDIA
|
February 26, 2013 |
MOR DEVI ALIAS TEJI BAI KHUBANI Vs. UNION OF INDIA
|
August 1, 2013 |
MORU DAN Vs. STATE OF RAJASTHAN
|
September 10, 2013 |
MOTI LAL Vs. THE BOARD OF REVENUE FOR RAJASTHAN
|
September 16, 2013 |
MOTI RAM Vs. STATE OF RAJASTHAN
|
May 7, 2013 |
MST. REKHA DEVI & ORS. Vs. MST. SANTRA & ORS.
|
November 13, 2013 |
MUKEASH KUMAR BHARDWAJ Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
October 3, 2013 |
MUKESH Vs. STATE OF RAJASTHAN
|
March 8, 2013 |
MUKESH Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
MUKESH ANAND Vs. GOPAL SINGH & ANR
|
July 16, 2013 |
MUKESH ENGINEERS PVT LTD Vs. PRATIBHA APARNA JV & ANR
|
July 29, 2013 |
MUKESH KUMAR Vs. SAMEER KHORWAL
|
February 14, 2013 |
MUKESH KUMAR BHARDWAJ Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
October 3, 2013 |
MUKESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
April 1, 2013 |
MUKESH MAHAWAR & ORS. Vs. STATE OF RAJ. & ANR.
|
November 13, 2013 |
MUKESH OIL MILL (P) LTD. Vs. INCOME TAX APPELLATE TRIBUNAL
|
October 21, 2013 |
MUKESH SOLANKI Vs. STATE OF RAJASTHAN
|
January 29, 2013 |
MUKESH SONTHALIYA Vs. STATE OF RAJASTHAN
|
September 10, 2013 |
MUKESH SOWARA Vs. STATE OF RAJASTHAN
|
May 20, 2013 |
MUKHTYAR AHMED Vs. MAINUDDIN
|
February 5, 2013 |
MUKUND BHAI Vs. THE COMPETENT AUTHORITY, MUNDRA-DELHI PIPE-LINE
|
October 17, 2013 |
MUKUT SHARMA Vs. STATE OF RAJASTHAN
|
May 14, 2013 |
MUKUT SINGH Vs. SONIYA KANWAR
|
May 16, 2013 |
MUMTAJ BEGAM Vs. AJJIJUDDEEN
|
February 1, 2013 |
MUMTAZ HUSSAIN Vs. ABDUL LATIF ALIAS BUNDU
|
February 6, 2013 |
MUMTAZ KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
August 1, 2013 |
MUNICIPAL BOARD SARWAR, DISTRICT ALWAR Vs. RAM LAL KHEER AND ANR
|
November 28, 2013 |
MUNICIPAL BOARD, DUNGARPUR Vs. DHANPAL
|
February 20, 2013 |
MUNICIPAL BOARD, KAMAN & ANR. Vs. SHRI DHARA SINGH
|
January 22, 2013 |
MUNICIPAL COUNCIL Vs. ISHAQ MOHD.
|
January 9, 2013 |
MUNICIPAL COUNCIL, PALI Vs. STATE OF RAJASTHAN
|
February 13, 2013 |
MUNNA Vs. GIRISH & ANR.
|
August 21, 2013 |
MUNNA LAL Vs. MAMAN SINGH @ MAM SINGH
|
July 9, 2013 |
MUNNA LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 20, 2013 |
MUNNA SHAMSUDDIN KHAN Vs. STATE OF RAJASTHAN
|
July 22, 2013 |
MUNNI DEVI Vs. GOVIND RAJPUT
|
August 5, 2013 |
MUNSHI RAM Vs. STATE OF RAJASTHAN
|
August 12, 2013 |
MUNSHI SHAH Vs. STATE OF RAJASTHAN
|
July 19, 2013 |
MURARI LAL MEENA Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
MURARI LAL SABA Vs. RAJKUMAR SHARMA
|
September 25, 2013 |
MURARI LAL SHARMA Vs. MUKESH AGARWAL
|
November 26, 2013 |
MURLI CHITRALOK Vs. DEPUTY COMMISSIONER
|
January 15, 2013 |
MURTI SHRI KESHARIYA NATH BHAGWAN
MANDIR, UDAIPUR & ANR Vs. NIRANJAN LAL SAHU & ORS
|
July 15, 2013 |
MURTIKAR VIKAS SAMITI, ALWAR & ORS. Vs. MANGELAL SHARMA & ORS.
|
February 20, 2013 |
MURUGUN NAVAMANI Vs. M/S RAMAVAT CONSTRUCTION PVT. LTD.
|
May 29, 2013 |
MUSE KHAN Vs. STATE OF RAJ
|
February 20, 2013 |
MUSHTKEEM Vs. ARUN KUMAR JHUNJHUNWALA
|
December 11, 2013 |
N K RAGWANI Vs. STATE & ORS
|
December 17, 2013 |
NADEEM LIYAKAT Vs. STATE OF RAJASTHAN
|
September 9, 2013 |
NAGAR NIGAM Vs. SMT. AMIRAN & OTHERS
|
August 26, 2013 |
NAGAR PALIKA KHETRI & ANR. Vs. RAMESHWAR LAL
|
July 29, 2013 |
NAGAR PALIKA NADBAI Vs. BRIJ LAL
|
August 19, 2013 |
NAGAR PARISHAD CHUNGI KARAMCHARI SANGH Vs. STATE OF RAJASTHAN
|
April 2, 2013 |
NAGARMAL Vs. STATE OF RAJASTHAN
|
July 25, 2013 |
NAGARMAL SHARMA Vs. STATE OF RAJASTHAN
|
September 2, 2013 |
NAGARPALIKA MANDAL, SRI DUNGARGARH Vs. BHANWARLAL
|
November 20, 2013 |
NAHAR SINGH Vs. STATE OF RAJASTHAN
|
January 21, 2013 |
NAINA RAM Vs. JAGANNATH
|
March 1, 2013 |
NANA LAL Vs. STATE
|
December 2, 2013 |
NANA LAL Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
NANAG RAM Vs. STATE OF RAJASTHAN & ANR.
|
February 14, 2013 |
NANAK CHAND SEJWANI Vs. STATE OF RAJASTHAN
|
May 17, 2013 |
NANCHU Vs. STATE OF RAJASTHAN
|
April 16, 2013 |
NAND KISHORE Vs. RAMESH GIDWANI
|
September 12, 2013 |
NAND KISHORE GURJAR ALIAS TAMMI AND ANOTHER Vs. STATE OF RAJASTHAN
|
June 14, 2013 |
NAND LAL Vs. ROOP CHAND SHARMA AND ORS.
|
October 24, 2013 |
NAND LAL JAT Vs. SOBHAGYAWATI MALAKAR
|
February 15, 2013 |
NAND LAL SARASWAT Vs. MANAGING COMMITTEE, BHOPALWALA ARYA SENIOR SECONDARY SCHOOL
|
November 11, 2013 |
NAND RAM Vs. STATE OF RAJASTHAN
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February 15, 2013 |
NAND RAM Vs. YUSUF
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April 5, 2013 |
NAND SINGH AND OTHERS Vs. MANGAL SINGH AND OTHERS
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February 22, 2013 |
NANDA & ORS. Vs. THE STATE OF RAJASTHAN & ORS.
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July 3, 2013 |
NANDA DYEING Vs. RAJASTHAN STATE INDUSTRIAL AND INVESTMENT CORPORATION LTD.
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April 17, 2013 |
NANU Vs. STATE OF RAJASTHAN
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May 14, 2013 |
NANU MAL PAHADIA Vs. UNION OF INDI
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May 23, 2013 |
NANU RAM Vs. RAJ. PUBLIC SERVICE COMMISSION AND ANR.
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November 20, 2013 |
NANU RAM Vs. STATE OF RAJASTHAN
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September 4, 2013 |
NANU RAM Vs. STATE OF RAJASTHAN
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March 13, 2013 |
NANUDI ALIAS KANUDI Vs. STATE OF RAJASTHAN
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May 29, 2013 |
NANURAM @ NANCHURAM Vs. STATE OF RAJASTHAN
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May 21, 2013 |
NARAIN Vs. BOARD OF REVENUE
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September 18, 2013 |
NARAIN DAS ALIAS BHAIYA MAHARAJ Vs. GANGA RAM
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September 30, 2013 |
NARAIN LAL ATAL Vs. THE ADDL. DISTRICT JUDGE NO. 1
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December 3, 2013 |
NARAYAN Vs. STATE OF RAJ.
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October 29, 2013 |
NARAYAN Vs. STATE OF RAJASTHAN
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May 7, 2013 |
NARAYAN Vs. STATE OF RAJSTHAN
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September 17, 2013 |
NARAYAN LAL Vs. BACHU SINGH
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July 8, 2013 |
NARAYAN LAL Vs. RRVPN LTD.
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January 14, 2013 |
NARAYAN LAL Vs. RENT TRIBUNAL, BARAN
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April 27, 2013 |
NARAYAN LAL Vs. RENT TRIBUNAL
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February 28, 2013 |
NARAYAN PRASAD Vs. STATE OF RAJASTHAN
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November 28, 2013 |
NARAYAN SINGH Vs. JVVNL
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May 13, 2013 |
NARAYAN SINGH Vs. STATE OF RAJASTHAN AND ANR.
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January 2, 2013 |
NARAYAN SINGH Vs. ANIL KUMAR SHISHODIA
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October 31, 2013 |
NARAYANDAS (SINCE DECEASED) THROUGH HIS LRS. Vs. GANGODEI
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September 18, 2013 |
NARAYANI DEVIICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. NARAYANI DEVI
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September 25, 2013 |
NARENDRA BAHADUR YADAV Vs. THE UNION OF INDIA
|
September 23, 2013 |
NARENDRA KUMAR & ORS Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE & ANR
|
February 20, 2013 |
NARENDRA KUMAR GOYAL Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE, KARAULI
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November 28, 2013 |
NARENDRA KUMAR SAINI Vs. UNIVERSITY OF RAJASTHAN & ORS
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December 4, 2013 |
NARENDRA KUMAR SHARMA Vs. UNION OF INDIA
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September 13, 2013 |
NARENDRA KUMAR SONI Vs. RENT APPELLATE TRIBUNAL, JODHPUR
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September 5, 2013 |
NARENDRA PRAKASH Vs. STATE OF RAJASTHAN
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March 4, 2013 |
NARENDRA SINGH Vs. STATE OF RAJASTHAN
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October 22, 2013 |
NARENDRA SINGH Vs. THE STATE OF RAJASTHAN
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April 5, 2013 |
NARENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN & ORS
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October 21, 2013 |
NARESH @ NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
NARESH CHANDRA GOYAL Vs. STATE OF RAJASTHAN
|
October 23, 2013 |
NARESH KUMAR SAINI Vs. CIVIL JUDGE (JD) AND JM
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April 26, 2013 |
NARESH PRABHAKAR Vs. STATE OF RAJASTHAN
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October 17, 2013 |
NARPAT SINGH RAJAWAT Vs. STATE OF RAJASTHAN
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November 9, 2013 |
NARSI LAL MEENA Vs. STATE OF RAJASTHAN & ANR.
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February 8, 2013 |
NARSINGA RAM AND ANR Vs. STATE OF RAJASTHAN
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January 23, 2013 |
NARSINGH Vs. STATE OF RAJASTHAN
|
January 8, 2013 |
NARSINGH DAS @ RAJA BABU Vs. RANCHHOD DAS
|
October 22, 2013 |
NARU KHAN Vs. STATE OF RAJASTHAN & OTHERS
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May 24, 2013 |
NATAIONAL INSURANCE COMPANY LTD Vs. ANITA DEVI
|
November 26, 2013 |
NATHA Vs. STATE OF RAJASTHAN
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January 16, 2013 |
NATHDWARA TEMPLE BOARD Vs. STATE OF RAJASTHAN
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March 29, 2013 |
NATHU LAL AND ORS. Vs. ASHA RAM AND ORS.
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January 23, 2013 |
NATHU LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
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April 8, 2013 |
NATHU RAM Vs. KAMLA DEVI
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March 4, 2013 |
NATHU RAM BANSAL Vs. STATE OF RAJASTHAN
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February 28, 2013 |
NATHU RAM SETH Vs. POONAM SETH
|
January 16, 2013 |
NATHU SINGH Vs. AJMER VIDYUT VITRAN NIGAM LTD
|
September 11, 2013 |
NATHULAL GURJAR Vs. UNION OF INDIA
|
November 18, 2013 |
NATIONAL ADVERTISING COMPANY Vs. JAIPUR MUNICIPAL CORPORATION
|
November 12, 2013 |
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN
|
December 16, 2013 |
NATIONAL INDIA INSURANCE CO Vs. OMA RAM & ORS
|
January 3, 2013 |
NATIONAL INSURANCE CO LTD , JODHPUR Vs. GHANSHYAM & ORS
|
July 18, 2013 |
NATIONAL INSURANCE CO. LTD Vs. DHANKI
|
July 8, 2013 |
NATIONAL INSURANCE CO. LTD Vs. RAMPYARI
|
July 17, 2013 |
NATIONAL INSURANCE CO. LTD Vs. SUGAN KANWAR
|
February 8, 2013 |
NATIONAL INSURANCE CO. LTD Vs. SEEMA
|
February 4, 2013 |
NATIONAL INSURANCE CO. LTD Vs. NARMADA DEVI
|
February 5, 2013 |
NATIONAL INSURANCE CO. LTD. Vs. MANOHARI DEVI AND OTHERS
|
December 5, 2013 |
NATIONAL INSURANCE CO. LTD. Vs. DHANNALAL
|
May 6, 2013 |
NATIONAL INSURANCE CO. LTD. Vs. PUSHPA AND ORS.
|
October 31, 2013 |
NATIONAL INSURANCE CO. LTD. Vs. SHRI KAILASH CHAND VAISHNAV & ANR.
|
January 31, 2013 |
NATIONAL INSURANCE CO. LTD. Vs. KAMAL KISHORE SAINI & OTHERS
|
February 1, 2013 |
NATIONAL INSURANCE CO. LTD. & ANOTHER Vs. SHRI SATYA NARAIN & OTHERS
|
January 8, 2013 |
NATIONAL INSURANCE CO. LTD. & ANOTHER Vs. SMT. GYARSHI DEVI & OTHERS
|
January 8, 2013 |
NATIONAL INSURANCE CO. LTD. & ANR. Vs. GAJANAND & ORS.
|
February 5, 2013 |
NATIONAL INSURANCE COMPANY Vs. HARLAL
|
September 11, 2013 |
NATIONAL INSURANCE COMPANY Vs. SHARIF MOHAMMED
|
September 24, 2013 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KEKU DEVI
|
October 21, 2013 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KULDEEP KAUR AND OTHERS
|
February 26, 2013 |
NATIONAL INSURANCE COMPANY LIMITED Vs. JUDGE, M.A.C.T.
|
October 30, 2013 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KIRAN @ KANCHAN DEVI
|
December 13, 2013 |
NATIONAL INSURANCE COMPANY LTD Vs. MANBHAR & OTHERS
|
April 9, 2013 |
NATIONAL INSURANCE COMPANY LTD Vs. SITA DEVI AND ANOTHER
|
January 22, 2013 |
NATIONAL INSURANCE COMPANY LTD Vs. SANTOKI @ SANTOSHI
|
December 6, 2013 |
NATIONAL INSURANCE COMPANY LTD Vs. BANARSI DEVI
|
November 20, 2013 |
NATIONAL INSURANCE COMPANY LTD Vs. BARKAT
|
September 4, 2013 |
NATIONAL INSURANCE COMPANY LTD. Vs. SHIV BUX SINGH AND ORS.
|
January 17, 2013 |
NATIONAL INSURANCE COMPANY LTD. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
January 11, 2013 |
NATIONAL INSURANCE COMPANY LTD. Vs. PRABHU RAM
|
February 12, 2013 |
NATIONAL INSURANCE COMPANY LTD. Vs. NARAIN LAL
|
December 20, 2013 |
NATIONAL INSURANCE COMPANY, BRANCH BHILWARA, DIVISIONAL Vs. GANPAT LAL
|
September 24, 2013 |
NATIONAL THERMAL POWER CORPORATION LTD. Vs. HARI NARAIN & ORS.
|
September 3, 2013 |
NAUSHAD Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
NAVAL KISHORE JOURNALIST Vs. DHANRAJ
|
February 8, 2013 |
NAVEEN SHRIMALI Vs. SMT. BHARTI SHRIMALI
|
February 8, 2013 |
NAVGORANGDAS Vs. RAM SINGH
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January 21, 2013 |
NAVNEET KRISHAN PUROHIT Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
NAVNEET SINGH ARORA Vs. LOGAR @ JAGANNATH DANGI & ORS; RAM SINGH & ANR
|
October 18, 2013 |
NAVYUG COMMERCIAL Vs. MAHESHWARI TEA COMPANY PVT. LTD.
|
October 3, 2013 |
NAWAB AKHTAR KHAN Vs. STATE OF RAJASTHAN
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January 10, 2013 |
NAWAL KISHORE Vs. MADHOPRASHAD
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January 24, 2013 |
NAWAL KISHORE Vs. STATE OF RAJASTHAN
|
September 6, 2013 |
NAYNA JAIN Vs. SECRETARY TO THE GOVERNMENT, STATE OF RAJASTHAN, WOMAN & CHILD DEVELOPMENT DEPARTMENT, RAJASTHAN
|
May 13, 2013 |
NAZIR Vs. RAMJAN MOHD AND ANR
|
September 20, 2013 |
NEENU RAM Vs. LRS OF KUNNA RAM
|
January 28, 2013 |
NEERAJ GURJAR Vs. STATE OF RAJASTHAN
|
December 12, 2013 |
NEERAJ KACHHAWAHA Vs. STATE OF RAJASTHAN
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May 10, 2013 |
NEHA CHOUDHARY AND ORS. Vs. STATE AND ORS.
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January 29, 2013 |
NEMARAM Vs. STATE OF RAJASTHAN
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December 16, 2013 |
NEMI CHAND AND ORS Vs. HIRA LAL
|
December 11, 2013 |
NEMICHAND SHARMA Vs. CHIEF MANAGER, RSRTC, PALI DEPOT
|
July 2, 2013 |
NESTLE INDIA LIMITED Vs. COMMERCIAL TAXES OFFICER
|
May 17, 2013 |
NETA RAM Vs. STATE OF RAJASTHAN
|
May 21, 2013 |
NETRAM Vs. STATE OF RAJASTHAN
|
October 18, 2013 |
NEW INDIA ASSURANCE CO LTD Vs. CHHOTI DEVI & OTHERS
|
August 22, 2013 |
NEW INDIA ASSURANCE CO LTD Vs. PANCHU
|
April 5, 2013 |
NEW INDIA ASSURANCE CO LTD Vs. MOHAN KANWAR
|
January 30, 2013 |
NEW INDIA ASSURANCE CO. LTD. Vs. MEENU SINGH
|
March 5, 2013 |
NEW INDIA ASSURANCE CO. LTD. Vs. REKHA SHARMA
|
February 22, 2013 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HANJA DEVI
|
December 19, 2013 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUGNA BAI
|
July 4, 2013 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAI SINGH & ANR
|
July 17, 2013 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SABANA BANO
|
November 21, 2013 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. PANKAJ SHARMA AND ORS.
|
January 16, 2013 |
NFLUENCE ENTERPRISES INDIA PVT. LTD. Vs. LD. ADDI. DISTRICT JUDGE AND ORS.
|
November 18, 2013 |
NIC LTD Vs. PUSHPA DEVI AND ANR
|
September 10, 2013 |
NIHACHALDAS Vs. KAVITA KARAMCHANDANI AND ORS.
|
December 16, 2013 |
NIHAR JAIN Vs. TAPESH PANWAR
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March 29, 2013 |
NIKHIL Vs. STATE
|
January 17, 2013 |
NIKITA SHARMA Vs. BHARAT PETROLEUM CORP. LTD.
|
August 7, 2013 |
NIRANJAN MALAKA Vs. ANITA
|
July 10, 2013 |
NIRANJAN SINGH Vs. RAJESH KUMAR
|
April 30, 2013 |
NIRANJAN SINGH SEN Vs. STATE OF RAJASTHAN
|
May 24, 2013 |
NIRBHAYA SINGH Vs. SANJAY SINGH
|
November 20, 2013 |
NIRMAL JEET RANA Vs. AMAR SINGH
|
March 22, 2013 |
NIRMAL KUMAR Vs. STATE OF RAJASTHAN & ANR.
|
February 15, 2013 |
NIRMAL SONI Vs. STATE OF RAJASTHAN
|
April 12, 2013 |
NIRMALA DEVI Vs. STATE OF RAJASTHAN
|
January 16, 2013 |
NISHA YADAV Vs. AJAY YADAV
|
November 20, 2013 |
NITESH KUMAR Vs. STATE OF RAJASTHAN
|
July 30, 2013 |
NIYAJU @NIYAJUDDIN Vs. STATE OF RAJASTHAN
|
September 20, 2013 |
NIYAZ PARVEEN Vs. STATE OF RAJASTHAN
|
May 7, 2013 |
NIZAMUDDIN KHAN Vs. STATE OF RAJ. & ANR.
|
August 27, 2013 |
NOOJHAT AARA Vs. STATE OF RAJASTHAN
|
July 18, 2013 |
NOORJAHAN BANO Vs. ALTAF AND ANR.
|
January 11, 2013 |
NUSHAR ENGINEERING WORKS Vs. SANTOSH TRADERS
|
March 5, 2013 |
O.P.SHARMA Vs. STATE OF RAJASTHAN
|
December 6, 2013 |
OCEAN REAL STRUCTURE PVT LTD Vs. STATE BANK OF INDIA AND & ANOTHER
|
March 14, 2013 |
OFFICER INCHARGE AGRICULTURAL RESEARCH CENTER Vs. INDUSTRIAL TRIBUNAL AND LABOUR COURT
|
November 20, 2013 |
OFFICIAL LIQUIDATOR Vs. BANK OF INDIA & ANOTHER
|
October 25, 2013 |
OM GIRI GOSWAMI Vs. A.V.V.N. LTD. AND ORS.
|
September 18, 2013 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 14, 2013 |
OM PRAKASH Vs. ADDITIONAL SESSION JUDGE
|
January 16, 2013 |
OM PRAKASH Vs. MOHAN SINGH
|
February 21, 2013 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 9, 2013 |
OM PRAKASH Vs. STATE AND ORS.
|
October 30, 2013 |
OM PRAKASH Vs. KUMARI MAYA
|
September 11, 2013 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 8, 2013 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 11, 2013 |
OM PRAKASH Vs. MOHAN LAL YADRAM AADTI
|
October 25, 2013 |
OM PRAKASH & OTHERS Vs. STATE OF RAJASTHAN
|
February 22, 2013 |
OM PRAKASH @ HAKLA Vs. STATE OF RAJASTHAN
|
December 12, 2013 |
OM PRAKASH CHOBISA AND ORS Vs. HINDUSTAN ZINC LIMITED AND ORS
|
January 22, 2013 |
OM PRAKASH CHOUDHARY Vs. STATE OF RAJ
|
November 26, 2013 |
OM PRAKASH GOYAL Vs. MEENA MATHUR
|
November 13, 2013 |
OM PRAKASH GUPTA Vs. RAJASTHAN HIGH COURT, JODHPUR
|
May 7, 2013 |
OM PRAKASH GUPTA Vs. SATYA NARAIN
|
May 17, 2013 |
OM PRAKASH JOSHI Vs. STATE AND ORS.
|
November 27, 2013 |
OM PRAKASH KHADARIA Vs. NAVRATAN MAL
|
February 13, 2013 |
OM PRAKASH LATHI Vs. STATE OF RAJASTHAN
|
May 16, 2013 |
OM PRAKASH MUND Vs. STATE OF RAJASTHAN
|
September 24, 2013 |
OM PRAKASH PRAJAPAT Vs. STATE OF RAJASTHAN
|
August 1, 2013 |
OM PRAKASH SAINI Vs. STATE
|
July 22, 2013 |
OM PRAKASH SIHAG Vs. STATE AND ANOTHER
|
November 9, 2013 |
OM PRAKASH SWAMI Vs. STATE OF RAJASTHAN
|
September 13, 2013 |
OM SINGH Vs. DHIRENDRA & ANR.
|
May 31, 2013 |
OM SINGH ALIAS KULDEEP Vs. STATE OF RAJASTHAN AND ANR.
|
February 21, 2013 |
OM VEER SINGH CHAUHAN Vs. LEARNED PRESIDING OFFICER, LEARNED RENT TRIBUNAL UDAIUR
|
May 27, 2013 |
OMIYA @ OM PRAKASH Vs. STATE OF RAJ
|
May 9, 2013 |
OMPRAKASH Vs. KRISHNA LAL
|
October 23, 2013 |
OMSHIV PRATAP SINGH @ OM SINGH @ BANNA Vs. STATE OF RAJASTHAN
|
December 17, 2013 |
ONKAR LAL @ ONKAR Vs. MOHAR BAI
|
August 27, 2013 |
ORIENTAL INSURANCE CO. LTD Vs. BHAGWATI DEVI
|
October 31, 2013 |
ORIENTAL INSURANCE CO. LTD. Vs. BEENA AND ORS.
|
February 18, 2013 |
ORIENTAL INSURANCE CO. LTD. Vs. NANIA
|
January 28, 2013 |
ORIENTAL INSURANCE CO. LTD. Vs. SMT. SHAKUNTALA & ORS.
|
January 23, 2013 |
ORIENTAL INSURANCE CO. LTD., JODHPUR Vs. JAI SINGH AND OTHERS
|
October 18, 2013 |
ORIENTAL INSURANCE COMPANY LTD Vs. REVDI DEVI
|
February 1, 2013 |
ORIENTAL INSURANCE COMPANY LTD Vs. MEERA
|
August 1, 2013 |
ORIENTAL INSURANCE COMPANY LTD Vs. SHARTI DEVI & ORS
|
May 29, 2013 |
ORIENTAL INSURANCE COMPANY LTD. AND ORS. Vs. MITHAN SINGH AND ORS.
|
February 26, 2013 |
ORIENTAL INSURANCE COMPANY LTD., NEW DELHI Vs. MOHNI DEVI
|
July 25, 2013 |
P RAMESH; P R PANDAT Vs. STATE COMMISSION CONSUMER PROTECTION, CIRCUIT BENCH, JODHPUR & ORS
|
May 13, 2013 |
PADAM KUMAR PRADEEP KUMAR Vs. G S BROTHERS AND ANOTHER
|
January 3, 2013 |
PADMA Vs. STATE OF RAJASTHAN
|
July 5, 2013 |
PADMARAM Vs. SUPERINTENDENT (PROSECUTION), CENTRAL CUSTOMS AND EXCISE DEPARTMENT
|
January 29, 2013 |
PADMAWATI COMMUNICATION Vs. COMMISSIONER (APPEALS)-II, CENTRAL EXCISE
|
December 4, 2013 |
PALA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
December 17, 2013 |
PALI CENTRAL CO-OPERATIVE BANK LTD. Vs. JUDGE, LABOUR COURT
|
November 7, 2013 |
PANCHU RAM Vs. THE STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR, BHONRI LAL, HANUMAN, JAI KISHAN, SHEO NARAIN AND LAXMI NARAIN
|
August 26, 2013 |
PANCHU RAM Vs. STATE OF RAJASTHAN
|
December 4, 2013 |
PANDIT RAMESH CHANDRA SHARMA Vs. CENTRAL DEFENCE SECRETARY, MINISTRY OF DEFENCE & ORS.
|
September 16, 2013 |
PANI DEVI Vs. PRAMOD KUMAR MANSINGHKA
|
August 1, 2013 |
PANKAJ JAIN Vs. SMT. SUSHILA DEVI & OTHERS
|
August 23, 2013 |
PANKAJ SHARMA Vs. SMT. VANDANA SHARMA
|
December 5, 2013 |
PANNA LAL PATEL Vs. STATE OF RAJASTHAN AND ORS.
|
December 20, 2013 |
PAPODI Vs. THE STATE OF RAJASTHAN
|
February 14, 2013 |
PAPPU Vs. STATE OF RAJASTHAN
|
September 20, 2013 |
PAPPU Vs. STATE OF RAJASTHAN
|
November 27, 2013 |
PAPPU & ANOTHER Vs. STATE OF RAJASTHAN
|
October 22, 2013 |
PAPPULAL Vs. STATE OF RAJASTHAN
|
September 3, 2013 |
PAPPULAL Vs. PUKH SINGH
|
September 17, 2013 |
PAPU SINGH @ PAPPI Vs. STATE OF RAJASTHAN
|
October 4, 2013 |
PARAM JEET KAUR Vs. HAJUR SINGH
|
September 13, 2013 |
PARAS RAM Vs. STATE OF RAJASTHAN
|
April 9, 2013 |
PARASMAL DHARIWAL Vs. L RS OF AMAR DUTT
|
October 1, 2013 |
PARBAT SINGH Vs. HEM SINGH
|
May 17, 2013 |
PARJINDER KAUR Vs. NARENDRA SINGH
|
September 3, 2013 |
PARLE PRODUCTS P. LTD. Vs. STATE OF RAJASTHAN
|
February 20, 2013 |
PARMAL SINGH Vs. THE STATE OF RAJASTHAN
|
March 20, 2013 |
PARMANAND SHARMA Vs. STATE OF RAJ.
|
April 27, 2013 |
PARMESHWAR LAL Vs. MOHAN SINGH AND ANOTHER
|
July 5, 2013 |
PARMESHWARI DEVI Vs. RAMSHARAN AGARWAL @ RAMSAHAI AND ORS
|
November 23, 2013 |
PARMESHWARI DEVI& ANR Vs. MURTI MANDIR SATYANARAIN BHAGWAN & ANR
|
April 8, 2013 |
PARSADI Vs. RAMLEY
|
November 29, 2013 |
PARSHU RAM Vs. BHARATPUR SAHAKARI BHOOMI VIKAS BANK LTD., BHARATPUR
|
January 16, 2013 |
PARSHWANATH JAIN VIDHYALAYA Vs. STATE OF RAJASTHAN
|
May 15, 2013 |
PATAS KANWAR Vs. GORDHAN RAM
|
April 17, 2013 |
PATASI DEVI Vs. RAVI KUMAR MATHUR AND ORS
|
December 11, 2013 |
PAVAN KUMAR BHATIA Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
PAWAN KUMAR Vs. J.V.V.N. LTD
|
September 25, 2013 |
PAWAN KUMAR JAGWAYAN AND ANR Vs. MADAN LAL GUPTA AND ORS
|
November 8, 2013 |
PEER CHAND DAIYA Vs. STATE OF RAJ.
|
November 8, 2013 |
PEMA Vs. BOARD OF REVENUE
|
September 11, 2013 |
PEMA RAM Vs. STATE OF RAJASTHAN
|
April 8, 2013 |
PHOOL CHAND Vs. RENT TRIBUNAL BARAN
|
March 7, 2013 |
PHOOL CHAND AND OTHERS Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
|
February 8, 2013 |
PHOOSA RAM & ANR. Vs. STATE OF RAJASTHAN
|
March 20, 2013 |
PHULI DEVI Vs. STATE OF RAJASTHAN
|
September 6, 2013 |
PINKCITY LOGISTICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 29, 2013 |
POKAR MAL Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL & ORS
|
December 9, 2013 |
POKHARDAS Vs. GOVIND SHARAN & ORS.
|
July 26, 2013 |
POOJA CHANDANI Vs. JNVU
|
October 1, 2013 |
POONA RAM Vs. STATE OF RAJASTHAN
|
January 11, 2013 |
POONAM CHAND Vs. STATE OF RAJASTHAN & ORS.
|
October 4, 2013 |
POONAM CHAND Vs. STATE OF RAJASTHAN
|
February 18, 2013 |
POONAM CHAND Vs. PHOOLA RAM
|
February 22, 2013 |
POONAM SINGH Vs. STATE OF RAJASTHAN
|
May 24, 2013 |
POONAM SINGH Vs. PRAKASH KANWAR
|
December 6, 2013 |
POORAN Vs. STATE OF RAJASTHAN
|
September 20, 2013 |
POORAN MAL & ANR Vs. MUKESH KUMAWAT & ORS
|
December 12, 2013 |
POORAN RAM Vs. NARAYAN
|
September 18, 2013 |
POORAN SINGH YADAV Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
July 11, 2013 |
POORANMAL Vs. STATE OF RAJASTHAN
|
September 13, 2013 |
PORWAL TRADING CORPORATION Vs. GLOBAL SYNTEX LTD
|
March 22, 2013 |
PRABHU @ PRABHUNATH DAROGA Vs. STATE OF RAJASTHAN
|
December 18, 2013 |
PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
April 8, 2013 |
PRABHU DAYAL MATHUR Vs. STATE OF RAJASTHAN
|
September 5, 2013 |
PRABHU NARAYAN Vs. STATE OF RAJ AND ORS
|
November 12, 2013 |
PRABHUDAYAL Vs. STATE OF RAJASTHAN & OTHERS
|
September 23, 2013 |
PRABHULAL Vs. CHHITAR LAL
|
January 8, 2013 |
PRADEEP KUMAR Vs. STATE & ORS.
|
May 22, 2013 |
PRADEEP KUMAR YADAV Vs. STATE OF RAJASTHAN AND ORS.
|
September 17, 2013 |
PRADEEP KUMAWAT Vs. STATE OF RAJASTHAN
|
February 11, 2013 |
PRADEEP MARU Vs. UNION OF INDIA & OTHERS
|
April 1, 2013 |
PRADEEP SINGH Vs. STATE OF RAJASTHAN
|
May 27, 2013 |
PRAFULLA MEHTA Vs. STATE OF RAJASTHAN
|
October 17, 2013 |
PRAGATI INDUSTRIAL TRAINING Vs. STATE OF RAJASTHAN
|
July 5, 2013 |
PRAHLAD MEENA Vs. STATE OF RAJASTHAN
|
January 31, 2013 |
PRAHLADRAI Vs. ASHOK KUMAR & ORS
|
July 4, 2013 |
PRAKASH Vs. STATE
|
February 19, 2013 |
PRAKASH CHANDRA @ PRAKASH Vs. STATE OF RAJASTHAN
|
November 8, 2013 |
PRAKASH SHARMA Vs. SATYA NARAYAN AND ORS
|
April 16, 2013 |
PRAKASH SINGH KACHHAWAHA Vs. RAMESH SOLANKI
|
May 16, 2013 |
PRAMILA CHOUHAN Vs. STATE OF RAJ
|
May 15, 2013 |
PRAMOD KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2013 |
PRASHANT JAIN Vs. STATE OF RAJASTHAN
|
April 18, 2013 |
PRASHANT PATHAK Vs. SMT. TAPSYA SHARMA
|
July 17, 2013 |
PRASHANT SHARMA Vs. STATE OF RAJASTHAN
|
January 4, 2013 |
PRATAP RAM Vs. CHELA RAM
|
July 9, 2013 |
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2013 |
PRATAP SINGH Vs. BOARD OF REVENUE
|
March 21, 2013 |
PRATAP SINGH CHOUAN Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
|
October 21, 2013 |
PRATAPMAL DHAREWA Vs. GANPAT DAS
|
April 4, 2013 |
PRATIK GAUTAM Vs. THE STATE & ANR.
|
January 15, 2013 |
PRAVEEN BALVADA Vs. BABU KHAN
|
February 11, 2013 |
PRAVEEN CHAND MANDAWARIA Vs. SPECIAL JUDGE, ACB CASES & ANR.
|
January 18, 2013 |
PRAVEEN KUMAR Vs. AMBESHWAR GRAH NIRMAN SAHAKARI SAMITI LIMITED
|
September 17, 2013 |
PREETI SAINI Vs. STATE
|
August 21, 2013 |
PREM CHAND GOYAL Vs. STATE OF RAJASTHAN
|
January 24, 2013 |
PREM CHAND JAIN Vs. SUGAN CHAND
|
September 12, 2013 |
PREM DEVI Vs. THE ADDITIONAL DISTRICT AND SESSION JUDGE NO. 16
|
November 6, 2013 |
PREM KUMAR SHARMA Vs. RAJ PUBLIC SERVICE COMMISSION, AJMER
|
November 19, 2013 |
PREM PRAKASH Vs. STATE OF RAJASTHAN
|
October 25, 2013 |
PREM RAJ Vs. STATE OF RAJASTHAN
|
October 4, 2013 |
PREM SINGH Vs. BOARD OF REVENUE
|
October 4, 2013 |
PREM SINGH & ORS. Vs. STATE OF RAJASTHAN
|
October 28, 2013 |
PREMA RAM Vs. GRAM PANCHAYAT, JAKHAL
|
September 23, 2013 |
PREMA RAM Vs. STATE OF RAJASTHAN
|
May 1, 2013 |
PREMA RAM Vs. STATE OF RAJASTHAN
|
July 1, 2013 |
PREMA RAM Vs. C.K.MATHEW
|
September 11, 2013 |
PREMBAI Vs. KHURSHID BANO
|
December 20, 2013 |
PREMCHAND Vs. RAJESHWARI MEGHNANI
|
May 9, 2013 |
PREMLATA BAI Vs. GANI MOHAMMED
|
July 24, 2013 |
PREMNARAYAN Vs. HARIOM AND ORS.
|
February 26, 2013 |
PRINCIPAL, KENDRIYA VIDYALAYA NO.2, JAIPUR CANTT Vs. MUNNI DEVI
|
May 9, 2013 |
PRITAM SINGH Vs. STATE FARM CORPORATION OF INDIA LIMITED
|
May 9, 2013 |
PRITHVI RAJ Vs. STATE OF RAJASTHAN AND OTHERS
|
September 24, 2013 |
PRITHVI SINGH RAJVI Vs. STATE
|
November 6, 2013 |
PRIYANKA CHOUDHARY Vs. STATE AND ORS.
|
November 7, 2013 |
PRL PROJECT & INFRASTRUCTURE LIMITED Vs. ROAD STATE ROAD DEVELOPMENT AND CONSTRUCTION CORPORATION LTD & ORS
|
May 24, 2013 |
PRL PROJECT AND INFRASTRUCTURE LIMITED Vs. RSRDC
|
May 3, 2013 |
PUKH RAJ Vs. STATE OF RAJASTHAN
|
January 16, 2013 |
PUKHA RAM PARIHAR Vs. STATE OF RAJASTHAN
|
November 11, 2013 |
PUKHRAJ Vs. STATE OF RAJASTHAN
|
October 31, 2013 |
PUNEET KASLIWAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 4, 2013 |
PUNEET MEENA Vs. STATE OF RAJASTHAN
|
December 19, 2013 |
PURKHA CHAND Vs. SHIV PRATAP
|
January 16, 2013 |
PURNA CHAND Vs. PAWAN KUMAR @ MONU
|
May 17, 2013 |
PURNA RAM Vs. HARDEEN & ORS
|
February 18, 2013 |
PURSHOTTAM Vs. APPELLATE RENT TRIBUNAL
|
February 1, 2013 |
PURSHOTTAM KHANDELWAL Vs. STATE OF RAJ
|
November 26, 2013 |
PURUSHOTTAM Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 2013 |
PURUSHOTTAM DAS MAHESHWARI Vs. VIMAL SINGH BAPNA
|
December 12, 2013 |
PUSHKAR DAS @ RAMESH Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
PUSHKAR DUTT JOSHI Vs. NIRANJAN LAL JOSHI & ORS
|
November 25, 2013 |
PUSHKARNA BRAHMIN BHIMJI-KA-MOHALLA VIKAS SAMITI Vs. LR'S OF DAMODAR DAS
|
January 24, 2013 |
PUSHP RATAN Vs. STATE OF RAJASTHAN
|
February 26, 2013 |
PUSHPA DEVI Vs. MOTI LAL
|
July 29, 2013 |
PUSHPA DEVI AND ORS Vs. MUNICIPAL BOARD, SAWAI MADHOPUR AND ORS
|
May 9, 2013 |
PUSHPENDRA SINGH CHANDRAWAT Vs. PRABHU RAJ SINGH
|
September 17, 2013 |
PYARELAL Vs. STATE OF RAJASTHAN
|
February 14, 2013 |
R N METALS Vs. RAJASTHAN VIDHYUT UTPADAN NIGAM LIMITED
|
May 28, 2013 |
R S R T C Vs. SUSHILA DEVI & ORS; VIMLA DEVI & ORS
|
September 17, 2013 |
R S R T C Vs. MUSSAMA DHEKLI AND OTHERS
|
January 24, 2013 |
R S R T C & ORS Vs. PURSHOTTAM LAL JOSHI
|
April 27, 2013 |
R S R T C , JAIPUR Vs. KUMARI GUDDI & ORS
|
September 17, 2013 |
R.C. GUPTA Vs. NUCLEAR POWER CORPORATION OF INDIA LTD. & ORS.
|
July 17, 2013 |
R.JAYA, MEMBER SECRETARY, NATIONAL COUNCIL FOR TEACHERS EDUCATIO Vs. ADARSH SHIKSHAK PRASHIKSHAN MAHAVIDAYALAYA
|
May 29, 2013 |
R.K.S. JODHA & COMPANY Vs. INDIAN OIL CORPORATION LTD
|
July 18, 2013 |
R.R.P.P.N. AND ORS. Vs. SATYA PRAKASH
|
April 30, 2013 |
R.S.R.T.C. Vs. GUDDI DEVI
|
April 9, 2013 |
R.S.R.T.C. Vs. HARIDWARILAL SHARMA
|
November 11, 2013 |
R.S.R.T.C. Vs. SMT. INDRA AND ORS.
|
November 7, 2013 |
R.S.R.T.C. Vs. RAJEEV KUMAR
|
April 1, 2013 |
R.S.W.M. LTD. Vs. UNION OF INDIA
|
January 21, 2013 |
RABISH BABU Vs. STATE OF RAJASTHAN
|
July 29, 2013 |
RACHNA SAINI Vs. SANWARMAL SAINI
|
October 21, 2013 |
RADHA KISHAN Vs. SHAKUNTALA DEVI
|
July 23, 2013 |
RADHA KISHAN Vs. STATE OF RAJASTHAN
|
February 1, 2013 |
RADHA KISHAN AND ANOTHER Vs. ABHUMANYU AND ANOTHER
|
February 12, 2013 |
RADHAKISHAN AND ORS Vs. STATE BANK OF BIKANER & JAIPUR AND ORS
|
April 16, 2013 |
RADHEY SHYAM Vs. GUDIYA @ LAXMI
|
April 9, 2013 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
July 25, 2013 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2013 |
RADHEY SHYAM Vs. BABULAL
|
May 28, 2013 |
RADHEY SHYAM Vs. RENT TRIBUNAL JAIPUR AND OTHERS
|
March 4, 2013 |
RADHEY SHYAM AGARWAL Vs. BANK OF RAJASTHAN LTD.
|
September 20, 2013 |
RADHEY SHYAM SAINI Vs. JAIPUR DEVELOPMENT AUTHORITY, JAIPUR
|
May 15, 2013 |
RADHEYSHYAM & ANR Vs. STATE OF RAJASTHAN
|
May 8, 2013 |
RADU @ RODU & ORS Vs. STATE OF RAJASTHAN
|
July 11, 2013 |
RAFIQ AHMED Vs. JAIPUR VIDHYUT VITARAN NIGAM LIMITED
|
November 11, 2013 |
RAFIQUE MOHAMMED Vs. ANISA
|
March 18, 2013 |
RAGHUNATH Vs. STATE OF RAJASTHAN
|
May 7, 2013 |
RAGHUNATH Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
RAGHUVAR DAYAL Vs. BIRMA DEVI
|
November 6, 2013 |
RAGHUVEER SHARMA; DINESH KUMAR PAREEK Vs. STATE OF RAJASTHAN AND ORS
|
May 9, 2013 |
RAGHUVEER SINGH SAXENA Vs. UNITED INDIA INSURANCE CO LTD
|
December 17, 2013 |
RAHMAT BANO Vs. MANGI LAL @ REHMAT ALI AND ORS
|
December 2, 2013 |
RAHUL ALIAS RAHUL BALAI Vs. STATE
|
September 25, 2013 |
RAHUL BHARDWAJ Vs. STATE
|
December 6, 2013 |
RAI SAHAB Vs. STATE OF RAJASTHAN
|
April 27, 2013 |
RAINA Vs. GURMEET SINGH & ORS.
|
July 17, 2013 |
RAISA Vs. GULAM RASUL
|
February 1, 2013 |
RAISA BANO Vs. INAYAT ALI
|
January 16, 2013 |
RAJ KANWAR Vs. MEETHA LAL
|
January 11, 2013 |
RAJ KANWAR & ORS Vs. HUSSAIN MOHAMMED & ORS
|
January 10, 2013 |
RAJ KUMAR Vs. BANWARI LAL AND ORS.
|
September 23, 2013 |
RAJ KUMAR Vs. HARCHAND @ HARISH
|
January 7, 2013 |
RAJ KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR AND ANR.
|
May 28, 2013 |
RAJ KUMAR GUPTA Vs. RAJASTHAN HOUSING BOARD
|
September 25, 2013 |
RAJ PAL PUROHIT Vs. STATE OF RAJASTHAN
|
May 6, 2013 |
RAJ TALREJA Vs. KAVITA TALREJA
|
March 1, 2013 |
RAJ. KUMARI VERMA Vs. RAJ. UNIVERSITY OF HEALTH
|
July 5, 2013 |
RAJ. RAJYA VIDYUT UTPADAN NIGAM LTD Vs. MANGLAM CEMENT LTD
|
November 18, 2013 |
RAJA RAM Vs. BOARD OF REVENUE
|
September 25, 2013 |
RAJA SINGH @ NIRBHO SINGH Vs. STATE OF RAJASTHAN
|
May 24, 2013 |
RAJAL @ SUMAN Vs. STATE OF RAJASTHAN
|
November 6, 2013 |
RAJARAM Vs. STATE OF RAJASTHAN
|
April 29, 2013 |
RAJARAM YADAV AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 27, 2013 |
RAJARANI YADAV Vs. STATE OF RAJASTHAN
|
March 20, 2013 |
RAJASTHAN ART EMPORIUM, JODHPUR & ORS Vs. RAM NARAIN CHOUDHARY & ORS
|
July 12, 2013 |
RAJASTHAN BAR FEDERATION Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AND ORS.
|
July 1, 2013 |
RAJASTHAN BRAHMIN MAHA SABHA KHAND OSIAN Vs. STATE OF RAJASTHAN
|
December 12, 2013 |
RAJASTHAN CABLES & CONDUCTORS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 28, 2013 |
RAJASTHAN CRICKET ASSOCIATION Vs. INCOME TAX OFFICER
|
November 8, 2013 |
RAJASTHAN FINANCIAL CORPORATION, PALI Vs. STATE OF RAJASTHAN
|
January 21, 2013 |
RAJASTHAN HOUSING BOARD Vs. ANNA RAM
|
January 31, 2013 |
RAJASTHAN HOUSING BOARD Vs. ANAND MOHTA
|
January 14, 2013 |
RAJASTHAN HOUSING BOARD Vs. SUNDER LAL
|
April 1, 2013 |
RAJASTHAN HOUSING BOARD Vs. THE CIVIL JUDGE (J.D.) AND JUDICIAL MAGISTRATE
|
November 25, 2013 |
RAJASTHAN PATWAR SANGH Vs. JORA DEVI BHOSA
|
May 23, 2013 |
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. JAITA RAM
|
January 9, 2013 |
RAJASTHAN RAJYA PATH PARIVAHAN NIGAM Vs. ADDITIONAL DISTRICT JUDGE NO. 5
|
January 29, 2013 |
RAJASTHAN RAJYA SAHAKARI UPBHOKTA SANGH LTD Vs. KAMDHENU CONSTRUCTION PVT. LTD
|
August 6, 2013 |
RAJASTHAN RAJYA VIDHYUT UTPADAN NIGAM LTD. Vs. THE RAILWAY ADMINISTRATION & ORS.
|
September 2, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BACHHU SINGH AND ORS.
|
January 16, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHOOR SINGH
|
October 30, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JITENDRA SINGH
|
October 1, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHYAMA DEVI
|
September 12, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RABI DEVI
|
September 18, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JAITUNI AND ORS.
|
November 26, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ORIENTAL FIRE AND GENERAL INSURANCE
COMPANY LTD AND OTHERS
|
March 21, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RANJEET SINGH CHOUDHARY
|
March 21, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANOTHER Vs. SMT. VIMLA & OTHERS
|
January 11, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR Vs. BADU DEVI AND ORS
|
July 16, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR. Vs. ADDITIONAL DISTRICT & SESSION JUDGE NO. 3 & ANR.
|
November 27, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR. Vs. MAAN SINGH
|
July 18, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS Vs. LILMMA AND ORS
|
March 4, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. HEMLATA
|
May 10, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH ITS GENERAL MANAGER-CUM-MANAGING DIRECTOR AND ANOTHER Vs. VISHWAS SUMAN AND OTHERS
|
July 19, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH ITS GENERAL MANAGER-CUM-MANAGING DIRECTOR AND ANOTHER Vs. RAM SWAROOP
|
July 22, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. BAGDU RAM
|
November 23, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR AND ORS Vs. MOHD YUNUS AND ANR
|
November 23, 2013 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, UDAIPUR Vs. SUBHASH CHANDRA JAIN
|
July 18, 2013 |
RAJASTHAN TAJYA VIDYUT UTPADAN NIGAM LTD., KOTA Vs. KARAM SINGH
|
January 29, 2013 |
RAJASTHAN TEXTILE MILLS Vs. UNION OF INDIA
|
May 13, 2013 |
RAJASTHAN TOURISM DEVELOPMENT COR LTD Vs. PRESIDING OFFICER
|
April 27, 2013 |
RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ANR Vs. MUKESH CHANDRA PALSANIA & ANR
|
November 25, 2013 |
RAJBAHADUR SINGH Vs. HANUMAN SINGH AND OTHERS
|
September 27, 2013 |
RAJBALA Vs. STATE
|
October 17, 2013 |
RAJEEV SAXENA Vs. STATE OF RAJASTHAN
|
March 20, 2013 |
RAJENDRA Vs. STATE OF RAJASTHAN
|
January 21, 2013 |
RAJENDRA Vs. STATE OF RAJASTHAN
|
July 3, 2013 |
RAJENDRA Vs. STATE OF RAJASTHAN
|
May 29, 2013 |
RAJENDRA Vs. STATE OF RAJASTHAN & OTHERS
|
February 22, 2013 |
RAJENDRA AND ORS. Vs. M/S. BANSI RAM KARTAR CHAND LAL KOTHI KESHAR GANJ, AJMER AND ANR.
|
January 30, 2013 |
RAJENDRA BAHETI Vs. M/S. QUALITY CONDUIT PVT. LTD
|
October 1, 2013 |
RAJENDRA CHAUHAN Vs. SWAROOP RAM AND ORS
|
October 21, 2013 |
RAJENDRA KUMAR Vs. STATE & ORS
|
January 23, 2013 |
RAJENDRA KUMAR Vs. HEMENDRA KUMAR
|
July 3, 2013 |
RAJENDRA KUMAR Vs. STATE OF RAJ
|
July 22, 2013 |
RAJENDRA KUMAR Vs. UNION OF INDIA
|
January 8, 2013 |
RAJENDRA KUMAR & ANR. Vs. THE STATE & ANR.
|
January 22, 2013 |
RAJENDRA KUMAR CHACHAN Vs. BANNE SINGH
|
January 21, 2013 |
RAJENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN & ANR.
|
July 16, 2013 |
RAJENDRA KUMAR JAIN Vs. GENERAL MANAGER, NORTH WESTERN RAILWAYS
|
May 16, 2013 |
RAJENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN
|
April 9, 2013 |
RAJENDRA KUMAR PAREEK Vs. UNION OF INDIA
|
September 2, 2013 |
RAJENDRA KUMAR VIJAYVERGIYA Vs. MRATUNJAYA SANADYYA
|
November 19, 2013 |
RAJENDRA PRASAD Vs. ADDITIONAL CIVIL JUDGE
|
September 4, 2013 |
RAJENDRA PRASAD Vs. SURESH KUMAR LEELA & ORS
|
September 11, 2013 |
RAJENDRA PRASAD MANGAL Vs. THE ADJ NO. 1, BEAWAR
|
November 22, 2013 |
RAJENDRA PRASAD MISHRA Vs. MOOLI DEVI MEENA
|
October 18, 2013 |
RAJENDRA PRASAD SHARMA Vs. STATE
|
August 2, 2013 |
RAJENDRA PRASAD SHARMA AND 126 ORS. Vs. STATE AND ORS.
|
August 1, 2013 |
RAJENDRA PRASAD SWAMI Vs. STATE OF RAJASTHAN
|
September 2, 2013 |
RAJENDRA SINGH Vs. ANAND SWAROOP
|
March 4, 2013 |
RAJENDRA SINGH Vs. MANJOOR KHAN
|
July 29, 2013 |
RAJENDRA SINGH Vs. RSRTC
|
February 13, 2013 |
RAJENDRA SINGH YADAV Vs. INCOME TAX OFFICER, BHILWARA
|
May 14, 2013 |
RAJENDRA SINGHAL Vs. STATE BANK OF INDIA & ANR.
|
January 15, 2013 |
RAJESH CHOUDHARY Vs. MANMOHAN RAI
|
January 18, 2013 |
RAJESH DWIVEDI Vs. STATE OF RAJASTHAN
|
July 25, 2013 |
RAJESH GOYAL Vs. ADDL. DISTRICT AND SESSION JUDGE NO. 10 AND ORS.
|
August 19, 2013 |
RAJESH KUMAR Vs. JUDGE, LABOUR COURT
|
May 2, 2013 |
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
November 26, 2013 |
RAJESH KUMAR Vs. STATE OF RAJ.
|
May 10, 2013 |
RAJESH KUMAR CHOUDHARY Vs. STATE OF RAJASTHAN
|
July 12, 2013 |
RAJESH KUMAR SHARMA & ORS. Vs. DEEPAK UPRETI & ORS.
|
July 19, 2013 |
RAJESH MAHESHWARI Vs. STATE OF RAJASTHAN
|
April 4, 2013 |
RAJESH SINGH NAROOKA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
March 30, 2013 |
RAJESH SINGHAL Vs. SATYAPAL VERMA
|
January 24, 2013 |
RAJESH TAKHAR Vs. SUMAN CHOUDHARY AND ANR
|
August 30, 2013 |
RAJESHWAR SINGH Vs. AMIT KALYAN
|
November 19, 2013 |
RAJESHWER SHANKAR CHOUDHARY Vs. SHIV SHANKAR CHOUDHARY
|
May 1, 2013 |
RAJKAPOOR Vs. STATE OF RAJASTHAN
|
July 1, 2013 |
RAJKUMAR Vs. NARENDRA KUMAR KANSLIWAL
|
July 15, 2013 |
RAJKUMAR Vs. STATE OF RAJASTHAN
|
July 12, 2013 |
RAJKUMAR @ RAJU Vs. STATE OF RAJASTHAN
|
August 8, 2013 |
RAJKUMAR BAGDI Vs. STATE AND ANOTHER
|
October 1, 2013 |
RAJKUMAR SAINI Vs. THE DISTRICT JUDGE, JHUNJHUNU AND ORS.
|
November 29, 2013 |
RAJKUMAR SAWLANI Vs. JAIPUR DEVELOPMENT AUTHORITY & ANR
|
May 9, 2013 |
RAJKUMAR TAYA Vs. STATE OF RAJASTHAN
|
July 17, 2013 |
RAJKUMARI Vs. PUNJAB NATIONAL BANK
|
July 4, 2013 |
RAJKUMARI KHANDELWAL Vs. MANOJ KHANDELWAL
|
September 23, 2013 |
RAJMOHAN Vs. PAWAN KUMAR
|
April 27, 2013 |
RAJOL Vs. STATE OF RAJASTHAN
|
November 8, 2013 |
RAJPAL Vs. STATE OF RAJASTHAN
|
January 9, 2013 |
RAJSHREE Vs. STATE OF RAJASTHAN
|
November 25, 2013 |
RAJSHREE PRATHMIK VIODYALAYA Vs. RAJ. NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL & ORS.
|
February 28, 2013 |
RAJU Vs. RAMOTAR BHARDWAJ
|
December 3, 2013 |
RAJU ALIAS RAJENDRA Vs. STATE OF RAJASTHAN
|
May 24, 2013 |
RAJU RAM Vs. STATE OF RAJ
|
February 22, 2013 |
RAJU SINGH Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
RAJU SINGH Vs. ANYBODY
|
September 10, 2013 |
RAJVEER @ BAWAJI Vs. STATE OF RAJASTHAN
|
July 15, 2013 |
RAJVEER MEENA Vs. STATE OF RAJASTHAN & ORS.
|
July 15, 2013 |
RAKESH Vs. STATE OF RAJASTHAN
|
September 9, 2013 |
RAKESH ACHARYA Vs. STATE OF RAJASTHAN
|
September 19, 2013 |
RAKESH GUPTA Vs. EKETA GUPTA
|
September 20, 2013 |
RAKESH GURJAR Vs. STATE OF RAJASTHAN
|
January 28, 2013 |
RAKESH KUMAR @ ROCKY SACHDEVA Vs. JUDGE FAMILY COURT ALWAR AND ANOTHER
|
March 12, 2013 |
RAKESH KUMAR BHADUKA Vs. STATE OF RAJASTHAN AND OTHERS
|
July 8, 2013 |
RAKESH KUMAR SHARMA & ANR. ETC. ETC. Vs. RPSC AND ETC. ETC.
|
July 23, 2013 |
RAKESH KUMAR YOGI Vs. SANJAY @ CHHEETARMAL AND ORS
|
December 11, 2013 |
RAKESH SHARMA Vs. STATE OF RAJASTHAN
|
May 23, 2013 |
RAM Vs. KAHRI
|
December 20, 2013 |
RAM (SINCE DEAD) THRO LEGAL HEIRS AND OTHER Vs. LAHRI AND OTHERS
|
December 20, 2013 |
RAM BALWANI Vs. GEETA
|
December 6, 2013 |
RAM CHANDRA Vs. STATE OF RAJASTHAN & ORS.
|
January 16, 2013 |
RAM CHANDRA Vs. NIZAMUDDIN
|
September 17, 2013 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
February 18, 2013 |
RAM CHANDRA MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
May 28, 2013 |
RAM GOPAL & ANOTHER Vs. STATE OF RAJASTHAN
|
March 7, 2013 |
RAM KISHAN Vs. STATE OF RAJSTHAN
|
September 6, 2013 |
RAM KISHAN SHARMA Vs. STATE OF RAJASTHAN
|
January 16, 2013 |
RAM KISHORE KUMAWAT Vs. MADAN LAL KUMAWAT & ORS
|
January 7, 2013 |
RAM KUMAR Vs. STATE OF RAJASTHAN
|
May 27, 2013 |
RAM KUMAR Vs. STATE OF RAJASTHAN
|
October 31, 2013 |
RAM KUMAR Vs. STATE OF RAJASTHAN
|
January 15, 2013 |
RAM KUMAR Vs. MANGAL CHAND
|
November 28, 2013 |
RAM KUMAR DHAKA Vs. STATE OF RAJASTHAN
|
February 1, 2013 |
RAM LAL Vs. STATE OF RAJASTHAN
|
January 17, 2013 |
RAM LAL Vs. ADDL. DISTRICT JUDGE, SOJAT & RAJENDRA KUMAR
|
March 19, 2013 |
RAM LAL Vs. NIRANJAN LAL
|
October 30, 2013 |
RAM LAL Vs. STATE
|
January 15, 2013 |
RAM LAL DHANKA Vs. STATE OF RAJASTHAN
|
May 29, 2013 |
RAM NARAIN Vs. GHEESA
|
October 18, 2013 |
RAM NARAIN DHABHAI Vs. STATE
|
August 6, 2013 |
RAM PRAKASH Vs. UNIVERSITY OF RAJASTHAN
|
July 8, 2013 |
RAM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
March 13, 2013 |
RAM PRAKASH SHARMA Vs. GOVIND SHARMA
|
January 10, 2013 |
RAM PRASAD Vs. THE BOARD OF REVENUE FOR RAJASTHAN
|
December 4, 2013 |
RAM PRASAD Vs. STATE
|
November 6, 2013 |
RAM PRASAD Vs. STATE OF RAJASTHAN
|
May 27, 2013 |
RAM PRASAD Vs. STATE OF RAJASTHAN
|
August 29, 2013 |
RAM PRASHAD Vs. MAYA DEVI
|
April 16, 2013 |
RAM RAKH VYAS Vs. STATE OF RAJASTHAN
|
May 10, 2013 |
RAM RATAN Vs. SHOBHA
|
April 1, 2013 |
RAM ROOP MEENA Vs. STATE OF RAJASTHAN
|
July 24, 2013 |
RAM SEWAK & ANR. Vs. THE STATE OF RAJASTHAN
|
July 4, 2013 |
RAM SHARAN Vs. STATE OF RAJASTHAN & ORS
|
February 4, 2013 |
RAM SHARAN MODI Vs. HARISH GOYAL & ORS
|
December 20, 2013 |
RAM SINGH Vs. JASVINDAR SINGH & ORS.
|
January 8, 2013 |
RAM SINGH Vs. NAHAR SINGH
|
October 18, 2013 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
April 2, 2013 |
RAM SINGH Vs. BOARD OF REVENUE
|
January 16, 2013 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
May 10, 2013 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
December 3, 2013 |
RAM SINGH CHAUHAN Vs. MANAGING DIRECTOR, RSRTC, JAIPUR
|
December 12, 2013 |
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
May 7, 2013 |
RAM SWAROOP KHURADIA Vs. MADAN LAL CHOUDHARY AND OTHERS
|
July 17, 2013 |
RAMA PHOSPHATES LTD Vs. STATE OF RAJASTHAN
|
January 16, 2013 |
RAMA PRAKASH BHARGAV Vs. STATE OF RAJ. AND ORS.
|
April 17, 2013 |
RAMAKANT SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 8, 2013 |
RAMAVTAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 21, 2013 |
RAMAVTAR AGARWAL TH. L.RS. Vs. M/S. ROSHAN MOTORS & ORS.
|
September 3, 2013 |
RAMBABU Vs. SMT. BHAGWATI DEVI
|
July 12, 2013 |
RAMBHAROSI LAL Vs. STATE OF RAJASTHAN
|
January 24, 2013 |
RAMBILAS VIJAY Vs. STATE OF RAJ. AND ANR.
|
December 14, 2013 |
RAMCHANDRA Vs. LADU LAL
|
December 3, 2013 |
RAMCHANDRA Vs. LADU LAL
|
July 23, 2013 |
RAMCHARAN MEENA Vs. STATE OF RAJASTHAN
|
November 6, 2013 |
RAMDAYAL Vs. JUDICIAL MAGISTRATE, FIRST CLASS & ANR.
|
December 14, 2013 |
RAMDEV Vs. STATE OF RAJASTHAN
|
October 4, 2013 |
RAMDHAN Vs. STATE OF RAJASTHAN
|
July 4, 2013 |
RAMESH Vs. ADDL. COLLECTOR
|
July 4, 2013 |
RAMESH AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 3, 2013 |
RAMESH CHAND Vs. BHAGWAN DAS & ANR
|
November 12, 2013 |
RAMESH CHAND Vs. DEVI LAL & ORS
|
October 30, 2013 |
RAMESH CHAND Vs. MANDIR SHRI NAMDEV
|
September 4, 2013 |
RAMESH CHAND AND ANR Vs. STATE OF RAJASTHAN
|
May 27, 2013 |
RAMESH CHAND BIHARI LAL BAJAJ Vs. RAVINDRA KUMAR
|
September 5, 2013 |
RAMESH CHAND MEENA Vs. RAM VILAS BAI & ORS.
|
January 16, 2013 |
RAMESH CHAND MEENA Vs. STATE OF RAJASTHAN
|
July 3, 2013 |
RAMESH CHAND PATWA Vs. UNITED INDIA INSURANCE COMPANY LTD
|
January 8, 2013 |
RAMESH CHAND SHARMA Vs. ADDITIONAL DISTRICT JUDGE
|
September 19, 2013 |
RAMESH CHAND VERMA Vs. STATE OF RAJASTHAN
|
April 1, 2013 |
RAMESH CHANDER Vs. UNION OF INDIA
|
March 5, 2013 |
RAMESH CHOUDHARY Vs. ARVIND KUMAR
|
October 25, 2013 |
RAMESH DEVNANI Vs. LATA DEVNANI & ORS
|
December 20, 2013 |
RAMESH GANDHI Vs. STATE OF RAJASTHAN
|
July 8, 2013 |
RAMESH KUMAR Vs. CHIEF JUDICIAL MAGISTRATE, BIKANER
|
May 8, 2013 |
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
May 16, 2013 |
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
January 11, 2013 |
RAMESH KUMAR Vs. LAXMI LAL
|
November 21, 2013 |
RAMESH KUMAR Vs. MAHIPAL SINGH BISHNOI
|
September 13, 2013 |
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
April 16, 2013 |
RAMESH KUMAR & ANR Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
RAMESH KUMAR AGRAWAL Vs. UNION OF INDIA
|
September 4, 2013 |
RAMESH KUMAR DALMIYA Vs. THE STATE OF RAJASTHAN AND ANR.
|
April 1, 2013 |
RAMESH KUMAR GARWA Vs. NARESH KUMAR BATRA & ANR
|
December 3, 2013 |
RAMESH KUMAR MALI Vs. STATE OF RAJASTHAN
|
November 26, 2013 |
RAMESH KUMAR MALPANI Vs. UMMED SINGH SUSHILA DEVI MEMORIAL
|
May 9, 2013 |
RAMESH KUMAR MALPANI Vs. UMMED SINGH SUSHILA DEVI MEMORIAL TRUST & ORS.
|
May 3, 2013 |
RAMESHWAR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
February 7, 2013 |
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
RAMESHWAR LAL AND ORS Vs. SHANKER LAL
|
September 3, 2013 |
RAMESHWAR PRASAD JAT Vs. UNION OF INDIA
|
May 23, 2013 |
RAMESHWAR SINGH GEHLOT Vs. GAURAV GOYAL
|
November 8, 2013 |
RAMGARH SILICA PVT. LTD. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES
|
July 16, 2013 |
RAMGOPAL Vs. PEMLATA AND ANOTHER
|
February 22, 2013 |
RAMGOPAL Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
RAMGOPAL GUPTA Vs. SHANTI DEVI
|
July 15, 2013 |
RAMGOPAL JAIN Vs. STATE OF RAJASTHAN
|
April 4, 2013 |
RAMI BAI Vs. STATE OF RAJASTHAN
|
April 18, 2013 |
RAMITA Vs. AJAY PRAKASH JALANDHARA
|
December 5, 2013 |
RAMJAN AND ORS. Vs. SUKHDEV SINGH AND ORS.
|
January 23, 2013 |
RAMJANKI Vs. DHANNI BAI AND ORS
|
September 2, 2013 |
RAMJI VYAS Vs. SUDHANSU PANT
|
September 20, 2013 |
RAMJILAL Vs. STATE OF RAJ
|
March 27, 2013 |
RAMKARAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 22, 2013 |
RAMKARAN Vs. STATE OF RAJASTHAN
|
January 15, 2013 |
RAMKESH Vs. STATE OF RAJASTHAN
|
February 19, 2013 |
RAMKESH Vs. STATE OF RAJASTHAN
|
September 19, 2013 |
RAMLAL Vs. STATE
|
September 16, 2013 |
RAMLAL Vs. STATE OF RAJASTHAN
|
January 3, 2013 |
RAMLAL @ RAMNIWAS & ANR Vs. BAKSHU DEVI & ORS
|
September 10, 2013 |
RAMNARAYAN Vs. STATE OF RAJASTHAN
|
April 9, 2013 |
RAMNARESH Vs. STATE OF RAJASTHAN
|
August 22, 2013 |
RAMNIWAS Vs. RAMESHWAR
|
December 11, 2013 |
RAMNIWAS Vs. THE INDUSTRIAL TRIBUNAL & ANR.
|
February 18, 2013 |
RAMPAL Vs. STATE OF RAJASTHAN
|
January 17, 2013 |
RAMPAL Vs. STATE OF RAJASTHAN
|
January 22, 2013 |
RAMPAL DAS CHELA Vs. BHAGWAN & ORS.
|
September 11, 2013 |
RAMPATI AND ORS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR AND ANR
|
May 2, 2013 |
RAMPAYARI & ORS Vs. DISTRICT COLLECTOR, JHUNJHUNU & ORS
|
July 25, 2013 |
RAMSAHAI & ORS Vs. STATE OF RAJASTHAN
|
April 10, 2013 |
RAMSINGH Vs. YADRAM
|
November 18, 2013 |
RAMSWAROOP Vs. URBAN DEVELOPMENT AND HOUSING DEPARTMENT
|
July 10, 2013 |
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
November 12, 2013 |
RAMSWAROOP TAILOR AND ORS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 20, 2013 |
RAMU Vs. STATE
|
September 2, 2013 |
RAMU Vs. S.K. RAJ. AGRICULTURE UNIVERSITY
|
April 1, 2013 |
RAMU @ RAMLAL Vs. DAULAT MOTIYANI & ORS
|
December 2, 2013 |
RAMU DAN Vs. RSRTC
|
May 14, 2013 |
RAMU RAM Vs. STATE OF RAJASTHAN
|
November 26, 2013 |
RAMVEER SINGH Vs. STATE OF RAJASTHAN
|
April 30, 2013 |
RAMVEER SINGH Vs. STATE OF RAJASTHAN & ORS.
|
July 29, 2013 |
RANA ALIAS BITTU ALIAS RAVI Vs. STATE OF RAJASTHAN
|
April 8, 2013 |
RANGLAL Vs. MOHAN LAL
|
July 23, 2013 |
RANI DEVI Vs. RENT TRIBUNAL ALWAR
|
November 6, 2013 |
RANJEET BATWANI Vs. VINOD KUMAR HOTWANI
|
September 10, 2013 |
RANJEET KAUR Vs. MAHENDRA KUMAR
|
July 16, 2013 |
RANJEET SINGH Vs. K.K. PATHAK
|
November 25, 2013 |
RANJEET SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
March 22, 2013 |
RANJEET SINGH Vs. K K PATHAK
|
September 25, 2013 |
RANJEET SINGH Vs. GRAM PANCHAYAT GAHLOTA AND ORS
|
September 19, 2013 |
RANJEET SINGH Vs. K K PATHAK
|
July 17, 2013 |
RANVEER Vs. STATE OF RAJASTHAN
|
February 14, 2013 |
RANVEER SINGH CHAUHAN Vs. STATE OF RAJASTHAN
|
April 9, 2013 |
RANVIR SINGH Vs. SMT. SANTOSH DEVI
|
July 3, 2013 |
RASBIHARI Vs. ADDITIONAL DISTRICT JUDGE,SAWAI MADHOPUR, RAJASTHAN
|
August 30, 2013 |
RASHEED KHAN Vs. THE STATE OF RAJASTHAN
|
February 14, 2013 |
RASHID Vs. MAJID
|
December 11, 2013 |
RATAN Vs. RAKESH JAIN
|
September 19, 2013 |
RATAN KUMARI Vs. ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO. 2
|
September 27, 2013 |
RATAN LAL Vs. STATE
|
November 19, 2013 |
RATAN LAL Vs. PRAVIN KUMAR
|
February 13, 2013 |
RATAN LAL Vs. MANGI LAL
|
July 15, 2013 |
RATAN LAL SONI Vs. ANIL KUMAR
|
April 10, 2013 |
RATHI IRRIGATION PRIVATE LIMITED Vs. AARAM PLASTICS PVT. LTD
|
October 29, 2013 |
RATHORE AGRO PVT LTD Vs. STATE OF RAJASTHAN & ORS
|
February 7, 2013 |
RATNA RAM Vs. STATE OF RAJASTHAN
|
September 30, 2013 |
RATNI DEVI Vs. LRS OF SMT. KISHAN KANWAR
|
September 4, 2013 |
RAVI BANSAL Vs. UNION OF INDIA
|
April 26, 2013 |
RAVI KUMAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 15, 2013 |
RAVI KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
March 20, 2013 |
RAVI SHANKAR KATARA Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 12, 2013 |
RAVINDRA DEV SINGH Vs. STATE OF RAJASTHAN
|
September 2, 2013 |
RAVINDRA HERAEUS PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -I, UDAIPUR
|
May 17, 2013 |
RAVINDRA KUMAR Vs. UNION OF INDIA,C B I
|
May 1, 2013 |
RAVINDRA NATH DUBEY Vs. STATE OF RAJASTHAN
|
May 15, 2013 |
RAVINDRA SHARMA Vs. REGISTRAR GENERAL CUM APPELLATE AUTHORITY, RAJASTHAN HIGH COURT
|
May 13, 2013 |
RAVINDRA SINGH Vs. ADDL. DISTT. JUDGE
|
January 17, 2013 |
RAVINDRA SORAL Vs. ADDITIONAL CIVIL JUDGE (SR. DIV.)
|
August 19, 2013 |
RAVINDRA YADAV & ORS. Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES, JAIPUR & ANR.
|
February 1, 2013 |
RAYBAN SUN OPTICS INDIA LTD Vs. DY. COMMISSIONER
|
October 15, 2013 |
REETIKA CHAUHAN Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
August 2, 2013 |
REGIONAL DIRECTOR AND ANR Vs. PRATAP RAJASTHAN SPECIALS STEELS LTD AND ANR
|
December 9, 2013 |
REGIONAL FOREST OFFICER, KURABAD, TEHSIL GIRVA, DISTRICT UDAIPUR Vs. LAXMI DEVI AND ANR
|
November 28, 2013 |
REGIONAL MANAGER Vs. SITO DEVI
|
July 9, 2013 |
REKHA MADNANI Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
May 13, 2013 |
RENU JULKA Vs. RAJ STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD
|
December 9, 2013 |
RENU SHANKYAWAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES, JAIPUR & ANR.
|
February 1, 2013 |
RENU SHARMA Vs. RPSC THROUGH ITS SECRETARY
|
May 16, 2013 |
RENU SHARMA Vs. SHAILESH SHARMA & ORS
|
May 22, 2013 |
REWADIYA Vs. STATE OF RAJASTHAN
|
April 17, 2013 |
REWANT RAM Vs. STATE OF RAJASTHAN
|
February 13, 2013 |
REWANT RAM Vs. SURESH KUMAR
|
July 25, 2013 |
RICHA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
July 8, 2013 |
RICHPAL KHARRA Vs. STATE
|
May 2, 2013 |
RIICO LTD Vs. DEVKARAN SINGH & ORS
|
March 18, 2013 |
RIICO LTD. Vs. GOYAL HANDICRAFTS PVT. LTD.
|
July 10, 2013 |
RIKHAB CHAND BOTHRA Vs. BASHIR AHMED
|
January 3, 2013 |
RISHIKESH @ HANSIKESH Vs. STATE OF RAJASTHAN
|
May 16, 2013 |
RISHIRAJ Vs. STATE OF RAJASTHAN & ORS.
|
January 16, 2013 |
RITU GAMBHIR & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER
|
September 9, 2013 |
RITU KUMARI Vs. SURENDRA KUMAR
|
January 24, 2013 |
ROHITASH KUMAR Vs. STATE OF RAJASTHAN
|
January 3, 2013 |
ROHITASHV Vs. SHRIKISHAN & ORS.
|
April 18, 2013 |
ROHTAN SINGH & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
October 4, 2013 |
ROKMA DEVI Vs. STATE OF RAJASTHAN
|
July 4, 2013 |
ROMA Vs. NILESH
|
October 30, 2013 |
ROOP SINGH Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
ROOP SINGH Vs. STATE OF RAJASTHAN
|
February 20, 2013 |
ROOPA RAM Vs. STATE OF RAJASTHAN
|
April 26, 2013 |
ROOPNARAYAN Vs. SUSHILA DEVI
|
September 9, 2013 |
ROSHAN LAL Vs. RAJ. HOUSING BOARD
|
January 30, 2013 |
ROSHAN LAL Vs. G.K. GOSWAMI
|
January 9, 2013 |
ROSHANI DEVI Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
ROSHNI DEVI Vs. STATE OF RAJASTHAN AND ANR
|
May 8, 2013 |
ROYAL SUNDARAM ALIANCE INSURANCE COMPANY LTD Vs. KAN SINGH
|
February 11, 2013 |
RSRTC Vs. RAGGO DEVI
|
February 7, 2013 |
RSRTC Vs. RATA LAL
|
February 6, 2013 |
RSRTC Vs. LAL CHAND
|
February 12, 2013 |
RSRTC Vs. PUSHA RAM
|
April 1, 2013 |
RSRTC Vs. SMT. MAMUNI DEVI AND ORS.
|
March 4, 2013 |
RSRTC Vs. SUMITRA & ORS.
|
March 5, 2013 |
RSRTC Vs. SAROJ DAVE
|
February 5, 2013 |
RSRTC Vs. LAXMI DEVI
|
April 5, 2013 |
RSRTC Vs. M/S. ROSMERTA AUTOTECH PVT. LTD
|
July 17, 2013 |
RSRTC Vs. SANTOSH AND ORS
|
September 10, 2013 |
RSRTC AND ANR. Vs. JAGDISH AND ORS.
|
February 28, 2013 |
RSRTC AND ANR. Vs. NIRBAL SINGH AND ORS.
|
March 5, 2013 |
RSRTC, JAIPUR Vs. RTAT, JAIPUR AND OTHERS
|
December 4, 2013 |
RSRTC, JAIPUR Vs. SANTOSH DEVI
|
September 19, 2013 |
RSRTC, JAIPUR AND ANR Vs. PUSPA AND ORS
|
September 26, 2013 |
RUGHA RAM Vs. KALU RAM CHOUDHARY @ KALU SINGH
|
September 16, 2013 |
RUGHNATH Vs. STATE OF RAJASTHAN
|
January 15, 2013 |
RUKMA DEVI Vs. STATE OF RAJASTHAN
|
May 8, 2013 |
RUKMANI DEVI AND OTHERS Vs. KESAR BAI JUNIWAL AND OTHERS
|
April 27, 2013 |
RUPA DEVI Vs. DOONGAR SINGH
|
February 21, 2013 |
RUPENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 3, 2013 |
S D AND COMPANY AND ORS Vs. STATE BANK OF INDIA AND ORS
|
July 4, 2013 |
S.A. QADIR Vs. UOI
|
September 19, 2013 |
S.C. JAIN Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
S.K. ENTERPRISES Vs. RAJASTHAN STATE SEEDS CORPORATION LTD. & ANR.
|
September 17, 2013 |
S.N. CHAMPAWAT Vs. STATE OF RAJ
|
January 30, 2013 |
S.P. SONI Vs. STATE OF RAJASTHAN
|
April 8, 2013 |
S.S.JAIN SUBODH MAHILA SHIKSHAK PRASHIKSHAN MAHAVIDYALAYA Vs. STATE OF RAJASTHAN
|
September 6, 2013 |
SABANA @ CHAND BAI Vs. MOHD. TALIB ALI
|
October 30, 2013 |
SABBIR SHAH Vs. STATE OF RAJASTHAN
|
April 12, 2013 |
SABNAM Vs. UNITED INDIA INSURANCE CO LTD
|
July 19, 2013 |
SACHIN MEHTA Vs. STATE OF RAJASTHAN
|
October 25, 2013 |
SADDAM HUSSAIN Vs. STATE OF RAJASTHAN
|
May 29, 2013 |
SADDIQUE MOHAMMAD Vs. STATE OF RAJASTHAN
|
October 18, 2013 |
SADHANA EXPORTS Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
|
September 10, 2013 |
SADHU RAM Vs. STATE OF RAJASTHAN
|
September 27, 2013 |
SAFEDA @ SUBBA Vs. BABU LAL & ORS
|
August 13, 2013 |
SAGAR MAL Vs. MAHAVIR PRASAD BAL CHAND GADIA CHARITABLE TRUST
|
May 8, 2013 |
SAHABUDDIN Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
SAHAYOG SILK MILLS PVT. LTD. AND ANOTHOR Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION, JAIPUR
|
May 14, 2013 |
SAILANI Vs. STATE OF RAJASTHAN
|
April 29, 2013 |
SAINI TIMBER MERCHANT Vs. D.B. GUPTA
|
October 28, 2013 |
SAINT SHRI ASHARAM BAPU Vs. STATE OF RAJASTHAN
|
October 1, 2013 |
SAJIDA RAFIQ Vs. STATE OF RAJASTHAN
|
July 11, 2013 |
SAJJAN KUMAR Vs. CHANDRAPAL
|
December 13, 2013 |
SAJJAN RAJ Vs. SUSHIL AGARWAL
|
September 27, 2013 |
SAL KHAN Vs. STATE OF RAJASTHAN
|
September 24, 2013 |
SALIM @ BABRU @ BABRUDDIN Vs. STATE OF RAJSTHAN
|
October 24, 2013 |
SALIM @ PAPPU Vs. STATE OF RAJASTHAN
|
September 10, 2013 |
SALIM AHAMED Vs. STATE
|
December 14, 2013 |
SALMAN KHAN Vs. STATE OF RAJASTHAN
|
November 12, 2013 |
SALONI Vs. STATE OF RAJASTHAN
|
April 26, 2013 |
SAMARTH INDIA EXPORTS, MOHAN MARKET, JAIPUR Vs. SHANTILAL JAIN
|
September 19, 2013 |
SAMNIYA Vs. STATE OF RAJASTHAN
|
February 5, 2013 |
SAMPAT LAL Vs. STATE OF RAJ.
|
May 16, 2013 |
SAMPATI DEVI Vs. ADJ
|
November 28, 2013 |
SAMUNDER SINGH Vs. STATE OF RAJASTHAN
|
December 11, 2013 |
SANCHITA GUPTA @ SHILPI Vs. STATE OF RAJASTHAN
|
September 25, 2013 |
SANDEEP JAIN Vs. SMT. KAUSHALYA DEVI AND ORS.
|
January 30, 2013 |
SANDEEP KUMA Vs. STATE OF RAJASTHAN
|
May 16, 2013 |
SANDHYA BHANDARI (SMT.) Vs. STATE OF RAJASTHAN
|
November 14, 2013 |
SANGAM (INDIA) LIMITED Vs. TEXTILES COMMITTEE CESS APPELLATE TRIBUNAL
|
September 6, 2013 |
SANGAM POLE WORKS Vs. STATE OF RAJSTHAN
|
February 18, 2013 |
SANGANER AGRO & COLD STORAGE PVT. LTD Vs. JANKI DEVI
|
January 23, 2013 |
SANJAY ALIAS GAFUDIYA Vs. STATE OF RAJASTHAN
|
April 16, 2013 |
SANJAY CHATURVEDI Vs. STATE OF RAJASTHAN
|
July 16, 2013 |
SANJAY JAIN @ NAWAB THROUGH HIS FATHER KAILASH CHAND PANDAY Vs. STATE OF RAJASTHAN
|
January 28, 2013 |
SANJAY KUMAR Vs. STATE OF RAJASTHAN
|
July 18, 2013 |
SANJAY KUMAR AND ORS Vs. AMER SINGH AND ORS
|
November 27, 2013 |
SANJAY KUMAR SINGH Vs. APPELLATE RENT TRIBUNAL
|
May 28, 2013 |
SANJAY PRAJAPAT Vs. STATE OF RAJASTHAN
|
July 10, 2013 |
SANJAY TAKIAR Vs. GOLD SOUK & ANR
|
December 17, 2013 |
SANJEEV KUMAR Vs. STATE OF RAJASTHAN
|
July 5, 2013 |
SANJEEV KUMAR DIXIT Vs. STATE OF RAJASTHAN
|
July 19, 2013 |
SANJU Vs. STATE
|
November 13, 2013 |
SANJU DEVI Vs. CHAIRMAN & DIRECTOR
|
January 3, 2013 |
SANKARLAL Vs. STATE OF RAJASTHAN
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March 20, 2013 |
SANSAR CHANDRA Vs. STATE OF RAJ
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January 30, 2013 |
SANT LAL Vs. STATE OF RAJASTHAN
|
January 7, 2013 |
SANTOSH DEVI Vs. GAJENDRA KUMAR
|
August 29, 2013 |
SANTOSH DEVI Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
SANTOSH KUMAR GALAV Vs. STATE OF RAJ
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January 3, 2013 |
SANTOSH STEEL Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
September 13, 2013 |
SANTRA DEVI GARHWAL Vs. STATE OF RAJASTHAN
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May 27, 2013 |
SANTU Vs. STATE OF RAJASTHAN
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January 15, 2013 |
SANTU SINGH Vs. ABHEY SINGH & ANR.
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July 22, 2013 |
SANWAL RAM SHARMA Vs. STATE OF RAJASTHAN
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May 17, 2013 |
SANWALIYA JI MANDIR MANDAL Vs. BADRI LAL SHARMA ANR
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October 29, 2013 |
SANWAR LAL RAI Vs. APPELLATE RENT TRIBUNAL
|
February 28, 2013 |
SARAJUDDIN Vs. JAI NARAIN VYAS UNIVERSITY
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May 14, 2013 |
SARAWGI CHARITABLE TRUST Vs. UNION OF INDIA
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May 24, 2013 |
SARDAR SINGH Vs. PRABHU SINGH
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January 30, 2013 |
SARJU DEVI Vs. GURUCHARAN SINGH
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September 20, 2013 |
SAROJ Vs. STATE OF RAJASTHAN
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May 10, 2013 |
SAROJ BAI VERMA Vs. STATE OF RAJASTHAN & ANR.
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February 27, 2013 |
SAROJ BALA Vs. URBAN IMPROVEMENT TRUST
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May 8, 2013 |
SAROJ KUMAR SINHA Vs. HARPREET KAUR
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September 4, 2013 |
SAROJ MEENA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
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July 11, 2013 |
SARSO BAI Vs. COURT OF ADDITIONAL DISTRICT JUDGE
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April 1, 2013 |
SARVESH KANWAR Vs. THE STATE OF RAJASTHAN AND ORS.
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September 26, 2013 |
SATAY NARAIAN Vs. STATE OF RAJASTHAN
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September 20, 2013 |
SATAYAVEER JHAKHAR Vs. TAJ MOHAMMED RATHORE
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April 10, 2013 |
SATISH Vs. STATE OF RAJASTHAN
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September 20, 2013 |
SATISH CHAND GUPTA Vs. AHID KHAN & ORS.
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July 24, 2013 |
SATISH CHANDRA GUPTA Vs. STATE OF RAJASTHAN
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November 20, 2013 |
SATISH KUMAR Vs. YOGESH KUMAR
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May 8, 2013 |
SATISH KUMAR Vs. STATE OF RAJASTHAN
|
February 26, 2013 |
SATNAM SINGH Vs. STATE
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September 3, 2013 |
SATTAR Vs. STATE OF RAJASTHAN
|
September 18, 2013 |
SATVINDER KAUR Vs. STATE OF RAJASTHAN
|
January 9, 2013 |
SATVINDER PAL KAUR Vs. STATE OF RAJASTHAN
|
April 27, 2013 |
SATYA DEV Vs. SECRETARY, JDA, JAIPUR AND ANR.
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January 16, 2013 |
SATYA DEV SHARMA Vs. GURUSHIKHAR SAVINGS & INVESTMENT LTD
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September 24, 2013 |
SATYA DEVI AND ANR. Vs. ADMINISTRATOR OFFICER AND ORS.
|
July 3, 2013 |
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
September 18, 2013 |
SATYA NARAIN Vs. SHYOJI RAM MALI
|
January 14, 2013 |
SATYA NARAIN AJMERA Vs. JASWANT SINGH BOHRA
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May 8, 2013 |
SATYA NARAYAN Vs. PUSPENDRA KUMAR JAIN
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April 5, 2013 |
SATYA NARAYAN Vs. GHISEE DEVI
|
July 4, 2013 |
SATYA NARAYAN BHATNAGAR Vs. LABOUR COURT, AJMER
|
January 30, 2013 |
SATYA PRAKASH MEWARA Vs. STATE OF RAJASTHAN AND ANOTHER
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February 4, 2013 |
SATYABHAN Vs. ADDL. DISTRICT AND SESSION JUDGE NO. 1
|
December 20, 2013 |
SATYANARAYAN FIDODA Vs. STATE OF RAJASTHAN
|
September 17, 2013 |
SATYANARAYAN GUPTA Vs. STATE OF RAJASTHAN
|
February 28, 2013 |
SATYENDRA KUMAR CHOUHAN Vs. GIRDHAR SINGH GOCHAR AND ORS.
|
September 30, 2013 |
SAURABH GUPTA Vs. STATE OF RAJASTHAN
|
July 10, 2013 |
SAVITA SHARMA Vs. KAILASH CHAND
|
July 25, 2013 |
SAVITRI DEVI Vs. DISTRICT AND SESSION JUDGE, HANUMANGARH
|
July 3, 2013 |
SAVITRI DEVI Vs. RENT TRIBUNAL
|
July 15, 2013 |
SAVITRI DEVI Vs. RAJ. TOURISM DEVELOPMENT CORP. LTD.
|
July 1, 2013 |
SAVITRI DEVI AND ORS Vs. OM SONS MEDICAL STORE AND ORS
|
September 23, 2013 |
SAWAIMADHOPUR SAHAKARI UPBHOKTA WHOLE SALE BHANDAR LIMITED Vs. OM PRAKASH
|
November 19, 2013 |
SAYAR CHAND Vs. VIMAL SONI
|
August 29, 2013 |
SEEMA Vs. STATE OF RAJASTHAN
|
September 9, 2013 |
SEEMA Vs. RAMESHWAR LAL AND ORS.
|
February 26, 2013 |
SEEMA BELIM Vs. BABU SINGH
|
August 14, 2013 |
SEEMA CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 9, 2013 |
SEETA SEERVI Vs. STATE OF RAJASTHAN
|
September 13, 2013 |
SEPOY BALKARAN SINGH Vs. UNION OF INDIA
|
April 4, 2013 |
SETH G.L. BIHANI S.D. SR. SECONDARY SCHOOL Vs. STATE OF RAJATHAN
|
May 17, 2013 |
SETHI CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
August 27, 2013 |
SEVA MANDIR, UDAIPUR Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI
|
January 15, 2013 |
SEWA SINGH Vs. STATE OF RAJASTHAN
|
May 6, 2013 |
SH. SHYAM CONSTRUCTION Vs. UNION OF INDIA AND ANR.
|
February 28, 2013 |
SHAH ASSOCIATES Vs. STATE OF RAJASTHAN & ORS
|
December 20, 2013 |
SHAHBAJ ALI AND ANR. Vs. STATE OF RAJ.
|
May 9, 2013 |
SHAHRUKH Vs. STATE OF RAJASTHAN
|
May 22, 2013 |
SHAILENDRA KUMAR BHATT Vs. STATE OF RAJASTHAN AND ORS.
|
May 20, 2013 |
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
February 1, 2013 |
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
February 11, 2013 |
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
July 23, 2013 |
SHAITANA RAM & ANR Vs. STATE OF RAJ
|
May 9, 2013 |
SHAKEEL Vs. STATE OF RAJASTHAN
|
July 11, 2013 |
SHAKEEL @ DENGER & ANOTHER Vs. STATE OF RAJASTHAN
|
May 31, 2013 |
SHAKHAVAT HUSSAIN Vs. TULSI RAM
|
May 6, 2013 |
SHAKIR AHMED Vs. STATE OF RAJASTHAN
|
May 24, 2013 |
SHAKTI SINGH Vs. STATE OF RAJASTHAN
|
June 4, 2013 |
SHAKUNTALA Vs. KAMLA
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July 9, 2013 |
SHAKUNTALA DEVI Vs. STATE OF RAJASTHAN & ORS.
|
July 3, 2013 |
SHAKUNTALA PAREEK Vs. SUSHIL KUMAR CHOUDHARY AND ORS
|
October 30, 2013 |
SHALINI DASHORA Vs. SIDDHARTH DASHORA
|
September 23, 2013 |
SHAMBHU Vs. GRAM PANCHAYAT, BARI
|
March 20, 2013 |
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN AND ORS.
|
September 26, 2013 |
SHAMBHU KUMAR Vs. KUMARI MONU
|
July 15, 2013 |
SHAMBHU LAL Vs. ISHWAR LAL
|
May 28, 2013 |
SHAMBHU NATH TIWARI Vs. S. AHMAD
|
April 2, 2013 |
SHAMBHU SINGH & ORS Vs. STATE OF RAJASTHAN & ORS
|
December 9, 2013 |
SHAMIM AKTAR Vs. NARAYAN GAUDA
|
April 26, 2013 |
SHAMMA AND ORS. Vs. BHAGWAT SINGH AND ORS.
|
February 12, 2013 |
SHANKAR LAL Vs. STATE OF RAJASTHAN & ORS.
|
July 11, 2013 |
SHANKAR LAL Vs. BHAGWAN SINGH
|
April 10, 2013 |
SHANKAR LAL Vs. GINNI DEVI
|
February 8, 2013 |
SHANKAR LAL Vs. KANHAIYA LAL
|
March 1, 2013 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
January 16, 2013 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
May 28, 2013 |
SHANKAR LAL & ANR Vs. STATE OF RAJASTHAN & ORS
|
October 24, 2013 |
SHANKAR LAL SHARMA Vs. K.E.C. INTERNATIONAL LTD
|
December 6, 2013 |
SHANKARDAS AND ORS. Vs. DEVKARAN AND ORS.
|
March 20, 2013 |
SHANKER Vs. STATE OF RAJ
|
May 8, 2013 |
SHANKER Vs. STATE OF RAJASTHAN
|
April 10, 2013 |
SHANKER LAL Vs. MUNNA LAL
|
November 22, 2013 |
SHANKER LAL Vs. STATE OF RAJASTHAN
|
May 7, 2013 |
SHANKER LAL SAINI Vs. SMT. REKHA
|
May 21, 2013 |
SHANKER SINGH Vs. STATE OF RAJASTHAN
|
November 11, 2013 |
SHANTA BEN Vs. VALLABH BHAI
|
July 30, 2013 |
SHANTA DEVI Vs. AARTI DEVI
|
July 19, 2013 |
SHANTA DEVI GUPTA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
October 28, 2013 |
SHANTI Vs. KESHAR
|
March 15, 2013 |
SHANTI BAI Vs. SURESH CHANDRA & ORS
|
July 15, 2013 |
SHANTI DEVI Vs. SHREE RAM FERTILIZERS & CHEMICALS LTD
|
December 3, 2013 |
SHANTI DEVI Vs. STATE OF RAJASTHAN
|
January 24, 2013 |
SHANTI DEVI Vs. PANKAJ
|
August 22, 2013 |
SHANTI DEVI & OTHERS Vs. MOD SINGH & OTHERS
|
August 2, 2013 |
SHANTI DEVI AND ORS Vs. SANJAY MAMUBHAI AGRAWAL AND ORS
|
September 3, 2013 |
SHANTI LAL Vs. RIDA RAM
|
September 12, 2013 |
SHANTI LAL Vs. SONU
|
September 18, 2013 |
SHANTI LAL Vs. GAINDI LAL
|
August 2, 2013 |
SHARAFAT ALI Vs. UNION OF INDIA
|
February 25, 2013 |
SHARDUL SINGH Vs. STATE OF RAJASTHAN
|
February 1, 2013 |
SHARIF Vs. STATE OF RAJASTHAN
|
February 7, 2013 |
SHARMISHTHA SHARMA (SMT.) Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
SHARVAN KUMAR Vs. STATE OF RAJASTHAN & ANR.
|
December 12, 2013 |
SHARWAN KUMAR Vs. UNION OF INDIA AND OTHERS
|
November 25, 2013 |
SHARWAN SINGH Vs. THE STATE OF RAJASTHAN & ANR.
|
January 15, 2013 |
SHEELA DAVE Vs. SECRETARY TO THE GOVERNMENT, STATE OF RAJASTHAN, WOMAN &
|
May 13, 2013 |
SHEELA DEVI Vs. JOINT DIRECTOR (FEMALE) AND ORS
|
February 28, 2013 |
SHEELA KOTHARI Vs. BOARD OF REVENUE
|
February 27, 2013 |
SHEKHAR BHATIYA Vs. DINESH KUMAR
|
February 27, 2013 |
SHEKHAR CONSTRUCTION PVT LTD Vs. STATE OF RAJASTHAN
|
January 30, 2013 |
SHEKHAWATI EX-SERVICEMEN WELFARE CO-OPERATIVE SOCIETY LTD. Vs. AJMER VIDYUT VITRAN NIGAM LTD. & ORS.
|
May 20, 2013 |
SHELL SHASTRI Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
SHER SINGH Vs. STATE OF RAJASTHAN
|
May 24, 2013 |
SHERA DEVI Vs. STATE OF RAJASTHAN
|
April 8, 2013 |
SHERU @ SURAJNATH Vs. STATE OF RAJASTHAN
|
October 1, 2013 |
SHIBBU Vs. BAHADUR SINGH
|
July 5, 2013 |
SHILPA AGARWAL Vs. SUBHASH AGARWAL
|
May 29, 2013 |
SHILPI SAXENA Vs. SITA RAM SHARMA (DECEASED) THROUGH LR.
|
November 6, 2013 |
SHIV KUMAR Vs. STATE OF RAJASTHAN
|
April 2, 2013 |
SHIV KUMAR Vs. BOARD OF REVENUE
|
May 31, 2013 |
SHIV KUMAR Vs. BOARD OF REVENUE AND OTHERS
|
November 12, 2013 |
SHIV KUMAR Vs. PRESIDING OFFICER, RENT TRIBUNAL, DAUSA AND ANOTHER
|
January 17, 2013 |
SHIV KUMAR SHARMA Vs. UNION OF INDIA & OTHERS
|
December 6, 2013 |
SHIV NARAYAN Vs. SATYA NARAYAN
|
December 10, 2013 |
SHIV PRAKASH Vs. STATE OF RAJASTHAN
|
October 17, 2013 |
SHIV RAJ SHARMA Vs. STATE OF RAJ.
|
November 14, 2013 |
SHIV RAJ SINGH Vs. RAM TRANSPORT FINANCE CO LTD
|
October 18, 2013 |
SHIV RAM Vs. DAMODAR
|
February 15, 2013 |
SHIV RATAN GUPTA Vs. KAMLA DEVI
|
September 13, 2013 |
SHIV SHAKTI STONE CRUSHING CO. Vs. STATE OF RAJASTHAN
|
February 4, 2013 |
SHIV SHANKAR Vs. TARA CHAND MEENA AND ANR.
|
November 20, 2013 |
SHIV SHANKAR COMPANY Vs. STATE OF RAJASTHAN & ORS
|
April 22, 2013 |
SHIV SHANKAR MAHAWAR Vs. LALIT KUMAR
|
September 17, 2013 |
SHIV SHANKAR SHARMA Vs. STATE OF RAJASTHAN & ANR.
|
February 8, 2013 |
SHIV SHANKER GUPTA Vs. BRAHAMANI CEMENT UDHYOG PVT LTD
|
July 3, 2013 |
SHIVA @ SAVARAM Vs. STATE OF RAJASTHAN
|
November 8, 2013 |
SHIVA MINES AND MINERAL Vs. STATE OF RAJASTHAN AND ANR
|
September 12, 2013 |
SHIVAM ADHESIVE PVT. LTD Vs. SHIV RATAN KHADAWAT
|
October 1, 2013 |
SHIVANI SYNTHETICS Vs. RAJASTHAN FINANCIAL CORPORATION
|
May 20, 2013 |
SHIVBUX Vs. RAM PRASAD & OTHERS
|
January 17, 2013 |
SHIVCHAND Vs. BIRBAL & ORS.
|
September 11, 2013 |
SHIVEK LABS LIMITED Vs. RAJASTHAN MEDICAL SERVICES CORPORATION LIMITED
|
September 11, 2013 |
SHIVGIRI SWAMI Vs. ICICI BANK LIMITED
|
February 27, 2013 |
SHIVLAL Vs. STATE OF RAJASTHAN
|
May 16, 2013 |
SHIVRAM MEENA Vs. LALARAM
|
October 17, 2013 |
SHIVSHANKER BHOJNALAY Vs. LABOUR INSPECTOR
|
January 9, 2013 |
SHOBHA CHAND @SHOBA RAM Vs. PRADEEP KUMAR
|
September 24, 2013 |
SHOBHA MAL @ SHOBHAG MAL Vs. STATE OF RAJASTHAN
|
July 23, 2013 |
SHOKAT ALI Vs. STATE OF RAJASTHAN
|
January 3, 2013 |
SHRAVAN KUMAR SONI Vs. OMPRAKASH AND ORS
|
October 29, 2013 |
SHRAVAN LAL Vs. PURANMAL & ANOTHER
|
November 18, 2013 |
SHREE NATH SHARMA & ANR. Vs. UNION OF INDIA & ORS.
|
September 26, 2013 |
SHREE OM BUILDERS AND COLONIZERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
February 28, 2013 |
SHREE RAJASTHAN SYNTEX LTD Vs. APPELLATE AUTHORITY, PAYMENT FOR GRATUITY ACT, 1972
|
November 27, 2013 |
SHREE RAJASTHAN SYNTEX LTD. Vs. THE APPELLATE AUTHORITY AND ORS.
|
November 27, 2013 |
SHREE SHYAM FILAMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2013 |
SHREEDHAR CALLA Vs. THE STATE OF RAJASTHAN & ORS.
|
July 2, 2013 |
SHREYANSH DAGA Vs. STATE OF RAJASTHAN
|
July 17, 2013 |
SHRI DALA Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD. AND ORS.
|
July 15, 2013 |
SHRI GIRDHARI Vs. SHRI RAM SHARAN
|
November 21, 2013 |
SHRI MAHAVEER DIGAMBER JAIN SENIOR SECONDARY SCHOOL Vs. CIVIL JUDGE (JUNIOR SCALE) NO.1, JAIPUR
|
July 3, 2013 |
SHRI NARAYAN LAL Vs. RRVPN LTD AND ORS
|
January 14, 2013 |
SHRI NATH RAI & ORS. Vs. SHRI KALYAN SAHAI DANGACHAYACH
|
March 7, 2013 |
SHRI NRUSINH SANSKRIT PATHSHALA Vs. STATE OF RAJASTHAN
|
March 15, 2013 |
SHRI RAJESH @ DAMODAR @ DILIP @ RAJ SINGH Vs. STATE OF RAJASTHAN
|
October 23, 2013 |
SHRI RAM Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
SHRI RAM MOTORS, JODHPUR Vs. INDIAN OIL CORPORATION LTD , JAIPUR AND ORS
|
January 14, 2013 |
SHRI SHAMSUDDIN Vs. STATE OF RAJASTHAN & ORS.
|
July 3, 2013 |
SHRI SHYAM LAL JATAV Vs. YADUVENDRA MATHUR & ANR.
|
July 26, 2013 |
SHRIDHAR Vs. SWAMISHARAN
|
February 8, 2013 |
SHRIKRISHNA MEENA Vs. STATE OF RAJASTHAN
|
July 31, 2013 |
SHRINATH LOHIYA Vs. HARISH DAMWANI
|
December 19, 2013 |
SHRIRAM GENERAL INSURANCE CO LTD, JAIPUR 1 Vs. MUKESH KANWAR
|
December 2, 2013 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SHARWAN LAL
|
January 4, 2013 |
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. SUMERRAM
|
July 2, 2013 |
SHRIRAM JAT Vs. UNIVERSITY OF RAJASTHAN & ANR.
|
August 1, 2013 |
SHUBHKARAN Vs. STATE OF RAJASTHAN
|
March 18, 2013 |
SHUKI DEVI Vs. KAILASH
|
April 5, 2013 |
SHYAM Vs. LAXMI KANT
|
September 11, 2013 |
SHYAM LAL Vs. STATE OF RAJASTHAN
|
April 27, 2013 |
SHYAM LAL Vs. STATE OF RAJASTHAN
|
February 7, 2013 |
SHYAM LAL GURJAR Vs. STATE OF RAJASTHAN
|
April 16, 2013 |
SHYAM PRAKASH AGARWAL Vs. RAMESH KUMAR GUPTA AND ANOTHER
|
July 1, 2013 |
SHYAM SUNDER Vs. JAGDISH
|
January 8, 2013 |
SHYAM SUNDER Vs. AMAR CHAND
|
May 8, 2013 |
SHYAM SUNDER AGARWAL Vs. MUNI SUBRATHNATH DIGAMBAR JAIN PANCHYAT
|
February 11, 2013 |
SHYAM SUNDER BAHETI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
April 2, 2013 |
SHYAM SUNDER LOHIA Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 17, 2013 |
SHYAMBIHARI Vs. STATE OF RAJASTHAN
|
January 22, 2013 |
SHYMU BAI Vs. SHRI LAL SINGH
|
July 16, 2013 |
SHYOPRAKASH Vs. DHARMENDRA BHATNAGAR
|
October 23, 2013 |
SIDDHARTH ASWAL Vs. STATE AND ANOTHER
|
November 9, 2013 |
SIDDHARTH TANKS & VESSELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR-I & ORS
|
November 7, 2013 |
SIDHA RAM TADA AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
January 7, 2013 |
SIDHARTH RAJA ENTERPRISES PVT. LTD. (M/S.) Vs. SHANTI LAL MEHTA
|
September 20, 2013 |
SIKANDAR @ MITTHU Vs. STATE OF RAJASTHAN
|
May 13, 2013 |
SILOCHNA (SMT.) Vs. STATE OF RAJASTHAN AND ANR.
|
July 8, 2013 |
SINGARA SINGH; GURJEET SINGH; JODH SINGH Vs. STATE OF RAJASTHAN AND ORS
|
January 3, 2013 |
SINGARI DEVI Vs. USMAN KHAN
|
December 3, 2013 |
SIRAJUDIN Vs. S.K. SINGH
|
January 10, 2013 |
SISHUPAL SINGH Vs. RAJASTHAN FINANCIAL CORPORATION
|
February 13, 2013 |
SITA RAM Vs. RAM NARAIN & ORS.
|
July 15, 2013 |
SITA RAM Vs. STATE OF RAJASTHAN
|
July 10, 2013 |
SITA RAM Vs. STATE OF RAJASTHAN
|
August 6, 2013 |
SITA RAM SUIWAL AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
November 19, 2013 |
SITARAM Vs. STATE OF RAJASTHAN
|
November 20, 2013 |
SITARAM Vs. STATE OF RAJASTHAN
|
April 27, 2013 |
SITARAM Vs. STATE OF RAJASTHAN
|
July 4, 2013 |
SITARAM Vs. MUNICIPAL BOARD, BHUSHAWAR, DISTRICT BHARATPUR
|
November 25, 2013 |
SITARAM BALAI Vs. STATE OF RAJASTHAN AND OTHERS.
|
April 8, 2013 |
SITARAM DAYAL & ORS. Vs. R.P.S.C. & ORS.
|
February 27, 2013 |
SMT. ANJU SHARMA Vs. SMT. BINU GUPTA & ANR.
|
July 18, 2013 |
SMT. BHANWAR KANWAR Vs. STATE OF RAJASTHAN
|
May 7, 2013 |
SMT. BHANWAR KANWAR Vs. STATE OF RAJASTHAN & ORS.
|
June 7, 2013 |
SMT. CHANDRI DEVI AND ORS. Vs. RAM DAS AND ORS.
|
February 12, 2013 |
SMT. DEO BAI & ANR. Vs. SMT. SUKHI BAI & ORS.
|
July 9, 2013 |
SMT. DHAPU & ORS. Vs. AJMER VIDYUT VITRAN NIGAM LTD. & ANR.
|
July 29, 2013 |
SMT. FARIDA BANO AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 12, 2013 |
SMT. GEETA DEVI Vs. VINEET KUMAR & ORS.
|
September 27, 2013 |
SMT. GEETA DEVI & ORS. Vs. SMT. RADHA DEVI
|
September 2, 2013 |
SMT. GEETA DEVI SHARMA Vs. BHANWAR SINGH & ORS.
|
July 22, 2013 |
SMT. GITA DEVI & OTHERS Vs. RAJESH KUMAR & ORS.
|
February 5, 2013 |
SMT. GURCHARAN KAUR Vs. UNION OF INDIA
|
June 7, 2013 |
SMT. JAMUNA DEVI AND ORS. Vs. KISHAN AND ORS.
|
October 22, 2013 |
SMT. KALLI DEVI Vs. ADDITIONAL CIVIL JUDGE (S.D.) & ADDL. CHIEF METROPOLITAN MAGISTRATE NO. 13 & ANR.
|
January 16, 2013 |
SMT. KALPANA Vs. SHRI DEEPAK UPRATEE & ORS.
|
July 17, 2013 |
SMT. KAMLA Vs. SMT. NIRMAL KANWAR AND OTHERS
|
February 14, 2013 |
SMT. KANEEJ & ORS. Vs. GULAB RASOOL & ORS.
|
August 26, 2013 |
SMT. KAUSHALYA DEVI Vs. HARI SINGH
|
May 16, 2013 |
SMT. KIRAN MAHARIA Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2013 |
SMT. KISHNI BAI AND OTHERS Vs. AJAY KUMAR
|
July 19, 2013 |
SMT. MAMTA DEVI & OTHERS Vs. JAGDISH & ANOTHER
|
January 8, 2013 |
SMT. MEENA KUMARI Vs. STATE OF RAJ. & ANR.
|
November 25, 2013 |
SMT. MUNNI DEVI Vs. PARMA RAM
|
December 11, 2013 |
SMT. PREMA BAI Vs. SHOBHAG MAL & ORS.
|
July 29, 2013 |
SMT. RABIYA BEGUM & ORS. Vs. NORATANMAL SHARMA & OTHERS
|
January 16, 2013 |
SMT. RAMJANKI Vs. SMT. DHANNI BAI & ORS.
|
September 2, 2013 |
SMT. RANI @ NOORJAHAN Vs. STATE OF RAJASTHAN
|
October 24, 2013 |
SMT. RENU Vs. SHYAM SUNDER & ANR.
|
October 3, 2013 |
SMT. ROOP KANWAR Vs. SOHAN SINGH AND ORS.
|
May 13, 2013 |
SMT. SARATI & ORS. Vs. PUBLIC IN GENERAL
|
August 23, 2013 |
SMT. SEETA Vs. STATE OF RAJ. & ORS.
|
January 17, 2013 |
SMT. SHANTI DEVI PARASAR Vs. SMT. KOSHALYA DEVI GOYAL
|
July 18, 2013 |
SMT. SHRAWANI DEVI AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 11, 2013 |
SMT. SUMITRA DEVI Vs. UNION OF INDIA AND ORS.
|
January 22, 2013 |
SMT. VEENA PARIHAR Vs. SMT. PARAMA DEVI @ PARMESHWARI AND ORS.
|
May 20, 2013 |
SMT. VIMLA DEVI AND ORS. Vs. BABULAL AND ANR.
|
March 4, 2013 |
SOHAN Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
SOHAN LAL Vs. STATE OF RAJASTHAN & ANR.
|
January 10, 2013 |
SOHAN LAL Vs. STATE OF RAJASTHAN
|
April 26, 2013 |
SOHAN LAL Vs. KANA RAM BENIWAL & ORS.
|
July 15, 2013 |
SOHAN LAL Vs. STATE OF RAJASTHAN
|
May 15, 2013 |
SOHAN LAL BHATI Vs. STATE OF RAJASTHAN
|
July 10, 2013 |
SOHANI Vs. STATE OF RAJASTHAN
|
May 27, 2013 |
SOHANI DEVI AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 1, 2013 |
SOHANPAL JAISWAL Vs. SMT. SHANTI DEVI
|
September 12, 2013 |
SOMOTI Vs. BOARD OF REVENUE
|
November 20, 2013 |
SONARAM @ SOHANRAM Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
SONI DEVI Vs. CHATARA RAM & ORS
|
March 21, 2013 |
SONU @ RAGHUVENDRA Vs. STATE OF RAJASTHAN
|
January 16, 2013 |
SONU KUMAR Vs. RATAN LAL GURJAR & ORS
|
October 31, 2013 |
SORAM DEVI Vs. STATE OF RAJASTHAN
|
September 16, 2013 |
SOSAR DEVI Vs. HARZI
|
September 20, 2013 |
SOTHE KHAN @ SODHE KHAN Vs. UNION OF INDIA
|
July 22, 2013 |
SPECIAL JUDGE (ESSENTIAL COMMODITIES ACT CASES), Vs. ANAND SWAROOP SHARMA
|
May 30, 2013 |
SRIKARANPUR KRAYA-VIKRAYA SAHAKARI SAMITI Vs. SANTOKH SINGH
|
September 12, 2013 |
ST. WILFRED EDUCATIONAL SOCIETY Vs. ST. WILFRED EDUCATIONAL SOCIETY
|
May 27, 2013 |
STAR CONSTRUCTION Vs. STATE OF RAJASTHAN
|
January 22, 2013 |
STATE Vs. RAVECHI DAN
|
November 7, 2013 |
STATE Vs. MOOLA RAM
|
November 7, 2013 |
STATE Vs. SHYOPRAKASH @ KARM SINGH @ SUKHDEV SINGH
|
August 22, 2013 |
STATE (MEDICAL & HEALTH) Vs. SAROJ VERMA
|
May 10, 2013 |
STATE BANK OF INDIA Vs. MORMAL
|
September 10, 2013 |
STATE FARMS CORPORATION OF INDIA LTD. Vs. CIVIL JUDGE
|
May 10, 2013 |
STATE OF RAJ & ORS Vs. BHONRI LAL THROUGH LRS & ORS
|
February 19, 2013 |
STATE OF RAJ. Vs. JAYANTI LAL AND ORS.
|
July 16, 2013 |
STATE OF RAJASTHAN Vs. GOPAL VYAS
|
September 6, 2013 |
STATE OF RAJASTHAN Vs. SHIV KUMAR ACHARYA
|
March 1, 2013 |
STATE OF RAJASTHAN Vs. PADAM KANWAR
|
July 22, 2013 |
STATE OF RAJASTHAN Vs. VIKAS KUMAR AGARWAL
|
July 2, 2013 |
STATE OF RAJASTHAN Vs. DATAR SINGH
|
July 31, 2013 |
STATE OF RAJASTHAN Vs. JABBAR HUSSAIN
|
July 31, 2013 |
STATE OF RAJASTHAN Vs. ASHOK SINGHVI
|
August 6, 2013 |
STATE OF RAJASTHAN Vs. MAJID KHAN
|
July 31, 2013 |
STATE OF RAJASTHAN Vs. BHUP SINGH @ BHUPAT SINGH
|
August 22, 2013 |
STATE OF RAJASTHAN Vs. ISLAMUDEEN
|
July 9, 2013 |
STATE OF RAJASTHAN Vs. KUNAL MAJUMDAR
|
February 13, 2013 |
STATE OF RAJASTHAN Vs. HARI PRASAD MEENA
|
May 28, 2013 |
STATE OF RAJASTHAN Vs. LEKHRAJ SAINI
|
May 22, 2013 |
STATE OF RAJASTHAN Vs. RAVINDRA KUMAR JAIN
|
January 21, 2013 |
STATE OF RAJASTHAN Vs. ARCHANA
|
September 25, 2013 |
STATE OF RAJASTHAN Vs. KESAR SINGH
|
January 17, 2013 |
STATE OF RAJASTHAN Vs. NAND LAL AND NAND KISHORE
|
January 11, 2013 |
STATE OF RAJASTHAN Vs. AYUB MOHAMMED
|
May 9, 2013 |
STATE OF RAJASTHAN Vs. IBRAHIM
|
July 22, 2013 |
STATE OF RAJASTHAN Vs. MOHAN LAL
|
February 7, 2013 |
STATE OF RAJASTHAN Vs. GOPI KRISHAN
|
February 7, 2013 |
STATE OF RAJASTHAN Vs. SUNDAR LAL
|
February 7, 2013 |
STATE OF RAJASTHAN Vs. JUDGE, LABOUR COURT, UDAIPUR
|
February 6, 2013 |
STATE OF RAJASTHAN Vs. LADHUDI
|
January 8, 2013 |
STATE OF RAJASTHAN Vs. NARPAT SINGH MEHTA
|
January 8, 2013 |
STATE OF RAJASTHAN Vs. SALMA @ PINNU
|
January 31, 2013 |
STATE OF RAJASTHAN Vs. DEVILAL
|
January 30, 2013 |
STATE OF RAJASTHAN Vs. BHAGWAN LAL
|
March 5, 2013 |
STATE OF RAJASTHAN Vs. SULOCHNA DEVI
|
March 5, 2013 |
STATE OF RAJASTHAN Vs. JAIN CONSTRUCTION COMPANY
|
April 9, 2013 |
STATE OF RAJASTHAN Vs. RAJENDRA KUMAR
|
April 29, 2013 |
STATE OF RAJASTHAN Vs. SHRI AKHILESH SHARMA
|
July 23, 2013 |
STATE OF RAJASTHAN Vs. DHOKALA RAM & ORS.
|
January 31, 2013 |
STATE OF RAJASTHAN Vs. M/S. B.P. MODI
|
September 20, 2013 |
STATE OF RAJASTHAN Vs. OM KUMAR SHARMA
|
October 31, 2013 |
STATE OF RAJASTHAN Vs. CHIRANJI LAL
|
February 1, 2013 |
STATE OF RAJASTHAN Vs. AJAY @ AJJU
|
September 17, 2013 |
STATE OF RAJASTHAN Vs. MUSHTAQ AHMED
|
March 18, 2013 |
STATE OF RAJASTHAN Vs. MALA RAM
|
April 26, 2013 |
STATE OF RAJASTHAN Vs. SURGYAN
|
November 27, 2013 |
STATE OF RAJASTHAN Vs. D.N.VYAS
|
September 10, 2013 |
STATE OF RAJASTHAN Vs. WORKMAN COMPENSATION COMMISSIONER
|
September 12, 2013 |
STATE OF RAJASTHAN Vs. KANHAIYA LAL @ KANA
|
February 11, 2013 |
STATE OF RAJASTHAN Vs. PREM NARAIN SAINI
|
September 12, 2013 |
STATE OF RAJASTHAN Vs. KAILASH ALIAS RAJA
|
January 16, 2013 |
STATE OF RAJASTHAN Vs. ALOK VYAS
|
September 18, 2013 |
STATE OF RAJASTHAN Vs. BAKSHUNATH
|
September 25, 2013 |
STATE OF RAJASTHAN Vs. S N GAUTAM
|
January 23, 2013 |
STATE OF RAJASTHAN Vs. MANDA DEVELOPERS & BUILDERS PVT. LTD
|
September 10, 2013 |
STATE OF RAJASTHAN Vs. BUDHA RAM
|
September 20, 2013 |
STATE OF RAJASTHAN Vs. DURGASHANKER AND ANR
|
November 23, 2013 |
STATE OF RAJASTHAN Vs. AHILYA TIWARI AND ANR
|
November 23, 2013 |
STATE OF RAJASTHAN Vs. SHERARAM AND ANR
|
November 20, 2013 |
STATE OF RAJASTHAN Vs. MOHAMMED HANEEF AND ORS
|
May 10, 2013 |
STATE OF RAJASTHAN Vs. BHANWAR LAL
|
May 10, 2013 |
STATE OF RAJASTHAN Vs. JAMSHED
|
April 10, 2013 |
STATE OF RAJASTHAN Vs. SUNIL KUMAR
|
November 9, 2013 |
STATE OF RAJASTHAN Vs. HANUMANA RAM
|
November 9, 2013 |
STATE OF RAJASTHAN Vs. GAJANAND SHARMA
|
October 29, 2013 |
STATE OF RAJASTHAN Vs. VIJAY KUMAR DAMOR
|
November 18, 2013 |
STATE OF RAJASTHAN Vs. MANGI LAL
|
October 18, 2013 |
STATE OF RAJASTHAN Vs. RAJASTHAN NURSING HOME
|
October 31, 2013 |
STATE OF RAJASTHAN Vs. BHIMRAJ
|
October 30, 2013 |
STATE OF RAJASTHAN Vs. KAMLESH KUMAR SHARMA
|
October 25, 2013 |
STATE OF RAJASTHAN Vs. M/S. CHANDI & CO.
|
December 6, 2013 |
STATE OF RAJASTHAN Vs. RAM KUMAR
|
November 22, 2013 |
STATE OF RAJASTHAN Vs. ZAKIR MALI
|
November 27, 2013 |
STATE OF RAJASTHAN Vs. MOHD. SHABAB
|
November 8, 2013 |
STATE OF RAJASTHAN Vs. GAURI SHANKER
|
November 18, 2013 |
STATE OF RAJASTHAN Vs. CHANWAR SINGH
|
November 20, 2013 |
STATE OF RAJASTHAN Vs. MANJU
|
December 11, 2013 |
STATE OF RAJASTHAN Vs. M/S. KAPOOR CHAND SINGHAL
|
September 5, 2013 |
STATE OF RAJASTHAN Vs. VIDHYA PRACHARANI SABHA
|
May 13, 2013 |
STATE OF RAJASTHAN Vs. RAJENDRA
|
May 8, 2013 |
STATE OF RAJASTHAN Vs. YOGENDRA TANEJA
|
July 12, 2013 |
STATE OF RAJASTHAN Vs. MOHANLAL KOLIDA
|
June 25, 2013 |
STATE OF RAJASTHAN Vs. JAMNA RAJPUROHIT
|
August 30, 2013 |
STATE OF RAJASTHAN Vs. MOHAMMED USMAN
|
October 25, 2013 |
STATE OF RAJASTHAN & ANR Vs. ANANT LAL MEENA
|
February 8, 2013 |
STATE OF RAJASTHAN & ANR. Vs. GIRDHAR SINGH GOCHAR & ORS.
|
September 10, 2013 |
STATE OF RAJASTHAN & ANR. Vs. SHANKAR LAL KUMHAR
|
September 30, 2013 |
STATE OF RAJASTHAN & ORS Vs. RAJPAL SINGH CHAUHAN
|
February 11, 2013 |
STATE OF RAJASTHAN & ORS Vs. PRABHU DAYAL
|
February 12, 2013 |
STATE OF RAJASTHAN & ORS Vs. PRIVATE BUS OWNERS UNION, PRATAPGARH
|
July 12, 2013 |
STATE OF RAJASTHAN & ORS. Vs. NEMI CHAND & ORS.
|
September 25, 2013 |
STATE OF RAJASTHAN & ORS. Vs. RAJESH DWIVEDI
|
September 25, 2013 |
STATE OF RAJASTHAN & ORS. Vs. SAYAID SABIR ALI
|
July 10, 2013 |
STATE OF RAJASTHAN & ORS. Vs. SMT. PREMWATI SHARMA
|
September 23, 2013 |
STATE OF RAJASTHAN AND ANR Vs. KUSHLARAM AND ANR
|
November 23, 2013 |
STATE OF RAJASTHAN AND ORS Vs. DALPAT SINGH THROUGH HIS LEGAL REPRESENTATIVES AND ORS
|
September 2, 2013 |
STATE OF RAJASTHAN AND ORS Vs. RATAN LAL BHIL AND ANR
|
May 2, 2013 |
STATE OF RAJASTHAN AND ORS Vs. BHAIRAV KRIPA TRADERS, BASSI, CHITTORGARH
|
May 3, 2013 |
STATE OF RAJASTHAN AND ORS Vs. RAKESH SHARMA
|
February 7, 2013 |
STATE OF RAJASTHAN AND ORS. Vs. NARESH KUMAR
|
December 13, 2013 |
STEEL AUTHORITY OF INDIA LTD Vs. SHIV MAHIMA ISPAT PVT. LTD
|
July 2, 2013 |
SUB-REGISTRAR Vs. UNION OF INDIA & ORS.
|
February 23, 2013 |
SUB-REGISTRAR, SURATGARH, DISTRICT SRI GANGANAGAR Vs. DIRECTOR OF INCOME TAX (CIB), RAJASTHAN
|
May 29, 2013 |
SUBE SINGH & ORS Vs. STATE OF RAJASTHAN & ANR
|
April 9, 2013 |
SUBEDAR KANWAR SINGH Vs. HARNAM SINGH
|
July 24, 2013 |
SUBHAN KHAN Vs. STATE OF RAJASTHAN
|
January 28, 2013 |
SUBHAN KHAN Vs. BUNDU KHAN
|
April 1, 2013 |
SUBHASH Vs. STATE OF RAJ.
|
May 29, 2013 |
SUBHASH BHARDWAJ Vs. M/S. RAM SONS ASSOCIATES PRIVATE LTD. & ORS.
|
September 25, 2013 |
SUBHASH CHAND Vs. NANAG RAM
|
August 1, 2013 |
SUBHASH CHAND Vs. BASSI & ORS
|
April 8, 2013 |
SUBHASH PRADHAN Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 12, 2013 |
SUBHODH KUMAR BAHETI Vs. KAMLA DEVI
|
November 14, 2013 |
SUDARSHAN Vs. MUNICIPAL CORPORATION & ANR.
|
September 11, 2013 |
SUDARSHAN GAUR & ORS. Vs. RPSC & ORS.
|
February 15, 2013 |
SUDESH SINGH Vs. STATE OF RAJASTHAN
|
September 12, 2013 |
SUDHA RAM Vs. STATE OF RAJASTHAN
|
May 13, 2013 |
SUDHIR KUMAR TIWARI Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
SUDIP B.DATTA Vs. STATE OF RAJASTHAN
|
April 26, 2013 |
SUGAD SINGH BALANIA Vs. STATE OF RAJASTHAN
|
July 26, 2013 |
SUGAN SINGH & ORS. ETC. ETC. Vs. STATE OF RAJASTHAN & ANR. ETC. ETC.
|
July 5, 2013 |
SUGANI Vs. STATE OF RAJASTHAN
|
July 24, 2013 |
SUGNA Vs. ADDITIONAL DISTRICT JUDGE
|
November 28, 2013 |
SUGRA AND ORS Vs. JAGGU KHAN
|
September 10, 2013 |
SUHARA SINGH @ SAWARA SINGH Vs. BOARD OF REVENUE
|
August 1, 2013 |
SUKHDEO SINGH Vs. STATE OF RAJASTHAN
|
July 31, 2013 |
SUKHI BAI Vs. RAMAN LAL
|
February 22, 2013 |
SUKHRAM Vs. STATE OF RAJASTHAN
|
January 31, 2013 |
SUKHVINDER SINGH Vs. ICICI BANK LTD.
|
November 22, 2013 |
SULOCHNA JAIN Vs. STATE OF RAJ
|
August 1, 2013 |
SULTAN Vs. STATE OF RAJASTHAN
|
May 29, 2013 |
SULTAN KHAN Vs. STATE OF RAJASTHAN
|
May 31, 2013 |
SULZER PROCESSORS PVT LTD Vs. TEXTILES COMMITTEE
|
May 6, 2013 |
SUMAN Vs. PURAN CHAND
|
March 1, 2013 |
SUMAN Vs. SUNIL
|
January 16, 2013 |
SUMAN DEVI Vs. BHARAT PETROLEUM CORPORATION LTD.
|
July 9, 2013 |
SUMER CHAND JALUTHARIA AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
January 24, 2013 |
SUMERGANJ MANDI SAHKARI KRIYA VIKRAY SAMITI LTD Vs. BHRIGU ENTERPRISES
|
May 2, 2013 |
SUMITRA Vs. KANHAIYALAL
|
July 25, 2013 |
SUMITRA Vs. TOPWELL PROJECT
|
January 11, 2013 |
SUMNESH VYAS Vs. UCO BANK AND ORS.
|
October 4, 2013 |
SUMNESH VYAS Vs. UCO BANK
|
September 4, 2013 |
SUNAM ALI & ANR. Vs. STATE & ORS.
|
January 15, 2013 |
SUNDARAM SAINI Vs. STATE OF RAJASTHAN
|
July 1, 2013 |
SUNIL Vs. STATE OF RAJASTHAN
|
March 8, 2013 |
SUNIL JAIN Vs. SUGNA NATIONAL ENGINEERING
|
April 29, 2013 |
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
May 21, 2013 |
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
SUNIL KUMAR CHOUDHARY Vs. STATE OF RAJASTHAN AND ANR.
|
January 7, 2013 |
SUNIL KUMAR KEDIYA Vs. JAI SINGH
|
September 3, 2013 |
SUNIL KUMAR SHARMA Vs. RAJASTHAN HIGH COURT, JODHPUR
|
August 21, 2013 |
SUNIL KUMAR SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY
|
July 15, 2013 |
SUNIL SINGH Vs. STATE OF RAJASTHAN
|
April 1, 2013 |
SUNITA Vs. STATE OF RAJASTHAN
|
November 6, 2013 |
SUNITA AGARWAL Vs. STATE OF RAJASTHAN
|
May 20, 2013 |
SUNITA DEVI Vs. STATE OF RAJASTHAN
|
October 18, 2013 |
SUNNY @ ERON Vs. STATE OF RAJASTHAN
|
December 10, 2013 |
SUO MOTO Vs. MANOJ SHARMA
|
August 12, 2013 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
January 23, 2013 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
October 3, 2013 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
August 23, 2013 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
March 29, 2013 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
November 21, 2013 |
SUO MOTO Vs. DISTRICT EDUCATION OFFICER, JODHPUR
|
May 9, 2013 |
SUO MOTU Vs. STATE OF RAJ. & ORS.
|
July 5, 2013 |
SUO-MOTO Vs. GANPAT SINGH
|
January 11, 2013 |
SURAJ DEVI AND ORS Vs. STATE OF RAJASTHAN AND ANR
|
September 5, 2013 |
SURAJ MAL AND ORS. Vs. CHOGGA AND ORS.
|
January 23, 2013 |
SURAJ NARAIN Vs. NARAIN DAS
|
May 30, 2013 |
SURAJ PAL BALMIKI Vs. STATE OF RAJASTHAN
|
March 1, 2013 |
SURAJBHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 15, 2013 |
SURAJMAL KARWA Vs. STATE OF RAJASTHAN
|
April 26, 2013 |
SURAJRATAN HARSH Vs. EXECUTIVE ENGINEER, CITY DIVISION, PUBLIC WORKS DEPARTMENT, BIKANER AND ORS
|
November 18, 2013 |
SUREKHA DEVI Vs. RENT CONTROL TRIBUNAL JAIPUR
|
December 5, 2013 |
SURENDER Vs. STATE OF RAJ
|
May 16, 2013 |
SURENDRA KUMAR Vs. JABRUDEEN
|
February 15, 2013 |
SURENDRA KUMAR SHARMA Vs. MS. APARNA ARORA AND ORS.
|
July 24, 2013 |
SURENDRA PRATAP JAISWAL Vs. DHANESHWAR STONE COMPANY
|
January 22, 2013 |
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 1, 2013 |
SURENDRA SINGH Vs. STATE OF RAJ.
|
May 29, 2013 |
SURESH CHAND Vs. STATE OF RAJASTHAN
|
February 27, 2013 |
SURESH CHAND LAKHERA Vs. GOVIND NARAYAN AND ORS.
|
December 19, 2013 |
SURESH CHAND SHARMA Vs. SWAMI KESHWANAND RAJASTHAN AGRICULTURAL UNIVERSITY
|
April 17, 2013 |
SURESH CHANDRA MATHUR Vs. STATE OF RAJASTHAN
|
November 13, 2013 |
SURESH JAIN Vs. ADDL. DISTT. JUDGE
|
August 21, 2013 |
SURESH KUMAR Vs. DHIRENDRA KUMAR JAIN
|
April 5, 2013 |
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
September 17, 2013 |
SURESH KUMAR Vs. DWARKA DAS
|
September 12, 2013 |
SURESH KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
February 21, 2013 |
SURESH KUMAR ARYA Vs. STATE OF RAJASTHAN
|
September 13, 2013 |
SURESH KUMAR GARG Vs. SHASHI KALA AERAN
|
October 23, 2013 |
SURESH KUMAR SAINI Vs. STATE OF RAJASTHAN AND ORS.
|
July 29, 2013 |
SURESH YADAV Vs. SANJAY KUMAR SHARMA
|
December 18, 2013 |
SURGYAN AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
December 10, 2013 |
SUSHIL AGARWAL Vs. ANAND AGARWAL
|
November 6, 2013 |
SUSHIL CHANDRA CHATURVEDI Vs. UNION OF INDIA
|
January 8, 2013 |
SUSHIL KUMAR Vs. RANJANA BEN
|
February 1, 2013 |
SUSHIL KUMAR Vs. STATE AND ANR.
|
August 7, 2013 |
SUSHIL KUMAR MASAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
January 18, 2013 |
SUSHILA DEVI Vs. ADDL. DISTT. JUDGE NO. 2
|
January 15, 2013 |
SUSHILA DEVI Vs. DEVILAL PRAJAPATI & ANR
|
January 22, 2013 |
SUSHILA DEVI Vs. RAGHUVAR SINGH
|
May 2, 2013 |
SUSHILA PANWAR Vs. STATE OF RAJ.
|
October 30, 2013 |
SUSHILA VAISHNAV Vs. STATE OF RAJASTHAN
|
October 4, 2013 |
SWAPAN MUKHERJEE Vs. STATE OF RAJASTHAN
|
January 10, 2013 |
SWARAN SINGH Vs. NAGARPALIKA, GAJSINGHPUR
|
September 2, 2013 |
SWATI SHARMA Vs. STATE OF RAJASTHAN
|
November 14, 2013 |
T C BARJATIA Vs. STATE OF RAJASTHAN
|
March 4, 2013 |
T.C. BARJATIA Vs. STATE OF RAJASTHAN
|
March 14, 2013 |
TAHIR ALI Vs. MAHAMUDI BEGUM @ NOORJAHAN
|
April 4, 2013 |
TANSUKH ALIAS TOOFAN Vs. STATE OF RAJASTHAN
|
September 19, 2013 |
TARA CHAND Vs. MAHENDRA KUMAR
|
February 22, 2013 |
TARA CHAND CHOUDHARY Vs. ORIENTAL INSURANCE CO LTD
|
February 5, 2013 |
TARA CHAND SHARMA & ANR Vs. JOHARI LAL & ORS
|
December 16, 2013 |
TARA DEVI Vs. STATE OF RAJASTHAN
|
April 9, 2013 |
TARUN KUMAR KHATRI Vs. AJMER VIDHYUT VITRAN NIGAM LTD
|
October 4, 2013 |
TAUFIK AHMED Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
TEEJU @ SAROJ DEVI AND ORS. Vs. STATE OF RAJASTHAN
|
January 28, 2013 |
TEEKAM CHAND Vs. STATE OF RAJASTHAN
|
October 23, 2013 |
TEJ MAL Vs. DHANVEER SINGH BHANDARI
|
September 18, 2013 |
TEJ SINGH Vs. STATE OF RAJASTHAN & OTHERS
|
February 14, 2013 |
TEJ SINGH Vs. HANUMANGARH CENTRAL CO-OPERATIVE BANK LTD
|
January 23, 2013 |
TEJARAM Vs. NAWAB KHAN
|
November 26, 2013 |
TEJVEER SINGH Vs. STATE OF RAJASTHAN AND ANR
|
February 18, 2013 |
THAKUR JI SHRI RADHA KRASHAN JI CHATKINA KARAULI Vs. SHANTANU PRASAD
|
August 19, 2013 |
THAN SINGH Vs. STATE OF RAJASTHAN & ORS.
|
November 22, 2013 |
THAWARA Vs. STATE OF RAJASTHAN
|
January 8, 2013 |
THE ASSTT. COMMISSIONER, COMMERCIAL TAX DEPARTMENT Vs. M/S. RAJASTHAN TEXTILE MILLS
|
January 17, 2013 |
THE CHAIRMAN, R.S.R.T.C., JAIPUR Vs. VANA RAM & ORS.
|
May 14, 2013 |
THE CHIEF MANAGER Vs. TULCHHI
|
April 5, 2013 |
THE DIRECTOR, CENTRAL STATE FARM, SARDARGARH Vs. STATE OF RAJASTHAN AND ORS.
|
November 20, 2013 |
THE GENERAL MANAGER, RSRTC, HANUMANGARH & ANR. Vs. MST. VIDYA DEVI & ORS.
|
July 25, 2013 |
THE NATIONAL INSURANCE CO. LTD. Vs. SMT. RAMPYARI & OTHERS
|
February 6, 2013 |
THE NATIONAL INSURANCE COMPANY LIMITED Vs. PRAKASH & ANR.
|
September 27, 2013 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. CHHOTI DEVI & OTHERS
|
August 22, 2013 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SHRI PYARA SINGH & OTHERS
|
January 17, 2013 |
THE ORIENTAL INSURANCE COMPANY LTD Vs. JAI SINGH
|
October 18, 2013 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. KUSUM SHARMA & OTHERS
|
February 7, 2013 |
THE STATE OF RAJASTHAN Vs. SHRI LAXMI NARAIN MAHARSHI
|
February 15, 2013 |
THE UNITED INDIA INSURANCE CO. LTD. Vs. MAHENDRA KUMAR JAT & ORS.
|
February 1, 2013 |
THE UNITED INDIA INSURANCE CO. LTD. Vs. RAMA & ORS.
|
February 1, 2013 |
TIKAM CHAND Vs. STATE OF RAJASTHAN
|
January 24, 2013 |
TILOK SINGH Vs. STATE OF RAJASTHAN
|
October 21, 2013 |
TILOKA RAM Vs. SHIVPRAKASH AND ANOTHER
|
January 30, 2013 |
TIRATH SINGH Vs. DIVISIONAL RAILWAY MANAGER
|
October 29, 2013 |
TOGA RAM Vs. STATE OF RAJASTHAN
|
October 15, 2013 |
TOLA DEVI Vs. STATE OF RAJASTHAN
|
September 4, 2013 |
TOLIRAM & OTHERS Vs. LRS OF RATANLAL & OTHERS -
|
February 5, 2013 |
TOTA RAM Vs. DEEP CHAND
|
August 6, 2013 |
TOTA RAM ARYA Vs. VEENA GUPTA AND ANR
|
November 29, 2013 |
TRILOK CHAND Vs. STATE OF RAJASTHAN
|
September 13, 2013 |
TRILOK CHAND AGARWAL Vs. STATE
|
November 19, 2013 |
TRIPTI VYAS Vs. STATE OF RAJASTHAN
|
March 12, 2013 |
TUFEL AHMED KHAN Vs. HABBIBUR REHMAN KHAN
|
February 11, 2013 |
TULSA DEVI Vs. STATE OF RAJASTHAN
|
May 3, 2013 |
TULSIDAS Vs. STATE OF RAJASTHAN
|
February 7, 2013 |
TWINCLE @ BABI Vs. PURSHOTTAM
|
November 14, 2013 |
U.I.T.,UDAIPUR Vs. KEING S/O AMARA BHEEL
|
January 10, 2013 |
U.O.I. Vs. M/S. HINDUSTAN ZINC LTD.
|
May 15, 2013 |
UCO BANK Vs. COMMERCIAL TAX OFFICER, MADANGANJ
|
October 3, 2013 |
UCO BANK Vs. NARENDRA KUMAR SHARMA
|
January 9, 2013 |
UCO BANK Vs. MADANLAL SWAMI
|
August 29, 2013 |
UDA RAM @ UDAI SINGH Vs. STATE OF RAJASTHAN
|
July 8, 2013 |
UDAI LAL Vs. NANU RAM AND OTHERS
|
December 3, 2013 |
UDAI SINGH Vs. BOARD OF REVENUE AND ORS.
|
July 23, 2013 |
UDAI SINGH Vs. STATE OF RAJASTHAN
|
November 6, 2013 |
UDAI SINGH Vs. STATE OF RAJASTHAN
|
March 21, 2013 |
UDAI SINGH BAIRWA Vs. STATE OF RAJASTHAN & ORS.
|
July 15, 2013 |
UDAIPUR ZILA SAHAKARI BHUMI VIKAS BANK LTD Vs. AGRO SALES & SERVICE
|
January 29, 2013 |
UDAMI RAM Vs. STATE OF RAJASTHAN
|
May 21, 2013 |
UDERNAMAL CHATURMAL SANDHI Vs. RENT TRIBUNAL, BHILWARA AND ORS
|
September 23, 2013 |
UDHAV DAS & ORS. Vs. SMT. ASHA RANI & ORS.
|
July 23, 2013 |
UGERSEN Vs. STATE OF RAJASTHAN
|
February 19, 2013 |
UIT Vs. CIVIL JUDGE
|
July 3, 2013 |
UKE KHAN Vs. STATE OF RAJASTHAN
|
November 13, 2013 |
UMA SHARMA Vs. RAM PRATAP
|
October 25, 2013 |
UMAR S/O KAMAL KHAN Vs. STATE OF RAJASTHAN
|
September 24, 2013 |
UMARDARAJ Vs. STATE OF RAJASTHAN
|
February 4, 2013 |
UMED SINGH RANAWAT Vs. STATE OF RAJASTHAN
|
December 19, 2013 |
UMEDA RAM Vs. RAM CHANDRA
|
July 17, 2013 |
UMESH ZADGAONKAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 2, 2013 |
UMMED SINGH Vs. MURTI BHAGWAN SATYA NARAYAN JI
|
September 12, 2013 |
UNION OF INDIA Vs. M/S GIRIRAJ CIVIL DEVELOPERS PRIVATE LIMITED
|
November 9, 2013 |
UNION OF INDIA Vs. KALYAN PRASAD AGARWAL
|
October 4, 2013 |
UNION OF INDIA Vs. NAHARI THAKKAR
|
October 28, 2013 |
UNION OF INDIA Vs. GIRDHARI LAL CHOUDHARY
|
November 20, 2013 |
UNION OF INDIA Vs. KAMLA DEVI
|
October 25, 2013 |
UNION OF INDIA Vs. KAUSHALYA DEVI
|
October 17, 2013 |
UNION OF INDIA Vs. JITENDRA KUMAR SHARMA
|
November 19, 2013 |
UNION OF INDIA Vs. SMT. LEELA DEVI AND ORS.
|
September 24, 2013 |
UNION OF INDIA Vs. KAPOOR CHAND
|
August 1, 2013 |
UNION OF INDIA Vs. BHANWAR LAL AND ORS.
|
September 24, 2013 |
UNION OF INDIA Vs. SOOD ENTERPRISES, BIKANER AND ANR
|
May 1, 2013 |
UNION OF INDIA Vs. VIJAY LAXMI & ORS
|
July 4, 2013 |
UNION OF INDIA Vs. SHIVAM METALS & ANR
|
May 22, 2013 |
UNION OF INDIA Vs. HARISH CHANDRA SINGH
|
December 9, 2013 |
UNION OF INDIA Vs. HINDUSTAN ZINC LTD
|
January 15, 2013 |
UNION OF INDIA Vs. ROOP KANWAR MEHTA
|
September 4, 2013 |
UNION OF INDIA Vs. JETHA RAM
|
September 13, 2013 |
UNION OF INDIA Vs. HINDUSTAN ZINC LTD
|
September 17, 2013 |
UNION OF INDIA Vs. MAHESHWARI BUILDERS
|
October 4, 2013 |
UNION OF INDIA Vs. M/S SHIVAM METALS
|
May 22, 2013 |
UNION OF INDIA Vs. VIJAY ELECTRICALS
|
December 19, 2013 |
UNION OF INDIA Vs. JAGAT SINGH BHATI
|
July 31, 2013 |
UNION OF INDIA Vs. SUSHMA SONI
|
July 2, 2013 |
UNION OF INDIA Vs. SMT. CHEEDI DEVI AND ORS.
|
September 24, 2013 |
UNION OF INDIA Vs. NENA RAM
|
August 27, 2013 |
UNION OF INDIA Vs. KUMARI KIRAN CHOWDHARY
|
January 4, 2013 |
UNION OF INDIA Vs. KANA RAM
|
July 10, 2013 |
UNION OF INDIA Vs. RATAN KAUR
|
April 27, 2013 |
UNION OF INDIA Vs. SANJAY JAIN
|
January 24, 2013 |
UNION OF INDIA Vs. SMT. SUNITA AND ORS.
|
October 21, 2013 |
UNION OF INDIA Vs. SOHAN SINGH AND ORS.
|
October 21, 2013 |
UNION OF INDIA Vs. MEWARI TEXTILES MILLS LTD., BHILWARA
|
July 18, 2013 |
UNION OF INDIA Vs. SMT. SHIV KUMARI AND ORS.
|
September 24, 2013 |
UNION OF INDIA Vs. S.C. AGARWAL
|
February 4, 2013 |
UNION OF INDIA Vs. U.I.T., SRI GANGANAGAR
|
February 22, 2013 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 18, 2013 |
UNION OF INDIA Vs. SARAWGI CHARITABLE TRUST
|
March 20, 2013 |
UNION OF INDIA Vs. SETH JUGALDASS GENERIWALA CHARITABLE TRUST
|
September 27, 2013 |
UNION OF INDIA & ORS Vs. DILIP KUMAR
|
March 29, 2013 |
UNION OF INDIA & ORS Vs. MANOHAR SINGH & ORS
|
September 3, 2013 |
UNION OF INDIA & ORS. Vs. SHRI HEMAN DASS
|
September 27, 2013 |
UNION OF INDIA & ORS. Vs. JAWAHAR LAL
|
January 14, 2013 |
UNION OF INDIA & ORS. Vs. M/S. KAMAL ENTERPRISES
|
August 21, 2013 |
UNION OF INDIA AND ANR. Vs. VIJAY KUMAR SAJNANI AND ORS.
|
December 9, 2013 |
UNIQUE ARTAGE Vs. UNION OF INDIA
|
November 11, 2013 |
UNITED INDIA INSURANCE CO LTD Vs. GAJIA AND ORS
|
September 17, 2013 |
UNITED INDIA INSURANCE CO LTD Vs. PABU RAM
|
February 19, 2013 |
UNITED INDIA INSURANCE CO LTD Vs. SUNITA & ORS
|
April 2, 2013 |
UNITED INDIA INSURANCE CO LTD Vs. PURAN MAL
|
December 3, 2013 |
UNITED INDIA INSURANCE CO. Vs. SAVITRI DEVI
|
April 9, 2013 |
UNITED INDIA INSURANCE CO. LTD Vs. SHRIMAL TRANSPORT SERVICE
|
March 19, 2013 |
UNITED INDIA INSURANCE CO. LTD Vs. DHAI
|
September 3, 2013 |
UNITED INDIA INSURANCE CO. LTD. Vs. SITA RAM AND ORS.
|
January 11, 2013 |
UNITED INDIA INSURANCE CO. LTD. Vs. SURESH KUMAR AND ORS.
|
October 17, 2013 |
UNITED INDIA INSURANCE CO. LTD. Vs. SUSHIL AGARWAL & ORS.
|
February 11, 2013 |
UNITED INDIA INSURANCE CO. LTD. Vs. ANACHI BAI
|
April 10, 2013 |
UNITED INDIA INSURANCE CO. LTD. Vs. RANJAN AND OTHERS
|
January 3, 2013 |
UNITED INDIA INSURANCE COMPANY Vs. VERSUS RAJAN AND ORS
|
January 3, 2013 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. HUDI
|
December 3, 2013 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHHAJURAM
|
December 17, 2013 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NATHU RAM
|
July 3, 2013 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAMLI
|
July 15, 2013 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MEERA KANWAR
|
August 2, 2013 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MISRI DEVI
|
February 1, 2013 |
UNITED INDIA INSURANCE COMPANY LTD Vs. AAMNA KHATUN
|
April 16, 2013 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SUSHIL KUMAR SINHA
|
November 20, 2013 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MAMTA DEVI
|
November 7, 2013 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SUSHILA & ORS
|
September 16, 2013 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. HARI RAM & ORS.
|
July 9, 2013 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. LAXMI DEVI & OTHERS
|
February 7, 2013 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. CHARANJEET KAUR
|
February 14, 2013 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. DEOBAI
|
February 12, 2013 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. AMIT KUMAR & OTHERS
|
January 17, 2013 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SANTOSH DEVI
|
April 15, 2013 |
UNITED INDIA INSURANCE COMPANY LTD. JODHPUR Vs. V.K. GOPALA KRISHNA PILLAI
|
March 1, 2013 |
URBAN IMPROVEMENT TRUST Vs. M/S. JAGDISH PRASAD AGARWAL
|
September 27, 2013 |
URBAN IMPROVEMENT TRUST, JODHPUR Vs. KAILASH CHAND MODI
|
November 13, 2013 |
URMILA PANDYA Vs. SECRETARY TO THE GOVERNMENT, STATE OF RAJASTHAN,
|
May 13, 2013 |
USHA SONI Vs. LRS OF DEV KISHAN
|
September 24, 2013 |
USMAN ALI Vs. STATE OF RAJASTHAN
|
May 28, 2013 |
USMAN GANI Vs. STATE OF RAJASTHAN
|
April 2, 2013 |
UTTAM PRAKASH SONI Vs. CHHOTU SINGH
|
October 18, 2013 |
UTTARI RAJASTHAN SAHAKARI DUGDH UTPADAK SANGH LIMITED Vs. GUDDI MEENA
|
July 4, 2013 |
V. PRABHA Vs. NAVSRAJIT RENT TRIBUNAL
|
April 9, 2013 |
V.K. GAUR Vs. SHRI P.K. DEV & ORS.
|
July 11, 2013 |
V.S. LIGNITE POWER PRIVATE LIMITED Vs. SUZUKI TEXTILES LIMITED
|
February 11, 2013 |
VAGARAM Vs. GAUTAM RISHI TRUST
|
July 8, 2013 |
VAGARAM Vs. VARDARAM
|
September 30, 2013 |
VAGTU DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
July 2, 2013 |
VAIDAHI CHETNA SAMITI Vs. THE ADDITIONAL DISTRICT JUDGE & ORS.
|
November 23, 2013 |
VAISHNAV SAMAJ SANSTHAN Vs. DHANDAS VAISHNAV
|
December 5, 2013 |
VAMAN NARAYAN GHIYA Vs. STATE OF RAJ. AND ORS.
|
November 23, 2013 |
VANDANA & ORS Vs. SHOBHAG SINGH & ORS
|
April 9, 2013 |
VASUDEV Vs. ANRA DEVI
|
December 20, 2013 |
VASUDEV AGRAWAL Vs. RAVIKANT AGRAWAL AND ORS
|
December 9, 2013 |
VASUDEV DARJI Vs. SOHAN LAL SHARMA
|
September 18, 2013 |
VASUDEV MANGAL Vs. ANAR DEVI
|
October 29, 2013 |
VED PRAKASH TYAGI Vs. STATE OF RAJASTHAN
|
December 4, 2013 |
VEERENDRA SINGH Vs. CIVIL JUDGE (JR DIV ) & JUDICIAL MAGISTRATE & ANR
|
December 20, 2013 |
VICHITRA SINGH Vs. STATE OF RAJASTHAN
|
November 21, 2013 |
VIDHYADHAR SINGH DHAKA & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
February 18, 2013 |
VIJAI SINGH KULHARI Vs. STATE & ANR.
|
January 17, 2013 |
VIJAY Vs. EHSAAN MOHD.
|
September 26, 2013 |
VIJAY CHOUDHARY AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 15, 2013 |
VIJAY DANGI Vs. SECRETARY
|
September 13, 2013 |
VIJAY DAYAL BOHRA Vs. STATE OF RAJASTHAN
|
September 18, 2013 |
VIJAY KISHORE DUBEY Vs. KAILASH CHANDRA
|
January 16, 2013 |
VIJAY KUMAR Vs. NAGAR NIGAM JAIPUR
|
January 16, 2013 |
VIJAY KUMAR Vs. L.RS. OF KANHAIYA LAL
|
July 15, 2013 |
VIJAY KUMAR Vs. ADDL. DISTRICT JUDGE
|
May 10, 2013 |
VIJAY KUMAR JANGIR Vs. STATE OF RAJASTHAN AND ORS
|
November 23, 2013 |
VIJAY KUMAR MEENA Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 10, 2013 |
VIJAY KUMAR NAMA Vs. MAHENDERA KUMAR JAIN
|
November 12, 2013 |
VIJAY KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
September 13, 2013 |
VIJAY KUMAR SHARMA Vs. JUDGE, LABOUR COURT
|
October 22, 2013 |
VIJAY PAL Vs. STATE OF RAJASTHAN & ANOTHER
|
September 10, 2013 |
VIJAY PRAKASH SHARMA Vs. BHARAT SANCHAR NIGAM LTD
|
January 17, 2013 |
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
March 21, 2013 |
VIJAY SINGH Vs. KAMLA @ KALIA DEVI
|
July 15, 2013 |
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
April 26, 2013 |
VIJAY VERMA Vs. UNION OF INDIA
|
November 8, 2013 |
VIJAYCHAND PRADEEPKUMAR Vs. STATE OF RAJASTHAN
|
February 8, 2013 |
VIJAYPAL Vs. STATE OF RAJASTHAN
|
May 31, 2013 |
VIJENDER KUMAR Vs. STATE OF RAJ.
|
May 30, 2013 |
VIJENDRA Vs. DISTRICT COLLECTOR & MAGISTRATE AND ORS.
|
November 8, 2013 |
VIKARAM SINGH BHATI Vs. STATE OF RAJASTHAN
|
November 26, 2013 |
VIKAS KUMAR Vs. MOHAN LAL
|
November 20, 2013 |
VIKAS SAWLANI Vs. STATE OF RAJASTHAN
|
May 31, 2013 |
VIKAS SHARMA Vs. SHUBHKARAN HARIJAN & ORS.
|
July 16, 2013 |
VIKAS SHARMA Vs. STATE OF RAJASTHAN
|
October 1, 2013 |
VIKAS VERMA Vs. RAJASTHAN UNIVERSITY OF VETERINARY AND ANIMAL SCIENCES, BIKANER
|
August 13, 2013 |
VIKASH & ANR. Vs. THE STATE OF RAJASTHAN
|
April 4, 2013 |
VIKASH GURJAR Vs. STATE OF RAJASTHAN
|
May 20, 2013 |
VIKASH SAMITI GONER ROAD Vs. STATE OF RAJ. AND ORS.
|
November 14, 2013 |
VIKKI @ VIKRAM Vs. STATE OF RAJASTHAN
|
July 17, 2013 |
VIKRAM KUMAR Vs. STATE OF RAJASTHAN
|
July 10, 2013 |
VIKRAM KUMAR Vs. STATE OF RAJASTHAN
|
October 30, 2013 |
VIKRAM SINGH Vs. STATE OF RAJASTHAN
|
March 22, 2013 |
VIKRAM SINGH Vs. CHAIRMAN JVVNL
|
March 21, 2013 |
VIKRANT FATANIYA Vs. STATE OF RAJASTHAN
|
January 15, 2013 |
VILLAGERS OF VILLAGE TIGAVAN Vs. STATE OF RAJASTHAN
|
September 12, 2013 |
VIMLA Vs. STATE OF RAJASTHAN
|
September 24, 2013 |
VIMLA DEVI Vs. RAMESHWAR
|
September 20, 2013 |
VIMLA DEVI Vs. ADDL. DISTT. JUDGE, GANGAPUR CITY
|
January 15, 2013 |
VIMLA DHARIWAL Vs. STATE OF RAJASTHAN
|
April 18, 2013 |
VIMLA SAINI @ VIMLESH Vs. STATE OF RAJ. & ORS.
|
January 15, 2013 |
VIMLESH Vs. DWARKA PRASAD
|
September 24, 2013 |
VINAYAK INDUSTRIES PVT.LTD. Vs. MANAGING DIRECTOR,RAJ.STATE FOOD AND CIVIL SUPPLY CORPN.
|
January 8, 2013 |
VINEET BAFNA Vs. STATE OF RAJASTHAN
|
August 29, 2013 |
VINOD AGARWAL @ VINOD GOYAL Vs. STATE OF RAJASTHAN & ANR.
|
December 6, 2013 |
VINOD KUMAR Vs. MAHARAJA GANGA SINGH UNIVERSITY AND ORS.
|
October 29, 2013 |
VINOD KUMAR SANADHYA Vs. SURENDRA MOHAN
|
August 6, 2013 |
VINOD PITTIE Vs. STATE OF RAJASTHAN
|
May 24, 2013 |
VINOD SINGHAL Vs. STATE OF RAJASTHAN & ORS.
|
January 30, 2013 |
VINOD YADAV Vs. STATE OF RAJASTHAN
|
April 15, 2013 |
VIPIN KUMAR @ NEETU Vs. STATE OF RAJ.
|
September 13, 2013 |
VIPUL SHARMA Vs. UNION OF INDIA
|
May 30, 2013 |
VIRENDER SINGH SHEKHAWAT Vs. INCOME TAX OFFICER
|
February 8, 2013 |
VIRENDRA Vs. STATE OF RAJASTHAN
|
August 30, 2013 |
VIRENDRA ARYA Vs. STATE OF RAJASTHAN
|
February 5, 2013 |
VIRENDRA CHAUDHARY Vs. SUMESH GUPTA
|
March 22, 2013 |
VIRENDRA KUMAR JOSHI Vs. RADHA DEVI AND ORS.
|
November 25, 2013 |
VIRENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 16, 2013 |
VIRENDRA SINGH Vs. JVVNL
|
January 14, 2013 |
VIRMA RAM Vs. RENT TRIBUNAL, JALORE
|
March 19, 2013 |
VISHAL BANSAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 12, 2013 |
VISHAL CHAUDHORY Vs. STATE OF RAJASTHAN
|
April 5, 2013 |
VISHAL GUND @ AMAN Vs. STATE OF RAJASTHAN
|
August 19, 2013 |
VISHAL KAUSHIK Vs. SHIPRA KAUSHIK
|
May 3, 2013 |
VISHAMBHAR SHARMA Vs. RAJASTHAN CO-OPERATIVE DAIRY FEDERATION
|
February 11, 2013 |
VISHNU KUMAR Vs. STATE & ORS.
|
January 15, 2013 |
VISHNU KUMAR GUPTA Vs. UNIVERSITY OF RAJASTHAN
|
March 8, 2013 |
VISHNU LAL Vs. RAJESH MEEMANI
|
July 5, 2013 |
VISHNU SWARUP SAXENA Vs. SHRIMATI KADIMBINI AND OTHERS
|
July 23, 2013 |
VISHWANATH Vs. STATE OF RAJASTHAN
|
July 9, 2013 |
VISWAKARMA ENGINEERING WORKS Vs. STATE OF RAJ.
|
October 29, 2013 |
VITHTHAL DAS DHOOT Vs. MANAK CHAND VAID
|
February 25, 2013 |
VIVEK AHUJA & ORS Vs. STATE AND ANOTHER
|
December 6, 2013 |
VIVEK AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
January 15, 2013 |
VIVEK ARORA Vs. SHYAM LAL MALAVAT
|
July 1, 2013 |
VIVEK SHARMA Vs. RAJASTHAN BOARD OF SECONDARY EDUCATION
|
July 17, 2013 |
VRADHI CHAND MEENA Vs. STATE OF RAJASTHAN
|
April 2, 2013 |
WALFGANG HATZ Vs. STATE OF RAJ
|
December 14, 2013 |
WALU Vs. STATE OF RAJASTHAN
|
January 22, 2013 |
WG. CDR. K.K.SHAH Vs. STATE OF RAJASTHAN
|
May 31, 2013 |
YADVENDRA SINGH Vs. BHANWAR KANWAR
|
July 1, 2013 |
YAKUB BHATI Vs. STATE OF RAJASTHAN
|
February 4, 2013 |
YASH DEV JAIN Vs. STATE
|
November 14, 2013 |
YASH SHARMA Vs. MOHAN DEV SHARMA
|
January 23, 2013 |
YASHPAL SINGH CHAUDHARY Vs. STATE OF RAJASTHAN
|
August 19, 2013 |
YASHPAL SINGH CHAUDHARY Vs. STATE OF RAJASTHAN
|
August 20, 2013 |
YASHPALI @ JASPALI Vs. STATE OF RAJASTHAN
|
September 18, 2013 |
YATAN CHADDHA Vs. KALI CHANDRA
|
January 14, 2013 |
YOGENDRA MODI Vs. RAJASTHAN HIGH COURT
|
July 26, 2013 |
YOGESH KUMAR Vs. STATE OF RAJASTHAN
|
April 4, 2013 |
YOGESH TRIVEDI Vs. STATE OF RAJASTHAN
|
October 1, 2013 |
ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN
|
January 3, 2013 |