A Vs. B
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October 25, 2012 |
A C F SAHIBI PROJECT AND ANR Vs. JHAMMAN LAL AND ANR
|
August 23, 2012 |
A N MATHUR Vs. STATE OF RAJASTHAN
|
April 5, 2012 |
A ONE Vs. DISTRICT ELEMENTARY EDUCATION OFFICER & ORS
|
January 6, 2012 |
A. PONNUCHAMI Vs. CBI THROUGH PUBLIC PROSECUTOR
|
April 27, 2012 |
A.C. SHARMA Vs. NARAIN DEVI
|
April 25, 2012 |
AAIDANA RAM Vs. STATE
|
August 23, 2012 |
AAM JANTA GRAM BHADLIYA Vs. STATE OF RAJASTHAN AND ORS
|
August 27, 2012 |
AAMNA BAI Vs. PREM PRAKASH
|
August 22, 2012 |
AARAM SAINI Vs. P O, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND LABOUR COURT JAIPUR
|
March 26, 2012 |
AASHISH SHARMA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
January 6, 2012 |
AASU SINGH & ANR. Vs. TEJ SINGH & ORS.
|
February 6, 2012 |
ABBAS ALI Vs. STATE OF RAJASTHAN & ORS
|
March 20, 2012 |
ABDUL GAFOOR Vs. STATE OF RAJASTHAN
|
June 14, 2012 |
ABDUL HAKEEM Vs. STATE OF RAJ. AND ANR.
|
October 26, 2012 |
ABDUL HALIM Vs. NISAR
|
August 17, 2012 |
ABDUL MAJID Vs. STATE OF RAJASTHAN
|
June 14, 2012 |
ABDUL MUTLIB Vs. STATE OF RAJASTHAN
|
May 14, 2012 |
ABDUL NAIEM Vs. STATE OF RAJASTHAN
|
April 12, 2012 |
ABDUL RAHIM Vs. KHERUN
|
August 13, 2012 |
ABDUL RAHMAN Vs. STATE OF RAJASTHAN
|
January 31, 2012 |
ABDUL RASHID Vs. STATE
|
December 14, 2012 |
ABDUL SAKUR @ SAKUR RANA Vs. STATE OF RAJASTHAN AND ORS.
|
January 4, 2012 |
ABDUL SALAM Vs. MADAN SINGH
|
December 18, 2012 |
ABDUL SATTAR Vs. RAJ KHAN
|
November 21, 2012 |
ABDUL VAHID Vs. STATE OF RAJASTHAN
|
April 20, 2012 |
ABDULLA Vs. STATE OF RAJASTHAN
|
April 11, 2012 |
ABHAYA SAXENA Vs. STATE OF RAJASTHAN & ORS
|
December 4, 2012 |
ABHISHEK GOYAL Vs. STATE OF RAJASTHAN
|
January 18, 2012 |
ABHISHEK SINGH PANWAR Vs. STATE OF RAJASTHAN
|
August 8, 2012 |
ACL DISTILLERIES LIMITED Vs. REGISTRAR OF COS
|
April 12, 2012 |
ADITYA RAM SHARMA Vs. VIJAY KUMAR
|
February 6, 2012 |
AFSANA Vs. STATE OF RAJASTHAN
|
October 1, 2012 |
AFSANA KHAN Vs. STATE OF RAJ
|
April 18, 2012 |
AHIMSA MINES AND MINE Vs. U O I
|
February 17, 2012 |
AHMAD KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
December 11, 2012 |
AHMED FAROOQ Vs. HARISH CHANDRA
|
October 1, 2012 |
AJAIB SINGH Vs. DELHI CLOTH AND GENERAL MILLS CO LTD
|
July 26, 2012 |
AJAY ALIAS HARENDRA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
August 6, 2012 |
AJAY KUMAR Vs. STATE OF RAJASTHAN
|
January 9, 2012 |
AJAY KUMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
March 22, 2012 |
AJAY KUMAR ALIAS AJAIB SINGH Vs. STATE OF RAJASTHAN
|
September 11, 2012 |
AJAY KUMAR KASWAN Vs. STATE OF RAJASTHAN
|
October 1, 2012 |
AJAY KUMAR KASWAN Vs. STATE OF RAJASTHAN & ORS
|
November 1, 2012 |
AJAY MAHATMA Vs. STATE OF RAJASTHAN
|
September 5, 2012 |
AJAY MAHESH PATEL Vs. STATE OF RAJASTHAN
|
May 19, 2012 |
AJAY PRAKASH BIBAN Vs. STATE OF RAJATHAN
|
August 14, 2012 |
AJAY SINGH @ SUNI DEOL Vs. STATE OF RAJASTHAN
|
February 15, 2012 |
AJAY SINGH DEORA Vs. STATE OF RAJ
|
December 10, 2012 |
AJEET SINGH & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
June 14, 2012 |
AJIJA BANO Vs. PHOOL MOHD
|
February 17, 2012 |
AJMER VIDYUT VITRAN NIGAM LTD Vs. RUKMANI
|
February 6, 2012 |
AKASHDEEP ARORA Vs. STATE OF RAJASTHAN
|
February 2, 2012 |
AKHEDAS Vs. STATE OF RAJASTHAN
|
July 17, 2012 |
AKHILESH KUMAR DUSAD Vs. KAMLA DEVI
|
May 29, 2012 |
AKLESH PRATAP SINGH Vs. STATE AND OTHERS
|
March 21, 2012 |
AKSH TECHNOLOGIES LTD. Vs. AKSH OPTIFIBRE LTD.
|
November 8, 2012 |
ALAM KHAN Vs. STATE OF RAJASTHAN
|
August 8, 2012 |
ALBERT DAVID LTD Vs. STATE OF RAJASTHAN
|
April 13, 2012 |
ALKA Vs. DEEPAK DAGA AND ANR.
|
May 15, 2012 |
ALKA MATHUR Vs. STATE OF RAJASTHAN
|
May 11, 2012 |
ALKA MATORIA Vs. MAHARAJA GANGA SINGH UNIVERSITY
|
December 21, 2012 |
ALL VILLAGERS OF VILLAGE MELINKHEDA Vs. HARI KISHAN
|
September 24, 2012 |
ALLADIN CHITA Vs. ADJ NO. 3, AJMER & ORS.
|
August 17, 2012 |
ALOK BHATI Vs. STATE OF RAJASDTHAN
|
September 19, 2012 |
ALOK KOTAHWALA Vs. STATE OF RAJASTHAN
|
September 11, 2012 |
ALOK KUMAR Vs. NATHI DEVI & ORS
|
January 9, 2012 |
AMAR LAL Vs. MANGILAL
|
May 18, 2012 |
AMAR SINGH Vs. RAJKUMAR
|
July 23, 2012 |
AMAR SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORP AND ORS
|
January 9, 2012 |
AMAR SINGH Vs. CHARNA RAM @ CHARAN SINGH & ANR
|
January 2, 2012 |
AMAR SINGH Vs. STATE OF RAJ
|
May 18, 2012 |
AMAR SINGH Vs. NIRANJAN SINGH
|
July 10, 2012 |
AMAR SINGH AND OTHERS Vs. MUNESH & ANR.
|
October 3, 2012 |
AMARCHAND Vs. RAKESH KUMAR
|
September 24, 2012 |
AMBA DEVI Vs. MUNICIPAL BOARD, PHALODI
|
April 17, 2012 |
AMBA LAL Vs. JUGAL KISHORE
|
January 24, 2012 |
AMBA LAL Vs. LALU RAM
|
September 12, 2012 |
AMBUJA CEMENTS LTD Vs. RAJ ELECTRICITY REGULATORY
|
August 31, 2012 |
AMEEN Vs. STATE OF RAJASTHAN
|
November 6, 2012 |
AMIN Vs. LATIF
|
August 14, 2012 |
AMIN KHAN Vs. STATE OF RAJASTHAN
|
April 17, 2012 |
AMIT COLONIZERS LIMITED Vs. STATE OF RAJASTHAN & OTHERS
|
January 10, 2012 |
AMIT KUMAR Vs. STATE
|
December 7, 2012 |
AMIT TYRE HOUSE & ANR Vs. J K INDUSTRIES LTD & ANR
|
March 21, 2012 |
AMITA TRIVEDI Vs. STATE OF RAJASTHAN
|
July 30, 2012 |
AMLU RAM VISHNOI Vs. STATE
|
July 17, 2012 |
AMMINI P T Vs. UNION OF INDIA
|
March 13, 2012 |
AMRIT LAL & OTHERS Vs. BOARD OF REVENUE & OTHERS
|
April 6, 2012 |
AMRITA H PATEL & ORS Vs. STATE OF RAJASTHAN & ANR
|
March 20, 2012 |
AMRITLAL Vs. RENT APPELLATE TRIBUNAL, & ORS
|
November 21, 2012 |
ANAND KUMAR JAIN Vs. STATE OF RAJ
|
May 30, 2012 |
ANAND PRAKASH BARMERA Vs. STATE OF RAJASTHAN
|
June 20, 2012 |
ANAND PRAKASH CHATURVEDI Vs. STATE OF RAJASTHAN
|
August 21, 2012 |
ANAND SHANKAR MITTAL Vs. AMAR JAIN MEDICAL RELIEF SOCIETY JAIPUR DISTRICT
|
August 22, 2012 |
ANANDI LAL KUMAWAT AND ORS. Vs. RPSC.
|
March 22, 2012 |
ANANT LAL MEENA Vs. STATE OF RAJASTHAN AND ANR.
|
September 20, 2012 |
ANGOORI DEVI Vs. MANAGER M/S EICHER LTD
|
March 1, 2012 |
ANGORI DEVI Vs. MAMTA AND OTHERS
|
August 27, 2012 |
ANIL KHATWANI Vs. NISTHA KHATWANI
|
May 10, 2012 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
July 25, 2012 |
ANIL KUMAR @ KAMAL KUMAR AND ANOTHER Vs. SHANTI LAL GANGWAL AND ANOTHER
|
August 27, 2012 |
ANIL KUMAR CHOUHAN Vs. STATE OF RAJASTHAN
|
May 30, 2012 |
ANIL KUMAR JAIN Vs. ADDL. COLLECTOR SAWAI MADHOPUR
|
July 16, 2012 |
ANIL KUMAR PUROHIT Vs. GOVIND SHARMA
|
May 21, 2012 |
ANIL KUMAR SHISHODIA Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL
|
September 19, 2012 |
ANIL KUMAWAT Vs. NAVEEN AGARWAL
|
April 30, 2012 |
ANIL NARULA Vs. STATE OF RAJASTHAN
|
April 11, 2012 |
ANIL STEEL & INDUSTRIES LTD. KANAKPURA Vs. JUDGE, LABOUR COURT NO.2, JAIPUR & ANR.
|
February 1, 2012 |
ANIL TANTIA Vs. STATE OF RAJASTHAN
|
February 2, 2012 |
ANILO STEEL & INDUSTRIES LTD Vs. JUDGE LABOUR COURT
|
January 2, 2012 |
ANITA DEVI Vs. UNION OF INDIA
|
August 3, 2012 |
ANITA GUPTA Vs. STATE OF RAJASTHAN
|
August 24, 2012 |
ANJALI RAJPUT ALIAS SOFIYA ALIAS TARUNA Vs. STATE OF RAJASTHAN
|
April 16, 2012 |
ANJU GOYAL Vs. RAJNEESH GOYAL
|
March 12, 2012 |
ANJU GOYAL Vs. RAJNEESH GOYAL
|
April 6, 2012 |
ANJU KANWAR Vs. STATE
|
July 16, 2012 |
ANKIT Vs. STATE OF RAJASTHAN
|
March 27, 2012 |
ANKIT SAXENA Vs. STATE OF RAJASTHAN & ORS.
|
November 21, 2012 |
ANMOL BUS SERVICE Vs. STATE OF RAJASTHAN
|
October 25, 2012 |
ANNAPURNA MAHILA SAHKARI SAMITI LTD. Vs. STATE OF RAJASTHAN & ORS.
|
October 26, 2012 |
ANOOP KUMAR Vs. NANURAM
|
April 2, 2012 |
ANOOP KUMAR MEENA Vs. STATE OF RAJASTHAN
|
August 14, 2012 |
ANOOP SINGH Vs. ADDL DISTRICT & SESSIONS JUDGE
|
July 24, 2012 |
ANOP SINGH Vs. STATE OF RAJASTHAN & ORS
|
March 14, 2012 |
ANOP SINGH Vs. STATE OF RAJASTHAN
|
December 6, 2012 |
ANSHU BHATNAGAR Vs. RAJENDRA BHATNAGAR
|
November 19, 2012 |
ANSHUMALA DAVID Vs. STATE OF RAJ
|
February 7, 2012 |
ANTI CORRUPTION BUREAUJAIPUR Vs. SURENDRA KUMAR SHARMA
|
February 6, 2012 |
ANU Vs. STATE OF RAJ
|
January 17, 2012 |
ANUBHA PRABHUNE Vs. STATE OF RAJASTHAN
|
August 24, 2012 |
ANUJ KUMAR Vs. STATE OF RAJASTHAN
|
March 1, 2012 |
ANWAR Vs. SHAMIM BANO
|
April 13, 2012 |
ANWAR AHMED Vs. SMT. MAIMOONA BEGUM AND ORS.
|
October 25, 2012 |
ARAWALI VETERINARY COLLEGE Vs. DR. ANUP BHAUMIK, SECRETARY, VETERINARY COUNCIL OF INDIA, N. DELHI
|
April 6, 2012 |
ARCHANA SABHARWAL Vs. BAL MUKUND
|
August 21, 2012 |
ARHAM JEWELLERS Vs. ADDI CIVIL JUDGE
|
March 6, 2012 |
ARIF KHAN Vs. STATE OF RAJASTHAN
|
July 6, 2012 |
ARJUN Vs. STATE OF RAJASTHAN
|
March 1, 2012 |
ARJUN LAL Vs. STATE
|
April 2, 2012 |
ARJUN LAL Vs. STATE OF RAJASTHAN
|
January 13, 2012 |
ARJUN LAL Vs. PAPPU LAL @ RAMPRASAD
|
October 30, 2012 |
ARJUN RAM Vs. STATE OF RAJASTHAN
|
May 30, 2012 |
ARJUN SINGH Vs. STATE OF RAJ
|
December 11, 2012 |
ARJUN SINGH Vs. R.T.D.C.
|
March 6, 2012 |
ARUN PRATAP SINGH Vs. RAJASTHAN UNIVERSITY
|
August 23, 2012 |
ARUN SINGH Vs. STATE OF RAJASTHAN
|
May 18, 2012 |
ARUN SINGH SHEKHAWAT Vs. UNION OF INDIA
|
August 27, 2012 |
ARVIND ARYA Vs. RSRTC & ANR.
|
March 20, 2012 |
ARVIND KUMAR AGRARWAL Vs. UNION OF INDIA
|
July 16, 2012 |
ARVIND KUMAR PATIDAR Vs. NEWLY ESTABLISHED RENT TRIBUNAL JAIPUR
|
September 3, 2012 |
ASGAR ALI Vs. LRS OF LATE NAWALI BAI
|
February 1, 2012 |
ASGAR KHAN Vs. SARDAR BANO
|
July 16, 2012 |
ASHA Vs. STATE OF RAJASTHAN
|
August 11, 2012 |
ASHA Vs. JAI SINGH
|
February 8, 2012 |
ASHA CHAUDHARY Vs. STATE OF RAJ & ORS
|
December 5, 2012 |
ASHA RAM Vs. SHRI MEWARA KSHATRIYA SAMAJ
|
August 6, 2012 |
ASHA RAM Vs. STATE OF RAJASTHAN AND ANR.
|
April 25, 2012 |
ASHA RAM @ ASHU RAM Vs. STATE OF RAJASTHAN
|
April 6, 2012 |
ASHAPURA CONSTRUCTION Vs. STATE OF RAJASTHAN
|
May 9, 2012 |
ASHISH KUMAR DIXIT Vs. BOARD OF SEC EDU RAJ
|
August 21, 2012 |
ASHOK Vs. STATE OF RAJASTHAN AND OTHERS
|
April 9, 2012 |
ASHOK JAIN Vs. MAHENDRA JAIN
|
September 13, 2012 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN AND ANR.
|
June 15, 2012 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
February 14, 2012 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
July 17, 2012 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
August 27, 2012 |
ASHOK KUMAR Vs. STATE
|
May 1, 2012 |
ASHOK KUMAR Vs. KABOOTAR KHANA
|
November 9, 2012 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
April 16, 2012 |
ASHOK KUMAR Vs. UNION OF INDIA
|
October 29, 2012 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
January 13, 2012 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
August 14, 2012 |
ASHOK KUMAR Vs. STATE
|
April 3, 2012 |
ASHOK KUMAR ALIAS KALU SAIN Vs. KALYAN NARUKA
|
August 24, 2012 |
ASHOK KUMAR NAGAR Vs. STATE OF RAJASTHAN
|
March 1, 2012 |
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
October 11, 2012 |
ASHOK LEYLAND FINANCE LTD Vs. STATE OF RAJASTHAN
|
February 15, 2012 |
ASHOK LEYLAND LTD. Vs. STATE OF RAJASTHAN & ORS.
|
February 7, 2012 |
ASHUTOSH SHARMA Vs. UNION OF INDIA
|
September 26, 2012 |
ASISHA DEEPIKA VISHWAS Vs. STATE OF RAJASTHAN & ORS
|
December 17, 2012 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. BHAGWAN SWAROOP RAKESH KUMAR SUBHASHGANJ, ANAJMANDI, NASIRABAD
|
January 3, 2012 |
ASSISTANT COMMISSIONER Vs. JALANI ENTERPRISE COMMERCIAL TAXES
|
February 13, 2012 |
ASSOCIATION OF SELF-FINANCING UNIVERSITES OF RAJASTHAN Vs. STATE OF RAJANTHAN
|
October 3, 2012 |
ASSTT COMMERCIAL TAXES OFFICER FLYING SQUAD Vs. KRISHNA OIL INDUSTRIES
|
August 6, 2012 |
ATMA SINGH Vs. NARENDRA SAINI AND ORS.
|
August 13, 2012 |
ATTAR SINGH Vs. STATE
|
December 21, 2012 |
ATUL KUMAR Vs. STATE OF RAJASTHAN
|
April 24, 2012 |
AYAZ AHMAD Vs. UNION OF INDIA
|
January 19, 2012 |
AYODHYA DEVI AND ORS Vs. NAND RAM AND ORS
|
February 10, 2012 |
AYUSH GUPTA Vs. CONVENOR
|
August 22, 2012 |
AZHAZ ALI Vs. STATE OF RAJASTHAN
|
April 27, 2012 |
AZIZ AHMED KHAN Vs. STATE RIICO LTD
|
February 15, 2012 |
AZTECH SHIVA HANDICARFTS & ARTS LTD Vs. SHREE IND
|
September 12, 2012 |
B L JAIN Vs. UNION OF INDIA
|
August 13, 2012 |
BABLOO Vs. STATE OF RAJASTHAN
|
July 24, 2012 |
BABLU @ JITENDRA Vs. STATE OF RAJASTHAN & ORS
|
September 26, 2012 |
BABLU ALIAS JITENDRA Vs. STATE OF RAJASTHAN
|
September 26, 2012 |
BABU BHAI KASHYAP Vs. PRAFUL CHAND CONTRACTOR
|
January 3, 2012 |
BABU KHAN Vs. STATE OF RAJASTHAN
|
September 5, 2012 |
BABU KHAN Vs. HAMEER SINGH & ANR
|
March 13, 2012 |
BABU LAL Vs. AJMER SINGH
|
January 10, 2012 |
BABU LAL Vs. GOVIND SINGH
|
March 28, 2012 |
BABU LAL Vs. PUNJAB NATIONAL BANK
|
March 1, 2012 |
BABU LAL Vs. STATE OF RAJASTHAN AND ORS.
|
August 7, 2012 |
BABU LAL Vs. MOHAN LAL
|
October 1, 2012 |
BABU LAL Vs. VIDHYUT VITRAN NIGAM LIMITED
|
August 24, 2012 |
BABU LAL Vs. UNION OF INDIA
|
May 3, 2012 |
BABU LAL Vs. ADDITIONAL DISTRICT JUDGE NO 2 ALWAR
|
April 19, 2012 |
BABU LAL AND OTHERS Vs. CIVIL JUDGE (J.D.) & JUDICIAL MAGISTRATE, RAJGARH, DISTRICT ALWAR
|
August 1, 2012 |
BABU LAL GUPTA Vs. CHAIRMAN RAJ HOUSING BOARD
|
April 30, 2012 |
BABU LAL PATHARIYA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 18, 2012 |
BABU LAL SHARMA Vs. UNION OF INDIA
|
October 29, 2012 |
BABU SINGH Vs. STATE OF RAJ
|
December 18, 2012 |
BABULAL Vs. STATE OF RAJASTHAN
|
January 23, 2012 |
BABY BHARTI MEGHVANSHI Vs. SIRAJUDDIN & OTHERS
|
March 22, 2012 |
BACHNA RAM Vs. RATNA RAM
|
May 8, 2012 |
BADRI LAL Vs. RATAN LAL
|
February 29, 2012 |
BADRI LAL Vs. RAMAVTAR & ANOTHER
|
March 6, 2012 |
BADRI NARAIN CHOUDHARY Vs. RAJASTHAN PARYATAN VIKAS NIGAM LTD
|
April 6, 2012 |
BADRI NARAIN MODI Vs. DEPUTY COMMISSIONER
|
May 8, 2012 |
BADRI PRASAD SHARMA Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD
|
November 2, 2012 |
BAGTAWAR MAL Vs. STATE OF RAJASTHAN
|
July 24, 2012 |
BAIRATH TEHSIL KHADI GRAMODAYA SAMITI Vs. RATNIKANT SHARMA
|
August 27, 2012 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. PARMESHWARI DEVI
|
March 12, 2012 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PRAHLAD AND ANR.
|
December 6, 2012 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ROHITASH MEENA AND ORS.
|
November 24, 2012 |
BAJRANG Vs. DEVI SAHAI
|
August 22, 2012 |
BAJRANG LAL Vs. SMT. DHANNI AND ORS.
|
March 19, 2012 |
BAJRANG LAL Vs. UNION OF INDIA
|
May 15, 2012 |
BAJRANG LAL Vs. STATE OF RAJASTHAN
|
September 14, 2012 |
BAJRANG LAL Vs. STATE OF RAJASTHAN
|
March 30, 2012 |
BAJRANG LAL SHARMA Vs. SALLAUDEEN AHMED
|
February 23, 2012 |
BAJRANG LAL SHARMA Vs. RAMDEV ACHARYA AND ORS.
|
February 1, 2012 |
BAJRANG SINGH Vs. STATE OF RAJASTHAN
|
July 13, 2012 |
BAJRANGLAL Vs. KABOOTAR KHANA
|
November 9, 2012 |
BAL KISHAN MOONDRA Vs. STATE OF RAJ
|
December 6, 2012 |
BAL KISHAN SHARMA Vs. RADHEY SHYAM GODHAWAT
|
January 5, 2012 |
BAL MUKUND Vs. CHANDRA PRAKASH
|
August 24, 2012 |
BALASHRAM SOCIETY Vs. PURAN INDORIA
|
September 6, 2012 |
BALBEER Vs. SESSION JUDGE
|
August 21, 2012 |
BALDEV SINGH Vs. GUDDI DEVI
|
July 19, 2012 |
BALJEET KAUR Vs. STATE OF RAJ
|
July 6, 2012 |
BALJINDER SINGH KHURANA Vs. STATE OF RAJ
|
September 13, 2012 |
BALKISHAN PATHRIYA Vs. CIVIL JUDGE
|
November 5, 2012 |
BALLURAM SHARMA Vs. DISTRICT COLLECTOR (RECOVERY), JAIPUR
|
April 9, 2012 |
BALMUKUND Vs. STATE OF RAJASTHAN
|
March 28, 2012 |
BALMUKUND & ORS Vs. DEVKANYA & ANR
|
October 5, 2012 |
BALRAJ SINGH Vs. STATE OF RAJASTHAN
|
March 27, 2012 |
BALU RAM Vs. STATE OF RAJASTHAN
|
October 6, 2012 |
BALVEER KAUR Vs. RAJENDRA SINGH
|
January 4, 2012 |
BALVEER SINGH Vs. POORAN SINGH
|
July 25, 2012 |
BALVEER SINGH TANWAR Vs. STATE OF RAJ
|
July 27, 2012 |
BALVINDER SINGH Vs. HIMMAT LAL
|
August 7, 2012 |
BANARSI Vs. BANWARI LAL
|
September 7, 2012 |
BANK OF BARODA Vs. NAND KISHORE KACHHWAHA
|
March 20, 2012 |
BANK OF RAJASTHAN LTD Vs. SATI DEVI
|
August 8, 2012 |
BANKATLAL MODI Vs. STATE OF RAJASTHAN & ANOTHER
|
December 12, 2012 |
BANNA LAL Vs. STATE OF RAJASTHAN
|
January 25, 2012 |
BANNEY SINGH AND ANR Vs. STATE OF RAJASTHAN AND ORS
|
September 11, 2012 |
BANSHI LAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
May 21, 2012 |
BANSHI LAL Vs. BIRBAL
|
August 23, 2012 |
BANSHI LAL Vs. SOHAN LAL
|
August 22, 2012 |
BANSHILAL Vs. OM PRAKASH & ORS
|
May 3, 2012 |
BANSHILAL SUTHAR Vs. UDAI LAL
|
August 24, 2012 |
BANSI GIRI Vs. MANAGING DIRECTOR, RSRTC AND ANR.
|
March 21, 2012 |
BANSIWALA IRON AND STEEL Vs. U O I
|
February 7, 2012 |
BANTI AND ORS. Vs. STATE OF RAJASTHAN
|
May 3, 2012 |
BANTOO SINGH Vs. STATE OF RAJ & ORS
|
December 3, 2012 |
BANWARI LAL Vs. STATE OF RAJASTHAN & ORS
|
December 11, 2012 |
BANWARI LAL Vs. ANAND AND OTHERS
|
May 3, 2012 |
BANWARI LAL Vs. NASIR HUSSAIN
|
January 2, 2012 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
March 6, 2012 |
BANWARI LAL. Vs. STATE OF RAJASTHAN
|
February 21, 2012 |
BANWARILAL Vs. DATTURAM THROUGH LRS
|
March 5, 2012 |
BARDHA RAM Vs. BOARD OF REVENUE
|
April 19, 2012 |
BARJI Vs. MANGU
|
April 26, 2012 |
BARKAT HUSSAIN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
August 1, 2012 |
BARKAT KHAN Vs. SHIMLA @ SEEMA
|
September 19, 2012 |
BASANT KUMAR BENIWAL Vs. RAJASTHAN VISHVAVIDHYALAYA AND ANR
|
September 4, 2012 |
BASANTI DEVI Vs. DEVENDRA KUMAR & OTHERS
|
February 29, 2012 |
BASANTI LAL Vs. MOHD. HUSSAIN
|
September 21, 2012 |
BASANTI LAL Vs. ARUN
|
September 14, 2012 |
BASHIR AHMED Vs. BOARD OF REVENUE AND ORS
|
August 23, 2012 |
BASSAPA Vs. STATE OF RAJASTHAN
|
September 20, 2012 |
BASTIMAL JAI Vs. OM PRAKASH & ORS
|
April 20, 2012 |
BBANI Vs. VIKRAM SINH
|
February 21, 2012 |
BEDAMI DEVI Vs. STATE OF RAJASTHAN
|
August 1, 2012 |
BEENA CHOUDHARY (DR.) Vs. STATE OF RAJASTHAN & ANR.
|
February 27, 2012 |
BEHARI LAL SHARMA Vs. UNION OF INDIA AND ANR.
|
January 16, 2012 |
BHAGAT SINGH Vs. STATE OF RAJASTHAN
|
February 9, 2012 |
BHAGAT SINGH Vs. JI TENDER SINGH URF LALA
|
February 29, 2012 |
BHAGAT SINGH Vs. STATE OF RAJASTHAN & ORS
|
December 9, 2012 |
BHAGIRATH Vs. GOVIND RAM
|
May 1, 2012 |
BHAGIRATH DAN BARATH Vs. STATE OF RAJASTHAN & ORS.
|
April 2, 2012 |
BHAGIRATH MAL Vs. STATE OF RAJASTHAN AND OTHERS
|
February 21, 2012 |
BHAGIRATH SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 19, 2012 |
BHAGWAN DAS AHUJA Vs. OM PRAKASH
|
May 10, 2012 |
BHAGWAN SAHAI Vs. CIVIL JUDGE
|
November 20, 2012 |
BHAGWAN SAHEY SHARMA Vs. DEVENDER KUMAR MOOL CHAND
|
September 4, 2012 |
BHAGWAN SINGH Vs. VIMLA DEVI
|
July 16, 2012 |
BHAGWAN SINGH Vs. STATE.
|
December 11, 2012 |
BHAGWAN SINGH Vs. NAND KISHORE
|
January 4, 2012 |
BHAGWANA RAM Vs. TRILOK CHAND
|
September 19, 2012 |
BHAGWAT PRASAD AND ORS. Vs. KANHAIYA AND OS.
|
March 28, 2012 |
BHAGWATI KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
December 21, 2012 |
BHAGWATI LAL Vs. STATE OF RAJASTHAN
|
March 29, 2012 |
BHAGWATI LAL Vs. STATE OF RAJASTHAN
|
March 1, 2012 |
BHAGWATI PRASAD Vs. PRESIDING OFFICER MOTOR ACCIDENT CLAIMS TRIBUNAL
|
December 11, 2012 |
BHAGWATI PRASAD Vs. CHHAGAN RAJ
|
August 8, 2012 |
BHAGWATI SINGH Vs. LAD KANWAR
|
October 3, 2012 |
BHAIRU Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER
|
February 21, 2012 |
BHAJAN & ORS. Vs. STATE OF RAJASTHAN
|
March 27, 2012 |
BHANAVI AGRO PRIVATE LIMITED Vs. STATE OF RAJ
|
May 14, 2012 |
BHANI RAM Vs. SITA RAM
|
July 27, 2012 |
BHANWAR KANWAR Vs. UNION OF INDIA
|
July 10, 2012 |
BHANWAR LAL Vs. KABOOTAR KHANA, LADNU
|
November 9, 2012 |
BHANWAR LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 18, 2012 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 27, 2012 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
November 27, 2012 |
BHANWAR LAL Vs. ADDITIONAL DISTRICT JUDGE & ORS.
|
April 17, 2012 |
BHANWAR LAL & ANR Vs. MOTI LAL & ANR
|
January 5, 2012 |
BHANWAR LAL & ORS Vs. LRS OF MISHRI LAL
|
August 22, 2012 |
BHANWAR LAL JHAKAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
August 24, 2012 |
BHANWAR LAL KALANI Vs. ASSTT COMMISSIONER
|
August 29, 2012 |
BHANWAR LAL MEENA Vs. UNION OF INDIA
|
February 14, 2012 |
BHANWAR SINGH Vs. UNION OF INDIA
|
May 25, 2012 |
BHANWAR SINGH Vs. NATIONAL INSURANCE CO LTD
|
May 9, 2012 |
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
March 12, 2012 |
BHANWAR SINGH CHOUHAN Vs. STATE OF RAJASTHAN
|
March 22, 2012 |
BHAPPU RAM KUMHAR Vs. LEARNED LABOUR COURT NO.1 JAIPUR
|
April 3, 2012 |
BHARAT BHUSHAN BADESARA Vs. SPECIAL SECRETARY FINANCE
|
October 30, 2012 |
BHARAT GINGER TRADING COMPANY Vs. STATE OF RAJASTHAN & ORS
|
September 20, 2012 |
BHARAT LAL Vs. STATE OF RAJASTHAN
|
September 5, 2012 |
BHARAT LAL & ANR Vs. RAMJI LAL & ORS
|
August 6, 2012 |
BHARAT LAL MEENA Vs. KOTAK MAHINDRA BANK LIMITED
|
October 29, 2012 |
BHARAT LODHA Vs. STATE OF RAJASTHAN
|
January 4, 2012 |
BHARAT MOHAN RATESHWAR Vs. NATIONAL INVESTIGATION AGENCY
|
December 11, 2012 |
BHARAT PETROLEUM CORPORATION LTD Vs. RAGHAV BHARAT GAS
|
May 30, 2012 |
BHARAT SANCHAR NIGAM LTD Vs. VICHITRA CONSTRUCTIONS PVT LTD
|
August 30, 2012 |
BHARAT SANCHAR NIGAM LTD Vs. INDER MAL
|
August 3, 2012 |
BHARAT SHARMA Vs. STATE OF RAJASTHAN
|
August 17, 2012 |
BHARAT SINGH Vs. STATE OF RAJ
|
July 12, 2012 |
BHARATI Vs. KALPESH ALIAS VINIT
|
December 15, 2012 |
BHARATPUR DAL UDYOG Vs. M/S DURGA PRASAD KALI CHARAN
|
July 2, 2012 |
BHARATRAJ @ BHARATRAM Vs. ADDITIONAL CIVIL JUDGE (SR DIV), BARAN & ORS
|
February 7, 2012 |
BHARATRAJ ALIAS BHARATRAM Vs. ADDITIONAL CIVIL JUDGE
|
August 13, 2012 |
BHARTI Vs. STATE
|
September 13, 2012 |
BHAVAN VA PATH NIRMAN Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
|
January 3, 2012 |
BHAVNEESH PARMAR Vs. STATE OF RAJASTHAN
|
December 13, 2012 |
BHAWANI PRASAD Vs. ROSHAN
|
June 21, 2012 |
BHAWANI SINGH BHATI Vs. RAJASTHAN HIGH COURT & ORS.
|
March 5, 2012 |
BHAWANI SINGH SHEKHAWAT Vs. COORDINATOR, RAJASTHAN TEACHER ELIGIBILITY TEAT-2011, RAJASTHAN, AJMER AND ANR
|
January 10, 2012 |
BHEEM SINGH Vs. ADDL CIVIL JUDGE
|
March 27, 2012 |
BHEEMA GURJAR Vs. SMT. GEETA AND ANR.
|
April 11, 2012 |
BHERU LAL Vs. PANA AND ORS
|
January 6, 2012 |
BHERU LAL Vs. STATE OF RAJASTHAN
|
April 24, 2012 |
BHERU SINGH Vs. STATE OF RAJASTHAN
|
February 3, 2012 |
BHERU SINGH Vs. STATE OF RAJ
|
September 12, 2012 |
BHERU SINGH Vs. CHHANV KANWAR & ORS
|
October 10, 2012 |
BHERULAL Vs. STATE OF RAJASTHAN
|
April 12, 2012 |
BHIKA RAM Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD, BILARA & ANR
|
March 12, 2012 |
BHIKAM SINGH Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
September 3, 2012 |
BHIKHO Vs. STATE OF RAJASTHAN
|
September 10, 2012 |
BHOLA @ YADVINDER SINGH Vs. STATE OF RAJASTHAN
|
June 13, 2012 |
BHOLA@ YADVINDER SINGH Vs. STATE OF RAJASTHAN
|
July 13, 2012 |
BHONRI LAL SHARMA Vs. STATE OF RAJASTHAN
|
September 19, 2012 |
BHORE LAL Vs. UNION OF INDIA
|
April 6, 2012 |
BHUDEO SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
|
August 3, 2012 |
BHUDEV Vs. STATE OF RAJASTHAN AND ORS
|
December 11, 2012 |
BHUJPAL MEENA Vs. STATE OF RAJASTHAN & OTHERS
|
May 2, 2012 |
BHULI & OTHERS Vs. JITENDRPURI & OTHERS
|
February 17, 2012 |
BHUPENDRA Vs. STATE OF RAJASTHAN
|
December 14, 2012 |
BHUPENDRA KUMAR Vs. NEW INDIA ASSURANCE CO LTD, UDAIPUR & ORS
|
January 10, 2012 |
BHURA RAM Vs. THE ADDL. DISTRICT COLLECTOR, NOHAR & ORS.
|
February 2, 2012 |
BHURIA @ BHURA RAM Vs. STATE
|
July 16, 2012 |
BHURIYA BAI Vs. STATE OF RAJASTHAN & ORS
|
July 25, 2012 |
BILLU SINGH Vs. STATE
|
May 9, 2012 |
BIMLA DEVI Vs. SRIRAM VERMA
|
September 4, 2012 |
BINA GOYAL Vs. STATE OF RAJASTHAN
|
May 8, 2012 |
BINANI CEMENT LIMITED Vs. STATE OF RAJASTHAN
|
September 26, 2012 |
BINDU SABU Vs. STATE OF RAJASTHAN
|
May 17, 2012 |
BIRBAL RAM Vs. TULCHI DEVI
|
January 11, 2012 |
BIRDHI CHAND S/O DALU RAM Vs. SUNITA SHARMA W/O GOPAL B CHOTIYA
|
September 26, 2012 |
BIRLA CORPORATION LTD Vs. C C E JAIPUR
|
March 26, 2012 |
BOHITARAM MAVAL PURIYA AND ORS Vs. CHOTHMAL AND ANOTHER
|
February 8, 2012 |
BOOTA RAM Vs. MUKH RAM
|
September 24, 2012 |
BRAHAM PRAKASH Vs. STATE OF RAJASTHAN
|
July 10, 2012 |
BRAHMA DUTT MODI Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
April 3, 2012 |
BRAHMANAND Vs. STATE OF RAJASTHAN
|
May 8, 2012 |
BRAJESH CHANDRA VYAS Vs. STATE AND ORS.
|
March 22, 2012 |
BRANCH MANAGER, ALLAHABAD BANK, BALOTRA & ANR Vs. MANA RAM
|
December 7, 2012 |
BRIJ BEHARI SHARMA Vs. CHIEF MANAGER KOTA
|
May 1, 2012 |
BRIJENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 20, 2012 |
BRIJENDRA SINGH Vs. RAJASTHAN STATE CO-OPERATIVE BANK LTD & ORS
|
January 19, 2012 |
BRIJENDRA SINGH Vs. INDIRA KUMARI
|
February 7, 2012 |
BRIJESH CHATURVEDI Vs. STATE OF RAJASTHAN
|
December 13, 2012 |
BRIJESH KUMAR SHARMA Vs. STATE OF RAJASTHAN & ORS
|
September 26, 2012 |
BRIJLAL AND ANOTHER Vs. KANHAIYA GURJAR AND OTHERS
|
February 9, 2012 |
BRIJRAJ SINGH Vs. STATE OF RAJASTHAN
|
March 21, 2012 |
BRIJRAJ SINGH Vs. STATE OF RAJASTHAN
|
October 3, 2012 |
BUDDHU SINGH Vs. STATE OF RAJ
|
July 12, 2012 |
BUDH SINGH Vs. MEWARA KSHATRIYA SAMAJ
|
August 6, 2012 |
BUDHA RAM Vs. ICICI LOMBARD GIC LTD
|
May 9, 2012 |
BUDHA RAM Vs. HEMA RAM & OTHERS
|
September 21, 2012 |
BUDHA RAM & OTHERS Vs. STATE(EDUCATION) & OTHERS
|
April 16, 2012 |
BUDHA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
November 6, 2012 |
BUDHMAL AND ANR Vs. RADHAKISHAN AND ANR
|
August 27, 2012 |
BUNTY MAHAVEER Vs. STATE OF RAJASTHAN
|
June 4, 2012 |
C I T - III, JAIPUR Vs. MANNALAL JHAKHAR
|
March 12, 2012 |
C P JOSHI Vs. KALYAN SINGH CHOUHAN
|
August 31, 2012 |
C.I.T. UDAIPUR Vs. LAKE PALACE HOTELS & MOTELS PRIVATE LIMITED
|
December 12, 2012 |
CAPTAIN KRISHAN DAYAL SINGH RATHORE Vs. STATE OF RAJASTHAN
|
November 5, 2012 |
CARRIER AIRCON LIMITED Vs. STATE OF RAJASTHAN
|
August 8, 2012 |
CHAIN SINGH Vs. STATE OF RAJASTHAN
|
April 13, 2012 |
CHAIRMAN, MUNICIPALITY, KESHAV RAI PATAN AND ANOTHER Vs. KANHIYA LAL AND OTHERS
|
February 7, 2012 |
CHAIRMAN, RSRTC Vs. CHATTRAPAL AND ANR.
|
September 15, 2012 |
CHAMAN BANO Vs. RSRTC
|
May 11, 2012 |
CHAMMAN BAI Vs. STATE OF RAJASTHAN
|
August 9, 2012 |
CHAMPALAL & ORS Vs. CHANDRA DEVI & ANR
|
August 22, 2012 |
CHANCHAL JAIN Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO 3 JAIPUR METROPOLITAN JAIPUR
|
May 22, 2012 |
CHAND MAL Vs. LRS OF FATEH LAL
|
October 5, 2012 |
CHAND MAL ALIAS CHAND RATAN Vs. CHHITAR NATH
|
August 16, 2012 |
CHAND RATAN Vs. ROOP CHAND
|
January 17, 2012 |
CHANDA DEVI Vs. STATE OF RAJASTHAN
|
April 2, 2012 |
CHANDA DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
December 19, 2012 |
CHANDAN SINGH Vs. STATE OF RAJASTHAN
|
May 17, 2012 |
CHANDAN SINGH Vs. UNION BANK OF INDIA GUNSARA
|
July 13, 2012 |
CHANDER SHEKHAR MEENA Vs. UNIVERSITY OF RAJASTHAN
|
September 19, 2012 |
CHANDGIRAM Vs. STATE OF RAJASTHAN
|
February 13, 2012 |
CHANDO Vs. MADAN LAL
|
April 20, 2012 |
CHANDRA Vs. RAJENDRA GIRI
|
May 3, 2012 |
CHANDRA KALLA & ORS Vs. CHAGAN LAL & ORS
|
September 10, 2012 |
CHANDRA PRAKASH Vs. HASTI MAL
|
August 3, 2012 |
CHANDRA PRAKASH Vs. MEWARA KSHATRIYA SAMAJ
|
August 23, 2012 |
CHANDRA PRAKASH PARIHAR Vs. CHAIRMAN, BHARAT BHAI PATEL
|
September 4, 2012 |
CHANDRA RAM Vs. STATE OF RAJASTHAN AND ANR.
|
October 5, 2012 |
CHANDRA SHAKHER VYAS & ORS. Vs. STATE & ORS.
|
March 21, 2012 |
CHANDRABHAN RANASARIYA Vs. ARUN KUMAR
|
April 10, 2012 |
CHANDRABHANU Vs. STATE OF RAJASTHAN AND ANR
|
January 25, 2012 |
CHANDRAKALA Vs. STATE OF RAJASTHAN
|
December 17, 2012 |
CHANDRASHEKHAR @ SHEKHU Vs. STATE OF RAJASTHAN AND ANR.
|
May 31, 2012 |
CHANDRAWATI Vs. STATE OF RAJASTHAN AND ORS
|
January 4, 2012 |
CHANDRESH @ CHANDRESH KUMAR BHOJWANI Vs. SITA RAM & OTHERS
|
August 22, 2012 |
CHANDURAM ALIAS RAM CHANDRA Vs. STATE
|
February 1, 2012 |
CHANGAN LAL Vs. STATE OF RAJASTHAN
|
February 10, 2012 |
CHARAN SINGH Vs. STATE OF RAJASTHAN
|
October 3, 2012 |
CHARAN SINGH Vs. JVVN LTD., JODHPUR
|
July 26, 2012 |
CHARANJEET KAUR @ CHARAN KAUR Vs. NARDEV SINGH & ORS
|
December 14, 2012 |
CHARMESH SHARMA Vs. STATE OF RAJASTHAN
|
March 19, 2012 |
CHATRA PAL SINGH SHEKHAWAT Vs. LEARNED COURT OF APPELLATE RENT TRIBUNAL, JAIPUR & ANOTHER
|
September 21, 2012 |
CHAUTHMAL SAINI Vs. ADDI DISTRICT
|
February 9, 2012 |
CHELA RAM Vs. STATE OF RAJASTHAN
|
May 2, 2012 |
CHENA RAM Vs. STATE OF RAJAJASTHAN & ORS.
|
April 6, 2012 |
CHETRAM Vs. STATE OF RAJASTHAN
|
July 24, 2012 |
CHETRAM Vs. STATE OF RAJASTHAN
|
July 27, 2012 |
CHHAIL SINGH Vs. STATE OF RAJ
|
May 1, 2012 |
CHHAJU RAM Vs. MAKHAN LAL
|
February 6, 2012 |
CHHATISGARH DISTILLERIES LIMITED Vs. STATE OF RAJASTHAN
|
April 10, 2012 |
CHHAVI PRAKASH SAINI Vs. CENTRAL UNIVERSITY OF RAJASTHAN
|
May 4, 2012 |
CHHAVI PRAKASH SAINI Vs. CENTRAL UNIVERSITY OF RAJASTHAN
|
August 1, 2012 |
CHHITAR LAL Vs. CHHOTU LAL
|
September 6, 2012 |
CHHOGARAM Vs. JAIN SAMAJ GAUSHALA SAMITI
|
August 24, 2012 |
CHHOTE LAL AND ANR. Vs. STATE OF RAJASTHAN
|
April 9, 2012 |
CHHOTU KHAN Vs. STATE OF RAJASTHAN
|
January 6, 2012 |
CHHOTURAM Vs. STATE OF RAJASTHAN
|
April 6, 2012 |
CHIEF MANAGER Vs. HITLAR PRASAD
|
August 29, 2012 |
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HARISINGH
|
April 9, 2012 |
CHIEF MEDICAL & HEALTH OFFICER Vs. JUDGE, INDUSTRIAL TRIBUNAL AND LABOUR COURT, BHILWARA
|
September 20, 2012 |
CHIMAN SINGH Vs. STATE OF RAJASTHAN
|
May 11, 2012 |
CHIMANLAL Vs. STATE OF RAJASTHAN
|
December 13, 2012 |
CHIRANJI LAL JHALANI Vs. STATE OF RAJASTHAN
|
August 13, 2012 |
CHITTAR Vs. STATE OF RAJASTHAN
|
August 14, 2012 |
CHITTAR LAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
May 16, 2012 |
CHOMAL EXPORTS PVT. LTD Vs. STATE OF RAJASTHAN
|
October 26, 2012 |
CHOTHU Vs. BOARD OF REVENUE RAJASTHAN AJMER
|
July 17, 2012 |
CHOTU RAM Vs. KUNAN MAL
|
February 6, 2012 |
CHOUDHARY MEDICAL STORE (M/S.) Vs. STATE OF RAJASTHAN
|
May 2, 2012 |
CHOUTHMAL SAINI Vs. JUDGE, LABOUR COURT NO 2, JAIPUR & ORS
|
January 5, 2012 |
CHUTARA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
May 8, 2012 |
CITI FINANCIAL CONSUMER FINANCE INDIA LTD Vs. VIJAY PAL JAKHAD & ORS
|
February 2, 2012 |
COMMERCIAL TAXES OFFICER Vs. BIRLA CEMENT PVT. LTD
|
September 12, 2012 |
COMMERCIAL TAXES OFFICER Vs. WHIRLPOOL INDIA LTD
|
July 16, 2012 |
COMMISSIONER MUNICIPAL COUNCIL BHILWARA Vs. BHOLI RAM
|
January 23, 2012 |
COMMISSIONER OF INCOME TAX Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED
|
May 7, 2012 |
COMMISSIONER OF INCOME TAX Vs. STATE BANK BIKANER & JAIPUR
|
May 16, 2012 |
COMMISSIONER OF INCOME TAX Vs. APEX METCHEM (P) LTD.
|
December 11, 2012 |
COMMISSIONER OF INCOME TAX Vs. KAMAL TRADING COMPANY
|
February 6, 2012 |
COMMISSIONER OF INCOME TAX Vs. BUSINESS INFORMATION PROCESSING SERVICES
|
February 8, 2012 |
COMMISSIONER OF INCOME TAX Vs. H.S. BUILDERS (P) LTD
|
March 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. GIRIRAJ AGARWAL GIRI
|
March 16, 2012 |
COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR KOTHARI
|
September 7, 2012 |
COMMISSIONER OF INCOME TAX Vs. JAIN CONSTRUCTION CO
|
November 24, 2012 |
COMMISSIONER OF INCOME TAX Vs. SAGUN GEMS (P.) LTD
|
August 22, 2012 |
COMMISSIONER OF INCOME TAX Vs. VINAY PRATAP SINGH
|
March 5, 2012 |
COMMISSIONER OF INCOME TAX Vs. MAHENDRA SINGH KHEDLA
|
March 19, 2012 |
COMMISSIONER OF INCOME TAX Vs. RAJ. STATE BRIDGE AND CONSTRUCTION CORPORATION LTD
|
February 6, 2012 |
COMMISSIONER OF INCOME TAX BIKANER Vs. RAM DEV KUMAR CHITLANGIA
|
May 8, 2012 |
COMMISSIONER OF INCOME TAX JAIPUR II Vs. GYAN CHAND AJMERA
|
April 19, 2012 |
COMMISSIONER OF INCOME TAX UDAIPUR Vs. HISTORIC RESORT HOTELS
|
May 9, 2012 |
COMMISSIONER OF INCOME TAX, BIKANER Vs. PAWAN SHARMA
|
July 13, 2012 |
COMMISSIONER OF INCOME TAX, JAIPUR Vs. HARDEEP SINGH SETHI
|
May 2, 2012 |
COMMISSIONER OF INCOME TAX, JAIPUR II JAIPUR Vs. ASIAN MARKETING
|
April 11, 2012 |
COMMISSIONER OF INCOME TAX, JAIPUR-II Vs. M/S. MANGALAM ARTS, JAIPUR
|
August 6, 2012 |
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. SMT. KAUSHALYA DEVI JHANWAR
|
January 6, 2012 |
COMMISSIONER OF INCOME TAX,UDAIPUR Vs. HINDUSTAN ZINC LTD
|
April 27, 2012 |
COMMISSIONER OF INCOME TAX-I Vs. RAJARAM & PARTY
|
July 3, 2012 |
COMMISSIONER OF INCOME-TAX-I Vs. RAJASTHAN STATE HANDLOOM
|
January 4, 2012 |
COMMISSIONER, HORTICULTURE (P & M), JAMMU & KASHMIR GOVERNMENT, SRINAGAR & ANR Vs. JUDGE, LABOUR COURT NO 1, JAIPUR & ANR
|
May 29, 2012 |
COX AND KINGS INDIA LTD. Vs. NARENDRA SINGH RATHORE AND ANR.
|
August 17, 2012 |
CTO, CIRCLE-A, SRIGANGANAGAR Vs. PAWAN KUMAR AGARWAL & ANR
|
September 27, 2012 |
D F O BIKANER Vs. BANSHI LAL
|
July 2, 2012 |
DAKHU DEVI AND ORS Vs. RANJEET SINGH AND ORS
|
March 27, 2012 |
DAL SINGH Vs. STATE OF RAJASTHAN
|
April 12, 2012 |
DALIP KUMAR Vs. STATE OF RAJASTHAN
|
September 25, 2012 |
DALIP SINGH Vs. STATE OF RAJASTHAN & ORS.
|
September 14, 2012 |
DALIP SINGH SAHARAN Vs. STATE OF RAJASTHAN
|
December 10, 2012 |
DALJIT SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
September 11, 2012 |
DALLI CHAND Vs. STATE OF RAJASTHAN
|
January 25, 2012 |
DALPAT SINGH Vs. STATE
|
March 6, 2012 |
DAM SINGH Vs. STATE OF RAJASTHAN
|
July 20, 2012 |
DAMODAR LAL AGARWAL Vs. SECRETARY, UIT, ALWAR & ANR
|
February 6, 2012 |
DAN MAL JAT Vs. ADJ(FT)
|
September 7, 2012 |
DANA RAM Vs. STATE OF RAJ & ORS
|
January 11, 2012 |
DASHRATH DHANKA Vs. UNION OF INDIA & ORS.
|
September 20, 2012 |
DASRATH KUMAR GANDHI Vs. JUDGE, RENT TRIBUNAL, BHARATPUR & ORS.
|
April 20, 2012 |
DATA RAM Vs. STATE
|
September 6, 2012 |
DATAR SINGH Vs. STATE OF RAJASTHAN
|
September 11, 2012 |
DAU SINGH Vs. STATE OF RAJASTHAN & ANR.
|
April 3, 2012 |
DAUL SINGH Vs. STATE OF RAJASTHAN
|
April 6, 2012 |
DAULAT RAM Vs. UNION OF INDIA & OTHERS
|
April 11, 2012 |
DAYA RAM Vs. STATE OF RAJASTHAN
|
October 6, 2012 |
DAYANAND Vs. STATE OF RAJASTHAN & ANR.
|
April 6, 2012 |
DAYAWATI Vs. STATE OF RAJASTHAN
|
August 8, 2012 |
DEEN DAYAL Vs. STATE OF RAJASTHAN
|
January 13, 2012 |
DEEN DAYAL Vs. KIRAN
|
July 18, 2012 |
DEEN MOHAMMED Vs. CJM, BHARATPUR AND ANR.
|
January 2, 2012 |
DEENDAYAL MALAV Vs. BABULAL & ORS
|
March 19, 2012 |
DEEP SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
August 9, 2012 |
DEEP SINGH Vs. STATE OF RAJASTHAN
|
July 17, 2012 |
DEEPA RAM Vs. KISHAN CHAND & ORS
|
July 20, 2012 |
DEEPAK JAIN Vs. USHA JAIN
|
June 14, 2012 |
DEEPAK KUAMR Vs. STATE OF RAJASTHAN
|
January 2, 2012 |
DEEPAK KUMAR Vs. STATE OF RAJASTHAN
|
July 24, 2012 |
DEEPAK SHARMA Vs. VICE CHANCELLOR JNVU
|
September 11, 2012 |
DEEPAK SONI Vs. KODAR MAL
|
September 12, 2012 |
DEEPAK SONI Vs. STATE OF RAJ
|
July 16, 2012 |
DEEPIKA SALVI Vs. STATE
|
May 3, 2012 |
DEEWA CONSTRUCTION PRODUCT INDUSTRY Vs. STATE OF RAJASTHAN
|
May 17, 2012 |
DEPUTY CIT Vs. SMT. INDIRA KASUWAL
|
February 8, 2012 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SURYA CREDITS LTD
|
February 8, 2012 |
DEPUTY KUMAR SHARMA Vs. COURT OF ADDL. DISTRICT AND SESSIONS JUDGE NO. 3
|
October 8, 2012 |
DESHRAJ Vs. STATE OF RAJASTHAN
|
August 1, 2012 |
DESHRAJ SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
May 15, 2012 |
DEVA Vs. BOARD OF REVENUE
|
July 16, 2012 |
DEVA @ DEVI LAL Vs. STATE OF RAJ & ORS
|
August 22, 2012 |
DEVA AND ORS. Vs. BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
April 11, 2012 |
DEVA RAM Vs. STATE OF RAJASTHAN
|
May 15, 2012 |
DEVDASHRATH ROYALTIES Vs. STATE OF RAJASTHAN
|
April 13, 2012 |
DEVENDER KUMAR & ORS. Vs. EKLAVYA SINGH & ORS.
|
April 11, 2012 |
DEVENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2012 |
DEVI LAL Vs. GRAM PANCHAYAT, BAVLAS
|
January 9, 2012 |
DEVI LAL Vs. PURANDAS JI KI BAGICHI TRUST
|
July 6, 2012 |
DEVI SINGH Vs. STATE OF RAJASTHAN
|
May 14, 2012 |
DEVILAL Vs. STATE OF RAJASTHAN
|
September 7, 2012 |
DEVKI BAI Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
|
April 12, 2012 |
DEVKISHAN Vs. MADAN LAL @ MADAN MOHAN
|
January 10, 2012 |
DHAMMAN Vs. STATE OF RAJASTHAN & ORS.
|
January 10, 2012 |
DHANI RAM Vs. STATE OF RAJASTHAN
|
October 5, 2012 |
DHANIA @ DHANNARAM Vs. STATE OF RAJASTHAN
|
January 12, 2012 |
DHANJI BHAI Vs. STATE OF RAJ
|
July 19, 2012 |
DHANNA LAL Vs. KAILASH CHAND @ RAKESH SHARMA
|
May 19, 2012 |
DHANNA RAM Vs. SHRAWAN & ORS
|
May 30, 2012 |
DHANNI Vs. BOARD OF REVENUE
|
April 11, 2012 |
DHANPAL & OTHERS Vs. HANSRAM & OTHERS
|
February 29, 2012 |
DHANRAJ SAINI Vs. STATE OF RAJASTHAN
|
September 5, 2012 |
DHANRAJ SAINI Vs. STATE OF RAJ
|
July 6, 2012 |
DHANRAJ SAINI Vs. STATE OF RAJ
|
July 4, 2012 |
DHAPLI AND OTHERS Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE AND OTHERS
|
April 16, 2012 |
DHAPU Vs. OM PRAKASH
|
July 18, 2012 |
DHARAM SINGH Vs. ADDITIONAL DISTRICT COLLECTOR, JHUNJHUNU & ORS
|
February 6, 2012 |
DHARAM SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
September 13, 2012 |
DHARAMPAL Vs. NARESH KUMAR
|
March 6, 2012 |
DHARMENDRA BERA Vs. STATE OF RAJASTHAN
|
September 19, 2012 |
DHARMENDRA SINGH DHABHAI Vs. STATE OF RAJASTHAN
|
August 13, 2012 |
DHARMENDRA SINGH RATHORE Vs. DR. JAYANT RANAWAT
|
March 12, 2012 |
DHARMPAL SINGH Vs. ADDITIONAL DISTRICT COLLECTOR JHUNJHUNU
|
August 1, 2012 |
DHARMU URF DURYODHAN Vs. STATE OF RAJASTHAN
|
October 30, 2012 |
DHIRENDRA NATH Vs. STATE OF RAJASTHAN
|
September 25, 2012 |
DIGVIJAY SINGH Vs. STATE OF RAJASTHAN
|
July 23, 2012 |
DILIP GEHLOT Vs. YASHODA DEORA
|
November 5, 2012 |
DILIP KUMAR Vs. STATE OF RAJASTHAN
|
July 31, 2012 |
DILIP SINGH Vs. STATE OF RAJASTHAN
|
August 7, 2012 |
DILIP SINGH RAJAWAT Vs. STATE OF RAJASTHAN
|
September 7, 2012 |
DIMPLE SONI Vs. PRAVEN KUMAR
|
December 15, 2012 |
DINESH Vs. STATE OF RAJASTHAN
|
August 24, 2012 |
DINESH Vs. STATE OF RAJASTHAN
|
August 7, 2012 |
DINESH BANSAL Vs. RAJENDRA KUMAR
|
February 21, 2012 |
DINESH CHOUDHARY Vs. STATE OF RAJASTHAN
|
August 14, 2012 |
DINESH JEENAGAR Vs. BABULAL SAMARIYA
|
November 5, 2012 |
DINESH KUMAR Vs. UNION OF INDIA AND OTHERS
|
April 11, 2012 |
DINESH KUMAR Vs. NAND LAL MEHRA
|
April 13, 2012 |
DINESH KUMAR JAIN Vs. STATE OF RAJASTHAN
|
August 30, 2012 |
DIRECTOR GENERAL OF POLICE, RAJASTHAN, JAIPUR & OTHERS Vs. NATHU RAM DEVASI
|
May 3, 2012 |
DIRECTOR KOTA OPEN UNIVERSITY Vs. LABOUR COURT
|
May 9, 2012 |
DIRECTOR OF INCOME TAX Vs. RAVI VIJAY
|
July 9, 2012 |
DIRECTOR OF INCOME TAX (INT TAX) AND ANR Vs. SANDEEP RAWAT
|
August 27, 2012 |
DISTRICT COLLECTOR, BANSWARA Vs. BHARAT KUMAR SHUKLA
|
December 13, 2012 |
DISTRICT MANGER FCI UDAIPUR Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT UDAIPUR
|
July 18, 2012 |
DIVISIONAL COMMISSIONER, BIKANER Vs. ROOP RAM
|
September 26, 2012 |
DIVISIONAL FOREST OFFICER Vs. RAMSINGH
|
October 9, 2012 |
DIVISIONAL MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION KOTA Vs. PAPULAL
|
May 17, 2012 |
DIVISIONAL MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, KOTA Vs. SH. MAHIPAL SINGH
|
April 6, 2012 |
DIVISIONAL RAILWAY MANAGER NORTHERN WESTERN RAILWAYS, AJMER Vs. JUDGE, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, AJMER & ANR
|
August 1, 2012 |
DIVYA Vs. STATE OF RAJ
|
July 13, 2012 |
DIWAR CHAND MORYA Vs. STATE OF RAJASTHAN
|
April 9, 2012 |
DR. ABDUL HAMID Vs. STATE OF RAJASTHAN
|
April 18, 2012 |
DR. ANUSUYA HARSH Vs. STATE OF RAJASTHAN AND ANR.
|
March 20, 2012 |
DR. MOOL SINGH RATHORE Vs. STATE OF RAJASTHAN AND ORS.
|
February 8, 2012 |
DR. SAJJAN RAJ DAGA Vs. STATE OF RAJASTHAN AND ANR.
|
April 20, 2012 |
DROPATI Vs. STATE
|
July 19, 2012 |
DUDA RAM Vs. STATE OF RAJ
|
December 13, 2012 |
DULICHAND (SINCE DEAD) THROUGH HIS LEGAL REPRESENTATIVES Vs. NIWAZ
|
August 30, 2012 |
DUNGAR RAM AND ORS Vs. STATE OF RAJASTHAN
|
March 1, 2012 |
DUNGAR SINGH Vs. LRS. OF JAGDISH CHANDRA
|
April 10, 2012 |
DUNGARA RAM Vs. STATE OF RAJASTHAN
|
September 21, 2012 |
DURESH NARAYAN MATHUR Vs. STATE OF RAJ
|
September 11, 2012 |
DURGA LAL Vs. STATE OF RAJASTHAN THROUGH LAND ACQUISITION OFFICER S D O JHALAWAR
|
March 1, 2012 |
DURGA LAL MEENA Vs. VIMLA DEVI MEENA
|
May 9, 2012 |
DURGA PRASAD Vs. RAJ KUMAR MEENA
|
April 26, 2012 |
DURGA PRASAD Vs. UNION OF INDIA & ORS.
|
December 11, 2012 |
DURGA SEVAK SHARMA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, JAIPUR
|
April 10, 2012 |
DURGESH NARAYAN Vs. STATE OF RAJASTHAN
|
December 18, 2012 |
DUSHYANT SHARMA Vs. MOOLCHAND DEENANATH
|
December 3, 2012 |
DWARKA DAS Vs. PAWAN KUMAR
|
July 10, 2012 |
DWARKA PRASAD Vs. BRIJ MOHAN
|
April 5, 2012 |
DY. CIT Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION
|
February 7, 2012 |
DYPTI NARAIN KOLI Vs. JUDGE LABOUR COURT
|
March 28, 2012 |
E.K. MURLIDHARAN Vs. HINDUSTAN COPPER LTD. AND OTHERS
|
January 4, 2012 |
EASY BILL LTD Vs. STATE OF RAJASTHAN
|
September 10, 2012 |
ELECTRO MECHANICAL ENGINEERING CORPORATION Vs. ADDL DISTRICT JUDGE
|
August 1, 2012 |
EMMAMUDEEN Vs. STATE OF RAJASTHAN
|
July 4, 2012 |
EX-SGT DINESH CHAND Vs. UNION OF INDIA & ORS.
|
September 19, 2012 |
EXECUTIVE ENGINEER, PHED DRILLING DIV KOTA AND ORS Vs. PRAHLAD SINGH & ANR
|
January 6, 2012 |
FAIYAZ KHAN Vs. DAUDAYAL
|
August 3, 2012 |
FAKIRA RAM Vs. HARNEK SINGH
|
September 3, 2012 |
FALI RAM MEENA Vs. UNION OF INDIA
|
April 26, 2012 |
FAREED MOHD Vs. GAURI BAI AND ORS
|
August 27, 2012 |
FAROOQ KHAN Vs. STATE OF RAJASTHAN AND ORS
|
August 23, 2012 |
FATEH KISHAN KAPIL Vs. JAI NARAIN VYAS UNIVERSITY, JODHPUR& ORS
|
January 3, 2012 |
FATEH SINGH LODHA Vs. STATE OF RAJ
|
April 23, 2012 |
FATTE SINGH Vs. SUB DIVISIONAL OFFICER
|
August 8, 2012 |
FCI ARAVALI GYPSUM & MINERALS LTD. Vs. STATE OF RAJASTHAN & ORS.
|
November 24, 2012 |
FIRM BANSAL GINNING & OIL MILL, SRI GANGANAGAR Vs. COMMISSIONER UNDER WORKMAN COMPENSATION ACT
SRI GANGANAGAR & ORS
|
July 10, 2012 |
FIRM JHUMAR LAL SWAROOP LAL Vs. ADDI CIVIL JUDGE
|
February 9, 2012 |
FIRM M/S. KANAHIYA LAL GHAMANDI LAL Vs. SUBHASH
|
February 16, 2012 |
FIRM ROOP PRAKASH ENTERPRIZES Vs. VIDHYA
|
January 3, 2012 |
FIROZA HUSSAIN Vs. STATE BANK OF INDIA
|
May 11, 2012 |
FRIENDS PRINTERS AND STATIONERS Vs. ADDITIONAL DISTRICT JUDGE
|
May 10, 2012 |
FROOQ HASAN Vs. MODINA
|
February 7, 2012 |
G S PARMAR Vs. STATE OF RAJASTHAN & ANR
|
March 1, 2012 |
G.T. COMPUTER HARDWARE ENGINEERING COLLEGE PVT. LTD Vs. STATE OF RAJASTHAN
|
August 23, 2012 |
GAJANAND Vs. SHAMBHU P JAISINGHANIA & ORS
|
January 11, 2012 |
GAJANAND Vs. ADDITIONAL CIVIL JUDGE
|
March 14, 2012 |
GAJANAND AND ORS Vs. MAHARAJ SINGH AND ANR
|
April 17, 2012 |
GAJENDRA Vs. STATE OF RAJASTHAN
|
January 19, 2012 |
GAJENDRA GAJANAND Vs. SHYAMLAL JHA
|
May 15, 2012 |
GAJENDRA SINGH Vs. COMMISSIONER OF INCOME TAX
|
February 2, 2012 |
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
November 19, 2012 |
GANESH & ORS Vs. STATE OF RAJASTHAN & ANR
|
September 27, 2012 |
GANESH CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
January 16, 2012 |
GANESH DAN Vs. STATE OF RAJASTHAN & ANR.
|
March 19, 2012 |
GANESH PICTURE HOUSE Vs. CENTRAL BANK OF INDIA & ORS
|
August 6, 2012 |
GANESHLAL Vs. LEELA
|
January 19, 2012 |
GANGA Vs. GIRDHARI
|
July 5, 2012 |
GANGA (SMT.) AND ORS. Vs. KALYAN SINGH AND ORS.
|
February 10, 2012 |
GANGA DEVI Vs. STATE OF RAJASTHAN
|
December 3, 2012 |
GANGA DEVI Vs. NANA LAL
|
January 12, 2012 |
GANGA RAM Vs. STATE
|
May 7, 2012 |
GANGA SINGH Vs. LRS OF CHHOTU SINGH
|
March 16, 2012 |
GANPAT LAL Vs. LAXMI NARAYAN
|
May 8, 2012 |
GANPAT LAL Vs. STATE OF RAJASTHAN
|
October 5, 2012 |
GANPATI BAI Vs. STATE OF RAJASTHAN
|
August 31, 2012 |
GANPATI DEVI @ BIMLA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD AND ORS
|
September 3, 2012 |
GAURAV BANSAL Vs. UNION OF INDIA
|
July 2, 2012 |
GAURI SHANKER MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
April 24, 2012 |
GAWARI Vs. STATE OF RAJASTHAN
|
January 18, 2012 |
GAYATRI Vs. GOPI LALA SHARMA
|
May 3, 2012 |
GEETA Vs. CHANDIL
|
July 10, 2012 |
GEETA Vs. MOHAN LAL PARGI
|
December 15, 2012 |
GEETA AND OTHERS Vs. GURDEEP SINGH AND OTHERS
|
August 23, 2012 |
GEETA BAI (SMT.) Vs. STATE OF RAJASTHAN & ORS.
|
July 27, 2012 |
GEETA PALIWAL Vs. ASHOK JANGID
|
March 26, 2012 |
GEETANSH GULATI Vs. RAJASTHAN TECHNICAL UNIVERSITY KOTA
|
July 26, 2012 |
GENERAL MANAGER, HOTEL CLARKS AMER Vs. UMESH KUMAR SONI AND ORS
|
March 2, 2012 |
GERA FOOD INDUSTRIES Vs. FIRM TULSA RAM KANHAIYA LAL
|
April 27, 2012 |
GERU RAJ KUMAR Vs. STATE OF RAJASTHAN
|
June 4, 2012 |
GHAN SHYAM GURJAR Vs. STATE AND ORS.
|
March 20, 2012 |
GHANSHYAM & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER
|
August 30, 2012 |
GHANSHYAM DEV AND OTHERS Vs. MALI RAM AND OTHERS
|
May 10, 2012 |
GHANSHYAM KHATRI Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL
|
April 24, 2012 |
GHANSHYAM KHURADIYA Vs. MAHENDRA KUMAR
|
May 2, 2012 |
GHANSHYAM MEENA Vs. BOARD OF SECONDARY EDUCATION AND ANR.
|
April 9, 2012 |
GHASI RAM & OTHERS Vs. STATE OF RAJASTHAN
|
March 22, 2012 |
GHISA RAM Vs. BOARD OF REVENUE
|
April 9, 2012 |
GIRDHAR GOPAL LAHOTI Vs. COMMISSIONER OF INCOME TAX & ANR
|
May 7, 2012 |
GIRDHARI LAL BUGALIYA Vs. STATE OF RAJASTHAN
|
July 11, 2012 |
GIRDHARI LAL BUNKAR Vs. THE ADDITIONAL DISTRICT & SESSION JUDGE NO. 1, JAIPUR CITY (METROPOLITAN) JAIPUR & ORS.
|
September 20, 2012 |
GIRIRAJ KUMAR VYAS Vs. STATE
|
September 19, 2012 |
GIRISH CHANDRA Vs. STATE OF RAJASTHAN
|
October 3, 2012 |
GIRISH KUMAR MEENA Vs. STATE OF RAJASTHAN
|
March 14, 2012 |
GIRRAJ PRASHAD SHARMA Vs. RAJASTHAN HIGH COURT
|
May 18, 2012 |
GIRRAJ VIDYA MANDIR SAMITI, DEEG Vs. CIVIL JUDGE
|
December 3, 2012 |
GITANJALI MEDICAL COLLEGE AND HOSPITAL Vs. JITENDRA HIRANI
|
September 7, 2012 |
GOBANDI & ORS Vs. TARA CHAND DHAKAD & ORS
|
March 14, 2012 |
GODHU RAM BAGDA Vs. STATE OF RAJASTHAN
|
October 31, 2012 |
GOKUL Vs. RATIRAM AND ANR.
|
September 26, 2012 |
GOLU Vs. BRIJRAJ SINGH & ANR.
|
October 6, 2012 |
GOMA RAM Vs. SHARDA
|
May 21, 2012 |
GOPAL @ FATEH LAL Vs. A D J SAWAIMADHOPUR AND ORS
|
September 12, 2012 |
GOPAL DAN Vs. RAJASTHAN AGRICULTURE UNIVERSITY
|
December 4, 2012 |
GOPAL DAS Vs. JAWANT RAJ
|
August 22, 2012 |
GOPAL GUPTA Vs. PURUSHOTAM MODI
|
October 11, 2012 |
GOPAL KRISHNA Vs. KISHAN LAL
|
September 25, 2012 |
GOPAL LAL KAKHANI Vs. BALMUKAND
|
January 17, 2012 |
GOPAL LAL KHATIK Vs. STATE OF RAJASTHAN
|
August 9, 2012 |
GOPAL LAL SEN Vs. STATE OF RAJASTHAN
|
December 18, 2012 |
GOPAL LAL SHARMA Vs. STATE OF RAJASTHAN
|
February 2, 2012 |
GOPAL RAM Vs. GOVIND RAM
|
May 8, 2012 |
GOPAL RAM BHADU Vs. STATE OF RAJASTHAN
|
May 10, 2012 |
GOPAL SHARMA Vs. ANSUYA SHAMRA
|
August 24, 2012 |
GOPAL SINGH Vs. BOARD OF REVENUE RAJASTHAN AJMER
|
April 16, 2012 |
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
February 6, 2012 |
GOPAL SINGH TAILOR Vs. RAJASTHAN HIGH COURT
|
May 19, 2012 |
GOPAL THROUGH L.RS. Vs. STATE OF RAJASTHAN & ORS.
|
November 22, 2012 |
GOPILAL Vs. STATE OF RAJASTHAN
|
September 27, 2012 |
GORDHAN Vs. STATE OF RAJASTHAN & ORS
|
February 16, 2012 |
GORDHAN KUMAWAT Vs. CHIEF/ BRANCH MANAGER M/S SHRIRAM TRANSPORT FINANCE CO
|
August 1, 2012 |
GORDHAN LAL Vs. STATE OF RAJASTHAN
|
February 2, 2012 |
GOTU Vs. BOARD OF REVENUE
|
December 15, 2012 |
GOVERDHAN SINGH BHATI Vs. UNION OF INDIA
|
January 2, 2012 |
GOVIND Vs. STATE OF RAJASTHAN
|
May 18, 2012 |
GOVIND BIHARI GUPTA Vs. ADDL. DISTRICT
|
November 26, 2012 |
GOVIND DEVI Vs. KANHAIYA LAL
|
May 15, 2012 |
GOVIND DEVI Vs. KANHAIYA LAL
|
May 31, 2012 |
GOVIND KISHORE Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD, BILARA & ANR
|
March 12, 2012 |
GOVIND KUMAR Vs. STATE OF RAJASTHAN
|
April 6, 2012 |
GOVIND MATHUR Vs. MOHAN LAL
|
May 19, 2012 |
GOVIND PRASAD Vs. FATEH LAL
|
July 10, 2012 |
GOVIND RAM Vs. ANKIT
|
July 19, 2012 |
GOVIND SAHEY Vs. DEVENDER KUMAR MOOL CHAND
|
September 4, 2012 |
GOVIND SAINI Vs. AJMER CENTRAL COOPERATIVE BANK LTD. & ORS.
|
March 20, 2012 |
GOVIND SINGH PARIHAR Vs. LRS OF BHIKHAM CHAND BOHRA
|
December 15, 2012 |
GRACE EXPORTS Vs. INCOME TAX OFFICER
|
August 29, 2012 |
GRAM PANCHAYAT, CHOTH KA BARWADA Vs. MINIMUM WAGES AUTHORITY, SAWAI MADHOPUR
|
September 4, 2012 |
GRINDING MILLS Vs. STATE OF RAJASTHAN
|
March 14, 2012 |
GUDDI DEVI Vs. STATE OF RAJ
|
December 14, 2012 |
GUDDU Vs. SONA
|
April 17, 2012 |
GUDDU @ GOVIND Vs. STATE OF RAJASTHAN & ORS.
|
August 21, 2012 |
GUL HASSAN Vs. STATE OF RAJASTHAN AND ORS.
|
November 7, 2012 |
GULAB Vs. BOARD OF REVENUE RAJASTHAN
|
March 27, 2012 |
GULAB BANO AND ANOTHER Vs. LD CIVIL JUDGE AND OTHERS
|
May 23, 2012 |
GULAB SINGH Vs. DEVENDER KUMAR MOOL CHAND
|
September 4, 2012 |
GULAM MOHAMMAD Vs. SALEEM KHAN
|
February 17, 2012 |
GULRAJ POONAM CHAND & ORS Vs. STATE OF RAJASTHAN & ORS
|
February 6, 2012 |
GUNMALA JALLAN Vs. UNITED INDIA INSURANCE CO LTD
|
March 2, 2012 |
GURBACHAN SINGH Vs. BOARD OF REVENUE & ORS
|
April 24, 2012 |
GURBAKSH SINGH AND ORS. Vs. NARAYAN BHAI AND ANR.
|
February 6, 2012 |
GURMEET SINGH Vs. RAM PYARI AND ANR
|
August 28, 2012 |
GURUDAYAL Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
March 13, 2012 |
GURVINDER SINGH Vs. STATE OF RAJASTHAN
|
March 22, 2012 |
GWAL DAS S/O DEV DAS SWAMI Vs. GOMA DEVI W/O SURAJMAL SWAMI
|
July 24, 2012 |
GYAN CHAND Vs. STATE OF RAJASTHAN
|
April 10, 2012 |
GYAN CHAND Vs. BOARD OF REVENUE RAJ AJMER
|
April 3, 2012 |
GYAN CHAND JAIN Vs. BAGHERWAL DIGAMBER JAIN MANDIR
|
September 12, 2012 |
GYAN CHANDRA Vs. STATE OF RAJ
|
December 14, 2012 |
GYAN JYOTI Vs. STATE OF RAJASTHAN
|
November 5, 2012 |
GYANWARDHAN PARASHAR Vs. RAM LADETEY YADAV
|
May 22, 2012 |
GYARSHI Vs. KANHAIYA LAL
|
April 10, 2012 |
GYARSI LAL Vs. STATE OF RAJASTHAN
|
May 19, 2012 |
H L CONTRACTOR Vs. STATE OF RAJASTHAN AND ORS
|
August 27, 2012 |
H.D.F.C. STANDARD LIFE INSURANCE CO. LTD. Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 5, 2012 |
H.L. MITTAL Vs. STATE OF RAJASTHAN
|
October 29, 2012 |
HABIB AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
December 20, 2012 |
HABIB KHAN Vs. DEBT RECOVERY TRIBUNAL
|
April 11, 2012 |
HADIA @ DALJI Vs. STATE OF RAJ
|
January 5, 2012 |
HADMANRAM & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
April 6, 2012 |
HAJARI Vs. THE STATE OF RAJ.
|
September 20, 2012 |
HAJARI LAL AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 31, 2012 |
HAJARI RAM Vs. STATE
|
July 19, 2012 |
HAJI ABDUL SHAKOOR Vs. URBAN IMPROVEMENT TRUST
|
September 3, 2012 |
HAJI MOHAMMAD ISMAIL Vs. DEBT RECOVERY TRIBUNAL JAIPUR
|
July 27, 2012 |
HAMEERA RAM JI & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
December 17, 2012 |
HANIF KHAN Vs. AMAR SINGH RATHORE AND ANR.
|
March 27, 2012 |
HANS RAJ S/O RAMSWAROOP ALIAS CHATANKIRAM Vs. STATE OF RAJASTHAN
|
September 27, 2012 |
HANSA GAURI Vs. STATE OF RAJASTHAN
|
July 5, 2012 |
HANSRAJ Vs. PANCHARAM
|
January 6, 2012 |
HANSRAJ ALIAS PINTU Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
August 14, 2012 |
HANUMAN Vs. STATE OF RAJASTHAN
|
July 4, 2012 |
HANUMAN @ MURLIDHAR Vs. STATE OF RAJ
|
July 5, 2012 |
HANUMAN AND ANR. Vs. BALA AND ANR.
|
November 27, 2012 |
HANUMAN RAM Vs. STATE OF RAJ
|
March 26, 2012 |
HANUMAN SAHAI Vs. DISTRICT & SESSIONS JUDGE, DHOLPUR
|
January 4, 2012 |
HANUMAN SAHAY SHARMA Vs. MANISH DHAMANI
|
September 27, 2012 |
HANUMAN SINGH RAJPUROHIT Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
October 8, 2012 |
HAR DAYAL Vs. SANTOSH
|
July 30, 2012 |
HAR NARAIN Vs. PANCHU LAL
|
October 5, 2012 |
HARAK CHAND Vs. SIDDIQUE MOHD
|
August 22, 2012 |
HARCHAND SINGH & ORS Vs. BOARD OF REVENUE & ORS
|
February 17, 2012 |
HARDEV ARYA Vs. CHIEF MANAGER
|
October 30, 2012 |
HARDEVA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 11, 2012 |
HARI AGRO INDUSTRIES Vs. MAHAVEER PRASAD SHARMA & OTHERS
|
September 18, 2012 |
HARI ALIAS HARIPRASAD Vs. STATE OF RAJASTHAN
|
November 30, 2012 |
HARI CHAND Vs. STATE OF RAJASTHAN
|
October 26, 2012 |
HARI CHARAN Vs. KAILASH CHAND
|
April 3, 2012 |
HARI CHARAN Vs. KAILASH CHAND & ANR
|
April 24, 2012 |
HARI GOPAL Vs. RAJASTHAN HIGH COURT JODHPUR & ORS
|
March 14, 2012 |
HARI MOHAN Vs. ADDL DISTRICT AND SESSIONS JUDGE
|
August 17, 2012 |
HARI NARAIN Vs. SITA RAM
|
August 29, 2012 |
HARI OM @ HARI MOHAN Vs. SUSHILA
|
October 25, 2012 |
HARI PRASAD Vs. STATE OF RAJASTHAN
|
October 25, 2012 |
HARI PRASAD Vs. STATE OF RAJASTHAN & ANR.
|
February 6, 2012 |
HARI RAJ SINGH Vs. STATE OF RAJASTHAN
|
May 9, 2012 |
HARI SHANKAR SHARMA Vs. PURAN SINGH
|
January 12, 2012 |
HARI SINGH Vs. STATE OF RAJ
|
July 19, 2012 |
HARI SINGH Vs. PANGRUDIN
|
December 3, 2012 |
HARI SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
January 19, 2012 |
HARI SINGH BHANDARI Vs. MAHENDRA RAJ & ORS
|
February 13, 2012 |
HARISH Vs. STATE OF RAJ
|
December 18, 2012 |
HARISH Vs. BHANWARI DEVI
|
December 11, 2012 |
HARISH CHAND AND ORS. Vs. ADDL. DISTT. AND SESSIONS JUDGE (FT) AJMER CAMP KISHANGARH AND ANR.
|
February 8, 2012 |
HARISH CHANDRA Vs. STATE OF RAJASTHAN
|
March 26, 2012 |
HARISH KUMAR MUDEJA Vs. RAJASTHAN HIGH COURT
|
October 26, 2012 |
HARISH PATEL Vs. STATE OF RAJASTHAN
|
July 27, 2012 |
HARJEET SINGH Vs. SHIVRAJ & OTHERS
|
February 27, 2012 |
HARJI RAM Vs. LAXMAN RAM
|
September 5, 2012 |
HARMOHINDER SINGH CHADDHA Vs. RAJASTHAN HOUSING BOARD AND ANOTHER
|
September 26, 2012 |
HARNATH Vs. BHURA
|
September 4, 2012 |
HARNEK SINGH Vs. SUKHDEEP KAUR
|
July 10, 2012 |
HARPHOOL Vs. ADDL. DISTT. COLLECTOR, SIKAR
|
May 11, 2012 |
HARSAHAY MEENA & ANR. Vs. STATE OF RAJ. & ANR.
|
May 9, 2012 |
HARVINDER KAUR Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL & ORS
|
March 14, 2012 |
HARVINDER KUMAR Vs. STATE OF RAJASTHAN
|
January 11, 2012 |
HASAM ALI Vs. ANWAR ALI
|
October 4, 2012 |
HASAN KHAN Vs. STATE OF RAJASTHAN
|
January 2, 2012 |
HASHMAT ALAM Vs. STATE
|
November 29, 2012 |
HASMUKH LAL Vs. MUNNI LAL
|
July 24, 2012 |
HASTA RAM Vs. STATE OF RAJASTHAN
|
October 5, 2012 |
HASTIMAL Vs. RENT TRIBUNAL, BHILWARA
|
May 28, 2012 |
HASTIMAL KOTHARI Vs. UNION OF INDIA
|
August 27, 2012 |
HASTU DEVI Vs. STATE OF RAJASTHAN
|
August 1, 2012 |
HAZI KHAN Vs. STATE OF RAJ
|
July 13, 2012 |
HAZURULLA Vs. STATE OF RAJASTHAN
|
April 26, 2012 |
HEERA LAL Vs. HEMRAJ & ORS
|
March 5, 2012 |
HEERA LAL Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE
|
April 13, 2012 |
HEERA LAL Vs. STATE OF RAJ
|
December 4, 2012 |
HEERA LAL Vs. MAMTA SANGHI
|
August 17, 2012 |
HEERA LAL JAT Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
|
November 26, 2012 |
HEERALAL SAINI Vs. ADDL. CIVIL JUDGE
|
September 21, 2012 |
HELI Vs. NEMI CHAND
|
July 10, 2012 |
HEM RAJ Vs. BOARD OF REVENUE
|
July 6, 2012 |
HEM SINGH AND ORS. Vs. BALWANT SINGH AND ORS.
|
May 4, 2012 |
HEMANT KUMAR Vs. STATE OF RAJASTHAN
|
May 1, 2012 |
HEMLATA Vs. SHRI CHAND MAL CHOPRA
|
March 6, 2012 |
HEMLATA AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
March 14, 2012 |
HEMRAJ LUNAWAT Vs. KISHAN LAL
|
May 14, 2012 |
HIGH TECH ORGANISATION Vs. ADDI DISTRICT JUDGE
|
April 17, 2012 |
HILLTOP MARBLES Vs. NISAR AHMED
|
February 1, 2012 |
HIMMAT BHAI Vs. STATE OF RAJ & ORS
|
September 5, 2012 |
HIMMAT BHARTI Vs. STATE
|
August 21, 2012 |
HIMTARAM Vs. STATE OF RAJASTHAN
|
December 6, 2012 |
HINDOUN KRIYA VIKRAYA SAHAKARI SAMITI, HINDOUN CITY Vs. RADHA CHARAN GURJAR & ORS
|
March 14, 2012 |
HINDUSTAN COPPER LIMITED Vs. BIHARI LAL MEENA
|
February 24, 2012 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. JAIPUR DEVELOPMENT AUTHORITY
|
March 6, 2012 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. SMT. SUDESH KOHALI & ORS.
|
November 6, 2012 |
HINDUSTAN PREFAB LIMITED Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
March 6, 2012 |
HINDUSTAN ZINC LIMITED Vs. STATE OF RAJASTHAN
|
November 9, 2012 |
HINGOL SINGH Vs. STATE OF RAJASTHAN & ORS
|
July 31, 2012 |
HIRA SINGH Vs. STATE OF RAJASTHAN & ANR.
|
March 1, 2012 |
HONG KONG & S.B.C.LTD Vs. NEETI BHA
|
August 21, 2012 |
HOTEL JAIPUR ASHOK JAI SINGH Vs. JUDGE LABOUR COURT
|
February 29, 2012 |
HOTEL SURYA MAHAL PALACE Vs. RAJASTHAN FINANCIAL CORPORATION AND ANR
|
January 4, 2012 |
HOTI LAL @ RAMVEER Vs. STATE OF RAJASTHAN
|
September 12, 2012 |
HRIDESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
August 21, 2012 |
HUKMA RAM Vs. DIRECTOR GENERAL OF POLICE
|
August 22, 2012 |
HUKUMPURA GRAM SEWA SEHKARI SAMITI LTD. Vs. STATE OF RAJASTHAN & ORS.
|
January 10, 2012 |
HUMANRIGHTS ASSOCIATION OF INDIA Vs. STATE
|
September 7, 2012 |
HUSSAIN Vs. BOARD OF REVENUE
|
November 1, 2012 |
I.S.ISRANI Vs. UNION OF INDIA
|
November 27, 2012 |
ICICI BANK LTD Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL
|
July 4, 2012 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. DERAVAR SINGH @ DEVENDRA SINGH & OTHERS
|
August 23, 2012 |
ICICI LOMBARD GIC LTD Vs. MOTI
|
January 6, 2012 |
ICICI LOMBARD INSURANCE CO. LTD Vs. MAKKU DEVI
|
November 2, 2012 |
IDIBAI (SMT.) Vs. ESTATE OFFICER, NASIRABAD AND ORS.
|
February 7, 2012 |
IMA DEVI Vs. STATE OF RAJASTHAN
|
December 4, 2012 |
IMAMUDEEN Vs. VISHNU PRAKASH SHARMA
|
August 27, 2012 |
IMRAN Vs. STATE OF RAJASTHAN
|
April 3, 2012 |
IMRAN Vs. STATE OF RAJ
|
May 30, 2012 |
IN RE : FOR SANCTION (2ND MOTION)OF AMALGAMATION OF AKSH TECHNOLOGIES LTD.(TRANSFEROR COMPANY) WITH AKSH OPTIFIBRE LTD. (TRANSFEREE COMPANY) Vs. ABC
|
November 8, 2012 |
INCOMETAX OF COMMISSIONER Vs. KRISHI UPAM MANDI SAMITI
|
January 18, 2012 |
INDER RAJ BHADU Vs. STATE OF RAJ
|
April 27, 2012 |
INDER SINGH CHOUHAN Vs. SAROJ
|
December 13, 2012 |
INDIAN MEDICAL TRUST-PETITIONER Vs. CIVIL JUDGE JUDL MAGISTRATE IST CLASS,JAIPUR AND ANOTHER
|
January 31, 2012 |
INDIAN OIL CORPORATION LTD Vs. LR'S OF TEJU DEVI
|
July 30, 2012 |
INDIRA BISHNOI Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 23, 2012 |
INDIRA DEVI MEENA Vs. STATE OF RAJASTHAN
|
October 8, 2012 |
INDRAJEET KATHURIA Vs. STATE OF RAJASTHAN
|
August 13, 2012 |
INDU Vs. NARSINGH DAS
|
August 24, 2012 |
INDUSIND BANK LTD Vs. STATE OF RAJASTHAN
|
May 23, 2012 |
INTERNATIONAL EDUCATION SOCIETY (REGISTERED), ALWAR & ORS. Vs. ADDITIONAL DISTRICT JUDGE, NO.1, ALWAR & ANR.
|
March 20, 2012 |
IQBAL SINGH Vs. EVERY ONE AND OTHERS
|
October 5, 2012 |
IRSHAN RASHID PATHAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 7, 2012 |
ISHRA RAM Vs. STATE OF RAJASTHAN
|
January 3, 2012 |
ISHU SHARMA & ANR. Vs. STATE & ORS.
|
April 3, 2012 |
ISHWAR LAI & ANR Vs. MOVNI BAI & ORS
|
October 5, 2012 |
ISHWAR SINGH & ANR Vs. STATE OF RAJASTHAN & ANR
|
May 23, 2012 |
ISHWARI DAYAL Vs. CIVIL JUDGE
|
November 29, 2012 |
ISLAM Vs. STATE REVENU DEPARTMENT
|
February 16, 2012 |
ISMAIL KHAN Vs. HAZZAN SHAKURAN
|
July 5, 2012 |
J K SYNTHETICS LIMITED Vs. LABOUR COURT KOTA
|
July 4, 2012 |
J P PATHAK Vs. STATE OF RAJASTHAN
|
July 5, 2012 |
J V V N LTD Vs. ILMDEEN ALIAS ILIYADEEN
|
February 14, 2012 |
JABBER LAL Vs. LRS OF RAM NARAYAN
|
May 30, 2012 |
JAG RAM Vs. ADDITIONAL DISTRICT JUDGE
|
September 14, 2012 |
JAGAN LAL SHARMA Vs. STATE OF RAJASTHAN AND ORS
|
March 1, 2012 |
JAGAN NATH Vs. STATE OF RAJASTHAN
|
February 8, 2012 |
JAGDISH Vs. STATE
|
September 13, 2012 |
JAGDISH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 2, 2012 |
JAGDISH Vs. DEEP SHIKA
|
December 19, 2012 |
JAGDISH Vs. CIVIL JUDGE (JD) DAUSA DISTRICT, DAUSA
|
September 28, 2012 |
JAGDISH Vs. STATE OF RAJASTHAN
|
February 21, 2012 |
JAGDISH Vs. STATE (COLLECTOR) HANUMANGARH
|
May 15, 2012 |
JAGDISH AND ORS Vs. KAMLESH MEENA AND ORS
|
March 22, 2012 |
JAGDISH AND OTHERS Vs. SURESH KUMAR AND OTHERS
|
July 16, 2012 |
JAGDISH ARORA AND ORS. Vs. STATE OF RAJASTHAN
|
March 6, 2012 |
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
July 9, 2012 |
JAGDISH CHANDRA Vs. STATE OF RAJ
|
December 4, 2012 |
JAGDISH GURJAR Vs. A D J
|
August 9, 2012 |
JAGDISH KUMAR CHANDEL Vs. STATE OF RAJASTHAN
|
April 11, 2012 |
JAGDISH KUMAR KHANDELWAL Vs. STATE OF RAJASTHAN
|
August 21, 2012 |
JAGDISH NARAIN Vs. JAIPUR ZILA DUGDHA UTPADAK SAHAKARI SANGH LTD
|
July 3, 2012 |
JAGDISH NARAIN MEENA Vs. ADDITIONAL COLLECTOR
|
May 15, 2012 |
JAGDISH NARAYAN Vs. STATE OF RAJASTHAN AND OTHERS
|
January 13, 2012 |
JAGDISH PRASAD Vs. SANTU SINGH
|
May 14, 2012 |
JAGDISH PRASAD Vs. PARSHU RAM
|
August 23, 2012 |
JAGDISH PRASAD JAIN Vs. KANTA PRASAD
|
August 13, 2012 |
JAGDISH PRASAD JOSHI Vs. APPELLATE RENT TRIBUNAL JODHPUR
|
April 5, 2012 |
JAGDISH PRASAD YADAV Vs. UNION OF INDIA & ORS
|
August 3, 2012 |
JAGDISH RAM Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 22, 2012 |
JAGDISH SONI Vs. STATE OF RAJ
|
July 19, 2012 |
JAGGA @ JAGVIR AND ANOTHER Vs. STATE OF RAJASTHAN
|
January 2, 2012 |
JAGO JANTA SOCIETY Vs. STATE OF RAJASTHAN
|
July 6, 2012 |
JAGRAM Vs. KISHAN LAL
|
February 22, 2012 |
JAGSEER SINGH Vs. STATE OF RAJ
|
September 5, 2012 |
JAI KISHAN Vs. INDER PUROHIT & BISHAN SINGH
|
September 4, 2012 |
JAI KISHAN Vs. STATE OF RAJASTHAN
|
September 3, 2012 |
JAI KISHAN SHARMA Vs. SAINIK SCHOOL SOCIETY
|
November 19, 2012 |
JAI KRISHNA PAREEK Vs. UMA SHARMA
|
May 18, 2012 |
JAI NARAIN Vs. STATE OF RAJASTHAN
|
April 9, 2012 |
JAI NARAYAN Vs. JEEV RAJ
|
January 5, 2012 |
JAI NARAYAN Vs. STATE OF RAJASTHAN AND ORS.
|
December 19, 2012 |
JAI NARAYAN Vs. STATE OF RAJASTHAN
|
December 18, 2012 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
April 19, 2012 |
JAI SINGH Vs. LEELA SARAF
|
September 14, 2012 |
JAICHAND Vs. STATE OF RAJ
|
December 6, 2012 |
JAIN GRANI MARMO PVT LTD Vs. INCOME TAX OFFICER
|
May 10, 2012 |
JAIN SWETAMBER TERAH PANTHI Vs. VIJAY SINGH
|
July 31, 2012 |
JAIPUR CERAMICS PVT LTD Vs. COMMISSIONER CENTRAL EXCISE JAIPUR
|
March 3, 2012 |
JAIPUR DEVELOPMENT AUTHORITY Vs. BAJI RAM
|
May 4, 2012 |
JAIPUR DEVELOPMENT AUTHORITY Vs. BAJI RAM
|
August 23, 2012 |
JAIPUR EX SERVICEMEN WELFARW COOP SOCIETY Vs. STATE
|
February 9, 2012 |
JAIPUR METRO RAIL CORPORATION LIMITED Vs. ALOK KOTAHWALA AND ORS.
|
November 6, 2012 |
JAIPUR UDYOG LTD SAWAIMADHOPUR Vs. STATE OF RAJASTHAN & ORS
|
August 14, 2012 |
JAIPUR VIDHYUT VITRAN NIGAM LTD Vs. SAWAIMADHOPUR OIL AND PULS INDUSTRIES-PLAINTIFF
|
July 6, 2012 |
JAISHANKAR MISHRA Vs. STATE OF RAJASTHAN
|
September 4, 2012 |
JAISHREE TIWARI Vs. STATE OF RAJASTHAN
|
July 23, 2012 |
JAISUKH RAM VISHNOI Vs. STATE OF RAJASTHAN & ORS
|
July 16, 2012 |
JAITOON Vs. ADDL DISTRICT COLLECTOR SAWAI MADHOPUR & ANR
|
January 31, 2012 |
JAIVEER Vs. STATE OF RAJASTHAN
|
October 6, 2012 |
JAKIR HUSSAIN Vs. ADARSH CREDIT COOPERATIVE SOCIETY LTD
|
October 6, 2012 |
JAKIR HUSSAIN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
January 6, 2012 |
JAL SHREE Vs. HANSRAJ
|
May 14, 2012 |
JAL SINGH GURJAR Vs. HUKUM CHAND
|
February 28, 2012 |
JALA RAM & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
February 16, 2012 |
JALDEEP KUMAR PATHIK Vs. STATE OF RAJASTHAN
|
September 6, 2012 |
JAMEEL Vs. BHANWAR SINGH RATHORE & ORS
|
March 13, 2012 |
JAMEEL KHAN URF JAMEEL AHMED Vs. STATE OF RAJASTHAN
|
January 13, 2012 |
JAMIL KHAN Vs. LRS OF BHARAT KUMAR
|
September 14, 2012 |
JAMNA DEVI GEHLOT Vs. STATE
|
September 11, 2012 |
JAMNALAL KUMAWAT Vs. STATE OF RAJASTHAN
|
December 11, 2012 |
JAREENA AND ORS Vs. NURUL ISLAM
|
August 27, 2012 |
JARNAIL SINGH Vs. STATE OF RAJASTHAN
|
March 13, 2012 |
JASHODA Vs. BHAG CHAND
|
April 5, 2012 |
JASMEET SINGH Vs. STATE OF RAJASTHAN
|
July 9, 2012 |
JASPAL SINGH @ KALA SINGH Vs. STATE OF RAJASTHAN AND ORS
|
March 27, 2012 |
JASVEER KAUR Vs. STATE OF RAJ & ANR
|
July 9, 2012 |
JASWANT KAUR Vs. STATE OF RAJASTHAN
|
March 12, 2012 |
JASWANT SINGH Vs. NAGAR NIGAM KOTA
|
February 21, 2012 |
JASWANT SINGH GURJAR Vs. HONBLE SPEAKER, RAJASTHAN VIDHANSABHA
|
March 5, 2012 |
JASWANT SINGH YADAV Vs. STATE OF RAJASTHAN
|
August 8, 2012 |
JATIN KUMAR PAREEK & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
May 28, 2012 |
JAWAHAR LAL Vs. PUSHPA
|
November 22, 2012 |
JAWAHAR LAL SHRIMAL Vs. APPELLATE RENT TRIBUNAL, JODHPUR
|
December 18, 2012 |
JAWARI LAL Vs. UNION OF INDIA
|
November 23, 2012 |
JAYANT SHARMA Vs. STATE OF RAJ
|
September 18, 2012 |
JAYANT SHARMA Vs. STATE OF RAJ
|
October 4, 2012 |
JEET SINGH Vs. STATE
|
July 10, 2012 |
JEETRAM Vs. STATE OF RAJASTHAN
|
April 13, 2012 |
JEEV RAJ Vs. OM PRAKASH
|
July 6, 2012 |
JEEVAN JYOTI SINGH SIDDHU Vs. MANBEER SINGH & ORS.
|
April 25, 2012 |
JETHA RAM Vs. STATE OF RAJASTHAN
|
May 16, 2012 |
JETHA RAM Vs. STATE OF RAJASTHAN
|
April 19, 2012 |
JHABAR MAL Vs. TEK CHAND
|
September 10, 2012 |
JHAMMAN LAL GUPTA Vs. STATE OF RAJASTHAN
|
September 21, 2012 |
JHUNTA Vs. STATE OF RAJASTHAN
|
May 4, 2012 |
JHUTHI DEVI Vs. RASOOL MOHAMMED
|
October 29, 2012 |
JIMNAI Vs. STATE OF RAJASTHAN
|
February 8, 2012 |
JITA RAM Vs. STATE OF RAJ
|
March 29, 2012 |
JITENDRA Vs. STATE OF RAJ
|
April 6, 2012 |
JITENDRA Vs. ANJANA SONI
|
November 29, 2012 |
JITENDRA Vs. STATE OF RAJASTHAN
|
November 7, 2012 |
JITENDRA JETHWANI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 4, 2012 |
JITENDRA KASANA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
October 4, 2012 |
JITENDRA KUMAR Vs. STATE OF RAJASTHAN AND ANR.
|
May 9, 2012 |
JITENDRA KUMAR Vs. STATE OF RAJASTHAN AND ANR.
|
February 13, 2012 |
JITENDRA PATEL Vs. ASHA HADA & ORS
|
February 3, 2012 |
JITENDRA SINGH HADA Vs. STATE OF RAJASTHAN
|
February 14, 2012 |
JITENDRA YADAV Vs. MANISH KUMAR SHARMA
|
January 10, 2012 |
JITESH KUMAWAT Vs. ASHOK KUMAR
|
August 16, 2012 |
JODHPUR VIDHYUT VITRAN NIGAM LIMITED Vs. DARSHAN LAL ALIAS DARSHAN
|
July 5, 2012 |
JODHRAJ Vs. DHANRAJ
|
August 27, 2012 |
JOGDA BHEEL Vs. STATE OF RAJASTHAN
|
April 18, 2012 |
JONCARLO PATTON Vs. STATE OF RAJASTHAN
|
May 9, 2012 |
JOYAB ALI Vs. RATAN LAL
|
August 7, 2012 |
JUGAL KISHORE AND ORS. Vs. DHUDARAM AND ORS.
|
August 28, 2012 |
JUGAL KISHORE GARG Vs. ANAND SRIVASTAVA
|
August 23, 2012 |
JUGAL KISHORE TAPADIA Vs. PUSHPA JOHAR
|
December 12, 2012 |
JUGAL SINGH Vs. THE BANK OF BARODA AND ANOTHER
|
March 13, 2012 |
JYOTI SHARMA Vs. STATE OF RAJASTHAN
|
October 4, 2012 |
K P SHARMA Vs. STATE OF RAJASTHAN & ORS
|
May 17, 2012 |
K. SHRINIWASAN Vs. STATE OF RAJASTHAN AND ANR.
|
March 21, 2012 |
KACHARI Vs. VIJAY SINGH
|
March 21, 2012 |
KAILASH Vs. SUNIL
|
July 5, 2012 |
KAILASH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
January 13, 2012 |
KAILASH CHAND Vs. RAM PRASAD & OTHERS
|
March 13, 2012 |
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
April 17, 2012 |
KAILASH CHAND BAIRWA Vs. STATE OF RAJASTHAN
|
May 18, 2012 |
KAILASH CHAND GURJAR Vs. STATE
|
July 16, 2012 |
KAILASH CHAND GURJAR Vs. STATE OF RAJASTHAN
|
August 9, 2012 |
KAILASH CHAND GURJAR Vs. STATE OF RAJASTHAN
|
October 25, 2012 |
KAILASH CHAND NAYAK Vs. GIC HOUSING FINANCE LTD
|
April 5, 2012 |
KAILASH CHAND SAINI Vs. STATE OF RAJASTHAN
|
November 19, 2012 |
KAILASH CHAND SAXENA Vs. UNION OF INDIA
|
August 29, 2012 |
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
August 28, 2012 |
KAILASH CHANDRA Vs. STATE OF RAJ
|
July 5, 2012 |
KAILASH CHANDRA & ORS Vs. SHYAM SUNDER
|
March 26, 2012 |
KAILASH CHANDRA DAD Vs. STATE OF RAJASTHAN
|
September 18, 2012 |
KAILASH CHANDRA SHARMA Vs. ICICI BANK LTD. & ORS.
|
September 21, 2012 |
KAILASH DEO Vs. SHANTI
|
February 22, 2012 |
KAILASH SAIN Vs. CIVIL JUDGE (SD) SRIMADHOPUR & ANR.
|
October 1, 2012 |
KAILASHI Vs. KAVITA & ANR
|
April 2, 2012 |
KAILASHI & ORS Vs. GOPAL LAL & ORS
|
March 14, 2012 |
KAILASHPATI PROVISION STORE Vs. UCO BANK
|
January 9, 2012 |
KAKOLI ALIAS TUMPA ALIAS SHAKUNTALA Vs. JAISHEKHAR
|
July 13, 2012 |
KALLI DEVI MEENA Vs. ADDL CIVIL JUDGE SD & ACJM NO.13 BASSI JAIPUR METROPOLITAN
|
April 6, 2012 |
KALLU RAM Vs. STATE OF RAJASTHAN
|
March 2, 2012 |
KALPATRU POWER TRANSMISSION LIMITED Vs. STATE OF RAJASTHAN
|
August 21, 2012 |
KALPESH Vs. LRS OF LATE MANOHARLAL
|
September 25, 2012 |
KALU Vs. STATE OF RAJASTHAN
|
May 3, 2012 |
KALU LAL Vs. STATE OF RAJASTHAN
|
February 28, 2012 |
KALU RAM Vs. STATE
|
July 19, 2012 |
KALU RAM VISHNOI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
May 25, 2012 |
KALU SINGH Vs. DHARMI CHAND
|
October 6, 2012 |
KALUA Vs. UNION OF INDIA
|
September 3, 2012 |
KALUWA Vs. BHAGWAN SINGH & ANR.
|
November 5, 2012 |
KALVENDRA KAUR Vs. KARNEL SINGH
|
April 16, 2012 |
KALYA Vs. COMMISSIONER OF INCOME TAX
|
May 19, 2012 |
KALYAN GUJAR AND ANR Vs. TEJ SINGH AND ANR
|
December 4, 2012 |
KALYAN SAHAI Vs. STATE OF RAJASTHAN
|
July 16, 2012 |
KALYAN SON OF MOTI Vs. KALYAN SON OF DHOODI
|
September 12, 2012 |
KAMAL ALIAS KAMAL DEEP MEENA Vs. STATE
|
December 14, 2012 |
KAMAL CHAND GUPTA Vs. STATE OF RAJASTHAN
|
March 19, 2012 |
KAMAL KANWAR Vs. ESTATE OFFICER DISTRICT MAGISTRATE
|
May 18, 2012 |
KAMAL KANWAR & ANR Vs. ESTATE OFFICER, DISTRICT MAGISTRATE (URBAN), BIKANER
|
May 18, 2012 |
KAMAL KISHORE Vs. STATE OF RAJASTHAN
|
July 16, 2012 |
KAMAL KISHORE ASOPA Vs. PRATIBHA DHADICH
|
July 2, 2012 |
KAMAL KISHORE CHITLAGIYA Vs. RAMKAWARI DEVI JHAWAR
|
August 3, 2012 |
KAMAL KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
December 12, 2012 |
KAMAL KUMAR Vs. BHERU BUX & ORS
|
July 19, 2012 |
KAMAL SINGH Vs. THE STATE OF RAJASTHAN
|
September 26, 2012 |
KAMAL SINGH Vs. STATE OF RAJASTHAN
|
August 9, 2012 |
KAMAL SINGH @ TINGU Vs. STATE OF RAJASTHAN
|
March 1, 2012 |
KAMLA Vs. NAGAR MAL
|
July 17, 2012 |
KAMLA & ANR Vs. STATE OF RAJ & ANR
|
December 11, 2012 |
KAMLA ALIAS GUDDI Vs. UNION OF INDIA
|
September 24, 2012 |
KAMLA BAJARI Vs. BHANWAR LAL MISTRI
|
October 31, 2012 |
KAMLA BAZARI Vs. SMT. CHANDA BAI AND ORS
|
February 9, 2012 |
KAMLA DEVI Vs. BAJRANG SAW MILLS
|
July 24, 2012 |
KAMLA DEVI Vs. MANI RAM
|
December 18, 2012 |
KAMLA DEVI & ANR Vs. STATE OF RAJ & ANR
|
January 10, 2012 |
KAMLESH Vs. SMT. JULI & ORS.
|
September 20, 2012 |
KAMLESH Vs. STATE OF RAJASTHAN
|
April 19, 2012 |
KAMLESH JAIMAN Vs. STATE OF RAJASTHAN
|
October 4, 2012 |
KAMLESH KUMAR Vs. STATE OF RAJASTHAN
|
September 24, 2012 |
KAMLESH KUMARI Vs. STATE OF RAJ & ORS
|
December 14, 2012 |
KAMLESH S/O MOHAN LAL Vs. LIQUIDATOR, BHOPAL COOPERATIVE SOCIETY LTD
|
September 18, 2012 |
KAMRUDDIN Vs. STATE OF RAJASTHAN
|
September 13, 2012 |
KAMTU Vs. STATE OF RAJ
|
September 24, 2012 |
KANA RAM @ JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
January 9, 2012 |
KANAHIYA LAL GHAMANDI LAL Vs. SUBHASH
|
February 16, 2012 |
KANAHIYALAL Vs. GANESH
|
July 3, 2012 |
KANAK MARBLE AND MINERALS Vs. SUNIL BEDI
|
July 27, 2012 |
KANARAM Vs. STATE OF RAJASTHAN
|
January 6, 2012 |
KANCHAN Vs. VIKRAMJEET SETIYA
|
February 13, 2012 |
KANCHAN DHAKA Vs. COORDINATOR B.S.T.C.
|
September 27, 2012 |
KANDHARI & KANDHARI(P) LTD Vs. INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH, JODHPUR & ORS
|
July 10, 2012 |
KANHAIYA LAL Vs. MAHENDRA KUMAR & ANR
|
April 25, 2012 |
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
October 4, 2012 |
KANHAIYA LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
April 16, 2012 |
KANHAIYA LAL Vs. STATE OF RAJ
|
July 13, 2012 |
KANHAIYA LAL PURI Vs. MOOL PURI
|
July 16, 2012 |
KANHAIYALAL AND ANR Vs. PRESIDING OFFICER, APPELLATE RENT TRIBUNAL, BARAN, AND ORS
|
February 17, 2012 |
KANI DEVI AND ANR Vs. RAMESH CHAND AND ORS
|
March 30, 2012 |
KANKARIA COTTON GINNING & PRESSING COMPANY Vs. KRISHI UPAJ MANDI SAMITI
|
November 22, 2012 |
KANTA MALI Vs. SUNEEL MALI
|
January 17, 2012 |
KANTA NAGPAL Vs. STATE OF RAJASTHAN
|
July 3, 2012 |
KANTI DUTT MISHRA Vs. MANGI LAL
|
August 1, 2012 |
KANUDA @ KANARAM Vs. STATE OF RAJASTHAN
|
May 23, 2012 |
KAPIL GEHLOT Vs. STATE
|
February 2, 2012 |
KAPIL SENANI Vs. STATE OF RAJASTHAN
|
March 3, 2012 |
KARAM SINGH Vs. STATE OF RAJASTHAN
|
July 10, 2012 |
KARAN KUMAR LAROIYA Vs. STATE OF RAJASTHAN
|
December 10, 2012 |
KARAN SINGH Vs. MUNICIPAL BOARD, MERTA
|
July 20, 2012 |
KARAN SINGH Vs. STATE OF RAJASTHAN
|
October 26, 2012 |
KARINDA RAM JATAV Vs. STATE OF RAJASTHAN
|
May 23, 2012 |
KARNI FILLING STATION THROUGH ITS PROPRIETOR KISHAN SINGH UJJAWAL Vs. INDIAN OIL CORPORATION
|
February 23, 2012 |
KARUNA (SMT.) Vs. RAMAVTAR AND OTHERS
|
February 13, 2012 |
KASTOOR Vs. BHOOMI VIKAS BANK, SHIVGANJ BRANCH
|
April 10, 2012 |
KASTURA @ KALIA Vs. STATE OF RAJASTHAN
|
February 3, 2012 |
KAUSHALYA DEVI Vs. STATE OF RAJASTHAN
|
December 5, 2012 |
KAVITA Vs. STATE OF RAJ & ORS
|
December 13, 2012 |
KAVITA Vs. KAILASHI
|
July 24, 2012 |
KAVITA AGARWAL Vs. STATE OF RAJASTHAN
|
January 13, 2012 |
KEDAR GURJAR Vs. RAM NATH & ORS.
|
July 17, 2012 |
KEDAR NATH SINSINWAR Vs. STATE OF RAJASTHAN
|
August 22, 2012 |
KEERTI MATHUR Vs. MUKESH KUMAR SHARMA
|
April 10, 2012 |
KESAR DEVI Vs. STATE OF RAJASTHAN
|
August 3, 2012 |
KESARA RAM Vs. STATE OF RAJASTHAN
|
October 6, 2012 |
KESHA RAM Vs. STATE OF RAJASTHAN
|
November 5, 2012 |
KESHAR Vs. STATE OF RAJASTHAN
|
August 9, 2012 |
KESHAR PRASAD SARAF Vs. SAHAB RAM
|
February 6, 2012 |
KESHRIMAL Vs. HARAK CHAND
|
August 28, 2012 |
KESHRIMAL SONI Vs. STATE
|
August 22, 2012 |
KESRA Vs. STATE OF RAJASTHAN
|
April 30, 2012 |
KEWAL CHAND Vs. MUNICIPAL BOARD SOJAT CITY
|
August 6, 2012 |
KHANDA SINGH Vs. RAJ STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION
|
May 14, 2012 |
KHANDELWAL VAISHYA CHARITABLE TRUST AND ANR Vs. STATE OF RAJASTHAN AND ORS
|
February 7, 2012 |
KHANGAR & ORS. Vs. STATE OF RAJASHTAN
|
November 3, 2012 |
KHEEMA RAM Vs. STATE OF RAJAJASTHAN
|
May 4, 2012 |
KHEM CHAND Vs. SHAMBHU DUTT
|
August 8, 2012 |
KHEMRAJ Vs. BOARD OF REVENUE RAJASTHAN AJMER
|
July 10, 2012 |
KHINYA RAM Vs. UMA RAM
|
January 13, 2012 |
KHUMARAM Vs. STATE OF RAJASTHAN
|
May 11, 2012 |
KHURSHID AHMED Vs. STATE OF RAJ
|
February 17, 2012 |
KHUSHBOO Vs. RAKESH
|
April 26, 2012 |
KHUSHI RAM @ SUKHI RAM Vs. SANJAY SINGH & ORS.
|
February 27, 2012 |
KIRAN DEVI Vs. SHRI NIRMAL JOSHI
|
January 2, 2012 |
KISHAN GOPAL VERMA Vs. BALOISE MARINE INSURANCE CO LTD
|
May 19, 2012 |
KISHAN LAL Vs. STATE OF RAJASTHAN
|
September 10, 2012 |
KISHAN SHARMA Vs. GRAM PANCHAYAT NIWARU
|
January 5, 2012 |
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
May 10, 2012 |
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
August 27, 2012 |
KISHAN SUNDER SHARMA Vs. STATE OF RAJASTHAN
|
December 21, 2012 |
KISHANLAL Vs. LRS OF KARUNA SHANKER & ANR
|
December 14, 2012 |
KISHNA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 10, 2012 |
KISHNA RAM Vs. STATE OF RAJASTHAN
|
July 9, 2012 |
KISHORE CHAND CHANDAWAT Vs. STATE OF RAJASTHAN
|
November 19, 2012 |
KISHORE CHUGH Vs. STATE OF RAJASTHAN
|
September 7, 2012 |
KISHORE KUMAR SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
April 5, 2012 |
KISHORE RUNGTA Vs. STATE OF RAJASTHAN
|
July 23, 2012 |
KISHORE SINGH AND ANR. Vs. MOTOR ACCIDENT CLAIM TRIBUNAL, UDAIPUR AND ORS.
|
July 10, 2012 |
KISHORI LAL Vs. STATE OF RAJASTHAN & ORS
|
December 7, 2012 |
KISMAT SINGH Vs. STATE
|
April 12, 2012 |
KOMAL Vs. STATE OF RAJ & ORS
|
December 10, 2012 |
KOSHLESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
April 3, 2012 |
KOTAK MAHINDRA PRIMUS LTD. Vs. DEEPAK JAIN AND ANR.
|
April 9, 2012 |
KOYALI Vs. STATE OF RAJASTHAN
|
April 9, 2012 |
KRISH UPAJ MANDI SAMITI LTD., SADULPUR Vs. DHARAM PAL & ANR.
|
February 6, 2012 |
KRISHAN CHANDRA JOSHI Vs. STATE
|
July 30, 2012 |
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
|
July 25, 2012 |
KRISHAN KUMAR Vs. MOHAR SINGH
|
September 13, 2012 |
KRISHAN KUMAR CHANDEL Vs. STATE OF RAJASTHAN
|
August 16, 2012 |
KRISHAN KUMAR VYAS Vs. STATE OF RAJASTHAN
|
July 17, 2012 |
KRISHAN LAL Vs. STATE OF RAJ
|
December 11, 2012 |
KRISHAN MURARI AGRAWAL Vs. STATE OF RAJASTHAN
|
March 20, 2012 |
KRISHI UPAJ MANDI SAMITI Vs. NARAYAN TIMBER MERCHANT
|
July 6, 2012 |
KRISHI UPAJ MANDI SAMITI BEGUN Vs. KHET RAM
|
February 17, 2012 |
KRISHI UPAJ MANDI SAMITI KHAIRTHAL Vs. GULAB DEVI
|
May 18, 2012 |
KRISHI UPAJ MANDI SAMITI KHAIRTHAL DISTRICT ALWAR Vs. NIRANJAN LAL
|
March 6, 2012 |
KRISHI UPAJ MANDI SAMITI, SADULPUR Vs. ABID
|
October 26, 2012 |
KRISHNA ALIAS KARSAN Vs. STATE OF RAJASTHAN
|
March 28, 2012 |
KRISHNA CHAUDHARY Vs. FAZLUDDIN
|
December 6, 2012 |
KRISHNA DEVI Vs. AHMAD ALI & OTHERS
|
February 15, 2012 |
KRISHNA LAL Vs. STATE OF RAJASTHAN
|
April 23, 2012 |
KUIYARAM Vs. STATE OF RAJASTHAN
|
February 1, 2012 |
KULDEEP SHARMA Vs. STATE OF RAJASTHAN
|
July 5, 2012 |
KULDEEP SINGH Vs. STATE OF RAJASTHAN
|
August 21, 2012 |
KULDEEP SINGH AND OTHERS Vs. CIVIL JUDGE (JR. DIV.) NO. 1, JAIPUR CITY, JAIPUR AND OTHERS
|
February 1, 2012 |
KULDIP KUMAR LAL Vs. SUMAN RANI
|
May 7, 2012 |
KUMPA RAM Vs. STATE OF RAJASTHAN
|
October 6, 2012 |
KUNA RAM Vs. STATE OF RAJASTHAN
|
July 17, 2012 |
KUNDAN VEER SINGH Vs. ASHOK KUMAR
|
May 10, 2012 |
KUNNEY SINGH BHANWAR LAL Vs. STATE OF RAJASTHAN
|
January 5, 2012 |
KUSHAL CHAND Vs. ISHWAR CHAND
|
September 3, 2012 |
KUSUM BHATNAGAR Vs. STATE OF RAJASTHAN
|
September 7, 2012 |
LAAD DEVI Vs. URBAN IMPROVEMENT TRUST, BHILWARA & ANR
|
December 6, 2012 |
LABH CHAND Vs. MUNICIPALITY, SHAHPURA, DISTT
|
October 9, 2012 |
LACHHA RAM Vs. STATE OF RAJASTHAN
|
March 27, 2012 |
LADU LAL Vs. RATAN LAL
|
July 6, 2012 |
LADU RAM Vs. STATE OF RAJASTHAN
|
September 11, 2012 |
LAGAL REPRESENTATIVES OF ABDULLA Vs. PRIYAMBDA SHARMA
|
June 21, 2012 |
LAKE SHORE PALACE HOTEL PVT LTD Vs. SHRI MAHENDRA SINGH
|
July 2, 2012 |
LAKHAN SINGH Vs. STATE OF RAJASTHAN
|
November 29, 2012 |
LAKHAN SINGH Vs. STATE OF RAJASTHAN
|
November 20, 2012 |
LAKHMI CHAND Vs. STATE OF RAJASTHAN
|
February 28, 2012 |
LAKHPATI Vs. STATE
|
August 22, 2012 |
LAL CHAND Vs. MANOJ KUMAR
|
August 14, 2012 |
LAL CHAND Vs. SANTOSH KUMARI AND ANR.
|
February 9, 2012 |
LAL CHAND AND ANR Vs. STATE OF RAJATHAN AND ANR
|
January 6, 2012 |
LAL CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 12, 2012 |
LAL SINGH Vs. STATE
|
December 18, 2012 |
LAL SINGH Vs. STATE OF RAJASTHAN
|
September 14, 2012 |
LAL SINGH RATHORE Vs. M L S UNIVERSITY UDAIPUR
|
July 13, 2012 |
LALA RAM Vs. STATE OF RAJASTHAN
|
July 19, 2012 |
LALA RAM Vs. STATE OF RAJASTHAN
|
September 27, 2012 |
LALARAM AND ANR. Vs. STATE OF RAJASTHAN
|
April 3, 2012 |
LALI DEVI & ORS Vs. TARA CHAND DHAKAD & ORS
|
March 14, 2012 |
LALIF KHAN Vs. ABDUL KHAN AND ORS
|
August 28, 2012 |
LALIT JAIN Vs. P.K. DEV
|
July 5, 2012 |
LALIT KISHORE SUMAN AND ORS Vs. STATE OF RAJASTHAN & ORS
|
September 18, 2012 |
LALIT NARAYAN SHAH Vs. JITENDRA KUMAR & ORS
|
November 5, 2012 |
LALIT PANWAR Vs. STATE OF RAJASTHAN
|
January 19, 2012 |
LALITA CHAUDHARY Vs. STATE OF RAJ
|
January 10, 2012 |
LALLU LAL SHARMA Vs. ANJANI KUMAR KHATOD
|
August 13, 2012 |
LALU KHAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 1, 2012 |
LALU RAM SINCE DECEASED THROUGH HIS LEGAL REPRESENTATIVES Vs. HIMMAT SINGH
|
July 27, 2012 |
LATE BHANWAR LAL @ BHORI LAL THROUGH L.RS. Vs. NIRMAL KUMAR DUGGAR HUF
|
August 22, 2012 |
LATE BHANWAR LAL ALIAS BHORI LAL THROUGH LRS Vs. NIRMAL KUMAR DUGGAR HUF
|
August 29, 2012 |
LATIF KHAN Vs. STATE OF RAJASTHAN & ORS
|
December 13, 2012 |
LATOOR LAL Vs. STATE OF RAJ
|
December 12, 2012 |
LAXMA DEVI Vs. CHANDAN SINGH
|
February 22, 2012 |
LAXMAN Vs. DEEP CHAND & OTHERS
|
March 26, 2012 |
LAXMAN & ORS Vs. BOARD OF REVENUE, RAJASTHAN AJMER & ORS
|
March 3, 2012 |
LAXMAN LAL AND ORS Vs. STATE OF RAJASTHAN & ORS
|
September 12, 2012 |
LAXMAN PRASAD Vs. GANGA PRASAD & OTHERS
|
March 1, 2012 |
LAXMAN SINGH Vs. VEER SINGH & ORS
|
September 6, 2012 |
LAXMI AGENCIES Vs. STATE OF RAJASTHAN
|
May 11, 2012 |
LAXMI CHAND Vs. DEVENDER KUMAR MOOL CHAND CONTRACTOR
|
September 4, 2012 |
LAXMI DEVI Vs. PERMANENT LOK ADALAT AND ANR.
|
February 24, 2012 |
LAXMI NARAIN Vs. MODI & ORS
|
October 5, 2012 |
LAXMI NARAYAN Vs. RAJASTHAN RAJYA AND VIDYUT PRASARAN NIGAM LTD. & ORS.
|
July 25, 2012 |
LAXMI NARAYAN Vs. HASTI MAL
|
August 21, 2012 |
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
July 9, 2012 |
LAXMI NARAYAN & ANR. Vs. THE REGIONAL TRANSPORT OFFICER, ALWAR (RAJ.)
|
September 24, 2012 |
LAXMI NARAYAN MEENA & ANR. Vs. STATE OF RAJATHAN & OTHERS
|
January 20, 2012 |
LAXMILAL MENARIYA Vs. RAJENDRA KUMAR
|
May 1, 2012 |
LEELA AND ORS. Vs. STATE OF RAJASTHAN
|
July 20, 2012 |
LEELA DEVI Vs. STATE OF RAJASTHAN
|
May 23, 2012 |
LEELA EXPORT HOUSE Vs. RENT APPELLATE TRIBUNAL, JODHPUR
|
November 6, 2012 |
LEELAWATI Vs. VIJAY KUMAR
|
January 2, 2012 |
LEGAL REPRESENTATION OF GANESH NARAYNA Vs. LEGAL REPRESENTATION OF KANHIYA LAL
|
June 27, 2012 |
LEGAL REPRESENTATIVES OF DURGA LAL Vs. LEGAL REPRESENTATIVES OF BHURA LAL
|
February 6, 2012 |
LEKHRAJ SHRICHANDANI THROUGH LRS Vs. STATE BANK OF INDIA AND ANOTHER
|
May 10, 2012 |
LEKHRAM Vs. STATE OF RAJASTHAN
|
May 10, 2012 |
LICHAMAN RAM Vs. STATE OF RAJ
|
December 4, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. TIKAMA RAM
|
January 19, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MAHESH CHAND JAIN
|
December 17, 2012 |
LILA RAM Vs. LR S OF SULEMAN
|
July 26, 2012 |
LOHADE RAM MEENA Vs. STATE OF RAJATSHAN
|
March 30, 2012 |
LOKESH SHARMA Vs. STATE
|
August 28, 2012 |
LORD KRISHNA EDUCATION SOCIETY Vs. NCTE, DELHI
|
September 4, 2012 |
LOVELEEN THOWAS Vs. BALA RAM
|
September 19, 2012 |
LR & SONS Vs. KRISHAN GOPAL AGRAWAL & ORS.
|
February 8, 2012 |
LRS OF BABU LAL Vs. HEERA CHAND
|
September 25, 2012 |
LRS OF BAJRANGLAL & ORS Vs. GOURI SHANKER & ORS
|
December 17, 2012 |
LRS OF BHAGIRATH Vs. MUNICIPAL BOARD, NOHAR
|
April 26, 2012 |
LRS OF BRIJLAL Vs. JAGDISH PRASAD
|
January 3, 2012 |
LRS OF BUDHMAL Vs. RADHAKISHAN
|
August 27, 2012 |
LRS OF JAGDISH LAL PUJARI Vs. LRS OF RAGHUNANDAN PUJARI
|
July 2, 2012 |
LRS OF KHAN MOHAMMED Vs. INAYAT ALI
|
September 25, 2012 |
LRS OF LATE BAKHTAWAR Vs. KASTURIBAI
|
July 4, 2012 |
LRS OF MADAN LAL Vs. LRS OF SMT GENDI BAI
|
July 4, 2012 |
LRS OF MAGA RAM Vs. GULAB
|
August 3, 2012 |
LRS OF REWA PURI Vs. LRS OF ONKAR LAL
|
August 21, 2012 |
LT COL BHUPESH HADA Vs. STATE OF RAJASTHAN & ORS
|
August 8, 2012 |
LT COL RANJODH SINGH Vs. UOI
|
July 18, 2012 |
LT COL S P KAPOOR Vs. MOHAN CHELANI
|
January 4, 2012 |
LUN SINGH Vs. STATE OF RAJASTHAN
|
July 12, 2012 |
M R CHOUDHARY Vs. STATE OF RAJASTHAN
|
March 28, 2012 |
M.G.B GRAMIN BANK PALI Vs. CHHEL SINGH
|
May 10, 2012 |
M/S AMIT TYRE HOUSE & ANR. Vs. M/S J.K. INDUSTRIES LTD. & ANR.
|
March 21, 2012 |
M/S H.F. MARBLES Vs. UNION OF INDIA & OTHERS
|
April 5, 2012 |
M/S SHREE GAGANDEEP PVT LTD Vs. CANARA BANK
|
July 20, 2012 |
M/S. ANIL MEDICAL STORE Vs. STATE OF RAJASTHAN
|
September 11, 2012 |
M/S. BABOO LAL BRIJ BHUSHAN Vs. UNION OF INDIA
|
August 9, 2012 |
M/S. DIKSHA ENTERPRISES Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD. AND ANR.
|
November 19, 2012 |
M/S. HEERARAM HANSRAM Vs. SMT. LALI AND ORS.
|
October 3, 2012 |
M/S. NARENDRA AND CO. Vs. GANGANAGAR SUGAR MILLS LTD
|
December 16, 2012 |
M/S. OM PRAKASH AGARWAL Vs. JAIPUR DEVELOPMENT AUTHORITY & ORS.
|
September 25, 2012 |
M/S. QUALITY MARBLES PVT. LTD. Vs. AJMER VIDHYUT VITARAN NIGAM LTD., AJMER & ORS.
|
January 27, 2012 |
M/S. RAJASTHAN ART EMPORIUM AND ORS. Vs. M/S. MAHARAJA ART EXPORTS AND ORS.
|
July 24, 2012 |
M/S. RAMESH CHAND BIHARI LAL BAJAJ & ANR. Vs. RAVINDRA KUMAR
|
September 5, 2012 |
M/S. SAFE INFRA PROJECTS (P) LTD. Vs. JAIPUR DEVELOPMENT AUTHORITY AND ANR.
|
March 20, 2012 |
M/S. V.S. LIGNITE POWER PRIVATE LTD. Vs. RELIANCE CHEMOTEX INDUSTRIES LTD.
|
September 7, 2012 |
M/S. VALLABH BARDAN BHANDAR & ORS. Vs. GOUTAM CHAND
|
September 21, 2012 |
M/S. VIJAY SOLVEX LTD. & ANR. Vs. BABU LAL & ORS.
|
March 14, 2012 |
MA VESHNO DEVI GANGSAW INDUSTRY Vs. STATE OF RAJASTHAN
|
May 15, 2012 |
MADAN AND ANR. Vs. STATE OF RAJASTHAN
|
April 9, 2012 |
MADAN BANSAL Vs. RAMNARAYAN SHARMA
|
June 25, 2012 |
MADAN GIR Vs. STATE OF RAJASTHAN
|
November 1, 2012 |
MADAN LAL Vs. R S R T C
|
September 10, 2012 |
MADAN LAL Vs. JERAM DAS AND ORS.
|
January 3, 2012 |
MADAN LAL Vs. BOARD OF REVENUE, AJMER & ORS
|
July 10, 2012 |
MADAN LAL Vs. STATE
|
August 14, 2012 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
September 12, 2012 |
MADAN LAL Vs. PURAN DAS JI KI BAGICHI TRUST
|
July 6, 2012 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
May 3, 2012 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
December 13, 2012 |
MADAN LAL AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
April 27, 2012 |
MADAN LAL SHARMA Vs. RAJASTHAN HIGH COURT & ANR.
|
February 1, 2012 |
MADAN LAL VISHNOI Vs. STATE
|
July 18, 2012 |
MADAN MOHAN DAMMANI Vs. MAQSOOD AHMED
|
April 6, 2012 |
MADAN MOHAN GUPTA Vs. JUDGE LABOUR COURT
|
July 4, 2012 |
MADAN MOHAN SHARMA Vs. ADDL AND SESSION JUDGE
|
August 1, 2012 |
MADAN SINGH Vs. NEW INDIA ASSURANCE CO. LTD
|
April 25, 2012 |
MADHA RAM DAVE Vs. STATE OF RAJASTHAN
|
October 25, 2012 |
MADHAV LAL Vs. CHAIRMAN, MEWAR ANCHALIK GRAMIN BANK
|
December 4, 2012 |
MADHO SINGH Vs. STATE OF RAJASTHAN
|
October 6, 2012 |
MADHU KAPOOR Vs. STATE OF RAJASTHAN
|
May 22, 2012 |
MADHU KAPOOR Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 25, 2012 |
MADHU VERMA Vs. STATE OF RAJASTHAN
|
July 19, 2012 |
MADHU VYAS Vs. STATE OF RAJASTHAN
|
April 17, 2012 |
MADROOP RAM Vs. STATE OF RAJASTHAN
|
November 9, 2012 |
MAGA RAM Vs. STATE OF RAJASTHAN
|
August 28, 2012 |
MAGAN LAL Vs. HARI SHANKER
|
May 7, 2012 |
MAGAN SINGH Vs. MANJEET SINGH
|
August 9, 2012 |
MAHADEV PRASAD Vs. JAIPUR VIDHYUT VITRAN NIGAM LTD. & OTHERS
|
November 1, 2012 |
MAHADEV SINGH Vs. STATE OF RAJASTHAN
|
January 24, 2012 |
MAHANT FATCH GIRI CHELA BABA ITWAR GIRI MAHANT PRASANN GANPATI MANDIR BAJARBATTU BABA (GANESH GIRIWALA) Vs. M/S PRAGATI CEMEMT ART KALA & ORS.
|
October 11, 2012 |
MAHARAJ SINGH Vs. STATE OF RAJASTHAN
|
August 8, 2012 |
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY AND ORS Vs. A N MATHUR & ORS
|
July 19, 2012 |
MAHATMA GANDHI MEDICAL COLLEGE Vs. BOARD OF GOVERNORS
|
May 29, 2012 |
MAHAVEER Vs. STATE OF RAJASTHAN AND ORS.
|
December 18, 2012 |
MAHAVEER Vs. BHAGWAN SINGH & ORS
|
March 1, 2012 |
MAHAVEER KUMAR SHARMA Vs. BHARTI SHARMA
|
July 23, 2012 |
MAHAVEER PRASAD Vs. SUSHILA DEVI
|
August 3, 2012 |
MAHAVEER PRASAD Vs. ADDI. DISTRICT JUDGE
|
December 7, 2012 |
MAHAVEER PRASAD & ANOTHER Vs. STATE OF RAJASTHAN & OTHERS
|
February 27, 2012 |
MAHAVEER PRASAD JAIN Vs. CHETNAYA PRAKASH BANSAL
|
October 5, 2012 |
MAHAVEER PRASAD MAHALA Vs. STATE OF RAJASTHAN
|
December 13, 2012 |
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
December 10, 2012 |
MAHAVEER SINGH Vs. DEVENDER KUMAR MOOL CHAND
|
September 4, 2012 |
MAHENDER KUMAR SHARMA Vs. BOARD OF REVENUE AJMER
|
May 9, 2012 |
MAHENDRA Vs. STATE OF RAJASTHAN
|
May 19, 2012 |
MAHENDRA Vs. JITENDRA
|
February 22, 2012 |
MAHENDRA & ANR. Vs. THE BANK OF RAJASTHAN LIMITED & ANR.
|
February 6, 2012 |
MAHENDRA CHHAJER ALIAS BABU LAL CHHAJER Vs. STATE OF RAJASTHAN
|
September 6, 2012 |
MAHENDRA KAUR ARORA Vs. RENT APPELLATE TRIBUNAL
|
January 9, 2012 |
MAHENDRA KUMAR Vs. STATE OF RAJ
|
September 20, 2012 |
MAHENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
October 4, 2012 |
MAHENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN
|
August 16, 2012 |
MAHENDRA KUMAR PAREEK Vs. UNION OF INDIA AND ORS.
|
March 28, 2012 |
MAHENDRA KUMAR SONWAL Vs. STATE OF RAJASTHAN
|
April 30, 2012 |
MAHENDRA PAL AND ANR. Vs. STATE OF RAJASTHAN
|
November 6, 2012 |
MAHENDRA SINGH Vs. KANTI LAL
|
January 11, 2012 |
MAHENDRA SINGH Vs. ADDITIONAL DISTRICT JUDGE
|
May 11, 2012 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 13, 2012 |
MAHENDRA SINGH Vs. STATE OF RAJ
|
September 12, 2012 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 20, 2012 |
MAHENDRA SINGH RAJAWAT Vs. STATE OF RAJ
|
March 14, 2012 |
MAHESH Vs. DEVKI
|
August 30, 2012 |
MAHESH Vs. STATE OF RAJASTHAN
|
July 24, 2012 |
MAHESH AGRAWAL Vs. STATE OF RAJASTHAN
|
August 22, 2012 |
MAHESH CHAND Vs. STATE OF RAJASTHAN
|
August 6, 2012 |
MAHESH CHAND Vs. STATE OF RAJASTHAN
|
April 27, 2012 |
MAHESH CHAND AND ORS Vs. CIVIL JUDGE (JR DIV ) SIKRAI AND OTHERS
|
February 9, 2012 |
MAHESH KUMAR Vs. TARA CHAND
|
July 16, 2012 |
MAHESH KUMAR SHARMA Vs. LABOUR COURT NO 2, JAIPUR & ORS
|
May 23, 2012 |
MAHESH KUMAR SHARMA Vs. RAJASTHAN VIDHYUT PRASARAN NIGAM LTD AND OTHERS
|
September 6, 2012 |
MAHESH SACHDEVA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
August 14, 2012 |
MAHESH SHARMA Vs. STATE OF RAJASTHAN
|
July 27, 2012 |
MAHESH SHARMA & ORS. Vs. STATE OF RAJASHAN & ORS.
|
April 2, 2012 |
MAHIPAL Vs. THE STATE OF RAJ. & ANR.
|
September 20, 2012 |
MAHIPAL SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 17, 2012 |
MAHIPAL SINGH Vs. STATE OF RAJASTHAN
|
July 10, 2012 |
MAHIPAL SWAMI Vs. ADDI DISTRICT JUDGE NO 2 JAIPUR
|
February 6, 2012 |
MAIDEN TRADING,CO.PVT.LTD. Vs. STATER OF RAJASTHAN
|
November 22, 2012 |
MAINA DEVI Vs. COMMISSIONER
|
January 10, 2012 |
MAJID KHAN Vs. STATE OF RAJASTHAN
|
April 12, 2012 |
MAJOR SINGH Vs. CIVIL JUDGE
|
September 14, 2012 |
MAKKHAN SINGH Vs. AMARJEET KAUR
|
November 6, 2012 |
MALARAM Vs. STATE OF RAJASTHAN
|
September 28, 2012 |
MALCHAND Vs. DEEDWANA INDUSTRIAL CORPORATION DEEDWANA
|
August 24, 2012 |
MALKIT SINGH Vs. STATE AND ANOTHER
|
October 5, 2012 |
MALLI DEVI @ SAKUNTALA Vs. STATE OF RAJASTHAN
|
September 28, 2012 |
MALOO FINVEST SERVICES PVT. LTD. Vs. OM PRAKASH SHARMA
|
March 13, 2012 |
MAM RAM PARIHAR Vs. R S R T C , JAIPUR & ANR
|
December 10, 2012 |
MAMTA GOYAL Vs. RAM GOPAL
|
January 3, 2012 |
MAN SINGH Vs. LADU SINGH
|
May 14, 2012 |
MAN SINGH Vs. STATE OF RAJASTHAN
|
April 10, 2012 |
MAN SINGH MEENA Vs. UNION OF INDIA & ORS
|
September 19, 2012 |
MAN SINGH PUNIYA Vs. DIRECTOR LOCAL SELF DEPARTMENT
|
April 30, 2012 |
MANAGEMENT COMMITTEE, KHANDELWAL VAISH POST GRADUATE WOMEN COLLEGE Vs. JYOTSNA KULSHRESTHA & ORS
|
February 2, 2012 |
MANAGER ULTRATECH CEMENT LTD Vs. STATE (LABOUR) & OTHERS
|
April 17, 2012 |
MANAGING COMMITTEE GAUR VIPRA PRIMARY SCHOOL Vs. CIVIL JUDGE JR DIV AND JUDICIAL MAGISTRATE
|
May 9, 2012 |
MANAGING COMMITTEE GYANJYOTI SENIOR SECONDARY SCHOOL Vs. TEJPAL SINGH TYAGI
|
April 19, 2012 |
MANAGING COMMITTEE SHRI DIGAMBER JAIN SCHOOL SOCIETY, SIKAR Vs. USHA SAXENA
|
November 29, 2012 |
MANAGING DIRECTOR Vs. KISHORI DEVI
|
August 22, 2012 |
MANAGING DIRECTOR RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. CHHOGA LAL SAINI
|
April 2, 2012 |
MANAGING DIRECTOR, ENERGETIC LIGHTING (INDIA) PVT. LTD. Vs. PRESIDING OFFICER, SHOPS & COMMERCIAL ESTABLISHMENT
|
December 10, 2012 |
MANAGING DIRECTOR, SHRI POLOTEX PVT. LTD Vs. LABOUR COURT, JODHPUR
|
January 23, 2012 |
MANCHA RAM S/O TARAJI Vs. DINESH KUMAR
|
September 24, 2012 |
MANDEEP SINGH ALIAS DEEPA Vs. STATE OF RAJASTHAN
|
July 13, 2012 |
MANGAL CHAND RAIGAR Vs. A.U. FINANCE INDIA PVT. LTD.
|
August 22, 2012 |
MANGAL SINGH Vs. PARVEEN CHAUHAN AND ORS
|
February 17, 2012 |
MANGAL SINGH & ORS. Vs. NEW INDIA INSURANCE CO. LTD. & ORS.
|
September 20, 2012 |
MANGALI DEVI & ORS Vs. MADHO LAL YADAV & ORS
|
March 19, 2012 |
MANGI LAL Vs. CHHAGANLAL
|
September 4, 2012 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
September 12, 2012 |
MANGI LAL Vs. KALU SINGH & OTHERS
|
August 22, 2012 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
May 22, 2012 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
May 15, 2012 |
MANGI LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 9, 2012 |
MANGI LAL Vs. STATE OF RAJ
|
July 12, 2012 |
MANGI LAL Vs. LAL SINGH
|
July 4, 2012 |
MANGI LAL GURJAR Vs. BHARAT PALIWAL
|
September 7, 2012 |
MANGILAL Vs. STATE OF RAJASTHAN
|
December 18, 2012 |
MANGLA RAM Vs. STATE OF RAJASTHAN
|
November 29, 2012 |
MANGTU RAM Vs. STATE OF RAJASTHAN
|
April 12, 2012 |
MANGTU RAM Vs. ADDITIONAL DISTRICT JUDGE NO 2 DEEG BHARATPUR
|
May 22, 2012 |
MANGTU RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 23, 2012 |
MANGU SINGH Vs. STATE OF RAJASTHAN AND ORS
|
March 27, 2012 |
MANGU SINGH Vs. STATE OF RAJASTHAN
|
April 20, 2012 |
MANI DEVI Vs. STATE OF RAJASTHAN
|
September 13, 2012 |
MANISH Vs. STATE OF RAJASTHAN
|
December 12, 2012 |
MANISH KUMAR JAIN Vs. STATE OF RAJASTHAN
|
February 3, 2012 |
MANISH KUMAR NAGAR Vs. UNION OF INDIA
|
April 18, 2012 |
MANISH MATHUR Vs. STATE OF RAJASTHAN
|
December 19, 2012 |
MANISH RAO Vs. STATE OF RAJASTHAN & ORS
|
January 20, 2012 |
MANISH SOLANKI Vs. STATE OF RAJASTHAN
|
July 23, 2012 |
MANISH SONI Vs. USHA SONI
|
March 8, 2012 |
MANISHA Vs. SEEMA JAIN
|
March 22, 2012 |
MANJOOR ALI Vs. SEHNAJ
|
January 17, 2012 |
MANJU Vs. ISHWAR DAN
|
April 5, 2012 |
MANJU BAI Vs. STATE OF RAJASTHAN
|
April 11, 2012 |
MANJU BISSA Vs. STATE
|
August 1, 2012 |
MANJU CHAND Vs. IDBI BANK LTD & ORS
|
August 17, 2012 |
MANJU DEVI Vs. STATE OF RAJASTHAN
|
August 7, 2012 |
MANKARAN DHOOT Vs. SMT. PARSI AND ORS.
|
September 6, 2012 |
MANKARAN DHOOT Vs. SMT. PARSI AND ORS.
|
July 6, 2012 |
MANMOHAN SINGH RATHORE Vs. STATE OF RAJASTHAN
|
September 3, 2012 |
MANOHAR LAL Vs. STATE OF RAJASTHAN
|
July 12, 2012 |
MANOHAR LAL Vs. DEVENDER KUMAR MOOL CHAND
|
September 4, 2012 |
MANOHAR LAL Vs. NATHDWARA TEMPLE BOARD, NATHDWARA & ORS
|
March 14, 2012 |
MANOHAR LAL BHARDWAJ Vs. STATE OF RAJASTHAN
|
April 13, 2012 |
MANOHAR LAL JEENGAR Vs. ADDITIONAL DISTRICT JUDGE
|
August 1, 2012 |
MANOHAR SINGH Vs. BHANWAR SINGH AND ORS.
|
February 1, 2012 |
MANOHAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
April 3, 2012 |
MANOJ DASOT Vs. STATE OF RAJASTHAN
|
April 19, 2012 |
MANOJ KUMAR Vs. FAMILY COURT
|
May 4, 2012 |
MANOJ KUMAR Vs. STATE OF RAJ
|
December 18, 2012 |
MANOJ KUMAR Vs. THE STATE OF RAJASTHAN
|
January 4, 2012 |
MANOJ KUMAR Vs. MUNICIPAL BOARD, SAWAI MADHOPUR
|
October 8, 2012 |
MANOJ KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 3, 2012 |
MANOJ KUMAR KOK Vs. UNIVERSITY OF RAJASTHAN & ANR
|
September 27, 2012 |
MANOJ KUMAR SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 17, 2012 |
MANOJ KUMAR TIWARI Vs. BABITA SHARMA
|
January 10, 2012 |
MANOJ MUDGAL Vs. SAROJ SHARMA & ANOTHER
|
September 25, 2012 |
MANPHOOL SINGH Vs. STATE OF RAJASTHAN
|
November 23, 2012 |
MANPHOOLI DEVI Vs. KANHIYA LAL
|
July 25, 2012 |
MANSHI Vs. KAMLA DEVI
|
August 1, 2012 |
MANU MARBLE INDUSTRIES MAKRANA Vs. UNION OF INDIA
|
August 23, 2012 |
MAQSOOD ALI SAIYED Vs. STATE OF RAJASTHAN
|
December 17, 2012 |
MARRY MANDENOZA JODHPUR Vs. COMMISSIONER, MUNICIPAL CORPORATION
|
September 18, 2012 |
MATHURA PRASAD Vs. BOARD OF REVENUE
|
July 24, 2012 |
MATU RAM Vs. STATE AND ORS
|
April 17, 2012 |
MAYA CHANDEL Vs. STATE OF RAJASTHAN
|
August 9, 2012 |
MAYA DEVI Vs. STATE OF RAJASTHAN
|
April 9, 2012 |
MAYO COLLEGE GENERAL COUNCIL Vs. COMMISSIONER CENTRAL EXCISE
|
May 1, 2012 |
MEENA Vs. STATE OF RAJASTHAN
|
May 16, 2012 |
MEENA SONI AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
October 25, 2012 |
MEENAKSHI PROJECTS LIMITED Vs. KUNWAR SANGRAM SINGH
|
April 13, 2012 |
MEERA Vs. UDAI BHAN
|
April 9, 2012 |
MEERKHA @ MASROO Vs. STATE OF RAJASTHAN
|
March 29, 2012 |
MEETHU LAL Vs. BHAGAT SINGH
|
May 9, 2012 |
MEGH RAJ Vs. MOOLA RAM
|
September 26, 2012 |
MEGH RAJ BOOB Vs. STATE OF RAJ
|
December 6, 2012 |
MEGHMA LEASING LIMITED Vs. STATE OF RAJASTHAN
|
July 18, 2012 |
MEHBOOB ALI Vs. STATE OF RAJASTHAN
|
May 31, 2012 |
MEHFOOJ AHMED Vs. JAIPUR NAGAR NIGAM
|
August 13, 2012 |
MEHRU ELECTRICAL & ENGG.(P) LIMITED Vs. COMMISSIONER OF INCOME TAX ALWAR
|
April 27, 2012 |
MEHTA CYCLES Vs. RAM KRIPAL
|
May 7, 2012 |
MEHTAB SINGH Vs. STATE OF RAJASTHAN
|
February 14, 2012 |
MEWA RAM Vs. ACHLA RAM
|
August 22, 2012 |
MEWA RAM RAIGAR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
November 26, 2012 |
MEWA RAM SONI Vs. STATE OF RAJASTHAN
|
July 25, 2012 |
MITHA LAL Vs. STATE OF RAJASTHAN & ORS.
|
January 31, 2012 |
MITHE KHAN Vs. STATE OF RAJASTHAN
|
July 13, 2012 |
MK JANGID Vs. CENTRAL ADMINISTRATIVE TRIBUNAL JAIPUR
|
April 11, 2012 |
MODARAM AND ANOTHER Vs. SHIVPOOJAN & OTHERS
|
August 1, 2012 |
MODERN FOOD INDUSTRIES (INDIA) LTD Vs. PRESIDING OFFICER, LABOUR COURT NO 1, JAIPUR & ANR
|
August 3, 2012 |
MODERN SYNTEX WORKERS UNION Vs. STATE OF RAJASTHAN
|
February 16, 2012 |
MOHABAT SINGH Vs. STATE OF RAJASTHAN
|
February 13, 2012 |
MOHAMMAD MUSAD Vs. STATE OF RAJASTHAN
|
May 2, 2012 |
MOHAMMED HARUN & ANOTHER Vs. RAJASTHAN BOARD OF MUSLIM WAKFS & OTHERS
|
January 5, 2012 |
MOHAMMED KHAN Vs. RAMESH CHANDRA
|
August 27, 2012 |
MOHAMMED SADIQ AND ANR. Vs. THE CIVIL JUDGE (JD) NO. 1, SUJANGARH, DISTT. CHURU AND ORS.
|
March 19, 2012 |
MOHAMMED SHAKEEL Vs. STATE OF RAJASTHAN
|
August 14, 2012 |
MOHAMMED WASIM Vs. STATE BANK OF BIKANER & JAIPUR & ANR
|
July 17, 2012 |
MOHAMMED YUSUF Vs. BHARAT SINGH
|
May 4, 2012 |
MOHAN Vs. STATE OF RAJASTHAN AND ORS
|
February 22, 2012 |
MOHAN BHAI Vs. STATE OF RAJASTHAN & ANR
|
July 26, 2012 |
MOHAN LAL Vs. STATE OF RAJASTHAN AND ORS
|
August 29, 2012 |
MOHAN LAL Vs. NANA LAL
|
September 7, 2012 |
MOHAN LAL Vs. BHUPAL SINGH
|
May 14, 2012 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
February 29, 2012 |
MOHAN LAL Vs. STATE OF RAJ
|
August 1, 2012 |
MOHAN LAL Vs. RAJASTHAN HOUSING BOARD
|
November 26, 2012 |
MOHAN LAL Vs. ADDITIONAL DISTRICT JUDGE
|
May 9, 2012 |
MOHAN LAL Vs. NAGAR PALIKA, SOJAT CITY
|
July 20, 2012 |
MOHAN LAL Vs. STATE
|
January 10, 2012 |
MOHAN LAL ALIAS ISHAR RAM Vs. STATE OF RAJASTHAN
|
July 23, 2012 |
MOHAN LAL ARYA Vs. STATE OF RAJASTHAN
|
July 19, 2012 |
MOHAN LAL JANGID Vs. NARAYAN LAL MEENA
|
February 21, 2012 |
MOHAN LAL KHAKHAL Vs. SECRETARY, MINISTRY OF EXTERNAL AFFAIRS, NEW DELHI
|
January 2, 2012 |
MOHAN LAL KUMAVAT Vs. STATE OF RAJASTHAN
|
August 22, 2012 |
MOHAN LAL SAINI Vs. PAWAN KUMAR SHARMA
|
September 18, 2012 |
MOHAN LAL SHARMA Vs. CIVIL JUDGE JR DIV SOUTH KOTA
|
April 13, 2012 |
MOHAN LAL SUMAN Vs. PANCHAYAT SAMITI ATRU
|
August 8, 2012 |
MOHANI BAI Vs. BOARD OF REVENUE AJMER
|
May 7, 2012 |
MOHANLAL MALI Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
August 23, 2012 |
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
November 23, 2012 |
MOHD AAMIN Vs. ASHOK GAHLOT & ANR
|
September 25, 2012 |
MOHD AYUB KHAN Vs. STATE OF RAJASTHAN
|
April 12, 2012 |
MOHD IQBAL Vs. INDIAN OIL CORPORATION LTD
|
July 10, 2012 |
MOHD NADEEM STATE OF RAJASTHAN & ORS Vs. STATE
|
July 6, 2012 |
MOHD RAMZAN Vs. JETHMAL SHARMA
|
October 4, 2012 |
MOHD SALIM Vs. STATE OF RAJASTHAN
|
September 19, 2012 |
MOHD SHAKIL Vs. NUCLEAR POWER CORPORATION OF INDIA
|
April 25, 2012 |
MOHD YUSUF Vs. COMMISSIONER OF INCOME TAX
|
April 27, 2012 |
MOHD. ALI KAYAM KHANI Vs. STATE OF RAJASTHAN
|
November 5, 2012 |
MOHD. BILAL Vs. HARI PRAKASH
|
January 2, 2012 |
MOHD. DEEN AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
March 20, 2012 |
MOHD. HUSSAIN & ANR. Vs. SALEEM & ORS.
|
March 6, 2012 |
MOHD. IQBAL Vs. DIVISIONAL COMMISSIONER
|
November 8, 2012 |
MOHD. SADDIQUE Vs. STATE OF RAJ
|
December 18, 2012 |
MOHIT BHAL Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
|
July 6, 2012 |
MONIKA Vs. UNIVERSITY OF RAJASTHAN
|
August 22, 2012 |
MONIKA SHARMA Vs. ANURADHA
|
May 29, 2012 |
MOOL CHAND Vs. STATE OF RAJASTHAN & ANR
|
August 7, 2012 |
MOOL CHAND Vs. H D F C BANK
|
February 16, 2012 |
MOOL CHAND JAT Vs. STATE OF RAJASTHAN
|
September 6, 2012 |
MOOL CHAND POONIA & ANR. Vs. STATE & ORS.
|
March 21, 2012 |
MOOLA Vs. SHIBBO
|
September 4, 2012 |
MOOLA RAM CHOUDHARY Vs. THE STATE OF RAJASTHAN & ORS.
|
February 15, 2012 |
MOOLA RAM DHAKA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
November 2, 2012 |
MOOLI DEVI & ANR Vs. JAGDISH & OTHERS
|
September 26, 2012 |
MOORTI SHREE CHARBHUJA JI Vs. RAGHURAJ SINGH & ORS.
|
February 29, 2012 |
MORDHWAJ SINGH Vs. RPSC AJMER
|
August 14, 2012 |
MORMAL Vs. MAMRAJ
|
March 19, 2012 |
MOTI BAI Vs. CHAITANYA GIRI & ANR
|
January 11, 2012 |
MOTI CHOUDHARY Vs. STATE OF RAJASTHAN & ORS
|
April 23, 2012 |
MOTI RAM Vs. UNION OF INDIA
|
May 22, 2012 |
MOTI RAM Vs. DEV KARAN
|
July 6, 2012 |
MOTI RAM DRIVER Vs. MAHESH JAJU
|
October 3, 2012 |
MRS. UGANTI Vs. THE STATE OF RAJASTHAN & ORS.
|
September 26, 2012 |
MST. KHAOON BEGUM AND ORS. Vs. THE MUNICIPAL BOARD, DHOLPUR AND ANR.
|
March 22, 2012 |
MUKESH Vs. STATE OF RAJASTHAN
|
November 22, 2012 |
MUKESH CHOUHAN Vs. STATE OF RAJASTHAN & ORS
|
January 17, 2012 |
MUKESH KUMAR Vs. SHAINTAN SINGH & ORS
|
March 19, 2012 |
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
May 19, 2012 |
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
January 24, 2012 |
MUKESH SHARMA Vs. MADHURI
|
May 15, 2012 |
MUKESH SONI Vs. STATE OF RAJASTHAN
|
July 9, 2012 |
MUKNARAM Vs. STATE OF RAJASTHAN
|
October 26, 2012 |
MUKUL GUPTA Vs. ADJ NO 9, JAIPUR CITY,JAIPUR & ANR
|
August 3, 2012 |
MUKUT BIHARI SHARMA Vs. STATE OF RAJASTHAN
|
April 10, 2012 |
MULA RAM Vs. MOHINI DEVI
|
September 4, 2012 |
MULTAN NAGAR GRAH NIRMAN SEHKARI SAMITI, LTD. DIVAKIRI ALWAR, THROUGH VICE- PRESIDENT TILAK RAJ Vs. DEEP CHAND AND ORS.
|
April 11, 2012 |
MUNGA RAM Vs. STATE OF RAJASTHAN & OTHERS
|
October 4, 2012 |
MUNICIPAL BOARD BEGUN Vs. SHIV PRAKASH
|
July 20, 2012 |
MUNICIPAL CORPORATION JAIPUR Vs. ADDITIONAL DISTRICT JUDGE
|
May 11, 2012 |
MUNICIPAL COUNCIL JAIPUR Vs. SETH HAMEER MAL GOLECHA
|
March 19, 2012 |
MUNICIPAL COUNCIL SRIGANGANAGAR Vs. LRS OF MOTILAL MAHENDRA
|
August 13, 2012 |
MUNICIPAL COUNCIL, BHILWARA Vs. OMPRAKASH
|
December 15, 2012 |
MUNNA KHAN @ MUNIR KHAN Vs. STATE OF RAJASTHAN
|
July 3, 2012 |
MURARI LAL Vs. ADDITIONAL FOOD COMMISSIONER
|
September 13, 2012 |
MURARI LAL KATARA Vs. STATE OF RAJASTHAN AND ORS.
|
May 29, 2012 |
MURARI LAL SHARMA Vs. UNION OF INDIA
|
September 3, 2012 |
MURARI LAL SIDANA Vs. ANITA
|
September 19, 2012 |
MURLI Vs. CHOTHU
|
June 14, 2012 |
MURLI Vs. STATE OF RAJASTHAN
|
July 27, 2012 |
MURLI GURJAR Vs. HARI RAM & OTHERS
|
February 17, 2012 |
MURLIDHAR Vs. PITAMBAR
|
August 16, 2012 |
MURLIDHAR & ORS Vs. MADAN LAL & ANR
|
March 21, 2012 |
MURLIDHAR SHARMA Vs. STATE OF RAJASTHAN
|
August 14, 2012 |
MUSAMMAT GULAB Vs. BOARD OF REVENUE
|
August 13, 2012 |
MUSHTAQ ALI Vs. UNION OF INDIA
|
September 20, 2012 |
MUSTAK KHAN Vs. MAKSOOD
|
September 28, 2012 |
MUSTKEEN KHAN Vs. STATE OF RAJASTHAN
|
October 25, 2012 |
MUZAFFAR ALI Vs. STATE OF RAJASTHAN
|
April 9, 2012 |
N.K. JANJANI Vs. UNION OF INDIA
|
August 8, 2012 |
NAGAR MAL Vs. ADDL DISTRICT COLLECTOR
|
July 30, 2012 |
NAGAR NIGAM, KOTA Vs. ADDITIONAL DISTRICT JUDGE, NO. 4, KOTA AND ORS.
|
March 26, 2012 |
NAINA RAM Vs. STATE OF RAJ
|
December 5, 2012 |
NAJMA Vs. CIVIL JUDGE
|
November 22, 2012 |
NAJURAM Vs. STATE OF RAJASTHAN & ORS.
|
April 6, 2012 |
NAND BIHARI SHARMA Vs. STATE OF RAJASTHAN
|
August 28, 2012 |
NAND KISHORE Vs. DISTRICT JUDGE AND OTHERS
|
March 14, 2012 |
NAND KISHORE Vs. NIWAS
|
April 6, 2012 |
NAND KISHORE Vs. RUKMANI DEVI
|
January 19, 2012 |
NAND KISHORE Vs. VISHWANATH KAYAL
|
June 21, 2012 |
NAND KISHORE MEENA Vs. SHANKARLAL MEENA & ANOTHER
|
September 4, 2012 |
NAND LAL Vs. GANGA
|
September 27, 2012 |
NAND LAL BHEEL Vs. STATE OF RAJASTHAN
|
December 18, 2012 |
NAND LAL PAREEK Vs. STATE OF RAJASTHAN
|
May 21, 2012 |
NAND RAM Vs. STATE OF RAJASTHAN
|
July 4, 2012 |
NANDANI SINGH Vs. RAN VIJAY
|
February 9, 2012 |
NANDU DEVI Vs. JUDGE LABOUR COURT
|
February 7, 2012 |
NANGI DEVI Vs. RAMPAL MEENA
|
September 14, 2012 |
NANU RAM Vs. STATE OF RAJASTHAN
|
January 19, 2012 |
NARAIN DAN Vs. STATE OF RAJASTHAN
|
November 8, 2012 |
NARAIN LAL NIRJHAR AND ORS Vs. CHHAGAN LAL
|
September 7, 2012 |
NARAIN SINGH Vs. UNION OF INDIA & ORS
|
December 3, 2012 |
NARAIN SINGH Vs. STATE OF RAJASTHAN
|
December 6, 2012 |
NARAYAN DAN CHARAN Vs. STATE OF RAJASTHAN & ORS.
|
March 21, 2012 |
NARAYAN LAL Vs. GOVIND N GAJENDRA KUMAJI
|
August 1, 2012 |
NARAYAN LAL Vs. STATE OF RAJASTHAN & ORS
|
December 5, 2012 |
NARAYAN LAL Vs. AJMER VIDYUT VITRAN NIGAM LTD
|
November 24, 2012 |
NARAYAN LAL SHARMA Vs. INDIA BULLS HOUSING FINANCE LTD.
|
April 19, 2012 |
NARAYAN RAM Vs. STATE OF RAJ
|
August 27, 2012 |
NARAYAN RAM Vs. STATE OF RAJASTHAN
|
December 12, 2012 |
NARAYAN SINGH Vs. UNION OF INDIA
|
October 30, 2012 |
NARAYAN SINGH Vs. THE STATE OF RAJASTHAN & ANR.
|
September 21, 2012 |
NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
October 5, 2012 |
NARAYAN SINGH DEORA Vs. SHRI MAHAVEER SWAMI JAIN PEDI
|
July 13, 2012 |
NARAYANI Vs. STATE OF RAJASTHAN
|
April 27, 2012 |
NARBADA Vs. DR. MURLIDHAR
|
July 25, 2012 |
NARBADA Vs. STATE OF RAJASTHAN & ORS
|
December 12, 2012 |
NARBADA DEVI Vs. JAI SINGH
|
February 28, 2012 |
NARENDRA Vs. STATE OF RAJASTHAN
|
May 2, 2012 |
NARENDRA & CO Vs. GANGANAGAR SUGAR MILLS LTD
|
February 16, 2012 |
NARENDRA KHANDELWAL Vs. STATE OF RAJASTHAN
|
February 9, 2012 |
NARENDRA KUMAR Vs. SHYAM SUNDER AND ANR
|
December 3, 2012 |
NARENDRA KUMAR & ORS. Vs. ADDL. DISTRICT JUDGE (FAST TRACK) NO. 7 & ORS.
|
October 11, 2012 |
NARENDRA KUMAR GOSWAMI Vs. RAJASTHAN FINANCIAL CORPORATION & ANR.
|
July 13, 2012 |
NARENDRA KUMAR GUPTA Vs. RAJASTHAN GOVERNMENT & ORS
|
February 7, 2012 |
NARENDRA KUMAR SETHI AND ORS Vs. UMESH KUMAR GARG AND ORS
|
March 27, 2012 |
NARENDRA KUMAR SHARMA Vs. UNIVERSITY OF HEALTH SCIENCE
|
August 21, 2012 |
NARENDRA SINGH Vs. MANAGEMENT COMMITTEE
|
October 1, 2012 |
NARENDRA SINGH Vs. STATE OF RAJ
|
April 20, 2012 |
NARENDRA SINGH Vs. SUB DIVISIONAL OFFICER CHIRAWA AND
OTHERS
|
March 20, 2012 |
NARENDRA SINGH Vs. NISHANT SHARMA
|
January 2, 2012 |
NARENDRA SINGH GUJAR Vs. STATE OF RAJASTHAN
|
July 2, 2012 |
NARESH KUMAR Vs. STATE OF RAJ
|
March 27, 2012 |
NARESH KUMAR Vs. STATE OF RAJASTHAN AND ANR.
|
April 26, 2012 |
NARESH KUMAR BANSHIWAL Vs. STATE OF RAJASTHAN
|
October 8, 2012 |
NARESH KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
March 30, 2012 |
NARESH VAISHNAV Vs. STATE OF RAJASTHAN
|
May 8, 2012 |
NARHARI DALAI & ANR Vs. BHOJ RAJ SHARMA & ORS
|
March 13, 2012 |
NARPAT SINGH Vs. STATE OF RAJASTHAN
|
October 5, 2012 |
NARSI LAL Vs. STATE OF RAJASTHAN & ORS
|
February 6, 2012 |
NARSINGH PRASAD S/O CHAND RAM MANIYAR Vs. RAM PRASAD S/O RAM NARAYAN KHATIK
|
September 25, 2012 |
NASEEM BANU Vs. RAMESH KUMAR
|
April 20, 2012 |
NASIR KHAN Vs. ADDITIONAL CIVIL JUDGE
|
April 17, 2012 |
NASRUDEEN Vs. SAYAD MOHAMMAD
|
September 25, 2012 |
NATHMAL AGRAWAL Vs. STATE OF RAJASTHAN
|
October 3, 2012 |
NATHU AND ANR. Vs. STATE OF RAJASTHAN
|
May 23, 2012 |
NATHU LAL AND ORS. Vs. STATE OF RAJASTHAN & ANR.
|
May 9, 2012 |
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION, JAIPUR
|
April 9, 2012 |
NATIONAL ENGINEERING INDUSTRIES LTD Vs. UNION OF INDIA
|
April 25, 2012 |
NATIONAL INSTITUTE OF AYURVEDA Vs. RICHA TIWARI
|
April 18, 2012 |
NATIONAL INSTITUTE OF MEDICAL SCIENCES UNIVERSITY; NIMS UNIVERSITY RAJASTHAN AND ANR Vs. APPELLATE TRIBUNAL; STATE OF RAJASTHAN
|
November 1, 2012 |
NATIONAL INSURANCE CO LTD Vs. BHAGWANDEEN AND OTHERS
|
December 4, 2012 |
NATIONAL INSURANCE CO LTD Vs. SURYA & OTHERS
|
August 22, 2012 |
NATIONAL INSURANCE CO LTD Vs. KESHANTI
|
February 22, 2012 |
NATIONAL INSURANCE CO. LTD Vs. V.K. GUPTA
|
September 5, 2012 |
NATIONAL INSURANCE CO. LTD. Vs. AASHISH KUMAR
|
August 7, 2012 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. HANSA DEVI AND ORS.
|
September 27, 2012 |
NATIONAL INSURANCE CO. LTD. Vs. PAWAR TANWAR AND ORS.
|
August 7, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHARDA & OTHERS
|
July 26, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSHPA DEVI
|
September 10, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM CHANDRA
|
September 6, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMAL KISHORE GUPTA
|
April 13, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. JITENDRA KUMAR
|
December 19, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SUPYAR DEVI AND ORS.
|
September 19, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. LAXMAN CHAND BAIRWA AND ORS.
|
September 25, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. BHAGOTI AND ORS.
|
August 17, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. SONU SWAMI & OTHERS
|
March 19, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. DEVLAL AND ORS.
|
September 21, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. VINOD
|
November 29, 2012 |
NATTHAN Vs. ADDL DISTRICT JUDGE, NO 1 & ORS
|
March 20, 2012 |
NATU LAL Vs. STATE
|
April 16, 2012 |
NAV RATAN KOTHARI Vs. STATE OF RAJ
|
January 24, 2012 |
NAVAB SINGH Vs. STATE OF RAJASTHAN
|
March 29, 2012 |
NAVAL SINGH Vs. STATE OF RAJ
|
December 5, 2012 |
NAVEEN @ KALU Vs. RASID KHA & ORS
|
March 19, 2012 |
NAVEEN AGARWAL Vs. STATE
|
April 9, 2012 |
NAVEEN DHAR Vs. R.S.W.M. LTD. (LNJ
|
May 29, 2012 |
NAVEEN SHANKER JOHARI Vs. STATE OF RAJ.
|
May 3, 2012 |
NAVEEN VAJPAI Vs. STATE OF RAJ & ANR
|
April 27, 2012 |
NAVENDRA PAL Vs. MGB GRAMIN BANK
|
October 8, 2012 |
NAVIN BHAI P. SHAH AND ORS. Vs. ADDL. DISTT. AND SESSIONS JUDGE NO. 3, JAIPUR METROPOLITAN, JAIPUR AND ORS.
|
February 1, 2012 |
NAVIN KHAN Vs. STATE OF RAJASTHAN
|
December 15, 2012 |
NAVNEET GUPTA Vs. UNION OF INDIA & ORS
|
January 23, 2012 |
NAWAL KISHORE Vs. CIVIL JUDGE & OTHERS
|
April 16, 2012 |
NAWAL KISHORE BHAGERIA Vs. ADDITIONAL DISTRICT JUDGE
|
November 21, 2012 |
NAWLA RAM Vs. GRAM PANCHAYAT, BALERA
|
July 9, 2012 |
NAZIR MOHD Vs. KARIMAN
|
July 24, 2012 |
NEEMRANA HOTELS PRIVATE LTD Vs. STATE OF RAJASTHAN
|
April 3, 2012 |
NEERAJ GOYAL Vs. STATE OF RAJASTHAN
|
October 10, 2012 |
NEERAJ KANT & ANR Vs. STATE OF RAJASTHAN & ORS
|
January 13, 2012 |
NEETU SINGH Vs. STATE OF RAJASTHAN
|
September 13, 2012 |
NEHA BIYALA AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
|
October 10, 2012 |
NEMI CHAND Vs. MAHENDRA KUMAR
|
February 24, 2012 |
NEMI CHAND GUPTA Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION AND OTHERS
|
August 8, 2012 |
NENA RAM BISHNOI Vs. STATE OF RAJASTHAN
|
December 5, 2012 |
NENA RAMN @ NANU RAM Vs. BACHCHAN SINGH & ORS
|
February 3, 2012 |
NEON LAWRIE Vs. OR PROPERTIES AND BUILDERS(P)LTD
|
May 17, 2012 |
NET RAM MEENA Vs. UNION OF INDIA
|
July 13, 2012 |
NETRAKAUR @ JITO Vs. MOHINI DEVI
|
July 2, 2012 |
NEW COLONY CHARITABLE SOCIETY Vs. STATE OF RAJASTHAN
|
April 11, 2012 |
NEW INDIA ASSURANCE Vs. BHURI BAI
CO LTD , UDAIPUR AND OTHERS
|
January 4, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. DEEN DAYAL & OTHERS
|
August 22, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. BHURA AND ORS
|
October 3, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. INDRA DEVI
|
May 9, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. DUNGAR RAM
|
May 2, 2012 |
NEW INDIA ASSURANCE CO. LTD Vs. HARNAM
|
September 18, 2012 |
NEW INDIA ASSURANCE CO. LTD Vs. CHETNA BANSAL
|
May 18, 2012 |
NEW INDIA ASSURANCE CO. LTD Vs. DHANI DEVI
|
March 28, 2012 |
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. LADHURIDEVI AND ORS.
|
December 14, 2012 |
NEW INDIA ASSURANCE CO. LTD. Vs. BIRDA RAM AND ORS.
|
September 27, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. RISAL SINGH AND OTHERS
|
May 15, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MADAN LAL
|
December 19, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. RISAL SINGH
|
May 14, 2012 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJU @ MUZAHIR HUSSAIN & ORS.
|
May 23, 2012 |
NEW INDIA INSURANCE CO. LTD. Vs. NATHURAM AND ORS.
|
December 17, 2012 |
NIA CO LTD Vs. INDRA DEVI
|
May 9, 2012 |
NIDHI GROVER Vs. HARI RAM
|
April 10, 2012 |
NIHAL SINGH Vs. RPSC
|
March 20, 2012 |
NIJARO DEVI Vs. STATE OF RAJASTHAN
|
May 23, 2012 |
NIKHIL ADHESIVES LTD Vs. RANJEET KUMAR AGARWAL
|
September 7, 2012 |
NIKITA Vs. BOARD OF SEC EDU
|
May 8, 2012 |
NIMS UNIVERSITY Vs. STATE OF RAJASTHAN & OTHERS
|
February 14, 2012 |
NIRAJ KUMAR SAINI Vs. DISTRICT & SESSIONS JUDGE, JAIPUR CITY JAIPUR
|
July 10, 2012 |
NIRANJAN G. KHATRI AND ORS. Vs. STATE OF RAJASTHAN
|
July 18, 2012 |
NIRANJAN LAL JOSHI Vs. STATE OF RAJASTHAN & ANOTHER
|
February 29, 2012 |
NIRMAL KUMAR Vs. MAHARAJA GANGA SINGH UNIVERSITY
|
November 27, 2012 |
NIRMAL MALIK Vs. STATE OF RAJASTHAN
|
November 1, 2012 |
NIRMAL TALATI Vs. STATE OF RAJASTHAN
|
September 14, 2012 |
NIRMALA DEVI Vs. TULSI DEVI
|
September 5, 2012 |
NIRMALA KANWAR Vs. RPSC, AJMER
|
December 11, 2012 |
NIRMLA & ORS. Vs. STATE (EDUCATION) & ORS.
|
February 22, 2012 |
NISHANT HUSSAIN Vs. SEEMA SADDIQUE
|
September 21, 2012 |
NISHANT PUNYANI ALIAS SHANU ALIAS FADAKI Vs. STATE
|
August 24, 2012 |
NISSAR MOHAMMED Vs. UGAM SINGH
|
January 25, 2012 |
NITESH Vs. STATE OF RAJASTHAN
|
February 3, 2012 |
NITIN BAGRECHA Vs. STATE
|
May 16, 2012 |
NITIN GUPTA Vs. RENT TRIBUNAL, ALWAR
|
April 10, 2012 |
NIZAMUDDIN Vs. RAJENDRA AND ANR.
|
November 24, 2012 |
NOBISSA GRAH NIRMAN SAHAKARI SAMITI LTD Vs. MURARI LAL SHARMA
|
May 9, 2012 |
NOOR MOHAMMAD Vs. NASRUDDIN & ORS.
|
October 11, 2012 |
NOOR SAHANA; STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN; ROSHAN AND ORS
|
August 24, 2012 |
NORTANMAL JOSHI Vs. RSRTC
|
October 6, 2012 |
NORTHERN MINERALS LTD. (M/S.) & ORS. Vs. STATE OF RAJASTHAN
|
January 27, 2012 |
NOURAT MAL & ORS Vs. MUNICIPAL BOARD & ANR
|
July 18, 2012 |
OFFICIAL LIQUIDATOR Vs. G.C. BHANDARI
|
October 11, 2012 |
OL OF UNIKOL BOTTLERS LTD (IN LIQUIDATION) Vs. KOTAK MAHINDRA BANK AND ORS
|
July 5, 2012 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 22, 2012 |
OM PRAKASH Vs. SUPERINTENDING ENGINEER, PHED & ORS
|
August 6, 2012 |
OM PRAKASH Vs. TAJA RAM & ANR
|
April 27, 2012 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 6, 2012 |
OM PRAKASH Vs. INDRA DEVI AND ANR
|
April 9, 2012 |
OM PRAKASH Vs. KAILASH GARG
|
June 25, 2012 |
OM PRAKASH Vs. FATEH CHAND AGARWAL AND ANOTHER
|
September 6, 2012 |
OM PRAKASH Vs. BABLI
|
July 2, 2012 |
OM PRAKASH Vs. PREM LATA
|
December 14, 2012 |
OM PRAKASH Vs. LR'S OF DEV RAJ
|
August 14, 2012 |
OM PRAKASH Vs. THE DIRECTOR, DIRECTORATE TREASURY & ACCOUNTS, JAIPUR & ORS.
|
April 11, 2012 |
OM PRAKASH & ANOTHER Vs. CHHITAR & OTHERS
|
March 13, 2012 |
OM PRAKASH & ORS Vs. KALU RAM JAT & ORS
|
March 22, 2012 |
OM PRAKASH @ CHOTU Vs. STATE OF RAJ
|
March 26, 2012 |
OM PRAKASH ASERI Vs. STATE OF RAJ & ORS
|
April 25, 2012 |
OM PRAKASH BOHRA Vs. SWAMI KESHWANAND RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER & ANR
|
December 11, 2012 |
OM PRAKASH MAHAWAR Vs. STATE OF RAJASTHAN AND ANR
|
March 2, 2012 |
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN & ORS
|
April 5, 2012 |
OM PRAKASH SHUKLA Vs. STATE BANK OF BIKANER AND JAIPUR HAVING ITS REGISTERED AND PRINCIPAL OFFICE AT TILAK MARG C SCHEME JAIPUR
|
March 6, 2012 |
OM PRAKASH SOLANKI Vs. NAVEEN AGARWAL & ORS
|
May 23, 2012 |
OM PRAKASH SONI Vs. DAYALRAM
|
September 11, 2012 |
OM PRAKASH SUTHAR Vs. STATE OF RAJASTHAN
|
February 8, 2012 |
OMPRAKASH Vs. STATE OF RAJASTHAN AND ORS.
|
March 3, 2012 |
OMPRAKASH SHARMA Vs. ASSISTANT REGISTRAR COOPERATIVE SOCIETIES BARAN
|
April 19, 2012 |
ONKAR AND ANR. Vs. STATE OF RAJASTHAN
|
October 3, 2012 |
ONKAR LAL DHAKAD Vs. STATE OF RAJASTHAN
|
August 7, 2012 |
ORIENTAL INSURANCE CO LTD Vs. RAJESHWARI & OTHERS
|
July 30, 2012 |
ORIENTAL INSURANCE CO LTD Vs. DEEPAK KUMAR
|
April 18, 2012 |
ORIENTAL INSURANCE CO. LTD. Vs. RAJENDRA KUMAR AND ORS.
|
September 26, 2012 |
ORIENTAL INSURANCE CO. LTD. Vs. RAM KUMAR AND ORS.
|
September 19, 2012 |
ORIENTAL INSURANCE CO. LTD. Vs. ASHOK AND ORS.
|
August 27, 2012 |
ORIENTAL INSURANCE CO. LTD. Vs. SMT. KANTI BEN AND ORS.
|
December 6, 2012 |
ORIENTAL INSURANCE CO.LTD Vs. BADAMI DEVI
|
April 23, 2012 |
ORIENTAL INSURANCE CO.LTD. Vs. KHURSHID KHAN
|
November 8, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. HARI NARAIN MEENA & ANR
|
November 22, 2012 |
ORIENTAL INSURANCE COMPANY LTD. Vs. RAMA DEVI & ORS.
|
September 21, 2012 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SAJNA DEVI AND ORS.
|
September 13, 2012 |
ORIENTAL INSURANCE COMPANY LTD. Vs. GANGA RAM AND OTHERS
|
February 29, 2012 |
ORIENTAL MAIL SPEED TRANSPORT SERVICE Vs. ORIENTAL INSURANCE COMPANY LTD
|
May 8, 2012 |
OSSAF ALI Vs. DIRECTOR OF LOCAL BODIES
|
September 24, 2012 |
PABU RAM Vs. H.M. GOVERNMENT PRIMARY SCHOOL, SURIYAS & ORS.
|
January 5, 2012 |
PADAM KUMAR @ PRADEEP KUMAR Vs. YASHWANT KUMAR GARG AND ANOTHER
|
March 21, 2012 |
PANCHAYAT TELIYAN & ANR Vs. KHATA RAM & ANR
|
July 30, 2012 |
PANDIT SURESH MISHRA Vs. STATE OF RAJASTHAN & ORS.
|
September 19, 2012 |
PANKAJ Vs. STATE OF RAJ. AND ORS.
|
May 15, 2012 |
PANKAJ Vs. STATE OF RAJASTHAN
|
May 16, 2012 |
PANKAJ KUMAR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 28, 2012 |
PANKAJ KUMAR JAIN Vs. STATE
|
May 4, 2012 |
PANKAJ KUMAR JAIN Vs. STATE
|
September 14, 2012 |
PANKAJ NUNIA Vs. CO-ORDINATOR RPET-2011
|
September 26, 2012 |
PANKAJ PAREEK Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED & ANR
|
September 11, 2012 |
PANNEY SINGH Vs. SHARAD KUMAR
|
February 1, 2012 |
PANSARI GEMS INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
|
March 1, 2012 |
PANSARI MINERALS DEVELOPMENT COMPANY PVT LTD Vs. STATE OF RAJASTHAN
|
April 9, 2012 |
PAPPU @ SUDHIR Vs. STATE OF RAJ
|
July 9, 2012 |
PAPPU DEVI Vs. STATE OF RAJ
|
January 23, 2012 |
PAPPU DEVI Vs. STATE OF RAJ
|
July 9, 2012 |
PAPPU LAL Vs. STATE OF RAJASTHAN & ANR.
|
May 3, 2012 |
PARAS DEVI Vs. SURESH CHAND
|
April 17, 2012 |
PARAS KUMAR Vs. ADDL. DISTRICT JUDGE (FT) NO. 2, AJMER CAMP, BEAWAR
|
May 14, 2012 |
PARAS RAM Vs. JASWANT SINGH
|
August 7, 2012 |
PARASAMAL Vs. APPELLATE RENT TRIBUNAL BHILWARA
|
May 28, 2012 |
PARBAT SINGH Vs. STATE OF RAJASTHAN
|
May 10, 2012 |
PARBAT SINGH @ RANA Vs. STATE OF RAJASTHAN
|
February 8, 2012 |
PARDEEP KUMAR Vs. STATE OF RAJASTHAN
|
February 22, 2012 |
PARESH SHARMA Vs. STATE OF RAJASTHAN
|
December 12, 2012 |
PARMESHWARLAL Vs. SHYAMA DEVI AND ANR
|
August 24, 2012 |
PARUL GUPTA Vs. STATE OF RAJ
|
September 11, 2012 |
PARVATI DEVI Vs. ANKUR SHARMA AND OTHERS
|
August 21, 2012 |
PATEL GOODS FREIGHT CARRIER Vs. COMMISSIONER OF COMMERCIAL TAXES JAIPUR
|
May 18, 2012 |
PAWAN AGARWAL Vs. STATE OF RAJASTHAN
|
October 25, 2012 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
July 31, 2012 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
November 22, 2012 |
PAWAN KUMAR BENIWAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER & ORS
|
December 4, 2012 |
PAWAN KUMAR JOSHI & ORS. Vs. STATE OF RAJ. & ORS.
|
October 25, 2012 |
PAWAN KUMAR VASHISTHA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
February 21, 2012 |
PEERA RAM & ORS. Vs. LRS RAM DAS
|
August 1, 2012 |
PEMA RAM Vs. STATE OF RAJ
|
December 11, 2012 |
PEMA RAM Vs. DISTRICT COLLECTOR
|
October 8, 2012 |
PEPI DEVI Vs. MUNICIPAL BOARD, PALI
|
April 10, 2012 |
PERMANAND Vs. GIRDHARILAL
|
September 25, 2012 |
PESUMAL Vs. RAMLAL
|
February 28, 2012 |
PFIZER LIMITED Vs. UNION OF INDIA
|
April 25, 2012 |
PHOOL CHAND Vs. STATE OF RAJASTHAN
|
April 25, 2012 |
PHOOL CHAND AND ANOTHER Vs. BOARD OF REVENUE, RAJASTHAN, AJMER
AND ANOTHER
|
February 6, 2012 |
PHOOL CHAND DHOBI Vs. JUDGE, LABOUR COURT, AJMER AND ANOTHER
|
March 14, 2012 |
PINKI Vs. JWALA PRASAD
|
December 5, 2012 |
PIYUSH KUMAR Vs. STATE OF RAJASTHAN
|
May 1, 2012 |
PIYUSH SHARMA Vs. STATE OF RAJASTHAN & ORS
|
January 24, 2012 |
POKHARDAS Vs. GOVIND SHARAN
|
April 2, 2012 |
POLICE ADHIKSHAK, GRP, AJMER Vs. SMT. MANJU & ORS.
|
September 11, 2012 |
POONA RAM & ANOTHER Vs. STATE OF RAJASTHAN
|
March 22, 2012 |
POONAM Vs. VIJAY PRAKASH
|
September 13, 2012 |
POORAN MAL Vs. LAXMAN SINGH & ORS.
|
May 28, 2012 |
POORAN SINGH Vs. ADDL CVIL JUDGE
|
August 17, 2012 |
POORNARAM Vs. KISHANI
|
December 5, 2012 |
POPAT LAL Vs. CHOTA DEVI
|
August 16, 2012 |
PRABHU DAS Vs. NATHU DAS
|
May 16, 2012 |
PRABHU DAYAL Vs. CHANDRA BHAN
|
March 26, 2012 |
PRABHU DAYAL MODI Vs. STATE OF RAJASTHAN
|
May 17, 2012 |
PRABHU LAL Vs. MADAN LAL
|
August 17, 2012 |
PRABHU LAL Vs. STATE OF RAJASTHAN & ORS
|
February 3, 2012 |
PRABHU LAL Vs. STATE
|
May 9, 2012 |
PRABHU LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
December 4, 2012 |
PRABHU LAL NUWAD Vs. BOARD OF SECONDARY EDUCATION AJMER & OTHERS
|
May 2, 2012 |
PRABHU LAL SHASTRI Vs. STATE OF RAJASTHAN & ORS.
|
November 21, 2012 |
PRABHU NARAIN SHARMA Vs. ADDITIONAL DISTRICT
|
May 10, 2012 |
PRABHU RAM ALIAS RAMESH Vs. STATE OF RAJASTHAN
|
March 27, 2012 |
PRABUDH MANCH Vs. STATE OF RAJASTHAN
|
August 22, 2012 |
PRABUDH MANCH Vs. STATE OF RAJASTHAN
|
September 18, 2012 |
PRADEEP DEEDWANIA Vs. STATE GOVERNMENT OF RAJASTHAN
|
August 23, 2012 |
PRADEEP KUMAR CHOBDAR Vs. STATE (MEDICAL AND HEALTH) ORS.
|
September 10, 2012 |
PRADHAN SINGH Vs. STATE OF RAJASTHAN
|
October 5, 2012 |
PRAHLAD Vs. BHAGWAN SAHAI & ANR
|
March 5, 2012 |
PRAHLAD Vs. JUDGE, INDUSTRIAL TRIBUNAL, BHARATPUR & ANR
|
May 10, 2012 |
PRAHLAD Vs. STATE
|
May 9, 2012 |
PRAHLAD CHAUMAL Vs. KAILASH BIYALA & ORS
|
May 23, 2012 |
PRAHLAD KUMAR Vs. STATE OF RAJASTHAN
|
August 27, 2012 |
PRAHLAD MEENA Vs. STATE OF RAJASTHAN
|
April 16, 2012 |
PRAHLAD MEENA & ANR. Vs. THE STATE OF RAJASTHAN & ORS.
|
December 12, 2012 |
PRAHLAD RAM Vs. STATE OF RAJASTHAN
|
April 3, 2012 |
PRAKASH Vs. BOARD OF REVENUE RAJASTHAN
|
August 7, 2012 |
PRAKASH Vs. STATE OF RAJASTHAN
|
May 23, 2012 |
PRAKASH CHAND Vs. STATE OF RAJASTHAN & ANR
|
May 30, 2012 |
PRAKASH CHAND & ANR Vs. DWARKA PRASAD & ANR
|
September 5, 2012 |
PRAKASH CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 1, 2012 |
PRAKASH CHAND AND OTHERS Vs. STATE OF RAJASTHAN
|
March 21, 2012 |
PRAKASH CHAND GOSWAMI Vs. SHYAM KUMAR SAIN
|
February 22, 2012 |
PRAKASH CHAND JAIN Vs. ADDL CIVIL JUDGE SR.DIV. NO.3, KOTA
|
April 17, 2012 |
PRAKASH CHAND JAIN Vs. ADDL. CIVIL JUDGE (SR. DIV.) NO. 3, KOTA & ANR.
|
August 17, 2012 |
PRAKASH CHAND MEENA Vs. STATE OF RAJASTHAN
|
July 4, 2012 |
PRAKASH CHANDRA Vs. STATE OF RAJASTHAN
|
April 18, 2012 |
PRAKASH CHANDRA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
October 6, 2012 |
PRAKASH KACHHAWA Vs. STATE OF RAJASTHAN
|
January 5, 2012 |
PRAKASH KUMAR Vs. STATE OF RAJASTHAN AND ORS
|
January 17, 2012 |
PRAKASH KUMAR @ PUKHRAJ Vs. DUNGAR SINGH AND ORS.
|
March 12, 2012 |
PRAKASH VERMA Vs. STATE OF RAJ. AND ORS.
|
January 11, 2012 |
PRAKASHMAL ALIAS PRAKASH CHANDRA Vs. REHMAT
|
August 9, 2012 |
PRAMILA YADAV Vs. BOARD OF REVENUE AJMER
|
July 25, 2012 |
PRAMOD BHALOTHIA Vs. PRINCIPAL SECRETARY, EDUCATION DEPARTMENT AND ORS.
|
March 22, 2012 |
PRAMOD GEHLOT Vs. BANK OF INDIA
|
July 5, 2012 |
PRAMOD JAIN & ORS Vs. SUNIL LALWANI & ORS
|
March 6, 2012 |
PRAMOD KUMAR Vs. ARJUN KUMAR
|
February 1, 2012 |
PRAMOD KUMAR PAREEK @ BABU LAL Vs. ARUNA PAREEK
|
October 5, 2012 |
PRASHANT KHANDELWAL Vs. STATE OF RAJASTHAN
|
November 5, 2012 |
PRASHANT KUMAR BAIRWA Vs. UNION OF INDAIA
|
February 16, 2012 |
PRATAP RAM Vs. STATE OF RAJASTHAN
|
May 25, 2012 |
PRATAP SINGH Vs. REGIONAL MANAGER, BANK OF BARODA & ANR
|
August 22, 2012 |
PRATAPA RAM Vs. STATE OF RAJASTHAN
|
July 24, 2012 |
PRATHVI SINGH Vs. STATE OF RAJASTHAN
|
December 6, 2012 |
PRAVEEN GARG Vs. UNION OF INDIA
|
July 27, 2012 |
PRAVEEN MEHTA Vs. MANJU KHARIWAL
|
January 17, 2012 |
PRECISION CARS INDIA PVT LTD Vs. PORSCHE MIDDLE EAST AND AFRICA
|
May 4, 2012 |
PREETAM SINGH Vs. SHIV LAL RAWAT
|
June 14, 2012 |
PREETI JAIN Vs. STATE OF RAJ
|
October 6, 2012 |
PREM BAI Vs. TARUN KUMAR SUMAN
|
February 28, 2012 |
PREM CHAND Vs. HARCHAND
|
April 27, 2012 |
PREM CHAND Vs. SUSHILA DEVI
|
October 8, 2012 |
PREM CHAND Vs. CHIRANJILAL
|
January 6, 2012 |
PREM CHAND SUCKLECHA Vs. SHARWANLAL SHARMA
|
August 29, 2012 |
PREM DEVI Vs. AKBAR ALI
|
February 29, 2012 |
PREM KUMARI Vs. REGISTRAR RAJASTHAN UNIVERSITY OF HEALTH SCIENCES JAIPUR & ANR
|
January 20, 2012 |
PREM PRAKASH ALIAS DHARA SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2012 |
PREM PRAKASH SAHARAN Vs. STATE
|
April 27, 2012 |
PREM RATAN MODI Vs. STATE OF RAJASTHAN
|
August 17, 2012 |
PREM SINGH Vs. STATE OF RAJATHAN
|
September 20, 2012 |
PREMIER GENERAL TRADERS PVT LIMITED & ANR Vs. PANDAY MINERALS, UDAIPUR
|
February 1, 2012 |
PRESIDENT FOR EMMANUEL SCHOOL SOCIETY, KOTA Vs. DIRECTOR, PRIMARY EDUCATION, RAJASTHAN, BIKANER
|
July 4, 2012 |
PRESIDENT, ALL BANK SAFAI KARAMCHARI Vs. MANAGER, STATE BANK OF BIKANER & JAIPUR AND ORS
|
March 2, 2012 |
PRITAM KUMAR Vs. BOARD OF REVENUE AJMER
|
August 1, 2012 |
PRITAM SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2012 |
PRITAM SINGH @ TITU Vs. STATE OF RAJASTHAN AND ORS
|
January 6, 2012 |
PRITHVI RAJ KHILERI Vs. STATE OF RAJASTHAN
|
July 9, 2012 |
PRITHVI SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
August 3, 2012 |
PRITHVI SINGH RANAWAT Vs. STATE OF RAJASTHAN
|
October 1, 2012 |
PRITHVIRAJ Vs. STATE OF RAJASTHAN
|
August 16, 2012 |
PRITHVIRAJ MEENA Vs. STATE OF RAJASTHAN
|
September 6, 2012 |
PROF KP SHARMA Vs. STATE OF RAJASTHAN
|
May 17, 2012 |
PUKHRAJ Vs. STATE OF RAJASTHAN
|
September 13, 2012 |
PUNIA Vs. STATE OF RAJASTHAN
|
February 8, 2012 |
PUNIA & ORS Vs. STATE OF RAJASTHAN
|
December 8, 2012 |
PURA RAM Vs. ADDITIONAL DISTRICT JUDGE NO. 2
|
September 24, 2012 |
PURAN INDORIA Vs. BALASHRAM SOCIETY
|
September 6, 2012 |
PURAN MAL VERMA Vs. STATE OF RAJASTHAN & ORS.
|
September 7, 2012 |
PURAN SINGH Vs. STATE OF RAJASTHAN & ORS
|
December 4, 2012 |
PURAN SINGH Vs. STATE OF RAJASTHAN
|
January 25, 2012 |
PURANCHAND JAISWAL Vs. ADDL. CIVIL JUDGE (JD) NO. 4, JAIPUR CITY, JAIPUR
|
September 21, 2012 |
PURSHOTTAM DAS MALPANI Vs. UNION OF INDIA
|
March 22, 2012 |
PURSHOTTAM LAL KHATRI Vs. CIVIL JUDGE (JR DIV ) & ORS
|
July 19, 2012 |
PURSHOTTAM VISHNOI Vs. ADDITIONAL DISTRICT JUDGE
|
May 4, 2012 |
PUSHPA Vs. STATE OF RAJ
|
July 19, 2012 |
PUSHPA DEVI MALOO Vs. LAND ACQUISITION OFFICER
|
April 2, 2012 |
PUSHPA DEVI MALOO Vs. LAND ACQUISITION OFFICER SDO
|
May 18, 2012 |
PUSHPA JAIN Vs. STATE OF RAJ
|
April 30, 2012 |
PUSHPA SHARMA Vs. STATE OF RAJASTHAN
|
August 13, 2012 |
PUSHPENDRA SINGH DHAKA Vs. MALAVIYA NATIONAL INSTITUTE OF TECHNOLOGY AND ANR.
|
September 20, 2012 |
PUSHPENDRA SINGH SENGAR Vs. BHANWAR LAL GAMETI
|
March 27, 2012 |
PUSPA SHARMA Vs. DISTRICT & SESSIONS JUDGE, AJMER
|
October 11, 2012 |
R B SINGH Vs. STATE OF RAJASTHAN AND ORS
|
September 4, 2012 |
R.C. PANWAR Vs. STATE OF RAJASTHAN
|
October 10, 2012 |
R.K. NAIR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 8, 2012 |
R.S.R.T.C. Vs. SITA RAM AND ANR.
|
October 30, 2012 |
RADHA CHARAN Vs. ADJ
|
August 7, 2012 |
RADHA DIXIT Vs. STATE OF RAJASTHAN
|
January 10, 2012 |
RADHA KISHAN Vs. STATE OF RAJASTHAN
|
March 29, 2012 |
RADHA KISHAN GARG Vs. BRANCH MANAGER SBBJ INDUSTRIAL ESTATE
|
July 23, 2012 |
RADHEGOPAL Vs. BOARD OF REVENUE AJMER
|
May 11, 2012 |
RADHEY SHYAM Vs. ADDL. DISTRICT
|
October 11, 2012 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
September 25, 2012 |
RADHEY SHYAM Vs. GUPTA KRISHNALAL
|
July 18, 2012 |
RADHEY SHYAM Vs. RADHA MOHAN PALIWAL
|
August 1, 2012 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
July 10, 2012 |
RADHEY SHYAM & ANR Vs. RAMESH CHAND
|
February 3, 2012 |
RADHEY SHYAM & ORS. Vs. R.S.R.T.C. & ORS.
|
August 23, 2012 |
RADHEY SHYAM AND ORS. Vs. STATE OF RAJASTHAN
|
April 11, 2012 |
RADHEY SHYAM CHIPA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
March 28, 2012 |
RADHEY SHYAM GUPTA Vs. SHASHI SHEKHAR
|
November 21, 2012 |
RADHEY SHYAM SHARMA Vs. STATE OF RAJ
|
December 12, 2012 |
RADHEYSHYAM Vs. PATASI DEVI
|
September 10, 2012 |
RADIANT SILK MILLS (PVT) LTD Vs. ADDL. CIVIL JUDGE JD NO.3 JAIPUR CITY JAIPUR
|
May 8, 2012 |
RAFIQ CHEETA Vs. NATHU LAL AND ORS.
|
August 1, 2012 |
RAGHURAJ SINGH Vs. DISTRICT AND SESSION JUDGE
|
May 15, 2012 |
RAGHUVEER MAHALA Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
|
October 3, 2012 |
RAGHUVEER SINGH Vs. SUKHDEV SINGH AND OTHERS
|
May 21, 2012 |
RAHUL TULSIANI Vs. RAJ TECHNICAL UNIVERSITY, KOTAAND ANR
|
April 3, 2012 |
RAHUL TULSIANI Vs. RAJ TECHNICAL UNIVERSITY KOTA
|
April 3, 2012 |
RAILWLAY EMPLOYEE'S Vs. STATE OF RAJ
|
December 12, 2012 |
RAJ KUMAR Vs. BANWARI LAL
|
September 6, 2012 |
RAJ KUMAR Vs. SMT. SHANTA DEVI & ORS.
|
April 6, 2012 |
RAJ KUMAR Vs. SMT. NEELAM PATHAK AND ANOTHER
|
May 14, 2012 |
RAJ KUMAR Vs. STATE OF RAJASTHAN AND ANR.
|
March 6, 2012 |
RAJ KUMAR @ RAJESH Vs. STATE OF RAJ. AND ANR.
|
July 24, 2012 |
RAJ KUMAR RINWA Vs. UNION OF INDIA
|
July 10, 2012 |
RAJ KUMAR SINGH Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
October 3, 2012 |
RAJ KUMAR SINGH AND ORS Vs. STATE OF UTTAR PRADESH AND ORS
|
August 28, 2012 |
RAJ NARAYAN RATHI Vs. STATE OF RAJASTHAN
|
May 30, 2012 |
RAJ RANI Vs. STATE OF RAJASTHAN
|
October 10, 2012 |
RAJ STATE ROAD TRANSPORT CORP AND ANR Vs. SABNAM RAISINGHANI AND ORS
|
August 16, 2012 |
RAJ. STATE ROAD TRANSPORT CORP. Vs. SMT. SUMITRA DEVI AND ORS.
|
October 1, 2012 |
RAJ. STATE ROAD TRANSPORT CORP. AND ANR. Vs. DAMODAR SINGH AND ORS.
|
September 6, 2012 |
RAJ. STATE ROAD TRANSPORT CORPORATION Vs. SMT. SANTOSHI DEVI & ORS.
|
September 11, 2012 |
RAJ. STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. S.K. KHATRI
|
April 16, 2012 |
RAJARAM Vs. CIVIL JUDGE AND OTHERS
|
April 12, 2012 |
RAJARAM Vs. STATE OF RAJASTHAN
|
March 12, 2012 |
RAJARAM @ RAJA Vs. STATE OF RAJASTHAN
|
June 5, 2012 |
RAJASTHAN AAWASAN BOARD KARAMCHARI SANGH Vs. RAJASTHAN HOUSING BOARD
|
September 3, 2012 |
RAJASTHAN AGRICULTURE UNIVERSITY Vs. LAXMAN DAN
|
April 27, 2012 |
RAJASTHAN CABLES & CONDUCTORS (P.) LTD. Vs. ASSTT. CIT
|
March 28, 2012 |
RAJASTHAN FAUZI RAKSHAK SEVA SAMITI Vs. RAJASTHAN ELECTRONIC AND INSTRUMENTATION LIMITED
|
September 27, 2012 |
RAJASTHAN GRAMIN BANK, ALWAR Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT, JAIPUR & ANR.
|
November 1, 2012 |
RAJASTHAN HOUSING BOARD JAIPUR Vs. PUSHPA DEVI & OTHERS
|
March 16, 2012 |
RAJASTHAN HOUSING BOARD JAIPUR Vs. RAGHUVIR SINGH
|
September 11, 2012 |
RAJASTHAN HOUSING BOARD JAIPUR Vs. RAJ SINGH
|
September 11, 2012 |
RAJASTHAN INDANE GAS SERVICE, KOTA Vs. UNION OF INDIA AND ANR
|
August 29, 2012 |
RAJASTHAN MEDICARE RELIEF SOCIETY, BIKANER Vs. RAJESH GULATI
|
July 25, 2012 |
RAJASTHAN PETROLEUM DEALERS ASSOCIATION Vs. UNION OF INDIA
|
September 10, 2012 |
RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER Vs. JAGDISH NARAIN PANDEY
|
September 10, 2012 |
RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD AND ORS Vs. JHUNJHA RAM BAMNIYA & ANR
|
November 7, 2012 |
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED Vs. MAHENDRA PRASAD GUPTA
|
May 17, 2012 |
RAJASTHAN SMALL INDUSTRIES CORPORATION LTD & ANOTHER Vs. BALBIR SINGH KHANDEKAR
|
May 4, 2012 |
RAJASTHAN SPINNING & WEAVING MILLS LTD Vs. UNION OF INDIA
|
July 3, 2012 |
RAJASTHAN STATE BODY BUILDING ASSOCIATION Vs. STATE BODY BUILDING ASSOCIATION
|
August 6, 2012 |
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD Vs. BOARD OF REVENUE, AJMER
|
April 11, 2012 |
RAJASTHAN STATE POLLUTION CONTROL BOARD JAIPUR Vs. SAVITA
|
July 26, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BRAJ LAL
|
September 24, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. PANCHU RAM
|
September 14, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KAPTAN SINGH
|
September 3, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. PRITHVIRAJ MEENA
|
March 28, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHENA RAM
|
July 27, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ANIL KUMAR SHARMA AND OTHERS
|
April 12, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HIRA DEVI & ORS
|
September 10, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BATAK AND ORS
|
September 10, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHHITAR AND ORS.
|
September 24, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR Vs. NAND KISHORE AND ORS
|
September 3, 2012 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR & ORS. Vs. RAJASTHAN STATE ROADWAYS EMPLOYEES UNION, JAIPUR & ORS.
|
September 25, 2012 |
RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION & ANR Vs. KASHI RAM
|
July 18, 2012 |
RAJASTHAN STATE THROUGH INVESTIGATING OFFICER DY. SP CBI, SC II, NEW DELHI Vs. RAJENDRA RATHORE
|
July 4, 2012 |
RAJASTHAN TEXTILE MILLS Vs. UNION OF INDIA
|
October 1, 2012 |
RAJASTHAN VIDHAN SABHA AND ANOTHER Vs. KUSUM VERMA
|
February 15, 2012 |
RAJASVI CHAUHAN Vs. STATE OF RAJ
|
May 11, 2012 |
RAJBALA AND ORS. Vs. STATE AND ORS.
|
March 22, 2012 |
RAJEEV RAHAR Vs. STATE OF RAJASTHAN & OTHERS
|
April 19, 2012 |
RAJENDER SINGH Vs. STATE OF RAJASTHAN
|
October 6, 2012 |
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
July 19, 2012 |
RAJENDRA KUMAR Vs. LEELADEVI
|
August 21, 2012 |
RAJENDRA KUMAR & ORS. Vs. NAGAR PALIKA, CHITTORGARH & ANR.
|
February 6, 2012 |
RAJENDRA KUMAR (SINCE DECEASED) Vs. STATE OF RAJASTHAN
|
February 24, 2012 |
RAJENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN & ORS
|
February 7, 2012 |
RAJENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN & ORS.
|
April 11, 2012 |
RAJENDRA KUMAR JAIN Vs. MANAGEMENT M/S MODERN SUITING
|
July 4, 2012 |
RAJENDRA KUMAR JAKHAR Vs. STATE OF RAJASTHAN
|
April 25, 2012 |
RAJENDRA KUMAR RAZDAN Vs. T.SRINIVASAN
|
September 27, 2012 |
RAJENDRA KUMAR VERMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION & ANR.
|
August 30, 2012 |
RAJENDRA NAGAR ADARSH GRAH NIRMAN SAHAKRI SAMITI Vs. STATE AND ORS.
|
January 5, 2012 |
RAJENDRA PRASAD CHOUDHARY Vs. STATE OF RAJASTHAN & OTHERS
|
May 1, 2012 |
RAJENDRA PRASAD JOSHI Vs. STATE OF RAJASTHAN AND OTHERS
|
April 16, 2012 |
RAJENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2012 |
RAJENDRA RAJ & ORS Vs. STATE OF RAJASTHAN & ORS
|
April 25, 2012 |
RAJENDRA SHARMA Vs. SUNIL KUMAR GOYAL & ORS
|
May 21, 2012 |
RAJENDRA SINGH Vs. STATE AND OTHERS
|
December 7, 2012 |
RAJENDRA SINGH Vs. NIRMALA DEVI
|
April 3, 2012 |
RAJENDRA SINGH Vs. R P S C
|
July 30, 2012 |
RAJENDRA SINGH & ORS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR & ORS
|
December 5, 2012 |
RAJENDRA SINGH S/O BHARAT SINGH GEHLOT Vs. BHAGAT SINGH
|
October 1, 2012 |
RAJENDRA SONI Vs. STATE OF RAJASTHAN
|
May 23, 2012 |
RAJENDRA YADAV Vs. STATE OF RAJASTHAN
|
January 6, 2012 |
RAJESH CHOUDHARY Vs. GOPI
|
February 21, 2012 |
RAJESH DHATARWAL Vs. STATE OF RAJASTHAN
|
July 9, 2012 |
RAJESH GURJAR Vs. STATE OF RAJASTHAN AND ANR.
|
May 4, 2012 |
RAJESH KUMAR Vs. SHASHI AGARWAL
|
September 21, 2012 |
RAJESH KUMAR Vs. NAVEEN AGARWAL & ORS
|
May 23, 2012 |
RAJESH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
May 9, 2012 |
RAJESH KUMAR Vs. STATE OF RAJ
|
December 14, 2012 |
RAJESH KUMAR Vs. MANCHHA RAM
|
August 22, 2012 |
RAJESH KUMAR @ RAJA RAM Vs. STATE OF RAJASTHAN
|
December 7, 2012 |
RAJESH KUMAR GAUTAM Vs. MADHU PRASAD & ANOTHER
|
April 13, 2012 |
RAJESH KUMAR MEENA Vs. STATE OF RAJASTHAN
|
May 11, 2012 |
RAJESH KUMAR YADAV Vs. KAMAL NAYAN SHARMA
|
May 18, 2012 |
RAJESH MATHUR Vs. STATE OF RAJASTHAN
|
September 13, 2012 |
RAJESH PUROHIT ALIAS BHOLIYA Vs. STATE OF RAJ
|
December 15, 2012 |
RAJESH SAHARAN Vs. STATE OF RAJASTHAN
|
April 11, 2012 |
RAJESH SHARMA Vs. STATE OF RAJASTHAN AND ANR.
|
April 27, 2012 |
RAJESH SHOE STORE AND ORS Vs. NARESH KUMAR AND ORS
|
August 29, 2012 |
RAJESH SONI Vs. STATE OF RAJASTHAN
|
October 26, 2012 |
RAJKUMAR Vs. KABOOTAR KHANA, LADNU
|
November 9, 2012 |
RAJKUMAR MATHUR Vs. RSRTC & ANR.
|
March 20, 2012 |
RAJKUMARI DEVI AND ORS. Vs. HAZARI LAL AND ANR.
|
March 22, 2012 |
RAJNARAYAN MATHUR Vs. STATE OF RAJASTHAN
|
April 13, 2012 |
RAJU ALIAS RAJENDRA Vs. STATE OF RAJASTHAN
|
January 13, 2012 |
RAJU SAINI Vs. STATE OF RAJASTHAN THROUGH P.P.
|
September 13, 2012 |
RAJVEER SINGH Vs. STATE OF RAJASTHAN
|
May 23, 2012 |
RAKESH Vs. STATE OF RAJ
|
December 12, 2012 |
RAKESH Vs. STATE & ANR
|
July 3, 2012 |
RAKESH KUMAR Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
October 4, 2012 |
RAKESH KUMAR SHARMA Vs. G S SIDHU
|
February 29, 2012 |
RAKESH SABHARWAL Vs. BAL MUKUND & ORS
|
August 21, 2012 |
RAM AVTAR Vs. STATE OF RAJASTHAN
|
March 2, 2012 |
RAM BABU SHARMA Vs. STATE OF RAJASTHAN
|
January 2, 2012 |
RAM CHANDAR Vs. STATE OF RAJASTHAN
|
May 2, 2012 |
RAM CHANDRA Vs. STATE OF RAJASTHAN & OTHERS
|
August 1, 2012 |
RAM CHANDRA Vs. BENIRAM
|
August 29, 2012 |
RAM CHANDRA & ORS. Vs. MOOL CHAND & ORS.
|
September 21, 2012 |
RAM CHANDRA BHURIYAQ Vs. STATE OF RAJASTHAN
|
October 30, 2012 |
RAM CHANDRA KULHARI Vs. STATE OF RAJASTHAN
|
August 22, 2012 |
RAM CHANDRA SHARMA Vs. RENT APPELLATE TRIBUNAL SIKAR
|
September 26, 2012 |
RAM CHARAN MALI Vs. A D J
|
August 16, 2012 |
RAM DAYAL Vs. DIRECTOR INDIRA GANDHI NATIONAL OPEN UNIVERSITY NEW DELHI
|
April 2, 2012 |
RAM GOPAL Vs. RAMESHWAR SINGH
|
May 19, 2012 |
RAM GOPAL Vs. STATE OF RAJASTHAN
|
November 21, 2012 |
RAM GOPAL Vs. BUDHIPRAKASH
|
April 26, 2012 |
RAM GOPAL & ANR Vs. STATE OF RAJASTHAN
|
December 6, 2012 |
RAM GOPAL & ANR. Vs. UOI
|
March 1, 2012 |
RAM GOPAL BHONRI LAL & ANR Vs. SYNDICATE BANK & ORS
|
August 17, 2012 |
RAM GOPAL SHARMA Vs. ACJ
|
July 31, 2012 |
RAM KARAN & ANR Vs. STATE OF RAJASTHAN & ORS
|
February 2, 2012 |
RAM KHILADI Vs. STATE OF RAJASTHAN
|
October 5, 2012 |
RAM KHILAWAN Vs. EXECUTIVE ENGINEER, (C), CCW, ALL INDIA RADIO JHALANA DOONGRI ROAD, JAIPUR
|
March 6, 2012 |
RAM KISHAN Vs. COURT OF DISTRICT COLLECTOR (ARBITRATOR), BUNDI & ORS.
|
November 23, 2012 |
RAM KISHAN AND ANR. Vs. JAGANNATH AND ANR.
|
March 26, 2012 |
RAM KRIPAL DAS JI CHARITABLE TRUST Vs. PHOOL CHAND
|
February 29, 2012 |
RAM KRISHAN SHARMA Vs. STATE OF RAJASTHAN
|
January 31, 2012 |
RAM KUMAR Vs. UNION OF INDIA
|
October 25, 2012 |
RAM KUMAR AVASTHI Vs. DARBARA SINGH
|
May 30, 2012 |
RAM KUMAR SINGH Vs. STATE OF RAJ
|
July 16, 2012 |
RAM LAKHAN JAT Vs. GIRHDARI LAL KUMAWAT
|
February 28, 2012 |
RAM LAL Vs. STATE OF RAJASTHAN
|
September 12, 2012 |
RAM LAL Vs. CHAIRMAN, JVVNL AND ORS.
|
February 2, 2012 |
RAM LAL Vs. STATE OF RAJASTHAN
|
March 27, 2012 |
RAM LAL AND ANR. Vs. STATE OF RAJASTHAN
|
February 3, 2012 |
RAM LAL AND ORS. Vs. SHRI BAJRANG LAL
|
April 10, 2012 |
RAM LAL MEENA Vs. JUDGE LABOUR COURT-I, JAIPUR & ORS
|
May 23, 2012 |
RAM MURTI SINGH Vs. UNION OF INDIA
|
July 6, 2012 |
RAM NARAIN Vs. STATE OF RAJASTHAN
|
May 9, 2012 |
RAM NARAIN POWERLOOM UDYOG Vs. RAJASTHAN FINANCIAL CORPORATION
|
March 1, 2012 |
RAM NIWAS Vs. GANGA SAHAY
|
November 2, 2012 |
RAM PAL Vs. SOHAN LAL
|
September 10, 2012 |
RAM PRAKASH Vs. SHYAM LAL
|
July 5, 2012 |
RAM PRAKASH SHARMA Vs. THE UNION OF INDIA & ORS.
|
April 20, 2012 |
RAM PRASAD & ANR. Vs. UNION OF INDIA & ORS.
|
November 1, 2012 |
RAM PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
April 5, 2012 |
RAM PRATAP Vs. KANA RAM
|
August 7, 2012 |
RAM PYARI Vs. STATE OF RAJASTHAN
|
July 26, 2012 |
RAM RAI Vs. RAM DHAN & ANOTHER
|
March 1, 2012 |
RAM RAJ Vs. JAGDISH CHAND ALIAS JAGDISH CHANDRA
|
July 30, 2012 |
RAM RAJ SINGH GURJAR Vs. STATE OF RAJASTHAN
|
July 17, 2012 |
RAM RATAN Vs. CHANDRA PRAKASH
|
May 17, 2012 |
RAM RATAN Vs. CANARA BANK
|
February 6, 2012 |
RAM SAHAY Vs. SMT. KANI AND ORS.
|
February 29, 2012 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
November 22, 2012 |
RAM SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & OTHERS
|
September 28, 2012 |
RAM SINGH Vs. JODHPUR ZILA MAHESHWARI SAMAJ
|
August 8, 2012 |
RAM SINGH Vs. DEBT RELIEF COURT CIVIL JUDGE SR DIV JHUNJHUNU
|
April 12, 2012 |
RAM SINGH Vs. UNION OF INDIA
|
April 6, 2012 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
December 6, 2012 |
RAM SINGH Vs. GULABO
|
September 4, 2012 |
RAM SINGH @ RAMCHANDRA @ KALLU @ LAGDA Vs. STATE OF RAJASTHAN
|
January 3, 2012 |
RAM SINGH MIRDHA Vs. LRS OF LATE MOHAN LAL
|
January 6, 2012 |
RAM SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
|
October 26, 2012 |
RAM SWAROOP Vs. STATE OF RAJ
|
May 23, 2012 |
RAM SWAROOP Vs. RAJENDRA KUMAR
|
August 13, 2012 |
RAM SWAROOP CHAUHAN Vs. STATE OF RAJASTHAN AND ORS.
|
March 21, 2012 |
RAM SWAROOP GUPTA Vs. ADDITIONAL CIVIL JUDGE
|
September 14, 2012 |
RAMA Vs. DEEPLAL & OTHERS
|
March 28, 2012 |
RAMA DEVI Vs. DISTRICT JUDGE DHOLPUR
|
July 26, 2012 |
RAMA KISHAN VYAS Vs. DIRECTOR LOCAL SELF GOVT DEPTT
|
August 7, 2012 |
RAMAKANT SHARMA Vs. MANORAMA DEVI AND ORS
|
August 3, 2012 |
RAMAKISHAN & ANR Vs. TARA CHAND & ANR
|
January 2, 2012 |
RAMAN LAL Vs. OM PRAKASH
|
August 22, 2012 |
RAMANLAL CHARPOTA Vs. STATE OF RAJASTHAN
|
September 7, 2012 |
RAMANUJ Vs. STATE OF RAJASTHAN
|
April 11, 2012 |
RAMAVTAR Vs. STATE OF RAJASTHAN
|
April 20, 2012 |
RAMAVTAR Vs. STATE OF RAJASTHAN
|
October 11, 2012 |
RAMAVTAR & ORS Vs. ADJ, NEEMKATHANA, DISTRICT SIKAR & ORS
|
January 4, 2012 |
RAMAVTAR GUPTA Vs. RAVINDRA KUMAR
|
May 1, 2012 |
RAMAWATAR KANORIA Vs. STATE OF RAJASTHAN
|
April 30, 2012 |
RAMBHAROS Vs. AMICHAND AND ANR.
|
September 7, 2012 |
RAMCHANDRA Vs. MEERA DEVI & ORS
|
December 10, 2012 |
RAMCHANDRA Vs. CIVIL JUDGE
|
September 27, 2012 |
RAMCHANDRA Vs. REGIONAL FOREST OFFICER
|
May 9, 2012 |
RAMCHANDRA Vs. KRISHNA DEVI
|
September 3, 2012 |
RAMCHANDRA DHANORIA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
April 6, 2012 |
RAMCHANDRA UDHAVDAS Vs. APPELLATE RENT TRIBUNAL KOTA
|
April 3, 2012 |
RAMDEV Vs. SUNITA & ANR.
|
May 3, 2012 |
RAMDEV Vs. SUNITA & ANR
|
May 30, 2012 |
RAMDEVA Vs. RAMSUKHA
|
April 11, 2012 |
RAMDEVA & ORS Vs. RAMSUKHA & ORS
|
August 22, 2012 |
RAMDHANI Vs. GOPAL
|
February 28, 2012 |
RAMESH Vs. STATE OF RAJASTHAN & ORS.
|
September 26, 2012 |
RAMESH Vs. STATE
|
December 18, 2012 |
RAMESH BHARDWAJ Vs. STATE OF RAJASTHAN
|
May 15, 2012 |
RAMESH CHAND Vs. RAM CHARAN SINGH
|
February 1, 2012 |
RAMESH CHAND Vs. MANJU DEVI
|
March 21, 2012 |
RAMESH CHAND Vs. CIVIL JUDGE SD KARAULI
|
May 14, 2012 |
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
April 9, 2012 |
RAMESH CHAND MEENA Vs. ADDITIONAL DISTRICT JUDGE
|
May 8, 2012 |
RAMESH CHAND SHARMA Vs. STATE OF RAJ
|
March 22, 2012 |
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
May 25, 2012 |
RAMESH CHANDRA Vs. KAMLA DEVI
|
July 17, 2012 |
RAMESH CHANDRA JAISWAL Vs. M/S. SHANKAR FANCY AND PROVISION STORE
|
January 6, 2012 |
RAMESH CHANDRA JAISWAL Vs. SHANKAR FANCY & PROVISION STORE AND ANR
|
January 6, 2012 |
RAMESH CHANDRA SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR BENCH, JAIPUR & ORS.
|
November 1, 2012 |
RAMESH CHANDRA SONI Vs. ARVIND
|
January 2, 2012 |
RAMESH GAGNEJA Vs. STATE OF RAJASTHAN
|
June 15, 2012 |
RAMESH KUMAR CHOUDHARY Vs. STATE OF RAJASTHAN
|
September 19, 2012 |
RAMESH KUMAR JAIN Vs. MASTER RAJAN & ANOTHER
|
March 13, 2012 |
RAMESH KUMAR SHARMA (SHASTARI) Vs. STATE OF RAJASTHAN AND ORS.
|
October 3, 2012 |
RAMESH SAINI Vs. RAJ TECHNICAL UNIVERSITY KOTA
|
April 3, 2012 |
RAMESHCHANDRA BAREGAMA Vs. RAMESHCHANDRA JOSHI
|
January 2, 2012 |
RAMESHWAR Vs. ISHWAR DEVI AND ORS.
|
July 31, 2012 |
RAMESHWAR Vs. STATE OF RAJASTHAN
|
November 30, 2012 |
RAMESHWAR Vs. NEELAM
|
February 24, 2012 |
RAMESHWAR LAL CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS
|
August 27, 2012 |
RAMESHWAR LAL TAMBOLI Vs. STATE
|
July 20, 2012 |
RAMESHWAR PRASAD Vs. ADDITIONAL DISTRICT AND SESSION JUDGE
|
May 18, 2012 |
RAMESHWAR PRASAD Vs. STATE OF RAJASTHAN & ANR
|
January 31, 2012 |
RAMESHWAR PRASAD Vs. THE LAND ACQUISITION OFFICER JAIPUR & OTHERS
|
March 2, 2012 |
RAMESHWAR SINGH Vs. GHEESU LAL @ GHEESU
|
September 4, 2012 |
RAMESHWAR SINGH GEHLOT Vs. STATE OF RAJASTHAN
|
July 12, 2012 |
RAMESHWARI DEVI Vs. MOHD. MEHRAJ
|
July 19, 2012 |
RAMGOPAL Vs. STATE OF RAJASTHAN
|
May 19, 2012 |
RAMGOPAL MISHRA Vs. RADHEY SHYAM
|
February 13, 2012 |
RAMHET MEENA Vs. STATE OF RAJASTHAN & ORS
|
September 24, 2012 |
RAMJAN BAKSH Vs. NAGAR PALIKA, CHAKSU
|
June 21, 2012 |
RAMJHANI KHAN Vs. RAHIM KHAN THROUGH LRS
|
July 25, 2012 |
RAMJI LAL Vs. RAJEEV GARG
|
October 1, 2012 |
RAMJI LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2012 |
RAMJILAL Vs. NARAYAN AND ORS.
|
October 9, 2012 |
RAMJILAL Vs. STATE OF RAJ.
|
March 27, 2012 |
RAMJILAL Vs. BOARD OF REVENUE RAJASTHAN AJMER
|
April 11, 2012 |
RAMKARAN AND ORS Vs. BHARAT SINGH
|
March 27, 2012 |
RAMKISHAN @ RAMNIWAS AND ORS Vs. LAND ACQUISITION OFFICER AND ORS
|
August 28, 2012 |
RAMKUMAR Vs. STATE OF RAJASTHAN
|
December 19, 2012 |
RAMKUMAR ALIAS MEETHA Vs. CHIEF JUDICIAL MAGISTRATE CUM ELECTION TRIBUNAL
|
August 24, 2012 |
RAMLAL Vs. STATE OF RAJASTHAN
|
November 6, 2012 |
RAMLAL KUMAWAT Vs. STATE OF RAJASTHAN
|
April 23, 2012 |
RAMPAT Vs. KULDEEP AND ORS.
|
July 4, 2012 |
RAMPYARI Vs. R.S.R.T.C.
|
December 4, 2012 |
RAMSWAROOP Vs. CHARANJEET SINGH
|
April 30, 2012 |
RAMSWAROOP Vs. STATE & ORS
|
August 24, 2012 |
RAMSWAROOP & ORS. Vs. BOARD OF REVENUE, AJMER & ORS.
|
February 16, 2012 |
RAMSWAROOP SHARMA & ORS Vs. STATE OF RAJASTHAN & ORS
|
November 7, 2012 |
RAMSWAROOP YADAV Vs. ADDITIONAL DISTRICT & SESSION JUDGE
|
April 12, 2012 |
RAMU RAM Vs. ADDL. DISTRICT JUDGE (FT) NO. 2, SIKAR CAMP SRIMADHOPUR
|
November 20, 2012 |
RANA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
February 9, 2012 |
RANBAHADUR SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
June 14, 2012 |
RANCHOD MAL Vs. GOVIND PRASAD
|
August 29, 2012 |
RANCHOD MAL AND ANR. Vs. GOVIND PRASAD AND ORS.
|
September 27, 2012 |
RANDHEER SINGH Vs. ADDITIONAL FOOD COMMISSIONER, FOOD, CIVIL SUPPLY AND CONSUMER MATTERS DEPARTMENT & ANR
|
January 6, 2012 |
RANGDEV Vs. STATE OF RAJASTHAN
|
May 15, 2012 |
RANGRAJ Vs. GANESHMAL
|
July 2, 2012 |
RANJEET KUMAR @ RANJEET SINGH Vs. STATE
|
September 4, 2012 |
RANJEET SINGH Vs. BHAGU BAI
|
August 13, 2012 |
RANJEET SINGH MEENA Vs. STATE OF RAJASTHAN
|
August 13, 2012 |
RANJIT @ARJUN Vs. STATE OF RAJASTHAN
|
February 7, 2012 |
RANJIT KUMAR YADAV Vs. STATE OF RAJASTHAN
|
August 14, 2012 |
RANJITHMAL CHORDIYA Vs. SHIVRAM SINGH & ANR.
|
May 16, 2012 |
RANKI Vs. LIBRA FINANCE AND CAREER PVT LTD
|
May 2, 2012 |
RANTHAMBORE NATURE GUIDE ASSOCIATION Vs. STATE OF RAJASTHAN
|
September 28, 2012 |
RANVEER SINGH Vs. DHARMA RAM
|
September 4, 2012 |
RANVEER SINGH Vs. STATE OF RAJASTHAN & ANOTHER
|
May 3, 2012 |
RANVEER SINGH Vs. GOGA RAM & OTHERS
|
February 27, 2012 |
RANVEER SINGH Vs. STATE OF RAJ
|
April 9, 2012 |
RASHI & ORS Vs. JAGDISH SINGH & ORS
|
March 12, 2012 |
RASHID Vs. AMAR SINGH RATHORE AND ANR.
|
March 27, 2012 |
RASHID @ RASSHID @ RASHIDIYA Vs. STATE OF RAJASTHAN
|
September 6, 2012 |
RASHID MOHD Vs. FAKIR MOHD & ORS
|
July 19, 2012 |
RASHID SAEED Vs. STATE OF RAJASTHAN
|
July 27, 2012 |
RATAN @ RATNA Vs. STATE OF RAJASTHAN
|
March 1, 2012 |
RATAN @ RATNA Vs. STATE OF RAJASTHAN
|
July 4, 2012 |
RATAN DAGA Vs. BABULAL
|
September 3, 2012 |
RATAN KAUR Vs. STATE OF RAJ
|
August 24, 2012 |
RATAN KUMAR Vs. RATI RAM AND ORS
|
February 17, 2012 |
RATAN LAL Vs. STATE OF RAJASTHAN & ORS
|
January 4, 2012 |
RATAN LAL Vs. STATE OF RAJASTHAN
|
May 25, 2012 |
RATAN LAL PRASRAMPURIA Vs. STATE OF RAJASTHAN AND ANR.
|
April 10, 2012 |
RATAN LAL SAMOTA Vs. STATE OF RAJASTHAN
|
July 17, 2012 |
RATAN SINGH Vs. GENERAL MANAGER STATE BANK OF INDIA
|
April 13, 2012 |
RATAN SINGH Vs. STATE OF RAJASTHAN
|
May 1, 2012 |
RATAN SINGH & ANR Vs. CHAMPALAL & ORS
|
April 16, 2012 |
RATIRAM Vs. STATE OF RAJASTHAN
|
January 3, 2012 |
RATNA GUPTA Vs. SECRETARY, RAJASTHAN LEGISLATIVE ASSEMBLY SECRETARIAT, JAIPUR
|
October 25, 2012 |
RATNA RAM Vs. STATE OF RAJASTHAN
|
April 30, 2012 |
RATNA RATHORE Vs. STATE OF RAJASTHAN
|
January 2, 2012 |
RATNI DEVI & ORS. Vs. GORURAM
|
May 9, 2012 |
RATTI RAM RATHORE Vs. STATE OF RAJASTHAN
|
January 10, 2012 |
RAVI DUTT KALLA Vs. STATE
|
August 8, 2012 |
RAVI DUTT SHARMA Vs. STATE OF RAJASTHAN
|
July 4, 2012 |
RAVINDRA DEV SINGH Vs. STATE OF RAJASTHAN
|
October 3, 2012 |
RAVINDRA KUMAR Vs. M/S SHRI NATH COMPLEX
|
August 1, 2012 |
RAVINDRA KUMAR Vs. SHRINATH COMPLEX
|
May 31, 2012 |
RAVINDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
November 19, 2012 |
RAVINDRA SINGH SHEKHAWAT Vs. UNION OF INDIA
|
September 13, 2012 |
RAWAL CHAND Vs. GOPAL
|
July 9, 2012 |
RAYA Vs. STATE OF RAJ
|
March 26, 2012 |
REENA Vs. STATE OF RAJASTHAN
|
July 30, 2012 |
REGISTRAR, JAI NARAYAN VYAS UNIVERSITY, JODHPUR Vs. GOPAL SINGH
|
April 20, 2012 |
REHAN MOHAMMAD SHAH Vs. SHARDA SHARMA & ORS
|
September 4, 2012 |
REKHA KAVI Vs. SURENDRA BOHRA AND ORS.
|
January 9, 2012 |
RELIANCE GENERAL INSURANCE CO LTD Vs. GOKUL PRASAD & OTHERS; MANGU SINGH & OTHERS
|
August 21, 2012 |
RESHAM DEI Vs. MAHARAJ SINGH
|
August 16, 2012 |
REWANT DAN Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
July 4, 2012 |
RICHPAL SINGH Vs. GENERAL MANAGER
|
August 14, 2012 |
RIFAKAT ALI CHOUDHARY Vs. STATE OF RAJASHAN
|
December 7, 2012 |
RINKU SINGH Vs. STATE
|
September 14, 2012 |
RISHABH AGARWAL Vs. RAJ. TECHNICAL UNIVERSITY, KOTA
|
September 26, 2012 |
RISHABHDEV EDUCATIONAL AND RESEARCH INSTITUTE Vs. CAREER POINT HAVING ITS REGISTERED OFFICE
|
May 31, 2012 |
RISHABHWADI JAIN SHWETAMBER MURTI PUJAK TRUST Vs. MAHAVEER
|
July 30, 2012 |
RISHI RAJ Vs. STATE OF RAJASTHAN & OTHERS
|
May 21, 2012 |
RITA (SMT.) Vs. STATE OF RAJASTHAN
|
April 17, 2012 |
RITESH SUHALKA Vs. SHANTA DEVI
|
August 28, 2012 |
RITU BALA Vs. STATE OF RAJASTHAN
|
October 25, 2012 |
ROCHAMAL Vs. HOOLASMAL JAIN
|
September 21, 2012 |
RODU RAM Vs. STATE OF RAJASTHAN
|
April 6, 2012 |
ROHIT JIVABHAI VALABHAI Vs. UNION OF INDIA
|
July 16, 2012 |
ROHIT LODHA Vs. GIRISH CHAND JAIN
|
May 14, 2012 |
ROHIT MATHUR Vs. STATE OF RAJASTHAN
|
July 25, 2012 |
ROHIT PRAJAPAT Vs. STATE OF RAJ
|
September 11, 2012 |
ROHIT SHARMA Vs. STATE OF RAJASTHAN
|
April 3, 2012 |
ROHITASH Vs. BOARD OF REVENUE, RAJASTHAN AJMER
|
May 15, 2012 |
ROHITASH PAL Vs. MADHU LATA PAL AND ANR
|
February 27, 2012 |
ROHITASH SINGH Vs. ADDITIONAL DISTRICT & SESSION JUDGE, BEHROR
|
October 11, 2012 |
ROHTAS Vs. NARESH KUMAR
|
May 11, 2012 |
ROOP KISHORE Vs. STATE OF RAJASTHAN
|
July 4, 2012 |
ROOP SINGH Vs. SURENDER SINGH
|
November 9, 2012 |
ROOP SINGH Vs. STATE
|
March 21, 2012 |
ROOP SINGH VERMA Vs. THE BHARATPUR CENTRAL CO-OPERATIVE BANK
|
December 11, 2012 |
ROSE ZINC LTD Vs. STATE OF RAJASTHAN & ORS
|
February 16, 2012 |
ROSE ZINC LTD Vs. STATE OF RAJASTHAN & ORS
|
February 17, 2012 |
ROSHAN Vs. NARAIN RAM
|
April 2, 2012 |
ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO Vs. RUKHI
|
May 9, 2012 |
RPSC Vs. JAGDISH NARAIN PANDEY
|
April 19, 2012 |
RRVVNL Vs. HARI KISHORE SHARMA
|
May 17, 2012 |
RSRTC Vs. PEERA RAM
|
July 18, 2012 |
RSRTC Vs. KASHI RAM
|
July 18, 2012 |
RSRTC Vs. JAGDISH CHAND GURJAR
|
July 18, 2012 |
RSRTC Vs. BANSHI DHAR RAIGAR
|
March 20, 2012 |
RSRTC Vs. SMT. SUDHA & ANR.
|
September 21, 2012 |
RSRTC & ANR. Vs. DEEPAK PRAJAPATI
|
November 5, 2012 |
RUCHIKA KANSARA Vs. STATE OF RAJASTHAN
|
September 20, 2012 |
RUGHA RAM Vs. JODHPUR VIDHYUT VITARAN NIGAM LIMITED
|
July 13, 2012 |
RUKHADI DEVI Vs. STATE OF RAJASTHAN
|
May 21, 2012 |
RUKHMAN SINGH Vs. TAKHAT SINGH
|
April 17, 2012 |
RUKHSAR Vs. ABDUL RAUF & ORS
|
March 5, 2012 |
RUKMA DEVI Vs. STATE OF RAJASTHAN
|
February 2, 2012 |
RUKMANI DEVI Vs. NAND KISHORE
|
January 19, 2012 |
RUKMANI DEVI CHAUDHARY Vs. SHIVDAYAL JANGID
|
July 25, 2012 |
RUPA RAM Vs. STATE OF RAJASTHAN AND ANR.
|
March 19, 2012 |
RUPESH KUMAR JAIN Vs. ADDITIONAL CIVIL JUDGE
|
May 23, 2012 |
S A S (A AND E) ASSOCIATION JAIPUR Vs. UNION OF INDIA
|
April 25, 2012 |
S N SETHI Vs. UNION OF INDIA
|
February 13, 2012 |
S P SIKSHAN SAMITI Vs. UNIVERSITY OF RAJASTHAN
|
August 24, 2012 |
S R JOYA Vs. D R B NATH RAJU NATH
|
March 12, 2012 |
S.K. MAKAND Vs. STATE OF RAJASTHAN
|
May 8, 2012 |
S.R. HIGHER SECONDARY SCHOOL MANAGING COMMITTEE Vs. SHRI ANIL VAISHYA AND ORS.
|
October 5, 2012 |
SABINA KHAN Vs. STATE OF RAJASTHAN
|
September 26, 2012 |
SABIR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
December 11, 2012 |
SADAR MOHD. Vs. GRAM PANCHAYAT BANSI AND ORS.
|
October 4, 2012 |
SADAR MUSLIM AUKAF COMMITTEE SOJAT Vs. STATE OF RAJASTHAN
|
September 25, 2012 |
SADDAM HUSSAIN Vs. PUKHRAJ
|
December 4, 2012 |
SADHU RAM Vs. STATE OF RAJASTHAN
|
December 14, 2012 |
SAGAR MAL JAIN Vs. STATE OF RAJASTHAN
|
May 30, 2012 |
SAHAB KHAN ALIAS CHINI Vs. KRAPAL SINGH AND ANOTHER
|
July 4, 2012 |
SAHAB LAL Vs. PUJARI-GOPIDAS
|
August 17, 2012 |
SAHAB SINGH Vs. STATE
|
September 25, 2012 |
SAHDEV RAM KHURKHURIYA Vs. STATE OF RAJASTHAN
|
November 5, 2012 |
SAHDEV SINGH RATNU Vs. STATE OF RAJASTHAN
|
October 4, 2012 |
SAILESH CHOPRA Vs. SMT. SWEETY & ORS.
|
March 13, 2012 |
SAIYAD AHMED ALI AND ANR. Vs. MURLIDHAR PANDEY
|
February 28, 2012 |
SAJINDRA KAUR Vs. JUDGE M.A.C.T.JAIPUR
|
September 11, 2012 |
SAJU M CHAKU AND ANNU JOHAN Vs. STATE OF RAJASTHAN
|
February 10, 2012 |
SALASAR BALAJI APARTMENTS PVT LTD & ORS Vs. JAIPUR DEVELOPMENT AUTHORITY & ORS
|
February 3, 2012 |
SALEEM ALIAS MULLA ALIAS ALI MOHAMMAD Vs. STATE OF RAJASTHAN
|
January 2, 2012 |
SAMAJIK ARTHIK VIKAS SAMITI Vs. ADDITIONAL CHIEF ENGINEER, PHED & ORS.
|
November 19, 2012 |
SAMANDAR SINGH THROUGH L.RS. AND ANOTHER Vs. MURLIDHAR AND OTHERS
|
February 24, 2012 |
SAMITI Vs. STATE OF RAJASTHAN
|
July 9, 2012 |
SAMPAT Vs. VIRENDRA PAL
|
August 22, 2012 |
SAMPAT LAL Vs. DEEPCHAND AND ORS.
|
February 3, 2012 |
SAMPAT RAJ Vs. SOHAN RAJ & OTHERS
|
March 28, 2012 |
SAMPAT RAJ Vs. MOHAN LAL
|
September 10, 2012 |
SAMPAT RAM Vs. STATE OF RAJASTHAN
|
October 5, 2012 |
SAMPAT SINGH Vs. SHRI MEWARA KSHATRIYA SAMAJ
|
August 6, 2012 |
SAMRATHMAL Vs. MOHAMMED IQBAL
|
March 27, 2012 |
SAMTA ANDOLAN JAIPUR Vs. SALLUDDIN AHMED
|
February 23, 2012 |
SAMUNDER SINGH Vs. M.A.C.T. UDAIPUR
|
February 8, 2012 |
SANDEEP BAKSHI Vs. JAIPUR DEVELOPMENT AUTHORITY
|
August 28, 2012 |
SANDEEP BATRA Vs. STATE
|
May 23, 2012 |
SANDEEP BATRA Vs. STATE
|
January 20, 2012 |
SANDEEP GROVER Vs. SMT. PRIYANKA BATRA
|
May 8, 2012 |
SANDEEP KUMAR KULSHRESTHA Vs. STATE OF RAJASTHAN
|
April 10, 2012 |
SANDEEP KUMAR MATHUR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 20, 2012 |
SANDEEP KUMAR SAINI Vs. STATE OF RAJASTHAN & ANR
|
February 6, 2012 |
SANDEEP SETHI Vs. UNION BANK OF INDIA
|
August 21, 2012 |
SANDEEP TANEJA Vs. AMOL VYAS
|
July 26, 2012 |
SANDHIYA JAIN Vs. STATE OF RAJ
|
April 18, 2012 |
SANDHYA BHARDWAJ Vs. DISTRICT JUDGE, KOTA & ANR
|
May 21, 2012 |
SANGEETA Vs. STATE OF RAJASTHAN
|
March 2, 2012 |
SANGEETA Vs. STATE OF RAJASTHAN
|
January 25, 2012 |
SANGEETA YADAV Vs. STATE OF RAJASTHAN
|
December 14, 2012 |
SANGRAM SINGH Vs. UNIVERSITY OF RAJASTHAN
|
August 9, 2012 |
SANJAY DUBEY Vs. STATE OF RAJASTHAN
|
August 22, 2012 |
SANJAY KHINCHI Vs. REGIONAL MANAGER BANK OF BARODA
|
April 11, 2012 |
SANJAY KUMAR Vs. MEHRISHI DAYANAND SARASWATI UNIVERSITY AJMER
|
April 30, 2012 |
SANJAY KUMAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
July 24, 2012 |
SANJAY SHARMA Vs. STATE OF RAJASTHAN
|
September 10, 2012 |
SANJAY SINGH SISODIA Vs. STATE OF RAJASTHAN
|
July 18, 2012 |
SANJEEV KUMAR Vs. AMAR SINGH
|
March 2, 2012 |
SANJEEV KUMAR Vs. STATE OF RAJASTHAN
|
November 30, 2012 |
SANJIVDAS Vs. STATE OF RAJASTHAN
|
December 3, 2012 |
SANSKAR BHARTI SHIKSHA SAMITI Vs. UNIVERSITY OF RAJ
|
January 20, 2012 |
SANT LAL AND ANR. Vs. STATE OF RAJASTHAN
|
October 1, 2012 |
SANTARA DEVI GUPTA Vs. STATE OF RAJASTHAN
|
January 3, 2012 |
SANTI Vs. DAYA RAM
|
May 10, 2012 |
SANTOKI BAI Vs. LAL SHANKAR
|
December 11, 2012 |
SANTOSH Vs. STATE OF RAJASTHAN
|
April 13, 2012 |
SANTOSH Vs. SHANTI AND ORS.
|
May 29, 2012 |
SANTOSH DEVI AND OTHERS Vs. SHIV DAYAL AND OTHERS
|
February 9, 2012 |
SANTOSH KUMAR GALAV Vs. STATE OF RAJASTHAN AND ANR
|
October 3, 2012 |
SANTOSH KUMARI Vs. STATE OF RAJASTHAN & ORS.
|
April 2, 2012 |
SANTOSH NATH Vs. STATE OF RAJASTHAN
|
January 23, 2012 |
SANTOSH SHARMA Vs. STATE OF RAJASTHAN & OTHERS
|
January 10, 2012 |
SARAF EXPORT RIICO INDUSTRIAL AREA SARDARSHAHAR Vs. INCOME TAX OFFICER
|
February 27, 2012 |
SARANSH SHARMA Vs. COORDINATOR, RPET-11, BOARD OF TECHNICAL EDUCATION, RAJASTHAN AND ANR
|
January 2, 2012 |
SARBATI Vs. BOARD OF REVENUE
|
May 15, 2012 |
SARDA GUM Vs. UNION OF INDIA
|
January 19, 2012 |
SARIKA Vs. UNION OF INDIA & OTHERS
|
September 27, 2012 |
SARJEET SINGH Vs. STATE
|
December 5, 2012 |
SARJEET SINGH Vs. STATE OF RAJASTHAN
|
October 6, 2012 |
SARJU DEVI Vs. RAMSWAROOP
|
May 21, 2012 |
SAROJ JOSHI Vs. KULSUM MALIK
|
October 6, 2012 |
SAROJ SHAKTAWAT Vs. UNIVERSITY OF RAJASTHAN
|
August 21, 2012 |
SARPANCH, GRAM PANCHAYAT BHORI Vs. GOMATI DEVI
|
November 26, 2012 |
SARVESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
October 1, 2012 |
SARYU KAMAL BUILDERS Vs. ASTT./DY. COMMR. SERVICE TAX DIVISION, JAIPUR
|
March 14, 2012 |
SATENDRA SHARMA Vs. DISTRICT AND SESSIONS JUDGE, BARAN AND ANR
|
August 27, 2012 |
SATISH KUMAR LUMBA Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 21, 2012 |
SATPAL Vs. STATE OF RAJASTHAN
|
August 1, 2012 |
SATPAL SINGH Vs. PYAR SINGH
|
August 3, 2012 |
SATPAL YADAV Vs. UOI AND ORS.
|
May 16, 2012 |
SATTAR ALI Vs. CHAIRMAN, NPS
|
November 26, 2012 |
SATTU @ SATYANARAYAN Vs. STATE OF RAJASTHAN
|
April 20, 2012 |
SATYA BHAMA Vs. KAJOD MAL
|
October 6, 2012 |
SATYA NARAIN Vs. MUNICIPAL COUNCIL, UDAIPUR
|
January 16, 2012 |
SATYA NARAIN CHOUDHARY Vs. STATE OF RAJASTHAN & ANR
|
March 1, 2012 |
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
April 16, 2012 |
SATYA NARAYAN Vs. STATE OF RAJASTHAN & ORS.
|
November 19, 2012 |
SATYA NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
October 8, 2012 |
SATYA NARAYAN VERMA Vs. STATE OF RAJASTHAN & ORS.
|
April 3, 2012 |
SATYA PRAKASH AND ANR. Vs. STATE OF RAJASTHAN
|
October 3, 2012 |
SATYADEV AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
February 3, 2012 |
SATYANARAIN AND ORS Vs. BOARD OF REVENUE, AJMER AND ORS
|
February 9, 2012 |
SATYANARAYAN SHRIMALI Vs. STATE OF RAJASTHAN
|
July 13, 2012 |
SATYENDRA PAL SINGH Vs. STATE OF RAJASTHAN
|
January 4, 2012 |
SAURABH SAINI & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
December 19, 2012 |
SAVE THE CHILDREN FUND Vs. SURESH CHANDRA SHARMA
|
September 11, 2012 |
SAVINDRA KAUR & ANR. Vs. JUDGE M.A.C.T AND ORS.
|
September 11, 2012 |
SAVITA Vs. KEWAL CHAND @ KAILASH
|
September 4, 2012 |
SAVITA Vs. REWAT SINGH
|
February 27, 2012 |
SAVITA BUDANIAQ Vs. STATE OF RAJASTHAN
|
September 4, 2012 |
SAVITRI CONCAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2012 |
SAVITRI DEVI Vs. PRADEEP SINGH NEGI & ORS.
|
July 4, 2012 |
SAVITRI DEVI Vs. ADDITIONAL COLLECTOR, KOTA & ORS
|
March 2, 2012 |
SAVITRI DEVI Vs. ADDITIONAL COLLECTOR KOTA
|
March 3, 2012 |
SAVITRI DEVI Vs. NEMICHAND
|
May 4, 2012 |
SAVITRI YADAV Vs. GENERAL MANAGER HARYANA ROADWAYS CORPORATION
|
April 23, 2012 |
SAWAI KHAN Vs. ALLAHABAD BANK
|
July 10, 2012 |
SAWAI LAL Vs. STATE OF RAJ
|
January 17, 2012 |
SAWAI SINGH & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
September 5, 2012 |
SAWANT SINGH Vs. STATE OF RAJASTHAN
|
July 5, 2012 |
SBBJ Vs. NAWAL KISHORE MATHUR
|
August 21, 2012 |
SECRETARY TOURISM ART & CULTURE DEPARTMENT JAIPUR Vs. SAINI TRAVELS
|
April 2, 2012 |
SEEMA Vs. RATAN KAUR AND OTHERS
|
December 3, 2012 |
SEEMA CONSTRICTIONS COMPANY Vs. STATE OF RAJASTHAN THROUGH THE COLLECTOR
|
August 21, 2012 |
SEEMA KUMAWAT Vs. BUDHA RAM
|
April 10, 2012 |
SETH BAHADURMAL JASKARAN SIDHKARAN RAMPURIA JAIN COLLEGE, BIKANER Vs. THE STATE OF RAJASTHAN AND ANR.
|
February 9, 2012 |
SEWOOMAL Vs. JAI SINGH
|
July 31, 2012 |
SHABBIR HUSSAIN Vs. RENT TRIBUNAL
|
August 30, 2012 |
SHABBIR MIYAN AND ANR. Vs. SAWAL RAM AND ORS.
|
July 13, 2012 |
SHAFI MOHAMMAD Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 19, 2012 |
SHAH MOHAMMED Vs. STATE OF RAJ
|
September 20, 2012 |
SHAHINA JAHID Vs. RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD
|
July 6, 2012 |
SHAILENDRA KUMAR Vs. RENT APPELLATE TRIBUNAL JAIPUR
|
June 20, 2012 |
SHAILENDRA SINGH NARUKA Vs. UNIVERSITY OF RAJASTHAN
|
August 24, 2012 |
SHAILESH KUMAR Vs. STATE OF RAJASTHAN
|
May 8, 2012 |
SHAILESH KUMAR SHARMA Vs. UNION OF INDIA
|
February 7, 2012 |
SHAKTI SINGH Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL, JAIPUR AND ORS.
|
September 25, 2012 |
SHAKTI SINGH Vs. APPELLATE TRIBUNAL
|
August 13, 2012 |
SHAKTI SUT UDHYOG Vs. ADDITIONAL DISTRICT JUDGE
|
October 4, 2012 |
SHAKUNTALA DEVI Vs. MUNICIPAL BOARD, NIMBAHEDA & ANR
|
January 11, 2012 |
SHAKUNTALA DEVI & ORS Vs. KRISHANA CHANDRA
|
July 27, 2012 |
SHAMA AND OTHERS Vs. SAJID AND OTHERS
|
August 21, 2012 |
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
|
March 22, 2012 |
SHAMBHU DAYAL AGARWAL Vs. UNION OF INDIA AND ORS
|
August 29, 2012 |
SHAMBHU DAYAL JAT Vs. STATE OF RAJASTHAN & ORS
|
December 3, 2012 |
SHAMBHU DAYAL SHARMA Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
|
November 26, 2012 |
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
|
March 30, 2012 |
SHANKAR Vs. BHOJRAJ AND ANR
|
March 22, 2012 |
SHANKAR Vs. STATE OF RAJASTHAN
|
May 8, 2012 |
SHANKAR LAL Vs. MOHANI BAI
|
September 26, 2012 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
December 21, 2012 |
SHANKAR LAL SAIN Vs. GUPTA KN CONSTRUCTION COMPANY
|
April 19, 2012 |
SHANKER LAL Vs. NARAYAN AND ORS.
|
February 22, 2012 |
SHANKER LAL GODARA Vs. STATE OF RAJASTHAN AND ORS.
|
January 6, 2012 |
SHANTA NAGAR Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY
|
December 21, 2012 |
SHANTI Vs. STATE OF RAJASTHAN
|
May 21, 2012 |
SHANTI BAI Vs. LABOUR COURT
|
November 5, 2012 |
SHANTI DEVI Vs. STATE OF RAJASTHAN
|
July 10, 2012 |
SHANTI DEVI @ KAMLI Vs. STATE OF RAJASTHAN & ORS
|
January 24, 2012 |
SHANTI KUMARI Vs. DAKHU DEVI
|
August 9, 2012 |
SHANTI LAL Vs. RATAN LAL
|
August 30, 2012 |
SHANTI LAL Vs. ANWAR ALI ANSARI AND ANOTHER
|
September 4, 2012 |
SHANTI LAL JAIN Vs. STATE OF RAJASTHAN & ORS.
|
April 2, 2012 |
SHANTI LAL JAIN Vs. COMMISSIONER OF INCOME TAX KOTA
|
April 16, 2012 |
SHANTI LAL NALWAYA Vs. RAJASTHAN FINANCIAL CORPORATION
|
July 4, 2012 |
SHANTILAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 8, 2012 |
SHAQOOR KHAN Vs. MOHAMMED IBRAHIM
|
October 8, 2012 |
SHARAD CHANDRA Vs. UNION OF INDIA
|
December 13, 2012 |
SHARAD KUMAR SHARMA Vs. UPMA SHARMA @ ELU
|
September 13, 2012 |
SHARDA Vs. DEVA RAM
|
July 10, 2012 |
SHARFUDDIN AND ORS Vs. BHAGIRATH RAM AND ORS
|
March 27, 2012 |
SHARIF Vs. STATE OF RAJASTHAN
|
September 21, 2012 |
SHARMA STEEL ROLLING PVT LTD Vs. UNION OF INDIA
|
July 27, 2012 |
SHARMA STEELTECH (INDIA) PVT LTD Vs. UNION OF INDIA
|
April 24, 2012 |
SHARVAN KUMAR SONI Vs. RENT TRIBUNAL, JAIPUR & ANR.
|
November 20, 2012 |
SHARVAN SINGH Vs. SUPERINTENDENT, POST OFFICE
|
September 3, 2012 |
SHARWAN RAM Vs. STATE OF RAJASTHAN
|
February 3, 2012 |
SHASHI KANT BAGREECHA Vs. SHAHJAHAN
|
May 30, 2012 |
SHASHIKANT BANTUGE Vs. STATE OF RAJASTHAN
|
May 25, 2012 |
SHAUKAT ALI Vs. STATE OF RAJASTHAN
|
December 3, 2012 |
SHAUKIN Vs. STATE OF RAJASTHAN & ANR
|
July 26, 2012 |
SHAYAM PRASAD SHARMA Vs. RAJASTHAN CO OPERATIVE DAIRY FEDERATION
|
March 27, 2012 |
SHEELA DEVI Vs. STATE OF RAJASTHAN
|
April 3, 2012 |
SHEELA SEN Vs. STATE OF RAJASTHAN
|
September 6, 2012 |
SHEESHA NARAYAN Vs. BABU LAL
|
April 17, 2012 |
SHEO PRAKASH Vs. STATE OF RAJASTHAN
|
November 27, 2012 |
SHEOJI Vs. DISTRICT JUDGE
|
May 7, 2012 |
SHEOJI Vs. BADRI
|
January 9, 2012 |
SHEOJI RAM Vs. STATE OF RAJASTHAN AND ANR.
|
April 19, 2012 |
SHEOJI RAM Vs. THE STATE OF RAJASTHAN & OTHERS
|
October 25, 2012 |
SHER SINGH @ GOLIYA Vs. STATE OF RAJASTHAN
|
May 4, 2012 |
SHIKHA MATHUR Vs. THE REGISTRAR, UNIVERSITY OF RAJASTHAN, JAIPUR & ANR.
|
April 20, 2012 |
SHIMBHU RAM Vs. STATE OF RAJASTHAN AND ANR.
|
March 14, 2012 |
SHIMLA Vs. SATISH
|
April 20, 2012 |
SHISHRAM KHARRA Vs. STATE OF RAJASTHAN & ORS.
|
April 2, 2012 |
SHIV BHAGWAN Vs. STATE OF RAJASTHAN & ANR
|
February 16, 2012 |
SHIV CRUSHER UDYOG AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
August 23, 2012 |
SHIV KUMAR Vs. STATE OF RAJASTHAN
|
April 10, 2012 |
SHIV KUMAR AND ORS. Vs. CIVIL JUDGE, (JD), CHIRAWA, JHUNJHUNU
|
February 9, 2012 |
SHIV KUMAR MAHESHWARI Vs. STATE OF RAJASTHAN
|
May 17, 2012 |
SHIV KUMAR MANSINGHKHA Vs. STATE OF RAJASTHAN
|
January 17, 2012 |
SHIV LAL Vs. SUB DIVISIONAL OFFICER KATHUMAR
|
July 16, 2012 |
SHIV NARAYAN BAJAJ Vs. SMT. KANTA DEVI & ORS.
|
February 17, 2012 |
SHIV NATH SINGH RAJPUROHIT Vs. MANJU
|
May 22, 2012 |
SHIV PAL & ORS. Vs. STATE OF RAJASTHAN
|
August 29, 2012 |
SHIV RAJ MEENA Vs. RAM CHAND SHARMA
|
February 8, 2012 |
SHIV RAM MALI Vs. STATE OF RAJASTHAN
|
September 27, 2012 |
SHIV RATAN Vs. UNION OF INDIA
|
May 2, 2012 |
SHIV SHANKER NAGAR Vs. MURLI DHAR NAGAR & ANOTHER
|
April 2, 2012 |
SHIVA CORPORATION INDIA LIMITED Vs. DEVDASHRATH
|
August 21, 2012 |
SHIVJI RAM GURJAR Vs. STATE OF RAJASTHAN
|
August 16, 2012 |
SHIVRAJ KUMHAR Vs. STATE OF RAJASTHAN
|
September 4, 2012 |
SHIVRAJ SAINI Vs. PRAHLAD @ BODU MEENA AND ORS.
|
September 19, 2012 |
SHOBHA RAM Vs. LRS OF UMMED MAL & ANR
|
January 11, 2012 |
SHOBHA RAM Vs. STATE OF RAJ
|
January 16, 2012 |
SHOE RAM SINGH Vs. DISTRICT JUDGE, ALWAR
|
January 2, 2012 |
SHOKAT ALI Vs. STATE OF RAJASTHAN
|
December 19, 2012 |
SHONHAGYAVATI Vs. MANAGEMENT JAIPUR
|
February 6, 2012 |
SHRAWAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
January 11, 2012 |
SHREE CEMENT LIMITED Vs. STATE OF RAJASTHAN
|
July 2, 2012 |
SHREYA DEVI Vs. STATE OF RAJASTHAN
|
March 26, 2012 |
SHRI BRAJRAJ SINGH & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
May 30, 2012 |
SHRI DESHRAJ Vs. STATE OF RAJASTHAN
|
August 1, 2012 |
SHRI LAL Vs. STATE OF RAJASTHAN
|
January 2, 2012 |
SHRI NARAYAN MEENA Vs. STATE OF RAJASTHAN
|
March 2, 2012 |
SHRI VIJAY SINGH Vs. THE STATE OF RAJASTHAN & ORS.
|
November 1, 2012 |
SHRIPAL Vs. KISHAN LAL
|
March 13, 2012 |
SHRIPAL JAIN Vs. STATE OF RAJASTHAN
|
August 21, 2012 |
SHUBHDEEP SHARMA Vs. RAJ TECHNICAL UNIVERSITY KOTA
|
April 20, 2012 |
SHYAM KUMAR SHARMA @ SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
|
September 25, 2012 |
SHYAM KUMAR VAISHNAV Vs. STATE OF RAJASTHAN
|
February 8, 2012 |
SHYAM LAL Vs. LAXMI NARAYAN
|
February 3, 2012 |
SHYAM LAL Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD, BILARA & ANR
|
March 12, 2012 |
SHYAM LAL Vs. STATE OF RAJASTHAN
|
March 26, 2012 |
SHYAM LAL JAIN Vs. STATE OF RAJASTHAN
|
January 13, 2012 |
SHYAM OILS Vs. JUGAL KISHORE VANASPATI PRODUCTS PVT. LTD.
|
August 21, 2012 |
SHYAM SINGH Vs. KAMLA
|
September 11, 2012 |
SHYAM SINGH Vs. KAMLA
|
December 11, 2012 |
SHYAM SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
April 25, 2012 |
SHYAM SUNDER Vs. PRAKASH CHAND
|
June 27, 2012 |
SHYAMA Vs. STATE OF RAJASTHAN
|
January 5, 2012 |
SHYAMOL ROY Vs. HEERA BHAI
|
February 13, 2012 |
SHYORAJ Vs. ADJ MALPURA
|
August 7, 2012 |
SIDHARTH Vs. STATE OF RAJASTHAN
|
August 17, 2012 |
SILVIYA Vs. HARRIYAT
|
July 13, 2012 |
SIMPARK INFRASTRUCTURE PVT.LTD Vs. JAIPUR MUNICIPAL CORPORATION
|
September 12, 2012 |
SIMPARK INFRASTRUCTURE PVT.LTD. Vs. JAIPUR MUNICIPAL CORPORATION
|
October 11, 2012 |
SINGARA SINGH Vs. STATE OF RAJASTHAN
|
April 11, 2012 |
SINGHANIA OIL MILLS & ORS Vs. UNION OF INDIA & ANR
|
May 29, 2012 |
SIPU @ SANDEEP Vs. STATE OF RAJASTHAN & ORS
|
May 30, 2012 |
SITA DEVI Vs. STATE
|
August 21, 2012 |
SITA KANWAR & ORS Vs. NEW INDIA INSURANCE CO LTD
|
November 2, 2012 |
SITA RAM Vs. STATE OF RAJ
|
September 6, 2012 |
SITA RAM Vs. STATE OF RAJASTHAN
|
February 2, 2012 |
SITA RAM Vs. STATE OF RAJASTHAN
|
January 31, 2012 |
SITA RAM Vs. BOARD OF REVENUE
|
August 29, 2012 |
SITA RAM Vs. CAPTAIN DILIP SINGH
|
May 10, 2012 |
SITA RAM AND ANR Vs. STATE
|
April 12, 2012 |
SITA RAM GURJAR Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
|
August 23, 2012 |
SITA RAM SHARMA Vs. MANOHAR
|
July 2, 2012 |
SITA RAM SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY
|
July 13, 2012 |
SITARAM Vs. STATE OF RAJ
|
October 5, 2012 |
SITARAM Vs. BOARD OF REVENUE RAJASTHAN AJMER
|
May 16, 2012 |
SK GUPTA Vs. UNION OF INDIA
|
May 23, 2012 |
SMT DHAPLI & OTHERS Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE & OTHERS
|
April 16, 2012 |
SMT. AERANTI & OTHERS Vs. SANJAY SINGH & ORS.
|
February 27, 2012 |
SMT. AMRI DEVI Vs. UNION OF INDIA & ORS.
|
February 13, 2012 |
SMT. ANJU DEVI YADAV & ORS. Vs. SMT. ASHA DEVI & ANOTHER
|
February 28, 2012 |
SMT. BHAGWANI DEVI Vs. UNION OF INDIA AND ORS.
|
November 19, 2012 |
SMT. BHANWARI DEVI Vs. SMT. GHEESI & OTHERS
|
March 12, 2012 |
SMT. CHANDI DEVI Vs. STATE OF RAJASTHAN & ORS.
|
March 16, 2012 |
SMT. DEV BAI Vs. ADDL. CIVIL JUDGE NO. 1 AND ORS.
|
February 10, 2012 |
SMT. KAMLA & OTHERS Vs. SURAJ MAL & OTHERS
|
February 29, 2012 |
SMT. KAMLA DEVI Vs. PRABHU DAYAL AND ORS.
|
March 27, 2012 |
SMT. KAMLA DEVI Vs. RAJENDRA KUMAR AND ORS.
|
December 3, 2012 |
SMT. KAMLESH Vs. RAJENDRA SINGH
|
August 8, 2012 |
SMT. KANTA DEVI AND ORS. Vs. ROOP SINGH AND ORS.
|
September 25, 2012 |
SMT. MINNI SIDDHU Vs. MANBEER SINGH & ORS.
|
April 25, 2012 |
SMT. NIKKU DEVI Vs. STATE (WOMEN & CHILD) & ORS.
|
April 2, 2012 |
SMT. PARUL JAIN Vs. DISTRICT JUDGE BHARATPUR & ANOTHER
|
September 25, 2012 |
SMT. RATANI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
February 9, 2012 |
SMT. RUKMA DEVI Vs. STATE OF RAJ
|
February 2, 2012 |
SMT. SANTOSH DEVI & OTHERS Vs. SHIV DAYAL & OTHERS
|
February 9, 2012 |
SMT. SANTOSH PRAJAPAT Vs. HEMRAJ KHARATIYA
|
April 6, 2012 |
SMT. SARLA DEVI Vs. STATE OF RAJASTHAN & ANR.
|
April 6, 2012 |
SMT. SNEHLATA AND ANR. Vs. ADITYA BIRLA NOVO LTD.
|
January 24, 2012 |
SMT. SUSHILA DEVI Vs. RAJENDRA RATHORE AND ANR.
|
July 4, 2012 |
SMT. SUWA DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
July 26, 2012 |
SMT. VEENA MEHTA Vs. SMT. NIRMALA CHOPRA AND ORS.
|
February 9, 2012 |
SMT. VIDYA TOMAR Vs. STATE OF RAJASTHAN AND ANR.
|
March 2, 2012 |
SMT. VIMLA Vs. MUSTAQ KHAN AND OTHERS
|
March 1, 2012 |
SMT. VIMLA DEVI Vs. MANOJ KUMAR VERMA AND ANR.
|
March 28, 2012 |
SMT. YOGESHWARI KUMARI Vs. SH. ARVIND SINGH MEWAR AND ORS.
|
December 12, 2012 |
SMT.KAILASH KUNWAR Vs. KALU RAM & ANR.
|
February 10, 2012 |
SMT.MANBHAR & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
May 30, 2012 |
SOBAJ KHAN Vs. STATE OF RAJASTHAN
|
December 4, 2012 |
SOBHA Vs. STATE OF RAJASTHAN
|
June 15, 2012 |
SOHAN DEVI Vs. DAMODAR LAL
|
September 27, 2012 |
SOHAN LAL Vs. STATE OF RAJASTHAN
|
May 13, 2012 |
SOHAN LAL Vs. CENTRAL NARCOTICS BUREAU
|
September 13, 2012 |
SOHAN LAL AND ANR Vs. STATE OF RAJASTHAN
|
January 10, 2012 |
SOHAN LAL KUMAWAT Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
October 4, 2012 |
SOHAN LAL PATEL Vs. STATE OF RAJASTHAN
|
May 16, 2012 |
SOHAN PURI & ANR. Vs. STATE OF RAJASTHAN
|
March 29, 2012 |
SOHAN SINGH Vs. BOARD OF REVENUE & ORS
|
September 25, 2012 |
SOHANI DEVI Vs. SAMPATRAJ & ORS
|
July 19, 2012 |
SOHANLAL RAJPUROHIT Vs. CHAIRMAN, RRVP NIGAM LTD
|
October 30, 2012 |
SOLOMEN SMITH Vs. STATE OF RAJASTHAN
|
December 14, 2012 |
SOMOTYA Vs. STATE OF RAJASTHAN
|
July 24, 2012 |
SONA RAM Vs. STATE OF RAJASTHAN
|
April 17, 2012 |
SONAM SHERAPA AND ORS. Vs. STATE OF RAJASTHAN
|
March 20, 2012 |
SONIA TAK Vs. UNION OF INDIA & OTHERS
|
April 20, 2012 |
SONU ALIAS SOMVEER Vs. STATE OF RAJASTHAN
|
April 13, 2012 |
SONU KUMAR LAKSHKAR & ANT. Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 10, 2012 |
SONU TANWAR Vs. MUKUT BIHARI MEENA
|
July 13, 2012 |
SONU URF SURENDRA Vs. STATE OF RAJASTHAN
|
January 23, 2012 |
SOPHIA GIR Vs. STATE OF RAJASTHAN
|
August 17, 2012 |
SORAB Vs. STATE OF RAJASTHAN
|
January 25, 2012 |
SOURABH (KUM.) Vs. STATE OF RAJASTHAN
|
November 8, 2012 |
SRI KISHAN Vs. SMT. SHANTA AAZAD
|
March 6, 2012 |
SRIDAN Vs. STATE OF RAJASTHAN
|
December 13, 2012 |
SRIMATI MALI BAI Vs. DEVENDER KUMAR MOOL CHAND
|
September 4, 2012 |
SRIMATI SAMPATI Vs. DEVENDER KUMAR MOOL CHAND
|
September 4, 2012 |
SRINATH MINING WORKS Vs. GOLECHCHA MINERALS PVT LTD & ORS
|
February 8, 2012 |
SRINIWAS Vs. ADDITIONAL DISTRICT
|
August 6, 2012 |
SRIRAM DESALS Vs. STATE OF RAJ
|
September 20, 2012 |
SRIRAM GENERAL INSURANCE CO LTD Vs. KARTAR SINGH
|
May 11, 2012 |
STATE Vs. JUGAL KISHORE
|
July 20, 2012 |
STATE Vs. S N GAUTAM SWAMI
|
July 19, 2012 |
STATE Vs. ARYA SAMAJ MAHARSHI DAYANAND
|
July 10, 2012 |
STATE Vs. ABDUL RAHIM
|
August 27, 2012 |
STATE Vs. SULTAN RAM
|
September 4, 2012 |
STATE Vs. SUKHVINDER SINGH
|
January 17, 2012 |
STATE Vs. SHREE CEMENT LIMITED
|
February 8, 2012 |
STATE BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
|
October 30, 2012 |
STATE BANK OF INDIA Vs. SH. KULDEEP
|
December 13, 2012 |
STATE BANK OF INDIA Vs. ICICI B ANK LTD
|
July 27, 2012 |
STATE FARM CORPORATION OF INDIA LTD & ANR Vs. RAM CHARAN AND ORS
|
February 9, 2012 |
STATE FARMS CORPORATION OF INDIA Vs. STATE OF RAJASTHAN & ORS
|
September 26, 2012 |
STATE OF RAJ Vs. GURTEJ SINGH & ANR
|
July 5, 2012 |
STATE OF RAJ Vs. OM PRAKASH
|
January 18, 2012 |
STATE OF RAJ Vs. MAHESH KUMAR
|
January 18, 2012 |
STATE OF RAJ Vs. KANTILAL
|
January 25, 2012 |
STATE OF RAJ Vs. KAILASH CHANDRA
|
January 2, 2012 |
STATE OF RAJ & ANR Vs. RP GOYAL
|
February 7, 2012 |
STATE OF RAJ & ANR Vs. K SHANKAR IYER, HARI NARAIN MEENA, RAJEEV TAK & ORS
|
April 25, 2012 |
STATE OF RAJ & ORS Vs. INDER KANWAR
|
May 3, 2012 |
STATE OF RAJ. Vs. CHINDERPAL SINGH AND ORS.
|
February 9, 2012 |
STATE OF RAJASATHAN Vs. KAILASH CHANDRA
|
February 8, 2012 |
STATE OF RAJASTHAN Vs. MURLIDHAR GAUR
|
October 26, 2012 |
STATE OF RAJASTHAN Vs. SHARDA KANWAR
|
April 9, 2012 |
STATE OF RAJASTHAN Vs. ZAKIR
|
May 8, 2012 |
STATE OF RAJASTHAN Vs. REKHA VIJAYVERGIA
|
April 6, 2012 |
STATE OF RAJASTHAN Vs. POORAN CHANDRA JAIN
|
April 10, 2012 |
STATE OF RAJASTHAN Vs. GANPAT RAM
|
April 18, 2012 |
STATE OF RAJASTHAN Vs. URMILA SINGH
|
April 12, 2012 |
STATE OF RAJASTHAN Vs. CHANDRO DEVI
|
April 3, 2012 |
STATE OF RAJASTHAN Vs. MOHD NASIM DURRANI
|
April 5, 2012 |
STATE OF RAJASTHAN Vs. SHANKARLAL TIKKIWAL
|
January 2, 2012 |
STATE OF RAJASTHAN Vs. CHAUDHARY CONSTRUCTION CO & ANOTHER
|
July 17, 2012 |
STATE OF RAJASTHAN Vs. SHRAVAN RAM
|
January 11, 2012 |
STATE OF RAJASTHAN Vs. HAIDER KHAN
|
January 9, 2012 |
STATE OF RAJASTHAN Vs. DURGA DAS AND ORS
|
January 6, 2012 |
STATE OF RAJASTHAN Vs. IBRAHIM KHAN
|
January 4, 2012 |
STATE OF RAJASTHAN Vs. TEJ SINGH AND ORS
|
February 21, 2012 |
STATE OF RAJASTHAN Vs. SHIV DAYAL PUROHIT
|
September 5, 2012 |
STATE OF RAJASTHAN Vs. ASHFAQUE HUSSAIN
|
October 8, 2012 |
STATE OF RAJASTHAN Vs. HARI RAM & HARISH
|
February 6, 2012 |
STATE OF RAJASTHAN Vs. SRIPAL
|
February 6, 2012 |
STATE OF RAJASTHAN Vs. KALU RAM GURJAR
|
October 8, 2012 |
STATE OF RAJASTHAN Vs. TEN SINGH
|
December 15, 2012 |
STATE OF RAJASTHAN Vs. PARMANAND CONTRACTOR
|
February 16, 2012 |
STATE OF RAJASTHAN Vs. RUKASANA ANSARI
|
October 11, 2012 |
STATE OF RAJASTHAN Vs. UNKAR SINGH
|
February 2, 2012 |
STATE OF RAJASTHAN Vs. M/S. REGALIA BUIDWELL PVT. LTD
|
January 2, 2012 |
STATE OF RAJASTHAN Vs. KUMARI URFEEN SABRI
|
July 26, 2012 |
STATE OF RAJASTHAN Vs. UNION OF INDIA
|
December 4, 2012 |
STATE OF RAJASTHAN Vs. K.S. MEMORIAL EDUCATION TRUST
|
December 7, 2012 |
STATE OF RAJASTHAN Vs. MOHANLAL
|
February 2, 2012 |
STATE OF RAJASTHAN Vs. SHRI JAMNA LAL
|
February 2, 2012 |
STATE OF RAJASTHAN Vs. JAMME KHAN AND OTHER
|
July 2, 2012 |
STATE OF RAJASTHAN Vs. GAMBHIR SINGH
|
October 26, 2012 |
STATE OF RAJASTHAN Vs. SAHI RAM BISHNOI
|
November 5, 2012 |
STATE OF RAJASTHAN Vs. LAL CHAND
|
October 30, 2012 |
STATE OF RAJASTHAN Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL, JODHPUR BENCH
|
October 11, 2012 |
STATE OF RAJASTHAN Vs. NATHU SINGH
|
September 6, 2012 |
STATE OF RAJASTHAN Vs. MAHAVEER SINGH
|
September 6, 2012 |
STATE OF RAJASTHAN Vs. ABHISHEK SINGH PANWAR
|
September 10, 2012 |
STATE OF RAJASTHAN Vs. SUNITA DEVI
|
September 28, 2012 |
STATE OF RAJASTHAN Vs. GANGADHAR SHARMA
|
November 6, 2012 |
STATE OF RAJASTHAN Vs. MUNISH KUMAR
|
July 5, 2012 |
STATE OF RAJASTHAN Vs. KHINYA RAM
|
January 3, 2012 |
STATE OF RAJASTHAN Vs. DOONGA
|
July 3, 2012 |
STATE OF RAJASTHAN Vs. SUBH KARAN SINGH
|
July 26, 2012 |
STATE OF RAJASTHAN Vs. SALMAN KHAN
|
July 24, 2012 |
STATE OF RAJASTHAN Vs. BALDEEP SINGH
|
July 13, 2012 |
STATE OF RAJASTHAN Vs. LATE SHRI KINDURI LAL
|
July 10, 2012 |
STATE OF RAJASTHAN Vs. K S GARG
|
July 2, 2012 |
STATE OF RAJASTHAN Vs. PRABHU LAL MEGHWAL
|
July 5, 2012 |
STATE OF RAJASTHAN Vs. SHANKER LAL RAJPUROHIT
|
May 9, 2012 |
STATE OF RAJASTHAN Vs. MADHU PURI
|
February 6, 2012 |
STATE OF RAJASTHAN Vs. ELAMDEEN
|
February 22, 2012 |
STATE OF RAJASTHAN Vs. PARMA RAM
|
January 11, 2012 |
STATE OF RAJASTHAN Vs. KAMAL KUMAR SHARMA
|
April 6, 2012 |
STATE OF RAJASTHAN Vs. SANJAYA
|
April 25, 2012 |
STATE OF RAJASTHAN Vs. PARAS KANWAR
|
May 15, 2012 |
STATE OF RAJASTHAN Vs. MUKESH
|
February 17, 2012 |
STATE OF RAJASTHAN Vs. HAZARI RAM
|
May 7, 2012 |
STATE OF RAJASTHAN Vs. KIRAN GAUR
|
May 8, 2012 |
STATE OF RAJASTHAN Vs. FAKROO
|
April 10, 2012 |
STATE OF RAJASTHAN Vs. MITHALAL
|
May 21, 2012 |
STATE OF RAJASTHAN Vs. AAS MOHAMMED
|
May 4, 2012 |
STATE OF RAJASTHAN Vs. BABU LAL SHARMA
|
May 2, 2012 |
STATE OF RAJASTHAN Vs. LAND ACQUISITION OFFICE
|
April 10, 2012 |
STATE OF RAJASTHAN Vs. CAPTAIN MURARI BADHADRRA
|
August 8, 2012 |
STATE OF RAJASTHAN Vs. JAIPAL MEEL
|
August 13, 2012 |
STATE OF RAJASTHAN Vs. AGROBIOTECH INDUSTRIES LTD
|
August 1, 2012 |
STATE OF RAJASTHAN Vs. RAM KISHORE SHARMA
|
December 3, 2012 |
STATE OF RAJASTHAN Vs. BARKAT ALI
|
December 5, 2012 |
STATE OF RAJASTHAN Vs. HARI PRASAD
|
December 15, 2012 |
STATE OF RAJASTHAN Vs. TAKHAT SINGH
|
December 21, 2012 |
STATE OF RAJASTHAN Vs. SURAJ PRAKASH BOHRA
|
December 15, 2012 |
STATE OF RAJASTHAN Vs. ACME INDUSTRIES
|
December 17, 2012 |
STATE OF RAJASTHAN Vs. SHALU AND ORS.
|
October 4, 2012 |
STATE OF RAJASTHAN Vs. RANJEET RAM AND ORS.
|
October 4, 2012 |
STATE OF RAJASTHAN Vs. KALIA
|
February 17, 2012 |
STATE OF RAJASTHAN Vs. KANHAIYALAL
|
April 13, 2012 |
STATE OF RAJASTHAN Vs. UNITED CONSTRUCTION COMPANY
|
August 28, 2012 |
STATE OF RAJASTHAN Vs. COLLECTOR BUNDI
|
August 6, 2012 |
STATE OF RAJASTHAN Vs. MANA SINGH @ ROSHAN SINGH
|
May 17, 2012 |
STATE OF RAJASTHAN Vs. RAJENDRA RATHORE
|
October 26, 2012 |
STATE OF RAJASTHAN & ANOTHER Vs. BALWANT SINGH & ANOTHER
|
February 27, 2012 |
STATE OF RAJASTHAN & ANOTHER Vs. KHUSHI RAM GURJAR
|
May 3, 2012 |
STATE OF RAJASTHAN & ANR Vs. NARENDRA PALIWAL & ANR
|
March 22, 2012 |
STATE OF RAJASTHAN & ORS Vs. HANSA JAIN & ORS
|
July 27, 2012 |
STATE OF RAJASTHAN & ORS Vs. GIRISH KUMAR
|
April 23, 2012 |
STATE OF RAJASTHAN & ORS. Vs. SOHAN LAL SURANA CHARITABLE TRUST
|
August 1, 2012 |
STATE OF RAJASTHAN & ORS. Vs. SMT. MANGI DEVI & ANR.
|
January 6, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. AMRIT KUMAR
|
May 3, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. RAVINDRA SINGH
|
May 3, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. MAKKHAN LAL JAT
|
May 3, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. JAGDISH BAIRWA
|
May 3, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. KEERTI KUMARI
|
May 2, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. VISHNU KUMAR
|
May 3, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. POONA RAM VISHNOI
|
May 3, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. KAPIL KUMAR
|
May 3, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. PURA RAM BANGRA
|
December 11, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. GOVIND SINGH
|
December 11, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. KALU RAM
|
December 11, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. JASPAL SINGH
|
December 11, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. KAILASH CHANDRA SHARMA
|
December 11, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. PAVAN KUMAR GARG
|
December 11, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. BHANWARA RAM CHOUDHARY & OTHERS
|
December 11, 2012 |
STATE OF RAJASTHAN & OTHERS Vs. MUKESH KUMAR ACHARYA
|
December 11, 2012 |
STATE OF RAJASTHAN AND ANOTHER Vs. VINITA SHUKLA
|
February 7, 2012 |
STATE OF RAJASTHAN AND ANR Vs. SUMAN KUMARI AND ORS
|
September 3, 2012 |
STATE OF RAJASTHAN AND ANR. Vs. M/S. R.P. GOYAL
|
February 7, 2012 |
STATE OF RAJASTHAN AND ORS Vs. JAI SINGH
|
August 8, 2012 |
STATE OF RAJASTHAN AND ORS Vs. LALCHAND SHARMA
|
August 23, 2012 |
STATE OF RAJASTHAN AND ORS Vs. CHATAR SINGH AND ANR
|
January 19, 2012 |
STATE OF RAJASTHAN AND ORS Vs. SATYANARAYAN AND ORS
|
January 23, 2012 |
STATE OF RAJASTHAN AND ORS Vs. MANGI DEVI AND ANR
|
January 6, 2012 |
STATE OF RAJASTHAN AND ORS. Vs. AUTHORIZED OFFICER, MINIMUM WAGES ACT, SIKAR AND ANR.
|
August 29, 2012 |
STATE OF RAJASTHAN AND ORS. Vs. GANESH LAL MEGHWAL AND ANR.
|
February 6, 2012 |
STATE OF RAJASTHAN AND OTHERS Vs. KHUMAN SINGH
|
March 1, 2012 |
STATE OF RAJASTHAN; VEDPRAKASH @ VEDIA Vs. VEDPRAKASH @ VEDIA; STATE OF RAJASTHAN
|
August 14, 2012 |
STATE OF RAJASTHANQ Vs. SATAY NARAYAN
|
October 25, 2012 |
STATE OF RAJSTHAN & ANR. Vs. DEVENDRA SINGH CHAHAR
|
March 26, 2012 |
SUA BAI Vs. STATE OF RAJASTHAN
|
November 2, 2012 |
SUBHAN KHAN Vs. STATE OF RAJ
|
September 5, 2012 |
SUBHASH Vs. LOKESH KUMAR YADAV AND ORS
|
September 4, 2012 |
SUBHASH Vs. STATE OF RAJASTHAN
|
March 20, 2012 |
SUBHASH AND ANR. Vs. STATE OF RAJASTHAN
|
November 5, 2012 |
SUBHASH CHAND SETHI Vs. LOKNATH SONI
|
August 6, 2012 |
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
|
September 5, 2012 |
SUBHASH KASHYAP Vs. BIKANER UNIVERSITY
|
October 5, 2012 |
SUBHASH MODAK Vs. STATE OF RAJASTHAN
|
May 30, 2012 |
SUBHASH SACHDEVA Vs. STATE OF RAJASTHAN
|
February 1, 2012 |
SUBHASH SHARMA & ANR. Vs. STATE OF RAJASTHAN
|
January 25, 2012 |
SUBHASH SINGH Vs. STATE OF RAJASTHAN
|
September 3, 2012 |
SUBODH Vs. ADDL DISTRICT & SESSIONS JUDGE NO 2, DEEG-BHARATPUR
|
August 1, 2012 |
SUDESH KUMAR Vs. REGISTRAR UNIVERSITY OF RAJ ORS.
|
September 21, 2012 |
SUGANI DEVI Vs. BHANWAR LAL
|
July 9, 2012 |
SUGNI DEVI Vs. DHANNA RAM
|
August 17, 2012 |
SUGREEV KUMAR Vs. STATE OF RAJASTHAN
|
December 4, 2012 |
SUHEL MAJBOOR Vs. STATE OF RAJASTHAN
|
November 2, 2012 |
SUJA RAM Vs. KENA RAM
|
February 1, 2012 |
SUJAN MAL CHAUDHARY Vs. SOBHAG MAL JAIN
|
August 22, 2012 |
SUJJAN COTTON & OIL UNIT Vs. JODHPUR CENTRAL CO-OPERATIVE BANK LTD
|
November 8, 2012 |
SUKHA Vs. KALYAN
|
July 5, 2012 |
SUKHA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
August 14, 2012 |
SUKHA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
February 8, 2012 |
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
|
March 1, 2012 |
SUKHI KANWAR Vs. STATE OF RAJASTHAN
|
September 20, 2012 |
SUKHJINDER SINGH Vs. AJEET SINGH AND ORS.
|
March 6, 2012 |
SUKHPAL SINGH Vs. STATE OF RAJASTHAN
|
March 21, 2012 |
SUKHRAM AND ORS. Vs. DHEER SINGH AND ORS.
|
May 28, 2012 |
SUMAN SAINI Vs. ADDI DISTRICT AND SESSION
|
February 7, 2012 |
SUMER SINGH Vs. STATE OF RAJASTHAN
|
March 6, 2012 |
SUMER SINGH Vs. CBI THROUGH PP CBI
|
July 30, 2012 |
SUMER SINGH BHATI Vs. STATE OF RAJASTHAN
|
May 9, 2012 |
SUMIT GARG AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 9, 2012 |
SUMIT KUMAR Vs. STATE BANK OF INDIA
|
May 2, 2012 |
SUMIT KUMAR Vs. STATE OF RAJASTHAN
|
May 2, 2012 |
SUNDA RAM Vs. ADDL DISTRICT JUDGE (FAST TRACK) NO 2, SIKAR, CAMP SRIMADHOPUR & ORS
|
April 16, 2012 |
SUNDER & ANR Vs. STATE OF RAJASTHAN & ANR
|
February 17, 2012 |
SUNDER BAI Vs. BOARD OF REVENUE, RAJATHAN, AJMER & ORS
|
February 6, 2012 |
SUNDER LAL Vs. HARISH KUMAR
|
August 22, 2012 |
SUNDER LAL DAGA Vs. STATE & ANOTHER
|
March 12, 2012 |
SUNIL CHAUHAN Vs. UNION OF INDIA
|
July 2, 2012 |
SUNIL ENTERPRISES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
August 6, 2012 |
SUNIL KUMAR Vs. U O I
|
January 3, 2012 |
SUNIL KUMAR Vs. STATE
|
December 18, 2012 |
SUNIL KUMAR NAGORI Vs. ABDUL SATTAR
|
August 13, 2012 |
SUNIL KUMAR POKHARANA Vs. BASANT KUMAR SURANA
|
February 29, 2012 |
SUNIL KUMAR VERMA Vs. RPSC, AJMER & ANR.
|
September 20, 2012 |
SUNIL MAHESHWARI Vs. ARJUN RAM AND ORS.
|
October 4, 2012 |
SUNIL SUWALKA AND ORS Vs. STATE OF RAJASTHAN AND OTHERS
|
November 20, 2012 |
SUNITA Vs. STATE OF RAJASTHAN & OTHERS
|
May 29, 2012 |
SUNITA CHANDEL Vs. STATE OF RAJASTHAN
|
August 7, 2012 |
SUNITA CHAUHAN Vs. AKHILESH MEWARA
|
September 26, 2012 |
SUNITA MEENA Vs. JAI NARAYAN VYAS UNIVERSITY
|
July 5, 2012 |
SUNITA SHARMA Vs. STATE OF RAJASTHAN
|
December 21, 2012 |
SUNITA SUMAN Vs. RAJVEER @ SHAFIKUR RAHMAN & OTHERS
|
September 5, 2012 |
SUNITA TASERA Vs. LALIT KUMAR JAGRAWAL
|
January 3, 2012 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
July 25, 2012 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
July 20, 2012 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
August 17, 2012 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
August 13, 2012 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
October 8, 2012 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
October 10, 2012 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
October 9, 2012 |
SUO MOTU Vs. STATE OF RAJASTHAN
|
November 8, 2012 |
SUO MOTU Vs. STATE OF RAJASTHAN
|
November 29, 2012 |
SUO MOTU Vs. STATE OF RAJASTHAN
|
November 6, 2012 |
SUO MOTU Vs. STATE OF RAJASTHAN
|
December 18, 2012 |
SUO MOTU Vs. STATE OF RAJASTHAN
|
May 29, 2012 |
SUPERINTENDENT UMAID Vs. JUDGE IDT
|
February 2, 2012 |
SUPERINTENDING ENGINEER Vs. PRAHLAD RAY
|
January 6, 2012 |
SUPYAR KANWAR Vs. CIVIL JUDGE SR DN FATEHPUR SHEKHAWATI
|
May 25, 2012 |
SURAJ BHAN SINGH Vs. MANNA LAL
|
August 3, 2012 |
SURAJ DEVI Vs. RAMESHWAR LAL
|
September 13, 2012 |
SURAJ MAL Vs. STATE OF RAJASTHAN
|
April 10, 2012 |
SURAKSHA FOUNDATION Vs. STATE OF RAJASTHAN
|
May 4, 2012 |
SURBHI PAREEK Vs. STATE OF RAJASTHAN AND ORS.
|
November 27, 2012 |
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
December 21, 2012 |
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 25, 2012 |
SURENDRA KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 3, 2012 |
SURENDRA KUMAR GUPTA Vs. RRVUNL
|
April 10, 2012 |
SURENDRA KUMAR JAGGI Vs. AHMED FAROOQ
|
September 14, 2012 |
SURENDRA KUMAR JAGGI Vs. AHMED FAROOQ
|
August 23, 2012 |
SURENDRA PAL Vs. STATE OF RAJASTHAN
|
January 3, 2012 |
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 26, 2012 |
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 16, 2012 |
SURENDRA SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS
|
December 5, 2012 |
SURENDRA SINGH Vs. BHABHUT RAM & OTHERS
|
July 27, 2012 |
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 31, 2012 |
SURENDRA URF KALU Vs. STATE OF RAJASTHAN
|
January 13, 2012 |
SURESH Vs. SURESH CHANDRA
|
January 2, 2012 |
SURESH Vs. LRS OF JAGANNATH
|
July 10, 2012 |
SURESH Vs. STATE OF RAJASTHAN
|
July 23, 2012 |
SURESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
November 2, 2012 |
SURESH CHANDRA Vs. MANJU
|
September 4, 2012 |
SURESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
|
November 19, 2012 |
SURESH CONSTRUCTION CO Vs. ADDL. DISTRICT
|
August 21, 2012 |
SURESH GUPTA Vs. BHOLU JAT
|
August 7, 2012 |
SURESH GURJAR Vs. USHA GURJAR
|
July 9, 2012 |
SURESH KUMAR Vs. PRINCIPAL SECRETARY
|
December 11, 2012 |
SURESH KUMAR Vs. THE STATE OF RAJASTHAN & ORS.
|
September 14, 2012 |
SURESH KUMAR SONI Vs. RAMESH CHAND JAIN
|
September 6, 2012 |
SURESH KUMAR YADAV Vs. UNION OF INDIA
|
July 3, 2012 |
SURESH SIRVI Vs. STATE OF RAJASTHAN
|
September 6, 2012 |
SUREYA BEGUM Vs. BALU RAM
|
July 24, 2012 |
SURJA RAM Vs. PUSHPA DEVI
|
January 17, 2012 |
SURJEET KAUR AND ANOTHER Vs. BALBEER SINGH AND ANOTHER
|
December 6, 2012 |
SURTA SINGH Vs. BOARD OF REVENUE RAJASTHAN AJMER
|
August 23, 2012 |
SURTAN SINGH Vs. STATE OF RAJASTHAN
|
October 9, 2012 |
SURYA PRAKASH Vs. SMT. SUSHILA DEVI AND ORS.
|
March 19, 2012 |
SURYA PRAKASH Vs. STATE OF RAJASTHAN
|
May 19, 2012 |
SURYAVEER SINGH Vs. STATE OF RAJASTHAN
|
May 23, 2012 |
SUSHIL KUMAR DAMANI Vs. SHEVETA CONSTRUCTIONS PVT LTD
|
April 25, 2012 |
SUSHILA KANWAR Vs. STATE OF RAJ & ANR
|
August 22, 2012 |
SUSHILA MEENA Vs. COMMISSIONER OF INCOME TAX-III JAIPUR
|
April 18, 2012 |
SUSHILA VYAS Vs. STATE OF RAJASTHAN
|
December 20, 2012 |
SVIKRATI SHRESHTHA Vs. RAJ TECHNICAL UNIVERSITY ORS.
|
September 10, 2012 |
SVIKRATI SHRESHTHA Vs. SVIKRATI SHRESHTHA
|
September 10, 2012 |
SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY BIKANER Vs. MURLIDHAR VERMA
|
January 16, 2012 |
SWASTIC MOTORS Vs. LAXMAN SINGH AND ANR
|
August 27, 2012 |
SYED JALALUDDEEN Vs. STATE OF RAJASTHAN
|
March 2, 2012 |
T C PARIHAR S/O MUKANLAL PARIHAR Vs. STATE BANK OF BIKANER AND JAIPUR
|
September 28, 2012 |
TAJ MOHD Vs. CHOUSAR BAI
|
August 22, 2012 |
TAJVEER SINGH Vs. STATE OF RAJASTHAN & ORS.
|
August 21, 2012 |
TAKHAT SINGH Vs. SHANTI THROUGH HER LRS
|
July 2, 2012 |
TANU KANWAR Vs. STATE OF RAJASTHAN
|
March 13, 2012 |
TARA CHAND @ TARIA Vs. STATE OF RAJASTHAN
|
April 18, 2012 |
TARA CHAND JAT Vs. UNIVERSITY OF RAJASTHAN AND ORS
|
January 2, 2012 |
TARA DEVI Vs. CHANDAN MAL
|
February 22, 2012 |
TARA PRAKASH YADAV Vs. PANKAJ SHARMA
|
August 9, 2012 |
TARACHAND Vs. STATE OF RAJASTHAN
|
December 19, 2012 |
TARSEM SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
August 13, 2012 |
TARUCHAYA NAGAR RAMARAM VIKAS SAMITI JAIPUR Vs. STATE OF RAJASTHAN
|
December 10, 2012 |
TATA COMMUNICATIONS LTD Vs. CHANNEL 99 MEDIA NETWORK P LTD
|
April 19, 2012 |
TEENA JAIN Vs. STATE OF RAJASTHAN
|
May 11, 2012 |
TEJ ENTERPRISES Vs. UNION OF INDIA & OTHERS
|
May 3, 2012 |
TEJ PAL JAIN Vs. STATE OF RAJASTHAN
|
August 17, 2012 |
TEJ SINGH Vs. MANAGING DIRECTOR, RSRTC & ORS.
|
March 22, 2012 |
TEJA RAM Vs. STATE OF RAJASTHAN
|
August 8, 2012 |
TEJA RAM Vs. STATE OF RAJASTHAN
|
July 13, 2012 |
TEJA RAM Vs. ABIRCHAND
|
July 26, 2012 |
TEJARAM Vs. STATE OF RAJASTHAN AND ANR.
|
May 17, 2012 |
TEJPAL GURJAR Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
October 3, 2012 |
TEJPAL SINGH Vs. RAJESH RAI AND ORS
|
February 17, 2012 |
TEJPAL SINGH JAKHAR Vs. UNIVERSITY OF RAJ
|
December 7, 2012 |
TEJU @ TEJ SINGH & ORS Vs. CIVIL JUDGE (SR DIV )NO 2, AJMER & ORS
|
April 12, 2012 |
TEJU SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, JAIPUR AND ANOTHER
|
March 1, 2012 |
TEK CHAND Vs. MANGI LAL
|
April 10, 2012 |
THAKUR RAGHUNATH RAM ALIAS RAGHUNATH SINGH Vs. STATE OF RAJASTHAN & OTHERS
|
May 23, 2012 |
THAN SINGH Vs. STATE & ORS.
|
January 25, 2012 |
THE ORIENTAL INSURANCE CO. LTD. Vs. RAJESHWARI
|
July 30, 2012 |
THE REGISTRAR, RAJASTHAN NURSING COUNCIL Vs. ASHA DEVI INSTITUTE OF NURSING AND 53 ORS.
|
August 24, 2012 |
THE STATE OF RAJASTHAN & ORS. Vs. RAJASTHAN BOARD OF MUSLIM WAKF, JAIPUR & ORS.
|
September 20, 2012 |
THE STATE OF RAJASTHAN & OTHERS Vs. SMT. RAJ KUMARI JAIN & OTHERS
|
October 11, 2012 |
THE TEHSILDAR, VILLAGE - SAYALA Vs. UNION OF INDIA & OTHERS
|
January 6, 2012 |
TIKAMCHAND Vs. SUSHILA DEVI
|
February 8, 2012 |
TILOK CHAND Vs. SAVITRI
|
August 1, 2012 |
TILOKA RAM Vs. BHIKA RAM
|
April 11, 2012 |
TIRATH DAS SHIVNANI Vs. LAXMI NARAIN AND OTHERS
|
February 15, 2012 |
TIRUPATI INDUSTRIES Vs. TIRUPATI INDUSTRIES
|
July 30, 2012 |
TOLA RAM Vs. PREM SUKH
|
August 3, 2012 |
TOLA RAM Vs. MOHAN LAL
|
August 6, 2012 |
TOOFANI DEVI Vs. APPELLATE RENT TRIBUNAL BHARATPUR
|
January 20, 2012 |
TOPKHANA DESH GRAH NIRMAN SAHAKARI SAMITI LTD Vs. JAIPUR DEVELOPMENT AUTHORITY
|
May 8, 2012 |
TOTARAM Vs. STATE OF RAJASTHAN
|
October 26, 2012 |
TRILOK CHAND Vs. SHANTI DEVI
|
December 3, 2012 |
TULSI DEVI Vs. STATE
|
September 25, 2012 |
TULSI NAGAR VIKAS SAMITI Vs. BHUVNESHWAR KUMAR AGARWAL
|
March 27, 2012 |
TUSHAR MALKANI Vs. COMMISSIONER OF POLICE CHENNAI
|
August 13, 2012 |
U.O.I. Vs. BSL LTD
|
December 13, 2012 |
UDAI LAL @ UDAI NANDAN PUROHIT Vs. STATE OF RAJASTHAN
|
December 5, 2012 |
UDAI PAL BISHNOI Vs. STATE OF RAJASTHAN & ORS
|
December 14, 2012 |
UDAI SINGH Vs. STATE OF RAJASTHAN
|
July 6, 2012 |
UDAI SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 8, 2012 |
UDAY SINGH Vs. STATE OF RAJASTHAN & ORS.
|
November 2, 2012 |
UKADARAM Vs. HARSHVARDHAN JAIN & ANR
|
December 14, 2012 |
UMESH CHANDRA SHARMA Vs. STATE OF RAJ
|
October 1, 2012 |
UMESH KUMAR AHUJA Vs. OM PRAKASH
|
May 10, 2012 |
UMESH KUMAR SINGH ALIAS MUNNA SINGH Vs. STATE OF RAJASTHAN
|
June 15, 2012 |
UMMED KANWAR Vs. PRABHU SINGH
|
July 30, 2012 |
UMMED KANWAR Vs. PRABHU SINGH
|
May 10, 2012 |
UMMEDA RAM & ORS Vs. RAM CHANDRA
|
November 22, 2012 |
UMRAO Vs. RAJENDRA PRASAD
|
August 29, 2012 |
UNIKOL BOTTLERS LTD. Vs. KOTAK MAHINDRA BANK
|
July 5, 2012 |
UNION OF INDIA Vs. DHANPAT SINGH
|
October 26, 2012 |
UNION OF INDIA Vs. PRAKASH CHANDRA BOTHRA
|
January 17, 2012 |
UNION OF INDIA Vs. NAND KISHORE SONI
|
September 19, 2012 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
September 4, 2012 |
UNION OF INDIA Vs. PRAKASH CHANDRA BOTHRA
|
September 5, 2012 |
UNION OF INDIA Vs. O.P. VERMA
|
November 5, 2012 |
UNION OF INDIA Vs. CHUNNI LAL PUROHIT
|
December 23, 2012 |
UNION OF INDIA Vs. KHURSHID AHMED
|
March 22, 2012 |
UNION OF INDIA Vs. GRAMIN BANK PENSIONERS SAMITI
|
August 23, 2012 |
UNION OF INDIA Vs. SURENDER KUMAR PARIMAL
|
April 25, 2012 |
UNION OF INDIA Vs. GOVIND PRASAD GOYAL
|
May 8, 2012 |
UNION OF INDIA Vs. HEERA LAL
|
August 7, 2012 |
UNION OF INDIA Vs. RAJ KUMAR CHAWALA
|
July 13, 2012 |
UNION OF INDIA Vs. PANCHA RAM BISHNOI
|
January 10, 2012 |
UNION OF INDIA Vs. SUKHDEV
|
August 17, 2012 |
UNION OF INDIA Vs. CHIRANJI LAL CHANDA
|
August 21, 2012 |
UNION OF INDIA Vs. SAVITRI DEVI
|
April 11, 2012 |
UNION OF INDIA & ANR Vs. DEVENDRA SINGH BEDI & ANR
|
April 13, 2012 |
UNION OF INDIA & ORS Vs. GIRISH KUMAR PADONIA & ORS
|
September 26, 2012 |
UNION OF INDIA & ORS. Vs. CHUNNI LAL PUROHIT
|
November 23, 2012 |
UNION OF INDIA AND ORS Vs. SUDESH SHARMA
|
August 27, 2012 |
UNION OF INDIA THROUGH THE GENERAL MANAGER NORTHERN RAILWAY Vs. STATE OF RAJASTHAN
|
April 27, 2012 |
UNITED INDIA INSURANCE Vs. VINOD KUMAR COMPANY LIMITED & ORS
|
September 6, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. SHER SINGH AND ORS
|
October 8, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. SOHANI
|
February 1, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. SHANKAR LAL
|
January 4, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. PANKI
|
September 6, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. VISHNU
|
May 29, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHARDA DEVI
|
September 19, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. BALRAM & ORS.
|
September 28, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. RADHA DEVI AND ORS.
|
September 19, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. SHANTA AND ORS.
|
April 3, 2012 |
UNITED INDIA INSURANCE CO.LTD Vs. MACT
|
October 26, 2012 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHIV SHANKAR
|
April 17, 2012 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, DUNGARPUR
|
February 15, 2012 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SUGNI DEVI AND OTHERS
|
August 24, 2012 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. USHA S. PILLAI
|
August 21, 2012 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. ROHITASH SINGH AND ANR.
|
September 5, 2012 |
UNITED SILICATES Vs. THE MANAGING DIRECTOR, AJMER & ORS.
|
September 6, 2012 |
UOI & ORS Vs. HUSSAIN KHAN
|
February 21, 2012 |
URBAN IMPROVEMENT TRUST Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER & ORS
|
February 3, 2012 |
URBAN IMPROVEMENT TRUST Vs. ASSTT. COMMISSIONER OF INCOME TAX & ORS.
|
February 10, 2012 |
URBAN IMPROVEMENT TRUST, UDAIPUR Vs. RAJ KUMAR SANTWANI
|
January 4, 2012 |
URMILA Vs. STATE OF RAJASTHAN
|
September 5, 2012 |
USHA DEVI & ORS Vs. KUMAR CONSTRUCTION & ANR
|
March 13, 2012 |
USMAN Vs. STATE OF RAJ
|
April 24, 2012 |
UTTAM CHAND Vs. CIVIL JUDGE
|
May 18, 2012 |
UTTAM CHAND Vs. GULAB CHAND
|
August 27, 2012 |
UTTAM KUMAR Vs. SAMOO DEVI AND ORS
|
February 9, 2012 |
VAGA RAM Vs. STATE OF RAJASTHAN
|
January 2, 2012 |
VAGJI Vs. STATE OF RAJASTHAN
|
January 2, 2012 |
VAMAN NARAIN GHIYA Vs. STATE OF RAJASTHAN
|
September 14, 2012 |
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
|
May 8, 2012 |
VANASTHALI TEXTILE INDUSTRIES LTD Vs. UNION OF INDIA
|
May 17, 2012 |
VANITA Vs. STATE OF RAJASTHAN
|
September 5, 2012 |
VARDA RAM Vs. LALIT KUMAR
|
August 13, 2012 |
VARDHMAN JAIN SHIKSHAN SANGH Vs. STATE OF RAJASTHAN
|
December 6, 2012 |
VARDHMAN JEWELLERS KUNWARIA PROPRIETOR BALWANT Vs. RAMCHANDRA
|
July 5, 2012 |
VARDHMAN SILK MILLS PVT LTD Vs. UNION BANK OF INDIA
|
May 16, 2012 |
VARSHA PALIWAL Vs. RAJASTHAN HIGH COURT & ORS.
|
April 17, 2012 |
VARUN ROADLINES PVT LTD Vs. REKHA AND ORS
|
September 4, 2012 |
VASUDEV Vs. NARMADA DEVI
|
September 4, 2012 |
VASUDEV KATARA Vs. STATE OF RAJASTHAN
|
September 6, 2012 |
VED PRAKASH Vs. STATE OF RAJASTHAN AND ORS.
|
August 17, 2012 |
VED PRAKASH Vs. STATE OF RAJASTHAN
|
June 14, 2012 |
VED PRAKASH Vs. HEMLATA
|
February 16, 2012 |
VEEKAY PLAST Vs. STATE OF RAJASTHAN AND OTHERS
|
February 15, 2012 |
VEEKAY PLAST PARTNERSHIP FIRM Vs. STATE
|
February 15, 2012 |
VEENA GUPTA Vs. THE STATE OF RAJASTHAN & ORS.
|
February 6, 2012 |
VEENITA MEENA Vs. MEMBER J.D.A. APPELLATE TRIBUNAL, JAIPUR
|
November 8, 2012 |
VEER SINGH ALIAS VEERU Vs. STATE OF RAJASTHAN
|
March 28, 2012 |
VENI RAM Vs. MUNICIPAL BOARD RAJSAMAND
|
May 19, 2012 |
VENI RAM Vs. KANHAIYALAL
|
January 2, 2012 |
VIBHA RAM Vs. UNION OF INDIA
|
May 4, 2012 |
VIDHYADHAR Vs. SESSION JUDGE
|
August 21, 2012 |
VIDYA DEVI Vs. MUKESH
|
February 21, 2012 |
VIJAY BURA PATASA UDHYOG Vs. STATE OF RAJ
|
August 8, 2012 |
VIJAY KRISHNA MEHTA Vs. STATE OF RAJ
|
May 28, 2012 |
VIJAY KUMAR Vs. STATE OF RAJ
|
May 18, 2012 |
VIJAY KUMAR Vs. STATE OF RAJASTHAN
|
July 6, 2012 |
VIJAY KUMAR Vs. STATE OF RAJASTHAN
|
August 3, 2012 |
VIJAY KUMAR Vs. STATE OF RAJASTHAN
|
April 16, 2012 |
VIJAY KUMAR Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
|
November 29, 2012 |
VIJAY KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
February 22, 2012 |
VIJAY KUMAR AHUJA Vs. OM PRAKASH
|
May 10, 2012 |
VIJAY KUMAR ARORA AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 8, 2012 |
VIJAY KUMAR DAMOR Vs. STATE OF RAJASTHAN
|
September 19, 2012 |
VIJAY KUMAR GAKKHAR Vs. STATE OF RAJASTHAN
|
April 23, 2012 |
VIJAY KUMAR RASTOGI Vs. STATE OF RAJASTHAN
|
February 23, 2012 |
VIJAY KUMAR RASTOGI Vs. STATE OF RAJASTHAN
|
March 23, 2012 |
VIJAY LAKSHMI @ ARCHANA Vs. JAGDISH CHANDRA
|
September 10, 2012 |
VIJAY LAXMI Vs. KAMLA DEVI & ORS
|
February 3, 2012 |
VIJAY LAXMI Vs. CIVIL JUDGE
|
August 13, 2012 |
VIJAY PAL Vs. SHIV DAYAL
|
October 9, 2012 |
VIJAY PAL SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 21, 2012 |
VIJAY PRAKASH SHARMA Vs. ADMINISTRATION & ESTABLISHMENT STANDING COMMITTEE
|
July 10, 2012 |
VIJAY RAJ SINGH Vs. STATE OF RAJASTHAN
|
October 31, 2012 |
VIJAY SETH AND ORS. Vs. STATE OF RAJASTHAN
|
April 26, 2012 |
VIJAY SHANKAR Vs. KAMLESH AND ANR
|
April 16, 2012 |
VIJAY SINGH Vs. BUDDHA
|
March 12, 2012 |
VIJAY SINGH Vs. INDRA SINGH
|
April 5, 2012 |
VIJAYWATI Vs. SIYAWATI & ANR.
|
December 5, 2012 |
VIJENDRA ALIAS GORKHA Vs. STATE OF RAJASTHAN
|
February 29, 2012 |
VIKAS BHAWAN GRIH NIRMAN SAHAKARI SAMITI LTD. Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
|
January 2, 2012 |
VIKAS BOOK LTD Vs. BANK OF BARODA, NEHRU PLACE, TONK ROAD, JAIPUR THROUGH ITS AUTHORIZED OFFICER CUM MANAGER
|
March 6, 2012 |
VIKAS KUMAR AGRAWAL AND ETC. ETC. Vs. STATE OF RAJASTHAN & ORS.
|
October 6, 2012 |
VIKAS KUMAR JHAKHAR AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
August 13, 2012 |
VIKAS TRADING CORPORATION JAIPUR Vs. UNION OF INDIA
|
April 5, 2012 |
VIKASH BAWEJA Vs. STATE OF RAJ
|
December 4, 2012 |
VIKRAM Vs. STATE OF RAJASTHAN
|
June 12, 2012 |
VIKRAM KUMAR YOGI Vs. THE STATE OF RAJASTHAN & ORS.
|
September 26, 2012 |
VIKRAM SINGH CHOUDHARY Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
|
September 25, 2012 |
VIKRAM SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
September 3, 2012 |
VILAYAT KHAN Vs. STATE OF RAJASTHAN
|
February 9, 2012 |
VILLAGE PANCHAYAT JAGHINA Vs. CIVIL JUDGE (JR. DIV.) BHARATPUR AND ORS.
|
March 29, 2012 |
VIMAL CHAUDHARY Vs. STATE OF RAJASTHAN
|
May 31, 2012 |
VIMLA Vs. HARBHEJI
|
August 6, 2012 |
VIMLA Vs. HARBHEJI
|
November 19, 2012 |
VIMLA DEVI Vs. JHAMMAN LAL JAIN
|
March 22, 2012 |
VIMLA DEVI Vs. THE STATE OF RAJASTHAN & ORS.
|
November 29, 2012 |
VIMLESH JOSHI Vs. STATE OF RAJASTHAN
|
September 14, 2012 |
VINA DEVI Vs. STATE OF RAJASTHAN
|
September 12, 2012 |
VINEET KUMAR ALIAS RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
July 31, 2012 |
VINOD ASWANI Vs. STATE OF RAJASTHAN & ORS.
|
April 2, 2012 |
VINOD DABODIYA Vs. STATE OF RAJASTHAN
|
September 17, 2012 |
VINOD KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
April 19, 2012 |
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
February 7, 2012 |
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
October 11, 2012 |
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
February 28, 2012 |
VINOD KUMAR @ BINOD KUMAR Vs. COMMISSIONER OF INCOME TAX
|
March 16, 2012 |
VINOD KUMAR AGARWAL Vs. RENT APPELLATE TRIBUNAL
|
July 2, 2012 |
VINOD KUMAR AND OTHERS Vs. ORIENTAL INSURANCE COMPANY LTD AND ORS
|
February 15, 2012 |
VINOD KUMAR BHAMBOO AND ORS. Vs. RAJ UNIVERSITY OF HEALTH SCIENCE
|
September 11, 2012 |
VINOD KUMAR GOYAL Vs. ADDITIONAL SESSION JUDGE
|
November 21, 2012 |
VINOD KUMAR S/O NAND KISHORE AGRAWAL Vs. STATE OF RAJASTHAN
|
October 30, 2012 |
VINOD KUMAR SAINI Vs. STATE OF RAJASTHAN
|
February 27, 2012 |
VINOD RASEWAT Vs. STATE OF RAJASTHAN
|
October 6, 2012 |
VIPAN TAKSALI Vs. GULWANTI DEVI
|
February 2, 2012 |
VIPIN JAIN Vs. BHAGWANDAS
|
September 7, 2012 |
VIPUL JOSHI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 21, 2012 |
VIRENDRA AND ORS. Vs. ADDL. DISTRICT & SESSIONS JUDGE, HINDONCITY AND ORS.
|
February 2, 2012 |
VIRENDRA KUMAR Vs. STATE
|
June 18, 2012 |
VIRENDRA KUMAR Vs. GHANSHYAM SINGH
|
September 14, 2012 |
VIRENDRA KUMAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 1, 2012 |
VIRENDRA KUMAR BHATIA Vs. STATE OF RAJASTHAN
|
November 2, 2012 |
VIRENDRA MODI Vs. STATE OF RAJ
|
September 11, 2012 |
VISHAL SHARMA Vs. REGISTRAR, RAJASTHAN TECHNICAL UNIVERSITY & ORS.
|
December 20, 2012 |
VISHNU CINEMA Vs. STATE OF RAJASTHAN & ORS
|
November 19, 2012 |
VISHNU DUTT SHARMA Vs. BHANWARI DEVI
|
July 4, 2012 |
VISHNU PRASAD SHARMA Vs. DURGA BAI
|
April 16, 2012 |
VISHNU SHARMA Vs. STATE OF RAJASTHAN
|
January 23, 2012 |
VISHNU VISSU Vs. STATE OF RAJASTHAN
|
April 3, 2012 |
VISHRAM S/O SHRI CHAITYA RAM Vs. BHAGANTI W/O VISHRAM
|
August 6, 2012 |
VISHRAM SINGH Vs. SMT. BHOLI BAI @ BHOLESHWARI @ KAMLESH
|
March 1, 2012 |
VITTHAL PRASAD Vs. STATE OF RAJASTHAN
|
September 10, 2012 |
VIVEK CHORDIA Vs. STATE OF RAJASTHAN
|
April 27, 2012 |
VODAFONE DIGILINK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2012 |
WAJIRPUR GRAM SEVA SAHAKARI SAMITI LTD Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL
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September 7, 2012 |
WASIM @ RAJU Vs. STATE OF RAJ & ORS
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July 18, 2012 |
WASIM KHAN Vs. STATE OF RAJASTHAN
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August 28, 2012 |
WATER METER READER ASSOCIATION Vs. STATE OF RAJASTHAN AND ORS.
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January 9, 2012 |
WING COMMANDER ANUNAKSHA NANDY Vs. STATE OF RAJASTHAN
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November 24, 2012 |
WIZARD INDIA PVT LTD Vs. ORIENTAL BANK OF COMMERCE
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August 27, 2012 |
WOOD WORK HANDICRAFT ASSOCIATION Vs. STATE OF RAJASTHAN
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June 19, 2012 |
Y P PESHWA Vs. UNION OF INDIA
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April 11, 2012 |
YAR MOHAMMED Vs. STATE OF RAJ
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July 13, 2012 |
YASHODA DEVI (SMT.) Vs. STATE OF RAJASTHAN
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January 19, 2012 |
YASHODA KANWAR Vs. STATE OF RAJASTHAN
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September 6, 2012 |
YASHOMITRA ARORA Vs. MOOL CHAND CHOUDHARY & ORS.
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September 10, 2012 |
YASHWANT SINGH Vs. STATE OF RAJASTHAN & ORS
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February 13, 2012 |
YASWANT KANWAR Vs. JDA
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August 21, 2012 |
YOGENDRA SINGH SHEKHAWAT Vs. STATE
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May 8, 2012 |
YOGENDRA TANEJA Vs. STATE OF RAJASTHAN
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September 10, 2012 |
YOGESH KUMAR Vs. SANJAY KUMAR & ORS
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December 6, 2012 |
YOGESH KUMAR ACHARYA Vs. STATE OF RAJASTHAN
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April 2, 2012 |
YOGESH KUMAR SHARMA & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
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September 24, 2012 |
YOGITA Vs. RAMESH SINGH
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July 30, 2012 |
ZAMINDRA TRANSPORT COOPERATIVE SOCIETY Vs. RAJENDRA SINGH ALIAS RAJA
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February 14, 2012 |