A.J. MASSEY (DECEASED) THROUGH LEGAL REPRESENTATIVE JEROME XAVIER MASSEY Vs. SUMER SINGH S/O SHRI BHIM SINGH
|
August 19, 2011 |
AAD RAM Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
AANDHI MARBLES PVT LTD Vs. STATE OF RAJASTHAN
|
December 23, 2011 |
AASHIQ MOHAMMAD Vs. TARACHAND SAMRIYA
|
March 10, 2011 |
ABADUL SALAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2011 |
ABB LIMITED Vs. STATE OF RAJASTHAN
|
March 17, 2011 |
ABDUL HAFIZ Vs. STATE OF RAJASTHAN
|
March 14, 2011 |
ABDUL HAMEED Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
ABDUL JABBAR Vs. AFROZA
|
May 4, 2011 |
ABDUL JABBAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 23, 2011 |
ABDUL KHALIK Vs. STATE OF RAJASTHAN
|
August 9, 2011 |
ABDUL LATIF Vs. STATE OF RAJASTHAN
|
November 28, 2011 |
ABDUL RASID Vs. SAHNAZ
|
May 27, 2011 |
ABDUL REHMAN QURESHI Vs. RAJESH KUMAR BHOJNAGARWALA
|
January 4, 2011 |
ABDUL WAHID Vs. STATE OF RAJASTHAN
|
August 26, 2011 |
ABHAY SINGH Vs. SUSHILA KANWAR
|
May 24, 2011 |
ABHAYESHWAR MAHADEV SHIV MANDIR CHARITABLE TRUST Vs. JAIPUR DEVELOPMENT AUTHORITY
|
April 1, 2011 |
ABID Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
ABID BEIG Vs. STATE OF RAJASTHAN
|
November 23, 2011 |
ACTO Vs. AMIT STONE CRUSHER AND ORS.
|
March 31, 2011 |
ACTO Vs. SPACE
|
August 18, 2011 |
ACTO Vs. SEM CONSTRUCTION COMPANY
|
July 14, 2011 |
ACTO Vs. EICHER LIMITED
|
March 31, 2011 |
ACTO, FS Vs. LAXMI GRANITES AND CEMENT PIPES IND. LTD.
|
July 1, 2011 |
ADARSH VIDYA MANDIR SOCIETY, UDAIPUR Vs. STATE OF RAJASTHAN & ORS
|
March 22, 2011 |
ADDITIONAL COLLECTOR, DISTRICT RURAL DEVELOPMENT AGENCY, BANSWARA Vs. BAPURA & ANR
|
April 25, 2011 |
ADESH KHANDELWAL Vs. SAROJ KHANDELWAL
|
April 27, 2011 |
ADVANI HOTELS & RESORTS (INDIA) LTD Vs. STATE OF RAJASTHAN
|
August 11, 2011 |
AGARWAL PACKERS Vs. COMMERCIAL TAX OFFICER, CIRCLE C, JODHPUR
|
November 8, 2011 |
AGROBIOTECH INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN
|
November 2, 2011 |
AHAN MOHD. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 18, 2011 |
AHMAD MOINUDDIN AND ANR. Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
AHMED ALI Vs. STATE FARM CORPORATION OF INDIA LTD
|
November 3, 2011 |
AJAIPAL Vs. STATE OF RAJASTHAN AND ANR.
|
August 19, 2011 |
AJAY ARYA AND ORS. Vs. STATE OF RAJASTHAN & ANR.
|
February 25, 2011 |
AJAY NAHTA Vs. RAKESH K. JAIN
|
August 29, 2011 |
AJAY YADAV Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
AJEET PRASAD Vs. STATE OF RAJASTHAN
|
September 14, 2011 |
AJIT SINGH ALIAS JEET SINGH Vs. STATE OF RAJASTHAN
|
August 4, 2011 |
AJIZ KHAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 10, 2011 |
AJMER VIDHYUT VITRAN NIGAM LTD. Vs. STATE OF RAJASTHAN & ANR.
|
May 16, 2011 |
AJMER VIDYUT VITRAN NIGAM LRD. AND ANR. Vs. OM PRAKASH AND ANR.
|
February 9, 2011 |
AKANKSHA PANWAR Vs. STATE OF RAJASTHAN
|
September 23, 2011 |
AKHIL RAJASTHAN LAB TECHNICIAN KARAMCHARI SANGH Vs. DIRECTOR, MEDICAL AND HEALTH DEPARTMENT AND ORS.
|
February 17, 2011 |
AKRAM Vs. STATE
|
May 3, 2011 |
AKTAR (SMT.) AND ORS. Vs. MANJEET SINGH AND ORS.
|
September 20, 2011 |
ALAM Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
ALHAMDO & ANR Vs. NYAMAT BANO & ORS
|
August 16, 2011 |
ALI HASAN KHAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 5, 2011 |
ALLARAKHA Vs. STATE OF RAJASTHAN
|
April 1, 2011 |
ALOK KUMAR MEENA Vs. RAJASTHAN STATE VETERINARY COUNCIL JAIPUR
|
November 17, 2011 |
ALTAF HUSSAIN THROUGH LRS Vs. DEEWAN SYED ALE RASOOL ALI KHAN THROUGH LEGAL REPRESENTATIVE
|
September 24, 2011 |
AMANDEP SINGH ALIAS AMNA Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
AMAR CHAND BORAD Vs. ITO, WARD-I, SRIGANGANAGAR
|
February 14, 2011 |
AMAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2011 |
AMAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 20, 2011 |
AMAR SINGH Vs. STATE
|
September 16, 2011 |
AMAR SINGH AND OTHERS Vs. SHRI G.L.BAGADIYA AND OTHERS
|
April 11, 2011 |
AMAR SINGH RAWAT Vs. RAJASTHAN RAJYA PATH PARVAHAN NIGAM
|
June 30, 2011 |
AMBA LAL Vs. MISHRI LAL & ORS
|
August 3, 2011 |
AMBESHWAR GRIH NIRMAN SAHAKARI SAMITI LTD Vs. BABU LAL
|
December 13, 2011 |
AMICHAND Vs. STATE OF RAJASTHAN AND ORS.
|
January 17, 2011 |
AMINU DEEN Vs. INDIAN COUNCIL OF AGRICULTURE RESEARCH & ORS
|
March 25, 2011 |
AMIT KUMAR Vs. RAJASTHAN UNIVERSITY OF HEALTH AND SCIENCE
|
February 2, 2011 |
AMIT KUMAR Vs. THE SECRETARY MEDICAL AND HEALTH DEPARTMENT AND ORS.
|
September 6, 2011 |
AMIT KUMAR Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
AMRA RAM Vs. STATE OF RAJASTHAN
|
July 20, 2011 |
AMRIT LAL Vs. STATE OF RAJASTHAN
|
January 28, 2011 |
AMRIT LAL MEENA Vs. UNION OF INDIA
|
July 21, 2011 |
ANAND MEWARA Vs. MADHU MEWARA
|
May 27, 2011 |
ANAND SINGH Vs. STATE OF RAJASTHAN
|
November 11, 2011 |
ANANT KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
January 28, 2011 |
ANANT SRI SUKHRAMJI TRUST RAMDHAM, BIRAI Vs. SHRI BALAAJI GRAH NIRMAN SAHKARI SAMITI LTD. AND OTHERS
|
October 12, 2011 |
ANIL Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
ANIL CHOUDHARY Vs. STATE OF RAJASTHAN
|
July 27, 2011 |
ANIL KUMAR Vs. STATE OF RAJASTHAN & ANR.
|
July 13, 2011 |
ANIL KUMAR Vs. STATE
|
April 20, 2011 |
ANIL KUMAR Vs. JODHPUR VIDHYUT VITARAN NIGAM LTD AND ANR
|
September 24, 2011 |
ANIL KUMAR Vs. THAKUR JI MANDIR NARSINGH JI MAHRAJ & ORS
|
November 18, 2011 |
ANIL KUMAR AGRAWAL Vs. STATE OF RAJASTHAN
|
February 8, 2011 |
ANIL MEHRA Vs. STATE OF RAJASTHAN
|
November 22, 2011 |
ANIL PATHAK Vs. STATE OF RAJASTHAN
|
April 19, 2011 |
ANISH MOHD Vs. STATE OF RAJASTHAN
|
February 27, 2011 |
ANITA Vs. STATE OF RAJASTHAN
|
August 8, 2011 |
ANITA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
March 18, 2011 |
ANITA AND ORS. Vs. TARACHAND @ JALAM SINGH
|
July 5, 2011 |
ANITA GUPTA Vs. GOPAL GYANDEV
|
September 15, 2011 |
ANITA MIDDHA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL JAIPUR
|
October 12, 2011 |
ANJANA CHAUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
April 6, 2011 |
ANJANA KOTHARI Vs. STATE OF RAJASTHAN
|
May 6, 2011 |
ANJUM ALI Vs. STATE OF RAJASTHAN
|
May 27, 2011 |
ANKIT KUMAR DHAKA Vs. UNIVERSITY OF RAJASTHAN
|
August 10, 2011 |
ANKUR MATHUR Vs. STATE
|
December 21, 2011 |
ANMOL BUS SERVICE Vs. STATE
|
February 3, 2011 |
ANNANT PAL SINGH Vs. ADJ (F T ) NO 5, JAIPUR CITY, JAIPUR AND ORS
|
November 24, 2011 |
ANOKHI DEVI Vs. UNION OF INDIA
|
September 22, 2011 |
ANSHUL GOYAL Vs. CIVIL JUDGE
|
December 1, 2011 |
ANUBHA PRABHUNE Vs. ADDITIONAL DISTRICT JUDGE
|
September 5, 2011 |
ANUBHAV PUROHIT Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
ANUJ BANSAL Vs. STATE OF RAJASTHAN
|
September 15, 2011 |
ANUJ KUMAR AND MANOJ KHANDELWAL Vs. VICE CHANCELLOR, UNIVERSITY OF RAJASTHAN AND ORS.
|
May 3, 2011 |
ANUKAMPA COMPUTERS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 13, 2011 |
ANURAG BHATNAGAR Vs. RAJASTHAN FINANCIAL CORPORATION
|
July 1, 2011 |
ANURODH Vs. KEDAR NATH GUPTA & ORS.
|
December 23, 2011 |
APEX INSTITUTE OF MANAGEMENT AND SCIENCE Vs. UNIVERSITY OF RAJASTHAN
|
April 20, 2011 |
APEX INSTITUTE OF MANAGEMENT AND SCIENCE Vs. UNIVERSITY OF RAJASTHAN
|
September 23, 2011 |
ARBIND TRIPATHI Vs. SARFUDDIN
|
October 13, 2011 |
ARIF HUSSAIN Vs. AJRA BANO AND ANR.
|
January 10, 2011 |
ARIHANT ENGINEERING INDUSTRIES Vs. SARITA SRIVASTAVA
|
April 26, 2011 |
ARIHANT TILES & MARBLES PVT LTD Vs. UNION OF INDIA
|
August 16, 2011 |
ARJUN Vs. STATE OF RAJASTHAN AND ORS.
|
April 15, 2011 |
ARJUN RAM Vs. STATE OF RAJASTHAN & ORS.
|
May 3, 2011 |
ARPANA JASSAL Vs. STATE OF RAJASTHAN AND ORS
|
May 3, 2011 |
ARUN KUMAR VERMA Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
ARUN SINGH MEENA Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
ARUNA Vs. STATE OF RAJASTHAN
|
September 15, 2011 |
ARUNA VERMA Vs. STATE OF RAJASTHAN
|
January 19, 2011 |
ARVIND Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
ARVIND KUMAR Vs. UNION OF INDIA
|
November 22, 2011 |
ARVIND KUMAR @ TILLU Vs. STATE OF RAJASTHAN AND OTHERS.
|
February 2, 2011 |
ARVIND KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 9, 2011 |
ARVIND KUMAR TYAGI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
September 6, 2011 |
ASAL DURG ENTERPRISES Vs. INDIAN OIL CORPORATION LTD
|
May 19, 2011 |
ASEEM KUMAR Vs. ITO, WARD 2(2), GANGANAGAR
|
April 18, 2011 |
ASHA Vs. KISHORE KUMAR JAIN AND ANR.
|
May 10, 2011 |
ASHA RAM Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
ASHA RAM AND ANR. Vs. INDER LAL AND ORS.
|
October 12, 2011 |
ASHA TANWAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES & ANR
|
September 5, 2011 |
ASHARAM & ANOTHER Vs. ADDITIONAL CIVIL JUDGE & ANOTHER
|
September 21, 2011 |
ASHISH AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
September 5, 2011 |
ASHOK Vs. STATE OF RAJASTHAN
|
April 29, 2011 |
ASHOK Vs. STATE OF RAJASTHAN
|
December 15, 2011 |
ASHOK @ BANTI @ BINTU @ KALIA Vs. STATE OF RAJASTHAN
|
May 12, 2011 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN & ORS.
|
July 11, 2011 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
July 22, 2011 |
ASHOK KUMAR Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANR.
|
August 5, 2011 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
October 21, 2011 |
ASHOK KUMAR Vs. CHHITAR MAL
|
August 10, 2011 |
ASHOK KUMAR Vs. GIRRAJ PRASAD & ANOTHER
|
January 4, 2011 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 15, 2011 |
ASHOK KUMAR AGARWAL Vs. PRAMOD KUMAR JAIN
|
August 5, 2011 |
ASHOK KUMAR AND ANR. Vs. PRESIDENT , JAN JAGRITI VIKAS MANCH SAMITI , PALI AND ORS.
|
May 6, 2011 |
ASHOK KUMAR BADOLA Vs. STATE OF RAJSHTAN
|
May 30, 2011 |
ASHOK KUMAR BHOOTNA Vs. STATE OF RAJASTHAN AND ANR.
|
October 10, 2011 |
ASHOK KUMAR GUPTA Vs. ADJ, FAST TRACK NO.7, JAIPUR CITY, JAIPUR & ORS.
|
July 27, 2011 |
ASHOK KUMAR JAIN Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
ASHOK KUMAR JAIN Vs. NATHHI LAL JAIN AND ANR.
|
May 2, 2011 |
ASHOK KUMAR SAXENA Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
ASHOK KUMAR SOMANI Vs. SUSHILA
|
September 16, 2011 |
ASHOK KUMAR VYAS Vs. STATE OF RAJASTHAN
|
September 13, 2011 |
ASHOK KUMAR YADAV Vs. STATE OF RAJASTHAN
|
February 23, 2011 |
ASHOK SACHDEVA Vs. STATE
|
November 29, 2011 |
ASHOK SONI Vs. SARALA SONI AND ANR.
|
May 24, 2011 |
ASHOK SWAMI Vs. THE STATE OF RAJASTHAN AND ORS.
|
November 28, 2011 |
ASHRAF ALI Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
ASHRAF ALI Vs. STATE OF RAJASTHAN AND ORS.
|
May 17, 2011 |
ASHWANI GUPTA Vs. STATE OF RAJASTHAN
|
December 2, 2011 |
ASLAM @ DEEWAN Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. UMESH PAL
|
August 4, 2011 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. KAMDHENU SPAT LTD.
|
July 8, 2011 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. NARENDRA KUMAR AND COMPANY
|
December 16, 2011 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. GAYATRI CABLES
|
July 19, 2011 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. K.S. OILS LTD.
|
December 7, 2011 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MUSTAQ
|
December 14, 2011 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. DOZCO (INDIA) PVT. LTD.
|
December 13, 2011 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RATHI BARS LIMITED
|
March 29, 2011 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. INSECTICIDES (INDIA) LIMITED
|
December 13, 2011 |
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD I Vs. NOVA FOAMS (INDIA)
|
November 17, 2011 |
ASSISTANT COMMERCIAL TAXES OFFICER, ANTI EVASION, BHILWARA Vs. FASHIONS SUITINGS PVT. LTD., BHILWARA
|
July 26, 2011 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. ARYA ALLOYS PVT. LTD.
|
November 16, 2011 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD, BHIWADI (ALWAR) Vs. RAGHUVEER SINGH AND ANOTHER
|
July 7, 2011 |
ASSISTANT COMMISSIONER Vs. N.H. INDUSTRIES
|
November 15, 2011 |
ASSISTANT COMMISSIONER, ANTI-EVASION Vs. AGARWAL ALUMINIUM & COMPANY
|
November 28, 2011 |
ASSISTANT COMMISSIONER, SPECIAL CIRCLE, COMMERCIAL TAXES Vs. BADAR MAL MADAN LAL
|
August 25, 2011 |
ASSISTANT CTO, ANTI EVASION Vs. J.K. INDUSTRIES LTD.
|
October 11, 2011 |
ASSISTANT ENG. (RAILWAYS OPERATION), KOTA THERMAL POWER PROJECT RRVUNL KOTA Vs. P.D. SHARMA AND ORS.
|
September 19, 2011 |
ATUL SINGH SAVANT Vs. STATE OF RAJASTHAN AND ORS.
|
August 10, 2011 |
AVESH AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
April 26, 2011 |
AVESH, Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 26, 2011 |
AVINASH @ RAHUL Vs. SUNIL INDORA
|
May 27, 2011 |
AVINASH MATHUR Vs. STATE OF RAJASTHAN
|
January 4, 2011 |
AVINASH MATHUR Vs. STATE OF RAJASTHAN &
ANR
|
April 25, 2011 |
AVINASH TANTIA Vs. STATE OF RAJ
|
November 9, 2011 |
AVTAR SINGH Vs. SMT. KULVEER KAUR @ SUKHVINDER KAUR AND ANR.
|
May 10, 2011 |
AYUB KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
May 4, 2011 |
AZAD BODY BUILDERS PVT. LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 3, 2011 |
BABLIRAM MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 2, 2011 |
BABOOLAL ALIAS DAYARAM TELI (SAHU) Vs. SHRIMATI RADHA AND ANR.
|
May 23, 2011 |
BABU LAL Vs. BHAGWAN SAHAY
|
January 11, 2011 |
BABU LAL Vs. RS SHARMA
|
July 6, 2011 |
BABU LAL Vs. STATE OF RAJASTHAN & ORS.
|
June 29, 2011 |
BABU LAL Vs. STATE OF RAJASTHAN AND ANR.
|
November 16, 2011 |
BABU LAL Vs. STATE OF RAJASTHAN
|
March 18, 2011 |
BABU LAL Vs. STATE OF RAJASTHAN
|
May 2, 2011 |
BABU LAL Vs. UNION OF INDIA AND ORS
|
May 20, 2011 |
BABU LAL Vs. HANUMAN PRASAD AND ANR
|
November 15, 2011 |
BABU LAL RAO Vs. STATE OF RAJASTHAN AND ORS.
|
March 4, 2011 |
BABU LAL SAINI AND ORS. Vs. KISHAN CHAND AND ORS.
|
March 18, 2011 |
BABU SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 13, 2011 |
BABU SINGH Vs. HINDAUN SAHKARI BHOOMI VIKAS BANK LIMITED AND ORS.
|
February 23, 2011 |
BABULAL Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
BABULAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE LAXMANGARH
|
December 12, 2011 |
BABULAL & ORS. Vs. STATE OF RAJASTHAN
|
April 25, 2011 |
BABULAL @ PRAMOD PAREEK Vs. ARUNA PAREEK AND ANR.
|
January 4, 2011 |
BABULAL YADAV Vs. STATE AND ORS.
|
February 9, 2011 |
BACCHU @ BAHADUR Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
BADAMI AND MUKESH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
September 22, 2011 |
BADAN SINGH Vs. BABU SINGH
|
August 4, 2011 |
BADLE & ORS Vs. STATE OF RAJ & ORS
|
November 14, 2011 |
BADRI NARAIN & ANR. Vs. KISHAN CHANDRA & ORS.
|
August 4, 2011 |
BADRI PRASAD BANJARA Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 15, 2011 |
BADRI RAM CHOUDHARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 25, 2011 |
BAHADUR SINGH Vs. POORAN SINGH
|
November 17, 2011 |
BAI DEVI Vs. STATE OF RAJASTHAN PUBLIC PROSECUTOR
|
April 15, 2011 |
BAJA RAM @ BAJRANG LAL & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
January 11, 2011 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHANKAR LAL AND ORS.
|
March 10, 2011 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MS. JYOTIKA AND OTHERS
|
April 1, 2011 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MS. JYOTIKA AND ORS.
|
April 11, 2011 |
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. ANSHUL VERMA
|
April 19, 2011 |
BAJRANG SINGH Vs. STATE AND ORS.
|
September 27, 2011 |
BAJRANG SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 26, 2011 |
BAL KISHAN SHARMA Vs. RADHEY SHYAM GODHAWAT
|
December 23, 2011 |
BALBEER SINGH Vs. STATE OF RAJASTHAN
|
November 30, 2011 |
BALRAM Vs. STATE OF RAJASTHAN
|
January 18, 2011 |
BALU SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 6, 2011 |
BALVEER Vs. BABLU VIJAY SINGH
|
January 21, 2011 |
BALVENDRA KAUR Vs. STATE OF RAJASTHAN AND ORS.
|
May 25, 2011 |
BALVINDER SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS
|
May 18, 2011 |
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
BALWANT SINGH & ORS. Vs. STATE OF RAJASTHAN
|
September 19, 2011 |
BANA LAL GERJAR Vs. STATE OF RAJASTHAN
|
July 19, 2011 |
BANARSI Vs. GANPAT RAM & ANR.
|
August 26, 2011 |
BANKE BIHARI PROCESS PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR- II
|
January 5, 2011 |
BANSHI LAL Vs. STATE
|
December 2, 2011 |
BANSHI LAL Vs. STATE OF RAJASTHAN AND ORS.
|
May 4, 2011 |
BANSHI LAL BHEEL Vs. BHARAT HOTELS LTD
|
July 11, 2011 |
BANSI LAL Vs. EXECUTIVE OFFICER, MUNICIPAL COUNCIL
|
February 24, 2011 |
BANSWARA SYNTEX LTD Vs. UOI
|
January 10, 2011 |
BANWAR Vs. STATE OF RAJASTHAN
|
June 21, 2011 |
BANWARI LAL Vs. STATE OF RAJASTHAN & ANR.
|
October 12, 2011 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
BANWARI LAL Vs. STATE OF RAJASTHAN & ORS
|
August 8, 2011 |
BANWARI LAL & ANR Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
BANWARILAL MEENA Vs. RAMCHARAN
|
January 17, 2011 |
BAPU LAL Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
BAPULAL AND ORS. Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
BARKAT ALI @ BAKKI Vs. STATE OF RAJASTHAN
|
September 12, 2011 |
BARMER CENTRAL COOPERATIVE BANK LTD. Vs. STATE OF RAJASTHAN & ORS.
|
December 14, 2011 |
BARSA Vs. STATE OF RAJASTHAN
|
March 18, 2011 |
BASANTI Vs. STATE OF RAJASTHAN
|
July 20, 2011 |
BASANTI LAL Vs. GOKUL DAS
|
August 16, 2011 |
BASHIR KHAN Vs. SALIM KHAN
|
September 24, 2011 |
BASRAM @ VISHRAM Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2011 |
BATA INDIA LTD. Vs. RAJENDRA SINGH
|
February 28, 2011 |
BEELA RAM Vs. VISHNU KUMAR KHANDELWAL
|
January 5, 2011 |
BETHA RAM Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
BHAG CHAND Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 10, 2011 |
BHAG CHAND VERMA Vs. R P S C
|
May 10, 2011 |
BHAG SINGH Vs. SAVITRI DEVI & ANR
|
July 25, 2011 |
BHAGAT ARYA Vs. STATE
|
January 25, 2011 |
BHAGCHAND Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
BHAGIRATH Vs. STATE OF RAJASTHAN
|
May 6, 2011 |
BHAGIRATH Vs. STATE OF RAJASTHAN & ANR.
|
November 15, 2011 |
BHAGIRATH AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
May 17, 2011 |
BHAGIRATH PRASAD Vs. STATE OF RAJASTHAN
|
November 22, 2011 |
BHAGIRATH YADAV Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
BHAGWAN RAM Vs. STATE OF RAJASTHAN
|
November 24, 2011 |
BHAGWAN SAHAI SHARMA Vs. ACJ (S D) NO 2, JAIPUR CITY, JAIPUR AND ORS
|
November 3, 2011 |
BHAGWAN SINGH RATHORE Vs. STATE OF RAJASTHAN
|
May 25, 2011 |
BHAGWAN SWAROOP Vs. STATE OF RAJASTHAN & ORS.
|
November 21, 2011 |
BHAGWANA RAM Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
BHAGWANA RAM AND ORS. Vs. BHERA RAM
|
August 11, 2011 |
BHAGWANI Vs. POORAN AND OTHERS
|
April 19, 2011 |
BHAGWATI Vs. STATE OF RAJASTHAN
|
May 25, 2011 |
BHAGWATI LAL @ BHAGGU AND ANR. Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
BHAJAN LAL Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 2, 2011 |
BHANWAR LAL Vs. NUTAN @ CHANDA
|
August 4, 2011 |
BHANWAR LAL Vs. JAGDISH & ANOTHER
|
September 16, 2011 |
BHANWAR LAL Vs. SHANTI DEVI
|
September 22, 2011 |
BHANWAR LAL Vs. RAJENDRA PRASAD
|
March 3, 2011 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 5, 2011 |
BHANWAR LAL AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
December 9, 2011 |
BHANWAR LAL KHATIK Vs. STATE OF RAJASTHAN AND ORS.
|
January 4, 2011 |
BHANWAR LAL MALI Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY, UDAIPUR & ORS.
|
August 23, 2011 |
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
May 20, 2011 |
BHANWAR SINGH Vs. STATE OF RAJ. AND ORS.
|
February 23, 2011 |
BHANWAR SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
|
August 8, 2011 |
BHANWARA RAM Vs. JUDGE, LABOUR COURT, JODHPUR & ORS
|
March 18, 2011 |
BHANWARIA Vs. STATE OF RAJASTHAN
|
February 22, 2011 |
BHANWARLAL Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
BHARAT KUMAR LODHA Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF RAJASTHAN
|
April 8, 2011 |
BHARAT PRAKASH Vs. JAIPUR DEVELOPMENT AUTHORITY
|
September 5, 2011 |
BHARAT SINGH Vs. THE STATE OF RAJASTHAN
|
August 3, 2011 |
BHARAT SINGH Vs. STATE OF RAJ.
|
July 13, 2011 |
BHARTIYA PALI JILA JALDAI MAJDUR SANGH Vs. THE JUDGE, LABOUR COURT, JODHPUR & ORS.
|
November 25, 2011 |
BHARTIYA SHIKSHA SAMITI Vs. SH. DEVKI NANDAN JAISWAL
|
August 2, 2011 |
BHAVESH GANGWANI Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
BHAWANI DAN @ BHAWAN SHANKER Vs. STATE OF RAJASTHAN
|
November 23, 2011 |
BHAWANI SHANKAR GAUR Vs. STATE OF RAJASTHAN
|
January 25, 2011 |
BHAWANI SHANKAR SHARMA Vs. THE REGIONAL RESEARCH INSTITUTE AND ANR.
|
August 30, 2011 |
BHAWANI SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
March 18, 2011 |
BHAWANI SINGH BHATI Vs. S.D. TAK AND ORS.
|
January 5, 2011 |
BHAWESH PARMAR Vs. MAHENDRA KUMAR LODHA AND ANR.
|
March 15, 2011 |
BHEEM RAJ Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 4, 2011 |
BHEEM SEN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 19, 2011 |
BHEMA RAM PATEL Vs. STATE OF RAJASTHAN
|
September 22, 2011 |
BHERU LAL Vs. UNION OF INDIA
|
March 16, 2011 |
BHIKAM SINGH AND ORS. Vs. COMMISSIONER, DEVSTHAN, UDAIPUR AND ORS.
|
October 10, 2011 |
BHIKHA RAM Vs. JAGDISH RAM
|
May 9, 2011 |
BHIMRAJ; JUGAL KISHORE; GEHRILAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR
|
September 7, 2011 |
BHINYA RAM & ORS. Vs. STATE OF RAJASTHAN
|
June 29, 2011 |
BHIYARAM Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
BHOJ RAJ Vs. STATE OF RAJASTHAN
|
July 1, 2011 |
BHOLARAM Vs. NARSA RAM
|
December 9, 2011 |
BHONROO SINGH Vs. CIVIL JUDGE
|
December 7, 2011 |
BHOOP SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 11, 2011 |
BHOOP SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
February 9, 2011 |
BHOORATHNAM AND COMPANY Vs. STATE OF RAJATHAN
|
October 13, 2011 |
BHOPALWALA ARYA HIGHER SECONDARY SCHOOL MANAGEMENT COMMITTEE Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONAL TRIBUNAL AND ORS.
|
December 16, 2011 |
BHUPENDRA SINGH Vs. BHARAT SANCHIHAR
|
August 9, 2011 |
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
October 12, 2011 |
BHUPENDRA SINGH PURAWAT Vs. UNION OF INDIA & ORS
|
March 29, 2011 |
BHUPESH MACHINERY MART Vs. MAHESH CHANDRA
|
August 2, 2011 |
BHURA ANGREJ ALIAS SIRAJ KHAN Vs. STATE OF RAJASTHAN
|
March 1, 2011 |
BHURA RAM Vs. STATE OF RAJASTHAN & ANR.
|
October 10, 2011 |
BHUVNASHWAR SINGH Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
|
August 16, 2011 |
BIJENDAR SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
BIKANER SAHAKARI UPBHOKTA WHOLESALE BHANDAR LTD. KARAMCHARI SANGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
February 7, 2011 |
BIMLA Vs. STATE OF RAJASTHAN
|
May 24, 2011 |
BINANI CEMENT LIMITED Vs. STATE OF RAJASTHAN
|
September 5, 2011 |
BINANI CEMENT LTD Vs. STATE OF RAJASTHAN AND ORS
|
October 11, 2011 |
BIPESH MANDAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
December 20, 2011 |
BIRBAL RAM Vs. LIKHMA RAM
|
July 29, 2011 |
BIRBAL RAM SARAN Vs. STATE OF RAJASTHAN AND ORS.
|
June 29, 2011 |
BIRBL RAM Vs. STATE OF RAJASTHAN
|
May 19, 2011 |
BIRMA Vs. BOARD OF REVENUE, RAJASTHAN AJMER AND ORS.
|
August 19, 2011 |
BISAWAN Vs. STATE
|
August 12, 2011 |
BITHAL DAS AND ANR. Vs. KANHAYA LAL AND ORS.
|
February 8, 2011 |
BODAN RAM ALIAS BODANLAL YADAV Vs. KISHAN LAL
|
March 10, 2011 |
BRAJ PAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
August 5, 2011 |
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. PRADEEP KUMAR PARASHAR & ANR
|
April 7, 2011 |
BRIJ KISHORE Vs. UDAIRAM & ORS
|
August 1, 2011 |
BRIJ LAL Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
BRIJ MOHAN SHARMA Vs. ANIL KUMAR SANT
|
March 4, 2011 |
BRIJESH KUMAR SHUKLA Vs. STATE OF RAJASTHAN AND ORS.
|
May 5, 2011 |
BRIJESH KUMAR VIJAY Vs. URBAN IMPROVEMENT TRUST, KOTA
|
February 17, 2011 |
BRIJLAL Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
BUDDHI PRAKASH SAINI AND ANR. Vs. FEDERAL BANK LTD. AND ORS.
|
January 21, 2011 |
BUDH RAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 2, 2011 |
BUDH RAM Vs. SMT. SUDESH BALA
|
March 29, 2011 |
BUDHI PRAKASH AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
February 8, 2011 |
C P JOSHI Vs. KALYAN SINGH CHOUHAN
|
March 30, 2011 |
C SANTOSH KUMAR JOHARI Vs. NAVEEN KUMAR JOHARI & ORS
|
August 1, 2011 |
C T O SPECIAL CIRCLE PALI Vs. JAGDISH PATEL
|
September 2, 2011 |
CANARA BANK Vs. RAM RATAN
|
October 11, 2011 |
CENTRAL STATE FARM Vs. KISHORE SINGH AND ANR
|
January 11, 2011 |
CENTRAL WOOL DEVELOPMENT BOARD Vs. PARBAT SINGH CHAMPAWAT
|
March 10, 2011 |
CHAIN SINGH Vs. MAHENDRA SINGH
|
August 4, 2011 |
CHAMPALAL Vs. STATE OF RAJASTHAN
|
December 13, 2011 |
CHANDABAI Vs. MARIAM BAI AND OTHERS
|
November 3, 2011 |
CHANDAN @ CHANGIL Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 10, 2011 |
CHANDNING Vs. STATE OF RAJASTHAN
|
July 7, 2011 |
CHANDRA KALA @ DURGA MENARIYA Vs. NARMADA SHANKER
|
July 15, 2011 |
CHANDRA KANTA VERMA Vs. K.S.CARS LTD
|
June 30, 2011 |
CHANDRA KUMAR MORWANI Vs. STATE OF RAJASTHAN AND ANR.
|
May 25, 2011 |
CHANDRA PRAKASH Vs. INDUSTRIAL DISPUTE TRIBUNAL AND ORS.
|
February 7, 2011 |
CHANDRA SHEKHAR Vs. STATE OF RAJASTHAN
|
March 23, 2011 |
CHANDRA SHEKHAR @ SHEKHAR AND OTHERS Vs. STATE OF RAJASTHAN
|
August 18, 2011 |
CHANDRA SHEKHAR LAKHOTIA Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
CHANDRA SHUBH YATRA COMPANY PVT LTD Vs. UNION OF INDIA & ORS
|
March 23, 2011 |
CHANDRABHAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 7, 2011 |
CHANDRABHAN PANDEY Vs. GANGA & ORS
|
August 5, 2011 |
CHANDRAEE Vs. STATE OF RAJASTHAN
|
February 15, 2011 |
CHANDRAJEET SINGH ALIAS BABLU Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
CHANDRESH AGRAWAL Vs. RENT TRIBUNAL, JAIPUR CITY AND BHAVESH MAROO
|
July 6, 2011 |
CHANESAR Vs. STATE
|
March 18, 2011 |
CHARAN AND ANR Vs. SURENDRA GIRI SHISHYA AND ANR
|
November 29, 2011 |
CHATAR SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 10, 2011 |
CHATARA RAM Vs. STATE OF RAJASTHAN & ORS.
|
May 18, 2011 |
CHATRA AND ORS. Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
CHATURBHUJ AND ORS Vs. NEW INDIA INSURANCE CO LTD AND ORS
|
November 24, 2011 |
CHAUTH MAL Vs. UNION OF INDIA
|
February 18, 2011 |
CHENA RAM Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
September 27, 2011 |
CHENA RAM AND ORS. Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR.
|
August 23, 2011 |
CHETAN Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
CHHATTARGARH KRIYA VIKRAYA SAHKARI SAMITI LTD. CHHATARGARH, BIKANER Vs. KAILASH CHAND SANGAR AND ANR.
|
October 12, 2011 |
CHHOTA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
CHHOTU RAM AND ANR. Vs. ASHOK KUMAR AND ORS.
|
October 14, 2011 |
CHIEF MANAGER, RSRTC Vs. ZALAM SINGH THROUGH LRS. AND ANR.
|
July 4, 2011 |
CHIMANLAL Vs. THE BHARAT PETROLEUM CORPORATION LTD. AND ANR.
|
June 29, 2011 |
CHIRANJI LAL Vs. SARDARMAL
|
December 5, 2011 |
CHOTHMAL Vs. STATE OF RAJASTHAN AND OTHERS
|
May 4, 2011 |
CHOTHMAL Vs. PREM KUMAR
|
February 28, 2011 |
CHOUDHARY GOVINDRAM AND SONS Vs. ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD 1, JODHPUR
|
September 2, 2011 |
CHUNNA RAM @ CHUNNILAL Vs. STATE OF RAJASTHAN
|
March 17, 2011 |
CIT Vs. BALAJI CHARITABLE TRUST
|
December 16, 2011 |
CIT, CENTRAL, JAIPUR Vs. BHERU LAL SURANA
|
March 15, 2011 |
COMMANDANT, 7TH BATTALION, R A C , BHARATPUR AND ANOTHER Vs. GOVIND SAHAI VYAS AND OTHERS
|
October 13, 2011 |
COMMERCIAL TAXES OFFICER Vs. GODREJ G.E.
|
March 30, 2011 |
COMMERCIAL TAXES OFFICER Vs. J.L.C. ELECTROMENT (PVT.) LTD.
|
March 29, 2011 |
COMMERCIAL TAXES OFFICER Vs. GANESH LAL GOYAL & SONS
|
November 28, 2011 |
COMMERCIAL TAXES OFFICER Vs. PRATAP OIL INDUSTRIES
|
November 25, 2011 |
COMMERCIAL TAXES OFFICER Vs. PRAKASH SALES CORPORATION
|
July 19, 2011 |
COMMERCIAL TAXES OFFICER NIMBAHERA Vs. RAJENDRA KUMAR
|
July 12, 2011 |
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-1 Vs. NIRMAL BHANDARI
|
November 9, 2011 |
COMMISSIONER OF INCOME TAX Vs. HARI KISHAN VIJAYVERGIA
|
May 6, 2011 |
COMMISSIONER OF INCOME TAX Vs. RAJ DHARIWAL
|
July 25, 2011 |
COMMISSIONER OF INCOME TAX Vs. RAJENDRA SONI
|
February 18, 2011 |
COMMISSIONER OF INCOME TAX Vs. AMRAPALI JEWELS (P) LTD
|
October 10, 2011 |
COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR Vs. AMIT JINDAL
|
October 10, 2011 |
COMMISSIONER OF INCOME TAX BIKANER Vs. CHALANA HOSPITAL AND RESEARCH CENTRE
|
January 14, 2011 |
COMMISSIONER OF INCOME TAX, JAIPUR-III, JAIPUR Vs. M/S RELAXE RUBBER PRODUCTS NEEM KA THANA, SIKAR
|
November 11, 2011 |
COMMISSIONER OF INCOME TAX-I Vs. KANSARA MODLER LTD.
|
September 20, 2011 |
COUNTRYWIDE BUILDESTATE (P) LTD Vs. UNION OF INDIA
|
March 28, 2011 |
CTO Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
July 1, 2011 |
CTO (A Vs. DURGESHWARI FOOD LTD., SRIGANGANAGAR
|
December 8, 2011 |
CTO CIRCLE B BHILWARA Vs. AMIT CONDUCTORS
|
October 11, 2011 |
CTO, ANTI EVASION, JHUNJHUNU Vs. RADHA KISHAN MAL CHAND
|
October 11, 2011 |
CTO, CIRCLE-A, SRIGANGANAGAR Vs. PAWAN KUMAR AGARWAL & ANR. & ALONG WITH CONNECTED 9 REVISION PETITIONS (SEE SCHEDULE-A)
|
October 12, 2011 |
CURIOUS KIDS NURSERY SCHOOL Vs. DY. DIRECTOR, ESIC
|
July 13, 2011 |
D.R. AGARWAL Vs. STATE AND ORS.
|
May 5, 2011 |
DAIRY KARAMCHARI UNION, JODHPUR AND ORS Vs. R K TRASHAL & ORS
|
December 23, 2011 |
DAKHINESHWAR JAI GANESH MANDIR BHAJAN SIMITI & ANR Vs. ADJ (F T ) JAIPUR CITY, JAIPUR & ORS
|
November 15, 2011 |
DALICHAND Vs. BASANT BAI AND OTHERS
|
November 14, 2011 |
DALPAT BHAI AND OTHERS Vs. STATE OF RAJASTHAN
|
January 27, 2011 |
DALPAT SINGH Vs. BHAMU KUNWAR
|
May 24, 2011 |
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
February 4, 2011 |
DALPAT SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
August 16, 2011 |
DAMODAR DAS & ORS Vs. GOPAL DAS & ORS
|
August 3, 2011 |
DANA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
July 26, 2011 |
DARAB SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
DARIYAVE SINGH KARNAWAT Vs. CHIEF CIT & ORS
|
November 14, 2011 |
DARSHNA DEVI Vs. STATE & ANR
|
September 21, 2011 |
DASHRATH KUMAR Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
DAULAT BIO FIBER PVT. LTD. Vs. STATE OF RAJASTHAN
|
February 22, 2011 |
DAULAT PRAKASH Vs. BOARD OF REVENUE
|
July 11, 2011 |
DAULAT RAM @ DAULA GAMETI (MINOR) THRO HIS FATHER NANA Vs. STATE OF RAJASTHAN
|
May 26, 2011 |
DAYA SHANKER SHARMA AND ORS Vs. RAJ NON-GOVT EDUATIONAL INSTITUTIONS TRIBUNAL AND ORS
|
July 25, 2011 |
DAYAWANTI Vs. STATE OF RAJASTHAN
|
May 13, 2011 |
DEEN DAYAL SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
April 29, 2011 |
DEEP JYOTI COMPANY Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
DEEP SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
DEEPAK ALIAS BANTI Vs. STATE OF RAJASTHAN
|
February 25, 2011 |
DEEPAK DIXIT Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 12, 2011 |
DEEPAK GAUTAM Vs. RANJEET SINGH AND ORS
|
November 25, 2011 |
DEEPAK KHINCHI Vs. THE STATE OF RAJASTHAN
|
January 24, 2011 |
DEEPAK MAHESHWARI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 11, 2011 |
DEEPAK SINGH @ DEEPU Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 8, 2011 |
DELHI GUJARAT BOMBAY GOODS CARRIERS Vs. ACTO, FLYING SQUAD-I
|
March 30, 2011 |
DENZIL NAJRATH Vs. BALWANT SINGH & ORS
|
August 11, 2011 |
DEVA AND ANR. Vs. NANI
|
May 13, 2011 |
DEVA RAM Vs. RAJENDRA KUMAR AND ORS.
|
June 29, 2011 |
DEVENDRA KUMAR GARG Vs. STATE OF RAJASTHAN
|
February 11, 2011 |
DEVENDRA SINGH Vs. STATE OF RAJASTHAN & ANR.
|
November 15, 2011 |
DEVENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
April 11, 2011 |
DEVI BIJANI AND ORS Vs. STATE OF RAJASTHAN & ANR
|
August 25, 2011 |
DEVI LAL Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
DEVI LAL & ANR. Vs. STATE OF RAJASTHAN
|
September 13, 2011 |
DEVI SINGH Vs. STATE OF RAJASTHAN
|
November 11, 2011 |
DEVI SINGH BHATI Vs. STATE OF RAJASTHAN
|
April 10, 2011 |
DEVI SINGH BHATI Vs. STATE OF RAJASTHAN & ORS.
|
April 19, 2011 |
DEVILAL & ANR. Vs. STATE OF RAJASTHAN
|
November 23, 2011 |
DEVKI SONI Vs. STATE OF RAJASTHAN
|
March 15, 2011 |
DEVRAJ GALAV Vs. STATE OF RAJASTHAN AND ORS.
|
August 11, 2011 |
DEVSI RAM Vs. STATE OF RAJASTHAN & ORS.
|
July 28, 2011 |
DHAN DEVI MEHATA Vs. RAJASTHAN NON
|
January 18, 2011 |
DHAN SINGH Vs. DEEP SINGH
|
May 26, 2011 |
DHANNA Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
DHANNA AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 15, 2011 |
DHANNA LAL Vs. ADDITIONAL COLLECTOR (THIRD) AND ORS.
|
May 3, 2011 |
DHANNA LAL Vs. STATE OF RAJASTHAN
|
October 10, 2011 |
DHANRAJ Vs. KAVITA
|
July 29, 2011 |
DHAPIYA Vs. STATE OF RAJASTHAN & ANR.
|
May 17, 2011 |
DHARAM NARAYAN Vs. DIGVIJAY SINGH
|
May 25, 2011 |
DHARAM NARIYAN Vs. STATE OF RAJASTHAN AND ORS
|
September 27, 2011 |
DHARAMPAL Vs. STATE OF RAJASTHAN
|
November 28, 2011 |
DHARAMVEER AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 11, 2011 |
DHARAMVEER SINGH Vs. STATE OF RAJASTHAN
|
September 6, 2011 |
DHARMA ALIAS DHARMI LAL Vs. STATE
|
August 11, 2011 |
DHARMENDRA KUMAR Vs. NISHKAM DIWAKAR
|
August 30, 2011 |
DHARMI CHAND Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
DHEERAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2011 |
DHULJI Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
DILIP KUMAR Vs. STATE OF RAJASTHAN
|
May 24, 2011 |
DILIP KUMAR & ASHOK KUMAR Vs. BANWARI LAL S/O LALLI RAM
|
July 12, 2011 |
DINESH Vs. STATE OF RAJSTHAN
|
July 7, 2011 |
DINESH Vs. STATE OF RAJSTHAN
|
July 26, 2011 |
DINESH @ DINESH KUMAR @ SURESH Vs. STATE OF RAJASTHAN
|
January 14, 2011 |
DINESH BOTHRA Vs. STATE OF RAJASTHAN
|
August 19, 2011 |
DINESH CHAND Vs. STATE OF RAJASTHAN AND ANR.
|
July 28, 2011 |
DINESH CHAND BANSAL Vs. PUNJAB NATIONAL BANK AND ORS.
|
February 28, 2011 |
DINESH CHANDRA MAHAJAN Vs. LABH CHAND BOHRA AND ORS.
|
July 4, 2011 |
DINESH ENTERPRISES Vs. CTO
|
January 11, 2011 |
DINESH JOSHI Vs. GOVIND SINGH DOTASARA
|
December 21, 2011 |
DINESH JOSHI Vs. GOVIND SINGH & ORS.
|
December 1, 2011 |
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
DINESH KUMAR Vs. RAJKUMARI
|
May 25, 2011 |
DINESH KUMAR AGARWAL Vs. RAJASTHAN HOUSING BOARD
|
August 26, 2011 |
DINESH KUMAR AND ANR. Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
DINESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 9, 2011 |
DINESH KUMAR BANGAD Vs. STATE
|
November 29, 2011 |
DINESH KUMAR CHIMPA AND ANOTHER Vs. STATE OF RAJASTHAN
|
February 23, 2011 |
DINESH KUMAR SAINI Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
DINESH SINGH GURJAR Vs. STATE OF RAJASTHAN
|
September 6, 2011 |
DIRECTOR PIRAMAL EDUCATION TRUST Vs. RAJASTHAN NON GOVT EDUCATIONAL INSTITUTIONS TRIBUNAL
|
April 19, 2011 |
DISTRICT COLLECTOR(TREASURER), JHALAWAR & ANR Vs. GOPAL DAS KOTHARI
|
October 10, 2011 |
DISTRICT EXCISE OFFICER NAGAUR Vs. KISHORE SINGH
|
January 5, 2011 |
DISTRICT SOCIAL WELFARE AND PROBATION OFFICER Vs. SHRIMATI DHANPATI DEVI
|
February 22, 2011 |
DR. (MISS) URMILA SINGHVI Vs. THE STATE OF RAJASTHAN & ORS.
|
November 17, 2011 |
DR. AMIT GUPTA AND ANR. Vs. STATE OF RAJ. AND ORS.
|
January 19, 2011 |
DR. BHAGIRATH MAL CHITLANGI Vs. STATE OF RAJASTHAN AND ORS.
|
April 19, 2011 |
DR. DHARMESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
DR. DINESH KUMAR Vs. STATE AND ORS.
|
February 25, 2011 |
DR. DINESH KUMAR YADAV AND ORS. Vs. STATE OF RAJ. AND ORS.
|
January 25, 2011 |
DR. HARI SINGH GURJAR Vs. STATE OF RAJASTHAN
|
March 1, 2011 |
DR. LAXMAN SINGH AND ORS. Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ANR.
|
January 12, 2011 |
DR. MANJU BHARGAVA Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
DR. N.K. AGARWAL Vs. STATE OF RAJASTHAN
|
September 6, 2011 |
DR. PRATEEK DARGAR Vs. STATE OF RAJ. AND ORS.
|
January 20, 2011 |
DR. RAIZADA PRAKASH NARAIN SAKSENA Vs. STATE OF RAJASTHAN
|
November 1, 2011 |
DR. RASHMI SHARMA AND ORS. Vs. STATE OF RAJ. AND ORS.
|
March 22, 2011 |
DR. SAFDAR HUSSAIN Vs. SUNJAY MALHOTRA AND ORS.
|
May 30, 2011 |
DR. UMESH KUMAR SHARMA AND ORS. Vs. STATE OF RAJ. AND ORS.
|
January 19, 2011 |
DUDHA RAM GURJAR Vs. STATE OF RAJ. AND ANR.
|
March 18, 2011 |
DURGA RAM MALI Vs. STATE OF RAJASTHAN
|
July 18, 2011 |
DURGA SHANKER Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
|
February 14, 2011 |
DURGADEVI DHARMARTH TRUST Vs. STATE
|
October 14, 2011 |
DURGESH KUMARI Vs. NATIONAL INSURANCE CO LTD
|
April 21, 2011 |
DURGESH SINGH KHINCHI Vs. STATE OF RAJASTHAN
|
February 22, 2011 |
DWARKALAL MATHUR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
September 26, 2011 |
ELENEES HOUSING AND CONSTRUCTION LTD Vs. GOVIND PUJARA
|
September 22, 2011 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. ASHOK KUMAR
|
June 29, 2011 |
EX SWR HARI SINGH RAWAT Vs. UNION OF INDIA & ORS
|
March 10, 2011 |
EXCEL INDUSTRIES LTD. Vs. STATE OF RAJASTHAN
|
December 15, 2011 |
EXECUTIVE ENGINEER, P.W.D. AND OTHERS Vs. GOPAL AND ANOTHER
|
March 29, 2011 |
EXECUTIVE/ ASSISTANT ENGINEER, IRRIGATION
DIVISION / SUB DIVISION, BHINMAL Vs. INDUSTRIAL DISPUTE TRIBUNAL & LABOUR COURT, JODHPUR
& ANR
|
March 25, 2011 |
FADDYA ALIAS ANIL Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
FAKIR MOHAMMAD Vs. STATE OF RAJASTHAN & ORS
|
March 28, 2011 |
FAKRUDDIN & ANOTHER Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
|
January 28, 2011 |
FAL SABJI KRETA VEKRETA VYAPAR SANGH Vs. STATE OF RAJASTHAN
|
December 8, 2011 |
FARMAN @ GABBER Vs. STATE OF RAJASTHAN AND ORS.
|
May 31, 2011 |
FATEH GIRI Vs. STATE OF RAJASTHAN
|
July 27, 2011 |
FATEH KARAN MEHRU Vs. STATE AND ORS.
|
May 3, 2011 |
FATEH KISHAN KAPIL Vs. JAI NARAIN VYAS UNIVERSITY
|
April 7, 2011 |
FATEH SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2011 |
FATEH SINGH Vs. STATE OF RAJASTHAN
|
January 25, 2011 |
FIRM JAI TEA COMPANY & ANR Vs. FIRM MAHAVEER PRASAD HANUMAN DAS
|
August 5, 2011 |
FIRM LAXMI MEDICAL STORE Vs. GOPI NATH PARWAL AND ANR.
|
August 1, 2011 |
FIRM MAA KAMAKHAYA INDUSTRIES Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
FIRM RAMCHARAN NAND KISHORE Vs. HARI SHANKAR GAUR
|
May 25, 2011 |
FIROZ Vs. STATE OF RAJASTHAN
|
January 27, 2011 |
FUA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
GAFOOR KHAN Vs. AMIRUDDIN
|
November 18, 2011 |
GAINDMAL Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
GAJANAND Vs. STATE OF RAJASTHAN
|
August 23, 2011 |
GAJANAND Vs. STATE OF RAJASTHAN
|
August 24, 2011 |
GAJANAND Vs. STATE OF RAJASTHAN AND ORS
|
May 9, 2011 |
GAJANAND AND ORS Vs. STATE OF RAJSTHAN
|
July 28, 2011 |
GAJANAND SHARMA Vs. STATE
|
January 11, 2011 |
GAJENDRA BABU SHARMA Vs. STATE OF RAJ. AND ORS.
|
March 22, 2011 |
GAJENDRA BORANA Vs. REKHA
|
July 27, 2011 |
GAJENDRA MEHTA Vs. KISHORE KUMAR & ANR.
|
November 2, 2011 |
GAJENDRA SINGH Vs. MINAKSHI YADAV
|
May 5, 2011 |
GAJENDRA SINGH PARIHAR Vs. UDAIPUR CENTRAL COOPERATIVE BANK LTD
|
March 23, 2011 |
GAJENDRA SINGH RAJPUT Vs. STATE OF RAJASTHAN
|
March 18, 2011 |
GAJRALAL Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
GALLERY ARTCHILL Vs. STATE OF RAJASTHAN AND ANR.
|
March 8, 2011 |
GANDHI RAM & ANR. Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
GANESH Vs. STATE
|
January 3, 2011 |
GANESH @ KANIYA Vs. STATE OF RAJASTHAN
|
December 23, 2011 |
GANESH CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
GANESH LAL Vs. NARAIN
|
April 25, 2011 |
GANESH MOHAN PANCHOLI Vs. STATE
|
July 26, 2011 |
GANESH RAM Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
GANG SAHAI & ORS Vs. ADDL CIVIL JUDGE & ORS
|
November 21, 2011 |
GANGA SHARAN SHARMA Vs. STATE OF RAJASTHAN
|
January 20, 2011 |
GANGADHAR Vs. SHRI HANUMANGADI REGISTERED TRUST
|
March 29, 2011 |
GANGADHAR SHARMA Vs. STATE OF RAJASTHAN
|
May 5, 2011 |
GANGANAGAR KRIYA VIKRAYA SAHKARI SAMITI LTD. Vs. THE JUDGE, INDUSTRIAL TRIBUNAL AND ANR.
|
December 14, 2011 |
GANPAT AND ORS. Vs. STATE OF RAJASTHAN
|
August 8, 2011 |
GANPAT RAM Vs. STATE OF RAJASTHAN & ORS.
|
January 13, 2011 |
GARIMA MANI SHARMA Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
GAURAV AGARWAL Vs. STATE AND ANR.
|
May 25, 2011 |
GAURAV SHARMA Vs. STATE AND OTHERS
|
April 15, 2011 |
GAURAV SINGHAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ANR.
|
September 5, 2011 |
GAURI SHANKER Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
GAYATRI NAMA AND ORS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION BUNDI AND ORS
|
November 1, 2011 |
GEETA DEVI Vs. STATE OF RAJASTHAN
|
May 20, 2011 |
GEETA DEVI Vs. STATE OF RAJASTHAN
|
May 23, 2011 |
GEETA DEVI Vs. STATE OF RAJASTHAN
|
October 20, 2011 |
GEETA DEVI Vs. JATAN KANWAR LADDHA
|
September 14, 2011 |
GEETA DEVI & ORS. Vs. BHANWAR LAL & ORS.
|
May 25, 2011 |
GEETANJALI UNIVERSITY TRUST Vs. CHIEF COMMISSION OF INCOME TAX
|
November 24, 2011 |
GENERAL MANAGER, RSRTC Vs. BHAGWAN & ANR
|
February 7, 2011 |
GENERAL MANAGER, TELECOM DISTRICT, BHARAT SANCHAR NIGAM LTD., BHARATPUR Vs. MUKESH
|
February 9, 2011 |
GHAN SHYAM DAS Vs. CHAND BEHARI AND ORS.
|
March 8, 2011 |
GHANSHYAM Vs. WORKMENS COMPENSATION COMMISSIONER
|
September 19, 2011 |
GHANSHYAM Vs. CHHINGA (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES
|
August 3, 2011 |
GHASI LAL Vs. SMT. BHANWARI DEVI
|
March 28, 2011 |
GHEESU AND ORS. Vs. STATE OF RAJASTHAN
|
November 1, 2011 |
GHEESU LAL GARG Vs. STATE OF RAJASTHAN AND ORS.
|
September 14, 2011 |
GHISA LAL Vs. CIVIL JUDGE
|
August 29, 2011 |
GHULAM ABBAS Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
GILL SINDHU HARYANA TRANSPORT COMPANY Vs. ACTO, FLYING SQUAD-VI
|
March 30, 2011 |
GIRDHAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
March 8, 2011 |
GIRDHARI Vs. STATE OF RAJ
|
January 4, 2011 |
GIRDHARI LAL Vs. ANITA ALIAS KAMLI
|
September 5, 2011 |
GIRDHARI LAL Vs. STATE OF RAJASTHAN AND ANR.
|
June 15, 2011 |
GIRDHARI PUSHKARNA Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
GIRDHARI SINGH Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
GIRDHARILAL Vs. STATE OF RAJASTHAN
|
May 19, 2011 |
GIRIRAJ PRASAD @ GIRIRAJ SHARAN Vs. BABULAL KASERA
|
July 27, 2011 |
GIRISH SAINI Vs. STATE OF RAJASTHAN
|
October 22, 2011 |
GIRRAJ AND ORS Vs. CIVIL JUDGE(J D) LALSOT, DISTRICT DAUSA, AND ORS
|
November 8, 2011 |
GIRRAJ DHOBI @ GIRRAJ PRASAD Vs. THE STATE OF RAJASTHAN
|
July 28, 2011 |
GOKUL RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
February 24, 2011 |
GOMA @ GOMTI Vs. CHHOTEY LAL
|
September 8, 2011 |
GOPAL DAVE Vs. HASH MUKH
|
November 17, 2011 |
GOPAL KHATIK Vs. LD ADDITIONAL DISTRICT AND SESSIONS
|
May 11, 2011 |
GOPAL LAL Vs. UNION OF INDIAN
|
September 6, 2011 |
GOPAL SINGH Vs. HINDUSTAN ZINC LTD
|
November 2, 2011 |
GOPI RAM Vs. STATE
|
August 16, 2011 |
GOPI RAM Vs. STATE OF RAJASTHAN
|
January 18, 2011 |
GOPI RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 7, 2011 |
GOPI SINGH Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
GOPI VALLABH VERMA Vs. STATE AND ORS.
|
May 5, 2011 |
GORDHAN DAS MUCHCHHAL Vs. SUNIL KUMAR AND ANR.
|
May 11, 2011 |
GORDHAN KHINCHI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 26, 2011 |
GORDHAN MAL SINGHVI Vs. THE STATE OF RAJASTHAN & ORS.
|
November 17, 2011 |
GORDHAN RAM Vs. MD, RSRTC, JAIPUR & ORS
|
January 5, 2011 |
GOVIND KUMAR Vs. DISTRICT JUDGE
|
September 22, 2011 |
GOVIND NARAYAN Vs. SHRI BAHETI DHARMSHALA
|
August 18, 2011 |
GOVIND RAM Vs. STATE OF RAJASTHAN AND ORS.
|
October 11, 2011 |
GOYAL ELECTRICAL Vs. BAID ROTOMOULDERS PVT LTD
|
March 22, 2011 |
GRAM PANCHAYAT MANDHA (MADANI) Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
GRAMIN BANK PENSIONERS SAMITI Vs. UNION OF INDIA
|
September 15, 2011 |
GRASIM INDUSTRIES LTD. Vs. CTO
|
November 3, 2011 |
GUDDI DEVI Vs. STATE OF RAJASTHAN
|
March 30, 2011 |
GULAB CHAND Vs. STATE OF RAJASTHAN
|
February 3, 2011 |
GULAB DEVI Vs. ADDITIONAL CIVIL JUDGE & OTHERS
|
September 16, 2011 |
GULABRAM Vs. POPAT KUMAR
|
March 16, 2011 |
GULAM FAREED AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 8, 2011 |
GULAM NABI Vs. STATE OF RAJASTHAN
|
November 29, 2011 |
GULJAR ALI Vs. SAROJ DEVI
|
May 20, 2011 |
GULJAR MOHAMMAD Vs. CHANDA BANOO
|
May 2, 2011 |
GULSHAN KAPOOR Vs. STATE OF RAJASTHAN
|
August 25, 2011 |
GUMAN SINGH Vs. GENERAL MANAGER, JODHPUR SAHKARI UPBHOKTA
|
November 2, 2011 |
GUNNA RAM MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
GURBACHHAN SINGH Vs. STATE OF RAJASTHAN & ANR
|
April 20, 2011 |
GURDEV SINGH Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
GURDEV SINGH Vs. STATE OF RAJASTHAN
|
July 28, 2011 |
GURMEET SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 4, 2011 |
GURMINDER SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
March 23, 2011 |
GURPREET SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
June 29, 2011 |
GURU KRIPA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
March 23, 2011 |
GURUDAYAL SINGH Vs. STATE OF RAJASTHAN
|
August 4, 2011 |
GURUPAL Vs. ADDL.DISTRICT JUDGE (FAST TRACK) NO.2, ALWAR AND ORS.
|
September 20, 2011 |
GUTI DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 1, 2011 |
GYANESUR @ GYANCHANDRA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 15, 2011 |
GYARSI LAL & ANR Vs. LAL SAHAB & ORS
|
February 21, 2011 |
H/CAPT. NET RAM BUGALIA Vs. THE UNION OF INDIA AND ORS.
|
July 4, 2011 |
HABIBAN BIBI AND ANR Vs. MUNICIPAL COUNCIL AJMER AND ORS
|
November 29, 2011 |
HABIBUR REHMAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
August 8, 2011 |
HAFIZ Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
HAKIM SINGH Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
HANSRAJ SHARMA Vs. STATE
|
May 18, 2011 |
HANUMAN Vs. STATE OF RAJASTHAN AND ANR.
|
July 1, 2011 |
HANUMAN @ MURLIDHAR Vs. STATE OF RAJASTHAN
|
July 5, 2011 |
HANUMAN GEHLOT & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
September 24, 2011 |
HANUMAN PRASAD & OTHERS Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
HANUMAN SAHAI & ANR Vs. ADJ NO 1, JAIPUR DISTRICT, JAIPUR & ORS
|
November 24, 2011 |
HANUMAN SAHAI AND ORS. Vs. THE DISTRICT AND SESSIONS JUDGE AND ORS.
|
March 22, 2011 |
HANUMAN SAHAYA Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
HAR LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 14, 2011 |
HAR MAHENDRA SINGH CHADDA Vs. THE RAJASTHAN HOUSING BOARD AND ORS.
|
February 10, 2011 |
HARBANS SINGH & ANR. Vs. STATE OF RAJASTHAN
|
September 22, 2011 |
HARDAYAL Vs. STATE OF RAJASTHAN
|
September 13, 2011 |
HARDEEP SINGH Vs. STATE OF RAJASTHAN
|
September 5, 2011 |
HARDEI Vs. JAGDISH PRASAD & ORS
|
February 11, 2011 |
HARGYAN Vs. STATE OF RAJASTHAN
|
July 1, 2011 |
HARI CHARAN AND ORS. Vs. THE STATE OF RAJASTHAN
|
March 18, 2011 |
HARI KISHAN MEENA Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
HARI KISHAN VERMA @ TILLU SONI Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
HARI KISHORE SHARMA Vs. STATE
|
October 21, 2011 |
HARI KRISHNA ARYA Vs. STATE AND ORS.
|
June 17, 2011 |
HARI NARAIN SHARMA Vs. BHANWAR LAL
|
September 8, 2011 |
HARI OM ENTERPRISES Vs. COURT OF ADDL DISTRICT JUDGE
|
May 4, 2011 |
HARI PRAKASH SHARMA Vs. UNION OF INDIA
|
January 7, 2011 |
HARI RAM & ANR Vs. CIVIL JUDGE & ORS
|
November 18, 2011 |
HARI SHANKAR Vs. STATE OF RAJASTHAN
|
March 11, 2011 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
March 17, 2011 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
October 20, 2011 |
HARI SINGH Vs. AYODHYA PRASAD SHARMA
|
January 4, 2011 |
HARI SINGH AND ANR Vs. SATYANARAIN AND ORS
|
May 6, 2011 |
HARI SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
March 30, 2011 |
HARIOM Vs. SUNIL
|
May 25, 2011 |
HARISH BAIRANI Vs. MEENA ALIAS RIYA BAIRANI
|
May 2, 2011 |
HARISH C LAMORIA Vs. RCSAT
|
February 11, 2011 |
HARISH CHANDRA Vs. BOARD OF REVENUE
|
December 2, 2011 |
HARISH CHAUHAN @ JUGGAN Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 26, 2011 |
HARISH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
November 9, 2011 |
HARIYANA HANDLOOM HOUSE AND ORS Vs. RAJASTHAN BOARD OF MUSLIM WAKF AND ORS
|
August 10, 2011 |
HARKESH MEENA Vs. STATE OF RAJASTHAN
|
December 22, 2011 |
HARKH CHAND Vs. STATE OF RAJASTHAN AND ANR.
|
July 1, 2011 |
HARLAL & OTHERS Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
HARLAL SINGH Vs. STATE AND ORS.
|
February 21, 2011 |
HARNATH SINGH BAFNA AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
HARPAL SINGH @ BANTI Vs. STATE OF RAJASTHAN
|
September 23, 2011 |
HARSAHAY BAIRWA Vs. STATE OF RAJASTHAN AND ORS.
|
August 11, 2011 |
HARSH KIRAN BUBBER Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
HARSHAD SINGH NARUKA AND Vs. STATE OF RAJASTHAN AND ANR.
|
January 5, 2011 |
HARYANA RAJYA PATH PARIVAHAN AND ORS Vs. SURAJ BHAN AND ANOTHER
|
November 24, 2011 |
HASNA GAURI Vs. STATE OF RAJASTHAN
|
July 5, 2011 |
HASTIMAL CHAPLOT Vs. STATE OF RAJASTHAN
|
August 12, 2011 |
HATIM ALI Vs. RAMA
|
April 7, 2011 |
HAWA SINGH Vs. STATE OF RAJASTHAN
|
February 3, 2011 |
HAWA SINGH Vs. STATE OF RAJASTHAN
|
April 13, 2011 |
HAZARI SINGH Vs. SERVAR BEG AND ORS
|
November 22, 2011 |
HAZI GULAM RASUL AND ANR. Vs. GULAM FARID AND ORS.
|
February 8, 2011 |
HDFC BANK LTD Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
HDFC BANK LTD. Vs. STATE OF RAJASTHAN
|
January 19, 2011 |
HEERA Vs. STATE OF RAJASTHAN AND ORS.
|
February 28, 2011 |
HEERA & ORS Vs. BABU LAL
|
March 9, 2011 |
HEERA DEVI Vs. KAMLESH KUMAR ROOP NARAYAN BAIRWA
|
January 18, 2011 |
HEERA LAL Vs. AYODHYA AND ORS.
|
August 18, 2011 |
HEERA LAL KHICHHI Vs. DIRECTOR, LOCAL SELF
|
March 9, 2011 |
HEERALAL (DECEASED) THROUGH HIS LEGAL REPRESENTATIVES Vs. SMT. MUNNI DEVI AND ORS.
|
August 26, 2011 |
HEMANT KR. SHARMA AND ORS. Vs. STATE AND ORS.
|
April 15, 2011 |
HEMANT PUROHIT Vs. INDU BALA AND ANR.
|
May 23, 2011 |
HEMANT PUROHIT Vs. INDU BALA & ANR
|
May 23, 2011 |
HEMANT SHARMA Vs. STATE OF RAJASTHAN
|
December 9, 2011 |
HEMLATA Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
HEMRAJ Vs. RAMDHAN
|
September 26, 2011 |
HEMRAJ Vs. ADJ, BARAN AND ORS
|
November 21, 2011 |
HET RAM Vs. RAM PRATAP
|
July 1, 2011 |
HETUDAN AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
November 9, 2011 |
HIMANSHU ENTERPRISE Vs. STATE AND OTHERS
|
January 4, 2011 |
HIMMAT SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
July 20, 2011 |
HINDAUN KRIYA VIKRAYA SAHAKARI SAMITI LIMITED Vs. MUNICIPAL BOARD AND ORS.
|
February 21, 2011 |
HINDOLI KRAYA VIKRAYA SAHKARI SAMITI AND ANR Vs. STATE OF RAJ.
|
September 23, 2011 |
HINDUSTAN PETROLEUM CORPORATIPN LTD Vs. STATE
|
July 12, 2011 |
HINDUSTAN PROCESSORS LTD. Vs. UNION OF INDIA
|
November 16, 2011 |
HINDUSTAN ZINC LTD. Vs. STATE OF RAJASTHAN
|
December 19, 2011 |
HINDUSTAN ZINC LTD. Vs. STATE OF RAJASTHAN & ORS.
|
November 21, 2011 |
HITESH KUMAR Vs. STATE OF RAJASTHAN AND ANR.
|
August 12, 2011 |
HOLI Vs. STATE OF RAJASTHAN AND ANR.
|
December 7, 2011 |
HUA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
November 2, 2011 |
HUKMA RAM Vs. STATE OF RAJASTHAN & ANR.
|
July 18, 2011 |
HUKUM CHAND JAIN Vs. INCOME TAX OFFICER
|
March 14, 2011 |
HULAS CHAND Vs. ADDITIONAL DISTRICT JUDGE NO 1 BIKANER
|
May 17, 2011 |
ICICI BANK LTD. Vs. STATE AND ORS.
|
March 1, 2011 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SITARAM & ORS.
|
November 16, 2011 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. BISMILLAH
|
January 10, 2011 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SUKAN DAS
|
January 12, 2011 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. LALI BAI & ORS
|
September 16, 2011 |
ICICI LOMBARD, GENERAL INSURANCE COMPANY LTD Vs. NARAYAN LAL AND ORS
|
August 26, 2011 |
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. STATE OF RAJASTHAN
|
February 7, 2011 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. SHYAMLAL & ORS
|
September 16, 2011 |
IKRAMUDDEEN Vs. STATE OF RAJASTHAN
|
August 18, 2011 |
IMAMUDEEN @ IMAM ALI Vs. GOKUL CHAND
|
August 26, 2011 |
IMORTAL INFRASTRUCTURE PVT LTD Vs. LOOKWELL LIFE SPACE PVT LTD
|
December 8, 2011 |
IMRAN AND SUMERDEEN Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
IMRAN KHAN Vs. STATE OF RAJASTHAN
|
May 5, 2011 |
IN RE : SPINTEX TUBES AND CONES LTD. (IN LIQUIDATION) Vs. STATE
|
January 13, 2011 |
IN RE: OFFICIAL LIQUIDATOR OF BASERA CEMENT LTD. Vs. STATE
|
February 10, 2011 |
INDER SINGH JADON Vs. RAJASTHAN HOUSING BOARD
|
September 22, 2011 |
INDIAN OIL CORP LTD Vs. STATE OF RAJASTHAN
|
March 17, 2011 |
INDIRA DEVI Vs. NARESH
|
January 7, 2011 |
INDO BRINE INDUSTRIES LIMITED Vs. NEERAJ AGARWAL
|
October 12, 2011 |
INDRA RAJ BARUPAL Vs. THE STATE OF RAJASTHAN & ORS.
|
August 25, 2011 |
INDRAJ Vs. STATE OF RAJASTHAN AND ORS.
|
August 10, 2011 |
INDRESH TIWARI Vs. STATE OF RAJASTHAN AND ORS.
|
May 16, 2011 |
INDURE PVT LTD Vs. STATE OF RAJASTHAN
|
December 7, 2011 |
INSAF ALI Vs. SAYARA BANO
|
May 24, 2011 |
IQBAL HUSAIN Vs. RENT APPELLATE TRIBUNAL SAWAIMADHOPUR
|
August 24, 2011 |
IQBAL KHAN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 17, 2011 |
IQUBAL SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
July 26, 2011 |
IRCON INTERNATIONAL LTD. Vs. STATE OF RAJASTHAN AND OTHERS
|
November 14, 2011 |
IRFAN AHMED Vs. STATE
|
February 23, 2011 |
ISHWAR DAN & ORS Vs. PRATEEK KAUSHIK & ANR
|
September 25, 2011 |
ISHWAR SINGH Vs. STATE
|
December 19, 2011 |
ISMILE Vs. STATE
|
August 24, 2011 |
ISRAEL Vs. IBRAHIM KHAN AND ORS.
|
January 3, 2011 |
ISRAIL Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
ITC LTD Vs. STATE OF RAJASTHAN
|
December 12, 2011 |
J.R. TANTIA CHARITABLE TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 14, 2011 |
JABBAR SINGH Vs. STATE OF RAJASTHAN
|
May 19, 2011 |
JABBAR SINGH RATHORE Vs. STATE OF RAJASTHAN AND OTHERS
|
January 17, 2011 |
JABRA RAM Vs. STATE OF RAJ
|
January 4, 2011 |
JAFAR MOHAMMAD Vs. SIRAJUDDIN AND ORS.
|
March 29, 2011 |
JAG MOHAN MATHUR AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
May 17, 2011 |
JAGDISH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 26, 2011 |
JAGDISH Vs. STATE OF RAJASTHAN
|
November 22, 2011 |
JAGDISH Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
JAGDISH & ANR Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
JAGDISH @ JAGIA Vs. STATE OF RAJASTHAN
|
September 21, 2011 |
JAGDISH AND 9 ORS. Vs. DISTRICT JUDGE, TONK
|
March 23, 2011 |
JAGDISH CHANDRA AND ANR. Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
JAGDISH KUMAR Vs. UNION OF INDIA & ORS.
|
April 18, 2011 |
JAGDISH NARAYAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
May 10, 2011 |
JAGDISH PRASAD Vs. STATE OF RAJ. AND ORS.
|
November 16, 2011 |
JAGDISH PRASAD SHARMA Vs. THE CIVIL JUDGE (JD) AND ORS.
|
August 4, 2011 |
JAGDISH SAINI Vs. STATE OF RAJASTHAN AND OTHERS
|
January 3, 2011 |
JAGDISH SINGH Vs. ASHOK GEHLOT AND ORS.
|
March 4, 2011 |
JAGDISH SINGH & ANR. Vs. ROOPA DEVI & ANR.
|
October 14, 2011 |
JAGDMBA Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2011 |
JAGGA ALIAS JAGVIR Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
JAGMOHAN SONI Vs. KAMLESH KUMAR
|
January 18, 2011 |
JAGNA BAI Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 22, 2011 |
JAGNNATH Vs. DISTRICT JUDGE TONK
|
May 31, 2011 |
JAGRAM @ PAPU RAM Vs. STATE OF RAJASTHAN
|
February 14, 2011 |
JAGROOP SINGH Vs. JUDGE, LABOUR COURT, SRI GANGANAGAR AND OTHERS
|
March 4, 2011 |
JAGTAR SINGH AND OTHERS Vs. ADDITIONAL CIVIL JUDGE AND OTHERS
|
November 11, 2011 |
JAHANARA Vs. MOHD. MUSHARAT
|
September 15, 2011 |
JAI KISHAN KHANDELWAL Vs. STATE OF RAJASTHAN
|
January 31, 2011 |
JAI NARAIN VYAS UNIVERSITY AND ORS Vs. SUNITA CHHANGANI
|
May 17, 2011 |
JAI NARAYAN VYAS UNIVERSITY AND ORS Vs. SHWETA JAIN AND ORS
|
May 12, 2011 |
JAI PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS
|
February 22, 2011 |
JAI PRAKASH @ SUNNY AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
April 23, 2011 |
JAI PRAKASH CHAUDHARY Vs. STATE AND ORS.
|
March 22, 2011 |
JAI RAM Vs. STATE OF RAJASTHAN
|
January 18, 2011 |
JAIN CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
August 4, 2011 |
JAIN FISCAL SERVICES PVT. LTD. Vs. HEMCHANDRA AGARWAL
|
September 12, 2011 |
JAIN GRANI MARMO PVT. LTD. Vs. UNION OF INDIA
|
August 3, 2011 |
JAIN TRAVELS Vs. ALWAR ZILA DUGDH UTPADAK SAHAKARI SAMITI LTD.
|
January 27, 2011 |
JAIPUR Vs. BITS AND BITES
|
March 28, 2011 |
JAIPUR DEVELOPMENT AUTHORITY Vs. KAILASH SONI
|
November 1, 2011 |
JAIPUR DEVELOPMENT AUTHORITY Vs. SHRI BAL CHAND AGARWAL
|
February 24, 2011 |
JAIPUR DEVELOPMENT AUTHORITY Vs. LALARAM
|
August 12, 2011 |
JAIPUR DEVELOPMENT AUTHORITY Vs. SHRI BAL CHAND AGARWAL
|
January 24, 2011 |
JAIPUR VIDYUT VITRAN NIGAM LIMITED & ORS Vs. MURARI LAL
|
January 13, 2011 |
JAIPUR ZILA DUGDHA UTPADAK SAHAKARI SANGH LTD Vs. PRESIDING OFFICER
|
December 8, 2011 |
JAIRAJ Vs. DISTRICT COLLECTOR AND OTHERS
|
April 28, 2011 |
JAIRAJ Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
JAISHREE TRIVEDI Vs. STATE OF RAJASTHAN
|
December 5, 2011 |
JAITA RAM Vs. STATE OF RAJASTHAN
|
February 7, 2011 |
JALAUDEEN Vs. TARA DEVI & ANR
|
August 3, 2011 |
JAMAT SINGH Vs. COMMISSIONER WORKMANS COMPENSATION
|
December 7, 2011 |
JAMEEL AHMED Vs. HIRA LAL LUHAR AND ORS.
|
May 3, 2011 |
JAMILA Vs. ADDL DISTRICT JUDGE & ORS
|
November 22, 2011 |
JAMNA Vs. GHISILAL & ORS
|
August 25, 2011 |
JAMNA DEVI AND OTHERS Vs. NARESH KUMAR AND OTHERS
|
December 19, 2011 |
JAMNA LAL GAUTAM Vs. RAJENDRA KUMAR MEHTA & ANR.
|
July 28, 2011 |
JAN MOHD. Vs. MOHD. HUSSAIN
|
July 12, 2011 |
JANKI LAL Vs. STATE OF RAJASTHAN
|
May 18, 2011 |
JANTA ACADEMY SAMITI PUBLIC SCHOOL, DAUSA Vs. CIVIL JUDGE(JD) LALSOT, DISTRICT DAUSA & OTHERS
|
March 29, 2011 |
JARINA & ORS Vs. MANRAJSINGH @ GOPAL & ANR
|
December 8, 2011 |
JARNAIL KAUR THROUGH HER LRS. CHAND SINGH & ORS. Vs. ASHOK KUMAR @ KAMAL
|
August 23, 2011 |
JASA RAM Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
JASODA BAI AND ORS. Vs. HARIBHALLABHA AND ORS.
|
November 28, 2011 |
JASVINDRA SINGH Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
JASWANT RAJ Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2011 |
JASWANT RAM Vs. STATE OF RAJ & ORS
|
August 3, 2011 |
JASWANT SINGH Vs. STATE
|
April 21, 2011 |
JAWAHAR LAL Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
JAWAT RAJ Vs. STATE OF RAJASTHAN
|
April 7, 2011 |
JEET @ JEETRAM Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
JEET MAL ALIAS JEET RAM Vs. STATE OF RAJASTHAN
|
November 29, 2011 |
JEETENDRA Vs. THE STATE OF RAJASTHAN
|
September 9, 2011 |
JEETMAL (SINCE DECEASED) AND ORS Vs. BHUPENDRA KUMAR SON OF AKHERAJ JINDANI JAIN AND ORS
|
August 4, 2011 |
JEEV RAJ Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
JEEVA RAM Vs. STATE OF RAJASTHAN
|
January 20, 2011 |
JEEVAN CHAND Vs. MULIDHAR AND ORS.
|
July 26, 2011 |
JEEVAN SINGH Vs. STATE OF RAJASTHAN
|
October 11, 2011 |
JEEVAN SINGH Vs. NEMICHAND
|
January 12, 2011 |
JETHA RAM Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
JETHA RAM Vs. STATE OF RAJASTHAN
|
November 29, 2011 |
JETHA RAM Vs. STATE OF RAJASTHAN
|
September 29, 2011 |
JETHU SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
February 14, 2011 |
JHABARMAL Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
JHALA @ JHALA RAM Vs. NARSINGHA RAM & ORS
|
July 14, 2011 |
JHAMMAN @ JHAMMAN LAL Vs. RAMAVATAR @ RAMU SAINI
|
August 2, 2011 |
JHAWARILAL @ CHHOTA Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 13, 2011 |
JIN KUSHAL GURU PRACHEEN DADAWADI BHAKTJAN SAMITI, JODHPUR Vs. CHETANI VYASON KI BAGICHI NEELKANTH MAHADEV TRUST, FATEHSAGAR, JODHPUR
|
September 26, 2011 |
JITENDRA Vs. STATE OF RAJASTHAN AND ANR.
|
October 14, 2011 |
JITENDRA ALIAS BABLI & ORS. Vs. STATE OF RAJASTHAN
|
August 25, 2011 |
JITENDRA ALIAS JEETU Vs. STATE OF RAJASTHAN
|
May 5, 2011 |
JITENDRA KUMAR Vs. UNION OF INDIA (UOI) AND ANR.
|
August 24, 2011 |
JITENDRA SINGH AND ANR. Vs. MANAGING DIRECTOR AND ANR.
|
February 23, 2011 |
JODHPUR DEVELOPMENT AUTHORITY JODHPUR Vs. STATE CONSUMER DISPUTES REDRESSAL FORUM
|
October 11, 2011 |
JODHPUR VIDYUT VITRAN NIGAM LTD Vs. JUDGE LABOUR COURT
|
April 19, 2011 |
JOMA Vs. STATE OF RAJASTHAN
|
November 3, 2011 |
JUDGAL KISHORE Vs. STATE OF RAJASTHAN
|
July 6, 2011 |
JUGRAJ SINGH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
February 23, 2011 |
JUHURUDEEN Vs. STATE OF RAJASTHAN & ANR
|
July 25, 2011 |
JUMMA KHAN Vs. JAGDISH PRASHAD GUPTA
|
August 10, 2011 |
JWALA PRASAD MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
May 5, 2011 |
JYOTI CEMENTS PVT LTD Vs. P F OMMISSIONER
|
March 28, 2011 |
JYOTI GUPTA Vs. STATE OF RAJASTHAN
|
April 1, 2011 |
JYOTI KHANDELWAL Vs. JAIPUR DEVELOPMENT AUTHORITY & OTHERS
|
November 23, 2011 |
JYOTI PALIWAL (SMT.) Vs. STATE OF RAJASTHAN & ORS.
|
August 1, 2011 |
K K BORA Vs. RAJASTHAN AGRICULTURAL UNIVERSITY BIKANER
|
February 14, 2011 |
K L JAT Vs. STATE
|
February 1, 2011 |
K. SHANKAR IYER AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 21, 2011 |
KADMA Vs. STATE OF RAJASTHAN
|
March 3, 2011 |
KAILASH Vs. STATE OF RAJASTHAN
|
January 4, 2011 |
KAILASH Vs. STATE
|
April 22, 2011 |
KAILASH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
|
February 28, 2011 |
KAILASH ANSARI Vs. ANITA & ORS
|
May 23, 2011 |
KAILASH C. SHARMA Vs. STATE AND ORS.
|
March 28, 2011 |
KAILASH CHAND Vs. CIVIL JUDGE (SR DIV ) AND ANR
|
November 4, 2011 |
KAILASH CHAND JYOTISHI Vs. STATE
|
March 8, 2011 |
KAILASH CHAND MISHRA Vs. STATE OF RAJASTHAN
|
July 4, 2011 |
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
August 23, 2011 |
KAILASH DEVI AND ANR Vs. STATE OF RAJASTHAN AND ORS
|
January 7, 2011 |
KAILASH KUMAR Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 19, 2011 |
KAILASH SHARMA Vs. UNION OF INDIA AND ORS.
|
December 7, 2011 |
KAILASH SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 24, 2011 |
KAILASH TALKIES Vs. STATE & ORS
|
November 8, 2011 |
KAJOD SHARMA AND ORS. Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
|
March 23, 2011 |
KALICHARAN Vs. JUDGE, LABOUR COURT, SRIGANGANAGAR AND ORS.
|
May 25, 2011 |
KALLIRAM Vs. THE ADDITIONAL DISTRICT JUDGE AND ORS.
|
August 3, 2011 |
KALOO AND ANR. Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
KALPTARU POWER TRANSMISSION LTD Vs. STATE OF RAJASTHAN
|
September 20, 2011 |
KALU Vs. STATE OF RAJASTHAN
|
November 29, 2011 |
KALU LAL Vs. BIRDILAL GODHAR
|
September 20, 2011 |
KALU LAL PATEL Vs. STATE OF RAJASTHAN AND ORS.
|
February 9, 2011 |
KALU RAM Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
KALU RAM Vs. STATE OF RAJASTHAN
|
October 11, 2011 |
KALU RAM Vs. STATE OF RAJASTHAN & ORS
|
May 23, 2011 |
KALU RAM & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
September 21, 2011 |
KALU RAM CHOUDHARY Vs. STATE OF RAJASTHAN AND OTHERS
|
January 18, 2011 |
KALUA SON OF SHRI NATTHI Vs. KINNA SON OF SHRI KALUA @ BIHARI AND ORS
|
August 4, 2011 |
KALYAN MAL Vs. NAGAR PALIKA, CHAKSU AND ANR.
|
August 4, 2011 |
KALYAN SINGH Vs. UNION OF INDIA
|
July 5, 2011 |
KAMAL COMPLEX PVT LTD & ANOTHER Vs. KAMLA & OTHERS
|
December 7, 2011 |
KAMAL KISHORE BAHETI HUF AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
KAMAL KUMAR Vs. BHERU BUX & ORS.
|
March 28, 2011 |
KAMAL KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
March 22, 2011 |
KAMAL PRAKASH VERMA Vs. AUTHORISED OFFICER, STATE BANK OF INDIA AND ANR.
|
March 28, 2011 |
KAMAL SINGH Vs. SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY, BIKANER
|
May 27, 2011 |
KAMALJEET Vs. STATE OF RAJASTHAN
|
November 25, 2011 |
KAMALJEET S AHLUWALIA Vs. UNION OF INDIA
|
February 2, 2011 |
KAMALWATI GUPTA Vs. KANWARI LAL JAIN
|
July 21, 2011 |
KAMANI EMPLOYEES UNION Vs. REGISTRAR OF TRADE UNION, STATE OF RAJASTHAN & ORS
|
November 11, 2011 |
KAMARDEEN Vs. HASHMAT BANO
|
August 24, 2011 |
KAMLA Vs. BADRI PRASAD
|
January 3, 2011 |
KAMLA Vs. STATE OF RAJASTHAN
|
April 8, 2011 |
KAMLA Vs. STATE OF RAJASTHAN
|
March 22, 2011 |
KAMLA DEVI Vs. UNION OF INDIA
|
August 8, 2011 |
KAMLA DEVI (SMT.) Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD.
|
August 4, 2011 |
KAMLA FLOOR MILLS Vs. CTO
|
November 22, 2011 |
KAMLA KUSWAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 2, 2011 |
KAMLA SHANKAR JOSHI Vs. STATE OF RAJASTHAN
|
April 29, 2011 |
KAMLESH ALIAS KAMLA Vs. MUKESH YADAV
|
November 4, 2011 |
KAMLESH CHANWALA Vs. KHEMA ALIAS KHEMCHAND
|
July 5, 2011 |
KAMLESH KUMAR Vs. RAMPHOOL SAINI AND ORS.
|
August 10, 2011 |
KAMLESH KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 4, 2011 |
KAMLESH MEENA Vs. STATE OF RAJASTHAN
|
January 31, 2011 |
KAMLI DEVI & ORS Vs. HARI RAM & ORS
|
January 5, 2011 |
KAN SINGH Vs. DISTRICT AYURVED OFFICER
|
December 8, 2011 |
KAN SINGH Vs. STATE OF RAJASTHAN
|
March 14, 2011 |
KANA RAM Vs. STATE OF RAJASTHAN
|
September 7, 2011 |
KANAHYA LAL HARIJAN Vs. SUPERINTENDING ENGINEER (GENERATION) AND ANR.
|
August 3, 2011 |
KANCHAN Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
KANHAIYA Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
July 4, 2011 |
KANHAIYA LAL @ KANAHA Vs. STATE OF RAJASTHAN
|
August 16, 2011 |
KANHAIYA LAL MEENA Vs. SBBJ & ORS
|
November 9, 2011 |
KANHAIYA LAL MEENA Vs. THE MANAGING DIRECTOR, SBBJ AND ORS.
|
March 28, 2011 |
KANHAIYA LAL RATHORE Vs. UMA SHANKAR SINGODIA
|
November 14, 2011 |
KANHAIYA THROUGH LEGAL REPRESENTATIVES Vs. CIVIL JUDGE JUNIOR DIVISION
|
November 1, 2011 |
KANHAIYALAL Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
KANHAIYALAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
August 18, 2011 |
KANIZ FATIMA Vs. STATE OF RAJASTHAN
|
May 13, 2011 |
KANTA DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
July 27, 2011 |
KANTI Vs. ADDITIONAL CIVIL JUDGE
|
December 5, 2011 |
KANTI KUMAR BORA Vs. STATE OF RAJASTHAN
|
February 14, 2011 |
KANTILAL NAYAK Vs. KALPESH & OTHERS
|
November 14, 2011 |
KANWAR PAL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
February 22, 2011 |
KAPIL DEV AGARWAL Vs. RAJASTHAN HOUSING BOARD AND ANR.
|
September 6, 2011 |
KAPOOR CHAND JAIN Vs. STATE OF RAJASTHAN
|
November 21, 2011 |
KARAMJEET KAUR ALIAS PAMMI & ORS Vs. LIBRA FINANCE AND CARRIER PVT LIMITED & ANR
|
January 13, 2011 |
KARMAVEER SINGH Vs. U O I
|
August 24, 2011 |
KARNEL SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
October 13, 2011 |
KARNI SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
November 21, 2011 |
KASAM KHAN AND ANR. Vs. STATE OF RAJASTHAN
|
July 18, 2011 |
KASHI RAM Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
KASO CHEMIE INDIA LTD. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES
|
March 28, 2011 |
KAUSHAL KUMAR SHARMA Vs. STATE
|
January 10, 2011 |
KAUSHALIYA Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
KAUSHLIYA DEVI Vs. ADJ-4, KOTA & ORS.
|
October 13, 2011 |
KEC EMPLOYEES ASSOCIATION Vs. ASSISTANT REGISTRAR OF TRADE UNIONS
|
August 10, 2011 |
KEDAR Vs. RAMESHWAR SINGH
|
February 18, 2011 |
KEDAR BAI Vs. STATE
|
January 19, 2011 |
KEDAR DAS JOSHI Vs. UNION OF INDIA (UOI) AND ANR.
|
February 10, 2011 |
KESARILAL Vs. HARI SHANKAR
|
July 12, 2011 |
KESHAR SINGH Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
KESHAR SINGH Vs. STATE OF RAJASTHAN
|
July 13, 2011 |
KESHAV @ KESHAV DEV Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
KESHIA Vs. STATE OF RAJASTHAN
|
August 12, 2011 |
KESHU LAL Vs. CHANDRA
|
January 7, 2011 |
KESHU LAL Vs. SMT. RADHI BAI AND OTHERS
|
March 4, 2011 |
KEWAL CHAND Vs. STATE OF RAJASTHAN & ANR
|
January 5, 2011 |
KHALILURREHMAN Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS.
|
January 17, 2011 |
KHAN SINGH Vs. STATE OF RAJASTHAN & ORS
|
May 18, 2011 |
KHARTA RAM CHOUDHARY Vs. LRS OF LALI DEVI
|
August 12, 2011 |
KHATUN Vs. BARKHAAT KHAN, LEGAL REPRESENTATIVES
|
September 2, 2011 |
KHEEMA Vs. LRS OF LATE JAGANNATH SINGH & ORS
|
May 31, 2011 |
KHEM SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2011 |
KHEMA RAM Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
KHEMCHAND Vs. SANTOSH KUMAR AND ANR.
|
February 7, 2011 |
KHETA RAM Vs. STATE OF RAJASTHAN
|
May 18, 2011 |
KHIMA RAM Vs. STATE & ORS.
|
November 3, 2011 |
KHOOB CHAND JASWANI AND ANR. Vs. RAMESHWAR PRASAD CHAUDHARY AND ORS.
|
January 5, 2011 |
KHURSID Vs. STATE OF RAJASTHAN
|
April 27, 2011 |
KHUSHAL SINGH Vs. STATE OF RAJASTHAN
|
April 28, 2011 |
KHUSHI MOHD Vs. ANEESHA
|
February 15, 2011 |
KHYALILAL SUWALKA Vs. STATE OF RAJASTHAN
|
May 16, 2011 |
KIRAN BALA Vs. STATE OF RAJASTHAN
|
September 13, 2011 |
KIRAN BALA Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
KIRAN RATHORE AND ANR. Vs. JOINT PROJECT COORDINATOR AND ANR.
|
December 16, 2011 |
KIRODI LAL Vs. UNION OF INDIA
|
February 11, 2011 |
KIRTI YADAV Vs. STATE OF RAJASTHAN AND OTHERS
|
February 22, 2011 |
KISHAN CHAND Vs. SANJAY BIJAWAT AND ANR.
|
August 4, 2011 |
KISHAN LAL Vs. ADJ NO 2
|
December 8, 2011 |
KISHAN LAL Vs. STATE OF RAJASTHAN
|
September 16, 2011 |
KISHAN LAL Vs. SOHAN LAL
|
September 26, 2011 |
KISHAN LAL & ORS Vs. ADDL CIVIL JUDGE (J D) ALWAR & ORS
|
November 9, 2011 |
KISHAN LAL GABA Vs. STATE OF RAJASTHAN & ANR.
|
October 13, 2011 |
KISHAN LAL PANCHOLI Vs. VISHRAMI
|
January 31, 2011 |
KISHANLAL Vs. LAXMANDAS
|
February 1, 2011 |
KISHNI ALIAS KISHAN SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2011 |
KISHORE ABDUL RAHIM Vs. STATE OF RAJASTHAN
|
December 1, 2011 |
KISHORE ALIAS RAM KISHORE Vs. STATE OF RAJASTHAN
|
December 2, 2011 |
KISHORE NAL KHEMAWAT Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 12, 2011 |
KISHORI LAL & ANR. Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR & ANR.
|
April 27, 2011 |
KOTAK MAHINDRA BANK LTD Vs. RAM SHARAN GURJAR
|
October 18, 2011 |
KRIPAL SINGH Vs. STATE
|
March 7, 2011 |
KRIPAL SINGH, PRAHLAD SINGH, JAWAN SINGH Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
September 7, 2011 |
KRISHI UPAJ MANDI SAMITI Vs. RAJENDRA PRASAD JAIN
|
May 3, 2011 |
KRISHI UPAJ MANDI SAMITI Vs. DAMODAR LAL
|
February 28, 2011 |
KRISHI UPAJ MANDI SAMITI JHALRAPATAN Vs. RADHEY SHYAM GUPTA
|
February 18, 2011 |
KRISHNA BEHARI SRIVASTAVA Vs. GAJANAND & ORS
|
December 13, 2011 |
KRISHNA MEGHWAL AND ANR. Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 2, 2011 |
KULDA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2011 |
KULDEEP SHUKLA Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
KULHARI CONSTRUCTION COMPANY Vs. CHIEF ENGINEER PWD
|
November 17, 2011 |
KUMARI ANITA MEGHWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2011 |
KUMARI ASHA Vs. T G SHALIYAN AND ORS
|
September 20, 2011 |
KUMUD BHATT Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
KUNICA MITTAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
September 6, 2011 |
KUNTA DEVI Vs. BOARD OF REVENUE & ORS.
|
September 5, 2011 |
L.RS. OF LOHARA SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 11, 2011 |
LADU NATH Vs. STATE
|
January 28, 2011 |
LADU RAM Vs. STATE OF RAJASTHAN
|
October 22, 2011 |
LADU RAM Vs. SOHAN LAL @ SUKHDEO SONI
|
September 5, 2011 |
LADU RAM Vs. STATE OF RAJASTHAN
|
June 29, 2011 |
LADU RAM Vs. STATE OF RAJASTHAN & ORS.
|
April 8, 2011 |
LADU RAM AND OTHERS Vs. AMAR CHAND AND OTHERS
|
August 18, 2011 |
LADU SINGH Vs. R S R T C
|
September 13, 2011 |
LAKE PALACE HOTELS & MOTELS LTD Vs. COMMISSIONER OF WEALTH TAX
|
November 8, 2011 |
LAKKHI LAL BAIRWA Vs. THE STATE OF RAJASTHAN AND ANR.
|
May 4, 2011 |
LAL BAHADUR SHASTRI (P.G.) COLLEGE Vs. UMRAO SINGH AND ORS.
|
February 23, 2011 |
LAL BAHADUR SHASTRI EDUCATIONAL SOCIETY Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
|
January 6, 2011 |
LAL CHAND Vs. STATE AND ORS.
|
May 5, 2011 |
LAL CHAND Vs. STATE OF RAJASTHAN
|
September 22, 2011 |
LAL SINGH ALIAS LEELU Vs. STATE OF RAJASTHAN
|
February 21, 2011 |
LAL SINGH AND ORS. Vs. ANAR KHAN
|
September 16, 2011 |
LALA @ LAHALAR Vs. STATE OF RAJASTHAN
|
March 30, 2011 |
LALA RAM Vs. RAJASTHAN STATE ROADWAYS CORPORATION AND ANR.
|
February 9, 2011 |
LALA RAM Vs. VITTHAL PUSTKALYA
|
May 5, 2011 |
LALCHAND Vs. STATE OF RAJASTHAN
|
September 7, 2011 |
LALIT KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
January 14, 2011 |
LALIT KUMAR Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
LALIT KUMAR KHAMESARA Vs. PRAKASH CHANDRA
|
October 17, 2011 |
LALU RAM & ORS. Vs. STATE OF RAJASTHAN
|
May 27, 2011 |
LATE SMT. KASTURI DEVI & ANOTHER Vs. AGYAPAL SINGH CHABRA AJMER & ANOTHER
|
July 26, 2011 |
LATOORLAL MALI Vs. DINESH KUMAR BANSAL & ANOTHER
|
November 1, 2011 |
LAXMAN & OTHERS Vs. STATE OF RAJASTHAN
|
September 12, 2011 |
LAXMAN AND ANR. Vs. STATE OF RAJASTHAN
|
September 5, 2011 |
LAXMAN DASS Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
LAXMAN LAL DANGI Vs. STATE OF RAJASTHAN
|
May 26, 2011 |
LAXMAN PRASAD MEENA Vs. RAJASTHAN CIVIL SERVICES
|
August 1, 2011 |
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
LAXMAN SINGH Vs. SURAJ KANWAR AND ANR.
|
October 12, 2011 |
LAXMAN SINGH Vs. STATE OF RAJASTHAN & ORS
|
September 20, 2011 |
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
December 15, 2011 |
LAXMAN SINGH RANA Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
LAXMI LAL Vs. STATE OF RAJASTHAN
|
July 21, 2011 |
LAXMI LAL Vs. STATE OF RAJASTHAN
|
September 21, 2011 |
LAXMI LAL Vs. FIRM JAI CHAND
|
August 19, 2011 |
LAXMI LAL Vs. SANDEEP KUMAR
|
August 19, 2011 |
LAXMI LAL GANDHI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 5, 2011 |
LAXMI MAL LODHA Vs. SURESH LODHA
|
January 27, 2011 |
LAXMI NARAYAN Vs. STATE OF RAJSHTAN
|
August 4, 2011 |
LAXMI NARAYAN SAINI Vs. STATE OF RAJASTHAN & ORS.
|
March 28, 2011 |
LAXMI NARAYAN SINGHAL Vs. A D J NO 9 JAIPUR CITY
|
May 11, 2011 |
LEELA KUMARI & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
July 5, 2011 |
LEELA RAM Vs. STATE OF RAJASTHAN
|
October 14, 2011 |
LG ELECTRONICS PVT LTD Vs. STATE OF RAJASTHAN
|
October 19, 2011 |
LIFE INSURANCE CORPORATION & ANR. Vs. MURLIDHAR GUPTA & ANR.
|
September 15, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF RAJASTHAN
|
February 21, 2011 |
LIKHMA RAM Vs. STATE OF RAJASTHAN
|
June 6, 2011 |
LIKHMA RAM Vs. BIRBAL RAM
|
July 29, 2011 |
LILA Vs. PRAKASH CHAND & ORS
|
September 2, 2011 |
LOKESH KUMAR SINGH Vs. PUSHPENDRA KUMAR JAIN & ANR
|
February 1, 2011 |
LOKESH KUMAR SINGH Vs. RENT TRIBUNAL JAIPUR
|
September 1, 2011 |
LOKESH KUMAR SINGH Vs. PUSHPENDRA KUMAR JAIN
|
May 5, 2011 |
LOKESH KUMAR SINGH Vs. RAMESH CHAND JAIN AND ANOTHER
|
May 5, 2011 |
LOKESH KUMAR SINGH Vs. LALIT MOHAN AND ANR.
|
May 5, 2011 |
LOKESH KUMAR SINGH Vs. OM PRAKESH GUPTA
|
May 5, 2011 |
LOKESH SHARMA Vs. STATE OF RAJASTHAN
|
November 11, 2011 |
LOONA RAM Vs. STATE OF RAJASTHAN & ORS.
|
July 6, 2011 |
LRS OF NATHA RAM AND ANR. Vs. LRS OF MAFAT LAL
|
August 19, 2011 |
LRS OF RATAN SINGH Vs. KALU RAM
|
July 26, 2011 |
LRS OF RATANLAL Vs. LRS OF BHEEM RAJ
|
February 28, 2011 |
LRS OF REDA RAM Vs. STATE OF RAJASTHAN & ORS.
|
October 17, 2011 |
LUCID COLLOIDS LTD Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
LUNA TRADING Vs. ASSISTANT COMMISSIONER, CIRCLE A, JODHPUR
|
July 21, 2011 |
M N MANAPPA Vs. STATE OF RAJASTHAN
|
January 27, 2011 |
M V OMNI PROJECTS INDIA LTD Vs. CHIEF S AND T ENGINEER
|
August 11, 2011 |
M.F. KHAN Vs. UNION OF INDIA
|
September 6, 2011 |
M/S DELHI HARIANA ROAD LINES Vs. STATE & ORS.
|
November 2, 2011 |
M/S DHANESHWAR STONE CO. Vs. STATE & ORS.
|
November 1, 2011 |
M/S MALOO FINVEST SERVICES PVT. LTD. Vs. GULAB CHAND VERMA AND ORS.
|
July 25, 2011 |
M/S MIRACLE FOILS (P) LTD. Vs. CTO, SPECIAL CIRCLE PALI
|
November 1, 2011 |
M/S ORIENTAL STRUCTURAL ENGINEERS (P) LTD. Vs. STATE & ORS.
|
November 9, 2011 |
M/S R.K. INDUSTRIES Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2011 |
M/S RAJ TEA TRADERS Vs. CTO (A/E), BIKANER & ANR.
|
December 8, 2011 |
M/S RB MUTHA AND CO. Vs. ACTO, ANTI EVASION-II, BIKANER
|
December 13, 2011 |
M/S SHYAM TRADING COMPANY Vs. ACTO (BFS), ABU ROAD
|
December 13, 2011 |
M/S. ADITYA MINERAL Vs. STATE OF RAJASTHAN AND ORS.
|
November 11, 2011 |
M/S. AGRAWAL ALUMINUM Vs. ASSTT. COMMISSIONER A/E CIRCLE-III
|
October 22, 2011 |
M/S. C.P.G. EXPORTS AND ORS. Vs. VIJAYA BANK AND ORS.
|
July 21, 2011 |
M/S. KAMALJEET SINGH AHLUWALIA Vs. UOI & ORS.
|
February 18, 2011 |
M/S. OMWAY BUILD ESTATE (P) LTD. Vs. DIVISIONAL COMNR. JAIPUR AND ORS.
|
December 20, 2011 |
M/S. SAMBHER SALTS LTD. Vs. M/S. GAYATRI TRADERS LTD. & ANR.
|
January 31, 2011 |
M/S. SHOE WORLD AND ORS. Vs. DISTRICT COLLECTOR, KOTA AND ANR.
|
August 16, 2011 |
MADAN GOPAL JOSHI Vs. STATE OF RAJASTHAN AND ORS.
|
July 28, 2011 |
MADAN KUMARI Vs. UDAIPUR UNIVERSITY
|
December 1, 2011 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
March 16, 2011 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
November 23, 2011 |
MADAN LAL & ORS Vs. SYOJI RAM & ORS
|
December 7, 2011 |
MADAN LAL & ORS. Vs. DISTRICT COLLECTOR, PRATAPGARH & ORS.
|
August 1, 2011 |
MADAN LAL ALIAS MADAN SINGH Vs. MANGAL RAMA CHOUDHARY AND OTHERS
|
January 28, 2011 |
MADAN MOHAN Vs. LAXMI CHAND
|
December 5, 2011 |
MADAN MOHAN GUPTA Vs. VISHNU CHAND GUPTA
|
August 4, 2011 |
MADAN SINGH Vs. CHIEF ENGINEER, GROUND WATER DEPARTMENT AND ORS.
|
February 9, 2011 |
MADAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
April 28, 2011 |
MADAN SINGH Vs. SURAJ KANWAR
|
August 11, 2011 |
MADANLAL KHATIK Vs. STATE OF RAJASTHAN
|
April 26, 2011 |
MADANLAL SUHALKA Vs. RAKESH & ANR.
|
July 22, 2011 |
MADEENA Vs. STATE OF RAJASTHAN
|
November 25, 2011 |
MADHAV MARBLES & GRANITES Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 19, 2011 |
MADHU KASLIWAL Vs. BIRDHI CHAND GUPTA
|
November 24, 2011 |
MADHU MORYA Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
MADHYABHARAT PHOSPHATE PVT LTD Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
MAG SINGH Vs. STATE OF RAJASTHAN
|
November 1, 2011 |
MAGAN Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
MAGAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 9, 2011 |
MAHADEO MEENA Vs. STATE OF RAJASTHAN & ORS.
|
July 26, 2011 |
MAHAMANTRI, LAGHU UDYOG MAZDOOR UNION Vs. MANAGER, D.J. NEELAM MARBLE INDUSTRIES AND ANR.
|
December 14, 2011 |
MAHAMOOD Vs. IBRAHIM @ SALEEM AND ANR.
|
March 29, 2011 |
MAHANT JANAKI JEEVAN SHARAN Vs. SHANTI DEVI
|
June 30, 2011 |
MAHANT RAMCHANDRA DAS Vs. APPELLATE RENT TRIBUNAL, CHITTORGARH AND ANR.
|
August 18, 2011 |
MAHARANI GIRLS DEGREE COLLEGE Vs. STATE OF RAJASTHAN AND ANR.
|
August 8, 2011 |
MAHAVEER BUDANIA AND ORS. Vs. THE RAJASTHAN STATE CO-OP. SPINNING AND GINNING MILLS FED. LTD. AND ORS.
|
February 8, 2011 |
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
MAHAVEER PRASAD Vs. SMT KISHNI DEVI
|
September 2, 2011 |
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
January 4, 2011 |
MAHAVEER PRASAD FULFKAR Vs. STATE OF RAJASTHAN
|
October 21, 2011 |
MAHAVEER PRASAD JAIN Vs. CIVIL JUDGE & ANOTHER
|
September 23, 2011 |
MAHAVEER PRASAD PATNI Vs. P.D. SHARMA AND ANR.
|
September 7, 2011 |
MAHAVEER SINGH Vs. COOPERATIVE MINISTER GOVERNMENT OF RAJASTHAN
|
September 1, 2011 |
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
MAHAVIR Vs. STATE OF RAJASTHAN
|
December 22, 2011 |
MAHAVIR Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
MAHAVIR PRASAD Vs. CIVIL JUDGE AND ORS.
|
August 3, 2011 |
MAHAVIR PRASAD JAIN Vs. RSRTC AND ORS.
|
May 3, 2011 |
MAHAVIR PRASAD YADAV Vs. STATE OF RAJASTHAN
|
January 13, 2011 |
MAHENDERA KUMAR PAREEK Vs. UNION OF INDIA AND ORS.
|
January 13, 2011 |
MAHENDRA Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
MAHENDRA KUMAR Vs. BOARD OF REVENUE
|
August 8, 2011 |
MAHENDRA KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
August 24, 2011 |
MAHENDRA KUMAR KAUSHIK Vs. STATE OF RAJ. AND ORS.
|
December 19, 2011 |
MAHENDRA KUMAR SHARMA Vs. THE SECRETARYRAJASTHAN PUBLIC SERVICE COMMISSION
|
September 6, 2011 |
MAHENDRA SHAH Vs. BALDEV SINGH
|
July 14, 2011 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN THROUGH PP
|
August 23, 2011 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 2011 |
MAHENDRA SINGH & ORS Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
MAHENDRA SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
|
October 18, 2011 |
MAHENDRA SINGH; SHIMLA DEVI Vs. STATE OF RAJASTHAN
|
August 12, 2011 |
MAHESH CHAND Vs. STATE
|
May 30, 2011 |
MAHESH CHAND Vs. SATYA NARAYAN
|
January 21, 2011 |
MAHESH CHAND KHANDELWAL Vs. ADDITIONAL DISTRICT JUDGE
|
December 5, 2011 |
MAHESH GUPTA Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
MAHESH KUMAR Vs. STATE OF RAJASTHAN & ORS
|
July 21, 2011 |
MAHESH KUMAR AND ANR Vs. NATIONAL INSURANCE CO LTD AND ORS
|
November 17, 2011 |
MAHESH KUMAR SHARMA AND OTHERS Vs. BHERU LAL AND OTHERS
|
November 30, 2011 |
MAHESH KUMAR SONI Vs. RAM SWAROOP
|
July 27, 2011 |
MAHESH MEENA Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
MAHESH VIRANI Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
MAHESHWARI AGRO INDUSTRIES Vs. UNION OF INDIA
|
December 15, 2011 |
MAHI RAM Vs. RAJANA SARAF
|
January 5, 2011 |
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. STATE OF RAJASTHAN & ANR.
|
May 17, 2011 |
MAHIPAL SINGH BHATI Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
MAINA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 11, 2011 |
MAKHAN LAL SAINI Vs. STATE AND ORS.
|
February 8, 2011 |
MALA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 9, 2011 |
MALI RAM Vs. STATE AND ORS.
|
May 2, 2011 |
MALI RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 4, 2011 |
MALKEET SINGH Vs. STATE
|
August 16, 2011 |
MALLA RAM Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
MALLINATH SINGH Vs. BOARD OF REVENUE, AJMER & ORS.
|
October 21, 2011 |
MAM RAJ AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
November 2, 2011 |
MAMCHAND SINGH Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
MAMTA ASDEV Vs. STATE OF RAJASTHAN
|
September 26, 2011 |
MAMTA GOYAL Vs. RAMGOPAL
|
February 25, 2011 |
MAMTA MEENA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
January 5, 2011 |
MAMTA SINGODIYA AND ANR. Vs. STATE OF RAJ. AND ORS.
|
March 23, 2011 |
MAN MOHAN MODI Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
MAN MOHAN SINGH @ MOHAN LAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
December 2, 2011 |
MANAGING COMMITTEE ARYA KANYA MADHYAMIK VIDHYALAYA Vs. KUMARI PRABHA GUPTA
|
March 22, 2011 |
MANAGING COMMITTEE DAV Vs. RAJASTHAN NON GOVERNMENT
|
August 11, 2011 |
MANAGING COMMITTEE SETH MOTILAL PG COLLEGE Vs. STATE
|
May 17, 2011 |
MANAGING COMMITTEE SPR SAHARIYA SR.SECONDARY SCHOOL Vs. RAM GOPAL VERMA
|
October 22, 2011 |
MANAGING COMMITTEE, JAWAHAR LAL NEHRU SHIKSHAK PRASHIKSHAN MAHAVIDYALAYA, KOTA Vs. RAJASTHAN NON
|
January 27, 2011 |
MANAGING DIRECTOR, PERFECT THREAD MILLS LTD Vs. MADAN GOPAL VYAS AND ANR
|
May 9, 2011 |
MANAK CHAND Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
MANAK CHAND Vs. STATE OF RAJASTHAN
|
April 4, 2011 |
MANAK CHAND JAIN Vs. MOHAN LAL SUKHADIA UNIVERSITY & ORS
|
August 19, 2011 |
MANAK LAL SUTHAR Vs. TATE OF RAJASTHAN & ORS
|
September 16, 2011 |
MANAK RAM Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
MANAKIYA LAL VERMA TEXTILE INSTITUTE AND ANR. Vs. VINOD KUMAR AND ANR.
|
January 14, 2011 |
MANARAM Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
MANDIR MOORTI SHREE RADHA KRISHNA JI MAHARAJ Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
MANDIR SHRI SITARAM JI MAHARAJ Vs. JAGDEESH AND ORS.
|
August 4, 2011 |
MANGAL CHAND Vs. STATE OF RAJASTHAN AND ORS.
|
January 31, 2011 |
MANGALRAM Vs. SUNIL KUMAR
|
January 5, 2011 |
MANGI BAI AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
September 13, 2011 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
June 16, 2011 |
MANGI LAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
February 14, 2011 |
MANGI LAL AND SURESH Vs. STATE OF RAJASTHAN AND OTHERS
|
May 4, 2011 |
MANGILAL & ORS. Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
MANGLA RAM Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
MANGLA RAM & ANR. Vs. STATE OF RAJASTHAN
|
February 15, 2011 |
MANGLI (SMT.) AND OTHERS Vs. SMT. RUKMANI DEVI AND ANOTHER
|
September 20, 2011 |
MANGLI DEVI Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
MANGU Vs. SMT. PREMI
|
July 1, 2011 |
MANGU RAM Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
MANI RAM Vs. STATE OF RAJASTHAN
|
August 23, 2011 |
MANI RAM @ MUNNA RAM Vs. STATE OF RAJASTHAN
|
May 13, 2011 |
MANISH PUROHIT Vs. STATE OF RAJASTHAN AND ORS.
|
October 14, 2011 |
MANJU Vs. DHARAMPAL KHINCHAR
|
December 15, 2011 |
MANJU BAI Vs. INDIA KARGO GOODS BOOKING AGENCY
|
January 7, 2011 |
MANJU BALA Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
MANJU CHOUHAN Vs. STATE
|
February 23, 2011 |
MANJU KAWADIYA Vs. GHYANSHYAM SAHU
|
January 19, 2011 |
MANJULA Vs. SOMNATH NAYYER
|
October 17, 2011 |
MANMOHAN SINGH Vs. ANKUR ENTERPRISES
|
May 17, 2011 |
MANOHAR DAS Vs. RAJASTHAN STATE COOPERATIVE PRESS LTD
|
December 1, 2011 |
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
MANOHAR SINGH BUDANIYA Vs. THE STATE OF RAJ.
|
March 22, 2011 |
MANOHARLAL Vs. STATE OF RAJASTHAN
|
August 23, 2011 |
MANOJ Vs. STATE OF RAJASTHAN AND ORS.
|
September 6, 2011 |
MANOJ GOYAL AND ANR. Vs. DWARKA PRASAD SETHI AND ANR.
|
March 22, 2011 |
MANOJ KUMAR AND ANR. Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 6, 2011 |
MANOJ KUMAR JAIN Vs. THE STATE OF RAJASTHAN
|
May 20, 2011 |
MANOJ KUMAR SHARMA Vs. UNION OF INDIA (UOI)AND ORS.
|
August 8, 2011 |
MANOJ SHARMA Vs. JODHPUR VIDHYUT VITRAN NITAM LTD
|
December 20, 2011 |
MANRAJ MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
MANSAROVAR VYAPAR VIKAS SAMITI Vs. STATE OF RAJASTHAN
|
January 31, 2011 |
MANSINGH Vs. STATE OF RAJASTHAN
|
July 8, 2011 |
MATADEEN Vs. STATE OF RAJASTHAN
|
February 15, 2011 |
MAYA KUMARI Vs. THE CO-ORDINATOR, PRE-TEACHER EDUCATION TEST (P.T.E.T.) AND ANR.
|
September 5, 2011 |
MEENA RAWAT (SMT.) Vs. AUTHORIZED OFFICER, CANARA BANK AND ANR.
|
August 18, 2011 |
MEENA SAKHARANI Vs. KANHAIYALAL
|
May 18, 2011 |
MEENA SHARMA Vs. RAJENDRA KUMAR PORWAL
|
July 25, 2011 |
MEENAKSHI SHARMA Vs. STATE
|
May 19, 2011 |
MESA RAM Vs. STATE OF RAJASTHAN AND ANR.
|
March 1, 2011 |
METHODIST EPISCOPAL CHURCH IN JANUBI ASIA Vs. STATE OF RAJ. AND ORS.
|
September 23, 2011 |
MEWA SINGH Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
MINAL Vs. SUSHIL KUMAR
|
August 8, 2011 |
MINERAL EXPLORATION CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL
|
February 24, 2011 |
MINICIPAL BOARD SHRI KARANPUR Vs. PYARE LAL
|
November 16, 2011 |
MISHRI LAL & ORS. Vs. KUSHALWADI TRUST, SOJAT THROUGH ITS TRUSTEE
|
September 7, 2011 |
MISS K BASRALLA Vs. TULSI PRASAD GUPTA (DECEASED) THROUGH HIS LEGAL REPRESENTATIVES
|
August 4, 2011 |
MISS. ROSHNI Vs. STATE OF RAJASTHAN AND ORS.
|
August 9, 2011 |
MITTHU @ MODIYA Vs. STATE OF RAJASTHAN
|
September 16, 2011 |
MOHAMMAD HAMEED Vs. SABNAM SHEKH
|
October 11, 2011 |
MOHAMMAD JAVED Vs. STATE OF RAJASTHAN & ORS
|
January 3, 2011 |
MOHAMMAD MUSTAQUE Vs. THE CONTROLLER OF EXAMINATION JAI NARAYAN VYAS UNIVERSITY AND ANR.
|
September 2, 2011 |
MOHAMMAD NAVAJ Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
MOHAMMAD RAFIQUE Vs. DHAN KUMAR & ORS
|
November 24, 2011 |
MOHAMMAD SABIR Vs. STATE
|
August 17, 2011 |
MOHAMMAD SHAREEF Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
MOHAMMAD YUSUF Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 12, 2011 |
MOHAMMED HUSSAIN Vs. STATE OF RAJASTHAN & ORS.
|
November 3, 2011 |
MOHAMMED ISLAM KURESHI Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
MOHAMMED JAKIR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
October 12, 2011 |
MOHAMMED MOHSIN KHAN ALIAS BHOORIA Vs. STATE OF RAJASTHAN
|
December 21, 2011 |
MOHAMMED NAFEES Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
MOHAMMED RAFIQUE Vs. BARKAT
|
May 24, 2011 |
MOHAMMED SHAFIK Vs. STATE OF RAJASTHAN
|
September 22, 2011 |
MOHAN Vs. STATE OF RAJASTHAN
|
November 21, 2011 |
MOHAN KAVIA Vs. ADDITIONAL DISTRICT COLLECTOR
|
May 5, 2011 |
MOHAN LAL Vs. SMT RAHISA BEGUM
|
May 16, 2011 |
MOHAN LAL Vs. STATE
|
April 19, 2011 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
January 24, 2011 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 13, 2011 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
April 4, 2011 |
MOHAN LAL Vs. DHANNA LAL
|
February 21, 2011 |
MOHAN LAL MEENA Vs. ADJ NO 2, JAIPUR DISTRICT, JAIPUR AND ORS
|
November 15, 2011 |
MOHAN RAM AND ORS. Vs. SMT. PANCHI AND ANR.
|
November 17, 2011 |
MOHAN SINGH Vs. STATE OF RAJASTHAN & ORS.
|
July 14, 2011 |
MOHAN SINGH @ RAJ SINGH Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
MOHAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
February 8, 2011 |
MOHANLAL Vs. STATE OF RAJASTHAN
|
November 3, 2011 |
MOHANPURI Vs. MASJID COMMITTEE
|
July 21, 2011 |
MOHAR SINGH MEENA Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
MOHD ARIF Vs. STATE
|
January 17, 2011 |
MOHD ATIK AND ORS Vs. STATE AND ANR
|
January 20, 2011 |
MOHD AYUB Vs. STATE OF RAJASTHAN
|
July 4, 2011 |
MOHD HUSSANI Vs. STATE OF RAJASTHAN
|
July 6, 2011 |
MOHD SALEEM BALIM Vs. STATE OF RAJASTHAN
|
January 24, 2011 |
MOHD SHAFI THROUGH LR Vs. STATE
|
October 14, 2011 |
MOHD SHER KHAN Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
MOHD. RAFIQ Vs. STATE OF RAJASTHAN AND ORS.
|
June 23, 2011 |
MOHD. SABIR Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
|
January 10, 2011 |
MOHD. SAKIR Vs. STATE OF RAJASTHAN AND ORS.
|
July 18, 2011 |
MOHD. UMAR AND ORS. Vs. WAQF COMMITTEE AND ORS.
|
May 25, 2011 |
MOHINDAR KUMAR Vs. STATE OF RAJASTHAN
|
August 11, 2011 |
MOHINI DEVI Vs. MOOL CHAND KHADOLIYA
|
November 24, 2011 |
MOHRI DEVI Vs. CHUKI DEVI
|
November 18, 2011 |
MOHSIN KHAN Vs. J M GANDHI
|
April 27, 2011 |
MONALIKA MATHUR (SMT.) Vs. FAMILY COURT, NO. 1, JAIPUR CITY, JAIPUR AND ANR.
|
July 6, 2011 |
MONICA AND SMT. VINAY MALHOTRA Vs. STATE OF RAJASTHAN THROUGH PUBIC PROSECUTOR
|
September 13, 2011 |
MONIKA CHARAN Vs. NATIONAL LAW UNIVERSITY, JODHPUR & ANR
|
February 4, 2011 |
MONIKA ENTERPRISES Vs. STATE BANK OF BIKANER AND JAIPUR AND ANR.
|
August 23, 2011 |
MOOL CHAND MEENA Vs. JAGDISH
|
October 10, 2011 |
MOOL SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2011 |
MOOL SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
MOTI LAL Vs. REPRESENTATIVES OF PUBLIC IN GENERAL OF NAWA CITY
|
April 1, 2011 |
MOTI MALA Vs. THE STATE OF RAJASTHAN & ORS.
|
November 11, 2011 |
MOTIRAM ALIAS MOTILAL Vs. STATE OF RAJASTHAN
|
November 24, 2011 |
MRITUNJAY SINGH KHANGAROT Vs. STATE OF RAJASTHAN AND ORS.
|
February 28, 2011 |
MS. ASHA TANWAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ANR.
|
September 5, 2011 |
MS. VANDANA SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY AND ANR.
|
January 12, 2011 |
MST SHARDA & ORS Vs. STATE OF RAJASTHAN & ORS
|
January 31, 2011 |
MST. BHANWAR BAI AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
March 28, 2011 |
MST. HARDEI Vs. JAGDISH PRASAD AND ORS.
|
February 11, 2011 |
MUKANDARAM ALIAS MUKNARAM Vs. CHUNKI DEVI
|
August 8, 2011 |
MUKESH Vs. UNION OF INDIA
|
February 9, 2011 |
MUKESH Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
MUKESH Vs. STATE OF RAJASTHAN
|
December 7, 2011 |
MUKESH Vs. STATE OF RAJASTHAN
|
April 6, 2011 |
MUKESH Vs. STATE OF RAJASTHAN
|
March 14, 2011 |
MUKESH GUPTA Vs. STATE OF RAJ.
|
May 5, 2011 |
MUKESH KHATANA Vs. STATE OF RAJASTHAN & OTHERS
|
November 25, 2011 |
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
May 20, 2011 |
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
November 11, 2011 |
MUKESH KUMAR Vs. BSNL AND ORS.
|
May 2, 2011 |
MUKESH KUMAR BHAKAR Vs. UNIVERSITY OF RAJASTHAN
|
July 26, 2011 |
MUKESH KUMAR SWAMI Vs. PRAHLAD SHARMA & OTHERS
|
May 4, 2011 |
MUKESH KUMAR TANK Vs. RENT TRIBUNAL AND ORS.
|
July 28, 2011 |
MUKHTIYAR AHMED Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
MUKUN SINGH Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
MUKUNDA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
MUKUT BIHARI AND ANOTHER Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
MUMTAJ KHAN MUNSI Vs. MOHD ASLAM
|
August 16, 2011 |
MUMTAZ BEGAM & ORS. Vs. RAISH KHAN
|
July 5, 2011 |
MUNESH Vs. STATE OF RAJASTHAN
|
April 13, 2011 |
MUNICIPAL BOARD AND ANR. Vs. HUKAM CHAND AND ORS.
|
May 23, 2011 |
MUNICIPAL COUNCIL, UDAIPUR Vs. BASANTI BAI & ORS
|
August 25, 2011 |
MUNICIPAL WORKERS UNION Vs. STATE OF RAJ
|
December 14, 2011 |
MUNNA KHAN Vs. STATE
|
October 11, 2011 |
MUNNA KHAN Vs. BABU LAL AND ORS.
|
February 10, 2011 |
MUNSHI LAL VERMA Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 4, 2011 |
MURARI LAL Vs. RAJKUMAR MISHRA
|
September 6, 2011 |
MURARILAL Vs. MANGALYA & ORS
|
February 9, 2011 |
MURLIDHAR VERMA Vs. SWAMI KESHWANAND RAJASTHAN AGRICULTURE UNIVERSITY BIKANER
|
July 12, 2011 |
MURLIDHAR VERMA & ORS Vs. SWAMI KESHWANAND RAJASTHAN
|
May 10, 2011 |
MURTI MANDIR THAKUR SHREE RADHA KRISHAN JI & ORS Vs. RAMJI LAL & ORS
|
January 12, 2011 |
N K BERWA Vs. PRAKASH R BHARDIYA
|
August 5, 2011 |
NAB KUMAR SARKAR ALIAS SWAMI ASIMANAND Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
NADEEM Vs. SAJIDA
|
May 10, 2011 |
NADEEM Vs. SAJIDA
|
August 10, 2011 |
NAGAR NIGAM Vs. KASTOORI BAI
|
August 1, 2011 |
NAGAR NIGAM, KOTA AND ANR. Vs. CHHAGAN LAL
|
February 8, 2011 |
NAGAR PALIKA Vs. NAMAN ADVERTISING AND ANR.
|
August 3, 2011 |
NAGAR PALIKA, RAJSAMAND & ANR Vs. SURESH CHANDER & ANR
|
April 18, 2011 |
NAGAR PARISHAD ALWAR Vs. LILADHAR YADAV
|
September 9, 2011 |
NAGINA BAI Vs. STATE OF RAJASTHAN AND ORS.
|
September 15, 2011 |
NAHAR SINGH @ PAPPU AND ORS Vs. STATE OF RAJASTHAN
|
July 19, 2011 |
NAKHTARAM & ORS. Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
NAKODA ENTERPRISES Vs. ACCT, SPECIAL CIRCLE
|
December 20, 2011 |
NAKSHTRA SINGH Vs. STATE OF RAJASTHAN
|
October 21, 2011 |
NAKU AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 4, 2011 |
NAMIT SHARMA & ANR Vs. STATE OF RAJASTHAN
|
February 4, 2011 |
NANA DEVI AND ORS Vs. GURUMEL SINGH AND ORS
|
November 2, 2011 |
NANAG RAM Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2011 |
NANAG RAM Vs. MUNICIPAL CORPORATION & ANR.
|
July 29, 2011 |
NAND KISHORE Vs. STATE OF RAJASTHAN
|
June 1, 2011 |
NAND LAL Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
NAND LAL Vs. STATE OF RAJASTHAN
|
February 3, 2011 |
NAND LAL SINGH Vs. STATE OF RAJASTHAN
|
February 23, 2011 |
NAND RAM @ NAND LAL Vs. STATE OF RAJASTHAN
|
April 26, 2011 |
NAND SINGH Vs. SMT. SUNDER AND ORS.
|
March 23, 2011 |
NANDI Vs. STATE OF RAJASTHAN
|
October 13, 2011 |
NANDKISHORE SHARMA Vs. MISHRI LAL AND ORS.
|
May 23, 2011 |
NANDLAL AND ANR. Vs. MISHRI LAL AND ORS.
|
August 23, 2011 |
NANGU Vs. CHHANGA AND ORS
|
May 19, 2011 |
NANU RAM Vs. STATE OF RAJASTHAN
|
February 18, 2011 |
NANU RAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE
|
December 13, 2011 |
NARAIN DAS Vs. UNION OF INDIA & ORS
|
April 18, 2011 |
NARAIN DAS Vs. STATE OF RAJASTHAN
|
July 19, 2011 |
NARAYAN RAM Vs. STATE OF RAJASTHAN
|
February 2, 2011 |
NARAYAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 13, 2011 |
NARENDRA Vs. STATE OF RAJASTHAN
|
November 9, 2011 |
NARENDRA KHANDELWAL Vs. STATE OF RAJASTHAN
|
December 1, 2011 |
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
NARENDRA KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 17, 2011 |
NARENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
NARENDRA SHARMA Vs. STATE OF RAJASTHAN
|
June 29, 2011 |
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
October 18, 2011 |
NARENDRA SINGH Vs. RSRTC
|
August 28, 2011 |
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 16, 2011 |
NARESH GOEL & 4 ORS. Vs. STATE OF RAJASTHAN THOUGH C.B.I., JAIPUR
|
November 9, 2011 |
NARESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
September 20, 2011 |
NARESH YADAV Vs. STATE OF RAJASTHAN
|
July 20, 2011 |
NAROTTAM Vs. GEETA DEVI
|
January 18, 2011 |
NAROTTAM MEENA Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
NARPAT DAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 31, 2011 |
NARPAT STEELS PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
November 9, 2011 |
NARSA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
NARSI Vs. STATE OF RAJASTHAN
|
February 8, 2011 |
NARSINGH Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
NASIB KAUR & ORS. Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
NATHI LAL Vs. JAGDISH PRASAD
|
September 15, 2011 |
NATHIYA Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
NATHU RAM Vs. STATE OF RAJASTHAN AND ANR.
|
November 18, 2011 |
NATHU RAM AND ORS. Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
NATIONAL ADVERTIISING CO Vs. STATE OF RAJASTHAN
|
March 17, 2011 |
NATIONAL ADVERTISING COMPANY Vs. STATE OF RAJASTHAN
|
April 20, 2011 |
NATIONAL ADVERTISING COMPANY (M/S.) Vs. STATE OF RAJASTHAN AND ORS.
|
March 7, 2011 |
NATIONAL INSTITUTE OF AYURVEDA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 19, 2011 |
NATIONAL INSURANCE CO LTD Vs. VIDHYADEVI & VIDHYAVATI & ORS
|
February 28, 2011 |
NATIONAL INSURANCE CO LTD Vs. ANOKHA BAI & ORS
|
July 6, 2011 |
NATIONAL INSURANCE CO LTD Vs. PRESIDING OFFICER OF THE MOTOR ACCIDENT CLAIMS TRIBUNAL JAIPUR DISTRICT
|
April 11, 2011 |
NATIONAL INSURANCE CO LTD Vs. DINDAYAL
|
March 1, 2011 |
NATIONAL INSURANCE CO LTD Vs. PRATEEK
|
July 14, 2011 |
NATIONAL INSURANCE CO LTD Vs. UDI BAI
|
July 11, 2011 |
NATIONAL INSURANCE CO. LTD Vs. SRIRAM
|
October 17, 2011 |
NATIONAL INSURANCE CO.LTD Vs. THANA RAM
|
May 2, 2011 |
NATIONAL INSURANCE COMPANY Vs. RATAN SINGH AND OTHERS
|
December 14, 2011 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KASHKANDHA MEENA AND OTHERS
|
November 17, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. HEERA LAL & OTHERS
|
December 12, 2011 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. PRABHA OJHA AND ORS.
|
November 16, 2011 |
NATIONAL TEXTILE CORPORATION DP&R LTD Vs. RENT CONTROL APPELLATE TRIBUNAL
|
April 13, 2011 |
NATIONAL THERMAL POWER CORP. LTD. Vs. RAMDEV AND ORS.
|
September 26, 2011 |
NATIONAL THERMAL POWER CORP. LTD. Vs. PHOOL SINGH
|
September 26, 2011 |
NATTHAN Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
November 9, 2011 |
NAV BHARTI SHIKSHAN PRASHIKSHAN MAHILA MAHAVIDYALAYA Vs. STATE OF RAJASTHAN
|
January 25, 2011 |
NAV RATAN KOTHARI Vs. STATE OF RAJ
|
October 17, 2011 |
NAVAL SINGH Vs. STATE OF RAJASTHAN
|
November 21, 2011 |
NAVEEN GRAH NIRMAN SAHAKARI SAMITI Vs. COMPETENT AUTHORITY ADDITIONAL COMMISSIONER OF INCOME TAX
|
March 28, 2011 |
NAVEEN SHARMA Vs. RAM DAYAL
|
February 10, 2011 |
NAVIN GAUR & ANR. Vs. STATE OF RAJASTHAN
|
July 13, 2011 |
NAVODAYA VIDHYALAYA Vs. OM PRAKASH
|
September 16, 2011 |
NAVRATAN @ NORATMAL & ORS Vs. HANUMAN & ORS
|
December 7, 2011 |
NAWAL KISHORE SHARMA Vs. STATE OF RAJASTHAN
|
October 19, 2011 |
NAZAM ALI @ CHANKIA & ANR. Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
NAZIR MOHAMMAD Vs. STATE OF RAJASTHAN AND ORS.
|
February 10, 2011 |
NEELAM SHARMA Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
NEETIKA Vs. THE SECTION OFFICER OF EXAM., CBSE & ORS.
|
July 22, 2011 |
NEMI CHAND AGRAWAL Vs. STATE OF RAJASTHAN
|
October 10, 2011 |
NENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 13, 2011 |
NENA RAM Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. KANTA
|
February 7, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. NARENDRA KUMAR
|
January 20, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. RESHAMI DEVI & ORS
|
December 8, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. RAJESH KUMAR SHARMA
|
January 25, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. TIKAM CHAND AND ORS
|
March 9, 2011 |
NEW INDIA ASSURANCE CO LTD AND ORS Vs. ARVIND AND ORS
|
September 20, 2011 |
NEW INDIA ASSURANCE CO. LTD. Vs. MASTER NAUSHAD
|
January 31, 2011 |
NEW INDIA ASSURANCE CO. LTD. Vs. AGANINAKSHTRAM HOTEL AND EXPORT LIMITED AND ANR.
|
April 11, 2011 |
NEW INDIA ASSURANCE COMPANY LTD Vs. VIDU @ VIDHYA & OTHERS
|
April 1, 2011 |
NIHAL SINGH Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
NIMBARAM Vs. INDUSTRIAL DISPUTES & LABOUR COURT, JODHPUR & ORS.
|
July 6, 2011 |
NIMS UNIVERSITY RAJASTHAN JAIPUR Vs. STATE OF RAJASTHAN
|
May 27, 2011 |
NIRANJAN LAL Vs. THE CIVIL JUDGE & ORS.
|
October 21, 2011 |
NIRBHAY SINGH Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
NIRMAL KUMAR JAIN Vs. R S R T C
|
September 2, 2011 |
NISAR AHMED Vs. STATE OF RAJASTHAN
|
February 14, 2011 |
NISHA SAINI Vs. STATE OF RAJ. AND ANR.
|
March 18, 2011 |
NISHAN SINGH Vs. STATE OF RAJASTHAN & ANR.
|
July 12, 2011 |
NISHANT Vs. STATE OF RAJASTHAN
|
January 13, 2011 |
NISSAR AHMED Vs. RAJASTHAN BOARD OF MUSLIM WAKF
|
January 6, 2011 |
NITYESH SONI AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 7, 2011 |
NIYAZ MOHD. Vs. STATE OF RAJASTHAN
|
July 6, 2011 |
NIZAMUDDIN Vs. THE JAIPUR MUNICIPAL CORPORATION AND ORS.
|
September 1, 2011 |
NOJI DEVI Vs. RAJIV BHARGAVA
|
November 8, 2011 |
NORANGLAL Vs. STATE OF RAJASTHAN
|
June 22, 2011 |
NURSING & ORS. Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
O L OF MS BASERA CEMENT LTD Vs. SANDEEP KARWA AND ALKA KARWA
|
February 3, 2011 |
O P SHARMA Vs. ASHOK BOHARA
|
August 11, 2011 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 29, 2011 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 22, 2011 |
OM PRAKASH Vs. STATE OF RAJASTHAN AND ORS.
|
September 2, 2011 |
OM PRAKASH Vs. SMT. MANJU & ORS.
|
May 25, 2011 |
OM PRAKASH Vs. KALYAN PRASAD
|
August 5, 2011 |
OM PRAKASH Vs. CHAIN SINGH AND ORS.
|
August 1, 2011 |
OM PRAKASH Vs. FIRM ASHOK KUMAR RAJENDRA KUMAR AND ANR
|
October 20, 2011 |
OM PRAKASH GOYATAN Vs. STATE OF RAJASTHAN & ORS
|
April 26, 2011 |
OM PRAKASH GULATI AND ORS Vs. DISTRICT COLLECTOR KOTA ANR
|
August 16, 2011 |
OM PRAKASH SAINI Vs. STATE OF RAJASTHAN
|
April 26, 2011 |
OM PRAKASH SAINI Vs. KHEM CHAND SHARMA AND ANR.
|
August 4, 2011 |
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
January 4, 2011 |
OM PRAKASH SHARMA Vs. JAIPUR VIDHYUT VITARAN NIGAM LIMITED AND ANR.
|
September 6, 2011 |
OM PRAKASH VADHWANI Vs. DAVENDRA KUMAR
|
March 9, 2011 |
OM PRAKASH VESHNAV Vs. VIDHYA VESHNAV
|
May 26, 2011 |
OM PRAKASH VIJAY Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF PANCHAYATI RAJ DEPARTMENT, SECRETARIAT, JAIPUR & ORS.
|
April 21, 2011 |
OM SINGH @ KULDEEP SINGH Vs. STATE OF RAJASTHAN
|
March 28, 2011 |
OMVEER Vs. STATE OF RAJASTHAN
|
March 29, 2011 |
ONKAR LAL Vs. ABDUL RASHID & ANR.
|
November 11, 2011 |
ONKARI Vs. AKBAR HUSSAIN
|
February 25, 2011 |
ONKARMAL Vs. KISHORE KUMAR AND ORS.
|
March 31, 2011 |
ORIENTAL INSURANCE CO Vs. RAMKANYA AND ORS
|
February 11, 2011 |
ORIENTAL INSURANCE CO LTD Vs. MOTIYA
|
October 13, 2011 |
ORIENTAL INSURANCE CO LTD Vs. MANOHARI
|
April 6, 2011 |
ORIENTAL INSURANCE CO LTD Vs. PURAN
|
January 13, 2011 |
ORIENTAL INSURANCE CO LTD Vs. ARJUN
|
August 9, 2011 |
ORIENTAL INSURANCE CO LTD Vs. PREM NATH MOTORS (RAJ ) PVT LTD
|
July 28, 2011 |
ORIENTAL INSURANCE CO LTD Vs. SAROJ & ORS
|
October 11, 2011 |
ORIENTAL INSURANCE CO LTD Vs. DEVI RAM
|
December 23, 2011 |
ORIENTAL INSURANCE CO LTD AND ANR Vs. PAHALWAN SINGH AND ORS
|
February 22, 2011 |
ORIENTAL INSURANCE CO. LTD Vs. NIYAMAT
|
May 26, 2011 |
ORIENTAL INSURANCE CO. LTD. Vs. TEEKAAM CHAND JAIN
|
May 4, 2011 |
ORIENTAL INSURANCE CO.LTD Vs. RATANI BAI
|
May 9, 2011 |
ORIENTAL INSURANCE COMPANY Vs. BHAIRU RAM & ORS
|
March 16, 2011 |
ORIENTAL INSURANCE COMPANY LTD Vs. MISRI DEVI
|
January 4, 2011 |
ORIENTAL INSURANCE COMPANY LTD Vs. CHUKI DEVI
|
January 4, 2011 |
ORIENTAL INSURANCE COMPANY LTD. Vs. BHAGUTI
|
October 13, 2011 |
P R SWARANKAR Vs. STATE OF RAJASTHAN
|
July 18, 2011 |
PALI CENTRAL COOPERATIVE BANK LTD. Vs. STATE OF RAJASTHAN & ORS.
|
December 14, 2011 |
PANA Vs. MEGHRAJ
|
September 27, 2011 |
PANKAJ KULHARI Vs. STATE OF RAJASTHAN
|
March 3, 2011 |
PANKAJ SHARMA Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
PANNA LAL Vs. RAMESH MEENA & OTHERS
|
December 9, 2011 |
PANNA RAM @ PANIA Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
PAPPU LAL Vs. STATE OF RAJASTHAN
|
June 21, 2011 |
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2011 |
PARAS JAIN Vs. PRAMOD SHARMA AND ORS.
|
September 1, 2011 |
PARAS KANWAR Vs. STATE OF RAJASTHAN
|
November 3, 2011 |
PARAS MAL PATODI Vs. KANTA DEVI
|
May 11, 2011 |
PARAS RAM Vs. STATE OF RAJASTHAN
|
September 15, 2011 |
PARASMAL & ORS. Vs. STATE OF RAJASTHAN
|
May 20, 2011 |
PARASNATH TRADING COMPANY Vs. ASSTT. COMMISSIONER, COMMERCIAL TAXES DEPARTMENT
|
March 28, 2011 |
PARK WOO YOUNG Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
PARMESHWAR DAYAL BHARGAVA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
August 1, 2011 |
PARSA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
October 18, 2011 |
PARSA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
December 9, 2011 |
PARSHAV NATH JAIN MANDIR TRUST Vs. AVTAR SINGH
|
October 14, 2011 |
PARTUNATH AND SMT. SOHANI DEVI Vs. NANURAM AND OTHERS
|
November 29, 2011 |
PARVEEN Vs. STATE OF RAJASTHAN & ANR
|
January 5, 2011 |
PARWAT SINGH Vs. STATE OF RAJASTHAN
|
November 22, 2011 |
PARWATI SONI (SMT.) Vs. VINAY KUMAR SONI
|
August 1, 2011 |
PARYAVARAN AVAM MANAV VIKAS SANSTHAN, UDAIPUR Vs. HINDUSTAN AGRO CHEMICALS LIMITED & ORS.
|
July 13, 2011 |
PAVNEET KAUR Vs. JASVINDER SINGH
|
March 4, 2011 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
August 10, 2011 |
PAWAN KUMAR & ANR. Vs. SHIV KUMAR & ORS.
|
October 17, 2011 |
PAWAN KUMAR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
October 21, 2011 |
PAWAN KUMAR BARDIYA Vs. STATE OF RAJASTHAN
|
August 8, 2011 |
PAWAN KUMAR BARDIYA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
August 18, 2011 |
PAWAN KUMAR JAIN Vs. STATE OF RAJASTHAN
|
March 23, 2011 |
PAWANA KHATRI Vs. DINESH BHARGAVA
|
May 31, 2011 |
PHOOL CHAND Vs. INDRA SINGH
|
January 11, 2011 |
PHOOL CHAND & ANR Vs. KASHMIRI LAL & ORS
|
September 2, 2011 |
PHULA RAM @ PHULIA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 18, 2011 |
PHULA SINGH Vs. STATE OF RAJASTHAN & ANR.
|
May 18, 2011 |
PHULWANT Vs. STATE OF RAJASTHAN
|
September 15, 2011 |
PHULYA @ PHOOL CHAND MEENA Vs. JAIPUR VIDHYUT VITRAN NIGAM LIMITED, JAIPUR & ANOTHER
|
February 9, 2011 |
PIKKI Vs. STATE OF RAJASTHAN
|
September 14, 2011 |
PINKI Vs. STATE OF RAJASTHAN
|
September 12, 2011 |
PINTU Vs. STATE OF RAJASTHAN
|
May 25, 2011 |
PIYUSH CHOPRA Vs. UNION OF INDIA
|
October 31, 2011 |
PIYUSH GUPTA Vs. THE ADDITIONAL DISTRICT AND SESSIONS JUDGE NO. 8 AND ANR.
|
April 23, 2011 |
PODAR FINANCE (P.) LTD Vs. OFFICIAL LIQUIDATOR
|
October 10, 2011 |
POKAR RAM AND ORS. Vs. STATE OF RAJASTHAN
|
June 21, 2011 |
POKAR RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
POLYA AND OTHERS Vs. STATE OF RAJASTHAN
|
August 29, 2011 |
POOJA DHARIWAL Vs. DRT JAIPUR & ORS.
|
November 29, 2011 |
POONAM CHAND PATWARI Vs. STATE OF RAJASTHAN AND ORS.
|
February 7, 2011 |
POONAM DAS & ANR Vs. SATYA NARAYAN & ORS
|
May 31, 2011 |
POONAM PARAKH Vs. STATE OF RAJASTHAN
|
July 27, 2011 |
POORAN MAL RAIGAR Vs. R P S C AJMER
|
May 25, 2011 |
POORAN SINGH SEERA ALIAS POORAN MEENA Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
POORNIMA KUMARI Vs. STATE OF RAJASTHAN AND ORS.
|
February 15, 2011 |
POWER GRID CORPORATION Vs. DULI CHAND MAHAWAR AND ANOTHER
|
May 13, 2011 |
PRABHAT Vs. KALU RAM SHARMA
|
September 27, 2011 |
PRABHATI DEVI Vs. BALU
|
May 13, 2011 |
PRABHATI DEVI & OTHERS Vs. MURLIDHAR & OTHERS
|
October 22, 2011 |
PRABHATI LAL Vs. ADDOTIONAL DISTRICT COLLECTOR SIKAR
|
May 5, 2011 |
PRABHU DAYAL Vs. URMILA DEVI
|
December 9, 2011 |
PRABHU JYOTI Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
|
February 23, 2011 |
PRABHU NARAIN Vs. RAJASTHAN HOUSING BOARD
|
September 1, 2011 |
PRABHU RAM Vs. BHANWAR LAL
|
June 29, 2011 |
PRADEEP GOYAL Vs. STATE OF RAJASTHAN AND OTHERS
|
March 3, 2011 |
PRADEEP KUMAR DWIVEDI & ANR. Vs. STATE OF RAJASTHAN
|
July 18, 2011 |
PRAHLAD Vs. STATE OF RAJ.
|
August 5, 2011 |
PRAHLAD Vs. MAHAVEER PRASAD & ORS
|
March 14, 2011 |
PRAHLAD DAS Vs. STATE OF RAJASTHAN
|
May 24, 2011 |
PRAHLAD KUMAR SWARNKAR Vs. STATE OF RAJASTHAN
|
November 28, 2011 |
PRAHLAD SINGH AND ANR. Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS.
|
February 7, 2011 |
PRAJESH SWAMI Vs. MANAGER, ICICI HOME FINANCE COMPANY LTD. AND ANOTHER
|
January 25, 2011 |
PRAKASH AND ANR. Vs. HUND RAJ AND ANR.
|
January 10, 2011 |
PRAKASH ASWANI Vs. CHAMPALAL AND ANOTHER
|
July 7, 2011 |
PRAKASH CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 22, 2011 |
PRAKASHO Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
PRAMOD KUMAR Vs. RAMCHANDRA
|
March 16, 2011 |
PRAMOD KUMAR CHHAPARWAL Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
PRAMOD RANJAN Vs. AJMER VIDHYUT VITRAN NIGAM LTD. AND ANR.
|
August 1, 2011 |
PRASHAND SHARMA Vs. R R V P N LTD
|
January 27, 2011 |
PRASHANT BHARGAVA Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
PRATAP SINGH AND ORS. Vs. SMT. ZIMMI AND ORS.
|
January 4, 2011 |
PRATEEK DARGAR Vs. STATE OF RAJ AND ORS
|
January 20, 2011 |
PRATHAM PEETHASTH GOSWAMI BITTALNATH Vs. STATE OF RAJASTHAN
|
February 18, 2011 |
PRATIMA @ TEENA KUNWAR Vs. STATE OF RAJASTHAN & ANR.
|
January 17, 2011 |
PRAVEEN ARICK Vs. SMT. KOMAL PRAVEEN ARICK
|
May 25, 2011 |
PRAVEEN BAIRWA Vs. AARTI AND ORS.
|
September 16, 2011 |
PRAVEEN CHAND MANDAWARIA Vs. STATE OF RAJASTHAN
|
August 9, 2011 |
PREM Vs. HANSRAJ
|
February 24, 2011 |
PREM BIHARI MEENA AND ORS. Vs. STATE AND ORS.
|
May 6, 2011 |
PREM CHAND Vs. GHISI BAI
|
March 3, 2011 |
PREM CHAND JAIN Vs. STATE
|
March 4, 2011 |
PREM DEVI (SMT.) & ORS. Vs. GULABCHAND
|
April 8, 2011 |
PREM KUMAR Vs. MANPHOOL RAM AND OTHERS
|
July 20, 2011 |
PREM KUMARI AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 2, 2011 |
PREM PRAKASH SHARMA Vs. RSRTC
|
November 9, 2011 |
PREM RATAN Vs. RENT TRIBUNAL
|
December 14, 2011 |
PREM RATAN Vs. RENT TRIBUNAL, JAIPUR
|
February 14, 2011 |
PREM SINGH CHRAN Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
PREM TAKHTANI & ORS Vs. AMAR SINGH & ANR
|
November 1, 2011 |
PREMA RAM DUKIYA Vs. STATE OF RAJASTHAN
|
October 19, 2011 |
PREMA SINGH @ PREMA RAM & ORS. Vs. STATE OF RAJASTHAN
|
February 25, 2011 |
PRESIDENT, BHILWARA-SHAHPURA DEVLI BUS ASSOCIATION Vs. DURGA SINGH SHEKHAWAT & ORS.
|
December 8, 2011 |
PRINCE Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
PRINCE STONE COMPANY Vs. CTO, ANTI EVASION I COMMERCIAL TAXES
|
March 30, 2011 |
PRINCIPAL, JAWAHAR NAVODAYA VIDYALAYA Vs. JAGDISH PRASAD & OTHERS
|
March 3, 2011 |
PRINCIPAL, SAINT PATRICKS VIDHYA BHAWAN Vs. RASHIDA GAZDHAR
|
August 1, 2011 |
PRINCIPAL, SAIT PATRICKS Vs. L RS OF RASHIDA
|
August 1, 2011 |
PRITHVI SINGH BISHNOI Vs. UNION OF INDIA
|
February 15, 2011 |
PRIYA VERMA Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
PRIYANKA YADAV Vs. THE SECRETARY MEDICAL AND HEALTH DEPARTMENT AND ORS.
|
September 6, 2011 |
PRIYESH AGARWAL Vs. STATE OF RAJ
|
January 27, 2011 |
PROF ACHALESHWAR BOHRA Vs. STATE OF RAJASTHAN
|
April 19, 2011 |
PROF P K BANERJI Vs. STATE OF RAJASTHAN
|
April 19, 2011 |
PROF P M SINGHVI Vs. STATE OF RAJASTHAN
|
April 19, 2011 |
PUKH RAM ACHARYA Vs. STATE OF RAJASTHAN AND ORS.
|
April 13, 2011 |
PUNIT Vs. SUNITA
|
May 26, 2011 |
PUNJ LLOYD LIMITED Vs. STATE OF RAJ
|
July 27, 2011 |
PURAN @ PUNIRAM Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
PURAN MAL Vs. STATE OF RAJASTHAN
|
July 28, 2011 |
PURAN SINGH Vs. STATE OF RAJASTHAN
|
March 16, 2011 |
PURAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2011 |
PURUSHOTTAM LAL Vs. PIYUSH KUMAR
|
March 15, 2011 |
PUSHPA & OTHERS Vs. CHHOGA RAM & OTHERS
|
December 7, 2011 |
PUSHPA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 12, 2011 |
PUSHPA BEVI Vs. STATE OF RAJASTHAN
|
November 18, 2011 |
PUSHPA JAIN Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO.1 JAIPUR
|
January 27, 2011 |
PUSHPA JAIN Vs. STATE OF RAJASTHAN
|
July 13, 2011 |
PUSHPA MANAWAT Vs. STATE OF RAJASTHAN
|
April 8, 2011 |
PUSHTIKAR LAGHU VYAPARIK PRATISHTHAN BACHAT EVAM SAKH SAHKARI SAMITI Vs. UNION OF INDIA
|
December 5, 2011 |
PYARE LAL Vs. STATE OF RAJASTHAN
|
August 24, 2011 |
PYARI DEVI AND OTHERS Vs. DHANNA SINGH AND ANOTHER
|
December 7, 2011 |
QUIPPO CONSTRUCTION EQUIPMENT LTD. Vs. STATE OF RAJ. AND ORS.
|
March 22, 2011 |
R M SHARMA Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
R.B. CONSTRUCTION COMPANY Vs. THE PROJECT DIRECTOR, RAJASTHAN URBAN INFRASTRUCTURE
|
June 30, 2011 |
R.B. SHARMA & ORS. Vs. DALCHAND & ORS.
|
July 18, 2011 |
R.K. KHANNA AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 20, 2011 |
R.K. SHARMA Vs. STATE OF RAJASTHAN AND ANR.
|
September 19, 2011 |
R.S. GUPTA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
|
January 24, 2011 |
RACHNA BAJIYA Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
RADHA KRISHNA YADAV Vs. RAJASTHAN AGRICULTURAL UNIVERSITY
|
January 4, 2011 |
RADHA MOHAN SHARMA Vs. STATE OF RAJASTHAN
|
April 1, 2011 |
RADHEY SHYAM Vs. THE ADDITIONAL CIVIL JUDGE AND ORS.
|
September 24, 2011 |
RADHEY SHYAM MEENA AND ANR. Vs. STATE AND ORS.
|
February 23, 2011 |
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN
|
October 11, 2011 |
RADHEY SHYAM SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
|
August 24, 2011 |
RADHEYSHYAM AND ANR. Vs. STATE OF RAJASTHAN
|
March 29, 2011 |
RAFEEQ & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
July 15, 2011 |
RAFFLES UNIVERSITY, NEEMARANA & ANR. Vs. BAR COUNCIL OF INDIA & ANR.
|
August 18, 2011 |
RAGHUNATH Vs. BOARD OF REVENUE
|
October 13, 2011 |
RAGHUNATH & ORS Vs. VILLAGE GOTAN, KUMHARON KA MOHALLA
|
May 31, 2011 |
RAGHUNATH AND ORS. Vs. MARWADI NAIYAN PANCHAYAT SEN TEMPLE
|
May 4, 2011 |
RAGHUNATH PRASAD & ORS. Vs. STATE OF RAJASTHAN
|
February 15, 2011 |
RAGHUNATH RAM & OTHERS Vs. NANU RAM & OTHERS
|
December 7, 2011 |
RAGHUNATH SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 19, 2011 |
RAGHUVEER CHAND KHANNA Vs. SUDARSHAN KUMAR KHANNA
|
September 9, 2011 |
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
January 13, 2011 |
RAHIM Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
RAHMAT KHAN Vs. HANUMAN DAS & SONS
|
September 8, 2011 |
RAHUL Vs. STATE OF RAJASTHAN
|
June 1, 2011 |
RAHUL KUMAWAT Vs. UNION OF INDIA THRO CBI
|
March 18, 2011 |
RAIF AEHMAD & ORS Vs. STATE OF RAJASTHAN & ORS
|
September 9, 2011 |
RAIF AEHMAD AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 6, 2011 |
RAJ AGRI UNIVERSITY Vs. ZABAR SINGH SOLANKI
|
January 20, 2011 |
RAJ HIGH COURT JODHPUR Vs. STATE
|
April 1, 2011 |
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
August 9, 2011 |
RAJ KUMAR HARDAYAL SINGH Vs. MURTI MANDIR SHRI BALAJI
|
December 12, 2011 |
RAJ KUMAR KHEMANI Vs. NAGAR MAL GOYAL
|
November 3, 2011 |
RAJ KUMAR SWAMY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL JODHPUR BENCH JODHPUR & ORS
|
May 17, 2011 |
RAJ KUMARI JAIN Vs. STATE OF RAJASTHAN
|
October 14, 2011 |
RAJ SINGH @ RAJVINDRA SINGH @ KULVINDRA SINGH Vs. STATE OF RAJASTHAN
|
October 10, 2011 |
RAJA SINGH Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
RAJARAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 1, 2011 |
RAJASHTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD JAIPUR Vs. GOPI THROUGH LRS
|
December 16, 2011 |
RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER & ANR Vs. JUDGE, INDUSTRIAL TRIBUNAL, BIKANER & ORS
|
September 6, 2011 |
RAJASTHAN AGRICULTURE UNIVERSITY Vs. STATE OF RAJASTHAN
|
January 20, 2011 |
RAJASTHAN ENGINEERING WORKS Vs. LRS OF LATE SH RAJMAL
|
May 26, 2011 |
RAJASTHAN FINANCIAL CORPORATION Vs. RAJENDRA KUMAR
|
February 4, 2011 |
RAJASTHAN FOOTBALL ASSOCIATION Vs. STATE OF RAJASTHAN
|
March 29, 2011 |
RAJASTHAN PETROLEUM DEALERS ASSOCIATION THROUGHT ITS SECRETARY JAIPUR Vs. UNION OF INDIA
|
September 20, 2011 |
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. POOJA MEENA
|
December 7, 2011 |
RAJASTHAN SMALL INDUSTRIES CORP LTD Vs. MAHESHWARI IMPORT & EXPORT (P) LTD
|
November 3, 2011 |
RAJASTHAN SMALL INDUSTRIES CORPORATION Vs. M/S. H.M. INDUSTRIES AND OTHERS
|
September 15, 2011 |
RAJASTHAN STATE AGRICULTURAL MARKETING BOARD Vs. GULAB CHAND MITTAL
|
February 2, 2011 |
RAJASTHAN STATE AGRICULTURE MARKETING BOARD Vs. CONTINENTAL ENTERPRISES
|
August 9, 2011 |
RAJASTHAN STATE CONSUMER FEDERATION Vs. ASHOK CHOUDHARY AND OTHERS
|
October 12, 2011 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. SUMER CHAND JAIN
|
June 30, 2011 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHRI MOHANLAL
|
August 18, 2011 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. CPF, COMMISSIONER
|
March 1, 2011 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. CHHOTU RAM
|
November 29, 2011 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHRI CHATURBHUJ AND ANR.
|
May 3, 2011 |
RAJASTHAN STATE ELECTRICITY BOARD & ANR Vs. LRS OF KISHAN CHAND
|
September 5, 2011 |
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INSVESTMENT CORPORATION LTD. Vs. RATAN LAL
|
April 22, 2011 |
RAJASTHAN STATE MINES AND MINERALS LTD Vs. LRS OF BALA RAM
|
July 21, 2011 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ASHOK KUMAR
|
February 11, 2011 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SEETA
|
March 23, 2011 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. REKHA GURJAR
|
January 10, 2011 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NEERAJ
|
January 7, 2011 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. ALEXIX SONIER
|
February 4, 2011 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD Vs. GODO & ORS
|
December 7, 2011 |
RAJASTHAN TECHNICAL UNIVERSITY Vs. INCOME TAX OFFICER
|
September 19, 2011 |
RAJASTHAN UDHYOG Vs. ASSISTANT DIRECTOR ENFORCEMENT AGR
|
January 18, 2011 |
RAJBAHADUR & ORS Vs. STATE OF RAJASTHAN
|
July 28, 2011 |
RAJEEV CHOUDHARY Vs. STATE OF RAJASTHAN
|
July 27, 2011 |
RAJEEV GUPTA Vs. STATE OF RAJASTHAN
|
August 25, 2011 |
RAJEEV KUMAR PALIWAL Vs. NAVODAYA VIDYALAYA SAMITI AND ORS.
|
December 9, 2011 |
RAJEEV TIWARI (DR.) Vs. STATE OF RAJASTHAN AND ANR.
|
August 24, 2011 |
RAJENDRA KUMAR Vs. PRABHU LAL
|
February 17, 2011 |
RAJENDRA KUMAR Vs. PARASRAM
|
March 28, 2011 |
RAJENDRA KUMAR MODI Vs. BABULAL
|
November 22, 2011 |
RAJENDRA KUMAR SHARMA Vs. RADHEYSHYAM
|
September 2, 2011 |
RAJENDRA PAL SINGH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 6, 2011 |
RAJENDRA PRAKASH Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
RAJENDRA PRASAD GARG Vs. ASHOK KUMAR PANSARI
|
May 10, 2011 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 7, 2011 |
RAJENDRA SINGH Vs. KULDEEP MOHAN SAHAI AND OTHERS
|
December 14, 2011 |
RAJENDRA TRADING CO Vs. CIVIL JUDGE JR DIV AND JUDL MAGISTRATE
|
May 20, 2011 |
RAJENG Vs. STATE OF RAJASTHAN AND ORS.
|
August 5, 2011 |
RAJESH Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
RAJESH GOYAL Vs. UNION OF INDIA
|
January 27, 2011 |
RAJESH GOYAL AND ORS. Vs. THE COURT OF DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND ANR.
|
February 23, 2011 |
RAJESH JAIN Vs. RAJASTHAN HIGH COURT
|
January 28, 2011 |
RAJESH KATHURIA Vs. PRIYA KATHURIA
|
April 13, 2011 |
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
April 25, 2011 |
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
August 18, 2011 |
RAJESH KUMAR Vs. LABOUR COURT & ANR
|
January 4, 2011 |
RAJESH KUMARI Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 7, 2011 |
RAJESH SHARMA Vs. NEHA AND ORS.
|
August 3, 2011 |
RAJIV KUMAR PALIWAL Vs. NAVODAYA VIDYALAYA SAMITI
|
December 19, 2011 |
RAJKUMAR SAWLANI Vs. STATE OF RAJASTHAN AND ANR.
|
March 4, 2011 |
RAJMAL JAIN Vs. SMT. BHANWARI DEVI
|
December 20, 2011 |
RAJPAL SINGH @ BHOLU AND ANR. Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 6, 2011 |
RAJSTHAN VIKAS SANSTHAN Vs. UNION OF INDIA
|
April 21, 2011 |
RAJU @ RAJENDRA PRASAD Vs. STATE OF RAJASTHAN
|
January 18, 2011 |
RAJU DEVI Vs. STATE OF RAJASTHAN
|
February 25, 2011 |
RAJU LAL AND ANR Vs. STATE OF RAJASTHAN
|
April 26, 2011 |
RAJVEER Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
March 14, 2011 |
RAKESH Vs. STATE OF RAJASTHAN
|
March 16, 2011 |
RAKESH Vs. RAJNESH ALIAS MANTO
|
May 10, 2011 |
RAKESH Vs. STATE OF RAJASTHAN
|
July 7, 2011 |
RAKESH @ ROKETIYA Vs. STATE OF RAJASTHAN
|
August 23, 2011 |
RAKESH KUMAR Vs. GRAM PANCHAYAT BONLI
|
November 25, 2011 |
RAKESH SINGH Vs. STATE OF RAJASTHAN
|
May 11, 2011 |
RAM AVTAR VIJAY Vs. STATE OF RAJASTHAN
|
July 7, 2011 |
RAM BABU SINGH Vs. STATE OF RAJASTHAN
|
November 9, 2011 |
RAM BAI Vs. STATE & ORS
|
August 3, 2011 |
RAM CHANDRA Vs. STATE OF RAJASTHAN & OTHERS
|
July 21, 2011 |
RAM CHANDRA @ CHANDAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
April 22, 2011 |
RAM CHARAN GUPTA Vs. STATE THROUGH C B I
|
November 29, 2011 |
RAM CHARAN SHARMA Vs. ICICI BANK LIMITED
|
December 12, 2011 |
RAM DAYAL Vs. RCSAT AND ORS.
|
February 21, 2011 |
RAM DEV SHARMA Vs. STATE
|
February 15, 2011 |
RAM GOPAL & ANR. Vs. STATE OF RAJASTHAN
|
September 19, 2011 |
RAM GOPAL SHARMA Vs. STATE OF RAJ. AND ORS.
|
January 3, 2011 |
RAM KALYAN Vs. STATE OF RAJASTHAN
|
January 13, 2011 |
RAM KARAN Vs. STATE OF RAJASTHAN
|
August 2, 2011 |
RAM KISHAN Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED AND ORS.
|
January 11, 2011 |
RAM KISHAN MEENA Vs. STATE OF RAJASTHAN
|
April 8, 2011 |
RAM KISHORE Vs. MOOL CHAND
|
July 5, 2011 |
RAM KUMAR Vs. STATE OF RAJASTHAN & ORS
|
September 26, 2011 |
RAM KUMAR @ SETHI Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
RAM KUMAR AND ORS. Vs. REVAD RAM
|
August 4, 2011 |
RAM KUMAR MEENA Vs. STATE
|
November 25, 2011 |
RAM LAL Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
RAM LAL Vs. SAVITA & ANR.
|
May 25, 2011 |
RAM LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
January 27, 2011 |
RAM LAL Vs. STATE OF RAJATHAN & ANR.
|
December 20, 2011 |
RAM LAL Vs. STATE OF RAJASTHAN
|
May 10, 2011 |
RAM LAL Vs. STATE OF RAJASTHAN
|
May 2, 2011 |
RAM LAL Vs. STATE OF RAJASTHAN
|
November 25, 2011 |
RAM MURTI Vs. STATE OF RAJASTHAN
|
September 1, 2011 |
RAM NARAIN Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
RAM NARAYAN Vs. UNION OF INDIA
|
May 4, 2011 |
RAM NIWAS Vs. SMT. RAMPYARI AND ORS.
|
July 6, 2011 |
RAM NIWAS & ANR. Vs. STATE OF RAJASTHAN
|
October 14, 2011 |
RAM NIWAS ALIAS MANDIYA Vs. STATE OF RAJASTHAN
|
March 1, 2011 |
RAM NIWAS SAINI Vs. RENT TRIBUNAL
|
February 25, 2011 |
RAM PAL Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
RAM PRAKASH Vs. CHITTAR
|
May 10, 2011 |
RAM PRASAD Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
August 26, 2011 |
RAM PRASAD Vs. STATE OF RAJASTHAN
|
July 19, 2011 |
RAM PRATAP SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
RAM RATAN AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
January 27, 2011 |
RAM SHARAN MODI Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
August 25, 2011 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
April 22, 2011 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2011 |
RAM SINGH MEENA Vs. BANK OF INDIA
|
October 11, 2011 |
RAM SWAROOP MEWARA Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 2, 2011 |
RAM VILAS Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
RAMA Vs. SECRETARY, GRAM PANCHAYAT NEGADIA, DISTRICT NATHDWARA, DISTRICT RAJSAMAND & ORS
|
September 5, 2011 |
RAMA DEVI AND ORS Vs. ACJ(JD) NO 1, JAIPUR CITY, JAIPUR AND ANR
|
November 3, 2011 |
RAMAVTAR Vs. STATE OF RAJASTHAN AND ORS.
|
August 4, 2011 |
RAMAVTAR GUPTA Vs. ABDUL HAMID
|
July 4, 2011 |
RAMBABU Vs. STATE OF RAJASTHAN
|
May 18, 2011 |
RAMCHANDRA Vs. STATE OF RAJASTHAN
|
February 2, 2011 |
RAMDAYAL DASS Vs. STATE OF RAJASTHAN
|
March 16, 2011 |
RAMDEV Vs. JEEVAN SINGH
|
January 5, 2011 |
RAMDHAN Vs. STATE OF RAJASTHAN
|
August 29, 2011 |
RAMENDRA SINGH Vs. STATE AND ORS.
|
February 11, 2011 |
RAMESH @ BHUPAT RAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 25, 2011 |
RAMESH CHAND Vs. STATE OF RAJASTHAN AND ANR.
|
July 29, 2011 |
RAMESH CHAND KUMAWAT Vs. ADDITIONAL DISTRICT JUDGE
|
December 1, 2011 |
RAMESH CHAND SHARMA Vs. RCSAT AND ORS.
|
February 9, 2011 |
RAMESH IYER Vs. STATE OF RAJASTHAN AND ANR.
|
December 14, 2011 |
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
May 17, 2011 |
RAMESH KUMAR BATRA Vs. TIRATH RAM
|
December 2, 2011 |
RAMESH KUMAR GOSWAMI Vs. STATE AND ORS.
|
May 3, 2011 |
RAMESH KUMAR SHARMA ALIAS RANU Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
RAMESH SONI & ANR. Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
RAMESHWAR Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
RAMESHWAR LAL Vs. RUPA
|
November 2, 2011 |
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
September 1, 2011 |
RAMESHWAR LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 9, 2011 |
RAMESHWAR LAL GOVINDRAM Vs. AVR TEXFABS (P.) LTD.
|
February 24, 2011 |
RAMESHWAR PRASAD Vs. ADDITIONAL DISTRICT AND SESSION JUDGE
|
December 1, 2011 |
RAMESHWAR PRASAD Vs. APPELLATE RENT TRIBUNAL KOTA
|
September 2, 2011 |
RAMESHWAR PRASAD AND ANOTHER Vs. HARINARAIN AND OTHERS
|
August 4, 2011 |
RAMESHWAR PRASAD SHARMA Vs. LALA RAM AND ORS.
|
September 5, 2011 |
RAMGOPAL Vs. RADHEYSHYAM DANS
|
May 13, 2011 |
RAMILA Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
RAMJI ALIAS RAMJILAL Vs. STATE OF RAJASTHAN
|
February 22, 2011 |
RAMJI ALIAS RAMJILAL Vs. STATE OF RAJASTHAN
|
December 2, 2011 |
RAMJI LAL Vs. BOARD OF REVENUE AND ORS.
|
September 23, 2011 |
RAMJILAL Vs. STATE OF RAJASTHAN
|
April 22, 2011 |
RAMJILAL Vs. MOHARPAL
|
February 21, 2011 |
RAMJILAL Vs. NATHOLI RAM SAINI AND ANR.
|
September 22, 2011 |
RAMKHILADI AND 7 ORS. Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 4, 2011 |
RAMKUMAR Vs. NARSINGH DAS MODI H.U.F.
|
March 16, 2011 |
RAMKUMAR Vs. STATE OF RAJASTHAN
|
May 5, 2011 |
RAMKUNWAR Vs. STATE OF RAJASTHAN
|
May 6, 2011 |
RAMLAKHAN RAMAN Vs. STATE OF RAJASTHAN
|
March 29, 2011 |
RAMLAL Vs. STATE OF RAJASTHAN
|
November 30, 2011 |
RAMLAL @ HABUDIA Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
RAMPAL SHARMA Vs. STATE OF RAJASTHAN & ANR.
|
January 27, 2011 |
RAMPARVESH SINGH Vs. STATE OF RAJASTHAN
|
February 22, 2011 |
RAMPHOOL Vs. THE MUNICIPAL BOARD & OTHERS
|
October 31, 2011 |
RAMSAROOP PANCHAYAT Vs. GRAMVASIYAN AAYANA PANCHAYAT SAMITI ITAWA
|
May 30, 2011 |
RAMSHARAN MODI Vs. BOARD OF REVENUE
|
February 28, 2011 |
RAMSWAROOP Vs. STATE OF RAJSTHAN
|
May 25, 2011 |
RAMSWAROOP SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
May 4, 2011 |
RAMVATI AND ANR ETC Vs. PHOOL CHAND GOYAL AND ORS
|
February 10, 2011 |
RAMZANI Vs. STATE OF RAJASTHAN
|
August 16, 2011 |
RAN GOPAL Vs. PAWAN KUMAR
|
March 23, 2011 |
RANGLAL Vs. HANUMAN AND ANOTHER
|
November 3, 2011 |
RANJEET LAL Vs. STATE OF RAJASTHAN & ANR.
|
May 27, 2011 |
RANJITMAL CHORADIA Vs. SHIVRAM SINGH
|
August 8, 2011 |
RANVEER SINGH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
May 23, 2011 |
RANVEER SINGH Vs. STATE OF RAJASTHAN
|
January 14, 2011 |
RANVEER SINGH Vs. RCSAT AND ORS.
|
February 11, 2011 |
RASHMI SHARMA Vs. MANOJ SHARMA
|
February 4, 2011 |
RASHMI SHARMA AND ORS Vs. STATE OF RAJ AND ORS
|
March 22, 2011 |
RASID ABDUL SAYYED Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
RASTRA SAHAYAK VIDHYALAYA SAMITI Vs. CHIEF COMMISSIONER OF INCOME TAX
|
December 13, 2011 |
RATAN KUMAR SHARMA Vs. STATE OF RAJ & ORS
|
August 11, 2011 |
RATAN KUMARI Vs. ADDL. DISTRICT & SESSIONS JUDGE (FAST TRACK), NO.7, JAIPUR CITY, JAIPUR & ORS.
|
December 12, 2011 |
RATAN LAL GARG Vs. STATE
|
May 2, 2011 |
RATAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 1, 2011 |
RATAN SINGH KHANDELWAL Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
RATANLAL Vs. STATE OF RAJASTHAN AND ORS.
|
August 29, 2011 |
RATTI AND OTHERS Vs. STATE OF RAJASTHAN
|
September 1, 2011 |
RAVI @ NARESH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 4, 2011 |
RAVINDRA SINGH Vs. STATE AND ORS.
|
February 7, 2011 |
RAVINDRA SINGH Vs. ORIENTAL INSURANCE CO. LIMITED
|
January 28, 2011 |
RAVINDRA SINGH ALIAS DHOLIYA Vs. STATE OF RAJASTHAN
|
September 1, 2011 |
RAWASSA CONSTRUCTIONS ENGINEERS AND CONTRACTORS Vs. CHIEF ENGINEER IRRIGATION
|
April 21, 2011 |
REALIANCE GENERAL INSURANCE CO LTD Vs. BALVEER
|
November 1, 2011 |
RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. OFFICIAL LIQUIDATOR OF BASERA CEMENT LTD. (IN LIQUIDATION)
|
February 10, 2011 |
REEMA BAJAJ Vs. SACHIN BAJAJ
|
July 13, 2011 |
REENA Vs. RAJENDRA SINGH AND ORS.
|
August 16, 2011 |
REETU Vs. MAHENDRA PURI
|
July 1, 2011 |
REGIONAL MANAGER R S R T C KOTA Vs. BHAGWAN SINGH
|
September 24, 2011 |
REKHA SHARMA Vs. STATE OF RAJASTHAN
|
April 6, 2011 |
RENU BALA Vs. R S P C
|
November 22, 2011 |
RENU KOTHARI Vs. JOGENDRA SINGH
|
September 22, 2011 |
RENUKA BHATI & ORS Vs. BRIJRAJ SINGH & ORS
|
December 14, 2011 |
REPRESENTATIVES OF SAMARTH NAGAR RESIDENTIAL COLONY, NR. RHB, PALI Vs. KANTILAL & ORS.
|
July 25, 2011 |
RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD, PALI Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL & ANOTHER
|
January 3, 2011 |
REWATRAM Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
RICHA RATHORE Vs. STATE OF RAJASTHAN
|
December 5, 2011 |
RICHHPAL Vs. JISUKHRAM
|
September 12, 2011 |
RIDHNARAIN Vs. DISTRICT JUDGE, TONK & ORS.
|
July 5, 2011 |
RIICO AND ORS. Vs. SAKIR HUSSAIN
|
August 19, 2011 |
RIICO LTD Vs. DEVI LAL
|
July 20, 2011 |
RIKHAB CHAND JAIN Vs. UNION OF INDIA
|
March 14, 2011 |
RINKU SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2011 |
RISING BUIIDESTATE (P) LTD Vs. UNION OF INDIA
|
March 28, 2011 |
RITESH TRIPATHI AND ORS. Vs. STATE (EDUCATION) AND ORS.
|
May 6, 2011 |
RITESH TRIPATHI AND ORS. Vs. STATE AND ORS.
|
April 13, 2011 |
RIYAZ KHAN AND ANR. Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
ROHINI DEVI Vs. STATE OF RAJASTHAN AND ANR.
|
May 3, 2011 |
ROHIT KUMAR Vs. TARACHAND SAINI
|
September 23, 2011 |
ROHITASH KHARERA Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
February 2, 2011 |
ROMESH POWER PRODUCTS Vs. JAIPUR CONDUCTORS PVT. LTD.
|
June 15, 2011 |
ROOP LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
May 20, 2011 |
ROOP NARAIN MEENA Vs. RCSAT AND ORS.
|
February 25, 2011 |
ROOP SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
ROOPA RAM BHEEL Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 18, 2011 |
ROOPSI Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
ROSE ZINC LTD. Vs. STATE OF RAJASTHAN AND OTHERS
|
December 19, 2011 |
RSEB Vs. PUSHPA DEVI
|
March 31, 2011 |
RSWM LIMITED Vs. STATE OF RAJASTHAN AND OTHERS
|
November 24, 2011 |
RTS POWER CORPORATION LTD Vs. STATE OF RAJASTHAN
|
April 13, 2011 |
RUCHI SINGHAL Vs. CHANDRIKA PRASAD
|
May 9, 2011 |
RUDRESH SOLANKI AND ORS. Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
August 29, 2011 |
RUKMA DEVI Vs. STATE OF RAJASTHAN
|
January 19, 2011 |
RUKMANI Vs. BHOLA
|
December 20, 2011 |
RUKMUDDIN Vs. STATE OF RAJASTHAN
|
September 16, 2011 |
S K ACHARYA Vs. STATE OF RAJASTHAN
|
September 20, 2011 |
S M SINGH Vs. STATE OF RAJASTHAN
|
August 26, 2011 |
S N DERASHRI Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
SACHDEVA METAL WORKS Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
SADIQ MOHAMMED Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
SAGAR RAM @ SAGAR MAL Vs. BOARD OF REVENUE AND ORS
|
May 12, 2011 |
SAHAB RAM Vs. STATE
|
April 20, 2011 |
SAHAB RAM AND ANR. Vs. STATE OF RAJASTHAN
|
November 1, 2011 |
SAHAB SINGH Vs. STATE OF RAJASTHAN
|
September 13, 2011 |
SAHANOOR ALI Vs. C N B KOTA
|
September 9, 2011 |
SAHAS KARAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 13, 2011 |
SAHIB RAM GIRI Vs. I T O WARD NO-3, SRIGANGANAGAR
|
May 13, 2011 |
SAHIL AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
January 24, 2011 |
SAHUKAR Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
SAHUKAR Vs. STATE OF RAJASTHAN AND ANR.
|
April 21, 2011 |
SAIYED SADAKAT ALI Vs. SAFIA BANO
|
July 13, 2011 |
SAJAG UPBHOKTA SHAKTI SANGTHAN SAMITI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 28, 2011 |
SAJJAN KANWAR Vs. NATHU LAL & ORS
|
September 2, 2011 |
SAJJAN KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
January 20, 2011 |
SAJJAN KUMAR AGRAWAL Vs. RENT CONTROL APPELLATE TRIBUNAL
|
May 5, 2011 |
SAJJAN SINGH NATHAWAT Vs. STATE AND ORS.
|
May 3, 2011 |
SAKHI MOHAMMED Vs. EXECUTIVE ENGINEER, WATER RESOURCE AND ANR.
|
May 6, 2011 |
SAKUNTLA BOHRA Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD. AND ORS.
|
March 22, 2011 |
SALGIA MEDICAL STORE AND ANR. Vs. STATE OF RAJASTHAN
|
July 28, 2011 |
SALIM MOHAMMED AND ANR. Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
SALMAN KHAN Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
SAMANDAR SINGH Vs. STATE OF RAJASTHAN
|
September 5, 2011 |
SAMARATH SINGH SANSI Vs. STATE OF RAJASTHAN & ORS
|
September 14, 2011 |
SAMAY SINGH GURJAR Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2011 |
SAMBHAR SALTS LTD Vs. STATE OF RAJASTHAN & ANOTHER
|
November 9, 2011 |
SAMBHU LAL Vs. ADDITIONAL DISTRICT COLLECTOR, BHILWARA AND OTHERS
|
April 1, 2011 |
SAMDA DEVI Vs. STATE OF RAJASTHAN & ORS.
|
November 3, 2011 |
SAMPAT LAL MEENA Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 26, 2011 |
SAMRU Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
SAMSU Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
SANDEEP PAREEK AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 2, 2011 |
SANGEETA PARIHAR Vs. SURAJ PARIHAR
|
April 8, 2011 |
SANGITA BAKLIWAL Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
SANJAY KUMAR Vs. STATE OF RAJASTHAN & ANOTHER
|
November 8, 2011 |
SANJAY NARAYAN Vs. JIWAN RAM
|
February 9, 2011 |
SANJEEV SHWANI AND ORS Vs. BIRLA CEMENT/CHITTOR CEMENT WORKS
|
September 13, 2011 |
SANJEEV SINGH Vs. THE STATE OF RAJASTHAN & ORS.
|
November 11, 2011 |
SANJU SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
August 10, 2011 |
SANSKRITI GROUP OF INSTITUTIONS (RUN BY SANSKRIT SOCIETY FOR EDUCATION, RESEARCH & DEVELOPMENT) Vs. INDIA INTERNATIONAL TECHNICAL INSTITUTE
|
May 3, 2011 |
SANT LAL Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
SANT LAL Vs. STATE OF RAJASTHAN
|
September 14, 2011 |
SANTARA Vs. UMMED SINGH
|
January 11, 2011 |
SANTARA DEVI Vs. JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL AJMER
|
November 30, 2011 |
SANTOSH KUMARI Vs. STATE AND OTHERS
|
April 7, 2011 |
SANTOSH KUMARI Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
SANTRA DEVI AND ORS. Vs. GORDHAN YADAV AND ORS.
|
January 3, 2011 |
SANVAR MAL KANTVA Vs. STATE OF RAJASTHAN
|
April 15, 2011 |
SANWAR MAL SHARMA Vs. SETH JUGALDAS GANDERIWALA CHARITABLE AND ANR.
|
August 2, 2011 |
SAPAT KHAN Vs. CIVIL JUDGE
|
February 8, 2011 |
SARDAR KHAN KHOKHAR Vs. SHRI DEVJI PATEL
|
October 12, 2011 |
SARITA & ANR. Vs. MANOJ JANGID & ORS.
|
July 8, 2011 |
SARITA KUMARI Vs. BOARD OF SECONDARY EDUCATION
|
June 29, 2011 |
SARJEET SINGH Vs. JEETO BAI
|
May 19, 2011 |
SARJEET SINGH Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
SAROJ AND ORS Vs. SUNDER SINGH AND ORS
|
December 14, 2011 |
SARVODAYA STEEL PRODUCTS Vs. POONAM CHAND PAGARIYA
|
February 1, 2011 |
SARVODAYA SUITINGS LTD Vs. STATE BANK OF INDIA
|
March 7, 2011 |
SARWAN KUMAR Vs. STATE OF RAJASTHAN
|
January 14, 2011 |
SARWAN KUMAR OJHA Vs. STATE OF RAJASTHAN AND ANR.
|
October 11, 2011 |
SAT BAI Vs. NAGAR PALIKA MANDAL, JAISALMER & ANR
|
September 1, 2011 |
SATISH CHAND SHARMA Vs. ASHOK KUMAR BOHRA
|
December 5, 2011 |
SATISH CHANDRA SHARMA Vs. SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY
|
March 1, 2011 |
SATISH CHANDRA SHARMA AND ORS Vs. SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY AND OTHERS
|
February 15, 2011 |
SATPAL Vs. STATE OF RAJASTHAN & ANR.
|
July 6, 2011 |
SATPAL SINGH Vs. UNION OF INDIA
|
January 25, 2011 |
SATTU ALIAS SATYANARAYAN Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
SATVEER Vs. NARENDRA PRASAD
|
March 29, 2011 |
SATYA NARAIN Vs. BALDEV KRISHAN
|
March 11, 2011 |
SATYA NARAIN Vs. MAHESH CHAND
|
January 21, 2011 |
SATYA NARAIN Vs. JATAN MAL LODHA
|
May 11, 2011 |
SATYA NARAYAN Vs. STATE OF RAJASTHAN AND OTHERS
|
February 17, 2011 |
SATYA NARAYAN Vs. BABU LAL
|
October 17, 2011 |
SATYA NARAYAN @ KALU Vs. STATE OF RAJASTHAN & ANR.
|
April 25, 2011 |
SATYA NARAYAN @ POONAMCHAND Vs. STATE OF RAJASTHAN
|
October 11, 2011 |
SATYA NARAYAN SHARMA AND ORS. Vs. STATE OF RAJ. AND ANR.
|
March 18, 2011 |
SATYA PRAKASH Vs. STATE OF RAJASTHAN
|
February 10, 2011 |
SATYAVEER SINGH Vs. STATE AND ORS.
|
February 9, 2011 |
SAVITRI Vs. MACT CUM DISTRICT
|
November 29, 2011 |
SAVITRI DEVI Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 3, 2011 |
SAVITRI DEVI Vs. STATE OF RAJASTHAN & ORS.
|
September 5, 2011 |
SAWATA RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
November 1, 2011 |
SAYAR AND ANR. Vs. STATE OF RAJASTHAN
|
September 8, 2011 |
SAYED NAJMUL HASAN AND OTHERS Vs. SARDAR KHAN AND OTHERS.
|
February 14, 2011 |
SECRETARY MADAR TERESA EDUCATION TRUST Vs. JAKORI DEVI
|
January 11, 2011 |
SECRETARY, BAL VIKAS MANDAL, JAISALMER Vs. OM PRAKASH BHATIA & ORS
|
May 23, 2011 |
SEDU RAM Vs. MALI RAM
|
January 10, 2011 |
SEEMA RANI Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
SEEMANTINI PALAWANT Vs. RAJASTHAN PUBLIC SERVICE COMMISSION & ORS
|
September 20, 2011 |
SEWAK SINGH Vs. GURMEET SINGH
|
August 24, 2011 |
SEWARAM SWAMI Vs. STATE OF RAJASTHAN AND ORS.
|
April 23, 2011 |
SGT. S.S. RATHORE Vs. UNION OF INDIA AND OTHERS
|
March 4, 2011 |
SHABBIR ALI Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
SHAHANWAJ KHAN Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
SHAHID Vs. STATE OF RAJASTHAN
|
March 30, 2011 |
SHAHID Vs. JUDGE INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
January 6, 2011 |
SHAHJAD HUSSAIN AND ORS Vs. STATE OF RAJASTHAN
|
August 26, 2011 |
SHAID ALI AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
December 19, 2011 |
SHAILA KHAN Vs. STATE OF RAJASTHAN
|
August 24, 2011 |
SHAITAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
November 2, 2011 |
SHAITAN SINGH AND ORS Vs. BHANWAR SINGH AND ORS
|
November 24, 2011 |
SHAKIR Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
SHAKIR ALIAS BILLU Vs. STATE OF RAJASTHAN
|
November 3, 2011 |
SHAKOOR Vs. STATE
|
September 22, 2011 |
SHAKUNTALA Vs. STATE OF RAJASTHAN AND ANR.
|
August 26, 2011 |
SHAKUNTLA SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
February 14, 2011 |
SHAKURAN BEGUM Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED &
ANOTHER
|
November 8, 2011 |
SHALINI RAJAWAT Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
|
May 20, 2011 |
SHAMBHU DAYAL SONI AND ORS. Vs. APPELLATE RENT TRIBUNAL, SIKAR AND ORS.
|
August 8, 2011 |
SHAMBHU DUTT GUPTA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
July 21, 2011 |
SHAMBHU LAL LAHOTI Vs. STATE BANK OF INDIA AND ANR.
|
January 21, 2011 |
SHANKAR LAL Vs. KHYALI RAM AND ORS.
|
December 7, 2011 |
SHANKAR LAL Vs. RAM GOPAL AND ORS.
|
August 1, 2011 |
SHANKAR LAL Vs. SUB DIVISIONAL MAGISTRATE, LALSOT AND ORS.
|
August 10, 2011 |
SHANKAR LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
May 16, 2011 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
June 23, 2011 |
SHANKAR LAL AND ORS. Vs. ZILA WAKF COMMITTEE AND ORS.
|
September 1, 2011 |
SHANKAR LAL OJHA & ORS Vs. DEVI LAL PUJARI
|
April 1, 2011 |
SHANKAR LAL PATEL Vs. STATE OF RAJASTHAN AND ANR.
|
May 3, 2011 |
SHANKAR LAL SACHDEO & ANR Vs. RAM KISHORE BAIRWA & ORS
|
February 24, 2011 |
SHANKAR RAM NAYAK Vs. STATE OF RAJASTHAN
|
June 21, 2011 |
SHANKARIA Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
SHANKER SINGH AND ANR Vs. KISHNA RAM AND ORS
|
August 10, 2011 |
SHANKERLAL GEHLOT Vs. STATE OF RAJASTHAN
|
September 21, 2011 |
SHANTA MEENA Vs. KULSHREE
|
January 20, 2011 |
SHANTI Vs. BRIJMOHAN
|
May 12, 2011 |
SHANTI Vs. STATE OF RAJASTHAN & ANR.
|
May 16, 2011 |
SHANTI Vs. RAKHLAL
|
November 21, 2011 |
SHANTI DEVI Vs. NAGAR NIGAM KOTA
|
May 20, 2011 |
SHANTI DEVI & ANR. Vs. STATE OF RAJASTHAN
|
August 29, 2011 |
SHANTI DEVI @ KAMLI @ SITA Vs. STATE OF RAJASTHAN & ORS.
|
July 15, 2011 |
SHANTI DEVI AND ANR Vs. NARSINGH RAM AND ORS
|
December 1, 2011 |
SHANTI DEVI SANKHLA Vs. JAIPUR THAR GRAMIN BANK AND ORS.
|
March 22, 2011 |
SHANTI DEVI SHARMA Vs. NAGAR NIGAM
|
February 11, 2011 |
SHANTI LAL Vs. BOARD OF REVENUE
|
January 11, 2011 |
SHARAD KUMAR Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
SHARBATI Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
SHARDA DEVI Vs. STATE OF RAJASTHAN & ORS
|
September 24, 2011 |
SHARDUL SINGH Vs. STATE OF RAJASTHAN
|
August 26, 2011 |
SHARIF KHAN Vs. STATE OF RAJASTHAN
|
February 18, 2011 |
SHARMILA KUMARI Vs. BOARD OF SECONDARY EDUCATION
|
December 7, 2011 |
SHARVAN KUMAR Vs. STATE OF RAJASTHAN
|
October 13, 2011 |
SHARWAN KUMAR Vs. STATE OF RAJASTHAN
|
February 4, 2011 |
SHARWAN RAM @ SHARWAN KUMAR Vs. STATE OF RAJASTHAN & ORS
|
May 19, 2011 |
SHAUKAT ALI Vs. ABDUL GAFOOR
|
August 18, 2011 |
SHE SELECTION Vs. ASSISTANT COMMERCIAL TAXES OFFICER (ANTI-EVASION) III
|
July 1, 2011 |
SHEIKH BADSHAH Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
SHEIKH SAHABUDDIN AND ORS. Vs. RAJASTHAN BOARD OF MUSLIM WAQF AND ORS.
|
May 20, 2011 |
SHEKHAR SHARMA Vs. STATE OF RAJASTHAN & ANR.
|
July 6, 2011 |
SHEKHIYA @ SHEKH MOHD Vs. STATE OF RAJASTHAN
|
March 29, 2011 |
SHEO NARAIN Vs. REVANT MAL
|
October 12, 2011 |
SHEO NARAYAN Vs. STATE OF RAJASTHAN
|
May 26, 2011 |
SHEO PRAKASH & ANR. Vs. PAWAN KUMAR & ORS.
|
August 10, 2011 |
SHEOJI GOCHAR Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
SHEOKAR ALI AND ANR Vs. STATE OF RAJASTHAN
|
January 21, 2011 |
SHEOKAT ALI Vs. STATE OF RAJASTHAN
|
January 21, 2011 |
SHER SINGH Vs. STATE OF RAJASTHAN
|
January 21, 2011 |
SHER SINGH Vs. ASHOK KUMAR
|
August 19, 2011 |
SHER SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
April 11, 2011 |
SHIBA PRASAD MISHRA Vs. STATE OF RAJASTHAN
|
March 3, 2011 |
SHIMBHU DAYAL AND ORS. Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
SHIMLA DEVI Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
SHIMLA PAREEK Vs. STATE AND ORS.
|
February 11, 2011 |
SHISHRAM BHAGAT Vs. STATE OF RAJASTHAN & OTHERS
|
August 9, 2011 |
SHIV CHARAN Vs. STATE OF RAJASTHAN
|
August 29, 2011 |
SHIV CHARAN LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
SHIV CHARAN LAL BAIRWA Vs. STATE
|
February 11, 2011 |
SHIV NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
July 28, 2011 |
SHIV SHANKAR Vs. DISTRICT JUDGE, JHUNJHUNU & ANR
|
November 14, 2011 |
SHIV SINGH Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
SHIV SINGH & ANR Vs. SURESH & ORS
|
August 1, 2011 |
SHIV VILAS RESORTS PVT LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
January 27, 2011 |
SHIVKARAN Vs. THE JUDGE, INDUSTRIAL DISPUTE TRIBUNAL AND ORS.
|
April 27, 2011 |
SHIVNARAIN @ SHIVDA Vs. STATE OF RAJASTHAN & ANR
|
January 11, 2011 |
SHIVPAL @ GOPAL Vs. STATE OF RAJASTHAN
|
September 9, 2011 |
SHIVPAL SINGH RATHORE & ORS Vs. STATE OF RAJASTHAN & ORS
|
January 4, 2011 |
SHIVRAJ SINGH Vs. BALVINDER KAUR
|
January 21, 2011 |
SHOBHA SARIA ENGINEERING COLLEGE Vs. COMMERCIAL TAXES OFFICER
|
December 23, 2011 |
SHOORVEER BOHRA Vs. SHRI U.K. MISHRA
|
January 5, 2011 |
SHRAWAN LAL JAT Vs. STATE OF RAJASTHAN AND ANR.
|
March 16, 2011 |
SHRAWAN SINGH Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
SHREE CEMENT LTD. Vs. STATE OF RAJASTHAN
|
October 11, 2011 |
SHREE PARSHWANATH DIGAMBER JAIN MANDIR (TERAHPANTHI) TRUST Vs. MUKESH KUMAR & ANR.
|
July 21, 2011 |
SHREE RATHI STEELS (DAKSHIN) LIMITED Vs. THE RAJASTHAN TAX BOARD AND ORS.
|
August 26, 2011 |
SHRI DAN Vs. STATE OF RAJASTHAN
|
March 1, 2011 |
SHRI PREMJI Vs. STATE OF RAJASTHAN
|
November 9, 2011 |
SHRIMAN Vs. CIVIL JUDGE
|
December 2, 2011 |
SHRIMATI DHAPIYA Vs. STATE OF RAJASTHAN AND ANR
|
May 17, 2011 |
SHRIPAL JAIN Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
SHRIRAM Vs. SARVAN AND ORS
|
November 16, 2011 |
SHURTAN SINGH Vs. VIKRAM SINGH & ANR.
|
July 29, 2011 |
SHWARN SINGH Vs. BOARD OF REVENUE, AJMER & ORS
|
May 23, 2011 |
SHYAM KUMAR VAISHNAV Vs. STATE
|
February 3, 2011 |
SHYAM LAL TIWARI AND ANR. Vs. SHEMRAJ AND ORS.
|
July 28, 2011 |
SHYAM RAM @ SHYAM LAL Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
SHYAM SUNDER Vs. STATE OF RAJASTHAN AND ORS.
|
May 16, 2011 |
SHYAM SUNDER Vs. MUKESH KUMAR & OTHERS
|
September 16, 2011 |
SHYAM SUNDER AND ANR. Vs. BHARAT KUMAR AND ANR.
|
May 9, 2011 |
SHYAM SUNDER JHANWAR Vs. SANTOSH BINYALA & ANOTHER
|
May 24, 2011 |
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
|
November 22, 2011 |
SHYAMDAS AND MOHANLAL Vs. NIRMAL DAS SON OF VIRBHAN
|
July 27, 2011 |
SHYOJI @ SHIV PRAKASH Vs. HANUMAN AND ORS.
|
August 26, 2011 |
SHYORAM SINGH Vs. STATE & ANOTHER
|
February 1, 2011 |
SIKANDAR Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
SIKANDAR Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
SIKANDAR Vs. STATE OF RAJASTHAN
|
January 3, 2011 |
SILVER CITY LANDMARK PVT LTD Vs. BD AND P HOTELS INDIA PVT LTD
|
March 17, 2011 |
SIRADIN AND OTHERS Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
SIRAJ MOHD. Vs. STATE AND ORS.
|
February 9, 2011 |
SIRAJUDIN Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 18, 2011 |
SITA Vs. BHAG CHAND
|
May 10, 2011 |
SITA DEVI Vs. STATE OF RAJASTHAN & ORS.
|
July 7, 2011 |
SITA RAM Vs. THE STATE OF RAJASTHAN
|
March 29, 2011 |
SITA RAM BABERWAL Vs. STATE OF RAJASTHAN
|
November 21, 2011 |
SIYA RAM SHARMA Vs. UNION OF INDIA
|
March 22, 2011 |
SMT KRISHNA DEVI Vs. ADJ (F.T.) NO.5, JAIPUR METROPOLITAN AND ORS.
|
November 23, 2011 |
SMT SANTOSH KANWAR Vs. RAWAT SINGH
|
May 11, 2011 |
SMT VIMLA DEVI Vs. MANOHAR SINGH AND ORS
|
December 2, 2011 |
SMT. ANITA MATHUR Vs. STATE BANK OF BIKANER AND ORS.
|
January 18, 2011 |
SMT. ASHA RANI Vs. FIRM TOTA SINGH BABU SINGH AND ANR.
|
October 12, 2011 |
SMT. ASHA SHARMA Vs. INDAR SINGH SOLANKI
|
March 23, 2011 |
SMT. BAGTI AND ANR. Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
SMT. BAI DEVI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 15, 2011 |
SMT. CHANDRAKANTA NUWAL Vs. STATE OF RAJ. AND ORS.
|
March 23, 2011 |
SMT. DARSHANI DEVI AND ORS. Vs. COMPETENT AUTHORITY/SUB DIVISIONAL MAGISTRATE BEHROR AND ORS.
|
March 10, 2011 |
SMT. DHOLA DEVI AND OTHERS Vs. SMT. ARCHANA DEVI
|
December 16, 2011 |
SMT. GANI Vs. SMT. BHURI AND ORS.
|
March 9, 2011 |
SMT. GULCANDI Vs. DAULAT RAM SINCE DECEASED THROUGH LEGAL HEIRS
|
February 3, 2011 |
SMT. JAMNA Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 17, 2011 |
SMT. JATAN DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
May 5, 2011 |
SMT. KAJODI Vs. RISHI RAJ
|
April 23, 2011 |
SMT. KARAMJEET KAUR ALIAS PAMMI AND ORS. Vs. LIBRA FINANCE AND CARRIER PVT. LIMITED AND ANR.
|
January 13, 2011 |
SMT. KASTURI DEVI AND ORS. Vs. SHRI SARDAR SINGH AND ORS.
|
November 8, 2011 |
SMT. KESAR DEVI Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
SMT. KUSUM PAMECHA Vs. ORIENTAL BANK OF COMMERCE & ORS.
|
November 8, 2011 |
SMT. LILA JAIN Vs. RAJASTHAN CIVIL SERVICES AND ORS.
|
January 12, 2011 |
SMT. MAPHU KANWAR AND ORS. Vs. NANDLAL @ NANDRAM AND ORS.
|
April 6, 2011 |
SMT. NEELAM RANI & ORS. Vs. RAMESH KUMAR & ORS.
|
November 1, 2011 |
SMT. PRABHU JYOTI Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
|
February 23, 2011 |
SMT. RAJ DULARI Vs. RAM NIWAS S/O. SHRI HARI NARAIN AND RAGHUVEER CHATURVEDI AND J.D.A.
|
July 21, 2011 |
SMT. RUKMANI DEVI AND ANR. Vs. GOVERNMENT OF RAJASTHAN AND ORS.
|
January 12, 2011 |
SMT. SHAKUNTLA Vs. RAM SWAROOP & ORS.
|
November 29, 2011 |
SMT. SHANTI DEVI & ORS. Vs. SATISH CHAND & ANR.
|
November 18, 2011 |
SMT. SOBHA Vs. ARVIND
|
September 1, 2011 |
SMT. SUGANI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
August 9, 2011 |
SMT. SUNITA BHATIA Vs. RADHEY SHYAM AND ANR.
|
August 10, 2011 |
SMT. SURAJ JAIN AND ORS. Vs. SURENDRA KUMAR AND ORS.
|
September 7, 2011 |
SMT. SUSHILA ALIAS SHUSHI & ORS. Vs. PRAKASH JAT & ORS.
|
November 1, 2011 |
SMT. UCHHAV KANWAR Vs. STATE OF RAJASTHAN AND ORS.
|
September 6, 2011 |
SMT. UMA DEVI AND ORS. Vs. RAM PURSHOTTAM SHARMA
|
August 11, 2011 |
SMT. VIDHYA ALIAS JAYA Vs. PRAKASH ALIAS KALU SHIVNANI
|
June 29, 2011 |
SOBAT ALI Vs. STATE OF RAJASTHAN AND ANR.
|
April 27, 2011 |
SOBHA LAL Vs. STATE OF RAJASTHAN & ORS
|
April 20, 2011 |
SOBHAGMAL AND ANR Vs. GORDHAN DAS AND ORS
|
November 14, 2011 |
SOHAN LAL Vs. IRSHAD ALAM
|
April 26, 2011 |
SOHAN LAL Vs. PARSA
|
September 14, 2011 |
SOHAN LAL & ANR. Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
SOHAN LAL AND ANR. Vs. STATE OF RAJASTHAN & ANR.
|
September 20, 2011 |
SOHAN LAL BHAT Vs. STATE OF RAJ. AND ANR.
|
August 24, 2011 |
SOHAN LAL CHATURVEDI AND ORS. Vs. STATE OF RAJ. AND ORS.
|
April 13, 2011 |
SOHAN RAJ Vs. MEWARA CHATRIYA
|
August 4, 2011 |
SOHAN SINGH Vs. MAHESH CHAND AND ORS.
|
August 1, 2011 |
SOMA Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
SOMNATH & ORS. Vs. SHARWAN SINGH
|
July 20, 2011 |
SONAM GARG NAD RADHA GOYAL Vs. ALL INDIA COUNCIL FOR TECNICAL EDUCATION THROUGH ITS ADVISOR
|
May 11, 2011 |
SONIA CHUG Vs. SURENDER SINGH CHUG
|
March 16, 2011 |
SONU Vs. STATE OF RAJASTHAN
|
May 11, 2011 |
SONU @ ASIF Vs. STATE OF RAJASTHAN AND ORS.
|
May 31, 2011 |
SOVANI & ORS Vs. CHAIN RAM & ORS
|
April 26, 2011 |
SPICE TOPAZ COMPANY PVT LTD Vs. OM PRAKASH
|
August 18, 2011 |
SR. DIV. MANAGER, LIC OF INDIA AND ANOTHER Vs. SHREE LAL MEENA
|
August 16, 2011 |
SRICHAND Vs. STATE OF RAJASTHAN AND ANR.
|
January 13, 2011 |
STATE Vs. KIRAN
|
July 7, 2011 |
STATE Vs. SHANKER SINGH
|
February 22, 2011 |
STATE Vs. SURAJ MAL JAT
|
February 14, 2011 |
STATE Vs. SMT. BARJI DEVI AND ORS.
|
February 23, 2011 |
STATE BANK OF INDIA Vs. STATE OF RAJASTHAN AND ORS.
|
March 28, 2011 |
STATE BANK OF INDORE Vs. PRASHANT JHUNJHUNWALA
|
February 10, 2011 |
STATE OF RAJ Vs. HARNAM SINGH
|
July 12, 2011 |
STATE OF RAJ. & ORS. Vs. JUDGE, LABOUR COURT, JODHPUR & ANR.
|
December 8, 2011 |
STATE OF RAJASTHAN Vs. RADHEY SHYAM SINGHAL
|
July 26, 2011 |
STATE OF RAJASTHAN Vs. DURGA BUNKAR VASTRA UTPADAK SAHAKARI SAMITI LTD , JAIPUR & ORS
|
July 26, 2011 |
STATE OF RAJASTHAN Vs. SUNIL RAI
|
July 26, 2011 |
STATE OF RAJASTHAN Vs. VIJAYENDRA SINGH
|
July 26, 2011 |
STATE OF RAJASTHAN Vs. MANOJ KUMAR
|
July 21, 2011 |
STATE OF RAJASTHAN Vs. CHHOTE AND ORS
|
July 21, 2011 |
STATE OF RAJASTHAN Vs. KUSUMLATA & ANR
|
August 12, 2011 |
STATE OF RAJASTHAN Vs. BHUPENDRA KUMAR & ORS
|
August 8, 2011 |
STATE OF RAJASTHAN Vs. RAJPAL SINGH CHAUHAN
|
February 22, 2011 |
STATE OF RAJASTHAN Vs. ACHALA RAM
|
February 23, 2011 |
STATE OF RAJASTHAN Vs. NARESH KUMAR
|
February 23, 2011 |
STATE OF RAJASTHAN Vs. JUDGE I T AND LABOUR COURT UDAIPUR
|
February 15, 2011 |
STATE OF RAJASTHAN Vs. AAKHAN
|
January 6, 2011 |
STATE OF RAJASTHAN Vs. BHANWAR LAL
|
February 28, 2011 |
STATE OF RAJASTHAN Vs. BHEEM SINGH
|
June 30, 2011 |
STATE OF RAJASTHAN Vs. MAHENDRA SINGH SODHA
|
July 7, 2011 |
STATE OF RAJASTHAN Vs. PREM SINGH
|
July 11, 2011 |
STATE OF RAJASTHAN Vs. HIGH COURT OF RAJASTHAN
|
May 31, 2011 |
STATE OF RAJASTHAN Vs. AVNISH KUMAR GAUR
|
May 24, 2011 |
STATE OF RAJASTHAN Vs. MUBIN
|
May 18, 2011 |
STATE OF RAJASTHAN Vs. CHIRANJILAL
|
May 2, 2011 |
STATE OF RAJASTHAN Vs. MOHKAM SINGH
|
April 29, 2011 |
STATE OF RAJASTHAN Vs. MANOJ YADAV
|
July 18, 2011 |
STATE OF RAJASTHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX (CIB)
|
July 13, 2011 |
STATE OF RAJASTHAN Vs. PADAM CHAND JAIN
|
December 7, 2011 |
STATE OF RAJASTHAN Vs. BHANWAR LAL VERMA
|
September 6, 2011 |
STATE OF RAJASTHAN Vs. HASAN ALI
|
November 11, 2011 |
STATE OF RAJASTHAN Vs. RATI RAM
|
December 8, 2011 |
STATE OF RAJASTHAN Vs. SHIV LAL AND ORS.
|
July 15, 2011 |
STATE OF RAJASTHAN Vs. VIJENDRA SINGH
|
August 8, 2011 |
STATE OF RAJASTHAN Vs. ROHITASH SON OF KALURAM
|
August 9, 2011 |
STATE OF RAJASTHAN Vs. MANGI LAL & ORS.
|
September 22, 2011 |
STATE OF RAJASTHAN Vs. VIRENDRA SINGH RANAWAT & ORS.
|
September 23, 2011 |
STATE OF RAJASTHAN Vs. NIMBA RAM & ANR.
|
October 12, 2011 |
STATE OF RAJASTHAN Vs. DAL CHAND & ORS.
|
November 8, 2011 |
STATE OF RAJASTHAN Vs. BABULAL AND ANR.
|
November 9, 2011 |
STATE OF RAJASTHAN Vs. TANSUKH LAL
|
November 3, 2011 |
STATE OF RAJASTHAN Vs. JHAMOLI
|
February 2, 2011 |
STATE OF RAJASTHAN Vs. TRILOK SINGH
|
December 22, 2011 |
STATE OF RAJASTHAN Vs. SANJAY AND ORS.
|
April 27, 2011 |
STATE OF RAJASTHAN Vs. NARENDRA KUMAR GUPTA
|
September 12, 2011 |
STATE OF RAJASTHAN Vs. LACHCHA RAM
|
July 19, 2011 |
STATE OF RAJASTHAN Vs. RAJ PAL SINGH CHAUHAN
|
October 21, 2011 |
STATE OF RAJASTHAN Vs. MUKESH AND ORS.
|
May 31, 2011 |
STATE OF RAJASTHAN Vs. HET RAM
|
May 31, 2011 |
STATE OF RAJASTHAN Vs. RAMJAN
|
July 8, 2011 |
STATE OF RAJASTHAN Vs. HANSRAJ @ HANSIA
|
May 4, 2011 |
STATE OF RAJASTHAN Vs. RAJENDRA @ RAJU
|
July 18, 2011 |
STATE OF RAJASTHAN Vs. DHANNU SINGH
|
February 18, 2011 |
STATE OF RAJASTHAN Vs. SAROOPBHAI RANA & ANR.
|
May 16, 2011 |
STATE OF RAJASTHAN Vs. SMT. BEENA SAINI
|
September 19, 2011 |
STATE OF RAJASTHAN Vs. AMBA LAL
|
January 17, 2011 |
STATE OF RAJASTHAN Vs. BOARD OF REVENUE & ORS.
|
October 31, 2011 |
STATE OF RAJASTHAN Vs. SHANKAR SINGH
|
February 22, 2011 |
STATE OF RAJASTHAN & ANOTHER Vs. DEO KARAN SINGH REWAR
|
November 22, 2011 |
STATE OF RAJASTHAN & ANR Vs. PRITHVI SINGH & ORS
|
April 22, 2011 |
STATE OF RAJASTHAN & ANR Vs. SHANTI PRASAD
|
May 20, 2011 |
STATE OF RAJASTHAN & ANR Vs. ASHOK KUMAR JAIN & ORS
|
April 19, 2011 |
STATE OF RAJASTHAN & ANR Vs. CHHAGNI RAM GEHLOT
|
March 16, 2011 |
STATE OF RAJASTHAN & ANR Vs. GOPAL RAM GUMANI RAM PARTNERSHIP FIRM
|
March 16, 2011 |
STATE OF RAJASTHAN & ANR. Vs. LABOUR COURT, AJMER & ANR.
|
September 29, 2011 |
STATE OF RAJASTHAN & ORS Vs. CHANDRA PRAKASH CHOUDHARY
|
March 3, 2011 |
STATE OF RAJASTHAN & ORS Vs. MAHESH KUMAR SHARMA
|
January 14, 2011 |
STATE OF RAJASTHAN & ORS Vs. DURGA SHANKAR LOHAR
|
January 14, 2011 |
STATE OF RAJASTHAN & ORS Vs. MADAN GOPAL PALIWAL
|
January 25, 2011 |
STATE OF RAJASTHAN & ORS Vs. ORIENT CEMENT & ORS
|
April 21, 2011 |
STATE OF RAJASTHAN & ORS Vs. LAXMI NARAYAN MEENA
|
October 10, 2011 |
STATE OF RAJASTHAN & ORS. Vs. CHANDRA PRAKASH GEHLOT
|
January 18, 2011 |
STATE OF RAJASTHAN AND ANOTHER Vs. LABOUR COURT, AJMER AND ANOTHER
|
November 29, 2011 |
STATE OF RAJASTHAN AND ANOTHER Vs. GULABCHAND RAM PEYARI VALOD TRUST
|
November 1, 2011 |
STATE OF RAJASTHAN AND ANOTHER Vs. RAJEEV YADAV
|
November 22, 2011 |
STATE OF RAJASTHAN AND ANR. Vs. LALU RAM AND ANR.
|
February 9, 2011 |
STATE OF RAJASTHAN AND ANR. Vs. RAM KUMAR AND ANR.
|
February 11, 2011 |
STATE OF RAJASTHAN AND ORS Vs. GULAB CHAND JAIN SON OF LATE SHRI MOTI LAL JAIN
|
July 25, 2011 |
STATE OF RAJASTHAN AND ORS. Vs. DHANRAJ SHARMA AND ANR.
|
February 7, 2011 |
STATE OF RAJASTHAN AND ORS. Vs. BAJRANG SINGH
|
August 3, 2011 |
STATE OF RAJASTHAN AND OTHERS Vs. KRISHNA KUMAR AND ANOTHER
|
January 25, 2011 |
STATE OF RAJASTHAN AND OTHERS Vs. RAM SWAROOP
|
January 5, 2011 |
SUALAL Vs. PADAM SINGH AND
|
November 22, 2011 |
SUBEDAR RAM SINGH AND ORS. Vs. RAJASTHAN STATE INDUSTRIAL INVESTMENT CORPORATION AND ANR.
|
August 26, 2011 |
SUBEG SINGH & ORS Vs. STATE OF RAJASTHAN & ANR
|
May 24, 2011 |
SUBHASH CHAND Vs. BOARD OF REVENUE
|
March 4, 2011 |
SUBHASH CHAND Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
|
September 8, 2011 |
SUDHANSHU LEHRI Vs. STATE OF RAJASTHAN
|
September 20, 2011 |
SUDHANSHU ROY BHATT Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
July 5, 2011 |
SUDHEER KUMAR AND ANOTHER Vs. MAHENDRA KUMAR AGARWAL
|
December 16, 2011 |
SUDHINDRA MOHAN GAUTAM Vs. STATE OF RAJASTHAN AND ORS.
|
March 18, 2011 |
SUGAN CHAND Vs. STATE OF RAJASTHAN
|
August 11, 2011 |
SUHAIL PANJETAN Vs. STATE OF RAJASTHAN
|
January 28, 2011 |
SUJA RAM Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
SUJAN SINGH Vs. STATE OF RAJASTHAN
|
March 15, 2011 |
SUKESH KUMAR JAIN Vs. ADJ, KEKRI, AJMER & ANR
|
November 1, 2011 |
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
SUKHDEV SINGH @ SUKHA Vs. STATE OF RAJASTHAN & ORS.
|
May 26, 2011 |
SUKHRAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 30, 2011 |
SUKHVINDER KAUR (SMT.) Vs. STATE OF RAJASTHAN & ORS.
|
July 28, 2011 |
SUKRIT VERMA Vs. STATE OF RAJASTHAN
|
May 5, 2011 |
SULTAN Vs. STATE OF RAJSTHAN
|
July 28, 2011 |
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
SUMAN SHARMA Vs. STATE AND ORS.
|
February 14, 2011 |
SUMER KANWAR Vs. STATE OF RAJASTHAN
|
August 12, 2011 |
SUMER MAL @ SUNIL @ SUMARIYA Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 4, 2011 |
SUMER SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2011 |
SUMITRA Vs. STATES OF RAJASTHAN AND OTHERS
|
May 23, 2011 |
SUMITRA SHARMA Vs. RAJENDRA @ HEMRAJ
|
December 9, 2011 |
SUNDER NATH Vs. STATE OF RAJASTHAN & ORS
|
May 25, 2011 |
SUNIL AGARWAL Vs. ADDITIONAL DISTRICT JUDGE
|
December 5, 2011 |
SUNIL GANGWAL Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
SUNIL GOYAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 JAIPUR CITY JAIPUR
|
March 23, 2011 |
SUNIL GOYAL & ANR. Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 8, JAIPUR & ORS.
|
March 22, 2011 |
SUNIL JAIN Vs. STATE OF RAJASTHAN
|
March 14, 2011 |
SUNIL KANODIYA Vs. RAJKUMAR
|
April 19, 2011 |
SUNIL KUMAR AND ORS Vs. STATE
|
September 9, 2011 |
SUNITA Vs. STATE OF RAJASTHAN
|
February 2, 2011 |
SUNITA @ DURGESH Vs. YOGENDRA KUMAR
|
November 15, 2011 |
SUNITA AJMERA Vs. AUTHORISED OFFICER CANARA BANK
|
August 12, 2011 |
SUNITA KHANDELWAL Vs. STATE OF RAJASTHAN
|
December 16, 2011 |
SUNITA SHARMA AND ANOTHER Vs. ASHARFI DEVI THROUGH LRS AND ANOTHER
|
May 13, 2011 |
SUO MOTO Vs. MR. PREM SINGH MEHRA
|
May 30, 2011 |
SUO MOTO Vs. STATE OF RAJ. AND ORS.
|
December 12, 2011 |
SUPERINTENDENT UMMED HOSPITAL JODHPUR Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL
|
January 31, 2011 |
SUPERINTENDING ENGINEER UDAIPUR CIRCLE RSEB Vs. LABOUR COURT AND ANR
|
May 20, 2011 |
SURENDER JINDAL Vs. HATHWAY SYSTEMS INDIA PVT LTD
|
August 12, 2011 |
SURENDRA KATARIA Vs. SHASHI INDULIYA
|
January 12, 2011 |
SURENDRA KOTHARI Vs. UNION OF INDIA
|
November 14, 2011 |
SURENDRA KUMAR Vs. JUDGE, LABOUR COURT, BIKANER AND OTHERS
|
March 7, 2011 |
SURENDRA KUMAR Vs. VIKASH SHARMA
|
November 16, 2011 |
SURENDRA KUMAR GOLCHA Vs. STATE OF RAJ
|
December 19, 2011 |
SURENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
November 14, 2011 |
SURENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
July 20, 2011 |
SURENDRA MARBLE Vs. UNION OF INDIA (UOI) AND ORS.
|
May 19, 2011 |
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 9, 2011 |
SURENDRA SINGH Vs. STATE
|
September 7, 2011 |
SURENDRA SINGH Vs. BUDH RAM & OTHERS
|
December 7, 2011 |
SURESH Vs. STATE OF RAJASTHAN
|
September 16, 2011 |
SURESH Vs. STATE OF RAJASTHAN
|
July 16, 2011 |
SURESH Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
SURESH Vs. STATE OF RAJASTHAN AND ANR.
|
March 16, 2011 |
SURESH CHAND Vs. STATE OF RAJASTHAN
|
September 14, 2011 |
SURESH CHAND Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
SURESH CHAND Vs. MURTI SHRI MOHAN JI MAHARAJ
|
December 5, 2011 |
SURESH CHANDER Vs. NAGAR PALIKA RAJSAMAND
|
March 8, 2011 |
SURESH GUPTA & ANOTHER Vs. STATE OF RAJASTHAN
|
July 20, 2011 |
SURESH KUMAR Vs. REKHA
|
September 13, 2011 |
SURESH KUMAR Vs. STATE
|
September 8, 2011 |
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
May 13, 2011 |
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
SURESH KUMAR AND ANR. Vs. STATE OF RAJASTHAN
|
August 29, 2011 |
SURESH KUMAR BIJARNIA Vs. STATE PUBLIC INFORMATION OFFICER/COMMISSIONER & ANR.
|
October 19, 2011 |
SURESH KUMAR MEENA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
August 8, 2011 |
SURESH SINGH Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
SURJA DEVI Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
SURJAN SINGH Vs. ALI HUSAIN & OTHERS
|
September 9, 2011 |
SURTA RAM Vs. STATE OF RAJASTHAN AND ORS
|
May 16, 2011 |
SURYABHAN SINGH SOLANKI Vs. STATE OF RAJASTHAN
|
October 19, 2011 |
SUSHIL CHOUDHARY Vs. STATE OF RAJASTHAN & ANR.
|
August 24, 2011 |
SUSHIL KUMAR Vs. MINTO KUMARI
|
September 15, 2011 |
SUSHIL KUMAR Vs. SAJJAN RAJ & ANR
|
August 5, 2011 |
SUSHIL KUMAR Vs. LRS OF LATE RANJANA BEN
|
April 26, 2011 |
SUSHIL KUMAR JAIN Vs. STATE OF RAJASTHAN
|
November 30, 2011 |
SUSHIL SOMPURA AND ORS. Vs. STATE (EDUCATION) AND ORS.
|
May 20, 2011 |
SUSHILA DEVI RAMPURIYA Vs. STATE OF RAJASTHAN
|
January 4, 2011 |
SUSHILA KANWAR CHAUHAN Vs. UNION OF INDIA
|
December 5, 2011 |
SUSHRI AND ORS. Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
|
January 21, 2011 |
SUWARAT GUPTA Vs. STATE OF RAJASTHAN
|
January 20, 2011 |
SWAMI KESHWANAND RAJASTHAN AGRICULTURE UNIVERSITY, BIKANER Vs. SHIV LAL PANCHARIYA & ORS
|
May 23, 2011 |
SWARAN CONSTRUCTION Vs. UNION OF INDIA
|
September 22, 2011 |
SWAROOP SINGH Vs. THE ADDITIONAL DISTRICT JUDGE AND ORS.
|
July 28, 2011 |
SWAROOP SINGH Vs. STATE OF RAJASTHAN
|
February 18, 2011 |
SWAROOP SINGH CHAUHAN Vs. STATE
|
February 18, 2011 |
SWASTIK GASES PVT LTD Vs. INDIAN OIL CORPORATION LTD
|
October 13, 2011 |
TANUJ VAISHNAV AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 17, 2011 |
TANWANDI SECTOR-B Vs. DWARKA DAS AND ORS
|
November 15, 2011 |
TARA CHAND Vs. STATE OF RAJASTHAN AND ORS
|
May 10, 2011 |
TARA CHAND Vs. STATE AND ANR.
|
July 6, 2011 |
TARA CHAND GARG Vs. STATE OF RAJASTHAN
|
February 3, 2011 |
TARA CHAND JAIN Vs. PRAHLAD SINGH AND ANOTHER
|
May 6, 2011 |
TARUN KIRANA STORE (M/S.) Vs. DEVENDRA SHARMA
|
August 8, 2011 |
TARUN RAI KAGA Vs. STATE OF RAJASTHAN AND ANR.
|
May 17, 2011 |
TATA COMMUNICATIONS LTD Vs. CHANNEL-99 MEDIA NETWORKS (P.) LTD
|
August 18, 2011 |
TEEJA DEVI & ORS Vs. DHARAMPAL & ORS
|
March 15, 2011 |
TEHAL SINGH Vs. STATE OF RAJASTHAN
|
August 26, 2011 |
TEJ SINGH AND ANR. Vs. MADAN LAL
|
July 29, 2011 |
TEJRATAN BHATI AND ORS. Vs. STATE OF RAJ. AND ORS.
|
April 4, 2011 |
THAKUR DAS Vs. NATTHUMAL
|
March 31, 2011 |
THE COMMISSIONER, MUNICIPAL COUNCIL, BHILWARA Vs. GOPAL LAL & ANR.
|
November 2, 2011 |
THE NATIONAL INSURANCE CO. LTD Vs. BABU LAL AND 3 OTHERS
|
April 21, 2011 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. BHAJAN LAL AND ORS.
|
December 7, 2011 |
THE ORIENTAL INSURANCE CO. LTD. Vs. PREM NATH MOTORS (RAJ.) PVT. LTD.
|
July 28, 2011 |
THE RAJASTHAN SMALL INDUSTRIES CORP. LTD., UDYOG BHAWAN, TILAK MARG, JAIPUR Vs. M/S MAHESHWARI IMPORT & EXPORT (P) LTD. COMOPANY, KHAITAN BHAWAN, M.I. ROAD, JAIPUR
|
November 3, 2011 |
THE STATE OF RAJASTHAN Vs. MANOJ YADAV
|
July 12, 2011 |
THE STATE OF RAJASTHAN AND ORS. Vs. BALU RAM
|
May 12, 2011 |
THE STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, SECRETARIAT, JAIPUR Vs. GULAB CHAND JAIN SON OF LATE SHRI MOTI LAL JAIN
|
July 25, 2011 |
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. LEKH RAM AND ORS.
|
March 7, 2011 |
THE UNITED INDIA INSURANCE COMPANY LTD., CHITTORGARH Vs. RAMESHWAR LAL @ RAMESHCHANDAR AND ORS.
|
March 14, 2011 |
TIKAM Vs. JAGDISH
|
December 9, 2011 |
TIKAM GARG AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 1, 2011 |
TILAK RAJ SHARMA Vs. THE ACTING PRESIDENT & ORS.
|
August 10, 2011 |
TINDARAM @ MAHENDRA Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
TIRATH SINGH Vs. RAJESH MOTORS & ANOTHER
|
July 15, 2011 |
TOLA RAM Vs. ADDL DISTRICT JUDGE
|
November 28, 2011 |
TRIBHUVAN VALLABH JOSHI Vs. STATE OF RAJASTHAN
|
September 6, 2011 |
TULCHA RAM AND ORS. Vs. KANA RAM AND ORS.
|
August 19, 2011 |
UDAI PAL Vs. STATE OF RAJASTHAN
|
May 10, 2011 |
UDAI PAL SINGH & ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 1, 2011 |
UDAI SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
December 15, 2011 |
UDAI SINGH NARUKA Vs. STATE AND ORS.
|
February 7, 2011 |
UDAIPUR PETRO SYNTHETICS Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 13, 2011 |
UDAIPUR SAHKARI UPBHOKTA THOK BHANDAR LTD Vs. GANPAT SINGH & ORS
|
August 5, 2011 |
UDAMI RAM Vs. GEETA
|
August 3, 2011 |
UGAM SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 14, 2011 |
UIT BIKANER Vs. SHRI GOPAL SINGHANIA
|
January 6, 2011 |
UJJAWAL BUILDCON PVT. LTD. Vs. RAJ KUMAR
|
December 8, 2011 |
UMANG BOARDS PVT LTD Vs. STATE
|
July 7, 2011 |
UMESH AGARWAL Vs. RENT TRIBUNAL JAIPUR CITY AND BHAVESH MAROO
|
July 6, 2011 |
UMMED SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 30, 2011 |
UMRAO, MANOHARI AND MAHESH @ KALLA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 26, 2011 |
UMRAV Vs. STATE OF RAJASTHAN
|
March 9, 2011 |
UNION OF INDIA Vs. DULICHAND
|
December 2, 2011 |
UNION OF INDIA Vs. SATYANARAINJI TEMPLE RELIGIOUS
TRUST, SADULPUR
|
August 24, 2011 |
UNION OF INDIA Vs. CHIEF JUDICAL MAGISTRATE RAILWAYS
|
September 26, 2011 |
UNION OF INDIA Vs. SMT. NANDU & ORS.
|
September 5, 2011 |
UNION OF INDIA & ANR. Vs. LATE MANGI LAL SANCHAWAT
|
November 21, 2011 |
UNION OF INDIA & ORS Vs. GAFFAR & ORS
|
January 4, 2011 |
UNION OF INDIA & ORS. Vs. U.R. MEENA
|
December 1, 2011 |
UNION OF INDIA (UOI) AND ORS. Vs. BRAHMDEV KUMAR SINGH AND ANR.
|
September 21, 2011 |
UNION OF INDIA AND ANR Vs. RAJASTHAN VIKAS SANSTHAN
|
May 5, 2011 |
UNION OF INDIA AND OTHERS Vs. RAMESH SINGH BARHATH
|
February 14, 2011 |
UNITED INDIA INSUARANCE CO LTD Vs. VIJAY KUMAR
|
May 4, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. PRIYANK
|
April 20, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. MADAN LAL & OTHERS
|
December 7, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. JANKI DEVI
|
July 29, 2011 |
UNITED INDIA INSURANCE CO LTD AND ORS Vs. SANTOSH KHATIK AND ORS
|
December 13, 2011 |
UNITED INDIA INSURANCE CO.LTD Vs. MAHENDRA SINGH JADAWAT
|
May 2, 2011 |
UNITED INDIA INSURANCE COMPANY LTD Vs. BABU LAL
|
January 7, 2011 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. LEELAWATI AND OTHERS
|
September 19, 2011 |
UNIVERSITY OF RAJASTHAN Vs. PREM LATA AGARWAL
|
September 15, 2011 |
UNIVERSITY OF RAJASTHAN & ANR Vs. SANGEETA SHARMA
|
November 8, 2011 |
URBAN IMPROVEMENT TRUST KOTA Vs. PRADEEP KUMAR ARORA
|
September 13, 2011 |
URMILA GUPTA Vs. RAJ. PUBLIC SERVICE COMMISSION AND ORS.
|
March 18, 2011 |
URMILA SINGH Vs. STATE OF RAJASTHAN
|
September 6, 2011 |
URMILA VIJAY (SMT.) Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
UTTAM CHAND Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
V. SUMERMAL CHOPRA Vs. STATE OF RAJASTHAN
|
December 24, 2011 |
V.K. MATHUR Vs. DINESH KUMAR GUPTA AND ANR.
|
July 25, 2011 |
V.P. RAO AND ANR. Vs. THE STATE OF RAJASTHAN
|
July 5, 2011 |
VA FRIENDSHIP SOLAR PARK PVT LTD Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
VACHANGAR AND ANR Vs. STATE OF RAJASTHAN
|
August 19, 2011 |
VADUNDHARA MARBLE INDUSTRIES Vs. NARENDRA BAIRVA AND ANR.
|
May 6, 2011 |
VAGTA RAM Vs. STATE OF RAJASTHAN
|
November 9, 2011 |
VAIKUNTHA PANDURANG PRABHU Vs. STATE OF RAJASTHAN
|
August 9, 2011 |
VAISHALI K. SHAH Vs. STATE OF RAJASTHAN
|
August 1, 2011 |
VALA RAM Vs. STATE OF RAJASTHAN AND ANR.
|
August 12, 2011 |
VALENTINO INTERNATIONAL (P.) LTD. Vs. DUGAR SECURITIES LTD., NEW DELHI
|
May 5, 2011 |
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
|
December 2, 2011 |
VANDANA DEVI VYAS AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
February 14, 2011 |
VARDHA RAM Vs. ASSISTANT COMMISSIONER
|
January 10, 2011 |
VARINDER SINGH Vs. STATE OF RAJASTHAN
|
February 9, 2011 |
VASUDEV Vs. COURT OF DISTRICT JUDGE AJMER
|
May 11, 2011 |
VASUDEV NAGAR Vs. STATE OF RAJASTHAN AND ORS.
|
August 9, 2011 |
VED PRAKASH Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
VEDPRAKASH PALADIYA Vs. STATE OF RAJASTHAN
|
January 21, 2011 |
VENNI GOPAL Vs. STATE OF RAJASTHAN AND ANR.
|
October 12, 2011 |
VIBHA BALUNI Vs. STATE
|
January 19, 2011 |
VIDHYA DEVI Vs. RAM NIWAS (SINCE DECEASED) THROUGH LRS AND ORS.
|
November 11, 2011 |
VIDHYA DEVI CHAUHAN Vs. BARODA RAJASTHAN GRAMIN BANK
|
February 1, 2011 |
VIDHYADHAR SHARMA Vs. STATE
|
February 23, 2011 |
VIJAY GAVRI AND ANR. Vs. STATE OF RAJASTHAN
|
November 14, 2011 |
VIJAY KUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR RAJASTHAN INDUSTRIAL INVESTMENT CORPORATION
|
May 2, 2011 |
VIJAY KUMAR & ORS. Vs. THE STATE OF RAJASTHAN & ANR.
|
August 25, 2011 |
VIJAY KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
VIJAY KUMAR DUGGAR Vs. STATE OF RAJASTHAN AND ORS.
|
March 17, 2011 |
VIJAY KUMAR MEENA Vs. UNION OF INDIA
|
March 17, 2011 |
VIJAY KUMAR SHARMA Vs. M.D., RSRTC & ORS.
|
August 16, 2011 |
VIJAY KUMAR THADANII AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
August 2, 2011 |
VIJAY MEHTA Vs. STATE OF RAJASTHAN
|
October 10, 2011 |
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
August 25, 2011 |
VIJAY SINGH Vs. MOHAMMED ASLAM & ORS.
|
April 19, 2011 |
VIJAY SINGH Vs. ABDUL HAMEED
|
May 6, 2011 |
VIJAY SINGH Vs. R.S.R.T.C.
|
March 17, 2011 |
VIJAY VYAS Vs. ABHISHEK GOYAL
|
October 18, 2011 |
VIJAYPAL SINGH Vs. STATE OF RAJASTHAN
|
July 21, 2011 |
VIJENDER KR GOYAL Vs. STATE
|
February 25, 2011 |
VIJENDRA SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
September 27, 2011 |
VIJENDRA SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
VIKAS KUMAR @ VICKY Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
VIKAS SHARDA Vs. JAGDISH PRASAD KHATIK
|
July 14, 2011 |
VIKAS SHARMA AND ANR. Vs. STATE OF RAJASTHAN
|
June 21, 2011 |
VIKAS SONI Vs. STATE OF RAJASTHAN
|
January 20, 2011 |
VIKRAM SAINI Vs. STATE OF RAJASTHAN
|
February 18, 2011 |
VIKRAM SINGH Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
VIKRAM SINGH GURJAR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
September 7, 2011 |
VIKRAM SINGH RANAWAT Vs. STATE OF RAJ. AND ORS.
|
March 23, 2011 |
VILAS RAM Vs. STATE OF RAJASTHAN
|
August 4, 2011 |
VILLAGERS OF VILLAGE SURATA FALA SAJA Vs. STATE OF RAJASTHAN
|
January 10, 2011 |
VIMLA Vs. HEM RAJ
|
July 5, 2011 |
VIMLA (SMT.) Vs. STATE OF RAJASTHAN & ANR.
|
August 30, 2011 |
VIMLA DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
VINAY KUMAR JAIN Vs. STATE OF RAJASTHAN
|
December 16, 2011 |
VINOD DUBEY Vs. STATE OF RAJASTHAN
|
July 1, 2011 |
VINOD KUMAR Vs. STATE OF RAJASTHAN & ORS
|
April 22, 2011 |
VINOD KUMAR Vs. STATE OF RAJASTHAN & ORS.
|
November 25, 2011 |
VINOD KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECTOR
|
March 29, 2011 |
VINOD KUMAR AND ORS. Vs. STATE (EDUCATION) & ORS.
|
November 9, 2011 |
VINOD KUMAR GOYAL Vs. GULAB DEVI
|
January 13, 2011 |
VINOD SINGH Vs. STATE OF RAJASTHAN
|
March 15, 2011 |
VINOD ZUTSHI Vs. STATE OF RAJASTHAN
|
November 16, 2011 |
VIPUL GEMS PVT. LTD. AND ORS. Vs. THE BANK OF BARODA AND ORS.
|
February 24, 2011 |
VIRENDRA MODI Vs. STATE OF RAJASTHAN
|
March 18, 2011 |
VIRENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 18, 2011 |
VIRENDRA SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 4, 2011 |
VIRENDRA SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANR.
|
May 4, 2011 |
VIRENDRA SINGH YADAV Vs. LABOUR COURT NO.2. JAIPUR
|
November 28, 2011 |
VISHAMBHAR DAYAL SHARMA AND ORS. Vs. THE STATE OF RAJASTHAN & OTHERS
|
August 23, 2011 |
VISHNU DUTT AND ORS. Vs. STATE OF RAJASTHAN
|
March 23, 2011 |
VISHNU KUMAR AGRAWAL AND ANR. Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
VISHNU KUMAR SHARMA Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 14, 2011 |
VISHNU KUMAR SINGHAL Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
VISHNU NARAYAN SHARMA Vs. MAHARANA PRATAP AGRICULTURE AND TECHNOLOGY
UNIVERSITY, UDAIPUR, REGISTRAR & OTHERS
|
January 10, 2011 |
VISHNU PRAKASH Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
VISHNU PRAKASH Vs. STATE OF RAJASTHAN
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November 4, 2011 |
VISHNU RATHORE Vs. STATE OF RAJ
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November 9, 2011 |
VISHRAM RAM Vs. STATE OF RAJASTHAN
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February 11, 2011 |
VISHVAVIBHUT VIDEH Vs. SUBHASH CHAND PALIWAL
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February 15, 2011 |
VISHWAKARMA STONE CRUSHER KESARPURA Vs. AJMER VIDHYUT VITRAN NIGAM LTD. AND ORS.
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October 17, 2011 |
VODAPHONE ESSAR DIGI LINK LTD Vs. STATE OF RAJASTHAN
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March 22, 2011 |
YAKUB & ANR Vs. MANGI LAL & ORS
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August 16, 2011 |
YASHWANT GOYAL AND ANR. Vs. JAGDISH PRASAD GARG AND ANR.
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September 1, 2011 |
YASHWANT SINGH Vs. STATE OF RAJASTHAN AND OTHERS
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February 2, 2011 |
YASIR CHISTI & ANR. Vs. STATE OF RAJASTHAN
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December 20, 2011 |
YOGESH Vs. HARI PRASAD AND ORS
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February 11, 2011 |
YOGESH AND ORS. Vs. ADDITIONAL DISTRICT COLLECTOR
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May 3, 2011 |
YOGITA D/O ANIL KUMAR Vs. ANIL KUMAR AND ANOTHER
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December 1, 2011 |
YUSUF ALI Vs. STATE OF RAJASTHAN
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May 31, 2011 |
YUSUF KHAN Vs. STATE OF RAJASTHAN
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June 30, 2011 |
ZAHID Vs. SALMA
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May 2, 2011 |
ZAHUR BEG Vs. ABIDA BEGUM AND ANR.
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December 13, 2011 |