21ST CENTURY ENTERTAINMENT PVT LTD Vs. UNION OF INDIA
|
October 29, 2010 |
A K GOYAL Vs. STATE OF RAJASTHAN
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February 4, 2010 |
A R G GROUP Vs. NAYAYALAYA AYUKTA KARAMKAR PRATIKAR ADHINIYAM JAIPUR
|
July 6, 2010 |
AARIF Vs. STATE OF RAJASTHAN
|
November 10, 2010 |
AASHA Vs. STATE
|
April 2, 2010 |
AASHEESH BHARDWAJ AND ORS. Vs. STATE AND ORS.
|
December 7, 2010 |
ABDUL HAMID Vs. STATE OF RAJASTHAN & ANR.
|
November 1, 2010 |
ABDUL KALAM MUSALMAN Vs. STATE OF RAJASTHAN
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December 10, 2010 |
ABDUL QAYYUM Vs. STATE OF RAJASTHAN & ORS.
|
October 4, 2010 |
ABDUL REHMAN QURESHI Vs. RAJESH KUMAR BHOJNAGARWALA
|
January 4, 2010 |
ABDUL SALEEM Vs. CHAIRMAN RAJASTHAN WAKF BOARD
|
July 7, 2010 |
ABDUL WAHID Vs. STATE AND ORS.
|
August 13, 2010 |
ABID HUSSAIN Vs. STATE OF RAJASTHAN
|
July 15, 2010 |
ACCURATE PIPES & PLASTICS PVT. LTD. Vs. RAJASTHAN FINANCIAL CORPORATION & ORS
|
February 15, 2010 |
ACHAL SINGH Vs. STATE OF RAJASTHAN
|
April 1, 2010 |
ACHAL SINGH PARMAR Vs. STATE
|
January 5, 2010 |
ACHALCHAND SANCHETI Vs. STATE OF RAJASTHAN
|
March 19, 2010 |
ACTO FLYING SQUAD SRI GANGANAGAR Vs. C D MOTORS SRI GANGANAGAR
|
January 18, 2010 |
ADDITIONAL DIRECTOR INSPECTOR GENERAL P.L. TIWARI Vs. UNION OF INDIA & ORS.
|
February 23, 2010 |
ADDL. DIRECTOR (ADMN.) DIRECTORATE OF MINE AND GEOLOGY Vs. SMT. HIRA BAI AND ORS.
|
March 16, 2010 |
ADITI MITTAL Vs. SHUBHAM JOSHI
|
October 5, 2010 |
ADITYA ATREYA AND ORS Vs. RAJ UNIVERSITY OF HEALTH SCIENCE AND ORS
|
May 28, 2010 |
ADMINISTRATOR, SARVAJANIK AACHARYA SANSKRIT MAHAVIDHYALAYA Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL AND ORS.
|
November 3, 2010 |
AERENS GOLDSOUK INTERNATIONAL LIMITED AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
August 11, 2010 |
AHIMSA MINES AND MINERALS LIMITED Vs. STATE OF RAJASTHAN
|
September 15, 2010 |
AHMED NOOR Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE FAST TRACK NO 3 AJMER
|
July 6, 2010 |
AJAY ALIAS BALYA Vs. STATE OF RAJASTHAN
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February 25, 2010 |
AJAY KUMAR Vs. SECRETARY LBS SCHOOL
|
April 1, 2010 |
AJAY KUMAR NIGAM Vs. RASHMI NIGAM
|
April 26, 2010 |
AJAY MALIK Vs. SHASHI
|
November 19, 2010 |
AJAY SINGH Vs. DISTRICT COLLECTOR JAIPUR
|
July 12, 2010 |
AJAY SINGH Vs. STATE OF RAJASTHAN
|
February 5, 2010 |
AJAY VYAS AND ANR. Vs. STATE AND ORS.
|
March 5, 2010 |
AJEET Vs. STATE OF RAJASTHAN
|
September 13, 2010 |
AJMER DISTRICT DUGDH UTPADAK SAHKARI SANGH LTD. Vs. MADAN GOPAL AND ORS.
|
September 6, 2010 |
AJMER VIDHYUT VITRAN NIGAM LTD AND ANR Vs. BHANWAR LAL AND ANR
|
March 19, 2010 |
AJMER VIDYUT VITRAN NIGAM LTD Vs. GANESH BHOOMI VIKAS SANSTHAN
|
November 22, 2010 |
AKBAR KHAN AND ORS. Vs. STATE AND ORS.
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December 13, 2010 |
AKHILESH GUPTA Vs. STATE AND ORS.
|
August 25, 2010 |
AKHLAK @ VILSAN Vs. STATE OF RAJASTHAN
|
April 2, 2010 |
ALANOOR Vs. STATE OF RAJASTHAN
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August 19, 2010 |
ALCOBEX METALS LTD. Vs. SHESHA RAM AND ANR.
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January 14, 2010 |
ALI MOHD ABDUL MAZID Vs. C T O BIKANER
|
January 27, 2010 |
ALKA Vs. STATE AND ORS.
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December 6, 2010 |
ALKA LOHIA Vs. STATE
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April 23, 2010 |
ALTAF AHMED Vs. RUBINA BANO
|
November 1, 2010 |
ALZAZ RIJVI Vs. STATE OF RAJASTHAN
|
July 8, 2010 |
AMALGAMATION POLYCON INTERNATIONAL LTD. Vs. VINAYAK POLYCON INTERNAL LTD.
|
December 23, 2010 |
AMAR SINGH Vs. RAMLAL
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July 27, 2010 |
AMARJEET SINGH AND ANR. Vs. STATE AND ANR.
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August 13, 2010 |
AMBA LAL Vs. STATE OF RAJASTHAN
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December 16, 2010 |
AMIDUL AZIZ Vs. STATE OF RAJASTHAN
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September 30, 2010 |
AMIT KUMAR JAIN Vs. STATE OF RAJASTHAN
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November 8, 2010 |
AMIT PABUWAL Vs. THE REGISTRAR OF COMPANIES
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August 26, 2010 |
AMRARAM Vs. ADDITIONAL DISTRICT COLLECTOR AND ANR.
|
August 18, 2010 |
ANADA RAM Vs. STATE OF RAJASTHAN
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October 22, 2010 |
ANAND ALIAS PINTU Vs. STATE OF RAJASTHAN
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August 5, 2010 |
ANAND MISHRA Vs. STATE
|
February 25, 2010 |
ANAND SAGAR MEHTA Vs. STATE OF RAJASTHAN
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May 11, 2010 |
ANAND SHARMA Vs. AKHIL MODI
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November 26, 2010 |
ANIL Vs. SMT. MADHUBALA AND ANR.
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August 16, 2010 |
ANIL KAPOOR Vs. SMT. NIRMAL GROVAR
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August 31, 2010 |
ANIL KUMAR Vs. SMT. LATA AND ANR.
|
August 16, 2010 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
January 27, 2010 |
ANIL KUMAR ALIAS IQBAL ALIAS SHYAM SUNDER Vs. STATE OF RAJASTHAN
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April 21, 2010 |
ANIL KUMAR SONI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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February 24, 2010 |
ANIL PANJWANI Vs. THE STATE OF RAJASTHAN
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September 22, 2010 |
ANITA GUPTA Vs. STATE OF RAJASTHAN
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October 25, 2010 |
ANITA YADAV Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS.
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December 6, 2010 |
ANJALI MATHUR Vs. STATE OF RAJASTHAN
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January 4, 2010 |
ANJANI KUMAR KHATOD Vs. ABDUL GAFOOR
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November 16, 2010 |
ANJNA Vs. STATE OF RAJASTHAN
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May 28, 2010 |
ANJNA SHARMA Vs. STATE AND ORS.
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December 13, 2010 |
ANKIT SINGH Vs. RSRTC AND ORS.
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November 24, 2010 |
ANSAR AHMED Vs. STATE OF RAJASTHAN
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March 26, 2010 |
ANUJ PAREWA Vs. STATE AND ORS.
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December 10, 2010 |
ANUP SINGH @ ANUP KUMAR Vs. STATE OF RAJASTHAN
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May 11, 2010 |
ANURADHA SHARMA Vs. SHRI NARESH KUMAR SHARMA
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April 7, 2010 |
ANURAG SHARMA Vs. STATE OF RAJASTHAN
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January 15, 2010 |
ARJUN ALIAS JODHRAJ Vs. STATE OF RAJASTHAN
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April 21, 2010 |
ARJUN LAL MEENA Vs. THE STATE OF RAJASTHAN AND ORS.
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February 19, 2010 |
ARJUN SINGH Vs. STATE OF RAJASTHAN
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July 5, 2010 |
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
March 9, 2010 |
ARJUNLAL & ORS. Vs. STATE OF RAJASTHAN
|
January 12, 2010 |
ARSHAD ALI Vs. UNION OF INDIA
|
August 2, 2010 |
ARTI KHANDELWAL AND ORS. Vs. STATE AND ORS.
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December 9, 2010 |
ARUN KUMAR Vs. KISHAN LAL
|
February 2, 2010 |
ARUN KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
August 10, 2010 |
ARUN KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
March 23, 2010 |
ARUN KUMAR SHARMA AND 66 ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 10, 2010 |
ARUN MAHESHWARI Vs. STATE OF RAJASTHAN
|
October 25, 2010 |
ARUNA Vs. MEENA CHARAN
|
December 9, 2010 |
ARVIND KUMAR Vs. STATE
|
April 5, 2010 |
ARVIND KUMAR Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD. AND OTHERS
|
August 12, 2010 |
ASHA @ ASHANAND THRO HIS WIFE SMT. NIRMALA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 28, 2010 |
ASHA DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
November 3, 2010 |
ASHA RAM Vs. STATE AND ORS.
|
November 1, 2010 |
ASHA SAXENA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
|
November 11, 2010 |
ASHOK Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
|
May 6, 2010 |
ASHOK Vs. STATE OF RAJASTHAN
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February 5, 2010 |
ASHOK ALIAS ATTAR SINGH Vs. STATE
|
January 25, 2010 |
ASHOK KR. KASHYAP Vs. STATE AND ORS.
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August 27, 2010 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
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March 19, 2010 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
|
November 1, 2010 |
ASHOK KUMAR GAUTAM Vs. STATE OF RAJASTHAN
|
July 6, 2010 |
ASHOK KUMAR SABBARWAL Vs. STATE OF RAJASTHAN
|
August 16, 2010 |
ASHOK SHARMA AND ANR. Vs. RAJ. UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
July 7, 2010 |
ASHU JAIN Vs. UNION OF INDIA AND OTHERS.
|
April 6, 2010 |
ASLAM ALI Vs. STATE OF RAJ & ORS
|
May 12, 2010 |
ASRU AND ORS. Vs. STATE OF RAJASTHAN
|
August 16, 2010 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. M/S. RAJVEER SINGH
|
September 27, 2010 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. M/S. P.L. MOTORS LIMITED
|
October 21, 2010 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. M/S. JAI NARAYAN BAJRANG LAL LODHI
|
October 26, 2010 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. M/S. SOHAN LAL BABU LAL
|
October 26, 2010 |
ASSISTANT COMMERCIAL TAX OFFICER, FLYING SQUAD, ALWAR Vs. ELECTROLUX KELVINATOR LTD. AND ANOTHER
|
November 26, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI RISHI GARG
|
November 24, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. GUPTA THELI BHANDAR AND ANOTHER
|
November 11, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. ROAD TRANSPORT CORPORATION
|
November 19, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. DUZODWALA CEMENT (P) LTD.
|
October 19, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. KUSHAL CHAND BADER
|
October 22, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. URVASHI EXPORTS
|
October 22, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SATVEER YADAV
|
November 24, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI RAM TIRTHPUTRA
|
November 24, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI SUKHVINDER SINGH.
|
November 19, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI DALVIR SINGH
|
November 24, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI RAJ KUMAR
|
November 24, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RAMJI LAL
|
November 24, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. ARVIND KUMAR
|
November 22, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. AASAB
|
November 22, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SMILEX PHARMACEUTICALS
|
October 26, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD BHIWADI Vs. LLOYD ELECTRIC AND ENGINEERING LTD
|
October 26, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. KHEM CHAND
|
February 24, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD I Vs. PRAKASH PUNJ
|
November 11, 2010 |
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD, ALWAR Vs. ARUN MANUFACTURING SERVICE PVT. LIMITED
|
October 21, 2010 |
ASSISTANT COMMISSIONER COMMERCIAL TAXES Vs. MANGAL MURTI CATTLE FEED
|
November 12, 2010 |
ASSISTANT ENGINEER Vs. SHRI RAM NIWAS
|
December 9, 2010 |
ATAR SINGH Vs. STATE OF RAJASTHAN
|
January 21, 2010 |
ATAR SINGH AND ORS. Vs. STATE AND ORS.
|
February 15, 2010 |
AXIS LAND DEVELOPERS PVT. LTD. Vs. DISTRICT COLLECTOR AND ORS.
|
October 1, 2010 |
AYUB AHMED Vs. DIVISIONAL COMMISSIONER AND ANR.
|
April 6, 2010 |
AZADAR Vs. CBI
|
August 10, 2010 |
B.L. KOLI Vs. UNION OF INDIA
|
March 16, 2010 |
B.L. RATHI Vs. RAJASTHAN AGRICULTURE UNIVERSITY
|
January 4, 2010 |
B.L. SHARMA Vs. UNION OF INDIA AND OTHERS
|
March 18, 2010 |
B.S. SHARMA Vs. STATE OF RAJASTHAN
|
March 22, 2010 |
BABI AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 12, 2010 |
BABLU ALIAS OM PRAKASH Vs. STATE OF RAJASTHAN
|
January 22, 2010 |
BABOO LAL MEENA Vs. STATE OF RAJ.
|
February 22, 2010 |
BABU & OTHERS Vs. EID MOHAMMED
|
October 1, 2010 |
BABU KHAN Vs. STATE OF RAJASTHAN
|
May 4, 2010 |
BABU LAL Vs. BHOMA RAM
|
February 4, 2010 |
BABU LAL Vs. O L OF MS SARAF SYNTHETICS RAJ LTD
|
July 8, 2010 |
BABU LAL Vs. RAJ KUMARI
|
April 16, 2010 |
BABU LAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, JAIPUR AND ORS.
|
January 18, 2010 |
BABU LAL MAHAVAR Vs. STATE
|
February 2, 2010 |
BABU LAL MEENA Vs. STATE OF RAJASTHAN
|
May 6, 2010 |
BABU SINGH Vs. STATE OF RAJASTHAN
|
July 14, 2010 |
BABU SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
October 19, 2010 |
BABULAL Vs. STATE
|
October 7, 2010 |
BABULAL Vs. STATE OF RAJASTHAN
|
April 15, 2010 |
BABULAL SON OF BAJRANG LAL Vs. STATE OF RAJASTHAN THROUGH THE P.P.
|
November 1, 2010 |
BABULAL SON OF GANESHRAM Vs. STATE OF RAJASTHAN
|
June 22, 2010 |
BABULAL VERMA Vs. THE STATE OF RAJASTHAN & ORS.
|
August 25, 2010 |
BACCHAN SINGH Vs. STATE OF RAJSTHAN
|
January 15, 2010 |
BACHCHU RAM SHARMA Vs. STATE AND ORS.
|
July 16, 2010 |
BADAM BAI Vs. PRABHU DAYAL
|
March 16, 2010 |
BADAMI DEVI Vs. MUNICIPAL BOARD, BARMER
|
January 6, 2010 |
BADAMI DEVI Vs. MUNICIPAL BOARD
|
January 6, 2010 |
BADRI Vs. STATE OF RAJASTHAN
|
May 18, 2010 |
BADRI GURJAR Vs. BANWARI LAL MEENA AND ORS.
|
November 1, 2010 |
BADRI NARAIN Vs. BHOPAL SINGH
|
October 18, 2010 |
BADRI PRASAD AND ORS. Vs. STATE AND ORS.
|
November 26, 2010 |
BADUR RAM KHILERI Vs. STATE OF RAJASTHAN
|
July 13, 2010 |
BAFATI KHAN Vs. JANNO & ORS.
|
October 18, 2010 |
BAGDARAM @ BAGDARAM PRAJAPAT Vs. STATE OF RAJASTHAN
|
October 19, 2010 |
BAHADUR Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
BAHUBALI STONE CRUSHER Vs. RAJASTHAN STATE POLLUTION CONTROL BOARD
|
August 20, 2010 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. DEVI LAL
|
April 5, 2010 |
BAJRANG LAL AND ORS. Vs. SWAMI KEWAL RAM AND ORS.
|
October 20, 2010 |
BAJRANG LAL MATHUR Vs. STATE OF RAJASTHAN AND ORS.
|
September 16, 2010 |
BAJRANG LAL SHARMA AND ANR. Vs. STATE AND ORS.
|
April 5, 2010 |
BALAJI AND ORS. Vs. CIVIL JUDGE (JUNIOR DIVISION) AND ORS.
|
July 19, 2010 |
BALAJI MARBLE MINES Vs. STATE OF RAJASTHAN
|
January 8, 2010 |
BALAJI MARBLES MINES Vs. STATE AND ORS
|
April 16, 2010 |
BALARAM Vs. LACHMAN
|
January 5, 2010 |
BALBHADRYA YADAV Vs. R.P.S.C. AND ORS.
|
December 13, 2010 |
BALCHAND Vs. STATE OF RAJASTHAN
|
July 8, 2010 |
BALDEO SINGH Vs. STATE OF RAJASTHAN
|
January 13, 2010 |
BALDEV & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
April 28, 2010 |
BALDEV SINGH Vs. STATE OF RAJASTHAN
|
November 16, 2010 |
BALDEV SINGH @ KALA Vs. STATE OF RAJASTHAN
|
February 24, 2010 |
BALU Vs. STATE
|
February 23, 2010 |
BALU AND ORS; OM PRAKASH AND ORS Vs. MUNICIPAL COUNCIL AND ANR ; STATE AND ANR
|
May 4, 2010 |
BALU RAM Vs. GHASI RAM
|
November 1, 2010 |
BALVEER SINGH Vs. STATE OF RAJASTHAN
|
August 5, 2010 |
BALWANT Vs. STATE OF RAJASTHAN
|
February 1, 2010 |
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
April 8, 2010 |
BANK OF BARODA KOTA Vs. PRESIDING OFFICE CGIT CUM LC KOTA
|
March 5, 2010 |
BANNE SINGH Vs. ADDITIONAL CIVIL JUDGE
|
April 22, 2010 |
BANSHI LAL Vs. STATE OF RAJASTHAN
|
August 6, 2010 |
BANSHI LAL AND ORS Vs. STATE OF RAJASTHAN AND ANR
|
February 26, 2010 |
BANSHI LAL RAMNATH AGRAWAL SCHOOL Vs. STATE OF RAJASTHAN AND ORS.
|
November 23, 2010 |
BANSHIDHAR PARWAL Vs. VIJAY KUMAR ALANI
|
June 11, 2010 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
November 9, 2010 |
BANWARI LAL SHARMA Vs. SECRETARY, MEDICAL AND HEALTH, GOVERNMENT OF RAJASTHAN AND ORS.
|
November 22, 2010 |
BANWARI LAL SOHAN LAL Vs. OM PRAKASH LOHIYA
|
February 3, 2010 |
BAPU Vs. STATE OF RAJASTHAN
|
July 19, 2010 |
BAPU LAL Vs. FIDA HUSSAIN AND ORS
|
July 29, 2010 |
BASF INDIA LTD Vs. STATE OF RAJASTHAN
|
November 25, 2010 |
BASTI RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 9, 2010 |
BAYA Vs. RATANLAL
|
July 8, 2010 |
BD AND P HOTELS INDIA P LTD Vs. DISTRICT JUDGE JHUNJHUNU
|
November 11, 2010 |
BEENA SHARMA (SMT.) Vs. THE STATE OF RAJASTHAN AND OTHERS
|
September 8, 2010 |
BEGRAJ AND ORS. ETC. ETC. Vs. STATE OF RAJ. AND ORS.
|
February 22, 2010 |
BHABHUTA RAM Vs. STATE OF RAJ. AND ORS.
|
October 19, 2010 |
BHADAR MAL @ BHADUR @ BAHADUR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 20, 2010 |
BHAGA RAM Vs. STATE OF RAJASTHAN
|
July 16, 2010 |
BHAGAT SINGH Vs. STATE OF RAJASTHAN
|
November 10, 2010 |
BHAGWAN KISHORE AND ORS. Vs. STATE AND ORS.
|
July 21, 2010 |
BHAGWAN SAHAI Vs. SHRIKISAN
|
February 8, 2010 |
BHAGWAN SAHAI MEENA Vs. STATE OF RAJASTHAN
|
March 4, 2010 |
BHAGWAN SAHAI SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
November 1, 2010 |
BHAGWAN SAHAI SHARMA AND ORS. Vs. STATE AND ORS.
|
December 2, 2010 |
BHAGWANTIOTHER Vs. STATE
|
January 22, 2010 |
BHAGWAT PRASAD TAILOR Vs. STATE OF RAJASTHAN AND ANR.
|
November 23, 2010 |
BHAGWATI SAHAY KATRIYA Vs. STATE OF RAJASTHAN
|
April 2, 2010 |
BHAGWATI SINGH BARETH Vs. STATE OF RAJASTHAN
|
August 13, 2010 |
BHAIRON SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 1, 2010 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 18, 2010 |
BHANWAR LAL Vs. SMT. JANKI DEVI AND ANR.
|
May 3, 2010 |
BHANWAR LAL AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
December 18, 2010 |
BHANWAR LAL AND ORS. Vs. STATE OF RAJASTHAN
|
August 19, 2010 |
BHANWAR LAL KHATI, Vs. STATE OF RAJASTHAN AND ORS.
|
February 16, 2010 |
BHANWAR LAL SHARMA Vs. STATE OF RAJASTHAN
|
January 27, 2010 |
BHANWAR LAL; VAGA RAM; GANESH Vs. S B B J AND OTHERS
|
May 12, 2010 |
BHANWAR SINGH Vs. SHAITAN SINGH AND ORS.
|
October 18, 2010 |
BHANWAR SINGH Vs. STATE
|
October 7, 2010 |
BHANWAR SINGH Vs. JVVNL
|
May 6, 2010 |
BHANWAR SINGH Vs. SHAITAN SINGH AND ORS.
|
August 25, 2010 |
BHANWAR SINGH Vs. GOVERNMENT OF INDIA AND ANOTHER
|
August 17, 2010 |
BHANWAR SINGH ALIAS BHANWARIYA Vs. STATE OF RAJASTHAN
|
May 27, 2010 |
BHANWARA RAM Vs. STATE OF RAJ.
|
January 5, 2010 |
BHARAT KUMAR SONI Vs. STATE OF RAJASTHAN
|
July 5, 2010 |
BHARAT SINGH AND ORS. Vs. ADDITIONAL DISTRICT JUDGE (FT) NO. 1 AND ORS.
|
August 27, 2010 |
BHARATIYA HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. CENTRAL COUNCIL OF HOMEOPATHY AND ORS.
|
October 21, 2010 |
BHARTI HEXACOM LTD Vs. STATE
|
April 23, 2010 |
BHARUNATH ALIAS BHANA Vs. STATE OF RAJASTHAN
|
May 28, 2010 |
BHAWAN LAL TATED Vs. STATE AND ORS.
|
August 25, 2010 |
BHAWANI SHANKER ACHARYA Vs. STATE OF RAJASTHAN
|
August 6, 2010 |
BHAWESH PRAVEEN CHANDRA VADHWANA Vs. RANJIT BUILDCON LTD
|
November 16, 2010 |
BHERIYA @ BHERU LAL & ORS. Vs. STATE OF RAJASTHAN
|
January 5, 2010 |
BHERU Vs. STATE
|
May 21, 2010 |
BHERU LAL Vs. STATE
|
May 18, 2010 |
BHERU LAL Vs. MANGI BAI
|
March 16, 2010 |
BHIKAM SINGH AND ORS. Vs. COMMISSIONER AND ORS.
|
December 22, 2010 |
BHIKHA RAM Vs. STATE OF RAJASTHAN
|
February 22, 2010 |
BHILWARA ZILA EX-SER. WELFARE SAHAKARI SAMITI Vs. DY. COMMR., C. EX. DIV., BHILWARA
|
December 1, 2010 |
BHIM RAJ Vs. STATE OF RAJASTHAN
|
December 13, 2010 |
BHOJ RAJ Vs. THE STATE OF RAJASTHAN
|
March 26, 2010 |
BHOJA Vs. STATE OF RAJASTHAN
|
December 24, 2010 |
BHONRI DEVI Vs. RAM KHILADI
|
February 24, 2010 |
BHONRU LAL Vs. STATE OF RAJASTHAN AND ORS.
|
November 1, 2010 |
BHOOR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
March 23, 2010 |
BHOPA Vs. STATE OF RAJASTHAN
|
January 4, 2010 |
BHULI DEVI Vs. UNITED INDIA INSURANCE CO. LTD. AND OTHERS
|
December 16, 2010 |
BHUPENDRA SINGH Vs. STATE AND ORS.
|
November 3, 2010 |
BHUR SINGH BHATI Vs. STATE OF RAJASTHAN AND ORS.
|
September 7, 2010 |
BHURA Vs. STATE OF RAJASTHAN
|
September 28, 2010 |
BHURA Vs. STATE OF RAJASTHAN
|
April 6, 2010 |
BHUSHAN KUMAR Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
BHUVNESH @ BHULLI Vs. STATE AND ORS.
|
November 12, 2010 |
BIJU MATHEW AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
November 2, 2010 |
BIRBAL RAM Vs. STATE OF RAJASTHAN AND ANR.
|
July 19, 2010 |
BIRBAL SINGH Vs. STATE AND ORS.
|
November 1, 2010 |
BIRDHI CHAND PEEPADA Vs. STATE AND ORS.
|
November 29, 2010 |
BIRLA CEMENT WORKS Vs. UNION OF INDIA
|
May 5, 2010 |
BISHAMBHAR DAYAL Vs. STATE OF RAJASTHAN
|
May 4, 2010 |
BRAJ KISHORE Vs. RAJ KISHORE AND OTHERS
|
January 6, 2010 |
BRIJ BIHARI NAGAR AND ORS Vs. STATE OF RAJASTHAN & ORS
|
November 10, 2010 |
BRIJ KISHORE GUPTA Vs. RAJASTHAN STATE GANGANAGAR
|
January 6, 2010 |
BRIJ LAL Vs. THE RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
|
December 6, 2010 |
BRIJENDRA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 19, 2010 |
BRIJESH KUMAR Vs. STATE
|
May 19, 2010 |
BUDDARAM Vs. STATE OF RAJASTHAN
|
March 29, 2010 |
BUGGI DEVI Vs. BOARD OF REVENUE
|
January 7, 2010 |
BUNGE INDIA PVT. LTD. Vs. STATE OF RAJASTHAN AND OTHERS
|
December 22, 2010 |
BUTA SINGH Vs. ANAND PRAKASH
|
April 13, 2010 |
C K SINGH Vs. STATE OF RAJASTHAN
|
July 15, 2010 |
C P JOSHI Vs. KALYAN SINGH CHOUHAN
|
May 24, 2010 |
C P JOSHI Vs. KALYAN SINGH CHOUHAN
|
March 25, 2010 |
C P JOSHI Vs. KALYAN SINGH CHOUHAN
|
February 10, 2010 |
C T O CIRCLE B Vs. GRACE MARBLE AND GRANITE P LTD
|
December 18, 2010 |
C.P. SINGH Vs. RAJASTHAN HOUSING BOARD AND ORS.
|
February 19, 2010 |
C.T.O. Vs. D.N. STEELS
|
January 22, 2010 |
CAPTIN GURVINDER SINGH Vs. STATE OF RAJASTHAN
|
December 22, 2010 |
CENTRAL ACADEMY EDUCATIONAL SOCIETY Vs. PRATAP COMMERCIAL CO PVT LTD
|
February 18, 2010 |
CENTRAL ACADEMY SOCIETY Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR
|
May 31, 2010 |
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDA AND SIDDHA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
October 28, 2010 |
CHAIL SINGH Vs. STATE OF RAJ. AND ORS.
|
October 5, 2010 |
CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA AND OTHERS Vs. SMT.NIRMALA SHARMA
|
April 5, 2010 |
CHAMNA @ SAMIYA Vs. STATE OF RAJASTHAN
|
March 30, 2010 |
CHAMPA Vs. STATE OF RAJASTHAN
|
July 15, 2010 |
CHAND DODA Vs. CHHAGAN LAL CHAMARIA AND OTHERS
|
May 14, 2010 |
CHAND KANWAR Vs. STATE
|
February 24, 2010 |
CHANDA SINGH Vs. STATE OF RAJASTHAN
|
March 12, 2010 |
CHANDAN KHATHAT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 21, 2010 |
CHANDAN SINGH & ORS. Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
CHANDARAM BUNKAR Vs. RAMADEVI
|
July 5, 2010 |
CHANDGIRAM AND ORS. Vs. STATE AND ORS.
|
August 6, 2010 |
CHANDMAL ALIAS KUNDAN SONI Vs. GOVIND RAM
|
February 3, 2010 |
CHANDRA KANTA AGARWAL Vs. MOHAR SINGH
|
October 21, 2010 |
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
|
April 15, 2010 |
CHANDRA PRAKASH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 12, 2010 |
CHANDRA PRAKASH ARORA Vs. SHARIF-UL-HAQ
|
April 29, 2010 |
CHANDRABHAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
November 8, 2010 |
CHARAN DAS Vs. FAZAL HUSSAIN AND ANOTHER
|
May 3, 2010 |
CHEMA RAM Vs. STATE OF RAJ. AND ORS.
|
January 11, 2010 |
CHHAGAN LAL Vs. STATE OF RAJASTHAN
|
May 27, 2010 |
CHHAGANDAS Vs. HEEMARAM
|
August 10, 2010 |
CHHAJU RAM Vs. STATE OF RAJ. AND ORS.
|
September 15, 2010 |
CHHITAR MAL Vs. STATE OF RAJ.
|
November 8, 2010 |
CHHOTU SINGH Vs. UNION OF INDIA
|
July 23, 2010 |
CHHOTU SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2010 |
CHIEF DEPOT MANAGER, RSRTC Vs. RAJESH BAI
|
April 28, 2010 |
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUKHVEER SINGH
|
December 22, 2010 |
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUKHVEER SINGH
|
December 21, 2010 |
CHIMAN LAL Vs. STATE OF RAJASTHAN
|
August 18, 2010 |
CHIRANJI LAL Vs. ADDITIONAL CIVIL JUDGE (JR. DIVISION) AND JUDICIAL MAGISTRATE, ROOPBAS, DISTRICT BHARATPUR AND ORS.
|
July 26, 2010 |
CHIRANJI LAL Vs. STATE OF RAJASTHAN
|
November 9, 2010 |
CHIRANJILAL Vs. STATE OF RAJASTHAN
|
October 20, 2010 |
CHITTAR LAL Vs. STATE OF RAJASTHAN
|
September 27, 2010 |
CHITTAR MAL VIJAY Vs. STATE OF RAJ. AND ORS.
|
August 6, 2010 |
CHOKHA RAM Vs. STATE OF RAJASTHAN
|
December 20, 2010 |
CHOUTH MAL KUMAWAT Vs. STATE OF RAJASTHAN
|
March 4, 2010 |
CHUKI DEVI Vs. LAXMINARAYAN
|
May 3, 2010 |
CIT Vs. SHRIKUMAR
|
February 4, 2010 |
COMMERCIAL TAXES OFFICER Vs. SHRI RAJESH
|
November 24, 2010 |
COMMERCIAL TAXES OFFICER Vs. SHRI ROHTASH
|
October 18, 2010 |
COMMERCIAL TAXES OFFICER Vs. DEVENDRA YADAV AND ANR.
|
November 24, 2010 |
COMMERCIAL TAXES OFFICER Vs. NOKHA COTTON INDUSTRIES
|
March 9, 2010 |
COMMERCIAL TAXES OFFICER BARAN Vs. ONKARMAL SHYAM LAL
|
October 21, 2010 |
COMMERCIAL TAXES OFFICER, ANTI EVASION Vs. M/S. L.N.T. CASE EQUIPMENT LTD.
|
March 29, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. ANS CONSTRUCTION LTD.
|
January 18, 2010 |
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
|
August 9, 2010 |
COMMISSIONER OF INCOME TAX Vs. SANGHVI MARMO (PVT.) LTD.
|
November 24, 2010 |
COMMISSIONER OF INCOME TAX Vs. SHRI MANOHAR LAL SANGHVI
|
November 24, 2010 |
COMMISSIONER OF INCOME TAX Vs. SHRIKUMAR
|
February 4, 2010 |
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
|
August 18, 2010 |
COMMISSIONER OF INCOME TAX Vs. MANISH AJMERA
|
November 20, 2010 |
COMMISSIONER OF INCOME TAX Vs. BHAWANI OIL MILLS (P) LTD.
|
October 20, 2010 |
COMMISSIONER OF INCOME TAX Vs. KALYAN PRASAD GUPTA
|
November 20, 2010 |
COMMISSIONER OF INCOME TAX Vs. PUSHPA MALPANI
|
November 15, 2010 |
COMMISSIONER OF INCOME TAX Vs. SINGHAL NATURAL STONE (P) LTD.
|
November 10, 2010 |
COMMISSIONER OF INCOME TAX Vs. SAMURAI SOFTWARE (P) LTD.
|
September 29, 2010 |
COMMISSIONER OF INCOME TAX Vs. SUNIL KUMAR BHADORIA
|
August 16, 2010 |
COMMISSIONER OF INCOME TAX Vs. CHANDRA PRAKASH RANA
|
August 18, 2010 |
COMMISSIONER OF INCOME TAX Vs. SUNSHINE GLASS INDUS. (P) LTD.
|
October 28, 2010 |
COMMISSIONER OF INCOME TAX BIKANER Vs. LAXMAN RAM DHATTARWAL
|
December 22, 2010 |
COSMOS BUILDWELL PVT LTD Vs. LAXMAN SINGH
|
May 19, 2010 |
COTTON CORPORATION OF INDIA LTD Vs. STATE OF RAJASTHAN
|
April 8, 2010 |
D.D. VASHISTHA Vs. STATE OF RAJASTHAN
|
February 26, 2010 |
DAIRY KARAMCHARI UNION Vs. STATE
|
February 25, 2010 |
DALJEET SINGH Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
May 13, 2010 |
DALJEET SINGH DAWAS Vs. PRESCRIBED AUTHORITY
|
March 10, 2010 |
DALVEER SINGH Vs. STATE OF RAJASTHAN
|
March 19, 2010 |
DALVEER SINGH Vs. STATE
|
February 22, 2010 |
DAMODAR LAL Vs. STATE OF RAJASTHAN
|
April 20, 2010 |
DAMODAR PRASAD Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
August 4, 2010 |
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
July 7, 2010 |
DATTA RAM RAMESH KUMAR Vs. D I G B S F RAJASTHAN
|
December 23, 2010 |
DAU BABA IT COLLEGE Vs. THE STATE OF RAJASTHAN AND ORS.
|
December 23, 2010 |
DAULA Vs. STATE OF RAJASTHAN
|
March 23, 2010 |
DAYA RAM KHERWA Vs. STATE OF RAJASTHAN AND ORS.
|
December 21, 2010 |
DCM SHRIRAM CONSOLIDATED LTD. Vs. STATE
|
March 16, 2010 |
DEELIP KUMAR Vs. STATE OF RAJASTHAN
|
January 13, 2010 |
DEEN DAYAL Vs. STATE OF RAJASTHAN
|
January 25, 2010 |
DEEN DAYAL SHARMA Vs. STATE AND ORS.
|
November 29, 2010 |
DEENDAYAL KHATRI Vs. RAJENDRA BHANDARI AND ANR.
|
July 30, 2010 |
DEEP NARAIN TIWARI Vs. STATE OF RAJASTHAN
|
January 6, 2010 |
DEEP SINGH Vs. R S R T C
|
May 11, 2010 |
DEEP SINGH @ DEEPIYA Vs. STATE
|
October 19, 2010 |
DEEPA RAM Vs. STATE OF RAJASTHAN
|
March 9, 2010 |
DEEPAK Vs. STATE OF RAJASTHAN
|
February 17, 2010 |
DEEPAK Vs. STATE OF RAJASTHAN
|
March 16, 2010 |
DEEPAK KUMAR Vs. STATE OF RAJASTHAN
|
August 3, 2010 |
DEEPAK KUMAR CHOUDHARY Vs. MUNICIPAL COUNCIL
|
August 9, 2010 |
DEEPIKA Vs. STATE AND ORS.
|
December 10, 2010 |
DEEPTI PATIDAR BOHARA Vs. YOGESH KUMAR PATIDAR
|
November 22, 2010 |
DEEPU AND ORS. Vs. STATE OF RAJASTHAN
|
September 13, 2010 |
DEPUTY CONSERVATOR OF FOREST SOCIAL FORESTRY Vs. MANGI LAL
|
September 9, 2010 |
DEPUTY DIRECTOR (ADMINISTRATION), DIRECTORATE LITERACY AND CONTINUANCE EDUCATION AND ANR Vs. PAWAN KUMAR SHARMA AND ANR
|
November 15, 2010 |
DESHRAJ Vs. AMARSINGH AND ANR.
|
August 3, 2010 |
DEV NARAYAN FAGNA Vs. STATE OF RAJASTHAN
|
February 3, 2010 |
DEVA RAM Vs. M A C T , BARMER & ORS
|
May 6, 2010 |
DEVANAND CHATURVEDI AND ORS. Vs. STATE AND ORS.
|
November 8, 2010 |
DEVENDRA SINGH NIRWAN Vs. STATE AND ORS.
|
August 6, 2010 |
DEVI FOOD PRODUCTS Vs. A-ONE PRODUCTS
|
August 19, 2010 |
DEVI LAL Vs. STATE OF RAJASTHAN
|
October 4, 2010 |
DEVI LAL Vs. STATE OF RAJASTHAN
|
January 5, 2010 |
DEVI LAL Vs. STATE OF RAJASTHAN
|
May 11, 2010 |
DEVI SHANKER Vs. STATE OF RAJASTHAN
|
August 19, 2010 |
DEVKARAN Vs. STATE OF RAJASTHAN
|
March 9, 2010 |
DEVO ALIAS RAJENDRA Vs. STATE OF RAJASTHAN
|
June 23, 2010 |
DHAN RAJ Vs. L.RS. OF NEMICHAND
|
September 30, 2010 |
DHANNA AND ORS. Vs. NEW PINK CITY GRIH NIRMAN SAHAKARI SAMITI LIMITED
|
November 18, 2010 |
DHARAM CHAND Vs. KISHAN GOPAL
|
November 19, 2010 |
DHARAM SINGH Vs. STATE OF RAJASTHAN
|
February 4, 2010 |
DHARAM SINGH Vs. STATE AND ORS.
|
August 6, 2010 |
DHARMENDER DHABI Vs. HEMLATA
|
July 23, 2010 |
DHARMENDRA Vs. SHANKARLAL
|
July 28, 2010 |
DHEER SINGH Vs. STATE OF RAJASTHAN AND ORS
|
February 24, 2010 |
DHEER SINGH Vs. STATE OF RAJASTHAN & ANR
|
December 7, 2010 |
DHUDA RAM Vs. STATE OF RAJASTHAN & ORS.
|
September 27, 2010 |
DHUDI CHAUDHARY Vs. R P S C AJMER
|
August 19, 2010 |
DIGAMBER SINGH Vs. STATE
|
November 10, 2010 |
DIKSHA SHARMA AND VIMLA SHARMA Vs. STATE AND ORS.
|
November 22, 2010 |
DILIP NIHLANI Vs. DIRECTOR, SECONDARY EDUCATION, GOVT. OF RAJASTHAN AND ORS.
|
November 19, 2010 |
DILIP VANWANI Vs. USHA
|
December 6, 2010 |
DINESH Vs. STATE OF RAJASTHAN
|
April 22, 2010 |
DINESH CHAND Vs. STATE AND ORS.
|
November 8, 2010 |
DINESH CHAND GUPTA & ANR. Vs. NARESH GOYAL & ORS.
|
October 18, 2010 |
DINESH KUMAR ACHARYA Vs. STATE OF RAJASTHAN
|
November 9, 2010 |
DINESH KUMAR SAINI Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 29, 2010 |
DINESH KUMAR SHARMA Vs. CHAMBAL GHATI VIDYAPEETH SOCIETY AND ORS.
|
September 30, 2010 |
DINESH SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2010 |
DINESH SONI Vs. SHAFIQUE SHEIKH & ANR
|
May 6, 2010 |
DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSIR) AND ORS. Vs. J.S. SHARMA (DECEASED) AND ORS.
|
September 24, 2010 |
DIVAKAR JANGID Vs. STATE OF RAJASTHAN AND ORS.
|
August 25, 2010 |
DIVISIONAL ENGINEER TELECOM PROJECT Vs. LACHHA RAM
|
December 3, 2010 |
DIVISIONAL MECHANICAL ENGINEER R S R T C Vs. BAHADUR SINGH
|
April 12, 2010 |
DIVISIONAL RAILWAY MANAGER WESTERN RAILWAY Vs. JUDGE INDUSTRIAL TRIBUNAL CENTRAL KOTA
|
January 5, 2010 |
DIWAKAR SHARMA Vs. RENT TRIBUNAL JAIPUR
|
March 29, 2010 |
DORI LAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
July 12, 2010 |
DR. ADITYA ATREYA AND ORS., Vs. RAJ. UNIVERSITY OF HEALTH SCIENCE AND ORS.
|
May 28, 2010 |
DR. JASA RAM Vs. JUDGE, FAMILY COURT, JODHPUR & ANR.
|
August 25, 2010 |
DR. K.C. GUPTA SON OF SHRI ONKAR MAL GUPTA Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 20, 2010 |
DR. MAHIPAL NEHRA AND ORS. Vs. STATE OF RAJ. AND ORS.
|
December 6, 2010 |
DR. PURSHOTTAM NAGAR Vs. STATE OF RAJASTHAN
|
February 18, 2010 |
DR. RANG LAL MEENA Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
|
November 2, 2010 |
DULA RAM Vs. STATE OF RAJASTHAN
|
March 10, 2010 |
DULI CHAND Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD.
|
March 5, 2010 |
DULICHAND Vs. STATE OF RAJASTHAN
|
May 28, 2010 |
DUNGA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
March 30, 2010 |
DUNGARA RAM Vs. STATE OF RAJASTHAN
|
April 26, 2010 |
DURGA Vs. STATE OF RAJASTHAN
|
January 27, 2010 |
DURGA PARIHAR AND ORS. Vs. STATE OF RAJ. AND ORS.
|
October 21, 2010 |
DUSHYANT SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 9, 2010 |
DWAPAR SANSTHAN Vs. STATE OF RAJASTHAN
|
February 1, 2010 |
DWARKA PRASAD AND ORS. Vs. JAMNA LAL
|
November 18, 2010 |
DWARKILAL Vs. STATE OF RAJASTHAN
|
February 9, 2010 |
EX. BARBER KRISHNA KUMAR Vs. DIRECTOR GENERAL BORDER SECURITY FORCE
|
January 6, 2010 |
EXECUTIVE ENGINEER Vs. CIVIL JUDGE JR DIVISION AND JUDICIAL MAGISTRATE
|
July 5, 2010 |
EXECUTIVE ENGINEER, BSNL Vs. CTO
|
January 19, 2010 |
EXECUTIVE OFFICER, NAGAR PALIKE MANDAL Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION AND ORS.
|
May 28, 2010 |
FAKHRUDDIN Vs. RENT TRIBUNAL
|
November 12, 2010 |
FARID Vs. STATE OF RAJASTHAN
|
March 16, 2010 |
FAZALUR REHMAN Vs. ABDUL SALAM GAURI AND ANR.
|
August 5, 2010 |
FEDERATION OF PRIVATE MEDICAL AND DENTAL COLLEGES OF RAJASTHAN Vs. STATE OF RAJASTHAN
|
May 18, 2010 |
FIRM JAI TEA COMPANY Vs. FIRM MAHAVEER PRASAD HANUMAN DAS
|
February 22, 2010 |
FIROJ MOHD Vs. STATE OF RAJASTHAN
|
April 7, 2010 |
G C GOSWAMI Vs. STATE OF RAJASTHAN
|
April 7, 2010 |
G S RATHORE Vs. PUBLIC PROSECUTOR
|
January 21, 2010 |
GAFOOR Vs. THE STATE OF RAJASTHAN
|
April 9, 2010 |
GAJANAND Vs. STATE OF RAJASTHAN
|
July 21, 2010 |
GAJANAND Vs. STATE OF RAJASTHAN
|
January 27, 2010 |
GAJANAND SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
July 20, 2010 |
GAJE SINGH Vs. RAJ. STATE WAREHOUSING CORPORATION AND ORS.
|
January 7, 2010 |
GAJENDRA KUMAR YADAV Vs. JVVNL AND ORS.
|
August 25, 2010 |
GAJENDRA SINGH Vs. AJAY SINGH
|
February 5, 2010 |
GANESH RAM Vs. STATE
|
December 10, 2010 |
GANGA RAM Vs. STATE OF RAJASTHAN
|
July 8, 2010 |
GANGA RAM Vs. STATE OF RAJASTHAN
|
August 6, 2010 |
GANGA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
December 13, 2010 |
GANGA RAM GOYAL Vs. RAJ. FINANCIAL CORP. AND ORS.
|
August 27, 2010 |
GANGANAGAR DISTRICT CRICKET ASSOCIATION Vs. RAJASTHAN CRICKET ASSOCIATION
|
September 3, 2010 |
GANGARAM Vs. STATE OF RAJASTHAN AND ANR.
|
July 23, 2010 |
GANI KHAN Vs. THE STATE OF RAJASTHAN
|
September 1, 2010 |
GANI KHAN Vs. STATE OF RAJASTHAN
|
February 22, 2010 |
GANPAT LAL Vs. STATE OF RAJASTHAN
|
January 7, 2010 |
GANPAT LAL Vs. STATE OF RAJ. AND ORS.
|
July 16, 2010 |
GANPAT RAM POONIA Vs. STATE OF RAJASTHAN
|
March 12, 2010 |
GANPAT SINGH; MATAPHER; SHER SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2010 |
GAURI SHANKAR Vs. STATE
|
March 19, 2010 |
GAUTAM Vs. STATE OF RAJASTHAN
|
January 28, 2010 |
GAUTAM LAL Vs. LRS OF SUKHLAL
|
December 22, 2010 |
GAVRA DEVI Vs. STATE OF RAJASTHAN
|
February 2, 2010 |
GEEGRAJ Vs. PRAHLAD RAM
|
October 29, 2010 |
GEETA DEVI Vs. JDA
|
October 20, 2010 |
GEETA DEVI KHUNTETA Vs. RECOVERY OFFICER
|
January 20, 2010 |
GENERAL MANAGER (SANCHALAN) RSRTC Vs. MAHA MANTRI RAJ. TRANSPORT WORKERS UNION AND ORS.
|
August 25, 2010 |
GHAN SHYAM ALIAS BAL RAM Vs. STATE
|
July 6, 2010 |
GHAN SHYAM SHARMA Vs. STATE AND ORS.
|
November 10, 2010 |
GHANSHYAM DAS Vs. NANDKISHORE
|
April 29, 2010 |
GHANSHYAM LAL KALA Vs. UNION OF INDIA
|
April 8, 2010 |
GHANSHYAM SINGH RATHORE Vs. STATE OF RAJASTHAN
|
January 19, 2010 |
GHEWAR CHAND Vs. STATE OF RAJASTHAN
|
March 25, 2010 |
GHISA RAM SAINI Vs. STATE OF RAJASTHAN
|
January 28, 2010 |
GIRDHAR GOPAL SHARMA Vs. CHAIRMAN BAR COUNCIL OF RAJASTHAN
|
September 6, 2010 |
GIRRAJ PRASAD Vs. TARA DEVI
|
November 20, 2010 |
GIRVAR PRASAD Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 1, 2010 |
GIRVAR SINGH Vs. UNION OF INDIA
|
March 25, 2010 |
GOLIYA Vs. STATE
|
January 19, 2010 |
GOPAL Vs. STATE
|
January 19, 2010 |
GOPAL Vs. SURESH KUMAR TRIWEDI
|
November 10, 2010 |
GOPAL Vs. BHAGWAN DAS
|
August 25, 2010 |
GOPAL Vs. STATE OF RAJASTHAN
|
May 6, 2010 |
GOPAL BIJORIWAL Vs. STATE OF RAJASTHAN
|
March 3, 2010 |
GOPAL GIRI Vs. ABDUL MAZID
|
July 16, 2010 |
GOPAL LAL Vs. STATE OF RAJASTHAN
|
May 28, 2010 |
GOPAL LAL Vs. STATE OF RAJASTHAN
|
January 13, 2010 |
GOPAL LAL VYAS Vs. STATE
|
February 22, 2010 |
GOPAL SHARMA Vs. STATE OF RAJASTHAN
|
October 28, 2010 |
GOPAL SINGH Vs. CIVIL JUDGE JR DIVISION BIJAYNAGAR DISTRICT AJMER
|
September 6, 2010 |
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
July 5, 2010 |
GOPAL SINGH Vs. UNION OF INDIA
|
April 2, 2010 |
GOPAL SINGH Vs. THE STATE OF RAJASTHAN
|
July 23, 2010 |
GORDHAN LAL BERWA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 3, 2010 |
GOURI SHANKAR Vs. STATE OF RAJASTHAN
|
September 28, 2010 |
GOVERDHAN LAL GAYARI Vs. UNION OF INDIA (UOI) AND ORS.
|
April 21, 2010 |
GOVIND RAM Vs. STATE OF RAJASTHAN
|
April 12, 2010 |
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
April 12, 2010 |
GOVIND SINGH CHOUHAN Vs. STATE OF RAJASTHAN & ORS.
|
October 21, 2010 |
GOVIND SINGH CONTRACTOR Vs. STATE OF RAJASTHAN AND ORS.
|
September 24, 2010 |
GOVIND VYAS Vs. STATE OF RAJASTHAN AND ANR.
|
December 7, 2010 |
GRAM PANCHAYAT Vs. RANG LAL
|
April 1, 2010 |
GRAM PANCHAYAT AABRAR Vs. JANKI DAS
|
August 10, 2010 |
GRAM PANCHAYAT BOYAL Vs. STATE OF RAJASTHAN
|
August 17, 2010 |
GRAM PANCHAYAT INDALI Vs. STATE OF RAJ. AND ORS.
|
September 27, 2010 |
GUDDI & ANR. Vs. STATE OF RAJASTHAN
|
December 18, 2010 |
GUDIA; RAMAKANT AND ORS Vs. STATE OF RAJASTHAN
|
August 19, 2010 |
GULAB CHAND MITTAL Vs. BAR COUNCIL OF INDIA
|
October 4, 2010 |
GUMANI SHANKAR NAGAR Vs. STATE OF RAJ. AND ORS.
|
September 24, 2010 |
GUPTA CONTRACTORS Vs. PRESIDING OFFICER PAYMENT OF WAGES ACT
|
February 4, 2010 |
GURBUX SINGH Vs. STATE OF RAJASTHAN
|
August 6, 2010 |
GURJANT SINGH Vs. STATE
|
October 25, 2010 |
GURUMUKH Vs. CHAINA RAM
|
July 29, 2010 |
GUTKA & ORS. Vs. STATE OF RAJASTHAN
|
February 2, 2010 |
GYAN CHAND MATHUR Vs. STATE OF RAJASTHAN
|
February 22, 2010 |
GYAN PRAKASH Vs. DHANRAJ DEO KISHAN
|
April 13, 2010 |
HABIBUR SHEIK Vs. STATE OF RAJASTHAN
|
March 25, 2010 |
HADMAN AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
December 13, 2010 |
HAFIZ BASHEER AHMED Vs. STATE OF RAJASTHAN
|
March 10, 2010 |
HAMEED SON OF MUNEER Vs. STATE OF RAJASTHAN AND ANR.
|
November 1, 2010 |
HAMIDUL AZIZ Vs. STATE OF RAJASTHAN
|
September 20, 2010 |
HAMIR SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2010 |
HANSMUKH Vs. STATE OF RAJASTHAN
|
April 8, 2010 |
HANUMAN @ KALU RAM Vs. STATE OF RAJASTHAN & ANR.
|
November 26, 2010 |
HANUMAN PRASAD Vs. KISHAN LAL & ORS.
|
October 6, 2010 |
HANUMAN PRASAD NAI Vs. KULDEEP SHARMA
|
August 19, 2010 |
HANUMAN PRASAD SHARMA Vs. MUNNA
|
November 22, 2010 |
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
October 5, 2010 |
HANUMANA RAM Vs. STATE OF RAJASTHAN
|
March 22, 2010 |
HAPU RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
September 27, 2010 |
HARBHAJAN AND ORS. Vs. MURARI LAL AND ORS.
|
August 9, 2010 |
HARBHAJAN SINGH Vs. LRS OF GARDHARA
|
August 5, 2010 |
HARBHJAN MEENA Vs. STATE OF RAJASTHAN
|
February 4, 2010 |
HARDEEP SINGH Vs. STATE OF RAJASTHAN
|
December 20, 2010 |
HARDEV Vs. STATE OF RAJASTHAN
|
March 31, 2010 |
HARI KISHAN Vs. STATE
|
March 15, 2010 |
HARI KISHORE SHARMA Vs. RAM DAYAL
|
February 11, 2010 |
HARI LAL SANKHLA Vs. STATE AND ORS.
|
August 6, 2010 |
HARI NARAIN GUPTA Vs. STATE
|
February 8, 2010 |
HARI RAM Vs. STATE OF RAJASTHAN
|
August 4, 2010 |
HARI RAM Vs. STATE AND ORS.
|
August 6, 2010 |
HARI RAM Vs. STATE OF RAJASTHAN
|
January 19, 2010 |
HARI RAM Vs. MANGI LAL
|
August 3, 2010 |
HARI RAM Vs. VISHNU SWAROOP
|
July 14, 2010 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
April 22, 2010 |
HARI SINGH Vs. UNION OF INDIA
|
April 6, 2010 |
HARI SINGH Vs. RPSC
|
August 17, 2010 |
HARI SINGH Vs. STATE OF RAJ AND ORS
|
November 3, 2010 |
HARI SINGH Vs. STATE OF RAJ. AND ORS.
|
March 11, 2010 |
HARISH Vs. STATE OF RAJASTHAN
|
September 27, 2010 |
HARISH MEGHWAL Vs. STATE OF RAJASTHAN
|
July 6, 2010 |
HARJEET SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
January 18, 2010 |
HARJU Vs. MAHADEV
|
August 10, 2010 |
HARNAM SINGH Vs. BALU SINGH AND ORS.
|
August 16, 2010 |
HARPAL SINGH Vs. STATE OF RAJASTHAN
|
April 12, 2010 |
HARSH VARDHAN SINGH Vs. RANVEER SINGH AND ORS.
|
May 21, 2010 |
HARSHA CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 14, 2010 |
HASAN & ORS. Vs. STATE OF RAJASTHAN
|
April 2, 2010 |
HASAN KHAN AND ORS. Vs. STATE OF RAJ. AND ORS.
|
October 19, 2010 |
HASTIMAL Vs. STATE OF RAJASTHAN
|
May 14, 2010 |
HAZARI LAL Vs. A.D.J. AND ORS.
|
July 19, 2010 |
HEERA Vs. STATE OF RAJASTHAN
|
February 18, 2010 |
HEERA Vs. STATE OF RAJASTHAN
|
May 19, 2010 |
HEERA CHAND Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 1, 2010 |
HEERA LAL Vs. BOARD OF REVENUE
|
April 9, 2010 |
HEERA LAL Vs. KALURAM
|
November 8, 2010 |
HEM RAJ BHAVSAR Vs. STATE OF RAJASTHAN
|
January 18, 2010 |
HEMENDRA PARASHAR AND ORS. Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
November 1, 2010 |
HEMRAJ Vs. STATE OF RAJASTHAN
|
July 15, 2010 |
HIGH COURT OF JUDICATURE FOR RAJASTHAN AND ANR Vs. MOOL SINGH RATHORE
|
August 13, 2010 |
HIGH STREET FILATEX LTD Vs. STATE
|
April 22, 2010 |
HIMMAT Vs. STATE OF RAJASTHAN
|
April 2, 2010 |
HIMMAT RAM Vs. STATE OF RAJASTHAN
|
March 23, 2010 |
HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
January 25, 2010 |
HIMMAT SINGH AND ORS. Vs. STATE AND ANR.
|
April 20, 2010 |
HIRA LAL Vs. STATE OF RAJASTHAN
|
January 13, 2010 |
HIRENDRA Vs. STATE OF RAJASTHAN
|
July 15, 2010 |
HITESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
November 30, 2010 |
HOTEL ARVIND Vs. REGIONAL DIRECTOR
|
August 3, 2010 |
HRIDYA NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
March 26, 2010 |
HUKAM CHAND Vs. STATE OF RAJASTHAN
|
October 5, 2010 |
HUKAM CHAND Vs. STATE OF RAJASTHAN
|
May 10, 2010 |
HUKAM SINGH Vs. STATE OF RAJASTHAN
|
December 15, 2010 |
HUKAM SINGH Vs. RAKESH KUMAR AND ORS.
|
September 29, 2010 |
HUKMI CHAND Vs. MUNICIPAL BOARD NOKHA
|
April 8, 2010 |
HUSSAIN Vs. STATE OF RAJASTHAN
|
June 23, 2010 |
HUSSAIN MOHD ALIAS BACHHA Vs. STATE
|
December 2, 2010 |
ICICI LIMITED KOLKATTA Vs. MS PARAKRAM TECHNOFAB LTD
|
September 23, 2010 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. DHULJI
|
December 2, 2010 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. JASPAL KAUR & ORS.
|
April 26, 2010 |
IDAN SINGH Vs. UNION OF INDIA
|
May 14, 2010 |
IDBI BANK LTD. Vs. BLOOMING ENGINEERS PRIVATE LTD. AND ORS.
|
December 24, 2010 |
IFCI LTD. Vs. OFFICIAL LIQUIDATOR
|
September 30, 2010 |
IKRAM Vs. IBRAHIM & ORS
|
November 8, 2010 |
IKRAMUDDIN AND OTHERS Vs. STATE OF RAJASTHAN
|
July 19, 2010 |
IMMAMUDDIN Vs. STATE
|
January 5, 2010 |
IN RE: AUTO ELECTRICAL (INDIA) LTD Vs. STATE
|
May 20, 2010 |
IN RE: JAIPUR SPG. AND WVG. MILLS LTD. (IN LIQUIDATION) Vs. STATE
|
January 8, 2010 |
IN RE: MORYA REALTY (P) LTD. (TRANSFEREE CO.); IN RE: SHEEVAM COMFORT HOTELS (P) LTD. (TRANSFEROR CO.) Vs. STATE
|
August 26, 2010 |
IN RE: MULTIMETALS LTD Vs. STATE
|
May 6, 2010 |
IN RE: OL OF SAN INDIA ELECTRO CHEM (P) LTD. Vs. STATE
|
November 25, 2010 |
INAYAT ALI KHAN Vs. STATE OF RAJASTHAN
|
August 4, 2010 |
INDER RAJ SINGH Vs. STATE AND ORS.
|
November 1, 2010 |
INDER SINGH Vs. BOARD OF REVENUE
|
December 15, 2010 |
INDIAN OIL CORPORATION LTD Vs. SHRI MAHENDRA GAUR
|
December 10, 2010 |
INDRA MAL Vs. STATE OF RAJASTHAN
|
April 15, 2010 |
INFOCOM INDIA PVT LTD Vs. STATE OF RAJASTHAN
|
February 3, 2010 |
IQBAL KHAN Vs. STATE AND ORS.
|
August 9, 2010 |
IRFAN KHAN Vs. STATE AND ORS.
|
December 13, 2010 |
ISHAR RAM Vs. STATE OF RAJASTHAN
|
January 5, 2010 |
ISHARAT HUSSAIN Vs. SMT. RIHANA BANU AND OTHERS
|
November 22, 2010 |
ISHRAT JAVED Vs. ABDUL SALIM
|
July 28, 2010 |
ISHWAR LAL KHATRI Vs. STATE OF RAJASTHAN
|
February 9, 2010 |
J K WHITE CEMENT WORKS Vs. LAL CHAND SHARMA
|
January 6, 2010 |
J V V NIGAM LTD Vs. BHIM SINGH
|
November 1, 2010 |
J.L. MEHSANI Vs. STATE OF RAJASTHAN
|
March 10, 2010 |
J.P. DADHICH Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 16, 2010 |
JAAN MOHAMMED Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
August 4, 2010 |
JAGDEEP SINGH Vs. MANPRIT KAUR
|
February 5, 2010 |
JAGDEEP SINGH Vs. MANPRIT KAUR
|
May 5, 2010 |
JAGDEV ALIAS JAGDISH ALIAS JAGGU RAM Vs. STATE OF RAJASTHAN
|
November 2, 2010 |
JAGDEVA JAT Vs. STATE OF RAJASTHAN
|
November 8, 2010 |
JAGDISH Vs. STATE OF RAJASTHAN
|
September 28, 2010 |
JAGDISH Vs. STATE OF RAJASTHAN
|
May 28, 2010 |
JAGDISH Vs. STATE OF RAJASTHAN
|
May 5, 2010 |
JAGDISH Vs. RAMSAHAY AND ORS.
|
August 16, 2010 |
JAGDISH CHANDRA Vs. RENT TRIBUNAL
|
April 29, 2010 |
JAGDISH CHANDRA Vs. HARI NARAIN
|
February 11, 2010 |
JAGDISH CHANDRA DESAI Vs. STATE
|
March 23, 2010 |
JAGDISH LAL Vs. PUSHPA BAI
|
May 13, 2010 |
JAGDISH MISHRA Vs. STATE OF RAJASTHAN AND ORS.
|
January 11, 2010 |
JAGDISH MISHRA Vs. STATE OF RAJASTHAN AND ORS
|
November 1, 2010 |
JAGDISH PARETA Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 26, 2010 |
JAGDISH PRASAD Vs. STATE AND ORS.
|
August 13, 2010 |
JAGDISH PRASAD Vs. THE CIVIL JUDGE, (SR. DIV.) AND ORS.
|
September 7, 2010 |
JAGDISH PRASAD Vs. STATE AND ORS.
|
July 21, 2010 |
JAGDISH PRASAD Vs. BOARD OF REVENUE
|
March 30, 2010 |
JAGDISH PRASAD AGRAWAL Vs. AGRAWAL SHOES COMPANY
|
July 12, 2010 |
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
February 1, 2010 |
JAGMOHAN SAIN Vs. STATE OF RAJASTHAN & ORS.
|
September 15, 2010 |
JAGMOHAN, Vs. STATE
|
August 25, 2010 |
JAGRAM Vs. STATE OF RAJASTHAN
|
August 11, 2010 |
JAGROOP SINGH Vs. STATE OF RAJ & ORS
|
May 12, 2010 |
JAI CHAND Vs. STATE
|
March 10, 2010 |
JAI CHAND NAT Vs. STATE OF RAJASTHAN
|
August 20, 2010 |
JAI MARBLES PRIVATE LTD. Vs. STATE OF RAJASTHAN
|
March 9, 2010 |
JAI NARAIN Vs. STATE AND ORS.
|
July 12, 2010 |
JAI NARAYAN MEENA Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
January 27, 2010 |
JAI NARAYAN VYAS UNIVERSITY Vs. SHASHI KALA PARIHAR
|
December 9, 2010 |
JAI PRAKASH Vs. STATE OF RAJATHAN
|
November 8, 2010 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
December 7, 2010 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
December 21, 2010 |
JAI SINGH AND ORS. Vs. STATE AND ORS.
|
November 9, 2010 |
JAI SINGH PUNIA Vs. STATE OF RAJASTHAN
|
January 18, 2010 |
JAIDEEP SINGH Vs. BHARAT SINGH
|
March 16, 2010 |
JAIGOPAL VERMA ALIAS MADHUSUDAN Vs. RAJENDRA SINGH SACHETI
|
February 22, 2010 |
JAIN OIL MILLS Vs. HINDUSTAN FIBRES
|
March 18, 2010 |
JAIN VISHVA BHARTI INSTITUTE Vs. DISTRICT JUDGE MERTA
|
January 7, 2010 |
JAIPUR DEVELOPMENT AUTHORITY Vs. THE APPELLATE TRIBUNAL, JDA AND ORS.
|
April 6, 2010 |
JAIPUR DEVLOPMENT AUTHORITY Vs. LALA RAM
|
January 11, 2010 |
JAIPUR MAHILA WHOLESALE SAHKARI UPBHOKTA BHANDAR LTD. Vs. NANAG RAM SHARMA
|
February 9, 2010 |
JAIPUR METALS AND ELECTRICAL Vs. STATE
|
December 13, 2010 |
JAIPUR METALS AND ELECTRICALS LIMITED Vs. R S METALS PVT LTD
|
January 5, 2010 |
JAIPUR METALS AND ELECTRICALS LTD. Vs. JAGDISH PRASAD GUPTA
|
March 5, 2010 |
JAIPUR STOCK EXCHANGE LTD Vs. RANI SAGAR CEMENT CO LTD AND ANR
|
December 9, 2010 |
JAIPUR STOCK EXCHANGE LTD. Vs. RANI SAGAR CEMENT CO. LTD. AND ANR.
|
September 12, 2010 |
JAIPUR VIDYUT VITRAN NIGAM LIMITED AND ORS. Vs. BHAGWAN DASS
|
November 16, 2010 |
JAKIR HUSSAIN Vs. STATE OF RAJASTHAN
|
February 1, 2010 |
JAMNA LAL Vs. KISHAN KUMAR
|
September 1, 2010 |
JAMNA LAL MEENA Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILL LTD.
|
May 4, 2010 |
JAMNALAL JOSHI Vs. STATE OF RAJASTHAN
|
February 3, 2010 |
JANAK RAJ Vs. STATE OF RAJASTHAN
|
January 18, 2010 |
JASVIR SINGH Vs. STATE OF RAJASTHAN
|
December 18, 2010 |
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
January 12, 2010 |
JASWANT SINGH GURJAR Vs. HONBLE SPEAKER RAJASTHAN VIDHANSABHA JAIPUR
|
August 4, 2010 |
JASWANT SINGH GURJAR Vs. HONBLE SPEAKER RAJASTHAN VIDHANSABHA
|
September 3, 2010 |
JASWANT SINGH; DATA RAM Vs. STATE OF RAJ
|
May 14, 2010 |
JAVED KHAN Vs. STATE OF RAJASTHAN
|
July 9, 2010 |
JAWAHARLAL Vs. RAM SINGH
|
October 22, 2010 |
JAWARI LAL PRAJAPAT Vs. STATE OF RAJASTHAN
|
August 4, 2010 |
JAYANT SHARMA Vs. STATE OF RAJASTHAN
|
October 7, 2010 |
JEETA ALIAS JITENDRA Vs. STATE
|
January 22, 2010 |
JEEVA @ JEEVA SINGH Vs. STATE OF RAJASTHAN
|
February 22, 2010 |
JEEVI Vs. STATE OF RAJASTHAN
|
April 19, 2010 |
JEPA RAM Vs. STATE OF RAJASTHAN
|
July 27, 2010 |
JES RAJ KUMAR Vs. STATE OF RAJASTHAN
|
January 14, 2010 |
JETHA RAM DEORA Vs. ITI LTD
|
August 19, 2010 |
JEWELS ENTERPRISES PVT. LTD. M/S. AND ANOTHER Vs. JAIPUR MUNICIPAL CORPORATION JAIPUR AND OTHERS
|
December 21, 2010 |
JHABAR MAL AND ORS Vs. STATE OF RAJ AND ORS
|
December 6, 2010 |
JHABAR MAL AND ORS. Vs. STATE OF RAJ. AND ORS.
|
June 12, 2010 |
JHAMRI BAI Vs. STATE OF RAJ
|
February 25, 2010 |
JINTENDRA SINGH NARUKA Vs. STATE OF RAJ. AND ORS.
|
August 12, 2010 |
JITENDRA Vs. STATE OF RAJASTHAN
|
October 28, 2010 |
JITENDRA KUMAR SONI Vs. RANJEETA SONI
|
November 1, 2010 |
JITENDRA KUMAR SONI Vs. SMT. RANJEETA SONI
|
January 11, 2010 |
JITENDRA PAL KAUR (DR.) Vs. DR. RAJINDRA SINGH AND OTHERS
|
April 26, 2010 |
JITENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 15, 2010 |
JITENDRA SINGH @ JITU Vs. STATE OF RAJASTHAN
|
December 7, 2010 |
JITENDRA SOLANKI Vs. STATE OF RAJASTHAN
|
August 9, 2010 |
JIYA LAL INSTITUTE OF EDUCATION Vs. CHANDRA PRAKASH BAFNA AND ORS.
|
August 26, 2010 |
JODHPUR VIDHYUT VITRAN NIGAM LTD Vs. NAVEEN KUMAR
|
November 30, 2010 |
JOON YUL YOO Vs. STATE OF RAJASTHAN
|
October 4, 2010 |
JUGAL KISHORE JOSHI Vs. STATE OF RAJASTHAN
|
December 8, 2010 |
JUJARAM Vs. UNION OF INDIA
|
May 3, 2010 |
JULFIKAR Vs. STATE OF RAJASTHAN
|
December 20, 2010 |
JUSTIN BONIFACE Vs. STATE OF RAJASTHAN
|
July 12, 2010 |
K C GUPTA SON OF SHRI ONKAR MAL GUPTA Vs. STATE OF RAJASTHAN AND ORS
|
April 20, 2010 |
K C MATHUR Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ANR
|
March 18, 2010 |
K R BISHNOI Vs. M K GARG
|
January 21, 2010 |
K.C. DHAND Vs. STATE OF RAJASTHAN
|
March 5, 2010 |
K.K. SHARMA (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES SMT. SAROJ SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
April 6, 2010 |
K.L. BAIRAWA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE (FAST TRACK) AND ORS.
|
August 5, 2010 |
KADURAM MEENA Vs. STATE OF RAJASTHAN
|
February 5, 2010 |
KAILASH & ORS. Vs. STATE OF RAJASTHAN
|
January 28, 2010 |
KAILASH AND ORS. Vs. STATE
|
September 23, 2010 |
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
July 5, 2010 |
KAILASH CHAND GOYAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 3, 2010 |
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
March 19, 2010 |
KAILASH CHAND VERMA Vs. STATE OF RAJASTHAN
|
November 10, 2010 |
KAILASH CHANDRA MEENA Vs. STATE
|
April 12, 2010 |
KAILASH CHANDRA SHARMA Vs. STATE AND ORS.
|
August 9, 2010 |
KAILASH DAN Vs. STATE OF RAJASTHAN
|
January 6, 2010 |
KAILASH MEENA Vs. STATE OF RAJASTHAN
|
December 3, 2010 |
KAILASH SHARMA ALIAS KANCHAN Vs. STATE OF RAJASTHAN
|
July 19, 2010 |
KAJAL RAJ Vs. STATE OF RAJASTHAN
|
May 26, 2010 |
KAJOD MAL MEENA Vs. STATE OF RAJASTHAN
|
August 25, 2010 |
KALAM Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
August 3, 2010 |
KALU @ KALIYA Vs. STATE OF RAJASTHAN
|
March 18, 2010 |
KALU ALIAS DEVA Vs. STATE OF RAJASTHAN
|
August 17, 2010 |
KALU ALIAS DEVA Vs. STATE OF RAJASTHAN
|
August 12, 2010 |
KALU KHAN Vs. PRAKASH CHANDRA
|
February 4, 2010 |
KALU RAM Vs. STATE OF RAJASTHAN
|
October 27, 2010 |
KALU RAM ALIAS KALIA ALIAS DILIP KUMAR Vs. STATE OF RAJASTHAN
|
August 3, 2010 |
KALU RAM PANWAR Vs. STATE OF RAJASTHAN AND ORS.
|
November 24, 2010 |
KALU SINGH Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
KALULAL Vs. STATE OF RAJASTHAN
|
February 4, 2010 |
KALYAN DEV SHARMA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
December 18, 2010 |
KALYAN SINGH Vs. STATE OF RAJASTHAN
|
November 19, 2010 |
KAMAL KISHORE KUMAWAT Vs. STATE AND ORS.
|
November 3, 2010 |
KAMAL KUMAR RAIGAR AND ORS. Vs. STATE AND ORS.
|
August 9, 2010 |
KAMARUDDIN Vs. STATE AND ANR.
|
November 3, 2010 |
KAMLA DEVI & ORS Vs. RAJA AMAR SINGH & ORS
|
September 9, 2010 |
KAMLA DEVI ALIAS LALI Vs. SOHAN LAL
|
July 21, 2010 |
KAMLA KUMARI Vs. STATE OF RAJASTHAN
|
April 16, 2010 |
KAMLESH MEENA Vs. STATE OF RAJASTHAN & ORS.
|
November 2, 2010 |
KAN SINGH Vs. BOARD OF REVENUE AJMER
|
October 5, 2010 |
KANA RAM Vs. STATE OF RAJASTHAN
|
November 10, 2010 |
KANA RAM Vs. STATE
|
July 7, 2010 |
KANA RAM @ AAKASH Vs. STATE OF RAJASTHAN
|
March 12, 2010 |
KANAHIYA LAL Vs. STATE OF RAJ. AND ORS.
|
September 29, 2010 |
KANCHAN BAI Vs. CIVIL JUDGE (SR. DIV.) AND ORS.
|
December 1, 2010 |
KANHAIYA Vs. STATE OF RAJASTHAN
|
March 5, 2010 |
KANHAIYA LAL GARG Vs. STATE OF RAJASTHAN
|
March 23, 2010 |
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. STATE OF RAJASTHAN
|
May 28, 2010 |
KANORIA P.G. MAHILA MAHAVIDYALAYA Vs. THE STATE OF RAJASTHAN AND ORS.
|
November 23, 2010 |
KANTI LAL Vs. STATE OF RAJASTHAN
|
August 3, 2010 |
KANTI LAL MEENA Vs. MAHARISHI DAYANAND SARASWATI UNIVERSITY
|
February 9, 2010 |
KANWARA Vs. STATE OF RAJASTHAN
|
December 23, 2010 |
KAPIL AND ORS. Vs. THE STATE OF RAJASTHAN
|
July 7, 2010 |
KAPOOR CHAND JAIN Vs. STATE AND ORS.
|
April 5, 2010 |
KARAN PURI Vs. STATE OF RAJASTHAN
|
April 15, 2010 |
KARAN SINGH Vs. STATE OF RAJASTHAN
|
May 6, 2010 |
KARAN SINGH RATHORE Vs. STATE OF RAJASTHAN
|
April 7, 2010 |
KARMA Vs. STATE OF RAJASTHAN
|
February 16, 2010 |
KARNEL SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
October 25, 2010 |
KARTAR SINGH Vs. BOARD OF REVENUE
|
April 23, 2010 |
KARTAR SINGH Vs. STATE AND ORS.
|
October 27, 2010 |
KASHI PUROHIT Vs. STATE OF RAJASTHAN
|
January 4, 2010 |
KASHI RAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 4, 2010 |
KASHIRAM Vs. DANARAM
|
December 13, 2010 |
KAUR SINGH Vs. STATE OF RAJASTHAN
|
December 13, 2010 |
KAVITA RANI AND ORS Vs. STATE AND ORS
|
December 8, 2010 |
KAVITA RANI AND ORS. Vs. STATE AND ORS.
|
August 12, 2010 |
KAWAR SINGH @ KAWRIYA Vs. THE STATE OF RAJASTHAJ
|
November 2, 2010 |
KAWAR SINGH @ KAWRIYA Vs. THE STATE OF RAJASTHAN
|
February 11, 2010 |
KAYYUM BHAI Vs. RAM SARAN JOSHI
|
November 1, 2010 |
KEDAR Vs. PRINCIPAL HOME SECRETARY AND ORS.
|
November 11, 2010 |
KEDIA GIRLS UPPER PRIMARY SCHOOL Vs. STATE OF RAJASTHAN & ORS
|
November 20, 2010 |
KESAR KHAN Vs. STATE AND ORS.
|
August 3, 2010 |
KESARI VANASPATI PRODUCTS LTD. Vs. IDBI
|
May 14, 2010 |
KESHA Vs. BOARD OF REVENUE
|
April 23, 2010 |
KESHARDEV Vs. STATE OF RAJASTHAN
|
October 22, 2010 |
KESHAVDATT SHARMA Vs. STATE OF RAJASTHAN
|
July 20, 2010 |
KHALIL KHAN Vs. STATE OF RAJASTHAN
|
April 22, 2010 |
KHANNAN POLYMERS Vs. BAIRATHI SHOES COMPANY PRIVATE LIMITED
|
December 31, 2010 |
KHEMRAJ Vs. STATE OF RAJASTHAN
|
August 30, 2010 |
KHERE KHAN ALIAS KHERDEEN Vs. STATE OF RAJASTHAN
|
April 12, 2010 |
KHINCHI Vs. KALURAM
|
October 7, 2010 |
KHINVRAJ RATHI GINNING & PRESSING FACTORY Vs. SUBHASH CHANDRA TAK
|
February 9, 2010 |
KHURSHEED AHMED Vs. STATE OF RAJSTHAN
|
September 29, 2010 |
KHURSHEED ALI Vs. STATE OF RAJASTHAN
|
May 13, 2010 |
KHUSHALA RAM Vs. STATE OF RAJASTHAN
|
April 2, 2010 |
KIRAN KUMARI Vs. HANUMANT SINGH
|
December 3, 2010 |
KIRAN S. PUROHIT Vs. RENT TRIBUNAL
|
March 10, 2010 |
KISHAN LAL Vs. STATE OF RAJASTHAN
|
March 12, 2010 |
KISHANA RAM BISHNOI Vs. STATE OF RAJASTHAN
|
April 2, 2010 |
KISHANI DEVI Vs. BOARD OF REVENUE
|
February 16, 2010 |
KISHNA RAM Vs. STATE OF RAJASTHAN
|
March 12, 2010 |
KISHOR Vs. SHOKAT ALI
|
October 18, 2010 |
KISHORE SINGH Vs. STATE ELECTION COMMISSION SECRETARIAT
|
January 20, 2010 |
KISHORI Vs. BOARD OF REVENUE FOR RAJASTHAN
|
December 23, 2010 |
KOJARAM Vs. STATE OF RAJASTHAN
|
April 26, 2010 |
KOKILA SHARMA Vs. STATE
|
February 15, 2010 |
KOMAL Vs. BOARD OF SECONDARY EDUCATION
|
January 6, 2010 |
KOSHAL KR. JOIYA Vs. STATE AND ORS.
|
July 19, 2010 |
KRISHAN GURJAR Vs. STATE
|
March 26, 2010 |
KRISHAN LAL SHARMA Vs. STATE OF RAJASTHAN
|
February 11, 2010 |
KRISHI UPAJ MANDI SAMITI Vs. BANGALI MAL SHARMA
|
September 8, 2010 |
KRISHNA Vs. STATE OF RAJASTHAN AND OTHERS
|
March 4, 2010 |
KRISHNA GAUTAM Vs. STATE AND ORS.
|
November 30, 2010 |
KRISHNA GOPAL SHARMA Vs. LOKESH KUMAR AGRAWAL
|
August 5, 2010 |
KRISHNA KUMAR INDORA Vs. NEW INDIA INS. CO. LTD.
|
February 18, 2010 |
KRISHNA MURARI LAL ASTHANA Vs. UNION OF INDIA
|
January 12, 2010 |
KRISHNA PAL SINGH Vs. STATE OF RAJASTHAN
|
January 11, 2010 |
KULBHUSHAN MADAN Vs. SHRI RAJ KR GOLANI AND ORS.
|
August 11, 2010 |
KULBHUSHAN MADAN Vs. SHRI RAJ GOLANI & ORS.
|
November 8, 2010 |
KULDEEP SHARMA Vs. STATE AND ORS
|
March 15, 2010 |
KUMARI NEETU SURYA Vs. GYAN CHAND
|
January 4, 2010 |
KUMARI REKHA Vs. STATE
|
April 28, 2010 |
KUMBHA RAM Vs. STATE OF RAJASTHAN
|
February 3, 2010 |
KUNDAN LAL Vs. THE STATE OF RAJASTHAN
|
October 25, 2010 |
KUTUBUDDIN Vs. STATE OF RAJASTHAN
|
January 8, 2010 |
L RS OF LATE SUMER CHAND Vs. LAXMI CHAND
|
February 2, 2010 |
L RS OF RADHU LAL Vs. L RS OF LAXMI LAL AND ANR
|
February 24, 2010 |
L.RS. OF DEEN DAYAL Vs. L.RS. OF RAM CHANDRA
|
February 9, 2010 |
L.RS. OF LAXMAN SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 29, 2010 |
LABH CHAND Vs. STATE OF RAJASTHAN
|
August 12, 2010 |
LADU RAM AND ORS. Vs. STATE AND ORS.
|
August 4, 2010 |
LAHAR ICE CREAM FACTORY MASOORIYA Vs. ACTO
|
March 25, 2010 |
LAJPAT Vs. STATE OF RAJASTHAN AND ANR
|
May 12, 2010 |
LAJPAT RAI Vs. JORAWAR SINGH
|
March 25, 2010 |
LAJWANTI Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
LAKHMA Vs. STATE OF RAJASTHAN
|
March 19, 2010 |
LAL CHAND Vs. STATE OF RAJASTHAN
|
February 16, 2010 |
LAL CHAND GUPTA Vs. STATE OF RAJASTHAN
|
November 15, 2010 |
LAL MUNNI RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
December 21, 2010 |
LALA @ LAL CHAND Vs. THE STATE OF RAJASTHAN
|
March 11, 2010 |
LALA @ RAIS AND ORS. Vs. STATE AND ORS.
|
September 29, 2010 |
LALCHAND Vs. STATE OF RAJASTHAN
|
November 2, 2010 |
LALI Vs. RAMKARAN
|
April 23, 2010 |
LALIT DAVE Vs. STATE OF RAJASTHAN AND ORS.
|
November 10, 2010 |
LALIT KUMAR Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 1, 2010 |
LALIT KUMAR BAKLIWAL Vs. STATE OF RAJ. AND ORS.
|
August 27, 2010 |
LALIT MEDICOS Vs. STATE OF RAJ. AND ORS.
|
October 5, 2010 |
LALITA Vs. MANOJ KUMAR MUKHIJA
|
November 11, 2010 |
LALU RAM Vs. STATE OF RAJASTHAN
|
March 5, 2010 |
LATE LAJPAT RAI Vs. LATE JORAWAR SINGH
|
March 20, 2010 |
LAXMAN LAL Vs. STATE OF RAJASTHAN
|
December 16, 2010 |
LAXMAN RAM JANGID Vs. STATE AND ORS.
|
August 25, 2010 |
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
August 30, 2010 |
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
March 3, 2010 |
LAXMI NARAIN ALIAS LACCHU ALIAS MUKESH Vs. STATE OF RAJASTHAN
|
April 22, 2010 |
LAXMI NARAYAN JAT Vs. STATE OF RAJ AND ORS
|
December 6, 2010 |
LAXMI NARAYAN JAT Vs. STATE OF RAJ. AND ORS.
|
June 12, 2010 |
LAXMINARAYAN SAIN Vs. STATE OF RAJASTHAN
|
December 9, 2010 |
LEELA RAM Vs. STATE OF RAJASTHAN
|
September 8, 2010 |
LEKHRAJ SINGH & ORS. Vs. STATE & ORS.
|
October 18, 2010 |
LILA DEVI & OTHERS; ROOP CHAND Vs. BOBBY @ BALWINDER SINGH &ORS; LEELA DEVI & OTHERS
|
July 29, 2010 |
LIYAKAT ALI @ MIKE Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 1, 2010 |
LOKENDRA SINGH Vs. BADRILAL
|
July 13, 2010 |
LORD BUDDHA INSTITUTE OF TECHNOLOGY AND SCIENCE COLLEGE SAMITI, KOTA Vs. STATE OF RAJASTHAN AND ORS.
|
May 25, 2010 |
LRS OF IMAMUDIN Vs. ADDITIONAL CIVIL JUDGE J D NO 1 BHILWARA AND PREM KISHAN
|
February 26, 2010 |
LRS OF LATE SHRI BANSHILAL Vs. GORI BAI
|
April 12, 2010 |
LRS OF SHRI BHAGWAN DAS Vs. SHRI KANHAIYALAL AND ANR.
|
October 26, 2010 |
M L WADHWA Vs. STATE OF RAJASTHAN
|
December 9, 2010 |
M/S GULECHA BUILDERS Vs. CHANDRA SURANA & ORS.
|
November 15, 2010 |
M/S. KIRAN DECORATERS Vs. M/S. BAIJNATH ASARFILAL
|
July 23, 2010 |
M/S. SUPER EX Vs. UNION OF INDIA AND OTHERS
|
March 22, 2010 |
MADAN LAL Vs. BHERU LAL
|
December 10, 2010 |
MADAN LAL Vs. BOARD OF REVENUE
|
November 20, 2010 |
MADAN LAL Vs. BANWARI
|
November 15, 2010 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
January 18, 2010 |
MADAN LAL Vs. STATE
|
July 7, 2010 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
February 9, 2010 |
MADAN LAL JOSHI AND ORS. Vs. STATE AND ORS.
|
August 4, 2010 |
MADAN LAL SEN Vs. THE STATE OF RAJASTHAN AND ANR.
|
January 11, 2010 |
MADAN LAL SHARMA Vs. RAJASTHAN HIGH COURT AND ANR.
|
July 12, 2010 |
MADAN LAL SON OF BHURA Vs. BOARD OF REVENUE, AJMER AND OTHERS
|
December 18, 2010 |
MADAN MOHAN Vs. UNION OF INDIA
|
May 3, 2010 |
MADAN MOHAN DAMMANI Vs. UIT BIKANER
|
August 9, 2010 |
MADAN MOHAN SHARMA Vs. STATE AND ORS.
|
August 9, 2010 |
MADAN PARNAMI Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
October 1, 2010 |
MADAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 4, 2010 |
MADAN TOLANI Vs. BOARD OF REVENUE
|
February 2, 2010 |
MADANLAL GARG Vs. STATE
|
April 5, 2010 |
MADHU SUDAN PUROHIT Vs. STATE OF RAJASTHAN
|
August 2, 2010 |
MADI (MST.) Vs. STATE OF RAJASTHAN
|
September 27, 2010 |
MAGAN LAL SHARMA Vs. SHRI RAM DEV SINGH
|
August 4, 2010 |
MAGAN SINGH Vs. THE GENERAL MANAGER, UCO BANK AND ORS.
|
April 9, 2010 |
MAGNI RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 9, 2010 |
MAHABAL Vs. JAIN SWETAMBAR MAHASABHA & ANR
|
May 14, 2010 |
MAHARAJ SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2010 |
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. L L SHARMA
|
August 2, 2010 |
MAHAVEER PRASAD Vs. SARASWATI DEVI
|
April 16, 2010 |
MAHAVEER PRASAD JAIN Vs. STATE OF RAJ. AND ORS.
|
August 6, 2010 |
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
December 21, 2010 |
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
May 27, 2010 |
MAHAVIR PRASAD JAIN Vs. DIVISIONAL COMMISSIONER
|
February 23, 2010 |
MAHAVIR PRASAD SAINI AND 2 OTHERS Vs. STATE
|
April 15, 2010 |
MAHAVIR PRASAD SONI Vs. HINDUSTAN COPPER LIMITED AND ORS.
|
November 24, 2010 |
MAHAVIR PRASAD YADAV Vs. STATE OF RAJ. AND ORS.
|
August 25, 2010 |
MAHENDRA KUMAR Vs. STATE
|
January 8, 2010 |
MAHENDRA KUMAR Vs. STATE AND ORS.
|
July 7, 2010 |
MAHENDRA KUMAR RAIGER Vs. STATE OF RAJASTHAN
|
November 10, 2010 |
MAHENDRA KUMAR RAMAWAT Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
May 3, 2010 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2010 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 5, 2010 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2010 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 30, 2010 |
MAHENDRA SINGH AND NAVRATAN LAL REGAR Vs. STATE OF RAJASTHAN
|
January 21, 2010 |
MAHESH CHAND Vs. HEXHOK INDIA LIMITED AND ORS.
|
November 15, 2010 |
MAHESH CHAND AND ANR. Vs. SMT. RITO AND ORS.
|
September 27, 2010 |
MAHESH CHAND GOUR AND ANR. Vs. STATE AND ORS.
|
June 12, 2010 |
MAHESH CHAND KHANDELWAL Vs. SURENDRA KUMAR DAD
|
January 20, 2010 |
MAHESH CHANDRA SHARMA Vs. STATE
|
March 12, 2010 |
MAHESH CHAUDHARY Vs. STATE OF RAJASTHAN
|
February 16, 2010 |
MAHESH KUMAR Vs. THE STATE OF RAJASTHAN AND ANR.
|
November 8, 2010 |
MAHESH KUMAR Vs. STATE OF RAJASTHAN
|
March 22, 2010 |
MAHESH KUMAR AND BABULAL Vs. STATE AND ORS.
|
November 29, 2010 |
MAHESH KUMAR SAINI Vs. STATE OF RAJASTHAN
|
March 19, 2010 |
MAHESH SAINI Vs. C.B.I.
|
July 27, 2010 |
MAHIPAL NEHRA AND ORS Vs. STATE OF RAJ AND ORS
|
December 6, 2010 |
MALVIA NATIONAL INSTITUTE OF TECHNOLOGY, JAIPUR (DEEMED UNIVERSITY) Vs. MALVIA REGIONAL ENGINEERING COLLEGE MESS EMPLOYEES UNION JAIPUR
|
February 15, 2010 |
MAMRAJ SHARMA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
|
November 19, 2010 |
MAMTA DUBEY Vs. STATE OF RAJ AND ORS
|
November 1, 2010 |
MAN PHOOL RAM Vs. STATE OF RAJASTHAN AND ORS.
|
November 19, 2010 |
MAN SINGH Vs. STATE OF RAJASTHAN
|
January 15, 2010 |
MAN SINGH Vs. STATE OF RAJASTHAN
|
November 3, 2010 |
MANA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
October 22, 2010 |
MANAK CHAND KOTHARI Vs. STATE & (2) ORS.
|
September 8, 2010 |
MANARAM PANCHARIYA Vs. COMMISSIONER, COMMERCIAL TAXES
|
March 12, 2010 |
MANBHAR DEVI Vs. STATE OF RAJASTHAN
|
November 23, 2010 |
MANENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 10, 2010 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
May 28, 2010 |
MANGI LAL Vs. NAGAR PALIKA AND ANR.
|
March 4, 2010 |
MANGLA RAM BISHNOI Vs. STATE OF RAJASTHAN
|
June 30, 2010 |
MANGU SINGH Vs. STATE
|
March 31, 2010 |
MANI LAL Vs. STATE OF RAJASTHAN
|
April 2, 2010 |
MANI RAM Vs. STATE OF RAJASTHAN AND ORS.
|
November 19, 2010 |
MANISH SARASWAT Vs. NEERAJ SHARMA & ANR.
|
March 23, 2010 |
MANJU @ MANSI Vs. MANISH SHARMA
|
March 12, 2010 |
MANJU CHOUHAN Vs. STATE OF RAJ AND ORS
|
December 6, 2010 |
MANJU JAIN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS.
|
December 6, 2010 |
MANJU RANI NADHERIA Vs. STATE
|
March 5, 2010 |
MANJU SHARMA Vs. LIYAKAT ALI
|
March 22, 2010 |
MANJULATA BOHRA Vs. STATE OF RAJASTHAN
|
July 7, 2010 |
MANMOHAN Vs. STATE OF RAJASTHAN
|
December 2, 2010 |
MANMOHAN MACHRA Vs. UNIVERSITY OF RAJASTHAN
|
February 26, 2010 |
MANNU BAI WIFE OF DULI CHAND & ANR. Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 29, 2010 |
MANOHAR Vs. SURESH TEKCHANDANI
|
April 5, 2010 |
MANOHAR DAS Vs. MISHRI
|
July 20, 2010 |
MANOHAR LAL Vs. L RS OF GOVIND
|
February 3, 2010 |
MANOHAR RAM Vs. STATE AND ORS.
|
July 29, 2010 |
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
July 15, 2010 |
MANOJ KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
November 22, 2010 |
MANOJ KUMAR SHARMA PROF Vs. UNION OF INDIA
|
June 29, 2010 |
MANUDEV Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2010 |
MARIYAM BAI Vs. STATE OF RAJASTHAN AND ORS.
|
November 8, 2010 |
MATESHWARI INDRANI CONTRACTOR (P) LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
December 6, 2010 |
MATUNDA GRAM SEWA SAHKARI SAMITI LTD Vs. RAMNARAYAN
|
April 21, 2010 |
MAUSAM Vs. STATE OF RAJASTHAN
|
July 20, 2010 |
MEENA JAIN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS
|
December 6, 2010 |
MEENU MALHOTRA Vs. UNITED INDIA INSURANCE CO. LTD.
|
November 3, 2010 |
MEERA MUKHERJEE Vs. PRESIDING OFFICER, RENT TRIBUNAL
|
January 21, 2010 |
MEHAR CHAND Vs. STATE OF RAJASTHAN
|
August 9, 2010 |
MEHBOOB Vs. STATE OF RAJASTHAN
|
August 9, 2010 |
MEHTA CONSTRUCTION COMPANY Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 23, 2010 |
MILAP CHANDRA JAIN Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
MIRAJ TRADECOM PVT. LTD. Vs. NONE
|
April 20, 2010 |
MISHRARAM Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
MISHRI LAL Vs. STATE OF RAJASTHAN AND ANR
|
July 14, 2010 |
MISREE Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
MISS GUDIA AND Vs. STATE OF RAJASTHAN
|
August 19, 2010 |
MITHLESH KR. TANK Vs. RAJ. UNIV. OF HEALTH AND SCIENCE
|
March 23, 2010 |
MOGJI Vs. STATE OF RAJASTHAN
|
March 31, 2010 |
MOHAMMAD ASGAR MUGAL Vs. JAHURUDDIN MUGAL
|
February 25, 2010 |
MOHAMMAD SHABAB Vs. STATE
|
February 8, 2010 |
MOHAMMAD SHAKEEL Vs. STATE OF RAJASTHAN
|
August 20, 2010 |
MOHAMMED ALI Vs. AJEET SINGH
|
July 5, 2010 |
MOHAMMED NAIM Vs. STATE OF RAJ. AND ORS.
|
August 4, 2010 |
MOHAMMED SADIQ Vs. ABIDA
|
August 27, 2010 |
MOHAMMED SAIYAD Vs. ABDUL LATIF
|
August 3, 2010 |
MOHAMMED YUNUS KHAN Vs. THE STATE OF RAJASTHAN
|
September 8, 2010 |
MOHAN DAS Vs. ADDL DISTRICT JUDGE NO 3 JODHPUR
|
February 26, 2010 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
February 3, 2010 |
MOHAN LAL @ MANNA LAL Vs. STATE OF RAJASTHAN
|
July 16, 2010 |
MOHAN LAL MACHIWAL Vs. STATE OF RAJASTHAN
|
March 31, 2010 |
MOHAN RAM & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
December 18, 2010 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
March 22, 2010 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
June 22, 2010 |
MOHAN SINGH GOUR AND ORS. Vs. STATE AND ORS.
|
August 11, 2010 |
MOHAN SWAROOP SARASWAT Vs. RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR THROUGH ITS SECRETARY
|
February 15, 2010 |
MOHD ASIF Vs. RAJ TECH UNIV
|
April 16, 2010 |
MOHD KALEEM Vs. STATE OF RAJASTHAN
|
March 5, 2010 |
MOHD SHARIF Vs. STATE OF RAJASTHAN
|
February 4, 2010 |
MOHD YUSUF Vs. DY COMMISSIONER OF INCOME TAX, CIRCLE 2, BIKANER
|
November 24, 2010 |
MOHD. ARIF & ANR. Vs. STATE OF RAJASTHAN
|
January 5, 2010 |
MOHD. FAHEEM KHAN Vs. STATE AND ORS.
|
August 6, 2010 |
MOHD. HANIF Vs. L.RS. OF USMAN GANI
|
February 2, 2010 |
MOHD. IRSHAD & ORS. Vs. CIVIL JUDGE & ANR.
|
August 19, 2010 |
MOHD. KALEEM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
March 5, 2010 |
MOHD. SALEEM KHAN Vs. STATE AND ORS.
|
August 25, 2010 |
MOHIT DWIVEDI Vs. R P S C
|
August 2, 2010 |
MOHNLAL Vs. STATE OF RAJASTHAN
|
February 18, 2010 |
MOOL SINGH, SATTAR Vs. STATE OF RAJASTHAN
|
May 11, 2010 |
MOOLI DEVI CHOUDHARY Vs. STATE OF RAJASTHAN
|
August 25, 2010 |
MOTA RAM Vs. KRISHNA
|
February 19, 2010 |
MOTHU SINGH Vs. STATE OF RAJASTHAN
|
May 18, 2010 |
MOTI DEVI Vs. CHHOTE AND ORS.
|
November 3, 2010 |
MOTI LAL Vs. L.RS. OF GULLU KHAN AND ORS.
|
February 4, 2010 |
MOTI LAL & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
August 30, 2010 |
MRIDUL JAIN; SHAITAN SINGH; K C SHARMA; BHAGAT DADHICH Vs. ANIL UPADHYAY
|
February 1, 2010 |
MS RAJENDRA SINGH BHAMBOO Vs. STATE OF RAJASTHAN & ORS
|
September 24, 2010 |
MUJAHID ALI Vs. STATE OF RAJASTHAN
|
February 18, 2010 |
MUKAND SINGH Vs. STATE
|
April 1, 2010 |
MUKAT BIHARI SHARMA AND ORS. Vs. STATE AND ORS.
|
February 15, 2010 |
MUKESH CHAND Vs. ABDUL HANEEF AND ORS.
|
August 27, 2010 |
MUKESH GURJAR AND OTHERS Vs. STATE OF RAJASTHAN THROUGH P.P.
|
April 2, 2010 |
MUKESH KUMAR Vs. STATE AND ORS.
|
November 3, 2010 |
MUKESH KUMAR SHARMA Vs. STATE OF RAJ. AND ORS.
|
December 7, 2010 |
MUKESH KUMAWAT THROUGH HIS NATURAL GUARDIAN/FATHER SHRI MOOLCHAND KUMAWAT Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
September 14, 2010 |
MUKESH SHARMA AND ORS. Vs. STATE AND ORS.
|
August 9, 2010 |
MUKESH YOGI Vs. STATE OF RAJASTHAN
|
August 16, 2010 |
MUKTA MALHOTRA Vs. SHEELA NAGORAO GAJBHIYA
|
September 15, 2010 |
MUKTA MALHOTRA Vs. SHEELA NAGORAO GAJBHIYE
|
January 11, 2010 |
MUMTAZ Vs. STATE OF RAJASTHAN
|
September 1, 2010 |
MUMTAZ ALI Vs. STATE OF RAJASTHAN AND ORS.
|
March 15, 2010 |
MUNICIPAL BOARD AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
March 16, 2010 |
MUNICIPAL BOARD, CHIDAWA AND ANOTHER Vs. UMA SHANKAR SULTANIA
|
March 12, 2010 |
MUNICIPAL BOARD, MOUNT ABU Vs. DAMYANTI KUMARI (DIED) THROUGH LRS.
|
April 29, 2010 |
MUNICIPAL COUNCIL Vs. NANDLAL
|
April 9, 2010 |
MUNICIPAL COUNCIL Vs. CHHOTALAL AND ANOTHER
|
November 8, 2010 |
MUNICIPAL COUNCIL UDAIPUR Vs. MOHD SAFI
|
January 20, 2010 |
MUNNA AND ORS. Vs. STATE OF RAJASTHAN
|
August 19, 2010 |
MUNNA LAL JAIN Vs. STATE OF RAJASTHAN AND ANR.
|
November 24, 2010 |
MUNNI Vs. STATE OF RAJASTHAN
|
November 20, 2010 |
MURAD Vs. STATE OF RAJASTHAN
|
January 19, 2010 |
MURARI LAL AGARWAL Vs. THE DIRECTOR, PENSION DEPARTMENT AND ANR.
|
November 24, 2010 |
MURARI LAL SHARMA Vs. STATE AND ORS.
|
February 15, 2010 |
MURTI BHAGWAN PARASNATH DIGAMBER JAIN MANDIR Vs. BHAG CHAND
|
February 22, 2010 |
MUSTAK AHAMAD SHAIKH Vs. COMMISSIONER, NAGAR PARISHAD, UDAIPUR
|
December 6, 2010 |
MUSTAN KHAN Vs. DISTRICT ELECTION OFFICER (PANCHAYAT ELECTION) AND DISTRICT COLLECTOR, AJMER AND ORS.
|
December 22, 2010 |
MUSTAQ AHMED Vs. LIYAKAT ALI
|
May 14, 2010 |
N S PUBLICITY AUTHORITY Vs. JAIPUR DEVELOPMENT AUTHORITY
|
December 21, 2010 |
N.S. DEORA Vs. UNION OF INDIA AND OTHERS
|
March 19, 2010 |
NABI KHAN Vs. ROOJDAR
|
February 18, 2010 |
NANA LAL Vs. STATE OF RAJASTHAN & ORS.
|
September 28, 2010 |
NANAK RAM Vs. STATE OF RAJASTHAN
|
January 19, 2010 |
NAND KISHOR Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
August 4, 2010 |
NAND KISHORE Vs. SUSHMA
|
August 3, 2010 |
NAND KISHORE MEHAR AND ORS. Vs. STATE AND ORS.
|
December 10, 2010 |
NAND LAL Vs. RATAN LAL
|
May 3, 2010 |
NAND LAL Vs. SHIVBRAHMA SINGH AND ANR.
|
August 18, 2010 |
NAND RAM Vs. DHUDI
|
March 11, 2010 |
NAND SINGH Vs. STATE
|
February 5, 2010 |
NANDLAL Vs. DEVI SHANKAR
|
August 26, 2010 |
NANGA AND ANOTHER Vs. STATE OF RAJASTHAN
|
November 3, 2010 |
NAR SINGH Vs. STATE
|
April 5, 2010 |
NARAIN Vs. STATE OF RAJASTHAN
|
May 12, 2010 |
NARAIN LAL SAINI Vs. STATE OF RAJASTHAN
|
April 13, 2010 |
NARAIN SINGH Vs. STATE OF RAJASTHAN
|
March 16, 2010 |
NARAYAN Vs. STATE OF RAJASTHAN
|
August 31, 2010 |
NARAYAN & ORS. Vs. STATE OF RAJASTHAN
|
March 19, 2010 |
NARAYAN DAN Vs. STATE OF RAJASTHAN AND ORS.
|
November 16, 2010 |
NARAYAN DAS ADWANI Vs. C.B.I.
|
November 25, 2010 |
NARAYAN SINGH Vs. STATE
|
August 10, 2010 |
NARENDRA Vs. STATE OF RAJASTHAN
|
July 21, 2010 |
NARENDRA KUMAR Vs. R F C
|
September 30, 2010 |
NARENDRA KUMAR Vs. SUMAN
|
July 7, 2010 |
NARENDRA KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
August 27, 2010 |
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
December 18, 2010 |
NARENDRA KUMAR Vs. CHATURBHUJ DAS RIKHABH DAS
|
February 3, 2010 |
NARENDRA KUMAR CHANDRA KANTA KOTHARI CHARITABLE TRUST Vs. STATE OF RAJASTHAN
|
July 22, 2010 |
NARENDRA KUMAR SHARMA Vs. UNION OF INDIA
|
March 23, 2010 |
NARENDRA SINGH Vs. ASHOK MANGEL
|
July 5, 2010 |
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 29, 2010 |
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 9, 2010 |
NARENDRA SINGH Vs. THE RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
|
December 6, 2010 |
NARENDRA SINGH AND ORS. Vs. STATE AND ORS.
|
November 29, 2010 |
NARESH ARORA Vs. SMT. JYOTSANA AND ANR.
|
April 26, 2010 |
NARESH BHATNAGAR Vs. STATE OF RAJASTHAN
|
July 16, 2010 |
NARESH KUMAR Vs. STATE OF RAJASTHAN
|
August 6, 2010 |
NARESH KUMAR Vs. STATE
|
April 9, 2010 |
NAROTTAM LAL SHARMA Vs. STATE OF RAJASTHAN
|
July 8, 2010 |
NASARU Vs. STATE OF RAJASTHAN
|
July 12, 2010 |
NASEEM BANO MANSOORI Vs. STATE AND ORS.
|
August 25, 2010 |
NATHMAL SONI Vs. STATE OF RAJASTHAN
|
September 13, 2010 |
NATHU ALIAS NATHU LAL Vs. STATE OF RAJASTHAN
|
April 21, 2010 |
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. CHHOTU RAM
|
March 10, 2010 |
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
September 1, 2010 |
NATIONAL HOUSING CO-OPERATIVE SOCIETY LTD. Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 27, 2010 |
NATIONAL INSURANCE CO LTD Vs. YOGESH
|
February 22, 2010 |
NATIONAL INSURANCE CO LTD Vs. PRATEEK
|
July 14, 2010 |
NATIONAL INSURANCE CO LTD Vs. GHASI RAM
|
July 28, 2010 |
NATIONAL INSURANCE CO LTD Vs. KUSUM SHARMA
|
February 10, 2010 |
NATIONAL INSURANCE CO LTD Vs. CHHOTI DEVI
|
October 4, 2010 |
NATIONAL INSURANCE CO. Vs. GOURI SHANKER & ORS.
|
October 25, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. HARIKISHORE SHARMA
|
February 11, 2010 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SAYEEDA KHATUN AND ORS.
|
July 7, 2010 |
NATWARLAL NIRMAL KUMAR & ORS Vs. GHANSHYAM LAL & ANR
|
May 14, 2010 |
NAUSHAD ALI Vs. STATE OF RAJASTHAN
|
March 23, 2010 |
NAV BHART BUILDCON PVT LTD Vs. STATE OF RAJASTHAN
|
January 5, 2010 |
NAVEEN Vs. STATE OF RAJASTHAN
|
February 5, 2010 |
NAVEEN Vs. STATE OF RAJASTHAN
|
July 5, 2010 |
NAVEEN Vs. STATE OF RAJASTHAN
|
October 5, 2010 |
NAVEEN KUMAR AND ORS. Vs. STATE AND ORS.
|
December 13, 2010 |
NAVIN SHARMA Vs. STATE OF RAJASTHAN
|
August 11, 2010 |
NAVNEET SHARMA Vs. STATE OF RAJASTHAN
|
May 24, 2010 |
NAWAB ALI Vs. ESTATE OFFICER
|
April 5, 2010 |
NAWAL KISHORE SHARMA Vs. STATE OF RAJASTHAN
|
April 12, 2010 |
NAWAL SINGH @ NOL SINGH Vs. STATE OF RAJASTHAN
|
July 12, 2010 |
NAWAL SINGH ALIAS NOL SINGH Vs. STATE OF RAJASTHAN
|
July 12, 2010 |
NEELAM GUPTA Vs. DISTRICT EDUCATION OFFICER, ELEMENTARY EDUCATION AND ORS
|
December 10, 2010 |
NEERAJ KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
November 8, 2010 |
NEHRUMAL JAIN Vs. UNION OF INDIA
|
December 7, 2010 |
NEMI CHAND DINESH CHAND Vs. GENERAL MANAGER, NORTHERN RAILWAY
|
April 12, 2010 |
NEMICHAND Vs. STATE OF RAJASTHAN
|
August 16, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. DHANI DEVI
|
December 7, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. SHAKUNTLA BAI
|
July 13, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. DHANNA
|
February 25, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. DHANI DEVI
|
December 17, 2010 |
NIDHI SHARMA Vs. STATE AND ORS.
|
December 6, 2010 |
NIJAMUDDEEN AND ORS. Vs. THE STATE OF RAJASTHAN THROUGH PP
|
May 26, 2010 |
NILA TEL KHUDRA VIKRETA SANGH BIKANER Vs. STATE OF RAJASTHAN
|
April 7, 2010 |
NIRANJAN LAL VYAS AND ORS. Vs. DIRECTOR GENERAL, CIVIL DEFENCE
|
November 26, 2010 |
NIRBHAY SINGH Vs. SANJAY SINGH
|
October 4, 2010 |
NIRMAL KODWANI Vs. KRISHAN GOPAL VERMA
|
August 25, 2010 |
NIRMAL NAHTA Vs. STATE
|
April 8, 2010 |
NIRMALA DEVI Vs. STATE OF RAJASTHAN
|
April 21, 2010 |
NISHAR ALI Vs. MOHAMMAD BASHIR MODI
|
November 2, 2010 |
NITIN RAWAL Vs. STATE OF RAJASTHAN
|
January 6, 2010 |
NITIN SHARMA Vs. STATE OF RAJASTHAN
|
January 15, 2010 |
NORANGLAL Vs. STATE OF RAJASTHAN
|
May 19, 2010 |
NORTHERN MINERALS LTD Vs. STATE OF RAJASTHAN
|
May 28, 2010 |
NURUDIN Vs. SILLO
|
April 21, 2010 |
NUTAN YADAV AND ORS. Vs. STATE AND ORS.
|
August 11, 2010 |
OFFICIAL LIQUIDATOR Vs. RAVINDRA KUMAR SAXENA
|
March 11, 2010 |
OFFICIAL LIQUIDATOR OF INDIA ELECTRONICS LTD. (IN LIQUIDATION) Vs. RAVI KUMAR JAIN AND ORS.
|
August 25, 2010 |
OFFICIAL LIQUIDATOR OF UNIVERSAL COMPUTERS LTD. (IN LIQUIDATION) Vs. RAKESH AGARWAL
|
September 9, 2010 |
OL OF RATHI ALLOYS AND STEEL LTD. (IN LIQU.) Vs. IFCI LTD.
|
December 9, 2010 |
OM PRAKASH Vs. THE UNION OF INDIA (UOI) AND ORS.
|
November 22, 2010 |
OM PRAKASH Vs. RSCAT AND ORS.
|
December 10, 2010 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 20, 2010 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 28, 2010 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 26, 2010 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 13, 2010 |
OM PRAKASH Vs. STATE
|
November 15, 2010 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
March 12, 2010 |
OM PRAKASH BHATI Vs. LRS OF HAR KANWAR
|
August 11, 2010 |
OM PRAKASH GUPTA Vs. DIRECTOR, SECONDARY EDUCATION AND ORS.
|
November 3, 2010 |
OM PRAKASH HARSH Vs. STATE OF RAJASTHAN
|
February 5, 2010 |
OM PRAKASH SHARMA Vs. RSRTC
|
February 2, 2010 |
OM PRAKASH SINGH TANWAR Vs. STATE OF RAJASTHAN
|
November 10, 2010 |
OM PRAKASH VAISHNAV AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
August 6, 2010 |
OM SINGH Vs. STATE OF RAJASTHAN
|
May 19, 2010 |
ORIENTAL INSURANCE CO LTD Vs. MANGILAL
|
March 31, 2010 |
ORIENTAL INSURANCE COMPANY Vs. SULOCHANA
|
February 1, 2010 |
P PALIWAL Vs. HINDUSTAN ZINC LIMITED
|
May 27, 2010 |
P S SAM Vs. STATE OF RAJASTHAN
|
January 4, 2010 |
PADAM LAL PANWAR & ORS. Vs. THE STATE OF RAJASTHAN & ORS.
|
August 26, 2010 |
PAKIYA Vs. STATE
|
January 7, 2010 |
PANA DEVI AND ANR. Vs. RAM LAL AND ORS.
|
July 23, 2010 |
PANCHU RAM Vs. SATYANARAYAN JAT
|
July 7, 2010 |
PANKAJ SONI Vs. STATE OF RAJASTHAN
|
February 25, 2010 |
PAPPI ALIAS ABDUL RASHID Vs. STATE
|
October 20, 2010 |
PAPPU @ PATWARI AND ORS. Vs. STATE OF RAJASTHAN
|
February 10, 2010 |
PAPPU RAM Vs. STATE OF RAJASTHAN
|
May 26, 2010 |
PARAS Vs. STATE OF RAJASTHAN
|
July 13, 2010 |
PARAS KUMAR JAIN Vs. STATE OF RAJASTHAN & OTHERS
|
March 5, 2010 |
PARAS KUMAR MANDHNIYA Vs. M D S UNIVERSITY
|
January 6, 2010 |
PARAS RAM Vs. STATE OF RAJASTHAN AND ORS.
|
October 21, 2010 |
PARAS RAM Vs. STATE OF RAJASTHAN AND ORS.
|
August 4, 2010 |
PARASMAL & ORS. Vs. STATE OF RAJASTHAN
|
January 7, 2010 |
PARMESHWARI ASNANI Vs. STATE
|
April 5, 2010 |
PARSARAM Vs. STATE OF RAJASTHAN
|
August 26, 2010 |
PARSHURAM Vs. STATE OF RAJ. AND ORS.
|
July 16, 2010 |
PASHU RAM Vs. STATE OF RAJASTHAN
|
September 3, 2010 |
PASHU RAM Vs. STATE OF RAJASTHAN
|
September 30, 2010 |
PATTRICK THOMAS MALLUZO Vs. STATE OF RAJASTHAN
|
February 22, 2010 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
April 12, 2010 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
February 23, 2010 |
PAWAN KUMAR BENIWAL Vs. SATYA PRAKASH MEHANT
|
August 2, 2010 |
PAWAN KUMAR PALIWAL Vs. UNION OF INDIA
|
May 28, 2010 |
PAWAN KUMAR PALIWAL Vs. UNION OF INDIA AND ORS.
|
May 18, 2010 |
PAWAN KUMAR PAREEK Vs. INCOME TAX OFFICER AND ANR.
|
September 29, 2010 |
PEMA RAM Vs. STATE OF RAJASTHAN
|
August 11, 2010 |
PEP SINGH AND ETC. Vs. STATE OF RAJASTHAN
|
April 8, 2010 |
PHOOSA RAM Vs. JUGAL AND ORS.
|
July 27, 2010 |
POOJA KUMARI Vs. STATE OF RAJASTHAN
|
January 18, 2010 |
POOJA MIDHA Vs. STATE
|
April 12, 2010 |
POONAM Vs. STATE
|
January 13, 2010 |
POORAN CHAND AND ORS. Vs. STATE AND ORS.
|
August 6, 2010 |
POORAN RAM Vs. BOARD OF REVENUE FOR RAJASTHAN
|
May 12, 2010 |
POORAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 25, 2010 |
PRABHU LAL KHATIK Vs. STATE OF RAJASTHAN
|
August 26, 2010 |
PRABHU LAL SHARMA Vs. STATE OF RAJASTHAN AND ANR.
|
November 24, 2010 |
PRABHU LAL YADAV Vs. STATE OF RAJASTHAN AND ORS.
|
November 24, 2010 |
PRADEEP Vs. STATE OF RAJASTHAN
|
January 28, 2010 |
PRADEEP KUMAR Vs. STATE OF RAJASTHAN
|
September 15, 2010 |
PRADEEP KUMAR JASWANI Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 22, 2010 |
PRAGCHAND Vs. STATE OF RAJASTHAN
|
August 3, 2010 |
PRAHALAD GURJAR Vs. UNION OF INDIA
|
January 13, 2010 |
PRAHALAD KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
July 22, 2010 |
PRAHLAD Vs. STATE OF RAJASTHAN
|
March 29, 2010 |
PRAHLAD SHARMA Vs. STATE OF RAJASTHAN
|
February 9, 2010 |
PRAKASH Vs. STATE
|
April 21, 2010 |
PRAKASH AND ANR. Vs. SMT. SANTA
|
October 25, 2010 |
PRAKASH CHAND Vs. STATE OF RAJASTHAN
|
March 12, 2010 |
PRAKASH CHANDRA BAFNA Vs. OBA RAM
|
August 19, 2010 |
PRAKASH CHANDRA NAHAR AND ANR. Vs. SUBODH KUMAR
|
May 3, 2010 |
PRAKASH NARAIN SHARMA Vs. STATE
|
January 8, 2010 |
PRAKASH RAM BHEEL Vs. STATE OF RAJASTHAN
|
July 5, 2010 |
PRAKASH SAINI Vs. STATE OF RAJASTHAN & ORS.
|
November 10, 2010 |
PRAMILA KUMARI SHARMA Vs. NARAYAN SHARMA
|
January 19, 2010 |
PRATAP CHAND Vs. JETHMAL
|
August 11, 2010 |
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
September 3, 2010 |
PRATAP SINGH Vs. BOARD OF REVENUE
|
April 5, 2010 |
PRAVEEN BANSAL Vs. STATE OF RAJASTHAN
|
March 3, 2010 |
PRAVEEN KUMAR Vs. STATE OF RAJASTHAN
|
February 9, 2010 |
PRAVEEN KUMAR Vs. C.B.I.
|
July 27, 2010 |
PRBHU DAYAL BOONDWAL Vs. ALWAR
|
August 11, 2010 |
PREM KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
August 10, 2010 |
PREM NARAIN SHARMA Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 19, 2010 |
PREM PAL SINGH Vs. UOI
|
October 29, 2010 |
PREM PAL SINGH AND KEWAL RAM MEGHWAL Vs. IOC AND ORS.
|
May 12, 2010 |
PREM SINGH Vs. STATE OF RAJASTHAN
|
March 16, 2010 |
PREM SINGH VEEDA Vs. STATE OF RAJASTHAN
|
August 3, 2010 |
PREMLATA PUROHIT Vs. STATE OF RAJASTHAN
|
April 13, 2010 |
PREMVADA KACHHWAHA Vs. SHANKAR LAL DEVASI
|
January 22, 2010 |
PRITHVI RAJ Vs. STATE OF RAJASTHAN
|
February 22, 2010 |
PRODUCE AND SHARE BROKER LTD. Vs. UNIVERSAL TRADING CO.
|
February 5, 2010 |
PUKHRAJ JAIN Vs. BIRBAL SINGH
|
July 22, 2010 |
PUNJAB NATIONAL BANK Vs. ANIL KUMAR JAIN
|
January 19, 2010 |
PURAN BANJARA AND ANR. Vs. CIVIL JUDGE (JD) AND ANR.
|
August 18, 2010 |
PURAN RAM Vs. STATE OF RAJASTHAN
|
April 6, 2010 |
PURSHOTTAM Vs. UNION OF INDIA
|
April 7, 2010 |
PURUSHOTTAM LAL @ TONIA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
November 1, 2010 |
PURUSHOTTAM LAL GARG Vs. STATE AND ORS.
|
November 29, 2010 |
PUSHKAR LAL Vs. STATE OF RAJASTHAN
|
May 28, 2010 |
PUSHPA LODHA Vs. STATE
|
April 9, 2010 |
QUIPPO CONSTRUCTION EQUIPMENT LTD. Vs. STATE OF RAJASTHAN
|
March 15, 2010 |
R F PROPERTIES AND TRADING LIMITED Vs. STATE OF RAJASTHAN
|
February 22, 2010 |
R K CHAUDHARY Vs. STATE OF RAJASTHAN
|
November 15, 2010 |
R.C.S. VANASPATI LIMITED Vs. STATE OF RAJASTHAN AND OTHERS
|
October 5, 2010 |
R.K. INDUSTRIES AND ANR. Vs. UNION BANK OF INDIA AND ORS.
|
September 24, 2010 |
R.K. YADAV Vs. ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO. 2, DISTRICT AND SESSIONS COURT AND ORS.
|
September 6, 2010 |
R.S.E.B. Vs. MOOLCHAND
|
April 12, 2010 |
RADHA DEVI Vs. STATE OF RAJ AND ORS
|
April 29, 2010 |
RADHA KRISHAN PARASHAR Vs. SMT. SURAJ DEVI PARASHAR AND ANR.
|
November 15, 2010 |
RADHESHYAM JANGID Vs. STATE OF RAJASTHAN
|
April 16, 2010 |
RADHEY SHYAM Vs. THE UNION OF INDIA (UOI) THROUGH PUBLIC PROSECUTOR
|
September 16, 2010 |
RADHEY SHYAM AGARWAL Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL JAIPUR
|
July 16, 2010 |
RADHEY SHYAM BANSAL Vs. GOVIND LAL SHARMA
|
July 15, 2010 |
RADHEY SHYAM PURI Vs. STATE AND ORS.
|
November 2, 2010 |
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN
|
April 15, 2010 |
RADHEY SHYAM SHARMA Vs. UNION OF INDIA
|
April 8, 2010 |
RADHEY SHYAM YOGI Vs. STATE OF RAJASTHAN
|
January 20, 2010 |
RADHEY STONE CRUSHER Vs. RAJASTHAN STATE POLLUTION CONTROL BOARD
|
July 20, 2010 |
RAGHUNANDAN PHULWARIA Vs. STATE OF RAJASTHAN
|
January 27, 2010 |
RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
|
December 23, 2010 |
RAGHURAJ RATHORE Vs. STATE OF RAJASTHAN
|
February 15, 2010 |
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN
|
August 2, 2010 |
RAGHUVEER SINGH Vs. STATE OF RAJ. AND ORS.
|
December 7, 2010 |
RAGHUVEER SINGH Vs. CHIEF PERSONAL OFFICER
|
March 4, 2010 |
RAGHUVIR SINGH Vs. CBI
|
October 27, 2010 |
RAGHVENDRA S. PARMAR Vs. STATE AND ORS.
|
April 5, 2010 |
RAHIMO Vs. STATE OF RAJASTHAN
|
April 1, 2010 |
RAHUL @ LALLU RAM Vs. STATE OF RAJASTHAN
|
August 11, 2010 |
RAHUL KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
January 5, 2010 |
RAHUL SHARMA ALIAS SATYENDRA Vs. STATE OF RAJASTHAN
|
June 11, 2010 |
RAI SINGH Vs. STATE OF RAJASTHAN
|
December 3, 2010 |
RAJ KUMAR Vs. UNION OF INDIA
|
March 31, 2010 |
RAJ KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
December 6, 2010 |
RAJ KUMAR JAIN Vs. STATE OF RAJ. AND ORS.
|
August 6, 2010 |
RAJ KUMAR SINGH Vs. ADJ NO. 3
|
February 22, 2010 |
RAJ PAL @ RAJU SON OF SHRI RAM KARAN Vs. STATE OF RAJASTHAN AND OTHERS
|
November 10, 2010 |
RAJA RAM Vs. RAJENDRA
|
July 15, 2010 |
RAJA RAM @ RAJU RAM Vs. STATE OF RAJASTHAN
|
August 20, 2010 |
RAJAN JIRIWAL Vs. CIVIL JUDGE, ALWAR
|
January 8, 2010 |
RAJANI SAHAI Vs. STATE OF RAJASTHAN
|
January 18, 2010 |
RAJANTI Vs. MOHAN LAL
|
March 23, 2010 |
RAJARAM JAT Vs. STATE OF RAJASTHAN
|
July 12, 2010 |
RAJASTHAN FINANCIAL CORPORATION Vs. GANPAT LAL BABOO LAL AND ORS.
|
November 23, 2010 |
RAJASTHAN HIGH COURT NON GAZETTED MINISTERIAL STAFF ASSOCIATION JODHPUR Vs. REGISTRAR GENERAL RAJASTHAN HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
|
January 7, 2010 |
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. YASHWANT KUMAR
|
August 31, 2010 |
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. DR. MAHENDRA KUMAR ASERI AND ANR.
|
July 23, 2010 |
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. REKHA SONI
|
February 1, 2010 |
RAJASTHAN PUBLIC SERVICE COMMISSION AJMER Vs. ABHIJEET SINGH YADAV
|
April 13, 2010 |
RAJASTHAN SHIKSHAK SANGH Vs. STATE OF RAJASTHAN
|
July 6, 2010 |
RAJASTHAN STATE HOTEL CORPORATION LTD. AND ANR. Vs. SHRI LAIK AHMED
|
November 10, 2010 |
RAJASTHAN STATE MINES AND MINERALA LTD Vs. R A M EARTH MOVERS PVT LTD
|
January 5, 2010 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. UNION OF INDIA
|
April 22, 2010 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ALEXIS SONIER
|
April 23, 2010 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. AZAD MOHAMMAD
|
January 18, 2010 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LADA DEVI AND ORS.
|
May 12, 2010 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KALU LAL AND ANOTHER
|
December 8, 2010 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. S B BHEEM
|
March 10, 2010 |
RAJASTHAN STATE SEED ORGANIC PRODUCTION CERTIFICATION AGENCY Vs. G D HARSH
|
January 12, 2010 |
RAJASTHAN STATE TEXT BOOK BOARD Vs. KAJOD MAL
|
February 18, 2010 |
RAJASTHAN STATE WAREHOUSING COR Vs. INDUSTRIAL TRIBUNAL, JAIPUR
|
March 12, 2010 |
RAJASTHAN UNIVERSITY OF HEALTH SCIENCES; STATE OF RAJASTHAN Vs. GOVIND SHARMA & ORS
|
July 28, 2010 |
RAJENDRA @ SHUNTY Vs. STATE OF RAJASTHAN
|
December 18, 2010 |
RAJENDRA GHIYA Vs. SUSHILA GEHLOT
|
March 10, 2010 |
RAJENDRA KR. MISHRA AND ORS. Vs. STATE AND ORS.
|
May 21, 2010 |
RAJENDRA KUMAR Vs. ADDL. DISTRICT AND SESSIONS JUDGE (FAST TRACK) AND ORS.
|
April 6, 2010 |
RAJENDRA KUMAR DHADDHA Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD
|
August 18, 2010 |
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
August 4, 2010 |
RAJENDRA KUMAR VASUDEV Vs. THE STATE BANK OF BIKANER AND JAIPUR AND ORS.
|
April 9, 2010 |
RAJENDRA PRASAD Vs. STATE AND ORS.
|
October 20, 2010 |
RAJENDRA PRASAD JOSHI Vs. BAL KISHAN ALIAS BALKRISHNA SHARMA
|
March 3, 2010 |
RAJENDRA PRASAD SHARMA AND ORS. Vs. STATE AND ORS.
|
April 22, 2010 |
RAJENDRA PRASAD SUBHASH CHAND Vs. UNION OF INDIA
|
August 26, 2010 |
RAJENDRA S. RATHORE Vs. STATE AND ORS.
|
August 13, 2010 |
RAJENDRA SHARMA Vs. APPELLATE RENT TRIBUNAL GANGANAGAR
|
May 7, 2010 |
RAJENDRA SINGH Vs. LABOUR COURT AND ANR.
|
January 4, 2010 |
RAJENDRA SINGH @ DEENA AND ANR. AND ROSHAN LAL AND ANR. Vs. STATE OF RAJ.
|
July 12, 2010 |
RAJENDRA SINGH AND ORS. Vs. STATE AND ORS.
|
November 10, 2010 |
RAJENDRA SINGH BHAMBOO Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 24, 2010 |
RAJENDRA SINGH MEENA Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
|
February 10, 2010 |
RAJENDRA SINGH RAO Vs. STATE OF RAJASTHAN AND ORS.
|
November 19, 2010 |
RAJENDRA SINGH SISODIA Vs. UNION OF INDIA
|
March 22, 2010 |
RAJENDRA SINGH; MAN SINGH Vs. STATE OF RAJASTHAN
|
May 19, 2010 |
RAJENDRA SINGHRAJPUROHIT Vs. STATE OF RAJASTHAN
|
December 14, 2010 |
RAJESH AWASTHI Vs. STATE OF RAJASTHAN AND ANR.
|
November 9, 2010 |
RAJESH KHANDELWAL Vs. STATE OF RAJASTHAN
|
November 20, 2010 |
RAJESH KUMAR @ RAJU Vs. STATE OF RAJASTHAN
|
November 3, 2010 |
RAJESH KUMAR BHOJNAGARWALA Vs. STATE OF RAJASTHAN
|
July 27, 2010 |
RAJESH MEGHWAL Vs. SHARDA
|
September 27, 2010 |
RAJESH RASTOGI Vs. MASTER SOMYA AND ANR.
|
November 20, 2010 |
RAJESH SINGH Vs. STATE OF RAJASTHAN
|
October 21, 2010 |
RAJMOHAN AYYAR Vs. BABU LAL MALI
|
February 1, 2010 |
RAJNISH Vs. STATE OF RAJASTHAN
|
January 6, 2010 |
RAJU Vs. STATE OF RAJASTHAN
|
February 18, 2010 |
RAJU @ RAJKUMAR Vs. STATE OF RAJASTHAN
|
February 10, 2010 |
RAJU ALIAS RAJKUMAR Vs. STATE OF RAJASTHAN
|
May 11, 2010 |
RAJU BHAT Vs. STATE OF RAJASTHAN
|
July 27, 2010 |
RAJU MEENA AND ORS. Vs. STATE OF RAJ. AND ANR.
|
December 10, 2010 |
RAJU RAM Vs. STATE OF RAJASTHAN
|
March 29, 2010 |
RAJU SINGH Vs. STATE
|
August 5, 2010 |
RAJU SINGH @ RAJU AND ANR. Vs. THE STATE OF RAJASTHAN
|
March 25, 2010 |
RAJVEER LAMBA AND ORS. Vs. STATE AND ORS.
|
August 13, 2010 |
RAJVEER SINGH Vs. STATE OF RAJASTHAN
|
June 23, 2010 |
RAKESH Vs. STATE OF RAJASTHAN
|
August 11, 2010 |
RAKESH BHANDARI Vs. STATE OF RAJASTHAN
|
May 4, 2010 |
RAKESH BHATIA Vs. SUDHIR KUMAR METHI
|
January 29, 2010 |
RAKESH GUPTA Vs. STATE OF RAJASTHAN
|
February 23, 2010 |
RAKESH GUPTA Vs. STATE OF RAJASTHAN
|
March 23, 2010 |
RAKESH GURJAR Vs. STATE OF RAJASTHAN
|
August 25, 2010 |
RAKESH KUMAR Vs. UCO BANK
|
March 22, 2010 |
RAKESH MATHUR Vs. STATE
|
February 22, 2010 |
RAKESH SHARMA Vs. STATE OF RAJASTHAN
|
April 2, 2010 |
RAKESH VIJAY Vs. REKHA VIJAY & ANR
|
December 8, 2010 |
RAM BHAROSI LAL SHARMA AND ORS. Vs. STATE AND ORS.
|
November 10, 2010 |
RAM BILAS SHARMA Vs. STATE AND ORS.
|
November 2, 2010 |
RAM DAYAL MEENA Vs. STATE AND ORS.
|
August 27, 2010 |
RAM GOPAL GIRRAJ PRASAD AND ANR. Vs. SHRI PRAKASH CHAND SINGHAL AND ORS.
|
October 21, 2010 |
RAM KHILADI & ANR. Vs. STATE OF RAJASTHAN
|
March 31, 2010 |
RAM KHILARI MEENA Vs. STATE OF RAJASTHAN
|
September 23, 2010 |
RAM KISHAN MEENA Vs. PRAKASH NARAYAN GURJAR
|
January 8, 2010 |
RAM KUMAR Vs. STATE OF RAJASTHAN
|
March 9, 2010 |
RAM KUMAR AND ORS. Vs. STATE AND ORS.
|
August 4, 2010 |
RAM KUMAR SHARMA Vs. STATE COMMISSION
|
April 21, 2010 |
RAM KUMAR YADAV Vs. STATE AND ORS.
|
August 11, 2010 |
RAM KUNWAR Vs. STATE OF RAJASTHAN
|
September 30, 2010 |
RAM LAL Vs. DAYA SINGH
|
April 23, 2010 |
RAM LAL GOCHAR Vs. STATE AND ORS.
|
November 8, 2010 |
RAM NARAIN RAIGAR AND ANR. Vs. THE PRINCIPAL, GOVT. COLLEGE AND ANR.
|
April 22, 2010 |
RAM NARAYAN Vs. STATE
|
April 2, 2010 |
RAM NARAYAN Vs. ASHA DEVI
|
February 2, 2010 |
RAM NIWAS DALMIA Vs. DRAT
|
March 15, 2010 |
RAM PAL Vs. STATE OF RAJASTHAN
|
July 26, 2010 |
RAM PRASAD Vs. PREM @ PREMRAJ AND ANR.
|
February 18, 2010 |
RAM PRATAP YADAV Vs. STATE OF RAJASTHAN
|
November 3, 2010 |
RAM SAHAY VERMA AND ORS. Vs. STATE AND ORS.
|
July 19, 2010 |
RAM SINGH Vs. KESAR KANWAR
|
November 10, 2010 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
January 5, 2010 |
RAM SINGH BARWAL Vs. STATE OF RAJASTHAN
|
May 21, 2010 |
RAM SINGH BHATI Vs. STATE & ORS.
|
February 4, 2010 |
RAM SINGH CHAUHAN AND ORS. Vs. STATE AND ORS.
|
December 8, 2010 |
RAM SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
|
July 12, 2010 |
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
April 22, 2010 |
RAM SWAROOP Vs. SATYANARAIN
|
July 21, 2010 |
RAM SWAROOP Vs. LIC
|
November 3, 2010 |
RAM SWAROOP GUPTA Vs. ADDITIONAL DISTRICT JUDGE NO. 2 AND ANR.
|
September 1, 2010 |
RAMA KANT SHARMA AND ORS. Vs. STATE AND ORS.
|
April 5, 2010 |
RAMAN LAL AHARI Vs. RCSAT AND ORS.
|
November 1, 2010 |
RAMAVTAR Vs. STATE OF RAJASTHAN AND ORS.
|
July 14, 2010 |
RAMAVTAR AND SHAMBHULAL Vs. STATE
|
August 26, 2010 |
RAMCHARAN Vs. STATE OF RAJASTHAN
|
August 19, 2010 |
RAMCHARAN AND ORS. Vs. STATE OF RAJASTHAN
|
July 14, 2010 |
RAMDAYAL Vs. PANNA LAL
|
February 22, 2010 |
RAMDEEN Vs. STATE OF RAJAASTHAN
|
April 29, 2010 |
RAMDEV CHANGAL Vs. DEO (ELE) AND ORS.
|
December 6, 2010 |
RAMDEVA VERMA Vs. STATE AND ORS.
|
November 2, 2010 |
RAMDHAN Vs. ADDITIONAL DISTRICT JUDGE
|
January 20, 2010 |
RAMDHAN Vs. STATE OF RAJASTHAN
|
March 25, 2010 |
RAMDHAN Vs. RAJ. STATE COOPERATIVE TRIBUNAL AND ORS.
|
October 18, 2010 |
RAMESH AND OTHERS Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
|
December 16, 2010 |
RAMESH CHAND GOYAL AND ANR. Vs. STATE AND ORS.
|
August 4, 2010 |
RAMESH CHAND JAIN Vs. STATE AND ORS.
|
December 10, 2010 |
RAMESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
March 3, 2010 |
RAMESH CHANDRA TAILOR Vs. SHRILAL
|
March 9, 2010 |
RAMESH CHARAN Vs. STATE OF RAJASTHAN AND ORS
|
February 24, 2010 |
RAMESH KR.CHOHLA Vs. STATE AND ORS.
|
November 26, 2010 |
RAMESH KUMAR Vs. ANOOP SINGH RATHORE & ORS.
|
November 24, 2010 |
RAMESH PUROHIT Vs. STATE OF RAJASTHAN
|
May 14, 2010 |
RAMESH RAJORIA Vs. STATE OF RAJASTHAN
|
February 22, 2010 |
RAMESH UKAWAT Vs. MOHAN LAL SUKHADIA UNIVERSITY
|
March 22, 2010 |
RAMESHWAR AND ANR. Vs. STATE
|
July 7, 2010 |
RAMESHWAR LAL Vs. RAMKUMAR
|
January 20, 2010 |
RAMESHWAR SINGH Vs. STATE OF RAJ. AND ORS.
|
December 6, 2010 |
RAMESHWARLAL SHARMA Vs. SITA DEVI
|
December 1, 2010 |
RAMJAN Vs. STATE OF RAJASTHAN
|
February 16, 2010 |
RAMJAS Vs. STATE
|
March 10, 2010 |
RAMJAS Vs. STATE
|
April 19, 2010 |
RAMJI LAL AND ORS. Vs. STATE OF RAJASTHAN
|
November 3, 2010 |
RAMJILAL AND ANR. Vs. NAVNEET SINGH AND ORS.
|
July 15, 2010 |
RAMNIWAS Vs. STATE OF RAJASTHAN
|
March 29, 2010 |
RAMOTAR Vs. STATE OF RAJASTHAN
|
February 4, 2010 |
RAMPURIYA HOTEL PVT LTD Vs. STATE AND ANR
|
March 16, 2010 |
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
September 28, 2010 |
RAMSWAROOP AND SONS Vs. UNION OF INDIA
|
April 13, 2010 |
RAMSWAROOP GOLECHA Vs. STATE OF RAJASTHAN
|
November 8, 2010 |
RAMSWAROOP SHARMA Vs. MENTOR INDIA LTD.
|
March 26, 2010 |
RAMVEER Vs. STATE OF RAJASTHAN
|
July 16, 2010 |
RANA RAM Vs. STATE
|
March 19, 2010 |
RANG LAL MEENA Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
|
November 2, 2010 |
RANJEET Vs. STATE OF RAJASTHAN AND ORS.
|
July 28, 2010 |
RANJEET DAS Vs. STATE OF RAJASTHAN
|
February 25, 2010 |
RANJEET SINGH Vs. MANAGING DIRECTOR, SRI GANGANAGAR KENDRIYA SAHAKARI BANK LTD. AND ORS.
|
January 4, 2010 |
RANVEER SINGH Vs. THE STATE OF RAJASTHAN AND ANR.
|
February 16, 2010 |
RANVIR SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
November 1, 2010 |
RASHMI BHATNAGAR Vs. VIPIN CHANDRA SHARMA
|
July 13, 2010 |
RASIDUL HAQ ALIAS BEDARUL ALIAS BEEDARUL Vs. CENTRAL NARCOTIC BUREAU
|
August 16, 2010 |
RATAN LAL Vs. SMT DEVI BAI
|
September 20, 2010 |
RATAN LAL Vs. STATE AND ORS.
|
November 3, 2010 |
RATAN LAL Vs. STATE OF RAJASTHAN
|
July 21, 2010 |
RATAN LAL NAIK Vs. STATE OF RAJASTHAN
|
July 5, 2010 |
RATAN LAL YADAV Vs. RCSAT AND ORS.
|
December 6, 2010 |
RATIRAM Vs. DEVI CHARAN
|
January 18, 2010 |
RATNA RAM & ORS. Vs. RAJESH KUMAR & ORS.
|
July 28, 2010 |
RAVI SHANKER Vs. STATE OF RAJASTHAN
|
July 19, 2010 |
RAVIKANT SHARMA Vs. STATE OF RAJASTHAN
|
August 6, 2010 |
RAVINDRA KUMAR SAINI Vs. STATE OF RAJASTHAN
|
January 4, 2010 |
RECKITI BENCKISER INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 30, 2010 |
RECKITT BENCKISER (INDIA) (P) LTD. Vs. STATE
|
March 19, 2010 |
REENA @ RADHA GOYAL (SMT.) Vs. ARVIND KUMAR JAIN
|
February 9, 2010 |
REGIONAL DIRECTOR ESI CORPORATION Vs. BHOPA RAM
|
February 2, 2010 |
REKHA (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2010 |
REKHA AGRAWAL Vs. RFC
|
April 23, 2010 |
REKHA BISHNOI Vs. STATE
|
April 2, 2010 |
RENU SHARMA Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
|
August 26, 2010 |
RENUKA BHATI Vs. HIS HIGHNESS MAHARAWAL BRIJRAJ SINGH
|
February 1, 2010 |
RESHAM DEVI Vs. STATE OF RAJASTHAN
|
April 22, 2010 |
RESIDENT ENGINEER, RAJASTHAN STATE BRIDGE AND CONSTRUCTION CORPORATION LIMITED Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 19, 2010 |
RETIRED AGRICULTURE LECTURERS EMPLOYEES OF AGRICULTURE UNIVERSITY Vs. STATE OF RAJASTHAN AND ORS.
|
September 24, 2010 |
REWATI RAMAN SHARMA Vs. RENT APPELLATE TRIBUNAL SAWAI MADHOPUR
|
July 12, 2010 |
RIJWAN MUGAL Vs. STATE OF RAJASTHAN
|
April 12, 2010 |
RINKU Vs. STATE OF RAJASTHAN
|
August 5, 2010 |
RJ PHARMACEUTICALS (INDIA) (P) LTD Vs. STATE
|
February 19, 2010 |
ROHIN MEENA AND ANR. Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ORS.
|
April 2, 2010 |
ROHIT TEKRIWAL Vs. STATE OF RAJASTHAN
|
July 28, 2010 |
ROHITASH Vs. STATE OF RAJASTHAN & ANR.
|
February 2, 2010 |
ROOP NARAIN SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2010 |
ROOPA RAM PARIHAR Vs. STATE OF RAJASTHAN
|
November 12, 2010 |
ROSHAN KHAN Vs. STATE OF RAJASTHAN
|
August 9, 2010 |
RSRTC Vs. UOI
|
April 22, 2010 |
RUBINA BANO Vs. STATE AND ANR
|
February 24, 2010 |
RUKMANI AND PRADEEP KUMAR KUMAWAT Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI
|
November 25, 2010 |
RUPA RAM Vs. STATE OF RAJASTHAN
|
April 29, 2010 |
RUSHTAM ALI Vs. STATE OF RAJASTHAN
|
August 4, 2010 |
S.N. BYADWAL Vs. STATE OF RAJASTHAN
|
February 26, 2010 |
S.N. THAKKAR CONSTRUCTION PVT. LTD. Vs. STATE
|
March 23, 2010 |
SABIR KHAN Vs. STATE OF RAJASTHAN
|
April 7, 2010 |
SACHDEVA ELECTRICS Vs. SHYAM SUNDER SHARMA
|
March 30, 2010 |
SACHIN Vs. STATE OF RAJASTHAN
|
August 10, 2010 |
SADDIQ Vs. JAMAL
|
July 22, 2010 |
SADHANA Vs. JDA
|
April 20, 2010 |
SADHANA SAINI Vs. STATE
|
February 3, 2010 |
SADHU RAM Vs. RAM KISHORE
|
February 24, 2010 |
SAHIB RAM GIRI Vs. ITO, WARD-3, SRIGANGANAGAR & ANR
|
July 20, 2010 |
SAHUN Vs. STATE OF RAJASTHAN
|
July 26, 2010 |
SAMARTH LAL Vs. STATE OF RAJASTHAN
|
September 30, 2010 |
SAMIRI Vs. STATE
|
May 19, 2010 |
SANDEEP AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 28, 2010 |
SANDEEP KUMAR Vs. STATE
|
October 26, 2010 |
SANGEETA BENIWAL Vs. FIRM GANPATI TRACTORS AND AGRO BAJARIA
|
January 25, 2010 |
SANGITA JAIN & OTHERS Vs. ANIL JAIN
|
March 9, 2010 |
SANJAY DIXIT Vs. PRAHLAD GURJAR
|
November 10, 2010 |
SANJAY KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 28, 2010 |
SANJAY KUMAR CHAUHAN Vs. ARBITRATOR
|
November 15, 2010 |
SANJAY KUMAR SHARMA Vs. STATE OF RAJASTHAN THROUGH PP AND ORS.
|
November 1, 2010 |
SANJAY TYAGI Vs. STATE OF RAJASTHAN
|
October 27, 2010 |
SANTOSH Vs. STATE OF RAJASTHAN
|
July 5, 2010 |
SANTOSH Vs. KISHAN
|
January 20, 2010 |
SANTOSH ALIAS DHOLIYA Vs. STATE OF RAJASTHAN
|
August 11, 2010 |
SANTOSH BAI Vs. STATE & ORS
|
September 15, 2010 |
SANTOSH SHERRY Vs. RAJASTHAN FINANCIAL CORPORATION
|
May 14, 2010 |
SANWAR MAL Vs. STATE OF RAJASTHAN
|
February 26, 2010 |
SARDAR KAMALJIT SINGH Vs. SURESH CHAND
|
March 18, 2010 |
SARDARA Vs. STATE OF RAJASTHAN
|
May 25, 2010 |
SAROJ Vs. DEVI SINGH
|
February 23, 2010 |
SAROOP SINGH Vs. STATE OF RAJASTHAN
|
June 30, 2010 |
SARPANCH, GRAM PANCHAYAT Vs. MOOLA RAM AND ORS.
|
September 29, 2010 |
SARVAN KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
July 13, 2010 |
SARVODAYA SALES Vs. STATE OF RAJ. AND ORS.
|
September 27, 2010 |
SATINDRA PAL SINGH Vs. RAMANJEET KAUR
|
May 14, 2010 |
SATISH GURJAR Vs. STATE OF RAJASTHAN
|
July 12, 2010 |
SATPAL SINGH THROUGH LRS Vs. CHUNNI LAL THROUGH LRS
|
March 12, 2010 |
SATTAR KHAN Vs. STATE OF RAJASTHAN
|
April 5, 2010 |
SATTAR KHAN Vs. SHRI R.K. BANSAL
|
August 30, 2010 |
SATTER Vs. STATE OF RAJASTHAN
|
May 11, 2010 |
SATVIR SINGH GODARA Vs. STATE OF RAJASTHAN
|
May 19, 2010 |
SATYA NARAIN ALIAS KALU Vs. STATE OF RAJASTHAN
|
April 2, 2010 |
SATYA NARAIN MATHUR Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ORS.
|
February 25, 2010 |
SATYA NARAIN VAISHNAV Vs. R S R T C
|
August 26, 2010 |
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
May 26, 2010 |
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
August 4, 2010 |
SATYA NARAYAN AND ORS. Vs. STATE OF RAJ. AND ORS.
|
January 18, 2010 |
SAVITA Vs. STATE OF RAJASTHAN
|
July 6, 2010 |
SAWA AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 10, 2010 |
SAYRA Vs. STATE OF RAJASTHAN
|
December 1, 2010 |
SECRETARY, STATE SAINIK BOARD Vs. BHANWAR LAL GURJAR AND ANR.
|
April 22, 2010 |
SEEMA SHARMA Vs. STATE
|
February 1, 2010 |
SHAFIQ MOHD Vs. STATE OF RAJASTHAN
|
February 25, 2010 |
SHAHID NOOR Vs. STATE OF RAJASTHAN
|
February 5, 2010 |
SHAHIDUL HAQ CHISTI Vs. RANA NAHID ALIAS RESHMA ALIAS SANA
|
July 28, 2010 |
SHAKIR KHAN Vs. RESHAMA PARVEEN AND ANR.
|
December 7, 2010 |
SHAKTI SINGH RATHORE Vs. STATE OF RAJASTHAN
|
March 22, 2010 |
SHAKUNTLA DEVI Vs. ASHOK KUMAR
|
January 8, 2010 |
SHAMBHOO LAL BHATI Vs. STATE OF RAJASTHAN
|
January 11, 2010 |
SHAMBHU DAYAL Vs. STATE AND ORS.
|
May 14, 2010 |
SHANKAR Vs. STATE
|
March 3, 2010 |
SHANKAR Vs. STATE OF RAJASTHAN
|
March 26, 2010 |
SHANKAR AGRAWAL Vs. STATE OF RAJASTHAN
|
December 23, 2010 |
SHANKAR LAL Vs. STATE
|
August 18, 2010 |
SHANKAR LAL Vs. NARBADA SHANKAR
|
February 22, 2010 |
SHANKER LAL Vs. STATE OF RAJASTHAN
|
August 12, 2010 |
SHANKER PURI Vs. LRS OF LAL PURI
|
February 11, 2010 |
SHANKER RAM Vs. STATE OF RAJASTHAN
|
August 16, 2010 |
SHANKERI Vs. STATE OF RAJASTHAN
|
March 29, 2010 |
SHANTA BAMBHANI Vs. STATE
|
February 1, 2010 |
SHANU Vs. STATE OF RAJASTHAN
|
August 11, 2010 |
SHARAD KUMAR SINGH AND ORS. Vs. REGISTRAR OF COMPANIES
|
August 12, 2010 |
SHARMENDRA SINGH Vs. SURABHI SINGH
|
November 22, 2010 |
SHARWAN KUMAR Vs. STATE OF RAJASHTAN
|
February 24, 2010 |
SHARWAN KUMAR Vs. RPSC
|
May 10, 2010 |
SHASHI KIRAN Vs. STATE OF RAJASTHAN AND ANR
|
September 7, 2010 |
SHASHI SURANA Vs. ANANI MISHRA
|
May 3, 2010 |
SHASHIKALA TRIPATHI AND ANR. Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 26, 2010 |
SHASHIRANI GUPTA & ANR Vs. RENT TRIBUNAL & ANR
|
May 12, 2010 |
SHAUKAT HUSSAIN Vs. DISTRICT JUDGE UDAIPUR
|
August 18, 2010 |
SHEELA DEVI Vs. UNION OF INDIA
|
October 5, 2010 |
SHEO KARAN CHOUDHARY Vs. STATE OF RAJASTHAN AND OTHERS
|
December 18, 2010 |
SHEOJIRAM Vs. ADDITIONAL DISTRICT JUDGE
|
October 6, 2010 |
SHER SINGH Vs. STATE OF RAJASTHAN
|
December 21, 2010 |
SHISH RAM Vs. UOI
|
August 26, 2010 |
SHISH RAM Vs. UNION OF INDIA
|
July 13, 2010 |
SHISHRAM @ SHISHO Vs. STATE
|
November 3, 2010 |
SHIV BHAGWAN Vs. STATE OF RAJASTHAN
|
February 2, 2010 |
SHIV CHARAN Vs. STATE OF RAJASTHAN
|
April 22, 2010 |
SHIV GANPATI MARMO TILES PVT. LTD. Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
January 21, 2010 |
SHIV KR. SHARMA Vs. STATE AND ORS.
|
August 13, 2010 |
SHIV KUMAR ALIAS PAPPU Vs. STATE OF RAJASHTAN
|
March 10, 2010 |
SHIV NARAYAN Vs. STATE OF RAJASTHAN AND ANR.
|
August 16, 2010 |
SHIV PARWATI MARBLE Vs. AJMER VIDHYUT VITARAN NIGAM LTD
|
February 11, 2010 |
SHIV PRAKASH Vs. STATE
|
April 2, 2010 |
SHIV PRAKASH VIJAY Vs. BANK OF BARODA AND OTHERS
|
July 5, 2010 |
SHIV PRASAD PATIDAR Vs. STATE OF RAJASTHAN
|
February 8, 2010 |
SHIV RAJ SINGH Vs. SHRI RAM TRANSPORT FINANCE CO LTD
|
November 1, 2010 |
SHIV RAM MEENA Vs. STATE OF RAJ.
|
January 4, 2010 |
SHIV SHANKAR Vs. STATE AND ORS.
|
November 26, 2010 |
SHIV SHANKER SHARMA Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
|
January 11, 2010 |
SHIVAM ENTERPRISES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 4, 2010 |
SHIVAM JAN KALYAN SAMITI Vs. STATE OF RAJASTHAN AND ORS.
|
October 27, 2010 |
SHIVRAJ @ SHORAJ Vs. STATE OF RAJASTHAN
|
May 24, 2010 |
SHOBHA LAL Vs. STATE OF RAJASTHAN
|
November 9, 2010 |
SHRAVAN KUMAR Vs. STATE AND ORS.
|
August 4, 2010 |
SHRAWAN MANJHI Vs. STATE OF RAJASTHAN
|
August 3, 2010 |
SHREE CEMENT LTD Vs. UNION OF INDIA
|
August 19, 2010 |
SHRI BALAJI MARBLES MINES Vs. STATE
|
April 16, 2010 |
SHRI BHANWAR LAL AGARWAL Vs. THE STATE OF RAJASTHAN AND ANR.
|
November 22, 2010 |
SHRI DEVI Vs. STATE OF RAJASTHAN
|
May 6, 2010 |
SHRI JAIGOPAL VERMA ALIAS MADHUSUDAN Vs. SHRI RAJENDRA SINGH SACHETI
|
February 2, 2010 |
SHRI KRISHNA Vs. STATE OF RAJASTHAN
|
March 15, 2010 |
SHRI MEGH SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 22, 2010 |
SHRI RAJDHANI MARMO AND TILES PVT LTD Vs. KIMBAR LAY ENGINEERS PVT LTD
|
April 1, 2010 |
SHRIPAL Vs. SMT. VIMLA
|
August 12, 2010 |
SHRIRAM @ SARIYA Vs. STATE OF RAJASTHAN AND OTHERS
|
July 14, 2010 |
SHUSHILA DEVI Vs. STATE
|
February 3, 2010 |
SHYAM BEHARI MATHUR Vs. STATE OF RAJASTHAN
|
February 23, 2010 |
SHYAM KAMAL SHARMA Vs. ARUN KAMAL SHARMA
|
August 9, 2010 |
SHYAM KANWAR Vs. AJAY PAL SINGH
|
March 12, 2010 |
SHYAM KUMAR ALWANI Vs. SMT. DIMPAL ALWANI AND ANR.
|
December 9, 2010 |
SHYAM PRAKASH Vs. STATE OF RAJASTHAN
|
July 23, 2010 |
SHYAM SINGH Vs. STATE OF RAJ. AND ORS.
|
July 16, 2010 |
SHYAM SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN AND ANR.
|
December 20, 2010 |
SHYAM SUNDER BOHRA Vs. ANKIT SETH
|
March 29, 2010 |
SHYAM SUNDER GUPTA Vs. STATE OF RAJASTHAN
|
January 19, 2010 |
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
|
April 19, 2010 |
SHYAM SUNDER SONI Vs. MITTU LAL
|
February 9, 2010 |
SHYOPAT SINGH BAJIGAR, Vs. STATE AND ORS.
|
January 13, 2010 |
SITA RAM BUNKAR AND ORS Vs. STATE AND ORS.
|
December 22, 2010 |
SITARAM YADAV Vs. STATE OF RAJASTHAN
|
March 23, 2010 |
SIYASHARAN & ANR. Vs. PREM & ORS.
|
September 29, 2010 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. ADDL REGISTRAR APPEALS COOP SOCIETIES
|
August 16, 2010 |
SMT. ASHA SAXENA Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
|
November 11, 2010 |
SMT. CHANDRA KALA SHARMA Vs. STATE AND ORS.
|
February 15, 2010 |
SMT. DEV KANWAR W/O SHRI NAHAR SIHGH Vs. STATE OF RAJASTHAN
|
June 17, 2010 |
SMT. GINNI DEVI Vs. BRIJ MOHAN LAL (DECEASED) THROUGH LEGAL HEIRS, RADHA BALLABH HALDIA AND ORS.
|
November 16, 2010 |
SMT. GOPALI SARKAR Vs. HIMANSHI AND ORS.
|
May 20, 2010 |
SMT. GOPI SHUKLA Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2010 |
SMT. GULAB BAI AND ORS. Vs. PRESIDING OFFICER, MOTOR VEHICLES ACCIDENTS CLAIMS TRIBUNAL AND ORS.
|
March 5, 2010 |
SMT. HUSSAIN BANO AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
October 28, 2010 |
SMT. JADAAW KUNWAR Vs. THE EXECUTIVE ENGINEER, PWD AND ORS.
|
August 11, 2010 |
SMT. KAMLA KUMARI Vs. STATE OF RAJASTHAN AND ORS.
|
April 15, 2010 |
SMT. KAMLESH SANKHLA Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2010 |
SMT. KANTI GARG Vs. THE STATE OF RAJASTHAN AND ORS.
|
November 24, 2010 |
SMT. LAXMI DHOANDIYA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 8, 2010 |
SMT. LILA DEVI AND ORS. Vs. BOBBY @ BALWINDER SINGH AND ORS.
|
July 29, 2010 |
SMT. MAMTA DUBEY Vs. STATE OF RAJ. AND ORS.
|
November 1, 2010 |
SMT. MANJU CHOUHAN Vs. STATE OF RAJ. AND ORS.
|
December 6, 2010 |
SMT. MANJU LATA VERMA AND ANR. Vs. STATE AND ORS.
|
August 11, 2010 |
SMT. NARBADA DEVI SHARMA AND ANR. Vs. STATE AND ORS.
|
August 6, 2010 |
SMT. NEELAM GUPTA Vs. DISTRICT EDUCATION OFFICER, ELEMENTARY EDUCATION AND ORS.
|
October 12, 2010 |
SMT. OMI JHAKHAR Vs. DISTRICT COLLECTOR AND ORS.
|
August 12, 2010 |
SMT. PAWAN KUMARI JAIN Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 9, 2010 |
SMT. POOJA SUMAN WIFE OF SHRI VIJAY KUMAR BENIWAL Vs. VIJAY KUMAR BENIWAL SON OF SHRI BHAGWAN SAHAI
|
July 30, 2010 |
SMT. PRATIKSHA SHARMA Vs. STATE OF RAJASTHAN
|
September 13, 2010 |
SMT. PUSHPAWANTI JOHAR Vs. RAJASTHAN AGRICULTURAL UNIVERSITY AND ORS.
|
November 22, 2010 |
SMT. RADHA DEVI Vs. STATE OF RAJ. AND ORS.
|
April 29, 2010 |
SMT. RAJESHWARI RAJORIA Vs. STATE AND ORS.
|
April 5, 2010 |
SMT. RAJUL JAIN Vs. STATE AND ORS.
|
February 15, 2010 |
SMT. RAM DULARI Vs. STATE OF RAJASTHAN AND ORS.
|
November 22, 2010 |
SMT. RAM KUMARI ANWARA Vs. STATE OF RAJASTHAN AND ANR.
|
November 22, 2010 |
SMT. REENA Vs. CHOUDHARY DHARAMPAL SINGH
|
October 1, 2010 |
SMT. REKHA GOYAL Vs. STATE OF RAJASTHAN AND ORS.
|
November 19, 2010 |
SMT. REKHA KUMARI AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
September 24, 2010 |
SMT. RINKU @ REENA AGRAWAL Vs. DEEPAK AGRAWAL
|
November 22, 2010 |
SMT. SAJJANA Vs. STATE AND ORS.
|
November 26, 2010 |
SMT. SANDHYA SHARMA Vs. STATE OF RAJASTHAN
|
September 13, 2010 |
SMT. SAROJ DEVI Vs. ASSISTANT MINING ENGINEER (RECOVERY) AND ANR.
|
August 5, 2010 |
SMT. SHAHEEN KAUSER QUAZI Vs. STATE AND ORS.
|
November 18, 2010 |
SMT. SHAKUNTALA DEVI AND ANR. Vs. THE RENT TRIBUNAL (NEWLY CONSTITUTED) AND ADDITIONAL CIVIL JUDGE (SR. DIV.) AND ORS.
|
December 22, 2010 |
SMT. SHEELA TULSYANI AND ANR. Vs. MAJOR HEMANT SINGH JAMWAL
|
September 6, 2010 |
SMT. SONA AND ORS. Vs. SHRI CHUNA RAM AND ORS.
|
October 25, 2010 |
SMT. SUDHA VYAS Vs. STATE OF RAJ. AND ORS.
|
October 20, 2010 |
SMT. SUMAN GUPTA Vs. NARENDRA KUMAR SHARMA AND ANR.
|
August 10, 2010 |
SMT. SUNDRI DEVI Vs. STATE AND ORS.
|
February 15, 2010 |
SMT. SUNITA DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
August 4, 2010 |
SMT. SURESH KUMARI SHARMA Vs. STATE AND ORS.
|
August 27, 2010 |
SMT. VEENA JAIN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS.
|
December 6, 2010 |
SMT. VIDHYOTAMA SHARMA Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
|
June 12, 2010 |
SMT. VIMLESH AGARWAL Vs. DIRECTOR ELE. EDUCATION AND ORS.
|
November 10, 2010 |
SNEHALATA Vs. STATE AND ORS.
|
November 1, 2010 |
SOBHA GOYAL Vs. STATE OF RAJASTHAN
|
November 8, 2010 |
SOBHAG MAL SAKHLECHA Vs. STATE & ANR.
|
October 6, 2010 |
SOHAN LAL Vs. STATE OF RAJASTHAN
|
May 6, 2010 |
SOHAN LAL Vs. BALU RAM
|
May 5, 2010 |
SOHAN SINGH Vs. THE STATE OF RAJASTHAN
|
March 26, 2010 |
SOHANI Vs. STATE AND ORS.
|
December 6, 2010 |
SOM DISTILLERIES PVT LTD Vs. STATE OF RAJASTHAN
|
September 27, 2010 |
SOM NATH VIG Vs. STATE OF RAJASTHAN AND ORS.
|
December 1, 2010 |
SOM PRAKASH Vs. STATE OF RAJASTHAN
|
December 13, 2010 |
SOMPAL SINGH Vs. STATE FARM CORPORATION OF INDIA LTD. AND ANR.
|
January 11, 2010 |
SONARAM ALIAS SOHAN LAL Vs. PABURAM
|
February 22, 2010 |
SRAWAN KUMAR Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
SRI KEDIA GIRLS UPPER PRIMARY SCHOOL Vs. STATE OF RAJASTHAN AND ORS.
|
November 20, 2010 |
SRI LAKHA GRANITES Vs. EKLAVYA SINGH
|
October 7, 2010 |
SRI NARAYAN BAIRWA AND ANR. Vs. STATE AND ORS.
|
August 6, 2010 |
STATE Vs. RATAN LAL @ LILA RAM
|
January 22, 2010 |
STATE Vs. KUNJ BIHARI LAL
|
May 22, 2010 |
STATE Vs. GIRRAJ PRASAD
|
February 4, 2010 |
STATE Vs. BALWANT SINGH
|
January 21, 2010 |
STATE Vs. CHHOTU RAM
|
January 22, 2010 |
STATE Vs. CHANDRA ALIAS CHANDER BHAN
|
January 22, 2010 |
STATE AND ORS. Vs. CHITTAR MAL
|
November 10, 2010 |
STATE BANK OF BIKANER & JAIPUR Vs. COMMISSIONER OF INCOME TAX
|
October 28, 2010 |
STATE BANK OF BIKANER AND JAIPUR AND ANR Vs. SURESH JOSHI AND ANR
|
April 8, 2010 |
STATE BANK OF INDORE Vs. PRASHANT
|
July 15, 2010 |
STATE OF RAJ. Vs. SHYAM SUNDER AND ORS.
|
October 4, 2010 |
STATE OF RAJ. AND ORS. Vs. RATAN SINGH
|
August 18, 2010 |
STATE OF RAJASTHAN Vs. KANA
|
December 21, 2010 |
STATE OF RAJASTHAN Vs. KISHAN SINGH & ANR.
|
August 20, 2010 |
STATE OF RAJASTHAN Vs. BAPU SINGH
|
March 25, 2010 |
STATE OF RAJASTHAN Vs. L.RS. OF JETHUJI AND ORS.
|
April 6, 2010 |
STATE OF RAJASTHAN Vs. GURU DAYAL @ CHHOTU
|
January 22, 2010 |
STATE OF RAJASTHAN Vs. L.RS. OF GANPAT SINGH AND ORS.
|
January 7, 2010 |
STATE OF RAJASTHAN Vs. OAK DAN
|
February 4, 2010 |
STATE OF RAJASTHAN Vs. KALYA
|
February 22, 2010 |
STATE OF RAJASTHAN Vs. SUNDER LAL
|
February 10, 2010 |
STATE OF RAJASTHAN Vs. MANOJ YADAV
|
July 18, 2010 |
STATE OF RAJASTHAN Vs. NAWAB ALI
|
July 6, 2010 |
STATE OF RAJASTHAN Vs. HARI BABU GOYAL
|
May 20, 2010 |
STATE OF RAJASTHAN Vs. UKA
|
May 10, 2010 |
STATE OF RAJASTHAN Vs. IQBAL
|
May 11, 2010 |
STATE OF RAJASTHAN Vs. MONIKA SHARMA
|
April 23, 2010 |
STATE OF RAJASTHAN Vs. BHEEM SINGH
|
April 23, 2010 |
STATE OF RAJASTHAN Vs. MAHENDRA PRATAP
|
April 20, 2010 |
STATE OF RAJASTHAN Vs. MANIYA
|
January 22, 2010 |
STATE OF RAJASTHAN Vs. GANGASAHAY
|
January 21, 2010 |
STATE OF RAJASTHAN Vs. KAYAMDEEN
|
January 12, 2010 |
STATE OF RAJASTHAN Vs. JAS ALIAS JASJEET SINGH
|
January 13, 2010 |
STATE OF RAJASTHAN Vs. MISARIYA
|
January 7, 2010 |
STATE OF RAJASTHAN Vs. BAJRANG LAL
|
February 5, 2010 |
STATE OF RAJASTHAN Vs. MOTU
|
February 8, 2010 |
STATE OF RAJASTHAN Vs. RAMSAWROOP
|
February 9, 2010 |
STATE OF RAJASTHAN Vs. BANSI DHAR
|
February 11, 2010 |
STATE OF RAJASTHAN Vs. BAJRANG LAL
|
February 11, 2010 |
STATE OF RAJASTHAN Vs. POORAN SINGH
|
February 1, 2010 |
STATE OF RAJASTHAN Vs. HAR LAL
|
March 16, 2010 |
STATE OF RAJASTHAN Vs. ATHIK MOHAMMAD
|
March 16, 2010 |
STATE OF RAJASTHAN Vs. IMRAN ALIAS ONKAR
|
February 18, 2010 |
STATE OF RAJASTHAN Vs. LAXMAN SINGH
|
April 1, 2010 |
STATE OF RAJASTHAN Vs. GULAB SINGH
|
March 23, 2010 |
STATE OF RAJASTHAN Vs. GHANSHYAM SINGH SAINI
|
April 7, 2010 |
STATE OF RAJASTHAN Vs. CLASSIC MERCHANTS PVT LTD
|
April 6, 2010 |
STATE OF RAJASTHAN Vs. SHEOJI AND ANR.
|
November 2, 2010 |
STATE OF RAJASTHAN Vs. RAMA KANT VIJAY
|
October 4, 2010 |
STATE OF RAJASTHAN Vs. ASHOK KUMAR SAXENA
|
August 16, 2010 |
STATE OF RAJASTHAN Vs. BANTI ALIAS MOHD HASSAN
|
August 13, 2010 |
STATE OF RAJASTHAN Vs. BADUR RAM KHILERAI
|
August 25, 2010 |
STATE OF RAJASTHAN Vs. SHIV SINGH
|
September 1, 2010 |
STATE OF RAJASTHAN Vs. SMT. MEHRUNISHA
|
February 23, 2010 |
STATE OF RAJASTHAN Vs. JASWANT SINGH
|
March 26, 2010 |
STATE OF RAJASTHAN & ORS. Vs. SHANKAR LAL PARMAR
|
February 10, 2010 |
STATE OF RAJASTHAN & ORS. Vs. SMT. SHAMINI
|
August 31, 2010 |
STATE OF RAJASTHAN & ORS. Vs. KAMAL KUMAR SHARMA
|
August 3, 2010 |
STATE OF RAJASTHAN AND ANR Vs. MEHTA CONSTRUCTION COMPANY
|
August 20, 2010 |
STATE OF RAJASTHAN AND ORS Vs. RAM PAL SINGH & ORS
|
July 21, 2010 |
STATE OF RAJASTHAN AND ORS. Vs. RAJU MEENA AND ORS.
|
September 8, 2010 |
STATE OF RAJASTHAN AND ORS. Vs. ANJUMAN SOCIETY KHANDAN-E-AMIRIYA
|
September 23, 2010 |
STAYA PRAKASH Vs. COURT OF RENT TRIBUNAL KOT
|
November 12, 2010 |
STEPHEN D SILVA Vs. STATE OF RAJASTHAN
|
January 21, 2010 |
STUTI CHOUDHARY Vs. CENTRAL BOARD OF SECONDARY EDUCATION THROUGH SECRETARY AND ORS.
|
November 20, 2010 |
SUB-REGISTRAR Vs. OFFICIAL LIQUIDATOR
|
March 18, 2010 |
SUBEDAR Vs. STATE OF RAJASTHAN
|
August 11, 2010 |
SUBHAM JOSHI Vs. STATE OF RAJASTHAN
|
September 9, 2010 |
SUBHAN KHAN Vs. STATE
|
October 27, 2010 |
SUBHASH AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
November 10, 2010 |
SUBHASH BHATIA Vs. STATE OF RAJASTHAN
|
December 10, 2010 |
SUBHASH CHANDRA Vs. STATE
|
March 26, 2010 |
SUBHASH SHARMA Vs. STATE AND ORS.
|
December 13, 2010 |
SUBHASH SHARMA Vs. CHHINNA RAM
|
February 1, 2010 |
SUCHITA MARKETING (P) LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 30, 2010 |
SUDBIR KUMAR Vs. J V V N L
|
April 22, 2010 |
SUGNA DEVI Vs. STATE OF RAJASTHAN
|
May 27, 2010 |
SUKH DEV Vs. PRAKASH CHANDRA
|
April 16, 2010 |
SUKHDEO SINGH Vs. STATE
|
January 19, 2010 |
SUKHDEO SINGH Vs. STATE & ORS.
|
December 1, 2010 |
SUKHWIR SISODIA Vs. STATE AND ORS.
|
February 15, 2010 |
SULOCHANA SHARMA Vs. STATE OF RAJASTHAN
|
December 22, 2010 |
SULTAN SINGH Vs. STATE
|
March 29, 2010 |
SULZER PROCESSORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE II
|
May 3, 2010 |
SUMAN Vs. ASHOK CHHAJER
|
February 5, 2010 |
SUMAN BHATALIA Vs. DIRECTOR SECONDARY EDUCATION
|
October 25, 2010 |
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
July 13, 2010 |
SUNIL KUMAR MATHUR Vs. SMT. RAKESH KUMARI @ RANI AND OTHERS
|
October 26, 2010 |
SUO MOTU Vs. STATE OF RAJASTHAN
|
October 29, 2010 |
SURAJ GIRI Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
SURAJ MAL Vs. STATE
|
January 19, 2010 |
SURENDER SINGH Vs. STATE OF RAJASTHAN
|
September 27, 2010 |
SURENDER SINGH Vs. STATE
|
July 28, 2010 |
SURENDER SINGH @ NIKKA Vs. STATE OF RAJASTHAN
|
November 26, 2010 |
SURENDRA KUMAR Vs. SURYA PRAKASH
|
August 2, 2010 |
SURENDRA KUMAR Vs. ABDUL SALIM
|
May 6, 2010 |
SURENDRA KUMAR ALIAS GEJI Vs. STATE OF RAJASTHAN
|
March 12, 2010 |
SURENDRA KUMAR AND ANR. Vs. ABDUL RAHEEM AND ORS.
|
September 9, 2010 |
SURENDRA KUMAR JAIN Vs. NARENDRA KUMAR JAIN
|
September 6, 2010 |
SURENDRA KUMAR SHARMA Vs. SATYAVEER PUNIA & ANRS
|
March 12, 2010 |
SURENDRA KUMAR SHARMA Vs. STATE OF RAJ. AND ANR.
|
September 22, 2010 |
SURENDRA SINGH Vs. SUSHMA DUTTA AND ORS.
|
November 23, 2010 |
SURENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 28, 2010 |
SURENDRA SINGH YADAV, Vs. STATE AND ORS.
|
December 13, 2010 |
SURENDRA YADAV Vs. STATE OF RAJASTHAN
|
October 4, 2010 |
SURESH Vs. STATE OF RAJASTHAN
|
January 15, 2010 |
SURESH BAWARI Vs. STATE OF RAJASTHAN
|
April 1, 2010 |
SURESH CHANDRA KHATIK Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 7, 2010 |
SURESH DURGAN Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED THROUGH ITS SECRETARY (ADMINISTRATION)
|
February 16, 2010 |
SURESH GUPTA Vs. STATE OF RAJASTHAN
|
November 26, 2010 |
SURESH JAIN Vs. STATE OF RAJASTHAN
|
July 20, 2010 |
SURESH KR. AGARAWAL Vs. R AND R CONSORTIUM (P) LTD.
|
December 13, 2010 |
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
October 6, 2010 |
SURESH KUMAR Vs. STATE
|
January 27, 2010 |
SURESH KUMAR AND ANR. Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 8, 2010 |
SURESH KUMAR BOHRA Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD. AND OTHERS
|
December 14, 2010 |
SURESHCHAND KHATIK Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
|
November 3, 2010 |
SURJA RAM Vs. RAM PYARI AND OTHERS
|
August 4, 2010 |
SURJA RAM Vs. STATE OF RAJASTHAN
|
January 19, 2010 |
SURJA RAM; STATE OF RAJASTHAN Vs. CHUNA RAM
|
January 19, 2010 |
SURYA POWER LTD. Vs. S.K. BHARGAVA AND ANR.
|
November 11, 2010 |
SUSHIL AGARWAL Vs. BALVEER KUMAR JAIN & ORS.
|
August 5, 2010 |
SUSHIL KUMAR Vs. LAL CHAND
|
February 15, 2010 |
SUSHIL KUMAR YADAV Vs. STATE AND ORS.
|
September 24, 2010 |
SUSHILA DEVI Vs. STATE OF RAJASTHAN
|
August 16, 2010 |
SUSHILA DEVI Vs. THE MUNICIPAL CORPORATION AND ANR.
|
July 12, 2010 |
SUSHILA KUMARI AND ORS. Vs. STATE OF RAJASTHAN
|
July 14, 2010 |
SWADESH HYGIENIC FOOD AND SPICES (P) LTD. Vs. REGISTRAR OF COS.
|
August 26, 2010 |
SWAI SINGH Vs. STATE OF RAJASTHAN
|
December 22, 2010 |
SWAROOP KRISHNA AGRAWAL Vs. STATE & ORS.
|
September 30, 2010 |
T KARTHIKEYAN Vs. PRAKASH SHARMA
|
January 13, 2010 |
TARA CHAND AND ORS. Vs. CIVIL JUDGE (JD) AND JUDICIAL MAGISTRATE AND ANR.
|
July 21, 2010 |
TARA DEVI Vs. STATE OF RAJASTHAN
|
August 30, 2010 |
TARA DEVI Vs. RENT TRIBUNAL AJMER
|
November 10, 2010 |
TARA MIRDHA Vs. STATE OF RAJASTHAN AND ORS.
|
December 21, 2010 |
TARA SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 6, 2010 |
TARACHEM LABORATORIES Vs. PRESIDING OFFICER LABOUR COURT
|
October 5, 2010 |
TARUN KUMAR SINGHAL Vs. STATE OF RAJASTHAN & ANR.
|
November 3, 2010 |
TARUN MEHTA Vs. STATE OF RAJASTHAN
|
February 22, 2010 |
TEENA DADEECH Vs. STATE OF RAJASTHAN
|
March 12, 2010 |
TEJ SINGH Vs. STATE OF RAJASTHAN
|
March 5, 2010 |
TEJKARAN Vs. STATE OF RAJASTHAN
|
March 29, 2010 |
TEJVEER SINGH Vs. THE STATE OF RAJASTHAN
|
September 28, 2010 |
TEJVEER SINGH AND ANR. Vs. RAJASTHAN HOUSING BOARD
|
November 22, 2010 |
THAKAR RAM Vs. STATE OF RAJASTHAN AND ORS.
|
November 24, 2010 |
THAKUR PEHP SINGH Vs. THAKUR PRATHVI SINGH
|
November 11, 2010 |
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. NANDA, S/O. LATE SHRI ONAD AND ORS.
|
July 7, 2010 |
THE CHIEF MEDICAL AND HEALTH OFFICER AND ANR. Vs. SHRI MOHAN LAL AND ANR.
|
July 7, 2010 |
THE COMMISSIONER, NAGAR PARISHAD Vs. SHIV DHAM (DHARMANA) JAN KALYAN CHARITABLE TRUST AND ANR.
|
October 4, 2010 |
THE DISTRICT COLLECTOR (L.R.) Vs. VIJAI KUMAR ARORA AND ORS.
|
September 24, 2010 |
THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AND ANR. Vs. MOOL SINGH RATHORE
|
August 3, 2010 |
THE RAJASTHAN CO-OPERATIVE DAIRY FEDERATION AND ORS. Vs. INDER SINGH
|
September 29, 2010 |
THE STATE OF RAJ. AND ANR. Vs. RAMESH CHANDRA DADHICH AND ORS.
|
August 9, 2010 |
THE STATE OF RAJASTHAN Vs. PARNAMI CONSTRUCTION COMPANY
|
August 20, 2010 |
TIGER CONTINENTAL WILDLIFE RESORTS LTS. Vs. DINESH AGARWAL
|
April 28, 2010 |
TIKAMA RAM Vs. STATE OF RAJASTHAN
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May 11, 2010 |
TODARMAL Vs. STATE
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May 4, 2010 |
TRILOKI NATH Vs. UNION OF INDIA
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April 26, 2010 |
U I T BHILWARA Vs. DURGA LAL
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February 18, 2010 |
U.O.I. Vs. DILIP KUMAR AND ORS.
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March 4, 2010 |
UCO BANK Vs. JAGDISH NARAIN PURVIYA
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May 18, 2010 |
UDAI SINGH Vs. STATE OF RAJASTHAN
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April 5, 2010 |
UDAI SINGH & ANR. Vs. STATE OF RAJASTHAN
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December 6, 2010 |
UGMA RAM Vs. STATE OF RAJASTHAN
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November 10, 2010 |
UKE KHAN Vs. STATE OF RAJASTHAN
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March 3, 2010 |
UMESH ALIAS BANTI Vs. STATE OF RAJASTHAN
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July 19, 2010 |
UMESH SINGH TANWAR Vs. THE STATE OF RAJASTHAN AND ANR.
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August 26, 2010 |
UMMED ALI Vs. SHANKAR LAL
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April 28, 2010 |
UMMEDI LAL Vs. STATE OF RAJASTHAN AND ORS.
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November 22, 2010 |
UMRAO Vs. STATE OF RAJASTHAN
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July 27, 2010 |
UNION OF INDIA Vs. LEHRI LAL
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May 4, 2010 |
UNION OF INDIA Vs. DEVI LAL SAHU
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April 1, 2010 |
UNION OF INDIA Vs. UCHHAV KANWAR
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February 9, 2010 |
UNION OF INDIA Vs. HAZARA
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October 18, 2010 |
UNION OF INDIA Vs. H S SHEKHAWAT
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October 19, 2010 |
UNION OF INDIA Vs. RUKMANI DEVI
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January 27, 2010 |
UNION OF INDIA Vs. STAINLESS INDIA LTD.
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December 18, 2010 |
UNION OF INDIA Vs. G.R. BHASKAR
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February 22, 2010 |
UNION OF INDIA Vs. RAJENDRA PRASAD SHARMA
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February 22, 2010 |
UNION OF INDIA Vs. LAXMI ENTERPRISES
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March 9, 2010 |
UNION OF INDIA Vs. BASTA RAM NAVAL
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March 10, 2010 |
UNION OF INDIA Vs. RANJEET KUMAR
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March 10, 2010 |
UNION OF INDIA (UOI) Vs. RAM PRASAD AND ORS
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August 18, 2010 |
UNION OF INDIA (UOI) AND ORS. Vs. MANDAL VYAS AND ORS.
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March 22, 2010 |
UNION OF INDIA (UOI) ORS. Vs. CHANDRESH KUMAR
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August 20, 2010 |
UNION OF INDIA AND OTHERS Vs. DHARMENDRA KUMAR SHARMA AND ANOTHER
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April 5, 2010 |
UNITED INDIA INSURANCE Vs. RADHA BAI AND OTHERS
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March 30, 2010 |
UNITED INDIA INSURANCE CO Vs. YASHODARA
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July 19, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. BHANWARIYA
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April 12, 2010 |
UNITED INDIA INSURANCE CO. LTD. Vs. GOPAL SINGH AND ANOTHER
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December 6, 2010 |
UNITED INDIA INSURANCE CO. LTD. Vs. RAMESHWAR PRASAD GUPTA
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July 28, 2010 |
UNITED INDIA INSURANCE COMPANY LIMITED JODHPUR Vs. SHRI KACHRA
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April 13, 2010 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. CHHOTI DEVI AND ORS.
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September 29, 2010 |
UNIVERSITY OF JODHPUR Vs. GOPAL KRISHAN LOHRA
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May 10, 2010 |
UNIVERSL CYLINDERS LTD Vs. JUDGE, LABOUR COURT, BHARATPUR AND DENA NATH
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January 27, 2010 |
URBAN IMPROVEMENT TRUST ALWAR Vs. RAMAKANT
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July 5, 2010 |
URBAN IMPROVEMENT TRUST BIKANER Vs. GORDHAN DASS
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January 12, 2010 |
USHA Vs. STATE OF RAJASTHAN
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August 30, 2010 |
USHA RANI SHARMA Vs. STATE OF RAJ. AND ORS.
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December 10, 2010 |
V K GAUR Vs. STATE OF RAJASTHAN
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October 5, 2010 |
VAKIL SINGH Vs. STATE AND ORS.
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December 9, 2010 |
VARDA RAM AND ANR. Vs. UMA RAM AND ORS.
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February 24, 2010 |
VARDHI Vs. NARAYAN LAL
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March 16, 2010 |
VASEEM Vs. STATE OF RAJASTHAN
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March 3, 2010 |
VASS DEV Vs. STATE OF RAJASTHAN
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May 4, 2010 |
VED PRAKASH SHARMA Vs. RENT TRIBUNAL JAIPUR
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February 8, 2010 |
VED PRAKASH SHARMA Vs. CHAIRMAN, RAJASTHAN ELECTRONICS LIMITED AND ANR.
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February 18, 2010 |
VED PRAKASH SHARMA Vs. STATE OF RAJASTHAN
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August 26, 2010 |
VEDPRAKASH PALADIYA Vs. STATE OF RAJASTHAN
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February 26, 2010 |
VIDHI JAIN Vs. STATE OF RAJASTHAN
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September 1, 2010 |
VIDHYOTAMA SHARMA Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
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December 6, 2010 |
VIJAY @ MOTA Vs. STATE OF RAJASTHAN THRO P.P.
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October 25, 2010 |
VIJAY CHATURVEDI Vs. RAJASTHAN HIGH COURT, JODHPUR AND ORS
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January 20, 2010 |
VIJAY IRON STORE Vs. STATE OF RAJASTHAN
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November 3, 2010 |
VIJAY KUMAR Vs. STATE OF RAJASTHAN
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January 11, 2010 |
VIJAY KUMAR Vs. STATE OF RAJASTHAN
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April 8, 2010 |
VIJAY KUMAR Vs. STATE OF RAJ. AND ORS.
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July 16, 2010 |
VIJAY KUMAR BHEEL Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
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August 4, 2010 |
VIJAY LAXMI AGNIHORTI Vs. STATE
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February 17, 2010 |
VIJAY MEHTA Vs. STATE OF RAJASTHAN
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August 3, 2010 |
VIJAY SINGH Vs. STATE OF RAJASTHAN
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October 28, 2010 |
VIJAYPAL KEEMTI Vs. STATE OF RAJASTHAN
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November 2, 2010 |
VIKAS Vs. STATE OF RAJASTHAN
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April 16, 2010 |
VIKAS SINGH Vs. STATE OF RAJASTHAN
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December 10, 2010 |
VIKRAM SINGH Vs. PRASHANT SINHA
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April 13, 2010 |
VIMAL DISTRIBUTORS Vs. OM PRAKASH
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May 5, 2010 |
VIMLA DEVI Vs. LD ADDITIONAL DISTRICT JUDGE NO 6 JAIPUR CITY JAIPUR
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April 20, 2010 |
VIMLA DEVI Vs. STATE
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October 27, 2010 |
VIMLESH AGARWAL Vs. DIRECTOR ELE EDUCATION AND ORS
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November 10, 2010 |
VIMLESH KANWAR Vs. STATE OF RAJASTHAN
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August 6, 2010 |
VINAYAK SHARMA Vs. STATE AND ORS.
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November 1, 2010 |
VINIT DIXIT Vs. RAJ. TECHNICAL UNIVERSITY KOTA
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March 26, 2010 |
VINOD Vs. SANGEETA
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February 2, 2010 |
VINOD AJMERA Vs. DHARMENDRA BHATNAGAR
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February 5, 2010 |
VINOD JAIN Vs. STATE OF RAJASTHAN
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October 29, 2010 |
VINOD KANWAR Vs. UNION OF INDIA
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April 13, 2010 |
VINOD KUMAR Vs. STATE OF RAJASTHAN
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April 21, 2010 |
VINOD KUMAR Vs. STATE OF RAJASTHAN
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February 26, 2010 |
VINOD KUMAR Vs. STATE OF RAJASTHAN
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August 25, 2010 |
VINOD KUMAR YADAV Vs. STATE OF RAJASTHAN
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November 10, 2010 |
VINOD NAIR AND BAHADUR SINGH Vs. JANARDAN RAI NAGAR UNIVERSITY AND ORS
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August 9, 2010 |
VINOD SINGH Vs. STATE OF RAJASTHAN
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August 9, 2010 |
VIPIN @ GOLU Vs. STATE OF RAJASTHAN
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March 16, 2010 |
VIRENDRA PAL SINGH Vs. STATE OF RAJASTHAN
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May 18, 2010 |
VISHAL GOODS TRANS. COMPANY AND ANR. Vs. MAGHRAJ MATHUR AND ORS.
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July 7, 2010 |
VISHAL PANDIT ALIAS MANISH SHARMA Vs. STATE OF RAJASTHAN
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July 6, 2010 |
VISHAL SINGH SHEKHAWAT Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD
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December 8, 2010 |
VISHNU KUMAR Vs. JAGDISH PRASAD
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August 3, 2010 |
VISHNU TELI Vs. STATE OF RAJASTHAN
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November 25, 2010 |
VIVEK GUPTA Vs. STATE OF RAJASTHAN
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December 10, 2010 |
VIVEK SOLANKI Vs. STATE OF RAJASTHAN
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August 6, 2010 |
VRAJ TRACTORS INDUSTRIES Vs. STATE OF RAJASTHAN AND ANOTHER
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September 23, 2010 |
XLO UNITED CLUTCH PRODUCTS LTD. AND S.K. GERA, RECEIVER Vs. OFFICIAL LIQUIDATOR
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August 26, 2010 |
YAQUB KHAN Vs. STATE OF RAJASTHAN
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May 24, 2010 |
YASHODHARA Vs. GOPAL
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October 21, 2010 |
YASHODHARA AMETA Vs. VISHNU SHANKER PALIWAL
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September 22, 2010 |
YASHWANT SINGH Vs. STATE OF RAJASTHAN
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February 9, 2010 |
YOGENDRA KUMAR SHARMA Vs. STATE
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March 30, 2010 |
YOGESH SINGH Vs. DINESH SINGH @ DINESH KUMAR SINGH
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November 2, 2010 |
YOGESHWAR SHARMA AND ANR. Vs. THE STATE OF RAJASTHAN AND ORS.
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February 16, 2010 |
YOGESHWARI KUMARI Vs. LAKE SHORE PALACE
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July 16, 2010 |