|
A G KURESHI MARBELS MINES MAKARANA Vs. PARWATI
|
December 11, 2009 |
|
A.C.T.O. Vs. JODHPUR GASES
|
May 6, 2009 |
|
A.C.T.O. Vs. POPULAR TIMBER SUPPLIERS
|
September 3, 2009 |
|
A.C.T.O., ANTI EVASION Vs. POWER ONE MICRO SYSTEM (P) LTD.
|
April 29, 2009 |
|
A.C.T.O., FLYING SQUAD Vs. DERBY TEXTILE PVT. LTD
|
April 28, 2009 |
|
AABID Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
AAMEEN KHAN Vs. STATE OF RAJASTHAN
|
October 30, 2009 |
|
AASU Vs. SAY KHAN
|
August 24, 2009 |
|
ABBAS BHAI Vs. BOARD OF REVENUE
|
May 15, 2009 |
|
ABDUL AZIZ Vs. STATE OF RAJASTHAN
|
March 5, 2009 |
|
ABDUL FAZAL Vs. S J MARBLE MINES
|
September 9, 2009 |
|
ABDUL MATEEN Vs. STATE OF RAJASTHAN
|
February 3, 2009 |
|
ABDUL RASHID Vs. STATE TRANSPORT APPELLATE TRIBUNAL, JAIPUR
|
August 17, 2009 |
|
ABDUL SATTAR & ORS. Vs. STATE OF RAJASTHAN
|
January 27, 2009 |
|
ABDUL ZABBAR & ANOTHER Vs. KULWANT SINGH & OTHERS
|
November 17, 2009 |
|
ABHAY SINGH Vs. STATE OF RAJASTHAN
|
January 15, 2009 |
|
ABHILASHA KANWAR Vs. STATE OF RAJASTHAN
|
November 18, 2009 |
|
ABHISHEK SAIN Vs. RAJ. UNIVERSITY OF HEALTH SC.
|
March 18, 2009 |
|
ADAM Vs. STATE OF RAJASTHAN
|
April 30, 2009 |
|
ADESH SANIT Vs. PRAMOD BHATNAGAR
|
January 21, 2009 |
|
ADITYA INDUSTRIES Vs. STATE OF RAJASTHAN
|
February 16, 2009 |
|
ADITYA PRATAP SINGH Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
April 10, 2009 |
|
ADVANI HOTELS AND RESORTS (INDIA) LTD Vs. STATE
|
April 1, 2009 |
|
AFJAL AHMED ALIAS MOHD AFJAL Vs. CHANDRA PRAKASH
|
November 12, 2009 |
|
AFJAL KHAN Vs. STATE
|
January 7, 2009 |
|
AFSANA KHAN Vs. STATE
|
August 21, 2009 |
|
AGAND LAL YOGI Vs. DISTRICT JUDGE
|
August 4, 2009 |
|
AGARWAL SHIKSHA SAIMITI Vs. NAND KISHORE SHARMA
|
April 20, 2009 |
|
AGARWAL TRADING CO. Vs. NAWAL KISHORE
|
February 5, 2009 |
|
AGARWAL TRADING CO. Vs. LATOOR LAL
|
February 5, 2009 |
|
AGARWAL TRADING CO. Vs. BABU LAL
|
February 5, 2009 |
|
AHMED ALI Vs. ADDL. CIVIL JUDGE
|
January 19, 2009 |
|
AJAIB SINGH Vs. TEHSILDAR
|
May 5, 2009 |
|
AJAY ALIAS LAKHAN Vs. STATE OF RAJASTHAN
|
September 2, 2009 |
|
AJAY KUMAR Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
AJAY KUMAR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
April 27, 2009 |
|
AJAY SHEKHAWAT Vs. STATE OF RAJASTHAN
|
July 20, 2009 |
|
AJAY SINGH Vs. STATE OF RAJASTHAN
|
March 4, 2009 |
|
AJAY VYAS Vs. UNIVERSITY OF RAJASTHAN
|
May 4, 2009 |
|
AJEET SINGH Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
AJIT SINGH RAJPUT Vs. STATE OF RAJASTHAN
|
September 7, 2009 |
|
AJMAL SINGH Vs. STATE OF RAJASTHAN
|
October 28, 2009 |
|
AJMER VIDHYUT VITARAN NIGAM LTD. AND OTHERS Vs. SAMBHAR SALT LTD.
|
April 24, 2009 |
|
AKHA RAM Vs. RAM SAHAL
|
January 15, 2009 |
|
AKHE RAJ SINGH Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
AKHILESH Vs. STATE OF RAJASTHAN
|
January 20, 2009 |
|
AKLESH MEENA Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
AKRAM Vs. STATE OF RAJASTHAN
|
January 6, 2009 |
|
ALAM DEEN Vs. STATE OF RAJASTHAN
|
April 6, 2009 |
|
AMAR LAL Vs. STATE OF RAJASTHAN
|
November 18, 2009 |
|
AMAR NATH ANAND Vs. BHUPENDRA SINGH
|
September 1, 2009 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
AMAR SINGH Vs. SHEETAL PRASAD THROUGH LRS
|
September 1, 2009 |
|
AMAR SUNGH Vs. STATE OF RAJASTHAN
|
April 9, 2009 |
|
AMARJI Vs. UNION OF INDIA
|
May 12, 2009 |
|
AMARJI Vs. MOHAMMAD SALIM
|
January 13, 2009 |
|
AMARLAL Vs. STATE OF RAJSTHAN
|
January 18, 2009 |
|
AMARVEER SINGH Vs. STATE
|
September 10, 2009 |
|
AMBESHWAR GRIH NIRMAN SAHAKARI LTD Vs. PAWAN KUMAR SHARMA
|
February 25, 2009 |
|
AMIN Vs. STATE OF RAJASTHAN
|
September 11, 2009 |
|
AMIN @ SONU Vs. RAJENDRA KUMAR
|
October 14, 2009 |
|
AMIT KUMAR SHARMA Vs. KEDAR SHARMA
|
December 11, 2009 |
|
AMITAVA MUKHARJEE Vs. STATE
|
March 6, 2009 |
|
AMRA Vs. STATE OF RAJASTHAN
|
September 11, 2009 |
|
AMRIT LAL TAYA Vs. VISHWANATH
|
November 3, 2009 |
|
ANA SAGAR STC COLLEGE Vs. UNION OF INDIA
|
March 5, 2009 |
|
ANAND KUMAR SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY APPELLATE TRIBUNAL JAIPUR
|
December 14, 2009 |
|
ANAND SABU Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
ANCHAL CINEMA Vs. STATE OF RAJASTHAN
|
May 13, 2009 |
|
ANCHI DEVI Vs. MOHD IQUBAL
|
September 7, 2009 |
|
ANGOORI DEVI Vs. STATE OF RAJASTHAN
|
August 13, 2009 |
|
ANIL CHITODA Vs. STATE OF RAJASTHAN
|
July 27, 2009 |
|
ANIL KHAN Vs. PETAMBAR AND ORS.
|
February 17, 2009 |
|
ANIL KUMAR Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
March 6, 2009 |
|
ANIL MALIK Vs. ADARSH KUMARI MALIK
|
August 20, 2009 |
|
ANIL NAYAK (PILANI) Vs. STATE
|
October 5, 2009 |
|
ANIL SHARMA Vs. SHALINI SHARMA & ANR.
|
October 9, 2009 |
|
ANIL SOLANKI Vs. ILA SOLANKI
|
October 15, 2009 |
|
ANIT KUMAR SHARMA AND OTHERS Vs. CHIEF ENGINEER, PUBLIC HEALTH AND ENGINEERING DEPARTMENT, RAJASTHAN AND OTHERS
|
November 10, 2009 |
|
ANITA Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
ANITA JAIN Vs. RAJENDRA KUMAR JAIN
|
November 30, 2009 |
|
ANITA SHARMA Vs. STATE OF RAJASTHAN
|
February 13, 2009 |
|
ANJANI KUMAR DHAND Vs. SMT.VANDANA DEVI
|
March 16, 2009 |
|
ANJU GOYAL Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL
|
August 13, 2009 |
|
ANJUMAN A BURHANI Vs. DAUDI BOHARA JAMAET REGISTRAR SOCIETY
|
February 26, 2009 |
|
ANKUR Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
ANOOP KUMAR BANSAL Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
ANOOP SINGH BENIWAL Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
ANTAR KANWAR Vs. R.S.E.B.
|
May 21, 2009 |
|
ANTIMA Vs. KUMBHA RAM
|
November 26, 2009 |
|
ANUPAM SHARMA Vs. STATE OF RAJASTHAN
|
January 6, 2009 |
|
ANWAR Vs. BHAWANI SINGH
|
August 25, 2009 |
|
ANWAR ALI Vs. STATE OF RAJASTHAN
|
January 15, 2009 |
|
ANWAR HUSSAIN Vs. STATE OF RAJASTHAN
|
July 20, 2009 |
|
ANWAR HUSSAIN ALIAS JAGIR Vs. STATE OF RAJASTHAN
|
November 25, 2009 |
|
APEX METCHEM (P) LTD. Vs. INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH
|
May 8, 2009 |
|
ARJUN LAL Vs. NATIONAL INSURANCE COMPANY LTD
|
April 20, 2009 |
|
ARJUN LAL AND RAM CHANDRA Vs. JUDGE MACT, BARAN
|
March 23, 2009 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
August 20, 2009 |
|
ARSAD Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
ARTI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
February 17, 2009 |
|
ARTI SILOTIYA Vs. NEERAJ KUMAR
|
August 21, 2009 |
|
ARUN KUMAR Vs. STATE OF RAJASTHAN
|
August 19, 2009 |
|
ARUN KUMAR SAXENA Vs. STATE OF RAJASTHAN
|
February 4, 2009 |
|
ARVIND KUMAR CHOKHRA Vs. STATE
|
February 18, 2009 |
|
ASAR BUX SEIKH Vs. STATE
|
July 2, 2009 |
|
ASHA Vs. STATE OF RAJASTHAN
|
January 16, 2009 |
|
ASHA RAM & ANR. Vs. STATE OF RAJASTHAN
|
September 16, 2009 |
|
ASHFAK ALI. Vs. THE STATE OF RAJASTHAN.
|
May 19, 2009 |
|
ASHI VASHISTHA Vs. MANOJ
|
August 11, 2009 |
|
ASHIQUE ALI Vs. R.S.R.T.C.
|
February 24, 2009 |
|
ASHISH BAGGA Vs. STATE
|
April 2, 2009 |
|
ASHOK Vs. STATE
|
July 13, 2009 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
February 9, 2009 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
August 20, 2009 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
August 25, 2009 |
|
ASHOK CHAUHAN Vs. STATE OF RAJASTHAN
|
October 15, 2009 |
|
ASHOK GUPTA Vs. OSWAL SINGH SABHA
|
July 13, 2009 |
|
ASHOK JAIN Vs. JAGVEER SINGH
|
August 25, 2009 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
November 10, 2009 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
June 9, 2009 |
|
ASHOK KUMAR Vs. NEMI CHAND
|
July 17, 2009 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
March 18, 2009 |
|
ASHOK KUMAR Vs. RAMESH CHANDRA
|
August 27, 2009 |
|
ASHOK KUMAR BAJPAIE Vs. RAJ CIVIL SERVICE APPEL
|
October 24, 2009 |
|
ASHOK KUMAR BHATNAGAR Vs. STATE OF RAJASTHAN
|
February 10, 2009 |
|
ASHOK KUMAR GARG Vs. JUDGE, CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
January 28, 2009 |
|
ASHOK KUMAR JAIN Vs. STATE OF RAJASTHAN
|
June 29, 2009 |
|
ASHOK KUMAR SHARMA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 29, 2009 |
|
ASHOK PAREEKH Vs. STATE
|
September 9, 2009 |
|
ASSISTANT ENGINEER PUBLIC WORKS DEPTT Vs. GEETA DEVI
|
August 10, 2009 |
|
ASSOCIATE STONE INDUSTRIES (KOTA) LTD. Vs. SHAKAUT ALI
|
February 18, 2009 |
|
ASSTT COMMISSIONER Vs. MOHIT TRADING CO
|
July 13, 2009 |
|
ASSTT ENGINEER PWD TONK Vs. CHANDRA PRAKASH SHARMA
|
July 2, 2009 |
|
ATHAR ALIAS MOHD ATHAR Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
ATMA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 6, 2009 |
|
ATOPZ AGRICOZ AND OTHERS Vs. STATE OF RAJASTHAN
|
July 21, 2009 |
|
AVDESH SHARMA; NIRMALA PARASHAR; RAMA SHARMA; YOGESH KR PAREEK; SANWAR MAL VERMA; SEEMA JAIN; SEEMA JAIN; SUBHITA KUMARI Vs. RPSC; STATE
|
December 5, 2009 |
|
AVINASH DAULATRAM MAJSHRAM Vs. STATE AND ANR
|
February 12, 2009 |
|
AYYUB ALI ANSARI Vs. STATE OF RAJASTHAN
|
November 17, 2009 |
|
AYYUB KHAN Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
B F L SOFTWARE Vs. STATE
|
September 8, 2009 |
|
B R JYANI Vs. NATHU LAL SHARMA
|
July 1, 2009 |
|
B.L. AGARWAL Vs. STATE
|
July 27, 2009 |
|
BABBU @ IQBAL KURESHI & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
November 25, 2009 |
|
BABITA Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
BABLU Vs. STATE OF RAJASTHAN
|
February 11, 2009 |
|
BABU Vs. BOARD OF REVENUE
|
March 24, 2009 |
|
BABU Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
BABU LAL Vs. RAVINDRA KUMAR SHARMA
|
July 22, 2009 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
March 27, 2009 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
January 20, 2009 |
|
BABU LAL Vs. JOGENDRA LAL
|
October 22, 2009 |
|
BABU LAL Vs. AMIN KHAN
|
November 12, 2009 |
|
BABU LAL Vs. STATE OF RAJASTHAN & ANR.
|
July 22, 2009 |
|
BABU LAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, JAIPUR AND ORS.
|
August 3, 2009 |
|
BABU LAL LOSANIA Vs. STATE OF RAJASTHAN
|
June 5, 2009 |
|
BABU LAL MEENA Vs. STATE
|
August 25, 2009 |
|
BABU LAL SONI Vs. STATE OF RAJASTHAN
|
May 11, 2009 |
|
BABU LAL VERMA Vs. RAMESH KUMAR
|
September 15, 2009 |
|
BABU RAM Vs. STATE
|
August 12, 2009 |
|
BABU RAM Vs. UNION OF INDIA
|
March 13, 2009 |
|
BABU SINGH Vs. BOARD OF REVENUE
|
March 26, 2009 |
|
BABULAL Vs. CHHEETAR
|
September 1, 2009 |
|
BABULAL CHANWALA Vs. STATE OF RAJASTHAN
|
August 11, 2009 |
|
BACCHU SINGH Vs. STATE
|
November 16, 2009 |
|
BACHAN SINGH Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
BADAM BAI Vs. JANREL SINGH
|
January 12, 2009 |
|
BADRI Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
BADRI LAL GURJAR Vs. YOGESH KUMARI
|
November 18, 2009 |
|
BADRI PRASAD YADAV Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
BAGH SINGH Vs. STATE OF RAJASTHAN
|
April 1, 2009 |
|
BAHADUR SINGH Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
BAHCAN SINGH Vs. STATE
|
March 31, 2009 |
|
BAJE SINGH Vs. GEND KANWAR
|
July 1, 2009 |
|
BAJRANG LAL SHARMA Vs. STATE OF RAJASTHAN
|
July 9, 2009 |
|
BAJRANG SINGH Vs. GEN INSU COR OF INDIA
|
December 10, 2009 |
|
BAJRANG VIDHYALAYA SAMITI DEEG Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
BAJRANGA Vs. STATE OF RAJASTHAN
|
October 21, 2009 |
|
BAL KISHAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 10, 2009 |
|
BAL KISHAN GAUR Vs. U.I.T.
|
March 30, 2009 |
|
BALARAM Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
BALBIR Vs. STATE OF RAJASTHAN
|
May 18, 2009 |
|
BALDEV PRASAD Vs. BHAWANI SHANKAR
|
January 20, 2009 |
|
BALDEVA RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
March 26, 2009 |
|
BALI Vs. STATE OF RAJASTHAN
|
January 13, 2009 |
|
BALI ALIAS BAL KANWAR Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
BALKARAN SINGH Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
BALRAJ Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
BALRAJ SINGH Vs. STATE OF RAJASTHAN
|
January 20, 2009 |
|
BALRAM MEENA Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
BALU DEVI Vs. UNION OF INDIA
|
October 7, 2009 |
|
BALVEER SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2009 |
|
BALWANT SINGH ALIAS BALLU Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
BANARSI Vs. MAKHAN SINGH
|
July 9, 2009 |
|
BANSHI LAL Vs. MOHAN LAL
|
August 12, 2009 |
|
BANSHI LAL Vs. LRS OF LATE SHRI TULSI RAM DANGI
|
April 13, 2009 |
|
BANSHI LAL Vs. SHRI MAHENDRA KUMAR
|
July 30, 2009 |
|
BANSHI LAL Vs. STATE OF RAJASTHAN
|
April 17, 2009 |
|
BANSHI LAL Vs. PURAN MAL AND ORS.
|
February 10, 2009 |
|
BANSIDHAR Vs. RAM GOPAL
|
September 3, 2009 |
|
BANTI ALIAS MAHENDRA Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
March 17, 2009 |
|
BANWARI LAL Vs. ANAND AND OTHERS
|
November 11, 2009 |
|
BANWARI LAL & ANR. Vs. STATE OF RAJASTHAN THRO ITS PUBLIC PROSECUTOR
|
September 14, 2009 |
|
BANWARI LAL & ORS. Vs. STATE OF RAJASTHAN
|
August 4, 2009 |
|
BAR COUNCIL OF RAJASTHAN Vs. PARMANAND SHARMA
|
April 27, 2009 |
|
BARODA RAJASTHAN GRAMIN BANK Vs. MEGH RAJ SONI
|
May 26, 2009 |
|
BASANTI LAL Vs. RAM CHANDER
|
February 20, 2009 |
|
BASANTI LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
March 17, 2009 |
|
BATTO DEVI Vs. PAFAL RAM
|
August 20, 2009 |
|
BEEDHA RAM Vs. STATE
|
December 17, 2009 |
|
BEEULA KARNAWAT Vs. LACHU RAM
|
November 12, 2009 |
|
BENI GOPAL Vs. ADDI DISTRICT JUDGE
|
July 17, 2009 |
|
BETAL SINGH Vs. DAL CHANDRA
|
November 12, 2009 |
|
BHAG CHAND Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
BHAG CHAND Vs. ADDITIONAL DISTRICT JUDGE NO. 5 KOTA AND OTHERS
|
May 4, 2009 |
|
BHAG SINGH AND SONS(M/S.) Vs. STATE OF RAJASTHAN AND ANR.
|
July 15, 2009 |
|
BHAGA RAM Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
BHAGAT SINGH Vs. UNION OF INDIA
|
November 21, 2009 |
|
BHAGCHAND KUMAWAT Vs. RAM CHANDRA SAINI
|
August 19, 2009 |
|
BHAGGO Vs. STATE OF RAJASTHAN
|
January 17, 2009 |
|
BHAGIRATH Vs. ADDL CIVIL JUDGE JR DIV NO 2 BEAWAR
|
January 22, 2009 |
|
BHAGIRATH Vs. STATE OF RAJASTHAN
|
September 11, 2009 |
|
BHAGIRATH Vs. BOARD OF REVENUE
|
April 16, 2009 |
|
BHAGIRATH SINGH Vs. STATE OF RAJASTHAN
|
August 4, 2009 |
|
BHAGWAN DAS Vs. MUNICIPAL COUNCIL
|
January 20, 2009 |
|
BHAGWAN DAS SINDHI Vs. GOPESH MISHRA
|
April 1, 2009 |
|
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
|
June 19, 2009 |
|
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN & ANR.
|
August 13, 2009 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
October 29, 2009 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
August 19, 2009 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
May 6, 2009 |
|
BHAGWANARAM Vs. MURARILAL
|
August 26, 2009 |
|
BHAGWATI DEVI Vs. STATE OF RAJASTHAN
|
February 2, 2009 |
|
BHAGWATI LAL Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
May 8, 2009 |
|
BHAGWATI LAL SHARMA Vs. JUDGE, LABOUR COURT, BHARATPUR AND OTHERS
|
February 4, 2009 |
|
BHAGWATI PRASAD Vs. STATE OF RAJASTHAN AND ORS.
|
February 25, 2009 |
|
BHAGWATI PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
BHAIRON SINGH Vs. STATE OF RAJASTHAN
|
August 20, 2009 |
|
BHAIRU LAL BUDDHGAI Vs. STATE OF RAJASTHAN
|
February 10, 2009 |
|
BHAIRU LAL DANGI Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
BHANU KUMAR Vs. VASUDEV
|
September 3, 2009 |
|
BHANU PRATAP SINGH Vs. STATE OF RAJASTHAN
|
August 27, 2009 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
August 26, 2009 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
BHANWAR LAL Vs. NAIMUDDIN
|
November 12, 2009 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
January 6, 2009 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 13, 2009 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
April 28, 2009 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR
|
October 15, 2009 |
|
BHANWAR LAL ACHARYA Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
BHANWAR LAL ALIAS BHANWRU Vs. STATE OF RAJASTHAN
|
November 25, 2009 |
|
BHANWAR LAL INANI Vs. STATE OF RAJASTHAN
|
February 16, 2009 |
|
BHANWAR LAL MENARIYA Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
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BHANWAR LAL SHARMA Vs. STATE OF RAJASTHAN
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July 22, 2009 |
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BHANWAR LAL VERMA Vs. STATE OF RAJASTHAN
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February 10, 2009 |
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BHANWAR LAL VIJAY Vs. STATE OF RAJASTHAN
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November 16, 2009 |
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BHANWAR SINGH Vs. STATE
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November 16, 2009 |
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BHANWAR SINGH Vs. MAHAVEER PRASAD
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November 12, 2009 |
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BHANWAR SINGH Vs. UOI
|
January 17, 2009 |
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BHANWAR SINGH Vs. STATE OF RAJASTHAN
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August 12, 2009 |
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BHANWAR SINGH Vs. CIVIL JUDGE
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January 30, 2009 |
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BHANWAR SINGH GURJAR Vs. STATE OF RAJSTHAN
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January 15, 2009 |
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BHANWARN DEVI Vs. STATE OF RAJASTHAN
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September 7, 2009 |
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BHANWRA RAM Vs. ANU
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August 10, 2009 |
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BHARAT H SHAH Vs. STATE OF RAJASTHAN
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October 13, 2009 |
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BHARAT KUMAR Vs. STATE OF RAJASTHAN
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July 27, 2009 |
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BHARAT LAL Vs. STATE OF RAJASTHAN
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September 3, 2009 |
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BHARAT SINGH GEHLOT Vs. STATE OF RAJASTHAN
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July 30, 2009 |
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BHAWANI ALIAS PAPPU Vs. STATE OF RAJASTHAN
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September 8, 2009 |
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BHAWANI SHANKAR Vs. PRITHVI SINGH
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February 5, 2009 |
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BHAWANI SINGH KHEECHEE Vs. STATE OF RAJASTHAN
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January 28, 2009 |
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BHAWARLAL Vs. STATE
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September 1, 2009 |
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BHEEKA RAM Vs. STATE OF RAJASTHAN
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January 27, 2009 |
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BHEEKA RAM Vs. STATE
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September 3, 2009 |
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BHERU LAL Vs. BAJRANG LAL
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September 7, 2009 |
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BHERU LAL Vs. BHERU LAL
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August 25, 2009 |
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BHERULAL Vs. STATE OF RAJASTHAN
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April 24, 2009 |
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BHIKHA AND ORS. Vs. BOARD OF REVENUE AND ORS.
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April 22, 2009 |
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BHIM SINGH Vs. STATE OF RAJASTHAN
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January 20, 2009 |
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BHIWADI METAL ROLLWELL P LTD Vs. STATE OF RAJASTHAN
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August 19, 2009 |
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BHOLA SHANKAR Vs. RENT TRIBUNAL JAIPUR CITY
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August 18, 2009 |
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BHOLU RAM Vs. STATE OF RAJASTHAN
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October 12, 2009 |
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BHONRE LAL Vs. VIDHYA DEVI
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September 1, 2009 |
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BHOOP SINGH Vs. STATE
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September 8, 2009 |
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BHOOP SINGH AND ORS. Vs. STATE OF RAJASTHAN
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February 12, 2009 |
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BHOORI DEVI Vs. STATE OF RAJASTHAN
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September 1, 2009 |
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BHOPAL SINGH Vs. THE BOARD OF REVENUE AND OTHERS
|
December 8, 2009 |
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BHUBARAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 9, 2009 |
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BHUKHAL MAHATO Vs. GENERAL MANAGER (N.R.), IBP CO.LTD., NEW DELHI AND ORS.
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January 5, 2009 |
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BHUPENDRA SINGH Vs. STATE OF RAJASTHAN
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August 7, 2009 |
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BHURA RAM Vs. STATE OF RAJASTHAN
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January 17, 2009 |
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BHURANATH ALIAS BHURIA Vs. STATE OF RAJASTHAN
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September 4, 2009 |
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BIJENDER ALIAS DHOLIA Vs. STATE
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February 2, 2009 |
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BIKANER WOOLLEN MILLS PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
|
April 28, 2009 |
|
BIRDHI Vs. STATE OF RAJASTHAN
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April 10, 2009 |
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BIRDHI BAI Vs. STATE OF RAJASTHAN
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September 2, 2009 |
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BIRDHI CHAND JAT Vs. STATE OF RAJASTHAN
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January 15, 2009 |
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BIRJI Vs. STATE OF RAJASTHAN
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May 21, 2009 |
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BISHAN SINGH Vs. STATE OF RAJASTHAN
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August 13, 2009 |
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BOHARA TRADING COMPANY Vs. PRAVEEN R PATEL
|
November 19, 2009 |
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BRAJ MOHAN Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
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BRAJMOHAN Vs. STATE OF RAJASTHAN
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September 10, 2009 |
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BRIJ LAL Vs. STATE OF RAJASTHAN
|
May 11, 2009 |
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BRIJ MOHAN Vs. ABDUL AZIZ
|
March 3, 2009 |
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BRIJESH Vs. STATE OF RAJASTHAN
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August 27, 2009 |
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BUDDHI SINGH Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
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BULAKI DASS Vs. RAM SWAROOP
|
February 16, 2009 |
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BULARAM Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
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BUNDA BHAI Vs. A D J NO 2 BUNDI
|
January 15, 2009 |
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C I T JAIPUR Vs. MANNA LAL NIRMAL KUMAR SURANA AND CO
|
August 26, 2009 |
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C I T UDAIPUR Vs. HINDUSTAN ZINC LTD
|
October 7, 2009 |
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C P JOSHI Vs. KALYAN SINGH CHOUHAN
|
November 19, 2009 |
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C.T.O. (AE) Vs. MARUDHARA MOTORS
|
March 16, 2009 |
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CENTRAL BOARD OF SECONDARY EDUCATION Vs. MOHABBAT ALI
|
February 24, 2009 |
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CHAJU SINGH Vs. STATE OF RAJASTHAN
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February 17, 2009 |
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CHAKARWATI SINGH Vs. MARWAR GANGANAGAR BIKANER GRAMIN BANK
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July 27, 2009 |
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CHAMBAL Vs. KISHAN LAL
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May 1, 2009 |
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CHAMPA DEVI Vs. RAJENDRA KUMAR PAHADIYA
|
January 15, 2009 |
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CHAMPALAL Vs. MAHENDRA SINGH
|
January 9, 2009 |
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CHANDA Vs. JASBEER
|
August 18, 2009 |
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CHANDAN DEVI Vs. GYAN CHAND KOTHARI
|
January 28, 2009 |
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CHANDAN SINGH Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
CHANDARYA Vs. MOHAN
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May 5, 2009 |
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CHANDER KANT SAXENA Vs. STATE OF RAJASTHAN
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December 9, 2009 |
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CHANDRA BHAN Vs. STATE
|
January 15, 2009 |
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CHANDRA KANTA Vs. STATE OF RAJASTHAN
|
November 26, 2009 |
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CHANDRA KANTA BOHRA Vs. STATE
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January 19, 2009 |
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CHANDRA LEKHA Vs. STATE OF RAJASTHAN
|
December 8, 2009 |
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CHANDRA PAL SINGH CHOUDHARY Vs. VIJIT SINGH
|
March 3, 2009 |
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CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
|
January 16, 2009 |
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CHANDRA PRAKASH OM PRAKASH Vs. STATE OF RAJASTHAN
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January 13, 2009 |
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CHANDRA PRAKASH SHARMA Vs. STATE OF RAJASTHAN
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November 17, 2009 |
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CHANDRA SHEKHAR SINGH Vs. STATE OF RAJASTHAN
|
October 8, 2009 |
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CHANDRA SINGH SHEKHAWAT (RETD) Vs. STATE OF RAJASTHAN
|
May 6, 2009 |
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CHANDRA SONI ALIAS PUSHPA Vs. STATE OF RAJASTHAN
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March 16, 2009 |
|
CHANDRIKA Vs. STATE OF RAJASTHAN
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July 21, 2009 |
|
CHANDU Vs. LILU ALIAS AMIN
|
September 14, 2009 |
|
CHARAN SINGH Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
CHARAN SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2009 |
|
CHARAN SINGH SHARMA Vs. RSRTC
|
October 7, 2009 |
|
CHAUDHARY CONSTRUCTION COMPANY Vs. THE STATE OF RAJASTHAN
|
March 3, 2009 |
|
CHEF ENGINEER PUBLIC WORK Vs. DILIP SINGH
|
November 16, 2009 |
|
CHEL SINGH Vs. M.G.B. GRAMIN BANK AND ORS.
|
March 31, 2009 |
|
CHENARAM Vs. SAVITA
|
April 23, 2009 |
|
CHETA RAM Vs. VIJAY SINGH
|
February 16, 2009 |
|
CHHAGAN LAL Vs. STATE
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January 30, 2009 |
|
CHHAGAN LAL Vs. THE STATE OF RAJASTHAN & ORS.
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May 13, 2009 |
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CHHANGA MAL Vs. DHANRAJ
|
November 24, 2009 |
|
CHHIGAN Vs. STATE OF RAJASTHAN
|
January 12, 2009 |
|
CHHITAR LAL Vs. STATE
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November 16, 2009 |
|
CHHOGA LAL Vs. RAJASTHAN JAN JATI KSHETRIYA VIKAS SAHKARI SANGH
|
August 21, 2009 |
|
CHHOTE @ CHHOTELAL Vs. STATE OF RAJASTHAN
|
February 25, 2009 |
|
CHHOTI DEVI Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
CHHOTU GURJAR Vs. STATE OF RAJASTHAN
|
November 11, 2009 |
|
CHHOTU LAL Vs. STATE
|
July 2, 2009 |
|
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NANNU SINGH
|
May 20, 2009 |
|
CHIMAN LAL MIDDHA Vs. STATE OF RAJASTHAN
|
October 5, 2009 |
|
CHIRANJILAL Vs. STATE
|
December 14, 2009 |
|
CHITTAR LAL Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
CHOTHILAL Vs. MOORTI KAILA DEVIJI
|
October 12, 2009 |
|
CHOUDHARY MUNAVVAR KHAN Vs. ADDL CIVIL JUDGE JR DIV NO 3 JAIPUR CITY
|
January 19, 2009 |
|
CIT Vs. SARAF TEXTILE MILLS
|
March 5, 2009 |
|
CIT Vs. HEERALAL KATARIA
|
February 26, 2009 |
|
COLLECTOR OF CUSTOMS Vs. GUNWANT LAL GODAWAT
|
June 29, 2009 |
|
COMMERCIAL TAX OFFICER Vs. KARYAPALAK ENGINEER, C.P.W.D.
|
April 15, 2009 |
|
COMMERCIAL TAX OFFICER Vs. AGARWAL J.V.
|
April 13, 2009 |
|
COMMERCIAL TAXES OFFICER Vs. BRIJ CONSTRUCTION AND ENGINEERS
|
April 22, 2009 |
|
COMMERCIAL TAXES OFFICER Vs. SHRI ROLEX MARBLES PVT. LTD.
|
February 26, 2009 |
|
COMMERCIAL TAXES OFFICER ANTI EVASION BIKANER Vs. JAIN PLASTER INDUSTRIES
|
October 15, 2009 |
|
COMMERCIAL TAXES OFFICER, ANTI EVASION Vs. UDAIPUR CHEMICALS AND FERLITIZERS PVT. LTD
|
February 5, 2009 |
|
COMMISSIONER (THE), KENDRIYA VIDYALAYA SANGATHAN Vs. HEM CHAND
|
February 9, 2009 |
|
COMMISSIONER OF GIFT TAX Vs. TRIVENI DEVI
|
February 19, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SYNTEX LTD.
|
January 12, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SATYENDRA KUMAR DOSI AND NAGENDRA KUMAR DOSI
|
January 19, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
|
January 27, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. HANS MARBLE INDUSTRIES (P) LTD.
|
January 9, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD.
|
January 30, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. WOLKEM INDIA LTD.
|
January 14, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. WHITE AND WHITE MINERAL P. LTD.
|
May 15, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SARAF TEXTILE MILLS
|
March 5, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SURESH MARBLES (P) LTD.
|
January 13, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KEWAL KRISHAN & PARTNERS
|
January 12, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR SAHKARI UPBHOKTA THOK BHANDAR LTD.
|
January 15, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SISODIA MARBLES & GRANITE (P) LTD.
|
January 13, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. G.K. CONTRACTOR
|
January 28, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. GOLECHA PROPERTIES (P.) LTD.
|
September 10, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. MAHINDRA AND CO. LTD
|
March 5, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KATARIA ROAD LINES
|
February 26, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. PARAMHANS ASHRAM
|
February 17, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. PIONIOR MINERALS
|
February 19, 2009 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. ANIL HASTKALA (P) LTD.
|
August 13, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. MULTIMETALS LTD
|
March 17, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. AJIT KUMAR ARYA
|
February 17, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. TARA DEVI
|
February 12, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. BIMALCHAND JAIN
|
February 26, 2009 |
|
COMMISSIONER OF WEALTH TAX Vs. SETH GOKULDAS PRADEEP KUMAR RATHI
|
February 26, 2009 |
|
COMMISSIONER OF WEALTH TAX Vs. BHANWARI DEVI
|
February 12, 2009 |
|
COMMISSIONER OF WEALTH TAX Vs. HIRO J. NAGPAL
|
February 5, 2009 |
|
COMMISSIONER, NAGAR PARISHAD, TONK Vs. BENI PRASAD AND ANR.
|
January 21, 2009 |
|
CROSS COUNTRY HOTELS LTD Vs. UNION OF INDIA
|
April 17, 2009 |
|
CTO Vs. SANKHLA UDHYOG LTD
|
January 6, 2009 |
|
CTO NIMBAHERA Vs. MIRBAHADUR
|
January 5, 2009 |
|
CWT Vs. RANI ROOPRAJ LAXMI
|
February 19, 2009 |
|
CWT Vs. RAWAL RAJESHWARSINGH OF SAMOD
|
February 19, 2009 |
|
CWT Vs. MANNA LAL SURANA
|
March 3, 2009 |
|
D.S. RATHORE Vs. UNION OF INDIA
|
March 25, 2009 |
|
DADUA ALIAS POORAN ALIAS MAWASI Vs. STATE OF RAJASTHAN
|
July 3, 2009 |
|
DAL DAS AND ORS. Vs. STATE OF RAJASTHAN
|
March 31, 2009 |
|
DALURAM Vs. STATE OF RAJASTHAN
|
September 11, 2009 |
|
DAMODAR LAL Vs. CHUNA RAM AND OTHERS
|
July 7, 2009 |
|
DAMODAR LAL GUPTA Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
DAMODAR MUKHIYA Vs. CIVIL JUGE JD PUSHKAR
|
July 23, 2009 |
|
DAN SINGH Vs. GHAN SHYAM
|
November 12, 2009 |
|
DAN SINGH Vs. STATE OF RAJASTHAN
|
March 9, 2009 |
|
DARIYA KUNWAR AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
December 1, 2009 |
|
DAS MEENA Vs. STATE OF RAJASTHAN
|
January 19, 2009 |
|
DASHARATH Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
DASHRATH SINGH Vs. STATE OF RAJASTHAN
|
February 3, 2009 |
|
DASRATH SINGH RATNAWAT Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
DATAR SINGH Vs. STATE OF RAJASTHAN
|
May 25, 2009 |
|
DAYA BHAI Vs. GOPAL
|
July 30, 2009 |
|
DAYA ENGINEERING WORKS SLEEPERS LTD Vs. UNION OF INDIA
|
July 28, 2009 |
|
DAYAL SINGH Vs. STATE OF RAJASTHAN
|
November 24, 2009 |
|
DAYANAND RAIGAR Vs. STATE OF RAJASTHAN
|
November 17, 2009 |
|
DCM SHRIRAM CONSOLIDATED LTD. Vs. STATE
|
March 4, 2009 |
|
DEEN DAYAL Vs. SANJEEV KUMAR
|
April 29, 2009 |
|
DEENDAYAL Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
DEEP CHAND SHARMA Vs. DEBT RECOVERY TRIBUNAL
|
August 25, 2009 |
|
DEEPAK ARORA AND ANOTHER Vs. STATE OF RAJASTHAN
|
September 14, 2009 |
|
DEEPAK KUMAR SHARMA Vs. BANK OF INDIA
|
August 3, 2009 |
|
DEEPAK NEHRA Vs. STATE OF RAJASTHAN
|
October 29, 2009 |
|
DEEPAK SAINI Vs. STATE
|
October 23, 2009 |
|
DEEPAK SHARMA Vs. STATE OF RAJASTHAN
|
August 11, 2009 |
|
DESHRAJ SINGH Vs. RAKESH DAVE
|
April 30, 2009 |
|
DESRAJ Vs. STATE OF RAJASTHAN
|
February 9, 2009 |
|
DEV KISHAN AND ANR. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, UDAIPUR AND ORS.
|
November 9, 2009 |
|
DEVENDRA KUMAR JAIN Vs. UNION OF INDIA
|
January 19, 2009 |
|
DEVENDRA KUMAR SHARMA Vs. ADHISHASHI ADH NAGAR PALIKA
|
October 26, 2009 |
|
DEVENDRA SINGH HADA Vs. STATE
|
August 18, 2009 |
|
DEVI DAYAL ALIAS DEVU Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
DEVI LAL Vs. STATE
|
July 21, 2009 |
|
DEVI LAL Vs. STATE
|
July 17, 2009 |
|
DEVI LAL CHOUDHARY AND ANOTHER; PARASRAMPURIA RAJASTHAN; INDER SINGH AND ANOTHER; KRISHAN GOPAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
November 13, 2009 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
DHAN RAJ MEENA Vs. STATE OF RAJASTHAN
|
January 19, 2009 |
|
DHAN SINGH Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
DHANNA Vs. STATE OF RAJASTHAN
|
March 6, 2009 |
|
DHANNA LAL MEGHWAL Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
DHANNE SINGH RATHORE Vs. GRAM PANCHAYAT
|
September 14, 2009 |
|
DHANRAJ ALIAS DHANNA GOTIYA Vs. STATE OF RAJASTHAN
|
July 9, 2009 |
|
DHANRAJ SAINI Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
DHANU DEVI Vs. STATE OF RAJASTHAN
|
July 8, 2009 |
|
DHARA SINGH Vs. FATEH SINGH
|
April 6, 2009 |
|
DHARA SINGH ALIAS DARIYA Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
DHARAM PAL Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
DHARAM PAL VISHNOI Vs. BADRI NARAIN AND OTHERS
|
February 17, 2009 |
|
DHARAM SINGH Vs. STATE
|
November 16, 2009 |
|
DHARAM SINGH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
May 11, 2009 |
|
DHARAM SINGH Vs. STATE OF RAJASTHAN
|
December 7, 2009 |
|
DHARAMSHALA SAMASTH PHOOL MALIYAN Vs. COURT OF ADDL DISTRICT AND SESSIONS JUDGE NO 8
|
August 12, 2009 |
|
DHARMA CHAND Vs. OMKAR
|
July 28, 2009 |
|
DHARMA RAM Vs. STATE
|
August 25, 2009 |
|
DHARMENDRA Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
DHARMENDRA Vs. STATE OF RAJASTHAN
|
August 12, 2009 |
|
DHARMENDRA ALIAS KALIYA Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
DHARMENDRA CHOUDHARY Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
DHARMENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
DHARMESH SINGH Vs. SURESH
|
February 25, 2009 |
|
DHARMI DEVI Vs. SARDARI DEVI
|
January 14, 2009 |
|
DILIP ALIAS SITARAM Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
DILIP KUMAR Vs. VIKAS ADHIKARI, PANCHAYAT SAMITI
|
May 11, 2009 |
|
DILIP KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 16, 2009 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
DIMPLE AGARWAL Vs. SUBHASH
|
September 7, 2009 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
January 22, 2009 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
January 12, 2009 |
|
DINESH KUMAR JOSHI Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
DINESH KUMAR PNWAR Vs. CHIEF ELECTION COMMISIONER
|
May 18, 2009 |
|
DINESH SINGH RAO Vs. UNION OF INDIA AND OTHERS
|
January 7, 2009 |
|
DIRECTOR GITANJALI MEDICAL COLLEGE Vs. STATE
|
September 3, 2009 |
|
DIRECTOR, COLLEGE EDUCATION Vs. SAVITRI GIRLS COLLEGE
|
February 26, 2009 |
|
DIVYA GUPTA; HEENA SONI, MOHD ZIBRAN Vs. RAJ UNIVERSITY OF HEALTH SCIENCE
|
May 26, 2009 |
|
DR. MOHAN LAL GUPTA Vs. STATE OF RAJASTHAN
|
May 1, 2009 |
|
DR. SURAJ MOHAN LAL RAI Vs. STATE OF RAJASTHAN AND OTHERS
|
April 21, 2009 |
|
DRONACHARYA Vs. STATE OF RAJASTHAN
|
February 19, 2009 |
|
DUDA RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 7, 2009 |
|
DULARAM Vs. STATE
|
February 4, 2009 |
|
DULI CHAND Vs. KUMUD SETHI
|
October 26, 2009 |
|
DURGA @ DURGADAS Vs. BALKISHAN
|
October 22, 2009 |
|
DURGA DEVI Vs. JAI RAM
|
August 12, 2009 |
|
DURGA RAM Vs. STATE OF RAJASTHAN
|
August 12, 2009 |
|
DURGA SHANKAR Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
DURGA SINGH RATHORE Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
DURGALAL Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
DY. CONSERVATOR OF FOREST Vs. MANGU SINGH AND ANOTHER
|
September 8, 2009 |
|
EIH ASSOCIATED HOTELS LIMITED Vs. STATE OF RAJASTHAN
|
January 29, 2009 |
|
ELENESS ADVANCED SOFTWARE TECHNOGIES INDIA LTD Vs. PO RENT TRIBUNAL
|
August 10, 2009 |
|
ENFORCEMENT OFFICER EMP PROVIDENT FUND Vs. K M RUNGTA
|
August 18, 2009 |
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ESL INDIA LTD Vs. SECURE METERS LTD
|
August 4, 2009 |
|
EX CONSTABLE PAPU SINGH Vs. UNION OF INDIA
|
October 28, 2009 |
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EX. CONSTABLE, ANANG PAL SINGH Vs. UNION OF INDIA
|
May 20, 2009 |
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FAIZU KHAN @ FAIZ MOHD. Vs. JUDGE, SPECIAL COURT, SC AND ST
|
May 28, 2009 |
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FARUQ Vs. INTEJAMIYA WAKF COMMITTEE
|
April 30, 2009 |
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FATEH GIRI Vs. STATE OF RAJASTHAN
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July 27, 2009 |
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FATEH LAL Vs. CIVIL JUDGE (J D ) AND ANR
|
September 8, 2009 |
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FATEH SINGH Vs. STATE OF RAJASTHAN
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August 8, 2009 |
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FATTA ALIAS FATEH SINGH Vs. STATE OF RAJASTHAN
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September 4, 2009 |
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FAUJA SINGH Vs. BISHAN SINGH
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May 18, 2009 |
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FIRANGI LAL RAMJIDAS Vs. JHANWAR LAL
|
October 7, 2009 |
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FOOL CHAND LUHAR Vs. STATE OF RAJASTHAN
|
January 27, 2009 |
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FORAN SINGH Vs. KHEM SINGH
|
January 20, 2009 |
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FRANSIS JARJ DEVID Vs. STATE OF RAJ.
|
January 20, 2009 |
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G B JAIN AND SONS Vs. SHRIMAT PANDEY
|
March 9, 2009 |
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G S SABLA Vs. RAJASTHAN STATE ELECTRICITY BOARD VIDHYUT BHAWAN
|
February 19, 2009 |
|
GABDU LAL AND ORS. Vs. STATE
|
October 13, 2009 |
|
GAFFAR Vs. MEHMOODA
|
August 31, 2009 |
|
GAJENDRA @ ROCKY AND SURENDRA @ PALLI Vs. STATE OF RAJASTHAN
|
January 17, 2009 |
|
GAJENDRA PAL SINGH Vs. STATE OF RAJASTHAN
|
January 29, 2009 |
|
GAJENDRA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
September 14, 2009 |
|
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
July 30, 2009 |
|
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
GAJSINGHPUR KRAYA VIKRAYA SAHAKARI SAMITI LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
February 17, 2009 |
|
GALLA Vs. MADAN LAL
|
March 24, 2009 |
|
GANESH Vs. STATE OF RAJASTHAN
|
April 23, 2009 |
|
GANESH MAL JAIN Vs. CIVIL JUDGE
|
August 26, 2009 |
|
GANESH RAM THROUGH LRS. Vs. SANWARMAL
|
August 28, 2009 |
|
GANGA KANWAR Vs. STATE OF RAJASTHAN
|
October 7, 2009 |
|
GANGA RAM Vs. STATE OF RAJASTHAN
|
August 3, 2009 |
|
GANGA RAM & ANR. Vs. STATE OF RAJASTHAN
|
May 5, 2009 |
|
GANGA SINGH AND 2 OTHERS Vs. CENTRAL NARCOTIC BUREAU
|
February 26, 2009 |
|
GANPAT Vs. MANGLA RAM
|
February 4, 2009 |
|
GANPAT SINGH RAJAWAT Vs. RAJ.STATE ROAD TRANSPORT CORPORATION JPR. AND ANR.
|
January 16, 2009 |
|
GANPATI DIAGNOSTIC CENTRE Vs. STATE OF RAJ AND ORS.
|
March 23, 2009 |
|
GANPATLAL PALIWAL Vs. STATE OF RAJASTHAN
|
April 24, 2009 |
|
GANWARA (MST.) Vs. STATE OF RAJASTHAN
|
November 3, 2009 |
|
GAUTAM CHAND Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
GAUTAM JOSHI Vs. RSRTC JAIPUR
|
October 7, 2009 |
|
GAYASUDDIN Vs. STATE OF RAJASTHAN
|
June 19, 2009 |
|
GEEDHA AND ORS. Vs. M.K. KUMAWAT AND ANR.
|
February 17, 2009 |
|
GEETA Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
GEETA DEVI Vs. STATE OF RAJASTHAN
|
August 20, 2009 |
|
GEETA DEVI Vs. RAJESH
|
October 23, 2009 |
|
GEETA DEVI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO. 5 A
|
August 12, 2009 |
|
GEHIMAL Vs. MURLIDHAR
|
July 29, 2009 |
|
GENDILAL JAIN Vs. HARISH CHANDRA MATHUR RAJ STATE INSTITUTE OF PUBLIC ADMN
|
August 13, 2009 |
|
GENERAL MANAGER R S R T C Vs. GHANSHYAM SINGH
|
November 19, 2009 |
|
GENERAL MANAGER R S R T C JAIP Vs. BANARASI OTHERS
|
July 9, 2009 |
|
GHANSHYAM Vs. ADDL DISTRICT JUDGE
|
March 13, 2009 |
|
GHANSHYAM Vs. RADHEY SHYAM
|
September 4, 2009 |
|
GHANSHYAM RANA ALIAS SHYAM Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
GHANSHYAM SHARMA Vs. A.D.J. NO. 2, ALWAR
|
April 10, 2009 |
|
GHANSHYAM SINGH SAINI Vs. STATE OF RAJASTHAN AND OTHERS
|
January 5, 2009 |
|
GHASI Vs. RADHEYSHYAM
|
April 15, 2009 |
|
GHEESA LAL Vs. STATE OF RAJASTHAN
|
November 10, 2009 |
|
GHEESA RAM GARG Vs. STATE OF RAJASTHAN
|
May 15, 2009 |
|
GHEESHI BAI Vs. MANGI BAI
|
July 21, 2009 |
|
GHOTI DEVI @ CHHOTI DEVI Vs. STATE OF RAJASTHAN & ANR.
|
October 12, 2009 |
|
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
February 5, 2009 |
|
GIRDHARI SINGH Vs. STATE OF RAJASTHAN
|
August 4, 2009 |
|
GIRIRAJ Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
GIRIRAJ SAXENA Vs. STATE
|
February 4, 2009 |
|
GIRRAJ PRASAD SHARMA Vs. STATE
|
August 12, 2009 |
|
GOKUL Vs. STATE OF RAJ.
|
July 1, 2009 |
|
GOKUL CHAND KESARI CHAND Vs. ADDL. DISTRICT JUDGE & ORS.
|
January 29, 2009 |
|
GOMI DEVI Vs. HANSRAJ
|
December 5, 2009 |
|
GOPAL Vs. R S KOTHANI AND ANR
|
November 12, 2009 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
September 2, 2009 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
GOPAL DAS Vs. STATE OF RAJASTHAN
|
October 26, 2009 |
|
GOPAL DAS KOTHARI Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
GOPAL LAL Vs. ROSHAN LAL
|
May 21, 2009 |
|
GOPAL LAL Vs. BHANWAR LAL
|
August 25, 2009 |
|
GOPAL PRASAD VARSHNEY Vs. BANK OF RAJASTHAN LTD
|
May 6, 2009 |
|
GOPAL SINGH Vs. STATE
|
May 28, 2009 |
|
GOPAL SINGH Vs. ELECTION CUM ADDITIONALCIVIL JUDGE
|
February 19, 2009 |
|
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
August 13, 2009 |
|
GOPALAK GOSHI SAMAJ SEWA SAMITY Vs. NAGAR PARISHAD
|
May 21, 2009 |
|
GOPI Vs. BOARD OF REVENUE
|
April 30, 2009 |
|
GOPILAL Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD, NIMBAHERA AND OTHERS
|
November 17, 2009 |
|
GOPILAL Vs. KESHAV VALLABH
|
August 3, 2009 |
|
GORDHAN Vs. STATE OF RAJASTHAN
|
January 19, 2009 |
|
GORDHAN LAL Vs. ADDL CIVIL JUDGE JR DIV NO 2 BEAWAR
|
January 22, 2009 |
|
GORELAL @ GORA Vs. STATE OF RAJASTHAN.
|
April 8, 2009 |
|
GOVIND Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
GOVIND Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
GOVIND KUMAR SONI Vs. ADDL. DISTRICT JUDGE
|
November 4, 2009 |
|
GOVIND RAM THRO LRS Vs. SHRI CHUNNA RAM & ORS.
|
January 29, 2009 |
|
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
March 20, 2009 |
|
GRANITE INDIA LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
|
March 16, 2009 |
|
GULAB DEVI Vs. POKHAR RAM
|
September 9, 2009 |
|
GULAB INDUSTRIES Vs. STATE
|
May 4, 2009 |
|
GULAM KABEER AHMED Vs. STATE OF RAJASTHAN
|
April 2, 2009 |
|
GULLA RAM @ GULAB SINGH Vs. THE STATE OF RAJASTHAN
|
July 21, 2009 |
|
GUMAN MAL Vs. BABU LAL
|
January 7, 2009 |
|
GUMAN SINGH MEENA Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
GUMANA RAM Vs. NATHA RAM
|
May 14, 2009 |
|
GUPTA PLASTICS PRIVATE LIMITED Vs. FIRM AMRISH PLASTICS
|
March 3, 2009 |
|
GUPTA TEXTILES HOLESALE CLOTH MERCHANT Vs. RAJASTHAN SPINNING
|
April 13, 2009 |
|
GUPTA TEXTILES HOLESALE CLOTH MERCHANT & ANR Vs. RAJASTHAN SPININING & WEAVING MILLS LTD
|
September 13, 2009 |
|
GURA SINGH Vs. STATE
|
February 4, 2009 |
|
GURMEET KAUR Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
GURMEET SINGH BAGGA Vs. STATE OF RAJASTHAN
|
October 30, 2009 |
|
GURMEL SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
January 9, 2009 |
|
GURUNANAK EDUCATION SOCIETY Vs. STATE OF RAJASTHAN
|
July 16, 2009 |
|
GYAN CHAND Vs. REKHA
|
November 10, 2009 |
|
GYAN PRAKASH Vs. STATE OF RAJASTHAN
|
March 20, 2009 |
|
GYANENDRA KUMAR PAREEK Vs. STATE OF RAJASTHAN
|
May 26, 2009 |
|
GYANESHWAR Vs. STATE OF RAJASTHAN AND ORS.
|
February 27, 2009 |
|
GYANESHWAR BHATI Vs. BALU RAM
|
February 6, 2009 |
|
GYANI MAHENDRA SINGH Vs. STATE
|
February 2, 2009 |
|
GYARSI LAL Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
GYARSI LAL Vs. SHRAVAN KUMAR YADAV
|
February 10, 2009 |
|
GYARSI LAL SAINI Vs. STATE
|
July 17, 2009 |
|
GYARSILAL Vs. STATE
|
August 13, 2009 |
|
GYARSILAL Vs. BRAJMOHAN
|
August 25, 2009 |
|
HADIYA Vs. STATE OF RAJASTHAN
|
November 18, 2009 |
|
HADMAN RAM DHAYAL Vs. STATE OF RAJASTHAN
|
April 6, 2009 |
|
HAFIZ MOHAMMED SABIR Vs. CIVIL JUDGE JUNIOR DIVISION
|
September 2, 2009 |
|
HAKAM SINGH Vs. R F C
|
May 12, 2009 |
|
HAKIM MOHD. ABDUL RAHIM KHAN Vs. STATE
|
April 13, 2009 |
|
HALKEY ALIAS RAMAVTAR ALIAS PRADEEP Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
HAMIDA KHAN Vs. STATE OF RAJASTHAN
|
September 7, 2009 |
|
HAMIRA RAM, HAPU RAM Vs. STATE OF RAJASHAN
|
July 22, 2009 |
|
HANSRAJ AND DEVI LAL Vs. UNION OF INDIA
|
March 2, 2009 |
|
HANSRAJ MEHTA Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
July 23, 2009 |
|
HANUMAN PRASAD Vs. RAJASTHAN STATE TRANSPORT CORPORATION & ANR
|
July 17, 2009 |
|
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
|
May 13, 2009 |
|
HANUMAN PRASAD & ORS. Vs. STATE OF RAJASTHAN
|
April 22, 2009 |
|
HANUMAN SAHAI MANDAWARIA Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
HANUMAN SINGH TANWAR Vs. STATE OF RAJASTHAN AND ANR.
|
January 5, 2009 |
|
HANUMAN SINGH VISHNOI Vs. STATE OF RAJASTHAN
|
October 14, 2009 |
|
HANUMANA RAM Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
HARBANS SINGH Vs. STATE OF RAJASTHAN
|
January 27, 2009 |
|
HARDAYAL SINGH @ PRADEEP KUMAR @ DHALA Vs. STATE OF RAJASTHAN
|
March 26, 2009 |
|
HARDEV PRASAD VERMA Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
HAREESH KUMAR Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
HARGOVIND SINGH @ CHANNI SARDAR Vs. RAKESH KUMAR
|
September 9, 2009 |
|
HARI Vs. STATE OF RAJASTHAN
|
October 7, 2009 |
|
HARI CHARAN Vs. STATE
|
February 4, 2009 |
|
HARI CHARAN Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
HARI KISHAN Vs. STATE
|
August 19, 2009 |
|
HARI KRISHAN Vs. RAMJI
|
August 6, 2009 |
|
HARI KRISHNA MANSINGHKA Vs. STATE
|
March 18, 2009 |
|
HARI MOHAN MEENA Vs. PREM SINGH
|
May 8, 2009 |
|
HARI NARAIN SINGHAL Vs. RADHEY SHYAM
|
October 26, 2009 |
|
HARI PRASAD GUPTA Vs. STATE
|
November 3, 2009 |
|
HARI RAM Vs. STATE
|
January 22, 2009 |
|
HARIKESH MEENA Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
HARIMAN Vs. STATE OF RAJASTHAN
|
April 9, 2009 |
|
HARIRAM AND ANS Vs. STATE
|
August 11, 2009 |
|
HARISH CHANDRA Vs. REGIONAL MANAGER ORIENTAL INSU
|
September 9, 2009 |
|
HARIYA SON OF PRAHLAD; DHANPAL SON OF KISHORI LAL Vs. STATE OF RAJASTHAN
|
December 17, 2009 |
|
HARJEET SINGH Vs. STATE OF RAJASTHAN
|
February 5, 2009 |
|
HARLAL SINGH DHAYAL Vs. STATE OF RAJASTHAN
|
April 13, 2009 |
|
HARNAM SINGH Vs. STATE OF RAJASTHAN
|
September 7, 2009 |
|
HARPAL SINGH Vs. AMARJEET SINGH
|
January 7, 2009 |
|
HARPAL SINGH & ORS. Vs. STATE OF RAJASTHAN
|
November 26, 2009 |
|
HARSH RATHORE Vs. STATE OF RAJASTHAN
|
April 2, 2009 |
|
HARSHVARDHAN CHEMICAL MI Vs. U O I
|
November 24, 2009 |
|
HAVILDAR GULTA KAILASH SINGH Vs. UNION OF INDIA
|
February 27, 2009 |
|
HAZARI LAL Vs. RATAN LAL
|
January 23, 2009 |
|
HAZARI NATH Vs. STATE OF RAJASTHAN
|
January 12, 2009 |
|
HEER DAS Vs. STATE OF RAJASTHAN
|
May 26, 2009 |
|
HEERA LAL Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
HEERA LAL Vs. ADDITIONAL DIVISIONAL COMMISSIONER, UDAIPUR AND OTHERS
|
May 19, 2009 |
|
HEERA LAL Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
HEERA LAL Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
HEERA LAL Vs. MUNICIPAL COUNCIL CHURU
|
July 7, 2009 |
|
HEERA LAL VERMA Vs. STATE
|
November 17, 2009 |
|
HEERA RAM Vs. STATE
|
March 13, 2009 |
|
HEERA; VACHANA; SANWALA Vs. STATE OF RAJASHAN
|
July 30, 2009 |
|
HEMA ALIAS HEMLATA Vs. JITENDRA
|
November 7, 2009 |
|
HEMA ALIAS HEMLATA Vs. JITENDRA
|
January 7, 2009 |
|
HEMAN DAS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 12, 2009 |
|
HEMANT PARWANI Vs. STATE OF RAJASTHAN
|
August 25, 2009 |
|
HEMLATA SRIVASTAVA Vs. STATE OF RAJASTHAN
|
November 30, 2009 |
|
HEMRAJ Vs. STATE OF RAJASTHAN
|
August 4, 2009 |
|
HEMRAJ Vs. STATE OF RAJASTHAN
|
January 14, 2009 |
|
HETARAM Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
HIMMATA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
December 4, 2009 |
|
HINDUSTAN ENGINEERING CO. Vs. KAILASH CHAND
|
November 16, 2009 |
|
HINDUSTAN MARBLES AND MINERALS INDUSTRIES Vs. D.L.S.C. AND ORS.
|
September 3, 2009 |
|
HINDUSTAN OIL COMPANY Vs. BHARAT PETROLEUM CORPORATION LTD
|
May 4, 2009 |
|
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF CUSTOMS
|
October 7, 2009 |
|
HIRA LAL JATAV Vs. STATE OF RAJASTHAN
|
November 12, 2009 |
|
HITKARI VIDYALAYA SAHKARI SHIKSHA SAMITI LTD. Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
|
April 2, 2009 |
|
HOTEL JAIPUR ASHOK Vs. LAXMI SHARMA
|
January 21, 2009 |
|
HUKUM SINGH ALIAS HUKMA Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
HUSBANDRY Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
I.K. GOYAL Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS
|
March 2, 2009 |
|
ILIYAS KHAN @ ALIYAS KHAN Vs. STATE OF RAJASTHAN
|
July 30, 2009 |
|
ILLIYAS & 15 OTHERS Vs. STATE OF RAJASTHAN
|
December 18, 2009 |
|
IMRAN Vs. STATE OF RAJASTHAN
|
September 15, 2009 |
|
IMRAN HUSSAIN Vs. DISTRICT JUDGE
|
May 13, 2009 |
|
IN RE: NATURAL TECHNOLOGIES (P.) LTD. Vs. STATE
|
May 29, 2009 |
|
INCOME TAX OFFICER Vs. GAURA DEVI
|
April 16, 2009 |
|
INDER SINGH Vs. STATE
|
July 9, 2009 |
|
INDER SINGH CHAUHAN Vs. UCO BANK
|
September 3, 2009 |
|
INDIAN OIL CORPN LTD AND HINDUSTAN PETROLEUM CORPN LTD Vs. STATE
|
March 17, 2009 |
|
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
|
February 24, 2009 |
|
INDRA KUMAR MEENA Vs. STATE OF RAJASTHAN
|
May 22, 2009 |
|
INDUS CO Vs. CIVIL JUDGE JD AND JUDICIAL MAGISTRATE NO 1 ALWAR
|
June 5, 2009 |
|
INSAAF ALI Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
IQBAL ALI Vs. STATE
|
August 17, 2009 |
|
IRFAN Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
ISHWAR LAL Vs. STATE OF RAJASTHAN
|
April 24, 2009 |
|
ISMILE KHAN Vs. GANGARAM
|
April 2, 2009 |
|
J S CHOUDHARY Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
J S SIDHU Vs. STATE OF RAJASTHAN
|
April 15, 2009 |
|
J V V N LTD Vs. PARINITOO JAIN
|
April 28, 2009 |
|
J.K. CEMENT WORKS Vs. UNION OF INDIA
|
April 23, 2009 |
|
JAG MOHAN Vs. STATE
|
February 10, 2009 |
|
JAGANNATH Vs. BOARD OF REVENUE
|
May 5, 2009 |
|
JAGANNATH PRASAD Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
JAGDISH ALIAS KARAN Vs. STATE OF RAJASTHAN
|
August 25, 2009 |
|
JAGDISH ALIAS KARAN Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
JAGDISH NARAIN Vs. RAWAL RAJESHWAR SINGH
|
June 29, 2009 |
|
JAGDISH P. Vs. STATE OF RAJ. THRO PUBLIC PROSECUTOR
|
February 9, 2009 |
|
JAGDISH PRASAD Vs. CIVIL JUDGE (JD), KUCHAMANCITY & ORS.
|
January 29, 2009 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
JAGDISH PRASAD BAIRWA Vs. STATE OF RAJASTHAN
|
January 16, 2009 |
|
JAGDISH PRASAD DWARKA PRASAD Vs. ADDL DISTT AND SESSIONS JUDGE FT SAWAI MADHOPUR
|
January 17, 2009 |
|
JAGDISH PRASAD MEENA Vs. ADDITIONAL CIVIL JUDGE
|
August 25, 2009 |
|
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
August 12, 2009 |
|
JAGDISH PRASAD YADAV Vs. STATE OF RAJASTHAN
|
April 8, 2009 |
|
JAGDISH PURI Vs. STATE OF RAJASTHAN
|
August 3, 2009 |
|
JAGDISH PURI Vs. STATE OF RAJASTHAN
|
July 29, 2009 |
|
JAGDISH SINGH Vs. STATE OF RAJASTHAN AND ORS
|
December 4, 2009 |
|
JAGMAL SINGH YADAV Vs. STATE OF RAJASTHAN
|
March 20, 2009 |
|
JAGNNATH Vs. STATE
|
October 8, 2009 |
|
JAHID KHAN Vs. STATE
|
September 18, 2009 |
|
JAI KISHAN Vs. STATE OF RAJASTHAN
|
January 17, 2009 |
|
JAI LAL Vs. RAJESH
|
January 12, 2009 |
|
JAI NARAYAN Vs. STATE OF RAJASTHAN AND ORS.
|
February 9, 2009 |
|
JAI PRAKASH Vs. INDIAN OIL CORPORATION LTD
|
April 22, 2009 |
|
JAI PRAKASH @ JELLY; STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN; MAHENDRA
|
March 9, 2009 |
|
JAI RAJ SINGH Vs. YOGESH SHARMA
|
February 2, 2009 |
|
JAI RAJ SINGH CHAUHAN Vs. RAJASTHAN TOURISM DEVELOPMENT CORPORATION
|
May 18, 2009 |
|
JAI RAM SINGH Vs. STATE OF RAJASTHAN
|
February 24, 2009 |
|
JAI SINGH MEENA Vs. STATE OF RAJASTHAN
|
November 6, 2009 |
|
JAIDA AND ORS. Vs. SANTOSH KUMAR AND ORS.
|
February 17, 2009 |
|
JAIDEV Vs. DEV SINGH
|
January 7, 2009 |
|
JAIKISHAN JAT Vs. SECRETARY TO THE GOVT
|
July 9, 2009 |
|
JAILASH CHAND RANA Vs. STATE OF RAJASTHAN
|
March 17, 2009 |
|
JAIN SWETAMBER NAKODA PARASWANATH TEERTH Vs. REGIONAL PROVIDENT FUND COMMISSINER
|
January 5, 2009 |
|
JAINARAYAN & ORS. Vs. STATE OF RAJASTHAN
|
September 2, 2009 |
|
JAIPAL Vs. STATE OF RAJASTHAN
|
October 21, 2009 |
|
JAIPAL AGARWAL Vs. JAI NARAYAN
|
August 24, 2009 |
|
JAIPUR METALS AND ELECTRICALS LTD. Vs. STATE AND OTHERS (ASTH ALI)
|
October 23, 2009 |
|
JAIPUR VIDHYUT VITRAN NIGAM LIMITED Vs. RAM BHAROSI KEDARNATH
|
April 2, 2009 |
|
JAISHRI Vs. STATE
|
February 26, 2009 |
|
JAIWANTI GAHIJA Vs. ASHOK KUMAR SHARMA
|
October 5, 2009 |
|
JALALUDIN @ JALAL MOHAMMED Vs. SHAHIDA ANJUM & ORS.
|
November 4, 2009 |
|
JAMANA SUTHAR Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
JAMIL KHOKHAR Vs. STATE OF RAJASTHAN
|
August 4, 2009 |
|
JAMNA Vs. AJAY KUMAR
|
August 11, 2009 |
|
JAMNA BAI Vs. STATE
|
July 9, 2009 |
|
JAMNA DEVI Vs. RAJENDRA KUMAR
|
September 10, 2009 |
|
JAMNA DEVI Vs. STATE AND LALARAM AND LAXMI DEVI
|
March 9, 2009 |
|
JAMNA LAL Vs. PRAJENDRA NAHAR
|
February 2, 2009 |
|
JANKI BAI Vs. SUNMALA JALAN
|
June 30, 2009 |
|
JANKILAL Vs. STATE OF RAJASTHAN
|
February 13, 2009 |
|
JARINA Vs. PREMGIRI
|
July 23, 2009 |
|
JASMAIL SINGH Vs. STATE OF RAJASTHAN
|
April 17, 2009 |
|
JASODA Vs. MAHENDRA SINGH
|
February 25, 2009 |
|
JASVEER SINGH Vs. STATE OF RAJASTHAN
|
February 10, 2009 |
|
JASVIR SINGH Vs. STATE OF RAJASTHAN
|
February 18, 2009 |
|
JASWANT SINGH Vs. BOARD OF REVENUE
|
April 13, 2009 |
|
JAY KISAN TRADERS Vs. KRISHI UPAJ MANDI SAMITI
|
March 18, 2009 |
|
JAY SINGH Vs. VIJAY KUMAR
|
September 4, 2009 |
|
JAYANTI PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
November 16, 2009 |
|
JEET SINGH Vs. STATE OF RAJASTHAN
|
July 23, 2009 |
|
JEET SINGH S/O INDER SINGH, HANSRAJ S/O JEET SINGH, SUBASH S/O JEET SINGH; SATNAM SINGH Vs. STATE; JEET SINGH S/O INDER SINGH, HANSRAJ S/O JEET SINGH, SUBASH S/O JEET SINGH
|
July 23, 2009 |
|
JEETU ALIAS JITENDRA Vs. STATE OF RAJASTHAN
|
November 27, 2009 |
|
JEEV KANWAR Vs. STATE
|
August 4, 2009 |
|
JEEVAN RAM Vs. SHAFI MOHD. AND OTHERS
|
April 29, 2009 |
|
JETHA RAM Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
JETHMAL Vs. STATE OF RAJASTHAN
|
April 6, 2009 |
|
JETHMAL Vs. STATE
|
July 23, 2009 |
|
JETUDI Vs. STATE OF RAJASTHAN
|
March 23, 2009 |
|
JHABAR MAL SAINI Vs. MANAGING DIRECTOR
|
January 9, 2009 |
|
JHABAR RAM Vs. BOARD OF REVENUE
|
May 5, 2009 |
|
JHABAR SINGH JAT Vs. STATE OF RAJASTHAN
|
October 5, 2009 |
|
JHANKAR MAL AGARWAL Vs. RADHEYSHYAM AGARWAL
|
August 19, 2009 |
|
JHINGURIYA Vs. STATE OF RAJASTHAN
|
July 3, 2009 |
|
JHUMA AND OTHERS Vs. KAMRUDDIN AND OTHERS
|
October 20, 2009 |
|
JINDAL HOMETEX INDIA PVT LTD Vs. R K FABRICS
|
August 3, 2009 |
|
JITENDRA AGARWAL Vs. INCOME TAX DEPARTMENT
|
January 5, 2009 |
|
JITENDRA DHARIWAL Vs. THE STATE OF RAJASTHAN
|
May 18, 2009 |
|
JITENDRA KUMAR Vs. STATE OF RAJASTHAN
|
July 20, 2009 |
|
JITENDRA KUMAR Vs. STATE OF RAJASTHAN
|
October 13, 2009 |
|
JITENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
JITENDRA SHARMA Vs. STATE OF RAJASTHAN
|
February 20, 2009 |
|
JITENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
July 9, 2009 |
|
JODHA Vs. JAIPUR DEVELOPMENT AUTHORITY AND OTHERS
|
July 24, 2009 |
|
JODHPUR WOOLLEN MILLS LTD Vs. REGIONAL DIRECTOR
|
November 3, 2009 |
|
JODHPUR WOOLLEN MILLS LTD. Vs. REGIONAL DIRECTOR ESI CORPORATION
|
September 3, 2009 |
|
JOGARAM Vs. UNION OF INDIA
|
January 20, 2009 |
|
JOGENDRA Vs. STATE OF RAJASTHAN
|
October 23, 2009 |
|
JUGAL KISHORE & ANOTHER Vs. YUNUS KHAN & OTHERS
|
February 2, 2009 |
|
JUGAL KISHORE SHARMA (SHUKLA) & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
October 6, 2009 |
|
JUGRAJ Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
JYOTI SHEKHAWAT Vs. STATE OF RAJASTHAN
|
August 19, 2009 |
|
KADEER Vs. STATE
|
August 17, 2009 |
|
KADURAM Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
KAILASH BAI Vs. STATE OF RAJASTHAN
|
August 21, 2009 |
|
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
KAILASH CHAND RANA Vs. STATE OF RAJASTHAN
|
March 17, 2009 |
|
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
November 30, 2009 |
|
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
KAILASH CHAND SHARMA Vs. NARAYAN
|
November 16, 2009 |
|
KAILASH CHANDRA YADAV Vs. STATE OF RAJASTHAN
|
July 29, 2009 |
|
KAILASH MEENA Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
KAILASH NARAIN Vs. SHAH SWAROOP NARAIN
|
November 4, 2009 |
|
KAILASH NARAYAN Vs. CIVIL JUDGE (JD)
|
March 23, 2009 |
|
KAJOD Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
KALI CHARAN Vs. PUNEET GAUTAM
|
February 6, 2009 |
|
KALIA Vs. STATE OF RAJASTHAN
|
January 28, 2009 |
|
KALIM Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
KALIM BHAI @ KALIMUDDIN Vs. STATE OF RAJASTHAN
|
May 14, 2009 |
|
KALLU ALIAS KALIYA Vs. STATE OF RAJASTHAN
|
August 12, 2009 |
|
KALOORAM Vs. ALLANOOR
|
November 5, 2009 |
|
KALU PURI Vs. STATE OF RAJASTHAN
|
November 11, 2009 |
|
KALUA Vs. CIVIL JUDGE JR DIV 1ST CLASS BAYANA
|
January 15, 2009 |
|
KAMAL KISHORE ALIAS CHOTIYA Vs. STATE
|
November 18, 2009 |
|
KAMAL KUMAR Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
KAMAL MOTOR PARTS CO LTD Vs. NEW INDIA INSURANCE CO
|
October 13, 2009 |
|
KAMAL TAK Vs. STATE OF RAJASTHAN
|
January 20, 2009 |
|
KAMALA DAMORE Vs. STATE OF RAJASTHAN AND ORS.
|
January 9, 2009 |
|
KAMALA PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
August 4, 2009 |
|
KAMALKANT VERMA Vs. STATE OF RAJASTHAN
|
November 17, 2009 |
|
KAMLA Vs. KHARG SINGH
|
October 13, 2009 |
|
KAMLA Vs. AMAR CHAND
|
March 6, 2009 |
|
KAMLA DEVI Vs. CHANDA BAI
|
August 13, 2009 |
|
KAMLA DEVI Vs. STATE OF RAJASTHAN
|
May 13, 2009 |
|
KAMLA DEVI Vs. KULDEEP SINGH THROUGH LEGAL HEIRS
|
April 10, 2009 |
|
KAMLA DEVI LAHOTI Vs. STATE OF RAJASTHAN AND ORS
|
October 8, 2009 |
|
KAMLAWATI MAISY Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL KOTA
|
January 19, 2009 |
|
KAMLENDER SINGH KURKI Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
KAMLESH Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
KAMLESH MEHTA Vs. STATE OF RAJASTHAN
|
August 21, 2009 |
|
KAMLESH PATIDAR Vs. STATE OF RAJASTHAN
|
April 22, 2009 |
|
KAMLESH SHARMA Vs. STATE OF RAJASTHAN
|
September 2, 2009 |
|
KAMLI DEVI Vs. STATE OF RAJASTHAN
|
August 21, 2009 |
|
KAMPOTAR Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
KAN KANWAR Vs. GYAN SINGH
|
July 21, 2009 |
|
KAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 27, 2009 |
|
KANA Vs. STATE OF RAJASTHAN
|
June 18, 2009 |
|
KANA RAM Vs. LIYKAT
|
July 9, 2009 |
|
KANCHAN DEVI Vs. BHANWAR LAL
|
December 5, 2009 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
February 4, 2009 |
|
KANHAIYA LAL Vs. URBAN IMPROVEMENT TRUST
|
May 1, 2009 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
KANHAIYA LAL Vs. KAMLA BAI
|
November 27, 2009 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
March 6, 2009 |
|
KANHAIYALAL Vs. NANAGRAM
|
February 4, 2009 |
|
KANHALYA LAL Vs. STATE OF RAJASTHAN
|
April 28, 2009 |
|
KANHIYALAL KUSHWAHA Vs. UNION OF INDIA
|
January 20, 2009 |
|
KANJI Vs. ASHOK
|
August 6, 2009 |
|
KANTA DEVI Vs. BHANWAR LAL
|
August 17, 2009 |
|
KANTA PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
February 10, 2009 |
|
KANTA SHARMA Vs. TULSI RAM
|
March 31, 2009 |
|
KANTI LAL Vs. MOTI LAL
|
July 30, 2009 |
|
KANTI LAL OJHA Vs. STATE OF RAJASTHAN AND OTHERS
|
February 16, 2009 |
|
KANYA DEVI Vs. STATE OF RAJASTHAN
|
August 11, 2009 |
|
KAPIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 25, 2009 |
|
KARAJ SINGH Vs. STATE OF RAJASTHAN
|
April 30, 2009 |
|
KARAMJEET SINGH Vs. SOHAN LAL
|
July 23, 2009 |
|
KARAN ALIAS BABU Vs. STATE OF RAJASTHAN
|
August 20, 2009 |
|
KARAN SINGH Vs. VARDHMAN MAHAVIR OPEN UNIVERSITY KOTA
|
February 20, 2009 |
|
KARNAL SINGH RATHORE Vs. STATE OF RAJASTHAN
|
March 18, 2009 |
|
KARTAR SINGH & ANR. Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
KASHI RAM Vs. ADDITIONAL DISTRICT JUDGE
|
September 15, 2009 |
|
KASHMIR KAUR Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
KASTOORI Vs. BOARD OF REVENUE FOR RAJASTHAN
|
August 11, 2009 |
|
KAUSHAL KUMAR Vs. STATE OF RAJASTHAN
|
September 11, 2009 |
|
KAUSHILYA DEVI Vs. RSRTC
|
August 11, 2009 |
|
KEBU RAM Vs. STATE OF RAJASHAN
|
August 21, 2009 |
|
KEDAR MEENA Vs. STATE OF RAJASTHAN
|
January 16, 2009 |
|
KEDAR NATH GUPTA Vs. STATE
|
March 5, 2009 |
|
KEDAR NATH GUPTA; HARISH SANGTANI AND DINESH KUMAR; NIRAN DAS Vs. STATE; STATE ELECTION COMMISSION
|
March 4, 2009 |
|
KELA DEVI TRUST Vs. STATE
|
February 24, 2009 |
|
KELLA @ KARNAIL SINGH Vs. GURNAM KAUR
|
July 15, 2009 |
|
KENDRIYA VIDYALAYA SANGATHAN Vs. BUDH RAM
|
July 30, 2009 |
|
KERA RAM Vs. MOHAN LAL
|
October 14, 2009 |
|
KESAR DEVI Vs. COMMISSIONER OF INCOME TAX
|
February 11, 2009 |
|
KESHAV SINGH Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
KEWAL CHAND Vs. CIVIL JUDGE
|
January 29, 2009 |
|
KHALIL AHMED Vs. LRS OF LATE SHRI CHHOTU
|
May 1, 2009 |
|
KHALIL AHMED Vs. RAJASTHAN FINANCIAL CORPORATION AND ORS
|
November 4, 2009 |
|
KHATIZA TUL QUBRA ALIAS TARA BANO Vs. IQBAL MOHD
|
January 27, 2009 |
|
KHAYALI RAM Vs. MAHAVEER PRASAD
|
October 15, 2009 |
|
KHEM CHAND SAINI Vs. MUNICIPAL BOARD KHETRI
|
November 16, 2009 |
|
KHEM RAM Vs. STATE OF RAJASTHAN
|
February 26, 2009 |
|
KHEMRAJ Vs. STATE OF RAJASTHAN
|
April 21, 2009 |
|
KHIV SINGH Vs. STATE OF RAJASTHAN
|
May 15, 2009 |
|
KHOOM DAS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 14, 2009 |
|
KHUB CHAND Vs. STATE OF RAJASTHAN AND ORS
|
September 8, 2009 |
|
KHUSIRAM AGENCIES P. LTD. Vs. ASST. COMMERCIAL TAXES OFFICER, JODHPUR
|
January 28, 2009 |
|
KIRORI LAL Vs. ORIENTAL INSURANCE CO. LIMITED
|
March 25, 2009 |
|
KIRORI LAL Vs. STATE OF RAJASTHAN
|
July 27, 2009 |
|
KIROSTA Vs. KAILASH CHAND
|
March 16, 2009 |
|
KISHAN Vs. STATE OF RAJASTHAN
|
April 27, 2009 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
March 4, 2009 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
May 15, 2009 |
|
KISHAN LAL GANCHHA Vs. STATE OF RAJASTHAN
|
July 22, 2009 |
|
KISHAN RAJ Vs. CHOTH MAL
|
January 5, 2009 |
|
KISHAN SAINI Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
KISHAN SINGH Vs. STATE
|
August 13, 2009 |
|
KISHAN SUNDER SHARMA Vs. STATE OF RAJASTHAN
|
October 8, 2009 |
|
KISHORE Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
KORA DEVI Vs. HARBANSH KAUR
|
September 7, 2009 |
|
KOYAL BHATI Vs. STATE OF RAJASTHAN AND OTHERS
|
September 11, 2009 |
|
KRAYA VIKRIYA SAHAKARI SAMITI Vs. LABOUR COURT JAIPUR
|
February 24, 2009 |
|
KRIPAL SINGH Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
KRISHAN VIJAY SHARMA Vs. STATE OF RAJASTHAN
|
January 13, 2009 |
|
KRISHI UPAJ MANDI SAMITI BEAWAR Vs. SHREE GOPAL PRODUCTS
|
April 27, 2009 |
|
KRISHI UPAZ MANDI SAMTI MADHOPUR Vs. RAM PRASAD
|
October 22, 2009 |
|
KRISHNA BALLABH Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
KRISHNA MURARI SHARMA Vs. MUNICIPAL BOARD, DHOLPUR & ORS
|
July 17, 2009 |
|
KRISHNA RAM Vs. STATE OF RAJASTHAN
|
February 26, 2009 |
|
KRISHNA SWAROOP VERMA Vs. STATE OF RAJASTHAN
|
May 29, 2009 |
|
KULDEEP ALIAS ANOOP Vs. STATE OF RAJASTHAN
|
September 11, 2009 |
|
KULDEEP SINGH Vs. STATE OF RAJASTHAN
|
September 15, 2009 |
|
KUMARI DALVEERI Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
KUMARI INDIRA Vs. STATE OF RAJASTHAN
|
January 21, 2009 |
|
KUMARI ITI SHARMA Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
KUNDAN SINGH Vs. J.V.V.N.L.
|
March 26, 2009 |
|
KUNJ BEHARI MEENA Vs. STATE OF RAJASTHAN
|
June 29, 2009 |
|
KUSUM AGROTECH LTD. Vs. STATE OF RAJASTHAN
|
May 29, 2009 |
|
L RS OF LATE SMT RAMJOT Vs. GANGA SHANKER AND ORS
|
September 17, 2009 |
|
L RS OF LATE UJAGAR SINGH Vs. KARTAR SINGH
|
November 11, 2009 |
|
LABH SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2009 |
|
LADI Vs. BUDHI CHAND TAK
|
July 3, 2009 |
|
LADU RAM Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
LADU RAM Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
LADU RAM SHARMA Vs. MOHAN LAL
|
August 19, 2009 |
|
LADU RAM VERMA Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
LAHARI PRASAD Vs. STATE OF RAJASTHAN
|
January 21, 2009 |
|
LAKHA RAM Vs. STATE OF RAJASTHAN
|
January 13, 2009 |
|
LAKHAN Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
LAKHAN SINGH Vs. STATE
|
August 3, 2009 |
|
LAKI MATHUR Vs. CHELA RAM
|
March 3, 2009 |
|
LAKSHMI CEMENT Vs. COMMERCIAL TAXES OFFICER
|
April 17, 2009 |
|
LAL ALIAS RAM DEV Vs. STATE
|
November 25, 2009 |
|
LAL CHAND Vs. UDAI RAM
|
July 3, 2009 |
|
LAL CHAND Vs. SATYANARAIN
|
January 21, 2009 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
April 21, 2009 |
|
LAL SINGH RATHORE Vs. STATE BANK OF BIKANER AND JAIPUR
|
June 8, 2009 |
|
LALA RAM Vs. SHRI DHALJI THROUGH LRS.
|
February 16, 2009 |
|
LALA RAM YADAV Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
LALDIN Vs. JUDGE, LABOUR COURT
|
April 8, 2009 |
|
LALI Vs. RAMESH
|
September 14, 2009 |
|
LALIT KALA (SMT.) Vs. SHIVPAL NAGA
|
May 13, 2009 |
|
LALIT KUMAR Vs. STATE OF RAJASTHAN
|
January 15, 2009 |
|
LALIT KUMAR BAIRWA Vs. STATE OF RAJASTHAN
|
November 17, 2009 |
|
LALIT PHARMACEUTICALS Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
LALIT TAPADIYA Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 6, 2009 |
|
LALITA Vs. MAHENDRA KUMAR
|
February 4, 2009 |
|
LALU Vs. JAIPUR VIDHYUT VITRAN NIGAM LTD
|
January 5, 2009 |
|
LALU RAM Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
LAXMAN Vs. RAM CHANDRA
|
August 13, 2009 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
August 25, 2009 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
November 16, 2009 |
|
LAXMAN PRASHAD BAIRWA Vs. STATE OF RAJASTHAN
|
August 12, 2009 |
|
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
March 30, 2009 |
|
LAXMAN SINGH SHARMA Vs. STATE
|
August 27, 2009 |
|
LAXMI DEVI Vs. UNION OF INDIA
|
January 13, 2009 |
|
LAXMI DEVI GARG Vs. STATE OF RAJASTHAN
|
May 5, 2009 |
|
LAXMI DHAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
February 2, 2009 |
|
LAXMI KANT Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
LAXMI NARAIN Vs. STATE OF RAJASTHAN AND ANR.
|
February 18, 2009 |
|
LAXMI NARAIN AGRAWAL Vs. TEJMAL
|
August 26, 2009 |
|
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
February 12, 2009 |
|
LAXMI NARAYAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
January 9, 2009 |
|
LEELA KUNWAR (SMT.) Vs. STATE
|
August 3, 2009 |
|
LEELADHAR Vs. BHERUBAGH JAIN TIRTH
|
March 18, 2009 |
|
LEELADHAR Vs. STATE OF RAJASTHAN
|
March 30, 2009 |
|
LEHRU Vs. STATE
|
April 29, 2009 |
|
LEKHRAJ Vs. STATE OF RAJASTHAN
|
August 25, 2009 |
|
LEKHRAJ Vs. KAILASHI
|
August 26, 2009 |
|
LEKHRAJ SHARMA Vs. HARSA RAM
|
September 3, 2009 |
|
LEKHRAJ SHARMA Vs. SURAJ PRAKASH
|
February 6, 2009 |
|
LICHHMA DEVI Vs. THE STATE OF RAJASTHAN & ANR.
|
January 20, 2009 |
|
LIKHMA RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
|
May 15, 2009 |
|
LIYAKAT ALI Vs. STATE OF RAJASTHAN
|
May 28, 2009 |
|
LIYAKAT ALI Vs. STATE
|
February 4, 2009 |
|
LN SHARMA Vs. UNION OF INDIA
|
January 13, 2009 |
|
LOKESH Vs. ARJUN LAL
|
July 13, 2009 |
|
LOKESH CHAND SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
January 15, 2009 |
|
LOKESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
LOKPAL SINGH CHAUHAN Vs. STATE
|
August 27, 2009 |
|
LOONA RAM ALIAS BABU LAL Vs. RAMESHWAR LAL
|
May 1, 2009 |
|
LR OF KESHAR DEO LOHIA Vs. STATE OF RAJASTHAN
|
June 29, 2009 |
|
LRS OF LATE GANGA SINGH Vs. JETHMAL
|
July 3, 2009 |
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LRS. OF MAHAVEER PRASAD Vs. PAWAN KUMAR
|
January 7, 2009 |
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M K DHIR Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICES
|
January 9, 2009 |
|
M.P. BHATNAGAR Vs. UNION OF INDIA
|
April 20, 2009 |
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M/S. DURGA CONSTRUCTION COMPANY Vs. UOI AND OTHERS
|
December 15, 2009 |
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M/S. UDASEE STAMPINGS PVT. LTD. Vs. CENTRAL BANK OF INDIA
|
May 29, 2009 |
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MADAN Vs. BABULAL
|
August 6, 2009 |
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MADAN LAL Vs. BHUPENDER SINGH
|
September 7, 2009 |
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MADAN LAL Vs. NARENDRA KUMAR
|
October 13, 2009 |
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MADAN LAL Vs. PRABHU DAYAL YADAV
|
December 3, 2009 |
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MADAN LAL Vs. STATE OF RAJASTHAN
|
February 18, 2009 |
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MADAN LAL Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
|
April 27, 2009 |
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MADAN LAL AND ANR. Vs. STATE OF RAJASTHAN
|
January 30, 2009 |
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MADAN LAL KHATIK Vs. STATE OF RAJASTHAN
|
May 4, 2009 |
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MADAN LAL SONI Vs. NAGARJUN
|
May 1, 2009 |
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MADAN MOHAN SHARMA Vs. THE STATE OF RAJASTHAN
|
July 21, 2009 |
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MADAN PURI Vs. DUNGARPUR BANSWARA KSHETRIYA GRAMIN BANK
|
March 13, 2009 |
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MADAN SINGH Vs. STATE OF RAJASTHAN
|
April 13, 2009 |
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MADAN SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2009 |
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MADAN SINGH AND ANOTHER Vs. JAI NARAYAN VYAS UNIVERSITY, JODHPUR AND ORS.
|
February 16, 2009 |
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MADANLAL Vs. SURAJ KANWAR
|
March 5, 2009 |
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MADANLAL TANEJA Vs. SUPDG ENG IRRIGATION KOTA
|
August 13, 2009 |
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MADANMOHAN SHARMA Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
MADHAV SINGH Vs. JUDGE LABOUR COURT
|
November 30, 2009 |
|
MADHO SINGH Vs. STATE OF RAJASTHAN
|
October 1, 2009 |
|
MADHU Vs. ASHOK KUMAR
|
July 23, 2009 |
|
MADHU BALA Vs. PRITAM KUMAR RAO
|
January 12, 2009 |
|
MADHU KHAROL Vs. STATE OF RAJASTHAN
|
April 6, 2009 |
|
MADHU SAHU Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
MADHUKANTA RATHORE Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 2009 |
|
MAHADEVA Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
MAHAVEER Vs. SUSHILA
|
November 10, 2009 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
MAHAVEER @ AJAY KUMAR Vs. STATE OF RAJASTHAN
|
April 6, 2009 |
|
MAHAVEER PRASAD SAIN Vs. STATE OF RAJASTHAN
|
November 10, 2009 |
|
MAHAVEER PRASAD SARRAF Vs. DEVENDRA KUMAR SHARMA
|
July 28, 2009 |
|
MAHAVIR POONIYA Vs. STATE OF RAJASTHAN
|
August 12, 2009 |
|
MAHAVIR PRASAD PRAJAPAT Vs. PAWAN KUMAR SONI
|
August 19, 2009 |
|
MAHAVIR SINGH Vs. STATE OF RAJASTHAN
|
January 29, 2009 |
|
MAHAVIR SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
|
November 17, 2009 |
|
MAHBOOB KHAN Vs. APPELLATE RENT TRIBUNAL
|
August 3, 2009 |
|
MAHENDRA Vs. RAWATA RAM
|
February 6, 2009 |
|
MAHENDRA Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
MAHENDRA Vs. STATE OF RAJASTHAN
|
October 7, 2009 |
|
MAHENDRA Vs. STATE OF RAJASTHAN
|
February 12, 2009 |
|
MAHENDRA KR. YOGI Vs. STATE
|
January 5, 2009 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
February 4, 2009 |
|
MAHENDRA KUMAR JAIN Vs. VEDVART SHARMA
|
March 18, 2009 |
|
MAHENDRA KUMAR SHARMA Vs. STATE AND ANR
|
December 3, 2009 |
|
MAHENDRA MURARI @ BABU AND GIRISH CHANDRA BOSS Vs. STATE OF RAJASTHAN THROUGH P.P.
|
March 5, 2009 |
|
MAHENDRA RAI BAXI Vs. LAXMI DEVI
|
May 1, 2009 |
|
MAHENDRA SINGH Vs. KALYAN SAHAI AND ORS.
|
February 19, 2009 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 31, 2009 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
MAHENDRA SINGH CHAUDHARY Vs. STATE OF RAJASTHAN
|
October 9, 2009 |
|
MAHENDRA SINGH JAWLA Vs. STATE OF RAJASTHAN
|
June 4, 2009 |
|
MAHESH Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
MAHESH CHAND Vs. MANOHARI DEVI
|
February 4, 2009 |
|
MAHESH CHAND Vs. ADDITIONAL DISTRICT JUDGE NO 1 ALWAR
|
August 12, 2009 |
|
MAHESH CHAND GARG Vs. RSRTC JAIPUR
|
August 4, 2009 |
|
MAHESH CHAND SHARMA Vs. STATE
|
August 27, 2009 |
|
MAHESH CHANDRA SINGHANIA Vs. GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD.
|
June 29, 2009 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
MAHESH KUMAR Vs. STATE
|
October 23, 2009 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN
|
July 3, 2009 |
|
MAHESH KUMAR Vs. A D J NO 1 KOTA
|
January 15, 2009 |
|
MAHESH KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 20, 2009 |
|
MAHESH KUMAR GOYAL Vs. RAJASTHAN SHIKSHA KARMI BOARD
|
January 21, 2009 |
|
MAHESH NATH Vs. STATE OF RAJASTHAN
|
January 17, 2009 |
|
MAHESH PAL RAGHAV Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
MAHESH SHARMA Vs. UNION OF INDIA
|
April 9, 2009 |
|
MAHI RAM BISHNOI Vs. KHEM RAJ CHOUDHARY
|
March 6, 2009 |
|
MAHIPAL SINGH Vs. STATE OF RAJASTHAN
|
October 9, 2009 |
|
MAHIPAL SINGH Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
MAHIRAM BISHNOI Vs. STATE OF RAJASTHAN AND OTHERS
|
December 15, 2009 |
|
MAKHAN LAL ALIAS MAKHANIYA Vs. STATE OF RAJASTHAN
|
January 12, 2009 |
|
MAKKHAN SINGH Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
MAKKHAN SINGH Vs. STATE OF RAJASTHAN
|
August 8, 2009 |
|
MAL CHAND BAGRECHA Vs. STATE OF RAJASTHAN
|
July 20, 2009 |
|
MAL SINGH RATHORE Vs. STATE OF RAJASTHAN
|
October 5, 2009 |
|
MALHAN CONSTRUCTION Vs. N.K. GUPTA
|
March 25, 2009 |
|
MAMTA KUMARI Vs. BOARD OF SEC EDUCATION RAJ
|
November 11, 2009 |
|
MAMTA SHARMA Vs. J P CHANDELIYA
|
April 20, 2009 |
|
MAN CHAND BHARTIYA Vs. STATE OF RAJASTHAN
|
April 23, 2009 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
MAN SINGH MEENA Vs. STATE OF RAJASTHAN
|
August 4, 2009 |
|
MANA RAM Vs. STATE OF RAJASTHAN AND ORS
|
December 15, 2009 |
|
MANAGEMENT MARIE STOPES Vs. PRESIDING OFFICER, LABOUR COURT
|
January 9, 2009 |
|
MANAGER, SEED CORPORATION, MATUNDA AGRICULTURE FARM Vs. RUGHA & ORS
|
June 29, 2009 |
|
MANAGING COMMITEE PANABAI RAMNATH PODDAR SENIOR SECONDARY SCHOOL Vs. STATE OF RAJASTHAN
|
April 16, 2009 |
|
MANAGING COMMITTEE Vs. RAM PHOOL MEENA
|
February 11, 2009 |
|
MANAGING COMMITTEE GAUR VIPRA PRIMARY SCHOOL JAIPUR Vs. CIVIL JUDGE JUNIOR DIVISION AND JUDICIAL MAGISTRATE
|
August 13, 2009 |
|
MANAGING COMMITTEE SHRI DIGAMB Vs. KRISHNA MANCHAL
|
July 10, 2009 |
|
MANAGING COMMITTEE SHRI DIGAMBER JAIN SR SECONDARY SCHOOL Vs. ALKA JAIN
|
September 2, 2009 |
|
MANAGING COMMITTEE VAIDIK KANYA PG COLLEGE JAIPUR Vs. PRESIDING OFFICER RAJASTHAN NON GOVT EDU TRIBUNAL JAIPUR
|
May 1, 2009 |
|
MANAGING COMMITTEE, SHRI MAHILA VIDYA Vs. RAJASTHAN NON
|
October 15, 2009 |
|
MANAK CHAND Vs. SIYA SHARAN
|
October 29, 2009 |
|
MANAK LAL Vs. STATE OF RAJASTHAN
|
December 1, 2009 |
|
MANATMA GANDHI SHIKSHA SAMITI Vs. NATIONAL COUNSEL FOR TEACHER EDUCATION
|
June 29, 2009 |
|
MANBHAR DEVI Vs. STATE OF RAJASTHAN
|
October 24, 2009 |
|
MANBHARI Vs. STATE OF RAJASTHAN
|
January 19, 2009 |
|
MANDER SINGH Vs. TEJ KAUR
|
June 30, 2009 |
|
MANDIR SHRI PUNRASAR HANUMANJI PUJARI TRUST Vs. MURTI SHREE PUNRASAR HANUMANJI
|
August 19, 2009 |
|
MANGAL CHAND SAINI Vs. OM PRAKASH BHARGAVA & OTHERS
|
February 4, 2009 |
|
MANGAL DAS VAISHNAVA Vs. JITENDRA KUMAR VAISHNAVA
|
May 15, 2009 |
|
MANGAL SINGH Vs. JUDGE, LABOUR COURT
|
April 23, 2009 |
|
MANGAT RAM Vs. STATE OF RAJASTHAN
|
August 11, 2009 |
|
MANGE RAM Vs. UNION OF INDIA
|
February 11, 2009 |
|
MANGI BHAI Vs. ISHWAR LAL
|
November 24, 2009 |
|
MANGI DEVI Vs. RAJENDRA KUMAR
|
September 10, 2009 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
July 27, 2009 |
|
MANGI LAL CHOUHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
September 14, 2009 |
|
MANGI LAL SAINI Vs. CIVIL JUDGE (JD)
|
April 6, 2009 |
|
MANGLIYA Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
MANISH PAHADIA Vs. SANJU BAI
|
November 20, 2009 |
|
MANISH SAIN Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
MANISHA JAIN ALIAS NEETA JAIN Vs. RAJESH KUMAR
|
October 6, 2009 |
|
MANIYA Vs. STATE OF RAJASTHAN
|
March 2, 2009 |
|
MANJIT SHASTRI Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
MANJOOR MIYAN Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
MANJU Vs. STATE OF RAJASTHAN & ORS.
|
April 23, 2009 |
|
MANJU Vs. STATE OF RAJASTHAN
|
January 22, 2009 |
|
MANJU BHASKAR Vs. RAJ CIVIL SERVICE APPEL
|
October 29, 2009 |
|
MANJU DEVI (SMT.) Vs. STATE OF RAJASTHAN
|
November 4, 2009 |
|
MANJU RANI SHARMA Vs. MANAGING COMMITTEE
|
June 29, 2009 |
|
MANJU SINGH MEENA Vs. STATE OF RAJASTHAN
|
May 21, 2009 |
|
MANJULATA SHARMA Vs. RAMESHWAR
|
November 24, 2009 |
|
MANNA Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
MANNA LAL JAT Vs. STATE OF RAJASTHAN
|
August 26, 2009 |
|
MANOHAR SINGH Vs. UNION OF INDIA
|
October 15, 2009 |
|
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
MANOHAR SINGH Vs. MNG DIR. RSRTC AND OTHERS
|
November 19, 2009 |
|
MANOHARLAL SINGHI Vs. STATE OF RAJASTHAN
|
August 12, 2009 |
|
MANOJ Vs. STATE OF RAJASTHAN
|
August 13, 2009 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
November 17, 2009 |
|
MANOJ KUMAR Vs. NANAG RAM
|
February 11, 2009 |
|
MANOJ KUMAR @ MANISH Vs. STATE OF RAJASTHAN
|
March 30, 2009 |
|
MANOJ KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 15, 2009 |
|
MANOJ PANWAR Vs. MAHESH KUMAR GUPTA
|
January 17, 2009 |
|
MANOJ SINGH ALIAS RINKU Vs. STATE OF RAJASTHAN
|
August 21, 2009 |
|
MANORAMA ASOPA Vs. THE STATE OF RAJASTHAN
|
April 23, 2009 |
|
MANPHOOLI Vs. STATE OF RAJASTHAN
|
February 26, 2009 |
|
MANU MITTAL Vs. VICE CHANCELLOR EXAMINATION
|
March 26, 2009 |
|
MATA PRASAD Vs. CIVIL JUDGE SENIOR DIVISION
|
August 18, 2009 |
|
MAULANA GULAM ABDUL KASIM Vs. DARGAH COMMITTEE
|
April 20, 2009 |
|
MAYANK BHATNAGAR Vs. STATE OF RAJASTHAN
|
September 29, 2009 |
|
MAZID Vs. RAJ KUNWAR
|
April 28, 2009 |
|
MAZID KHAN Vs. STATE OF RAJASTHAN
|
October 30, 2009 |
|
MEENA KUMARI Vs. SRI GANESH OTHERS
|
September 15, 2009 |
|
MEENA KUMARI Vs. SATISH KUMAR
|
July 23, 2009 |
|
MEENA KUMARI VERMA Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
MEER SINGH Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
MEETHA LAL JAIN Vs. STATE OF RAJASTHAN
|
October 8, 2009 |
|
MEGH SINGH ARYA Vs. STATE OF RAJASTHAN
|
February 17, 2009 |
|
MEGHRAJ SINGH Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
MEHATABI Vs. STATE
|
January 29, 2009 |
|
MEJAR SINGH Vs. STATE OF RAJASTHAN
|
October 13, 2009 |
|
MEMUNA Vs. STATE OF RAJASTHAN
|
January 19, 2009 |
|
MILK SPECIALITIES LTD. Vs. STATE OF RAJASTHAN
|
April 15, 2009 |
|
MINAKSHI SHARMA Vs. HITENDRA KUMAR SHARMA
|
February 26, 2009 |
|
MINERAL EXPLORATION CORPORATION OF INDIA Vs. BHANWAR SINGH RATHORE
|
March 3, 2009 |
|
MINI SIDHU Vs. ADDL. CIVIL JUDGE (JR.DIV.) NO. 2
|
April 1, 2009 |
|
MISHRI Vs. STATE OF RAJASTHAN
|
November 12, 2009 |
|
MISHRYA Vs. PREM RAJ
|
November 12, 2009 |
|
MISS DIVYA GUPTA; MISS HEENA SONI AND MOHD ZIBRAN Vs. RAJ UNIVERSITY OF HEALTH SCIENCE
|
May 26, 2009 |
|
MISS NEHA MEENA Vs. VICE CHANCELLOR RAJ UNIVERSITY OF HEALTH SCIENCES
|
April 15, 2009 |
|
MISS PANNA DHARIWAL Vs. UNION OF INDIA
|
February 25, 2009 |
|
MITHLESH JAIN Vs. RENT TRIBUNAL
|
August 18, 2009 |
|
MITHU SHAH & ORS. Vs. STATE OF RAJASTHAN
|
May 12, 2009 |
|
MIUNIR KHAN Vs. STATE
|
August 18, 2009 |
|
MOHABATT SINGH Vs. SARWAN LAL
|
November 18, 2009 |
|
MOHAMMAD AMEEN AND ANOTHER Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
November 4, 2009 |
|
MOHAMMAD AMIN Vs. RAKESH GANGWAL AND OTHERS
|
April 28, 2009 |
|
MOHAMMAD SALIM Vs. STATE OF RAJASTHAN
|
July 3, 2009 |
|
MOHAMMAD ZAHEER USTA Vs. SECRETARY
|
August 11, 2009 |
|
MOHAMMED HAROON Vs. STATE OF RAJASTHAN
|
January 13, 2009 |
|
MOHAMMED HUSSAIN Vs. STATE OF RAJ
|
April 9, 2009 |
|
MOHAMMED RIYAZ Vs. INSPECTOR GENERAL OF PRISONS
|
January 28, 2009 |
|
MOHAMMED SALAM Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
MOHAN Vs. ANU SHREE AGARWAL
|
August 21, 2009 |
|
MOHAN LAL Vs. SHYAM SUNDER
|
September 2, 2009 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
MOHAN LAL Vs. HAVALDAR BIRDA RAM BURDAK
|
January 28, 2009 |
|
MOHAN LAL Vs. HABIBURREHAMAN
|
August 12, 2009 |
|
MOHAN LAL Vs. NAGAR NIGAM
|
August 7, 2009 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 16, 2009 |
|
MOHAN LAL VIJAY Vs. STATE OF RAJASTHAN
|
May 12, 2009 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
January 20, 2009 |
|
MOHANLAL Vs. IQBAL HUSSAIN
|
September 2, 2009 |
|
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
April 16, 2009 |
|
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
MOHD ARBI ALIAS NASRUDDIN ALIAS NASIRDDIN Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
MOHD ASHRAF Vs. STATE OF RAJASTHAN
|
August 19, 2009 |
|
MOHD IQBAL Vs. STATE
|
November 19, 2009 |
|
MOHD MOFJUL Vs. STATE OF RAJASTHAN
|
September 7, 2009 |
|
MOHD MOHSIN KHAN Vs. STATE OF RAJASTHAN
|
October 28, 2009 |
|
MOHD NAJUR Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
MOHD RAFIKUL ISLAM Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
MOHD RAFIQ Vs. STATE
|
February 4, 2009 |
|
MOHD SALAM Vs. STATE OF RAJASTHAN
|
August 13, 2009 |
|
MOHD SALEEM Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
MOHD SHAMI KHAN Vs. STATE
|
November 16, 2009 |
|
MOHD. ISHAK Vs. STATE OF RAJASTHAN
|
March 25, 2009 |
|
MOHD. UMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
February 16, 2009 |
|
MOHD. YUSUF Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD.
|
March 27, 2009 |
|
MOHINI DEVI Vs. OSWAL SINGH SABHA
|
January 7, 2009 |
|
MOHSIN @ MUNNA @ MUSHTAR @ MUSHTAQ. Vs. STATE OF RAJASTHAN
|
October 15, 2009 |
|
MOOL CHAND ALIAS MURLI Vs. STATION RENEWAL JAIPUR
|
February 27, 2009 |
|
MOOLCHAND BOTHRA Vs. ADDL. DISTRICT JUDGE
|
January 20, 2009 |
|
MOONGLA & ANR. Vs. STATE OF RAJASTHAN
|
November 24, 2009 |
|
MOTI LAL Vs. MUNICIPAL COUNCIL, PALI
|
January 5, 2009 |
|
MOTI LAL Vs. STATE OF RAJASTHAN
|
August 3, 2009 |
|
MOTIA SPINNERS PVT LTD Vs. DEBT RECOVERY TRIBUNAL
|
August 7, 2009 |
|
MOTILAL Vs. ADDL DIVL COMMISSIONER AND ORS
|
November 30, 2009 |
|
MRANALINI Vs. ROOP LAL
|
September 9, 2009 |
|
MRIDUL GAUTAM Vs. UNIVERSITY OF RAJASTHAN
|
November 24, 2009 |
|
MS HARISH BROTHERS; BHANWAR LAL; MS NARENDRA TRADING CO; MS JAIN AGARWAL TRADING CO; MS MOHAN THOK BHANDAR; MS NANAK RAM & BROTHERS; MS MAHESH TRADERS; MS SADU RAM SANNOO MAL; OM PRAKASH; MS KAMETIWALA & CO Vs. KRISHI UPAJ MANDI SAMITI,UDAIPUR; STATE OF RAJASTHAN
|
December 10, 2009 |
|
MST. CHUNNI Vs. STATE OF RAJASTHAN AND OTHERS
|
May 6, 2009 |
|
MUKESH Vs. MEENA @ BHAWANA
|
July 24, 2009 |
|
MUKESH Vs. STATE OF RAJASTHAN
|
August 21, 2009 |
|
MUKESH Vs. STATE
|
January 12, 2009 |
|
MUKESH & ANR. Vs. THE STATE OF RAJASTHAN
|
November 16, 2009 |
|
MUKESH @ MANISH Vs. STATE OF RAJASTHAN
|
March 3, 2009 |
|
MUKESH BHANSALI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
July 16, 2009 |
|
MUKESH KUMAR Vs. STATE OF RAJ
|
November 21, 2009 |
|
MUKESH PRASAD MATHUR Vs. BHAWANI SINGH
|
August 6, 2009 |
|
MUKHTIAR Vs. STATE
|
November 5, 2009 |
|
MUKHTIAR SINGH Vs. BOARD OF REVENUE
|
February 12, 2009 |
|
MUKHTIYAR Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
MUKUNDLAL GUPTA AND HINDUSTAN COPPER LTD. Vs. JUDGE, LABOUR COURT AND ANR.
|
February 4, 2009 |
|
MUKUT BIHARI Vs. CIVIL JUDGE JR DIV BHARATPUR
|
January 19, 2009 |
|
MUNICIPAL COUNCIL Vs. CONTROLLING AUTHORITY
|
August 12, 2009 |
|
MUNICIPAL ROAD NOHAR Vs. RAJKUMAR
|
July 13, 2009 |
|
MUNIR KHAN Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
MUNNAVAR KHAN ALIAS MANUVVAR Vs. STATE OF RAJASTHAN
|
November 25, 2009 |
|
MUNNI BANO (SMT.) Vs. STATE OF RAJASTHAN
|
March 17, 2009 |
|
MUNNI DEVI Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
|
March 13, 2009 |
|
MUNSHI ABDUL RAHIM & ORS. Vs. STATE OF RAJASTHAN
|
October 5, 2009 |
|
MUNSHI KHAN Vs. STATE OF RAJASTHAN
|
January 28, 2009 |
|
MUNSHI KHAN Vs. STATE OF RAJASTHAN
|
April 30, 2009 |
|
MUNSHI RAM Vs. STATE OF RAJASTHAN
|
January 13, 2009 |
|
MUNSHI RAM TUTLANI Vs. STATE OF RAJASTHAN
|
February 13, 2009 |
|
MUQARRAM KHAN Vs. STATE
|
December 18, 2009 |
|
MURAD ALI Vs. STATE
|
August 13, 2009 |
|
MURALI DEVI Vs. STATE OF RAJASTHAN
|
January 15, 2009 |
|
MURARI LAL Vs. RENT TRIBUNAL
|
August 21, 2009 |
|
MURARI LAL GUPTA Vs. STATE OF RAJASTHAN
|
July 13, 2009 |
|
MURLIDHAR JAT Vs. UNION OF INDIA
|
February 6, 2009 |
|
MUSBIN BANO Vs. PARSHOO RAM CHOUDHARY
|
August 11, 2009 |
|
MUSHTAQ KHAN Vs. STATE OF RAJASTHAN
|
October 22, 2009 |
|
MUSHTAQ S/O. AMIR MOHAMMAD @ GORILAL Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
MUSTKIM MOHAMMAD Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
MYADI Vs. RATNI
|
November 5, 2009 |
|
NAHAR SINGH Vs. KASTOORI
|
May 8, 2009 |
|
NAJU Vs. DHALA RAM
|
January 12, 2009 |
|
NAKODA GRANITE AND MARMO LTD. Vs. YOGENDRA SINGHVI
|
January 9, 2009 |
|
NANA DEVI Vs. STATE
|
August 4, 2009 |
|
NANCHI DEVI Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
NAND KISHORE Vs. SUSHMA
|
January 20, 2009 |
|
NAND LAL Vs. OM PRAKASH
|
September 9, 2009 |
|
NAND LAL Vs. STATE OF RAJASTHAN
|
February 10, 2009 |
|
NAND RAM Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
NANDA Vs. GOPAL DAS
|
November 10, 2009 |
|
NANDINI MIRDHA Vs. UNIVERSITY OF RAJASTHAN
|
November 26, 2009 |
|
NANDU SINGH ALIAS VIKRAM SINGH Vs. STATE OF RAJASTHAN
|
October 30, 2009 |
|
NARAIN LAL Vs. PRAVEEN KUMAR
|
July 17, 2009 |
|
NARAIN SINGH Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
NARAYAN SINGH Vs. ROOPA RAM
|
May 6, 2009 |
|
NARAYANPURI Vs. STATE OF RAJASTHAN
|
September 15, 2009 |
|
NARENDRA JAYPAL AND ORS Vs. JETHMAL BARVAD AND ANR
|
September 14, 2009 |
|
NARENDRA KAUR Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
NARENDRA KAUR Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
NARENDRA KUMAR Vs. BOARD OF REVENUE
|
March 18, 2009 |
|
NARENDRA KUMAR SONI Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 23, 2009 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
October 9, 2009 |
|
NARESH CHAND Vs. PREMLATA BAKSHI
|
January 20, 2009 |
|
NARESH KUMAR Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
NARESH KUMAR DOSI Vs. STATE OF RAJASTHAN
|
March 9, 2009 |
|
NARESH VERMA Vs. STATE OF RAJASTHAN
|
February 20, 2009 |
|
NARPAT SINGH Vs. MOOLA RAM
|
April 22, 2009 |
|
NASRUDDIN Vs. ADDL. DISTRICT JUDGE NO. 2
|
March 13, 2009 |
|
NATERPAL SINGH Vs. DISTRICT AND SESSIONS JUDGE, SRI GANGANAGAR
|
May 8, 2009 |
|
NATHA SINGH Vs. BALVINDRA KAUR
|
January 7, 2009 |
|
NATHI Vs. HANUMAN
|
March 5, 2009 |
|
NATHMAL Vs. STATE OF RAJASTHAN
|
February 19, 2009 |
|
NATHMAL Vs. URBAN IMPROVEMENT TRUST BIKANER
|
January 12, 2009 |
|
NATHU LAL JAIN Vs. NAGAR NIGAM
|
August 26, 2009 |
|
NATHU RAM Vs. STATE OF RAJASTHAN
|
April 1, 2009 |
|
NATIONAL GUM FACTORY Vs. ASSISTANT ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD
|
May 11, 2009 |
|
NATIONAL INSURANCE CO Vs. BEENA DEVI
|
October 24, 2009 |
|
NATIONAL INSURANCE CO Vs. MEERA
|
May 18, 2009 |
|
NATIONAL INSURANCE CO LTD; RAM DAYAL SETHI Vs. RAM DAYAL SETHI; RAJKUMAR
|
March 23, 2009 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. MOHINI DEVI
|
March 25, 2009 |
|
NATIONAL INSURANCE CO.LTD Vs. AMINA
|
April 28, 2009 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. KANHAIYA
|
October 26, 2009 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BHAGALI
|
January 14, 2009 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SHRI HANUMAN RAM AND OTHERS
|
November 11, 2009 |
|
NATIONAL PRODUCTIVITY COUNCIL Vs. G.R. RIJHWANI
|
August 31, 2009 |
|
NATWAR Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
NAVAL KISHOR SHARMA Vs. STATE OF RAJASTHAN
|
November 30, 2009 |
|
NAVEEN PARASHAR Vs. STATE BANK OF BIKANER AND JAIPUR AND ANR.
|
March 3, 2009 |
|
NAVI KHAN Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
NAZAR SINGH Vs. STATE OF RAJASTHAN
|
April 15, 2009 |
|
NAZMA Vs. STATE OF RAJASTHAN
|
March 9, 2009 |
|
NEELKANTH MEDICAL STORE Vs. STATE
|
August 10, 2009 |
|
NEERAJ ALIAS TILLU Vs. STATE OF RAJASTHAN
|
August 21, 2009 |
|
NEERAJ DANGI Vs. JAGSI RAM
|
August 11, 2009 |
|
NEERAJ MEENA Vs. PRINCIPAL BHARAT LAW COLLEGE AND UNIVERSITY OF RAJASTHAN
|
April 8, 2009 |
|
NEHA SHARMA Vs. RAJ UNIVERSITY OF HEALTH SCIENCES
|
April 17, 2009 |
|
NEKI RAM Vs. RAJENDRA KUMAR
|
August 6, 2009 |
|
NEKIRAM Vs. STATE OF RAJASTHAN
|
September 11, 2009 |
|
NEMI CHAND GUPTA Vs. STATE OF RAJASTHAN
|
November 30, 2009 |
|
NEMI CHANDRA VERMA Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
NET RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
September 3, 2009 |
|
NETRAM Vs. REVENUE BOARD OF RAJASTHAN
|
February 2, 2009 |
|
NETRAPAL ALIAS KUNAL CHAUDHARY Vs. STATE OF RAJASTHAN
|
August 27, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. PARMILA BISWAL
|
November 3, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAGI
|
November 19, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. ASHA DEVI GARG
|
May 21, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. BIDAMI
|
August 3, 2009 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RAMNARAIN
|
October 6, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ASHA DEVI GARG
|
May 28, 2009 |
|
NEW INDIA ASSURANCE COMPANY Vs. PREM LATA
|
July 23, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RAMNARAIN & ORS
|
October 16, 2009 |
|
NEW INDIA INSURANCE COMPANY LIMITED Vs. DEVI RAM
|
October 28, 2009 |
|
NIMBA RAM & ORS. Vs. STATE OF RAJASTHAN
|
April 22, 2009 |
|
NIMT MAHILA B ED COLLEGE Vs. UNION OF INDIA
|
August 19, 2009 |
|
NIRANJAN SINGH Vs. RAM KUMAR
|
September 1, 2009 |
|
NIRANJAN SINGH KANG Vs. STATE OF RAJASTHAN
|
January 17, 2009 |
|
NIRMAL KUMAR AJMERA Vs. STATE
|
July 21, 2009 |
|
NIRMAL KUMAR BHARDWAJ Vs. KRISHIUPAJ MANDI SAMITI BANDIKUI
|
January 16, 2009 |
|
NIRMAL KUMAR RARA Vs. PO, RENT TRIBUNAL AND OTHERS
|
December 15, 2009 |
|
NIRMALA Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
NIRMALA DEVI Vs. PRESIDING OFFICER
|
May 18, 2009 |
|
NISAR AHMED Vs. STATE OF RAJ
|
November 11, 2009 |
|
NISAR KHAN Vs. STATE
|
October 6, 2009 |
|
NISAR MOHD. Vs. STATE OF RAJASTHAN
|
May 20, 2009 |
|
NISAR TILOK Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
NITESH ALIAS NICKI Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
NIZAMUDDIN ALIAS RAJU Vs. STATE OF RAJASTHAN
|
December 5, 2009 |
|
NRIPAL SINGH RAWAT Vs. STATE OF RAJASTHAN
|
May 14, 2009 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
September 11, 2009 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 13, 2009 |
|
OM PRAKASH Vs. UNION OF INDIA
|
December 17, 2009 |
|
OM PRAKASH Vs. STATE
|
April 9, 2009 |
|
OM PRAKASH Vs. POORANMAL
|
November 12, 2009 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN AND ORS
|
November 4, 2009 |
|
OM PRAKASH DAS Vs. SHRI SURAJ KARAN DAS
|
September 16, 2009 |
|
OM PRAKASH GARG Vs. STATE OF RAJASTHAN
|
November 19, 2009 |
|
OM PRAKASH NAGAR Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
OM PRAKASH SWAMI Vs. STATE OF RAJASTHAN AND ORS
|
October 12, 2009 |
|
OMPRAKASH Vs. CHIEF ELECTORAL OFFICER
|
May 13, 2009 |
|
OMPRAKASH SAINI Vs. GANGA DEVI MATHUR
|
October 27, 2009 |
|
ONKAR LAL Vs. U.I.T.
|
January 28, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. LAXMI DEVI
|
May 5, 2009 |
|
OSWAL KANYA SHIKSHA PRACHARINI SANSTHA, UNIT, JODHPUR Vs. STATE OF RAJASTHAN & OTHERS
|
February 17, 2009 |
|
PABU RAM ALIAS BABU RAM Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
PALI RAM CHARITABLE TRUST SURAJGARH Vs. STATE OF RAJASTHAN
|
August 20, 2009 |
|
PANKAJ JAIN Vs. BHAJAN LAL GHADISAJ
|
August 25, 2009 |
|
PAPIYA Vs. STATE OF RAJASTHAN
|
September 15, 2009 |
|
PAPIYA @ GURMAIL SINGH Vs. STATE OF RAJASTHAN
|
December 5, 2009 |
|
PAPPU Vs. STATE OF RAJASTHAN
|
April 1, 2009 |
|
PAPPU Vs. STATE OF RAJASTHAN
|
September 11, 2009 |
|
PAPPU Vs. STATE OF RAJASTHAN
|
January 15, 2009 |
|
PAPPU LAL PAREVA Vs. STATE
|
June 2, 2009 |
|
PAPPU RAM Vs. SHIV NATH
|
January 9, 2009 |
|
PARAS RAM Vs. BRIJENDRA SINGH
|
April 8, 2009 |
|
PARASMAL @ MANISH AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 9, 2009 |
|
PARASRAM Vs. STATE
|
February 2, 2009 |
|
PARI DEVI Vs. STATE OF RAJASTHAN
|
October 7, 2009 |
|
PARIMAL PRASAD Vs. YOGESH SAINI
|
February 9, 2009 |
|
PARMANAND Vs. OM PRAKASH
|
May 5, 2009 |
|
PARMESHWAR Vs. STATE OF RAJASTHAN
|
January 6, 2009 |
|
PARSA RAM SAINI Vs. STATE OF RAJASTHAN
|
January 20, 2009 |
|
PARVATI CHAUDHARY Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
PAT RAM AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
December 8, 2009 |
|
PATIDAR, CONTRACTOR AND ANR. Vs. RAMA AND ANR.
|
September 3, 2009 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
February 17, 2009 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
July 29, 2009 |
|
PAWAN KUMAR JAIN Vs. SMT. MANJU JAIN & OTHERS
|
February 10, 2009 |
|
PAWAN KUMAR JAIN Vs. ASSTT COMMISSIONER (CENTRAL)
|
May 20, 2009 |
|
PAWAN KUMAWAT Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
PEER MOHD Vs. STATE OF RAJASTHAN
|
August 19, 2009 |
|
PEMARAM ALIAS PREMARAM Vs. STATE OF RAJASTHAN
|
September 7, 2009 |
|
PHOOL CHAND Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
PHOOL CHAND Vs. KAILASH
|
February 5, 2009 |
|
PHOOLI DEVI Vs. THE STATE OF RAJASTHAN
|
September 14, 2009 |
|
PHOTESET INDIA Vs. RAJASTHAN FINANCIAL CORPORATION
|
April 10, 2009 |
|
PITAMBER Vs. NAGAR NIGAM JAIPUR NAD
|
July 30, 2009 |
|
POKAR RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
September 16, 2009 |
|
POLYMOCH IRRIGATION Vs. D.L.S.C. AND ORS.
|
September 3, 2009 |
|
POOJA Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
POONAM CHAND PANCHARIYA Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL AND LABOUR
|
February 17, 2009 |
|
POONAM CHAND PARASHAR Vs. MADANLAL PARASHAR
|
January 5, 2009 |
|
POONI Vs. PHOOL SINGH
|
November 12, 2009 |
|
POOR SINGH Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
PRABHA SHARMA Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
PRABHU DAYAL Vs. STATE
|
October 23, 2009 |
|
PRABHU DAYAL GUPTA Vs. ANIL KUMAR & ORS.
|
January 16, 2009 |
|
PRABHU LAL Vs. STATE OF RAJASTHAN
|
July 3, 2009 |
|
PRABHU NARAYAN Vs. STATE OF RAJASTHAN
|
April 1, 2009 |
|
PRABHU RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
October 13, 2009 |
|
PRADEEP KAUR (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
May 28, 2009 |
|
PRADEEP KUMAR KASLIWAL(JAIN) Vs. SAPNA KASLIWAL(JAIN)
|
November 11, 2009 |
|
PRADEEP KUMAR SAINI Vs. SEEMA
|
November 10, 2009 |
|
PRADEEP TAK Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 17, 2009 |
|
PRAHLAD Vs. RAJ KUMAR & ANR.
|
January 9, 2009 |
|
PRAHLAD Vs. STATE
|
November 17, 2009 |
|
PRAHLAD Vs. JUDGE INDUSTRIAL TRIBUNAL
|
August 21, 2009 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
January 19, 2009 |
|
PRAHLAD ADOPTED Vs. ADDL DISTT AND SESSIONS JUDGE
|
January 15, 2009 |
|
PRAHLAD ALIAS PRADEEP Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
PRAHLAD KUMAR Vs. KISHAN CHAND
|
February 17, 2009 |
|
PRAHLAD KUMAR Vs. GHANSHYAM LAL
|
July 23, 2009 |
|
PRAHLAD RAI Vs. KULDIP SINGH
|
August 20, 2009 |
|
PRAHLAD RAIGER Vs. STATE OF RAJASTHAN
|
January 15, 2009 |
|
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
PRAHLAD SINGH Vs. STATE OF RAJASTHAN & ORS.
|
September 9, 2009 |
|
PRAHLAD SINGH MEENA Vs. UNION OF INDIA
|
January 13, 2009 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
PRAKASH C CHOUDHARY AND ORS Vs. RPSC; STATE; STATE & RPSC
|
December 8, 2009 |
|
PRAKASH CHAND Vs. RAMESH CHAND
|
August 26, 2009 |
|
PRAKASH CHAND Vs. STATE OF RAJASTHAN
|
July 22, 2009 |
|
PRAKASH CHAND Vs. BHANWAR LAL
|
May 29, 2009 |
|
PRAKASH CHANDRA Vs. STATE
|
July 22, 2009 |
|
PRAKASH CHANDRA Vs. R.S.R.T.C., JAIPUR AND ORS.
|
January 9, 2009 |
|
PRAKASH CHANDRA DABRANI Vs. LAXMAN SINGH
|
November 26, 2009 |
|
PRAKASH CHOUDHARY Vs. JODHPUR VIDYUT VITRAN NIGAM LTD., JODHPUR & OTHERS
|
February 9, 2009 |
|
PRAKASH KUMAR Vs. MUNICIPAL BOARD, SHEOGANJ
|
January 28, 2009 |
|
PRAKASH MATHUR Vs. RAM MURTI MISHRA
|
August 26, 2009 |
|
PRAKASH SAINI Vs. JOGINDRA SINGH
|
November 9, 2009 |
|
PRAKASH SOLANKI Vs. TEK SINGH
|
January 12, 2009 |
|
PRAMOD KUMAR SHARMA Vs. ADDI DISTRICT SESSINOS;
|
November 19, 2009 |
|
PRAMOD SHARMA Vs. PAWAN KUMAR
|
October 29, 2009 |
|
PRASHANT Vs. STATE OF RAJASTHAN
|
August 11, 2009 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
PRATHVI RAJ MEENA Vs. STATE OF RAJASTHAN
|
May 8, 2009 |
|
PRATHVI SINGH Vs. YOGENDRA SONI
|
August 13, 2009 |
|
PRATHVI SINGH JODHA Vs. STATE OF RAJASTHAN
|
May 25, 2009 |
|
PRATIMA MATHUR Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 6, 2009 |
|
PRAVEEN KUMAR Vs. DISTRICT COLLECTOR
|
May 11, 2009 |
|
PRAVEEN MILK TRANSPORT CO Vs. KAN KANWAR
|
July 21, 2009 |
|
PREM Vs. BABU LAL
|
September 10, 2009 |
|
PREM BABU @ VINOD KUMAR Vs. STATE OF RAJASTHAN
|
March 17, 2009 |
|
PREM CHAND Vs. HEM KANWAR
|
August 18, 2009 |
|
PREM CHAND GOYAL Vs. STATE OF RAJASTHAN
|
May 26, 2009 |
|
PREM CHAND JAIN Vs. STATE OF RAJASTHAN
|
June 29, 2009 |
|
PREM CHANDRA Vs. SMT. SANTOSH CHARAN
|
May 12, 2009 |
|
PREM DEVI Vs. STATE OF RAJASTHAN
|
October 26, 2009 |
|
PREM KUMAR Vs. NAGAR NIGAM JAIPUR
|
July 30, 2009 |
|
PREM KUMAR DHANDU Vs. STATE OF RAJASTHAN
|
March 20, 2009 |
|
PREM KUMARI Vs. NATIONAL INSU CO
|
September 7, 2009 |
|
PREM NATH MOTORS PVT.LTD. Vs. ADDL. DISTT. JUDGE NO.1, JAIPUR CITY AND OTHERS
|
March 31, 2009 |
|
PREM NIDHI SHARMA Vs. STATE OF RAJASTHAN
|
November 17, 2009 |
|
PREM PURI GOSWAMI Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
PREM SHANKAR VERMA Vs. R F C JAIPUR
|
September 2, 2009 |
|
PREM SINGH Vs. STATE OF RAJASTHAN
|
June 19, 2009 |
|
PREM SINGH Vs. RAMA KISHAN
|
November 21, 2009 |
|
PREMA Vs. STATE OF RAJASTHAN
|
February 6, 2009 |
|
PREMA RAM Vs. STATE OF RAJASTHAN
|
April 23, 2009 |
|
PRINCIPAL SECRETARY TO THE GOVT. DEPARTMENT OF URBAN HOUSING AND DEVELOPMENT Vs. CHATAR SINGH MEHTA AND ANOTHER
|
June 29, 2009 |
|
PRITHVI RAJ @ PRITHVI NAI Vs. STATE OF RAJASTHAN
|
March 31, 2009 |
|
PRITHVI SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 22, 2009 |
|
PRITI DIXIT Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
PRITI KHATRI (SMT.) & OTHERS Vs. CHHOTU LAL & OTHERS
|
February 11, 2009 |
|
PROFESSOR SUSHIL J. LALWANI Vs. JAI NARAIN VYAS UNIVERSITY, JODHPUR
|
April 6, 2009 |
|
PROVIDENT FUND INSPECTOR JAIPUR Vs. P.M. RUNGTA
|
August 18, 2009 |
|
PROVIDENT FUND INSPECTOR JAIPUR Vs. MAN INDUSTRIAL CORP
|
August 18, 2009 |
|
PUNJAB NATIONAL BANK Vs. GIRIRAJ PRASAD MITTAL
|
February 26, 2009 |
|
PUNJAB NATIONAL BANK Vs. MADAN MOHAN SHARMA
|
April 9, 2009 |
|
PUNJAB NATIONAL BANK Vs. GURBACHAN SINGH AND ANOTHER
|
July 21, 2009 |
|
PUNNA RAM Vs. STATE OF RAJASTHAN
|
January 22, 2009 |
|
PURAN MAL Vs. STATE OF RAJASTHAN
|
May 14, 2009 |
|
PURAN MAN SAINI Vs. STATE OF RAJASTHAN
|
August 11, 2009 |
|
PURAN RAM Vs. STATE OF RAJASTHAN & ORS.
|
May 19, 2009 |
|
PURIA & ANR. Vs. STATE OF RAJASTHAN
|
July 9, 2009 |
|
PURNA RAM Vs. STATE OF RAJASTHAN
|
May 4, 2009 |
|
PUSHP RAJ Vs. MANGA RAM @ MANGILAL
|
September 10, 2009 |
|
PUSHPA BAI Vs. STATE OF RAJASTHAN
|
January 29, 2009 |
|
PUSHPA GUPTA Vs. STATE & ORS
|
January 20, 2009 |
|
PUSHPA SHARMA Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
PYARE LAL Vs. STATE OF RAJASTHAN
|
July 28, 2009 |
|
PYARE LAL AGRAWAL Vs. STATE
|
December 16, 2009 |
|
R N MATHUR Vs. MAHESH C GUPTA
|
January 19, 2009 |
|
R P YADAV Vs. STATE
|
November 16, 2009 |
|
R R NARPAT SINGH Vs. YUV RAJ SINGH
|
October 30, 2009 |
|
R S INDUSTRIES ROLLING MILLS LTD Vs. RAJASTHAN FINANCIAL CORPORATION
|
July 22, 2009 |
|
R S R T C Vs. BHONRI
|
October 8, 2009 |
|
R S R T C Vs. RAJESH GOYAL & ORS
|
February 4, 2009 |
|
R.M. MATHUR Vs. STATE OF RAJASTHAN
|
January 30, 2009 |
|
R.P. GAUR (DR.) Vs. STATE OF RAJASTHAN AND ANR.
|
March 3, 2009 |
|
R.S. AGARWAL Vs. STATE OF RAJASTHAN
|
March 18, 2009 |
|
R.S. INDUSTRIES (ROLLING MILLS) LTD. Vs. RAJASTHAN FINANCIAL CORPORATION
|
July 2, 2009 |
|
RADHA SOMANI AND ORS. Vs. KUNJ BIHARI AND ORS.
|
February 5, 2009 |
|
RADHEY SHYAM Vs. LACCHI RAM
|
November 5, 2009 |
|
RADHEY SHYAM Vs. UNION OF INDIA
|
August 11, 2009 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
January 20, 2009 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
January 28, 2009 |
|
RADHEY SHYAM AND OTHERS Vs. BANSIDHAR AND OTHERS
|
February 10, 2009 |
|
RADHEY SHYAM DHOOT Vs. STATE OF RAJASTHAN
|
May 19, 2009 |
|
RADHEY SHYAM GUPTA Vs. SAWAI MADHOPUR CENTRAL COOPERATIVE BANK LTD
|
February 26, 2009 |
|
RADHEY SHYAM SHARMA Vs. STATE
|
August 25, 2009 |
|
RADHEYSHYAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE (FT) NO. 22, BHILWARA & OTHERS
|
January 13, 2009 |
|
RAFEEK AHMED Vs. STATE OF RAJASTHAN
|
July 9, 2009 |
|
RAFIF TAYAR Vs. STATE OF RAJASTHAN
|
September 7, 2009 |
|
RAFIQ Vs. JIKRUDDIN
|
August 24, 2009 |
|
RAFIQ MOHAMMAD MANSSORI Vs. VASUDEV DEVNANI
|
February 2, 2009 |
|
RAFIQ MOHAMMED Vs. STATE OF RAJASTHAN
|
December 16, 2009 |
|
RAGHUVAR (INDIA) LIMITED Vs. STATE
|
February 26, 2009 |
|
RAGHUVEER Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
RAHAMAN Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
RAHUL @ PAPPU Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
February 5, 2009 |
|
RAHUL GUPTA Vs. STATE
|
May 6, 2009 |
|
RAHUL JAIN Vs. PRESIDING OFFICER ADDITIONAL DISTRICT SESSIONS JUDGE
|
September 1, 2009 |
|
RAHUL KUMAR MISHRA Vs. UNIVERSITY OF RAJASTHAN
|
January 19, 2009 |
|
RAI SINGH Vs. STATE
|
January 13, 2009 |
|
RAIES MOHD Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
RAIS KHAN @ RAJA Vs. STATE OF RAJASTHAN
|
April 15, 2009 |
|
RAIS PATHAN ALIAS RAIS AHMED Vs. STATE OF RAJASTHAN
|
August 12, 2009 |
|
RAISUDEEN Vs. JAGJIT SINGH
|
July 21, 2009 |
|
RAJ DEEPAK GAIRA Vs. STATE OF RAJ.& ANR.
|
February 6, 2009 |
|
RAJ DULARI Vs. STATE OF RAJASTHAN
|
January 16, 2009 |
|
RAJ EXPORT PROPRIETOR Vs. STATE OF RAJASTHAN
|
November 19, 2009 |
|
RAJ KUMAR Vs. SHEVI BAI
|
January 22, 2009 |
|
RAJ KUMAR DEEWAN Vs. RENT CONTROL TRIBUNAL
|
January 17, 2009 |
|
RAJ KUMAR JAIN Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
RAJ LAXMI MAHILA URBAN COOPERATIVE BANK LTD. Vs. STATE OF RAJASTHAN
|
February 2, 2009 |
|
RAJ MOHAN SHARMA Vs. JAIPUR NAGAR NIGAM
|
April 22, 2009 |
|
RAJA RAM Vs. SHEKHAR AND ORS.
|
February 6, 2009 |
|
RAJA RAM GAUR Vs. RAJASTHAN HOUSING BOARD
|
July 10, 2009 |
|
RAJA RAM YADAV Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
RAJASTHAN Vs. YAQUB ALI
|
October 1, 2009 |
|
RAJASTHAN AGRICULTURAL UNIVERSITY Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
October 8, 2009 |
|
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF RAJASTHAN
|
December 5, 2009 |
|
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF RAJASTHAN
|
December 15, 2009 |
|
RAJASTHAN HIGH COURT MUKHYA PEETH JODHPUR BACHAO SANGARSH SAMITI AND OTHERS Vs. M/S. DAL MILL AND OTHERS
|
December 4, 2009 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. RAKESH RAMAWAT AND ANR.
|
February 11, 2009 |
|
RAJASTHAN RAJYA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. NARENDRA PRASAD SHARMA AND ANOTHER
|
December 3, 2009 |
|
RAJASTHAN RAJYA VIDYUT VITRAN (PRASARAN) NIGAM LTD Vs. SHEO DUTT VYAS
|
April 13, 2009 |
|
RAJASTHAN STATE AGRICULTURAL MARKETING BOARD Vs. ASHOK KUMAR
|
August 26, 2009 |
|
RAJASTHAN STATE CO-OPERATIVE HOUSING FEDERATION LIMITED Vs. PRESCRIBED AUTHORITY
|
August 13, 2009 |
|
RAJASTHAN STATE COOPERATIVE UNION Vs. K.S.CHOUDHARY
|
October 15, 2009 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. RAM BHAKTA HANUMAN OUIL INDUSTRIES
|
May 19, 2009 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ABDUL HUSSAIN
|
May 15, 2009 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUNITA SHEKHAWAT
|
August 11, 2009 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAJ SINGH AND OTHERS
|
February 2, 2009 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SATYA NARAIN SONI
|
February 12, 2009 |
|
RAJASTHAN TOURISM DEVELOPMENT CORPORATION, JAIPUR THROUGH ITS GENERAL MANAGER Vs. JUDGE, INDUSTRIAL TRIBUNAL , JODHPUR
|
February 24, 2009 |
|
RAJEEV KR CHOUHAN Vs. STATE
|
January 29, 2009 |
|
RAJENDER PRASAD SIHAG Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 2009 |
|
RAJENDRA Vs. STATE OF RAJASTHAN AND ORS.
|
January 9, 2009 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
October 23, 2009 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
September 7, 2009 |
|
RAJENDRA BAHETI Vs. ADDL. DISTRICT JUDGE (FT) NO. 2
|
March 16, 2009 |
|
RAJENDRA DUTT SHARMA Vs. STATE
|
March 23, 2009 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
RAJENDRA KUMAR Vs. A D J BANSWARA
|
June 29, 2009 |
|
RAJENDRA KUMAR BHOLA Vs. STATE OF RAJASTHAN
|
April 16, 2009 |
|
RAJENDRA KUMAR JINDAL Vs. UNION OF INDIA
|
January 5, 2009 |
|
RAJENDRA KUMAR RAKHECHA Vs. UNION OF INDIA
|
February 25, 2009 |
|
RAJENDRA KUMAR SAINI Vs. STATE OF RAJASTHAN
|
September 17, 2009 |
|
RAJENDRA KUMAR SAXENA Vs. STATE OF RAJASTHAN
|
January 19, 2009 |
|
RAJENDRA KUMAR SHARMA Vs. ANIL KUMAR & ANOTHER
|
November 24, 2009 |
|
RAJENDRA S KAPOOR Vs. STATE OF RAJASTHAN
|
January 15, 2009 |
|
RAJENDRA SINGH Vs. BADAM SINGH AND ORS.
|
February 4, 2009 |
|
RAJENDRA SINGH & ANR Vs. STATE OF RAJASTHAN & ORS
|
August 25, 2009 |
|
RAJENDRA SINGH GODARA Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
RAJESH Vs. STATE OF RAJASTHAN
|
August 31, 2009 |
|
RAJESH AGARWAL Vs. REKHA AGARWAL & ANR.
|
February 16, 2009 |
|
RAJESH JAIN Vs. STATE OF RAJASTHAN
|
January 20, 2009 |
|
RAJESH KANWAR Vs. MUNNA RAM
|
November 26, 2009 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
May 6, 2009 |
|
RAJESH KUMAR BHATI Vs. ADDITIONAL DISTRICT JUDGE
|
February 25, 2009 |
|
RAJESH KUMAR SHARMA Vs. STATEOF RAJASTHAN
|
January 12, 2009 |
|
RAJESH KUMARI Vs. YOGENDRA SINGH
|
February 5, 2009 |
|
RAJESH PANWAR Vs. STATE OF RAJASTHAN
|
December 25, 2009 |
|
RAJESH SARVAIYA Vs. NIKI CHEMICAL INDUSTRIES
|
August 11, 2009 |
|
RAJESH SARVAIYA Vs. NIKI CHEMICALS INDUSTRIES
|
August 18, 2009 |
|
RAJHENG Vs. STATE OF RAJASTHAN
|
January 14, 2009 |
|
RAJIV Vs. BHAIYA LAL JAIN
|
November 4, 2009 |
|
RAJJAK KHAN Vs. STATE OF RAJASTHAN THOUGH P.P.
|
December 18, 2009 |
|
RAJKAMAL O SHARMA Vs. KOTA STONE SYNDICATE
|
January 28, 2009 |
|
RAJMI LAL ALIAS RAMJYA Vs. STATE OF RAJASTHAN
|
January 21, 2009 |
|
RAJNIKANT AGRAWAL Vs. GOPALI DENI MEENA
|
March 18, 2009 |
|
RAJPAL Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
RAJPAL SINGH Vs. STATE OF RAJASTHAN AND ORS
|
December 16, 2009 |
|
RAJU Vs. STATE OF RAJASTHAN
|
January 28, 2009 |
|
RAJU ALIAS KALI Vs. STATE OF RAJASTHAN
|
August 25, 2009 |
|
RAJU ALIAS RAJKUMAR Vs. STATE OF RAJASTHAN
|
February 4, 2009 |
|
RAJU AND ORS Vs. STATE OF RAJ.
|
September 9, 2009 |
|
RAJU DEVI Vs. HARI RAM
|
July 8, 2009 |
|
RAJU DEVI Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
RAJU PURI Vs. STATE OF RAJASTHAN
|
February 20, 2009 |
|
RAJU SINGH Vs. RAM SINGH OTHERS
|
November 12, 2009 |
|
RAJUDAS Vs. STATE OF RAJASTHAN
|
February 9, 2009 |
|
RAJVAN DEVI Vs. UNION OF INDIA
|
February 18, 2009 |
|
RAJVEER Vs. RETURNING OFFICER
|
May 5, 2009 |
|
RAJVEER SINGH SARAN & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
November 27, 2009 |
|
RAKESH KUMAR Vs. SHABBIR MOHD ALIAS SHABBIR HUSSAIN
|
August 18, 2009 |
|
RAKESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
RAKESH THAKAL ALIAS BUDHI BHADUR Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
RAM AVTAR VIJAY Vs. STATE OF RAJASTHAN
|
April 20, 2009 |
|
RAM BABU SWAMI Vs. PHOOL CHAND
|
September 1, 2009 |
|
RAM BAGH PALACE HOTEL P LTD Vs. CIT
|
February 26, 2009 |
|
RAM BHAJAN Vs. STATE OF RAJASTHAN
|
August 12, 2009 |
|
RAM BHAROSHI LAL SHARMA Vs. CHIEF SECRETARY STATE
|
November 13, 2009 |
|
RAM CHAND MEENA Vs. STATE
|
July 9, 2009 |
|
RAM CHANDRA RATHI Vs. APPELLATE RENT TRIBUNAL
|
August 4, 2009 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
February 4, 2009 |
|
RAM DHAN Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
RAM GOPAL GUPTA Vs. JUDGE INDUSTRIAL TRIBUNAL
|
July 21, 2009 |
|
RAM GOPAL SHARMA Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
RAM GOPAL VERMA Vs. THE STATE OF RAJASTHAN
|
May 28, 2009 |
|
RAM JANKI DEVI Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
RAM KHILADI LODDA Vs. STATE OF RAJASTHAN
|
April 13, 2009 |
|
RAM KISHOR MEENA Vs. UNION OF INDIA
|
April 2, 2009 |
|
RAM KISHORE MEENA Vs. UNION OF INDIA
|
October 24, 2009 |
|
RAM KUMAR MEENA Vs. STATE OF RAJASTHAN
|
May 28, 2009 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
RAM LAL Vs. STATE
|
August 21, 2009 |
|
RAM LAL Vs. MOHAN LAL
|
February 17, 2009 |
|
RAM LAL Vs. SAJJAN RAJ
|
July 13, 2009 |
|
RAM LATTU Vs. STATE OF RAJASTHAN
|
August 12, 2009 |
|
RAM NARAIN Vs. STATE OF RAJASHTAN
|
May 26, 2009 |
|
RAM NARAIN Vs. MANGI LAL
|
August 4, 2009 |
|
RAM NARAIN Vs. STATE
|
September 1, 2009 |
|
RAM NARAYAN Vs. CIVIL JUDGE S D MANDALGARH
|
May 28, 2009 |
|
RAM NIWAS Vs. STATE
|
September 15, 2009 |
|
RAM NIWAS Vs. SMT. KAMAL
|
October 15, 2009 |
|
RAM NIWAS SAINI Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
RAM PAL Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
RAM PRAKASH NAYAK Vs. STATE OF RAJASTHAN
|
August 21, 2009 |
|
RAM PRAKASH PATHAK Vs. STATE AND ORS
|
September 10, 2009 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
RAM PRASAD Vs. STATE
|
November 27, 2009 |
|
RAM PRASAD MEENA Vs. STATE
|
October 28, 2009 |
|
RAM RAJ GURJAR Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
RAM SAHAI Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
RAM SAHAI Vs. STATE
|
January 20, 2009 |
|
RAM SEWAK SAHU Vs. STATE OF RAJASTHAN AND OTHERS
|
November 9, 2009 |
|
RAM SINGH Vs. LAXMI ENTERPRISES
|
July 9, 2009 |
|
RAM SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
February 12, 2009 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
August 13, 2009 |
|
RAM SINGH Vs. BHARAT SINGH
|
August 13, 2009 |
|
RAM SINGH Vs. RAMLAL
|
May 15, 2009 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
August 20, 2009 |
|
RAM SWAROOP MEWADA Vs. RAJASTHAN
|
May 8, 2009 |
|
RAM SWAROOP SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
January 17, 2009 |
|
RAMA DEVI Vs. DEEPAK AGARWAL
|
February 9, 2009 |
|
RAMA KHAN Vs. UNION OF INDIA
|
January 7, 2009 |
|
RAMANAND SHARMA Vs. STATE OF RAJASTHAN
|
March 23, 2009 |
|
RAMANAND SINGH Vs. STATE OF RAJASTHAN
|
May 1, 2009 |
|
RAMAVTAR Vs. STATE
|
February 2, 2009 |
|
RAMBALLABH CHAPPARWAL Vs. NARBADA DEVI TAWANI
|
August 12, 2009 |
|
RAMCHANDRA @ SRIRAM Vs. BALKISHAN
|
October 22, 2009 |
|
RAMDAS Vs. ADDI DISTRICT JUDGE
|
August 11, 2009 |
|
RAMDAYAL JAT Vs. CIVIL JUDGE AND JUDICIAL MAGISTRATE CLASS I
|
August 3, 2009 |
|
RAMDAYAL KUMAWAT Vs. RAMESWAROOP
|
September 16, 2009 |
|
RAMDEEP SINGH Vs. ADDITIONAL SESSIONS JUDGE
|
September 1, 2009 |
|
RAMDEEP SINGH Vs. ADDITIONAL SESSIONS JUDGE (FAST TRACK)
|
September 1, 2009 |
|
RAMDEV Vs. STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR
|
November 4, 2009 |
|
RAMDEV Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
RAMDHAN Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
November 17, 2009 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
April 30, 2009 |
|
RAMESH CHAND Vs. STATE OF RJASTHAN
|
July 2, 2009 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
March 3, 2009 |
|
RAMESH CHAND AGARWAL Vs. STATE OF RAJASTHAN
|
August 3, 2009 |
|
RAMESH CHAND AJMER Vs. STATE OF RAJASTHAN
|
January 23, 2009 |
|
RAMESH CHAND LODHA Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
RAMESH CHAND SHARMA Vs. RAJ CIVIL SERVICE APPEL
|
October 21, 2009 |
|
RAMESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
RAMESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
April 15, 2009 |
|
RAMESH CHAND TRIVEDI Vs. BHARAT PETROLEUM CORPORATION LTD
|
April 1, 2009 |
|
RAMESH CHANDRA Vs. ADDITIONAL DIST JUDGE
|
September 15, 2009 |
|
RAMESH CHANDRA SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JODHPUR BENCH
|
July 22, 2009 |
|
RAMESH GUPTA Vs. STATE OF RAJASTHAN
|
May 28, 2009 |
|
RAMESH KUMAR Vs. CHANDU LAL
|
January 11, 2009 |
|
RAMESH KUMAR Vs. CHANDU LAL AND ANR.
|
January 14, 2009 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
May 22, 2009 |
|
RAMESH SHARMA Vs. MATHURESH KUMAR SHARMA
|
August 26, 2009 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
January 6, 2009 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
April 20, 2009 |
|
RAMESHWAR Vs. STATE OF RAJASHAN
|
August 13, 2009 |
|
RAMESHWAR DAYAL Vs. MOHAN LAL
|
February 19, 2009 |
|
RAMESHWAR DAYAL Vs. SATYA NARAIN
|
August 19, 2009 |
|
RAMESHWAR LAL Vs. HINDUSTAN ZINC LTD
|
March 26, 2009 |
|
RAMESHWAR LAL Vs. PANA DEVI
|
January 21, 2009 |
|
RAMESHWAR LAL ALIAS RAMESH Vs. RAM NIWAS SINGANIA
|
July 21, 2009 |
|
RAMESHWAR LAL SANADIYA Vs. HINDUSTAN ZINC LTD, UDAIPUR
|
July 22, 2009 |
|
RAMESHWAR PRASAD JANGIR Vs. BHAGWAN SINGH
|
September 9, 2009 |
|
RAMESHWARI Vs. BANWARI LAL
|
August 18, 2009 |
|
RAMESHWARI DEVI Vs. CHIEF SECRETARY STATE
|
November 13, 2009 |
|
RAMESHWARLAL GARWA Vs. EXCISE COMM.
|
May 13, 2009 |
|
RAMESHWARLAL MEENA Vs. STATE OF RAJASTHAN & ORS.
|
February 12, 2009 |
|
RAMI Vs. STATE OF RAJASTHAN
|
March 31, 2009 |
|
RAMJEEVAN Vs. STATE OF RAJASTHAN AND OTHERS
|
September 29, 2009 |
|
RAMJEEVAN Vs. NAGAUR CENTRAL COOPERATIVE BANK LTD. AND ORS.
|
January 27, 2009 |
|
RAMJI DAS Vs. STATE OF RAJASTHAN
|
April 2, 2009 |
|
RAMJI LAL Vs. BADRI NARAYAN
|
January 22, 2009 |
|
RAMJI LAL Vs. CIVIL JUDGE JD NEEM KA THANA
|
January 17, 2009 |
|
RAMJILAL Vs. STATE OF RAJASTHAN
|
April 8, 2009 |
|
RAMJILAL Vs. CHAIRMAN NAGAR PALIKA
|
August 24, 2009 |
|
RAMJILAL MEENA Vs. STATE OF RAJASTHAN
|
July 23, 2009 |
|
RAMJIT Vs. JUDGE LABOUR COURT
|
November 30, 2009 |
|
RAMKESH Vs. STATE OF RAJASTHAN
|
August 31, 2009 |
|
RAMKISHAN Vs. BAJRANGLAL
|
August 6, 2009 |
|
RAMLAL Vs. GIRDHARLAL
|
March 25, 2009 |
|
RAMNANDA Vs. STATE OF RAJASTHAN
|
January 13, 2009 |
|
RAMNARAYAN SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2009 |
|
RAMNIVASH Vs. MADHU GARG AGARWAL
|
October 9, 2009 |
|
RAMNIWAS Vs. STATE OF RAJASTHAN
|
September 11, 2009 |
|
RAMNIWAS SON OF PRABHU NARAIN; SARVAN SINGH BHATI SON OF BUX SINGH BHATI AND GOPAL LAL SAIN SON OF RAMJI LAL Vs. STATE OF RAJASTHAN
|
April 17, 2009 |
|
RAMOTAR Vs. ADDITIONAL DISTRICT JUDGE FAST TRACK SIKAR
|
August 12, 2009 |
|
RAMPRASAD Vs. STATE OF RAJASTHAN
|
September 17, 2009 |
|
RAMRAJ TADA Vs. STATE
|
August 8, 2009 |
|
RAMRAY MEENA Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
RAMSI Vs. PRAMOD KUMAR
|
September 3, 2009 |
|
RAMSURAM Vs. STATE OF RAJASTHAN
|
August 13, 2009 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
September 7, 2009 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
February 12, 2009 |
|
RAMSWROOP Vs. MATHURESH PRASAD
|
November 25, 2009 |
|
RAMVILAS @ BILLU Vs. STATE OF RAJASTHAN
|
September 2, 2009 |
|
RAMVILAS ALIAS BILLU Vs. STATE OF RAJASTHAN
|
September 2, 2009 |
|
RAMYASH SINGH YADAV Vs. UNION OF INDIA
|
January 20, 2009 |
|
RAMZAN Vs. STATE OF RAJASTHAN
|
September 18, 2009 |
|
RANG LAL MEENA Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
RANGE FOREST OFFICER Vs. JEETO DEVI
|
May 28, 2009 |
|
RANGJI Vs. STATE OF RAJASTHAN
|
September 18, 2009 |
|
RANJEET ALIAS RANJIT Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
RANJEET SINGH Vs. STATE OF RAJASTHAN
|
August 21, 2009 |
|
RANJHA @ GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
May 13, 2009 |
|
RANVEER SINGH ALIASBHANWAR SINGH Vs. STATE OF RAJASTHAN
|
November 19, 2009 |
|
RANVEER SINGH RANAWAT Vs. AJMER VIDHYUT VITRAN NIGAM LTD
|
December 4, 2009 |
|
RAO JAGANNATH SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2009 |
|
RASHEED Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
July 3, 2009 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
October 30, 2009 |
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RATAN LAL Vs. STATE OF RAJASTHAN
|
September 16, 2009 |
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RATAN LAL SAMOTA Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
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RATNA @ RATAN LAL Vs. STATE OF RAJASTHAN
|
April 9, 2009 |
|
RATNA RAM Vs. STATE OF RAJASTHAN
|
April 23, 2009 |
|
RAVI KUMAR GARG Vs. APPELLATE RENT TRIBUNAL
|
August 7, 2009 |
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RAVI PRASAD Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
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RAVI RANAWAT Vs. STATE OF RAJASTHAN
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August 20, 2009 |
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RAVI SHANKAR YADAV Vs. URBAN IMPROVEMENT TRUST
|
November 16, 2009 |
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RAVINDER KUMAR Vs. STATE OF RAJASTHAN
|
January 19, 2009 |
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RAVINDER SINGH YADAV Vs. STATE OF RAJASTHAN
|
January 2, 2009 |
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RAVINDRA KUMAR Vs. AVINASH
|
December 3, 2009 |
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RAVINDRA KUMAR Vs. UNIVERSITY OF RAJASTHAN
|
April 23, 2009 |
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RAVINDRA KUMAR DIXIT Vs. STATE OF RAJASTHAN
|
November 12, 2009 |
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RAVINDRA KUMAR YADAV Vs. STATE OF RAJASTHAN AND OTHERS
|
January 15, 2009 |
|
REGIONL MANAGER PUNJAB NATIONAL BANK Vs. PARAMJEET KAUR
|
June 30, 2009 |
|
REKHA Vs. RAMESH CHAND & ORS.
|
March 23, 2009 |
|
REKHA GOYAL Vs. ALIM
|
September 1, 2009 |
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REKHA JAMALIA (SMT.) Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 28, 2009 |
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REMESH CHAND Vs. BHAN SINGH
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February 12, 2009 |
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RICHPAL Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
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RICHPAL Vs. SMT.VIDHYA DEVI
|
September 14, 2009 |
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RIDHI SIDHI ASSOCIATES Vs. STATE OF RAJASTHAN
|
August 19, 2009 |
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RISHIRAJ SHARMA, ACHAL SHARMA AND JITENDRA MEENA Vs. RAJ UNIVERSITY OF HEALTH SCIENCES
|
February 3, 2009 |
|
RITESH KHANDELWAL Vs. STATE OF RAJASTHAN
|
August 25, 2009 |
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RIYAZUDDIN USMANI Vs. STATE OF RAJASTHAN
|
October 5, 2009 |
|
RIZWANNUDDEEN Vs. STATE OF RAJASTHAN
|
September 2, 2009 |
|
ROB MATHYS INDIA PVT. LTD. Vs. UNION OF INDIA
|
March 17, 2009 |
|
ROHIT SINGH Vs. STATE OF RAJASTHAN
|
November 11, 2009 |
|
ROHITASHWA KUMAR Vs. STATE OF RAJASTHAN
|
March 17, 2009 |
|
ROHTASH Vs. STATE OF RAJASTHAN
|
April 29, 2009 |
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ROKED CHAND Vs. SMT. RAJESHWARI DEVI
|
April 16, 2009 |
|
ROOP KALA Vs. STATE
|
May 13, 2009 |
|
ROOP KISHORE DIXIT Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS
|
February 13, 2009 |
|
ROOP NARAIN SHARMA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
April 15, 2009 |
|
ROOPI Vs. STATE OF RAJASTHAN
|
February 16, 2009 |
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ROOPI ALIAS ROOP SINGH Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
ROSHAN SINGH Vs. STATE OF RAJASTHAN
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August 19, 2009 |
|
ROYEES MOHAMMED Vs. LRS OF VAL CHAND
|
July 14, 2009 |
|
RSRTC Vs. HUSAINUDDIN
|
August 18, 2009 |
|
RSRTC Vs. DAYA LAL
|
October 8, 2009 |
|
RSRTC Vs. BALBEER SINGH
|
January 21, 2009 |
|
RSRTC Vs. ISHWAR SINGH
|
January 21, 2009 |
|
RSRTC Vs. SUNITA
|
January 21, 2009 |
|
RSRTC Vs. JILE SINGH
|
January 21, 2009 |
|
RSRTC AND ANR. Vs. LABOUR COURT, BIKANER AND ORS.
|
January 9, 2009 |
|
RUKMANI BAI Vs. STATE OF RAJASTHAN
|
January 29, 2009 |
|
RUSTAM Vs. STATE
|
February 4, 2009 |
|
S K SOLVEX PVT LTD Vs. STATE OF RAJASTHAN
|
August 3, 2009 |
|
S M INAM Vs. STATE
|
June 30, 2009 |
|
S.M. LATA Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
|
July 23, 2009 |
|
S.N.BYADWAL Vs. STATE OF RAJASTHAN
|
February 26, 2009 |
|
SABBU Vs. STATE
|
February 2, 2009 |
|
SAFI MOHAMMED Vs. STATE OF RAJASTHAN
|
May 29, 2009 |
|
SAGAR MAL CHOUDHARY Vs. SATE OF RAJASTHAN & OTHER
|
December 8, 2009 |
|
SAGARMAL Vs. STATE
|
November 17, 2009 |
|
SAGARMAL AND OTHERS Vs. STATE OF RAJASTHAN
|
July 21, 2009 |
|
SAHAB SINGH Vs. DIVISIONAL COMMISSIONER KOTA
|
January 28, 2009 |
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SAHDEV SINGH Vs. R S E B
|
August 27, 2009 |
|
SAIYAD MOHD Vs. STATE OF RAJASTHAN
|
January 27, 2009 |
|
SAJJAN SINGH Vs. STATE PUBLIC INFORMATION OFFICER
|
February 10, 2009 |
|
SAJJAN SINGH Vs. KASHI LAL
|
September 4, 2009 |
|
SAKIL KHAN Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
SAKINA Vs. ABDUL SATTAR
|
November 12, 2009 |
|
SALIM Vs. STATE OF RAJASTHAN
|
April 29, 2009 |
|
SAMAY SINGH GURJAR Vs. STATE OF RAJASTHAN
|
October 7, 2009 |
|
SAMBHAV AVASTHI Vs. STATE OF RAJASTHAN
|
November 19, 2009 |
|
SAMBHU DAYAL MODI Vs. STATE OF RAJASTHAN AND OTHERS
|
January 6, 2009 |
|
SAMPAT LAL APURVA Vs. STATE OF RAJASTHAN
|
January 5, 2009 |
|
SAMPAT RAJ AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
November 16, 2009 |
|
SAMPAT STC MAHAVIDHYALAYA Vs. STATE OF RAJASTHAN
|
August 13, 2009 |
|
SAMRATH SINGH Vs. STATE OF RAJASTHAN
|
September 30, 2009 |
|
SANDEEP Vs. STATE
|
November 27, 2009 |
|
SANDEEP Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
SANDEEP JAIN Vs. ANITA DEVI
|
February 6, 2009 |
|
SANDEEP MATHA Vs. STATE OF RAJASTHAN
|
August 21, 2009 |
|
SANDEEP SORAL Vs. STATE OF RAJASTHAN
|
April 8, 2009 |
|
SANGA RAM Vs. STATE OF RAJASTHAN
|
November 18, 2009 |
|
SANGAM SALES AGENCY Vs. STATE OF RAJASTHAN & ANR
|
October 7, 2009 |
|
SANGEETA Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
SANGHI MOTORS BOMBAY PVT LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
|
January 13, 2009 |
|
SANJAY Vs. COMPANY REGISTRAR
|
January 7, 2009 |
|
SANJAY Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
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SANJAY BHANDARI Vs. STATE OF RAJASTHAN
|
February 5, 2009 |
|
SANJAY NAGAR Vs. HEMLATA
|
November 16, 2009 |
|
SANJAYA DEVI Vs. STATE OF RAJASTHAN
|
November 25, 2009 |
|
SANJEEV KUMAR Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
SANJEEV KUMAR MATHUR Vs. NATIONAL SEEDS CORPORATION LTD
|
August 7, 2009 |
|
SANJU BAI Vs. STATE OF RAJASTHAN
|
January 27, 2009 |
|
SANJU BASERA Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
SANTOSH ARORA (SMT.) Vs. VASUDEV MANGHANI AND SONS AND ANR.
|
January 27, 2009 |
|
SANTOSH KUMAR Vs. DISTRICT COLLECTOR
|
April 10, 2009 |
|
SANTOSH KUMAR BANTHIA Vs. INDIAN OIL CORPORATION LTD
|
July 3, 2009 |
|
SANTU SINGH Vs. JUDGE, LABOUR COURT
|
January 27, 2009 |
|
SANWAL RAM Vs. TARA CHAND
|
August 12, 2009 |
|
SANWAR CHAND CHANDEL Vs. STATE OF RAJASTHAN
|
January 6, 2009 |
|
SANWAR MAL Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
SANWAR RAM Vs. STATE
|
September 17, 2009 |
|
SANWARMAL JOSHI AND OTHERS Vs. INDUS TOWER AND OTHERS
|
November 18, 2009 |
|
SANWRA ALIAS SANWAR MAL Vs. STATE OF RAJASTHAN
|
January 17, 2009 |
|
SARDAR GURU CHARAN SINGH Vs. SATISH KUMAR
|
July 23, 2009 |
|
SARDAR SINGH Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
SARDUL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
July 15, 2009 |
|
SARITA Vs. STATE OF RAJASTHAN
|
May 8, 2009 |
|
SARITA Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
SAROJ BILKHIWAL Vs. STATE OF RAJASTHAN
|
May 4, 2009 |
|
SAROJ KUMARI Vs. STATE OF RAJASTAN
|
May 29, 2009 |
|
SAROJ RAJPUT Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
SARPANCH GRAM PANCHAYAT Vs. RAMKARAN
|
October 9, 2009 |
|
SARPANCH, GRAM PANCHAYAT AKOLA Vs. RADHAKISHAN
|
July 3, 2009 |
|
SARSWATI EXPORTS Vs. S.N. KAPOOR
|
March 9, 2009 |
|
SATISH CHANDRA KAUSHIK Vs. STATE OF RAJASTHAN
|
March 24, 2009 |
|
SATISH JAIN Vs. RADHEY MOHAN SHARMA
|
July 17, 2009 |
|
SATISH SHARMA Vs. CHAIRMAN, RAJASTHAN HOUSING BOARD & ANR.
|
September 14, 2009 |
|
SATYA NARAIN Vs. DISTRICT JUDGE, CHURU
|
March 25, 2009 |
|
SATYA NARAYAN Vs. SATYA NARAYAN
|
December 5, 2009 |
|
SATYA NARAYAN Vs. RAM NARAYAN
|
August 6, 2009 |
|
SATYA PAL Vs. STATE OF RAJASTHAN
|
September 2, 2009 |
|
SATYAPAL SINGH Vs. STATE OF RAJASTHAN
|
May 19, 2009 |
|
SAVITA Vs. RANVEER SINGH
|
August 12, 2009 |
|
SAVITA KUMARI Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
SAVITA SAMRIYA Vs. STATE
|
May 22, 2009 |
|
SAVITRI Vs. PAWAN KR SHARMA
|
October 24, 2009 |
|
SAVITRI Vs. IRFAN
|
August 26, 2009 |
|
SAVITRI DEVI Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
SAVITRI PRASAD THROUGH LRS. Vs. MADAN LAL GOOGALIA AND OTHERS
|
October 8, 2009 |
|
SAYARA BANO Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
SAYED ABDUL VASIT Vs. ADDL CIVIL JUDGE NO 4 AJMER
|
January 6, 2009 |
|
SAYED ARSHAD ALI NAQVI Vs. STATE AND OTHERS
|
October 30, 2009 |
|
SAZID Vs. STATE OF RAJASTHAN
|
September 2, 2009 |
|
SEPOY GOVIND RAM SAINI Vs. UNION OF INDIA
|
January 21, 2009 |
|
SETHI @ MOHD. SHARIF Vs. STATE
|
April 8, 2009 |
|
SETHI CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
October 22, 2009 |
|
SHABBEER AHAMAD Vs. BUNDU
|
October 22, 2009 |
|
SHABIR SHAH Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
SHABNAM BANO Vs. MOHD. RAFIQ
|
May 25, 2009 |
|
SHABRATI Vs. STATE
|
August 17, 2009 |
|
SHAFI MOHAMMED Vs. STATE OF RAJASTHAN
|
May 18, 2009 |
|
SHAGUFTA PARVEN Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
SHAHBUDDIN Vs. STATE OF RAJASTHAN
|
November 10, 2009 |
|
SHAHJAD ALI Vs. STATE OF RAJASTHAN
|
February 12, 2009 |
|
SHAILENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 23, 2009 |
|
SHAITAN RAM CHOUDHARY Vs. GENERAL MANAGER (PERSONNEL DEPTT.), UCO BANK
|
January 30, 2009 |
|
SHAKEEL AHMED Vs. NAWAL SINGH AND ORS.
|
February 9, 2009 |
|
SHAKTI KUMAR RATHORE Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
SHAKUNTLA Vs. RAN SINGH
|
August 27, 2009 |
|
SHAMSHER @ SUNIL Vs. STATE OF RAJASTHAN
|
January 22, 2009 |
|
SHANKAR Vs. DISTT. JUDGE, DHOLPUR
|
September 29, 2009 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
February 20, 2009 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
April 30, 2009 |
|
SHANKAR LAL Vs. STATE
|
August 21, 2009 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
August 24, 2009 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
August 31, 2009 |
|
SHANKAR SINGH SOLANKI Vs. STATE OF RAJASTHAN
|
October 5, 2009 |
|
SHANKARLAL BALAI Vs. STATE OF RAJASTHAN
|
October 7, 2009 |
|
SHANKER LAL Vs. RATAN LAL
|
July 27, 2009 |
|
SHANKER LAL Vs. STATE OF RAJASTHAN AND ANR.
|
July 23, 2009 |
|
SHANTI BAI Vs. STATE OF RAJASTHAN
|
January 29, 2009 |
|
SHANTI DEVI Vs. STATE OF RAJASTHAN
|
October 7, 2009 |
|
SHANTI DEVI Vs. RAM SAHAI
|
August 25, 2009 |
|
SHANTI DEVI Vs. MALA RAM AND OTHERS
|
February 17, 2009 |
|
SHANTI DEVI MEENA AND ORS. Vs. HARPHOOL AND ORS.
|
February 12, 2009 |
|
SHANTI PRASAD Vs. STATE OF RAJASTHAN
|
February 12, 2009 |
|
SHANTILAL NYATI Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
SHARDA & ORS Vs. NARAYAN SINGH & ORS
|
May 6, 2009 |
|
SHARIF KHAN & ANR. Vs. STATE OF RAJASTHAN
|
November 17, 2009 |
|
SHARIFAN Vs. STATE OF RAJASTHAN
|
April 28, 2009 |
|
SHARWAN Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
SHASHI BALA Vs. SURENDRA KUMAR
|
August 6, 2009 |
|
SHASHI DUBE Vs. STATE OF RAJASTHAN
|
November 16, 2009 |
|
SHASHI SHARMA; NAINA DEVI Vs. DEVI SINGH
|
December 1, 2009 |
|
SHASHIKALA SINGH Vs. CHAND KANWAR
|
August 3, 2009 |
|
SHEESH RAM Vs. STATE OF RAJASTHAN
|
May 13, 2009 |
|
SHEETAL PRASAD Vs. ADDITIONAL DISTRICT JUDGE
|
November 19, 2009 |
|
SHEHJAD KHAN Vs. STATE OF RAJASTHAN
|
May 1, 2009 |
|
SHEIK SAHAZAD AHMED Vs. SAJJAD HUSSAIN
|
January 12, 2009 |
|
SHEODAN SINGH; NAND KISHORE Vs. STATE OF RAJ
|
December 4, 2009 |
|
SHEOPAL Vs. NARENDRA KUMAR
|
May 5, 2009 |
|
SHER SINGH Vs. STATE
|
February 4, 2009 |
|
SHER SINGH Vs. UOI
|
January 17, 2009 |
|
SHIKHA AGRAWAL Vs. STATE OF RAJASTHAN
|
August 4, 2009 |
|
SHIMNIT UTSCH INDIA PVT. LTD. Vs. STATE OF RAJ.
|
April 24, 2009 |
|
SHIV LAL Vs. STATE OF RAJASTHAN
|
August 3, 2009 |
|
SHIV NARAIN SHARMA Vs. STATE OF RAJASTHAN
|
February 5, 2009 |
|
SHIV NARAYAN Vs. BABU RAM MALI
|
July 7, 2009 |
|
SHIV SINGH Vs. STATE OF RAJASTHAN
|
February 12, 2009 |
|
SHIVA CORPORATION INDIA LTD. Vs. STATE OF RAJASTHAN
|
April 13, 2009 |
|
SHIVAN KUTTY Vs. R S E B
|
July 21, 2009 |
|
SHIVLAL JOSHI Vs. STATE OF RAJASTHAN
|
March 5, 2009 |
|
SHIVRAJ Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
SHIVRAJ Vs. STATE OF RAJASTHAN
|
September 1, 2009 |
|
SHIVRAJ GURJAR Vs. STATE OF RAJASTHAN
|
August 20, 2009 |
|
SHOBHA LAL Vs. STATE OF RAJASTHAN
|
November 6, 2009 |
|
SHOKIN KURESHI ALIAS CHOTA Vs. STATE OF RAJASTHAN
|
August 19, 2009 |
|
SHRAWAN SINGH Vs. STATE
|
September 18, 2009 |
|
SHREE CHOUDHARY TRANSPORT COMPANY Vs. INCOME TAX OFFICER
|
May 15, 2009 |
|
SHREE RAJASTHAN SYNTEX LTD Vs. JAIPUR CIDYUT VITRAN NIGAM LTD
|
April 24, 2009 |
|
SHRI BHAGWAN SINGH Vs. STATE OF RAJ.
|
August 7, 2009 |
|
SHRI GANGANAGAR CRICKET ASSON AND KOTA CRICKET ASSOCIATION Vs. SECY , DEPTT OF SPORTS AND YOUTH AFFAIRS
|
February 27, 2009 |
|
SHRI KANWAR SINGH Vs. STATE OF RAJASTHAN
|
March 17, 2009 |
|
SHRI KISHAN AGRAWAL Vs. STATE
|
March 18, 2009 |
|
SHRI LAL Vs. STATE OF RAJASTHAN
|
July 27, 2009 |
|
SHRI PRABHATIYA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 5, 2009 |
|
SHRI SAINIK KSHETRIYA MALI SAMAJ Vs. SHRI BABA RAMDEV SAMITI
|
January 29, 2009 |
|
SHRICHAND GOYAL AND ANOTHER Vs. ADDL. CIVIL JUDGE (JR. DIV.) AND JULD. MAGISTRATE, NO. 1, JAIPUR CITY, JAIPUR AND ORS.
|
February 10, 2009 |
|
SHRIGOPAL BAHETI Vs. VASUDEV DEVNANI
|
February 2, 2009 |
|
SHRINATH SINGH Vs. JUDGE LABOUR COURT BHARATUR O;
|
November 30, 2009 |
|
SHUBHAM MINERALS Vs. STATE OF RAJASTHAN
|
August 20, 2009 |
|
SHUSHILA DEVI Vs. STATEOF RAJASTHAN
|
January 7, 2009 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
May 11, 2009 |
|
SHYAM LAL Vs. MANGI LAL AND OTHERS
|
February 6, 2009 |
|
SHYAM LAL BHEEL Vs. STATE OF RAJ.
|
August 20, 2009 |
|
SHYAM LAL SINGH Vs. STATE
|
July 9, 2009 |
|
SHYAM MAHATMA Vs. BABU KHAN
|
February 20, 2009 |
|
SHYAM RIZHWANI Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
SHYAM SINGH SINSINWAR Vs. STATE OF RAJASTHAN
|
January 9, 2009 |
|
SHYOJI Vs. STATE
|
August 3, 2009 |
|
SHYOJI RAM Vs. SATYA NARAYAN
|
March 13, 2009 |
|
SIRAJ ALIAS CHIGGA Vs. STATE OF RAJASTHAN
|
August 27, 2009 |
|
SIRAJUR RAHMAN Vs. RAJU ALIAS RAJENDRA
|
August 26, 2009 |
|
SISTER ARUNA Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
February 17, 2009 |
|
SITA RAM MEENA Vs. STATE OF RAJASTHAN
|
February 2, 2009 |
|
SITA RAM MEENA Vs. CENTRAL COUNCIL FOR RESEARCH IN AYURVEDA AND SIDDHA
|
January 27, 2009 |
|
SITARAM Vs. OMPRAKASH
|
September 1, 2009 |
|
SITARAM Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
SITARAM KHATEEK Vs. SEC MEDICAL HEALTH DEPARTMENT
|
August 4, 2009 |
|
SITARAM MALI Vs. STATE OF RAJASTHAN
|
October 29, 2009 |
|
SMT ABHA GUPTA Vs. STATE OF RAJASTHAN
|
April 20, 2009 |
|
SMT BALVEER KAUR Vs. STATE BANK OF BIKANER AND JAIPUR
|
October 5, 2009 |
|
SMT PARMADEVI @ PREMLATA Vs. ADDL DISTRICT AND SESSIONS JUDGE [FAST TRACK] NO 4
|
April 13, 2009 |
|
SMT RITU SHARMA Vs. STATE OF RAJASTHAN
|
April 13, 2009 |
|
SMT SUNITA DEVI SAINI Vs. DIRECTOR, MAHILA AND CHILD DEVELOPMENT
|
February 5, 2009 |
|
SMT. BADAMI BAI Vs. AVVN LTD AND OTHERS
|
October 5, 2009 |
|
SMT. BEENA SHARMA AND ANOTHER Vs. MOHD. ASLAM AND OTHERS
|
May 22, 2009 |
|
SMT. EKTA SOLANKI Vs. JOHNY SOLANKI
|
October 20, 2009 |
|
SMT. LALITA DEVI AND OTHERS Vs. MAHENDRA AND OTHERS
|
July 9, 2009 |
|
SMT. MANA BAI Vs. STATE OF RAJASTHAN
|
April 16, 2009 |
|
SMT. NEETU BOHARA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 9, 2009 |
|
SMT. SUMITRA DEVI AND OTHERS Vs. KAN SINGH AND OTHERS
|
November 11, 2009 |
|
SMT.KHURSHIDA Vs. THE STATE OF RAJASTHAN & ANR.
|
May 11, 2009 |
|
SMT.LEELA AND ANOTHER Vs. PREMA RAM AND ANOTHER
|
September 16, 2009 |
|
SOBHA BAI Vs. KISHORE SINGH
|
August 13, 2009 |
|
SOBHAG RAM ALIAS SOBHAG KIR Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
SOGANI BROTHERS Vs. KUWAIT AIRWAYS CORP.
|
April 27, 2009 |
|
SOHAN LAL CHOUDHARY Vs. STATE AND OTHERS
|
December 15, 2009 |
|
SOHANI DEVI LODHA Vs. STATE BANK OF INDIA
|
April 13, 2009 |
|
SOHANVEER SINGH Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL JAIPUR
|
January 5, 2009 |
|
SOKIN KURESHI Vs. STATE OF RAJASTHAN
|
August 19, 2009 |
|
SOM DISTILLERIES AND BREWERIES LTD. Vs. STATE OF RAJASTHAN
|
May 20, 2009 |
|
SOM NATH VIG Vs. STATE OF RAJASTHAN
|
April 29, 2009 |
|
SONA DEVI Vs. MANGTU LAL
|
August 20, 2009 |
|
SONRAJ Vs. JAMAT RAJ
|
November 13, 2009 |
|
SONU ALIAS ASHISH Vs. STATE OF RAJASTHAN
|
September 10, 2009 |
|
SORATI DEVI Vs. STATE OF RAJASTHAN
|
January 7, 2009 |
|
SRIGANGANAGAR DISTRICT CRICKET ASSOCIATION Vs. STATE OF RAJASTHAN
|
February 26, 2009 |
|
SRIPAL SHAKTAWA Vs. UNIV OF RAJASTHAN
|
August 13, 2009 |
|
STATE Vs. GORU
|
August 6, 2009 |
|
STATE Vs. R C S A T
|
April 17, 2009 |
|
STATE Vs. DEEP CHAND
|
October 6, 2009 |
|
STATE Vs. ABDUL HAMID
|
October 5, 2009 |
|
STATE Vs. VIMLA
|
October 8, 2009 |
|
STATE Vs. HAKMA RAM
|
December 8, 2009 |
|
STATE Vs. MAHAVIR PR GOYAL
|
February 17, 2009 |
|
STATE Vs. BHANWAR SINGH
|
July 24, 2009 |
|
STATE Vs. MUNSHI SINGH
|
April 16, 2009 |
|
STATE AND ANR Vs. RAJENDRA SINGH AND ANR
|
September 4, 2009 |
|
STATE BANK OF BIKANER Vs. JAIPUR
|
October 5, 2009 |
|
STATE BANK OF BIKANER Vs. R S VERMA
|
April 21, 2009 |
|
STATE BANK OF BIKANNER JAIPUR Vs. SHEONATH
|
October 29, 2009 |
|
STATE BANK OF INDIA Vs. MOR SINGH
|
August 11, 2009 |
|
STATE BANK OF INIDA BHILWARA Vs. SHARDA SPUNTEX PVT LTD
|
October 22, 2009 |
|
STATE OF RAJASHAN Vs. RAM GANESH, BHAJJAN LAL
|
August 12, 2009 |
|
STATE OF RAJASTHAN Vs. LAL CHAND
|
September 3, 2009 |
|
STATE OF RAJASTHAN Vs. NARESH KUMAR
|
March 18, 2009 |
|
STATE OF RAJASTHAN Vs. MUSARAF
|
April 16, 2009 |
|
STATE OF RAJASTHAN Vs. BHAIRUN SINGH
|
April 2, 2009 |
|
STATE OF RAJASTHAN Vs. RAM PRATAP
|
July 22, 2009 |
|
STATE OF RAJASTHAN Vs. LAXMI NARAIN
|
July 24, 2009 |
|
STATE OF RAJASTHAN Vs. SITA RAM CHOUDHARY
|
February 11, 2009 |
|
STATE OF RAJASTHAN Vs. SITA RAM
|
April 24, 2009 |
|
STATE OF RAJASTHAN Vs. BALRAM
|
April 17, 2009 |
|
STATE OF RAJASTHAN Vs. DOONGA
|
January 21, 2009 |
|
STATE OF RAJASTHAN Vs. SHIVRATAN SINGH
|
April 15, 2009 |
|
STATE OF RAJASTHAN Vs. MODERN CONSTRUCTION CO. LTD.
|
May 29, 2009 |
|
STATE OF RAJASTHAN Vs. NARAYAN LAL
|
April 20, 2009 |
|
STATE OF RAJASTHAN Vs. RAM RATAN
|
April 8, 2009 |
|
STATE OF RAJASTHAN Vs. KACHABA
|
March 31, 2009 |
|
STATE OF RAJASTHAN Vs. SUBHASH
|
March 27, 2009 |
|
STATE OF RAJASTHAN Vs. SHAILENDRA KUMAR
|
March 25, 2009 |
|
STATE OF RAJASTHAN Vs. MADAN
|
July 21, 2009 |
|
STATE OF RAJASTHAN Vs. CHANDI AND COMPANY
|
December 17, 2009 |
|
STATE OF RAJASTHAN Vs. JUDGE, LABOUR COURT AND ANR
|
September 8, 2009 |
|
STATE OF RAJASTHAN Vs. OM PRAKASH
|
August 6, 2009 |
|
STATE OF RAJASTHAN Vs. BAHADUR RAM
|
November 11, 2009 |
|
STATE OF RAJASTHAN Vs. DEV CHAND
|
March 23, 2009 |
|
STATE OF RAJASTHAN Vs. M.D.LOHIYA AND OTHERS
|
November 13, 2009 |
|
STATE OF RAJASTHAN Vs. RANDHEER SINGH AND ANR.
|
January 5, 2009 |
|
STATE OF RAJASTHAN Vs. CHATURBHUJ SHARMA AND ANOTHER
|
August 31, 2009 |
|
STATE OF RAJASTHAN Vs. GANPAT SINGH AND ANR.
|
February 12, 2009 |
|
STATE OF RAJASTHAN Vs. DEVI SINGH
|
March 16, 2009 |
|
STATE OF RAJASTHAN Vs. JAWAHARA RAM
|
May 22, 2009 |
|
STATE OF RAJASTHAN Vs. RAJENDRA PRASAD
|
July 29, 2009 |
|
STATE OF RAJASTHAN Vs. THAKUR LAL AND ANR.
|
January 19, 2009 |
|
STATE OF RAJASTHAN Vs. RAM GOPAL
|
March 4, 2009 |
|
STATE OF RAJASTHAN Vs. REKHA MAHAWAR
|
September 29, 2009 |
|
STATE OF RAJASTHAN Vs. BRIJLAL
|
November 17, 2009 |
|
STATE OF RAJASTHAN Vs. DEEN DAYAL
|
August 26, 2009 |
|
STATE OF RAJASTHAN Vs. PRESIDENT TAMOLI SAMAJ NANADEVI MATAJI KA MANDIRMANDIR TRUST KOTA
|
August 13, 2009 |
|
STATE OF RAJASTHAN Vs. SATTU ALIAS SATYENDRA
|
July 30, 2009 |
|
STATE OF RAJASTHAN Vs. OM PRAKASH
|
May 22, 2009 |
|
STATE OF RAJASTHAN Vs. KUNJ BIHARILAL
|
May 22, 2009 |
|
STATE OF RAJASTHAN Vs. MOHD SHARIF
|
April 21, 2009 |
|
STATE OF RAJASTHAN Vs. SANJAY KALANI
|
April 29, 2009 |
|
STATE OF RAJASTHAN Vs. MAHARANA OF MEWAR CHARITABLE FOUNDATION
|
April 2, 2009 |
|
STATE OF RAJASTHAN Vs. RANJEET SINGH
|
January 28, 2009 |
|
STATE OF RAJASTHAN Vs. GANI MOHD
|
February 19, 2009 |
|
STATE OF RAJASTHAN Vs. TARUN KUMAR SOLANKI
|
January 9, 2009 |
|
STATE OF RAJASTHAN Vs. JEEWA RAM
|
April 16, 2009 |
|
STATE OF RAJASTHAN Vs. CHAMPA
|
April 13, 2009 |
|
STATE OF RAJASTHAN Vs. HANS RAJ SINGH
|
May 26, 2009 |
|
STATE OF RAJASTHAN Vs. SANTOSH KUMAR @ SHANTILAL
|
November 12, 2009 |
|
STATE OF RAJASTHAN Vs. MAKHAN KHAN
|
July 6, 2009 |
|
STATE OF RAJASTHAN Vs. GHAMANDA & ORS.
|
May 14, 2009 |
|
STATE OF RAJASTHAN Vs. RAMU RAM & ANR.
|
May 14, 2009 |
|
STATE OF RAJASTHAN Vs. BALWANTA AND ANR.
|
April 9, 2009 |
|
STATE OF RAJASTHAN Vs. RAM SINGH & OTHERS
|
April 16, 2009 |
|
STATE OF RAJASTHAN Vs. SATYA KRISHNA SHARMA AND ANOTHER
|
February 16, 2009 |
|
STATE OF RAJASTHAN Vs. BABULAL @ BABBU
|
March 16, 2009 |
|
STATE OF RAJASTHAN Vs. KRISHAN KUMAR & ANR.
|
March 20, 2009 |
|
STATE OF RAJASTHAN Vs. JAGDISH & ORS.
|
March 20, 2009 |
|
STATE OF RAJASTHAN Vs. PURAN SINGH
|
February 2, 2009 |
|
STATE OF RAJASTHAN Vs. BHARAT BHUSHAN PAREEK AND OTHERS
|
December 15, 2009 |
|
STATE OF RAJASTHAN & ANR. Vs. LAHARI @ LERI & ORS.
|
April 13, 2009 |
|
STATE OF RAJASTHAN AND OTHERS Vs. SANT RAM AND ANOTHER
|
January 28, 2009 |
|
STATE OF RAJASTHAN AND OTHERS Vs. SHAITAN SINGH AND ANOTHER
|
December 3, 2009 |
|
STATE OF RAJASTHAN AND OTHERS Vs. USMAN GANI
|
December 8, 2009 |
|
STATE OR RAJASTHAN Vs. KANHAIYA LAL
|
October 21, 2009 |
|
STONE CRUSHER ASSOCIATION Vs. STATE OF RAJASTHAN AND OTHERS
|
May 26, 2009 |
|
SUBHAN KHAN Vs. LRS. OF LATE PUKHE KHAN
|
July 6, 2009 |
|
SUBHASH CHAND Vs. RAJASTHAN RAJYA SAHKARI TILHAN UTPADAK SANGH LIMITED TILAM SANGH JAIPUR
|
November 4, 2009 |
|
SUBHASH CHAND SHARMA Vs. ANAND SINGH AND OTHERS
|
October 23, 2009 |
|
SUBHASH CHANDRA SAHARAN Vs. STATE OF RAJASTHAN AND OTHERS
|
December 14, 2009 |
|
SUBHITA CHAUDHARY Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
SUCHA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 20, 2009 |
|
SUDERSHAN PAL Vs. STATE OF RAJASTHAN
|
September 4, 2009 |
|
SUDESH Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
SUDHIR BARMAN Vs. SURAJ KARAN
|
November 17, 2009 |
|
SUDHIR GUPTA & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
May 19, 2009 |
|
SUDI BAI Vs. STATE OF RAJASTHAN
|
May 20, 2009 |
|
SUGNA DEVI Vs. STATE OF RAJASTHAN
|
February 18, 2009 |
|
SUGREEV SINGH Vs. STATE OF RAJASTHAN
|
August 28, 2009 |
|
SUKH SUNDER DEVI Vs. SARASWATI DEVI
|
February 26, 2009 |
|
SUKHA Vs. STATE
|
February 4, 2009 |
|
SUKHA RAM Vs. STATE OF RAJASTHAN
|
April 15, 2009 |
|
SUKHDEV SINGH Vs. STATE OF RAJASTHAN & ANR.
|
April 13, 2009 |
|
SUKHJI LAL SAINI Vs. JUDGE LABOUR COURT NO 2 JAIPUR
|
January 3, 2009 |
|
SUKHLAL Vs. STATE OF RAJASTHAN
|
August 18, 2009 |
|
SUKHMINDER KAUR Vs. STATE
|
April 9, 2009 |
|
SUKHPAL Vs. STATE OF RAJASTHAN
|
February 19, 2009 |
|
SUKHWANT KAUR Vs. KISHORE SINGH
|
August 13, 2009 |
|
SUKIRTI DEVI PUROHIT (SMT.) Vs. STATE
|
July 23, 2009 |
|
SULTAN Vs. STATE OF RAJASTHAN
|
October 28, 2009 |
|
SULTAN Vs. AAM JANTA
|
November 21, 2009 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
February 5, 2009 |
|
SUMAN Vs. ASHOK CHHAJER
|
December 5, 2009 |
|
SUMAN Vs. STATE OF RAJASTHAN
|
September 17, 2009 |
|
SUMAN CHHABARWAL Vs. CHIEF SECRETARY STATE
|
October 27, 2009 |
|
SUMAN GARG Vs. RAJASTHAN HOUSING BOARD
|
August 3, 2009 |
|
SUMAN RATHORE Vs. CHUNNILAL
|
March 23, 2009 |
|
SUMAT PRAKASH JAIN Vs. LAXMI
|
March 5, 2009 |
|
SUMER KHAN Vs. STATE
|
April 2, 2009 |
|
SUMER SINGH Vs. VIDHYA DEVI
|
January 12, 2009 |
|
SUMER SINGH GILL Vs. STATE OF RAJASTHAN
|
August 26, 2009 |
|
SUNDAR Vs. STATE OF RAJASTHAN
|
September 8, 2009 |
|
SUNDARAM FINANCE LTD Vs. STATE
|
April 1, 2009 |
|
SUNEHARI Vs. STATE
|
October 15, 2009 |
|
SUNIL Vs. STATE OF RAJASTHAN
|
October 28, 2009 |
|
SUNIL Vs. STATE OF RAJASTHAN
|
January 22, 2009 |
|
SUNIL DHAWAN @ SONU Vs. STATE OF RAJASTHAN AND OTHERS
|
October 26, 2009 |
|
SUNIL KHANDELWAL Vs. STATE OF STATE
|
November 9, 2009 |
|
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
September 2, 2009 |
|
SUNIL KUMAR Vs. UNITED INDIA INSURANCE COMPANY LTD. AND OTHERS
|
November 24, 2009 |
|
SUNIL KUMAR Vs. JAGDISH SINGH
|
August 27, 2009 |
|
SUNIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
August 7, 2009 |
|
SUNIL SHARMA Vs. STATE OF RAJASTHAN
|
January 17, 2009 |
|
SUNITA KUMARI Vs. STATE OF RAJASTHAN
|
October 27, 2009 |
|
SUNITA SHARMA Vs. STATE OF RAJASTHAN
|
November 25, 2009 |
|
SUNNY PATRAS Vs. STATE OF RAJASTHAN
|
May 14, 2009 |
|
SUO MOTO Vs. STATE
|
October 13, 2009 |
|
SUO MOTU Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
SUPDT ENGINEER PWD CIRCLE-II JODHPUR Vs. RATI RAM
|
October 8, 2009 |
|
SUPERINTENDENT Vs. SITA RAM SOMANI
|
April 24, 2009 |
|
SUPERINTENDING ENGINEER Vs. JUDGE LABOUR COURT
|
February 26, 2009 |
|
SURAJ DEVI Vs. VIMLA DEVI AND ANOTHER
|
February 10, 2009 |
|
SURAJ MAL Vs. DIR GEN (PRISONS)
|
April 13, 2009 |
|
SURAJ NARAYAN Vs. STATE OF RAJASTHAN
|
August 20, 2009 |
|
SURAJRATAN Vs. HARIKISHAN
|
March 26, 2009 |
|
SURENDER SINGH Vs. UNION OF INDIA
|
July 9, 2009 |
|
SURENDRA KUMAR CHUTTANI Vs. STATE OF RAJASTHAN
|
September 9, 2009 |
|
SURENDRA KUMAR JAIN Vs. JAIPUR DEVELOPMENT AUTHORITY
|
April 30, 2009 |
|
SURENDRA KUMAR; RAMESH KUMAR & ANR ; HARBANS KUMAR & ORS ; RAJIV KUMAR; GAURAV SALUJA; SUKHJINDRA SINGH; MANOJ KUMAR; SATVEER SINGH; MANI RAM; RAVINDRA SINGH Vs. STATE OF RAJASTHAN & OTHERS
|
March 26, 2009 |
|
SURENDRA NARAYAN SHARMA Vs. HARI NARAYAN TANK
|
September 26, 2009 |
|
SURENDRA NATH SHARMA Vs. RAJASTHAN SHIKSHA KARMI BOARD
|
January 21, 2009 |
|
SURENDRA PAL SINGH Vs. STATE OF RAJASTHAN
|
August 21, 2009 |
|
SURENDRA SHARMA Vs. STATE OF RAJASTHAN
|
May 12, 2009 |
|
SURENDRA SINGH Vs. VISHVANATH
|
May 15, 2009 |
|
SURENDRA SINGH Vs. PAWAN VERMA
|
May 21, 2009 |
|
SURENDRA SINGH Vs. VIJAI SINGH
|
April 2, 2009 |
|
SURENDRA SINGH Vs. SMT. GEETA @ SHARDA
|
November 9, 2009 |
|
SURENDRA SINGH Vs. COMMERCIAL TAXES OFFICER, ANTI EVASION, COMMERCIAL TAXES DEPARTMENT
|
March 16, 2009 |
|
SURESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
November 17, 2009 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
December 4, 2009 |
|
SURESH KUMAR MEENA Vs. STATE OF RAJASTHAN
|
June 29, 2009 |
|
SURESH KUMAR ROYAL Vs. RPSC
|
January 17, 2009 |
|
SURESH MITTHALAL SHAH Vs. STATE OF RAJASTHAN
|
April 29, 2009 |
|
SURJA RAM AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 20, 2009 |
|
SURJEET KAUR Vs. TEJA SINGH
|
May 4, 2009 |
|
SURJEET SINGH Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
SURJEET SINGH Vs. STATE OF RAJASTHAN
|
September 7, 2009 |
|
SURYA PRABHA SHARMA Vs. STATE OF RAJASTHA
|
January 6, 2009 |
|
SURYA PRAKASH GOYAL Vs. STATE OF RAJASTHAN
|
April 27, 2009 |
|
SUSHIL KUMAR Vs. STATE OF RAJASTHAN & ANR.
|
January 7, 2009 |
|
SUSHMA Vs. RSRTC
|
August 20, 2009 |
|
SUSHMA RANI NAGAR Vs. STATE OF RAJASTHAN
|
November 30, 2009 |
|
SUTA RAM @ RAMJILAL Vs. STATE OF RAJASTHAN
|
May 1, 2009 |
|
SUWA RAM ALIAS SURENDER Vs. STATE OF RAJASTHAN
|
August 6, 2009 |
|
SWAROOP SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2009 |
|
SWASTIC MOTORS Vs. LAXMAN SINGH
|
September 9, 2009 |
|
SWASTIC POLYTEX PVT. LTD. Vs. ORIENTAL INSURANCE CO.
|
January 27, 2009 |
|
SYED AHMAD ALI RAZVI Vs. STATE OF RAJASTHAN
|
March 24, 2009 |
|
TAKHAT SINGH Vs. STATE OF RAJASTHAN
|
October 29, 2009 |
|
TAKHAT SINGH Vs. STATE OF RAJASTHAN AND ANR
|
October 20, 2009 |
|
TAKHAT SINGH KOTHARI Vs. STATE OF RAJASTHAN
|
February 9, 2009 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
October 8, 2009 |
|
TARA CHAND DHAKAD Vs. RAM CHARAN LAL SHARMA
|
January 28, 2009 |
|
TARA CHAND SAIN Vs. STATE OF RAJASTHAN
|
August 17, 2009 |
|
TARA SINGH Vs. STATE OF RAJASTHAN
|
September 15, 2009 |
|
TARA SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
April 28, 2009 |
|
TASLIM Vs. MOHD. YAMIN
|
March 5, 2009 |
|
TAYAB SINGH Vs. REGISTRAR RAJASTHAN UNIVERSITY JAIPUR
|
August 10, 2009 |
|
TEHSILDAR KATHOOMER Vs. JUDGE LABOUR COURT
|
August 7, 2009 |
|
TEHSILDAR, U.I.T. Vs. LRS. OF GANGA BAI MENARIA
|
July 14, 2009 |
|
TEJ PAL SINGH Vs. RAJ CIVIL SERVICE APPEL
|
November 17, 2009 |
|
TEJ SINGH Vs. STATE OF RAJASTHAN
|
March 9, 2009 |
|
TEJI Vs. STATE OF RAJASTHAN
|
July 23, 2009 |
|
TEK CHAND Vs. STATE OF RAJASHAN
|
August 12, 2009 |
|
TEK CHAND SHARMA Vs. STATE
|
August 27, 2009 |
|
THAKURJI RADHA KISHAN BIHARI JI Vs. GYATRI PARIWAS SHANTI KUNJ HARIDWAR U P BRANCH
|
August 3, 2009 |
|
THAN SINGH Vs. STATE OF RAJASTHAN
|
September 3, 2009 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. TEJ PARAS ASSOCIATES AND EXPORTS PVT. LTD.
|
February 6, 2009 |
|
THE STATE OF RAJASTHAN Vs. NARAIN DAS
|
May 19, 2009 |
|
TILOKA RAM Vs. BOARD OF REVENUE
|
May 14, 2009 |
|
TOSHCON JESCO INDIA PVT LTD Vs. STATE OF RAJASTHAN
|
August 3, 2009 |
|
TRA DEVI SHARMA Vs. STATE OF RAJASTHAN
|
November 30, 2009 |
|
TRAPTI VYAS Vs. SHREE GOMTI GRANI MARMO P LTD
|
August 24, 2009 |
|
TRIBHUVAN DUTT Vs. JAI NARAYAN
|
July 23, 2009 |
|
TRILOK CHAND Vs. NATIONAL INSURANCE COMPANY
|
February 5, 2009 |
|
TRILOK RAM Vs. STATE OF RAJASTHAN
|
March 3, 2009 |
|
TRILOK SINGH Vs. PAWAN KUMAR GOYAL
|
August 11, 2009 |
|
TULSI RM MUND Vs. STATE OF RAJASTHAN
|
December 8, 2009 |
|
UCO BENK SC/ST EMPLOYEES COUNCIL, JAIPUR Vs. CHAIRMAN
|
February 4, 2009 |
|
UDAI SHANKAR Vs. FAZLOO RAHMAN AND ORS.
|
February 6, 2009 |
|
UDAI SINGH Vs. STATE OF RAJASTHAN
|
February 5, 2009 |
|
UMA SONI Vs. STATE OF RAJASTHAN
|
August 10, 2009 |
|
UMESH KUMAR OJHA Vs. STATE OF RAJASTHAN
|
September 7, 2009 |
|
UMMED MAL JAIN Vs. STATE OF RAJASTHAN
|
August 27, 2009 |
|
UMMED RAJ Vs. BABULAL SONI
|
March 16, 2009 |
|
UMRAO SINGH Vs. SURESH KUMAR AND ANR
|
October 9, 2009 |
|
UNION OF INDIA Vs. MOHAN SINGH
|
July 22, 2009 |
|
UNION OF INDIA Vs. MOHD. RIHAN ANSARI
|
February 20, 2009 |
|
UNION OF INDIA Vs. SOMNATH GUPTA
|
October 29, 2009 |
|
UNION OF INDIA Vs. RAMAWATAR
|
October 13, 2009 |
|
UNION OF INDIA Vs. CHANDRA ENGINEERS
|
October 24, 2009 |
|
UNION OF INDIA Vs. MUKESH
|
January 20, 2009 |
|
UNION OF INDIA Vs. ARPIT FABRICS PVT LTD
|
May 13, 2009 |
|
UNITED CONSTRUCTION CO. Vs. STATE OF RAJASTHAN
|
February 16, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
August 11, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. SATYA NARAIN SHARMA
|
November 20, 2009 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT, HANUMANGARH AND ANOTHER
|
July 8, 2009 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. GAROL BAI AND ORS
|
November 26, 2009 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. KUSHTI
|
October 1, 2009 |
|
UNITED INDIA INSURENCE CO LTD Vs. BABU LAL
|
October 22, 2009 |
|
UNITED INDIA INSURENCE CO LTD Vs. NATHU LAL
|
October 22, 2009 |
|
UNIVERSITY OF RAJASTHAN Vs. GOPAL SHARAN GUPTA
|
March 24, 2009 |
|
UNIVERSITY OF RAJASTHAN Vs. COMMISSIONER FOR PERSONS WITH DISABILITIES, JAIPUR AND ANR.
|
January 16, 2009 |
|
UPENDRA SONI & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
May 25, 2009 |
|
URMILA KARNAWAT Vs. RAJVEER CHAND BHANDARI
|
May 19, 2009 |
|
URMILA KUMAWAT Vs. UNION OF INDIA
|
April 10, 2009 |
|
USHA BAROLIA Vs. RAJENDRA KUMAR
|
December 8, 2009 |
|
USHA RANI PAREEK Vs. STATE OF RAJASTHAN
|
November 13, 2009 |
|
USMAN KHAN Vs. STATE OF RAJASTHAN
|
January 12, 2009 |
|
UTTAM POLYPACKS PVT LTD Vs. STATE OF RAJASTHAN
|
November 3, 2009 |
|
UTTARIYA RAJASTHAN SAHAKARI DUGDH UTTPADAK SANGH LTD Vs. RAJESH
|
February 24, 2009 |
|
V K STONE CRUSHER Vs. RAJASTHAN STATE POLLUTION CONTROL BOARD
|
December 8, 2009 |
|
V.K. BANSAL Vs. STATE OF RAJASTHAN
|
April 23, 2009 |
|
V.K. KAUSHIK Vs. KUSHAL SINGH
|
June 30, 2009 |
|
VAIDBAKASH Vs. STATE OF RAJASTHAN
|
June 12, 2009 |
|
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
|
July 3, 2009 |
|
VANDANA BANSAL Vs. KRISHAN GOPAL
|
March 6, 2009 |
|
VARDHMAN SHIKSHAK PRASHIKSHAN BSTC VIDHYALAYA; ARAVALI STC COLLEGE; CHOUDHARY BSTC SCHOOL AND; SARASWATI TEACHER TRAINING COLLEGE Vs. STATE OF RAJASTHAN
|
February 26, 2009 |
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VARDI BAI Vs. STATE OF RAJASTHAN AND OTHERS
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January 9, 2009 |
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VARSHA EDUCATION SOCIETY Vs. M A SIDDIQUI
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August 24, 2009 |
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VASUDEO Vs. STATE OF RAJASTHAN AND ANR.
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February 19, 2009 |
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VASUDEV MANGHANI & SONS Vs. SMT. SANTOSH ARORA
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January 27, 2009 |
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VATAN PRESS SUDARMA JAIPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER ASSISTANT PROVIDENT FUND COMMISSIONERS EMPLOYEES PROVIDENT FUND ORGANIZATION
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May 8, 2009 |
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VED PRAKASH Vs. STATE OF RAJASTHAN
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January 30, 2009 |
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VED RAM Vs. STATE OF RAJASTHAN
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February 12, 2009 |
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VIDHYA Vs. JAGDISH
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February 5, 2009 |
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VIJAI SINGH Vs. STATE
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May 28, 2009 |
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VIJAY KUMAR Vs. STATE OF RAJASTHAN
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July 21, 2009 |
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VIJAY KUMAR Vs. STATE
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April 17, 2009 |
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VIJAY KUMAR JUNEJA AND S L MAHNA Vs. RAJ NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
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May 18, 2009 |
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VIJAY KUMAR SHARMA Vs. JODHPUR NAGRIK SAHKARI BANK LTD.
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November 19, 2009 |
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VIJAY LAXMI BANIROT Vs. STATE OF RAJASTHAN
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November 17, 2009 |
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VIJAY SINGH Vs. BHANWAR SINGH
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May 18, 2009 |
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VIJAY SINGH Vs. STATE OF RAJASTHAN
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April 22, 2009 |
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VIJAY SOLVEX LTD. Vs. UNION OF INDIA
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March 2, 2009 |
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VIJENDRA Vs. STATE
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February 2, 2009 |
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VIJENDRA SHARMA Vs. MOHD ASLAM
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August 19, 2009 |
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VIKAS Vs. STATE OF RAJASTHAN
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November 30, 2009 |
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VIKAS Vs. STATE OF RAJASTHAN
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August 12, 2009 |
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VIKAS KUMAR Vs. STATE
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August 7, 2009 |
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VIKAS KUMAR Vs. STATE
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May 1, 2009 |
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VIKRAM SINGH Vs. STATE OF RAJASTHAN
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September 8, 2009 |
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VIKRAM SINGH Vs. BALDEV SINGH & OTHERS
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February 9, 2009 |
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VIKRAM SINGH @ VICKI Vs. STATE OF RAJASTHAN
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March 2, 2009 |
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VIKRAM SINGH ALIAS VICKI Vs. STATE OF RAJASTHAN
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March 3, 2009 |
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VIKRAM SINGH BAINSLA Vs. STATE OF RAJASTHAN
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November 26, 2009 |
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VILLAGERS OF VILLAGE BAI Vs. STATE
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July 20, 2009 |
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VIMAL VYAS Vs. STATE OF RAJASTHAN
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March 3, 2009 |
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VIMLA DEVI Vs. MANAGING DIRECTOR
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October 22, 2009 |
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VIMLESH Vs. VIJAYA BEN
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August 12, 2009 |
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VINOD BOOLIWAL Vs. BHAGAT SINGH DEVAL
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January 7, 2009 |
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VINOD GARG Vs. STATE OF RAJASTHAN
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August 27, 2009 |
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VINOD JAIN Vs. STATE OF RAJASTHAN
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May 20, 2009 |
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VINOD KUMAR MEENA Vs. STATE OF RAJASTHAN
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January 20, 2009 |
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VIPIN GUPTA Vs. STATE OF RAJASTHAN
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March 4, 2009 |
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VIRENDRA KR SHARMA Vs. R S RAWAT
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August 24, 2009 |
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VIRENDRA KUMAR Vs. JAI RAM
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February 12, 2009 |
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VIRENDRA KUMAR SAINI Vs. STATE OF RAJASTHAN
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August 7, 2009 |
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VIRENDRA SINGH Vs. STATE OF RAJASTHAN
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August 19, 2009 |
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VIRENDRA SINGH MEENA Vs. STATE OF RAJASTHAN
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December 8, 2009 |
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VISHAL CHAUDHORY Vs. STATE OF RAJASTHAN
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May 11, 2009 |
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VISHNU DATT SHARMA Vs. STATE OF RAJASTHAN
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November 17, 2009 |
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VISHRAM JETHA Vs. SHERAJ BAI
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April 28, 2009 |
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VISHRAM SAINI Vs. STATE OF RAJASTHAN & ORS
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September 9, 2009 |
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VISHWAJEET SINGH Vs. STATE OF RAJASTHAN
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June 19, 2009 |
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VISHWAJEET SINGH Vs. STATE OF RAJASTHAN
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September 1, 2009 |
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VITTHALDAS Vs. SUMITRA DEVI
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January 22, 2009 |
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VIVEK SONI Vs. STATE OF RAJASTHAN
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August 13, 2009 |
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WAGAD CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
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August 4, 2009 |
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YADVENDRA SINGH Vs. N K JAIN
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August 19, 2009 |
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YASHBALA RATHORE Vs. STATE OF RAJ.
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October 23, 2009 |
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YASHPAL Vs. STATE OF RAJASTHAN
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April 6, 2009 |
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YASIN MOHAMMAD Vs. RAMJANI
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August 3, 2009 |
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YOGENDRA KUMAR SHARMA Vs. STATEOF RAJASTHAN
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January 19, 2009 |
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YOGESH Vs. STATE OF RAJASTHAN
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September 14, 2009 |
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YOGESH KUMAR SOLANKI Vs. STATE
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December 15, 2009 |
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YUDHISHTER SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION AJMER
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October 5, 2009 |
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YUSUF BAIG Vs. STATE OF RAJASTHAN
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February 9, 2009 |
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YUVRAJ SINGH Vs. STATE OF RAJASTHAN
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September 7, 2009 |
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YUVRAJ TANEJA Vs. STATE OF RAJASTHAN
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April 8, 2009 |
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ZORAWAL MAI Vs. LRS OF KISHAN
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May 6, 2009 |
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