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A.C.T.O., WARD Vs. SHI AYURVED, JAIPUR
|
October 11, 2007 |
|
AARIF KHAN Vs. STATE OF RAJASTHAN
|
November 21, 2007 |
|
AARTI DEVI Vs. HAZARI LAL
|
October 5, 2007 |
|
ABDUL BASHEER Vs. ABDUL KAREEM
|
September 19, 2007 |
|
ABDUL REHMAN Vs. STATE OF RAJASTHAN
|
May 10, 2007 |
|
ABDUL SATTAR Vs. STATE OF RAJASTHAN
|
April 2, 2007 |
|
ABDUL WAHID Vs. STATE OF RAJASTHAN
|
October 25, 2007 |
|
ACTO FLYING SQUAD Vs. ANANDESHWAR TEXTILES PVT LTD
|
October 11, 2007 |
|
ADAIDYA SOLUTIONS PVT LTD Vs. RIICO
|
August 10, 2007 |
|
AGARWAL SALT COMPANY Vs. ADDITIONAL COMMISSIONER
|
November 29, 2007 |
|
AHSAN AHMED Vs. STATE OF RAJASTHAN AND OTHERS
|
December 10, 2007 |
|
AISHWARYA COLLEGE OF EDUCATION SANSTHAN Vs. STATE OF RAJASTHAN
|
October 24, 2007 |
|
AJAY HARIJAN Vs. STATE OF RAJASTHAN
|
February 19, 2007 |
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AJAY KUMAR AND ORS Vs. STATE OF RAJASTHAN
|
July 31, 2007 |
|
AJAY NAHTA Vs. STATE OF RAJASTHAN
|
July 16, 2007 |
|
AJAY SHARMA Vs. STATE OF RAJASTHAN
|
February 23, 2007 |
|
AJMER CENTRAL CO OPERATIVE BANK LTD Vs. JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL
|
December 17, 2007 |
|
AKBAR KHAN Vs. STATE OF RAJASTHAN AND ANR.
|
July 26, 2007 |
|
AKHTAR ALI Vs. A D J
|
August 13, 2007 |
|
AKHTAR HUSSAIN Vs. STATE OF RAJASTHAN
|
September 26, 2007 |
|
AKSH OPTIFIBRE LTD Vs. STATE
|
February 23, 2007 |
|
ALIGARH MUSLIM UNIVERSITY Vs. SYED MOHAMMAD SAYEED CHISHTY
|
May 9, 2007 |
|
ALKA DADHICH Vs. AJAY DADHICH
|
April 30, 2007 |
|
ALKA MATHUR (DR.) Vs. STATE OF RAJASTHAN AND ORS.
|
May 7, 2007 |
|
ALL SAINTS CHURCH SOCIETY Vs. STATE OF RAJASTHAN
|
May 4, 2007 |
|
ALLIED INDUSTRIES Vs. MOOL CHAND
|
April 18, 2007 |
|
ALOK TIWARI Vs. STATE
|
August 23, 2007 |
|
AMAR CHAND Vs. STATE OF RAJASTHAN
|
May 2, 2007 |
|
AMAR LAL ALIAS AMAR SINGH Vs. STATE OF RAJASTHAN
|
January 12, 2007 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
March 21, 2007 |
|
AMAR SINGH RATHORE Vs. STATE OF RAJASTHAN
|
March 9, 2007 |
|
AMBAWA Vs. STATE OF RAJASTHAN
|
February 6, 2007 |
|
AMINA (SMT.) Vs. IBRAHIM
|
August 9, 2007 |
|
AMIT @ TIMMI AND ORS. Vs. STATE OF RAJASTHAN
|
September 11, 2007 |
|
AMIT KUMAR Vs. RAJASTHAN TECHNICAL UNIVERSITY AND OTHERS
|
October 10, 2007 |
|
AMITA SHARMA Vs. NANAG RAM
|
April 16, 2007 |
|
AMRIT KUMAR GARG Vs. ADDL DISTT JUDGE
|
December 11, 2007 |
|
AMRIT LAL TAYA Vs. VISHWA NATH
|
October 1, 2007 |
|
AMRITLAL NAGAR Vs. STATE OF RAJASTHAN AND ORS.
|
February 27, 2007 |
|
ANAND KUMAR PARASHAR AND 25 ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 19, 2007 |
|
ANANT SHRI SUKHRAMJI TRUST Vs. STATE OF RAJASTHAN AND ORS.
|
October 23, 2007 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
September 18, 2007 |
|
ANITA Vs. DHARAMRAJ
|
March 14, 2007 |
|
ANJU Vs. STATE OF RAJASTHAN
|
May 3, 2007 |
|
ANJU SHARMA Vs. SURAJMAL & ORS
|
October 5, 2007 |
|
ANOOP SINGH Vs. JUDGE INDUSTRIAL TRIBUNAL JAIPUR
|
August 7, 2007 |
|
ANOP CHAND Vs. NAND KISHORE
|
July 30, 2007 |
|
ANSHI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
July 24, 2007 |
|
ARAVALI TRADING CO. Vs. INCOME TAX OFFICER
|
January 25, 2007 |
|
ARIHANT TILES AND MARBLES PVT Vs. INCOME TAX OFFICER
|
May 30, 2007 |
|
ARIHANT TILES AND MARBLES PVT LTD Vs. COMMISSIONER (APPEAL-II), JAIPUR
|
May 23, 2007 |
|
ARJUN @ LEELA RAM & ORS. Vs. STATE OF RAJASTHAN
|
February 9, 2007 |
|
ARJUN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 26, 2007 |
|
ARJUN RAM Vs. STATE OF RAJASTHAN
|
April 23, 2007 |
|
ARPITA SINGHVI (MISS.) Vs. STATE OF RAJASTHAN AND ANR.
|
August 8, 2007 |
|
ARSEEDA Vs. STATE
|
September 13, 2007 |
|
ARUN KUMAR ALIAS NEENU Vs. STATE
|
November 22, 2007 |
|
ARUN LAL Vs. STATE OF RAJASTHAN
|
December 6, 2007 |
|
ARUN RUNGTA Vs. STATE OF RAJASHTHAN
|
October 5, 2007 |
|
ARUN SINGH Vs. BADRI NARAYAN SONI
|
September 20, 2007 |
|
ARVIND Vs. STATE OF RAJASTHAN AND ORS.
|
May 15, 2007 |
|
ARVIND GANGWAL Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
|
December 3, 2007 |
|
ARVINDRA NATH SHARMA Vs. STATE OF RAJASTHAN
|
August 9, 2007 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
November 23, 2007 |
|
ASHOK KASHYAP Vs. MANBHAR
|
October 10, 2007 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
September 19, 2007 |
|
ASHOK KUMAR JAIN Vs. SUMATI JAIN
|
March 9, 2007 |
|
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 9, 2007 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RAJASTHAN GRAMODYOG SANSTHAN PANDIT SHIVDEEN KA RASTA
|
September 12, 2007 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. PURAN LAL DRY CLEANERS AND ANR.
|
April 26, 2007 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. DEYS MEDICAL STORE
|
August 1, 2007 |
|
ASSISTANT COMMISSIONER Vs. MAHAVEER TIMBER MART
|
May 8, 2007 |
|
ASSISTANT COMMISSIONER, COMMERCIAL TAXES, ALWAR Vs. RAMNARAYAN AND BROTHERS, ALWAR
|
September 7, 2007 |
|
ASSISTANT DIRECTOR LAND Vs. BHARAT PETROLEUM CORPORATION
|
July 12, 2007 |
|
ASSISTANT ENGINEER Vs. KANHAIYA LAL
|
April 6, 2007 |
|
ASSTT. ENGINEER Vs. MANOHAR LAL
|
February 26, 2007 |
|
ATEEK Vs. STATE OF RAJASTHAN
|
March 8, 2007 |
|
ATMA RAM Vs. STATE OF RAJASTHAN
|
May 2, 2007 |
|
B.L. GAUR Vs. CHIEF SECRETARY AND OTHERS
|
April 11, 2007 |
|
BABITA & ORS. Vs. STATE OF RAJASTHAN
|
July 16, 2007 |
|
BABLOO Vs. STATE OF RAJASTHAN
|
April 26, 2007 |
|
BABU Vs. STATE OF RAJASTHAN
|
May 18, 2007 |
|
BABU Vs. STATE OF RAJASTHAN
|
September 26, 2007 |
|
BABU KHAN @ GUPTA Vs. STATE OF RAJASTHAN
|
November 14, 2007 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
October 30, 2007 |
|
BABU LAL Vs. GOPA RAM
|
May 2, 2007 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
July 18, 2007 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
January 24, 2007 |
|
BABY BHARATI KAMLA BAI AND SUMER Vs. HARISH KUMAR
|
July 31, 2007 |
|
BACHAN SINGH Vs. UNION OF INDIA AND OTHERS
|
November 13, 2007 |
|
BADRI LAL Vs. STATE OF RAJASTHAN
|
April 2, 2007 |
|
BADRI LAL KEDAR LAL AGRAWAL Vs. ASSISTANT COMMERCIAL TAXES
|
October 5, 2007 |
|
BAGADARAM & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
August 1, 2007 |
|
BAHADUR RAM Vs. STATE OF RAJASTHAN
|
November 1, 2007 |
|
BAJRANG DAS & ORS. Vs. STATE
|
November 5, 2007 |
|
BAJRANG LAL Vs. KESHAR DEVI
|
August 9, 2007 |
|
BAKCHU LAL Vs. STATE OF RAJASTHAN
|
January 8, 2007 |
|
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
|
April 11, 2007 |
|
BAL KISHAN Vs. URMILA
|
March 7, 2007 |
|
BALA RAM & ANR. Vs. STATE OF RAJASTHAN
|
November 1, 2007 |
|
BALAJI ENTERPRISES, JAIPUR Vs. ASSTT. COMMISSIONER, C.T.D., GANGAPUR CITY
|
August 1, 2007 |
|
BALDEV RAM AND ORS. Vs. KHINV RAJ
|
May 21, 2007 |
|
BALDEV SINGH Vs. JUDGE CENTRAL GOVT INDUSTRIAL TRIBUNAL AND LABOUR COURT
|
January 29, 2007 |
|
BALJIT KAUR ALIAS MOHINDER KAUR Vs. STATE OF RAJASTHAN
|
May 25, 2007 |
|
BALTEJ SINGH Vs. STATE OF RAJASTHAN
|
January 12, 2007 |
|
BALU RAM SAINI Vs. STATE
|
November 19, 2007 |
|
BALVINDER SINGH Vs. MANAGING DIRECTOR RSRTC
|
November 5, 2007 |
|
BALVINDER SINGH THAKKAR Vs. STATE OF RAJASTHAN
|
May 31, 2007 |
|
BALWANT SINGH BHARI Vs. DURGA SHANKAR
|
November 29, 2007 |
|
BANARSI DEVI (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
July 5, 2007 |
|
BANGALI Vs. STATE OF RAJASTHAN
|
July 16, 2007 |
|
BANNE CHAND Vs. STATE OF RAJASTHAN AND ORS.
|
April 6, 2007 |
|
BANSWARA SYNTEX LTD Vs. UNION OF INDIA
|
July 17, 2007 |
|
BANSWARA SYNTEX LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
October 4, 2007 |
|
BANTI @ VIKKI @ SULTAN Vs. STATE OF RAJASTHAN
|
March 15, 2007 |
|
BASANT KUMAR JHA Vs. MITHLESH JHA
|
August 2, 2007 |
|
BASANT KUMAR JHA Vs. MITHLESH JHA
|
May 30, 2007 |
|
BASANT VIHAR HOTEL PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
May 17, 2007 |
|
BASANTI DEVI (SMT.) Vs. DISTRICT JUDGE AND ORS.
|
December 3, 2007 |
|
BASANTI LAL Vs. PHAPHI
|
May 8, 2007 |
|
BASTI RAM Vs. STATE OF RAJASTHAN
|
May 10, 2007 |
|
BEENA SHARMA Vs. OM PRAKASH
|
March 2, 2007 |
|
BEERBAL KHAN Vs. STATE OF RAJASTHAN
|
May 10, 2007 |
|
BEGA RAM Vs. STATE OF RAJASTHAN
|
September 26, 2007 |
|
BHADAI Vs. STATE OF RAJASTHAN & 2 ORS.
|
September 25, 2007 |
|
BHAGIRATH RAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 14, 2007 |
|
BHAGIRATH SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 4, 2007 |
|
BHAGWAN DAS BHARGAVA & ANR. Vs. STATE AND HANSRAJ REGAR
|
October 4, 2007 |
|
BHAGWAN DAS MITTAL Vs. STATE OF RAJASTHAN
|
April 12, 2007 |
|
BHAGWATI METALS Vs. UNION OF INDIA
|
January 23, 2007 |
|
BHAGWATI NARAIN Vs. LRS. OF LATE SHRI GANESH NARAIN
|
February 23, 2007 |
|
BHAIYYAN ALIAS SHAFIULLAH Vs. STATE OF RAJASTHAN
|
April 6, 2007 |
|
BHAJAN LAL Vs. STATE OF RAJASTHAN
|
October 4, 2007 |
|
BHAL SINGH Vs. STATE OF RAJASTHAN
|
February 1, 2007 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
August 3, 2007 |
|
BHANWAR LAL BUNKER Vs. STATE OF RAJASTHAN
|
October 22, 2007 |
|
BHANWAR LAL JAT Vs. STATE OF RAJASTHAN
|
December 4, 2007 |
|
BHANWAR SINGH Vs. STATE
|
October 10, 2007 |
|
BHANWARI DEVI AND OTHERS Vs. BHANWAR SINGH AND OTHERS
|
October 5, 2007 |
|
BHANWARI DEVI RAWAL (SMT.) Vs. STATE AND ORS.
|
May 2, 2007 |
|
BHANWARLAL @ BHANWARIA @ DUNDHIA AND ANR. Vs. STATE OF RAJASTHAN
|
July 12, 2007 |
|
BHANWARLAL MUFATLAL AND ANR. Vs. MANOHAR LAL
|
January 4, 2007 |
|
BHANWARLAL PRAJAPAT Vs. UNION OF INDIA
|
September 10, 2007 |
|
BHARAT Vs. STATE OF RAJASTHAN
|
May 24, 2007 |
|
BHARTENDU SARDA Vs. STATE OF RAJASTHAN
|
May 15, 2007 |
|
BHAVNA SHARMA Vs. DEVENDRA KUMAR SHARMA
|
April 26, 2007 |
|
BHAWANI DAYALA RAM Vs. STATE OF RAJASTHAN
|
February 27, 2007 |
|
BHERA RAM Vs. STATE OF RAJASTHAN
|
February 26, 2007 |
|
BHONTI DEVI Vs. AVTAR SINGH
|
October 9, 2007 |
|
BHUPENDRA SINGH Vs. UNION OF INDIA
|
January 16, 2007 |
|
BHURI (SMT.) AND ANR. Vs. THE MACT AND ORS.
|
October 5, 2007 |
|
BHUWANESHWAR SHARMA Vs. STATE OF RAJASTHAN
|
February 7, 2007 |
|
BILLU ALIAS SATISH Vs. STATE OF RAJASTHAN
|
November 14, 2007 |
|
BIRMA KANWAR AND OTHERS Vs. SIDARSJAM CHAKARA AND OTHERS
|
October 5, 2007 |
|
BISHANLAL Vs. BOARD OF REVENUE AND ORS.
|
January 4, 2007 |
|
BISHAVJEET JAT Vs. STATE OF RAJASTHAN
|
June 1, 2007 |
|
BOMBAY STOCK EXCHANGE LTD Vs. VIKAS WSP LTD
|
February 14, 2007 |
|
BRIJ MOHAN Vs. THE CIVIL JUDGE (J.D.), CHIRAWA AND OTHERS
|
May 28, 2007 |
|
BRIJ PRAKASH Vs. STATE OF RAJASTHAN
|
December 13, 2007 |
|
BRIJENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 23, 2007 |
|
BRIJLAL Vs. KAMLESH KUMAR
|
November 6, 2007 |
|
BUDH SINGH AND ANR. Vs. BHARAT PETROLEUM CORP. LTD. AND ORS.
|
December 6, 2007 |
|
BUDHARAM Vs. RAMESH CHAND
|
October 4, 2007 |
|
C C E JAIPUR Vs. BANSWARA SYNTEX LTD
|
March 2, 2007 |
|
C W T JAIPUR Vs. SHYAM MOHAN
|
April 10, 2007 |
|
C.T.O., SPL. CIRCLE, AJMER Vs. SHREE CEMENT LTD., BEAWAR
|
July 30, 2007 |
|
CAPITAL INDUSTRIES PVT. LTD. Vs. BIKANER GYPSUM PRIVATE LTD.
|
July 9, 2007 |
|
CHAIRMAN MUNICIPAL BOARD Vs. MAHAVIR PRASAD SHARMA
|
April 17, 2007 |
|
CHAMPAWAT KISAN SEVA KENDRA Vs. UNION OF INDIA
|
August 22, 2007 |
|
CHAND MAL AND CO. Vs. MUNICIPAL BOARD, KISHANGARH
|
April 30, 2007 |
|
CHANDGI RAM Vs. STATE OF RAJASTHAN
|
February 8, 2007 |
|
CHANDMAL TAK Vs. STATE OF RAJASHTHAN
|
September 20, 2007 |
|
CHANDRA BAI Vs. KHANDAL VIPRA VIDYALAY SAMITI
|
July 17, 2007 |
|
CHANDRA KALA Vs. STATE OF RAJASTHAN
|
April 4, 2007 |
|
CHANDRA NAYAK Vs. STATE OF RAJASTHAN
|
April 24, 2007 |
|
CHANDRA PRAKASH Vs. RAM SINGH
|
July 23, 2007 |
|
CHARAN PAL SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2007 |
|
CHETAN KUMAR Vs. KANTA
|
January 23, 2007 |
|
CHETNA DADHICH Vs. MEHRUNNISA
|
April 11, 2007 |
|
CHHAGAN LAL Vs. STATE OF RAJASTHAN AND ANR.
|
July 18, 2007 |
|
CHHAGAN SINGH Vs. STATE OF RAJASTHAN
|
September 24, 2007 |
|
CHHATRA RAM Vs. STATE OF RAJASTHAN AND ANR.
|
July 27, 2007 |
|
CHHINDER KAUR ALIAS CHHIPKALI Vs. STATE OF RAJASTHAN
|
September 18, 2007 |
|
CHHITAR LAL Vs. STATE OF RAJASTHAN
|
August 24, 2007 |
|
CHHOTA DEVI (SMT.) & ANR. Vs. STATE OF RAJASTHAN
|
January 25, 2007 |
|
CHHOTU RAM Vs. STATE OF RAJASTHAN
|
July 11, 2007 |
|
CHIEF EXECUTIVE OFFICER RAJ BOARD OF MUSLIM WAKF JALEB CHOWK JAIPUR Vs. ISLAMUDDIN
|
April 27, 2007 |
|
CHIRANJI LAL SHARMA Vs. R S R T C
|
December 5, 2007 |
|
CHOKSHI HERAEUS PVT LTD Vs. STATE
|
November 1, 2007 |
|
CIT Vs. RAMA INDUSTRIES
|
November 23, 2007 |
|
CIT Vs. MODI ENTERPRISES
|
September 19, 2007 |
|
CIT Vs. PREMNATH MOT
|
May 15, 2007 |
|
CIT Vs. HOTEL RATANADA INTERNATIONAL
|
May 9, 2007 |
|
CIT Vs. K C GOKHANI
|
January 25, 2007 |
|
COMMERCIAL TAXES OFFICER Vs. GANPATI MARBLES AND RAJSAMAND
|
February 12, 2007 |
|
COMMERCIAL TAXES OFFICER Vs. M R F LIMITED
|
April 30, 2007 |
|
COMMERCIAL TAXES OFFICER Vs. ELBEE AGENCIES
|
January 9, 2007 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI Vs. P G FOILS LIMITED
|
January 8, 2007 |
|
COMMISSIONER MUNICIPAL COUNCIL Vs. SATYA PRAKASH SHARMA
|
July 19, 2007 |
|
COMMISSIONER OF C.EX. Vs. SUNCITY ALLOYS PVT. LTD.
|
February 13, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD.
|
November 21, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SURAJ PRAKASH SONI
|
December 4, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV RATAN SONI
|
March 28, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. T.K. PALIWAL
|
February 19, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. S.N. SHARMA
|
October 31, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. DR A M SINGHVI
|
August 23, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MAHESHWARI NIRMAN UDYOG
|
July 26, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. EID MOHD NIZAMMUDIN
|
July 30, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ANOP UDAI WORKS
|
May 28, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MEENA DEVI MANSIGHKA
|
May 25, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. LOKHPAT FILM EXCHANGE CINEMA
|
January 23, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. AKJ GRANITES P LTD
|
April 6, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. TARA DEVI
|
March 7, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. JETHMAL BOOB
|
September 21, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRA BOOB
|
September 21, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HARISH BOOB
|
September 21, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. KOTA BUILDERS
|
September 18, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GOTAN LIME STONE KHANIJ UDYOG
|
September 6, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MANOHAR LAL GUPTA
|
October 4, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION
|
October 5, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. KAMAL AND CO
|
September 27, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. D M R A W A TRUST
|
October 30, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ROOPCHAND NAWAL CHAND GANDHI
|
November 27, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. CHITRA DEVI SONI
|
November 29, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. LATE MANOHAR LAL SONI
|
November 23, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
|
November 22, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL
|
December 13, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PREMNATH MOTORS (RAJ.) (P.) LTD.
|
May 15, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL RATANADA INTERNATIONAL P. LTD.
|
May 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR CHEMICALS AND FERTILISERS (P) LTD
|
May 29, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRA CHEMOUX
|
September 26, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. H.H. MAHARAJA SHRI GAJ SINGH JI
|
September 27, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. CHANDRA CHEMOUX P LTD
|
September 21, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJ KUMAR SHARMA
|
April 30, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. PRAMESHWAR BOHRA
|
January 4, 2007 |
|
COMMISSIONER OF WEALTH TAX Vs. GAJSINGH EX-RULER OF JODHPUR
|
September 21, 2007 |
|
CTO, ANTI EVASION, AJMER Vs. MOHAN LAL GAUTAM CHAND, BEAWAR
|
May 30, 2007 |
|
CYNAMID AGRO INDIA LTD Vs. STATE
|
September 20, 2007 |
|
D GAUTAMCHAND BHANDARI Vs. STATE OF RAJASTHAN
|
March 2, 2007 |
|
DAL CHAND PALIWAL Vs. STATE OF RAJASTHAN AND ORS.
|
March 22, 2007 |
|
DALCHAND MENARIA Vs. STATE OF RAJASTHAN AND ORS.
|
October 4, 2007 |
|
DAMODAR ROPEWAYS AND CONSTRUCTION COMPANY PVT LTD Vs. STATE OF RAJASTHAN
|
September 18, 2007 |
|
DARBARA SINGH Vs. STATE OF RAJASTHAN & ANR.
|
July 26, 2007 |
|
DATU MAL AND ORS. Vs. SETH MADAN GOPAL AND ORS.
|
July 26, 2007 |
|
DAULA RAM Vs. SAJJAN KANWAR
|
May 31, 2007 |
|
DAULAT RAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 14, 2007 |
|
DEEN DAYAL Vs. STATE OF RAJASTHAN
|
September 14, 2007 |
|
DEEPAK Vs. STATE OF RAJASTHAN
|
September 14, 2007 |
|
DEPUTY COMMISSIONER Vs. RAJASTHAN STATE ELECTRICITY
|
November 13, 2007 |
|
DEV KISHAN BHATI Vs. STATE OF RAJASTHAN
|
July 23, 2007 |
|
DEV KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
January 9, 2007 |
|
DEVBAN GOSWAMI Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2007 |
|
DEVENDRA KUMAR DUBEY Vs. STATE OF RAJASTHAN AND ORS.
|
July 5, 2007 |
|
DEVENDRA KUMAR NIWAN Vs. THE STATE OF RAJASTHAN
|
November 2, 2007 |
|
DEVENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 21, 2007 |
|
DEVI LAL Vs. STATE OF RAJASTHAN
|
December 13, 2007 |
|
DEVI LAL Vs. STATE OF RAJASTHAN
|
August 23, 2007 |
|
DEVI LAL THRO HIS LRS Vs. ADDL. DISTRICT JUDGE SANGARIA
|
April 26, 2007 |
|
DEVI SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
July 25, 2007 |
|
DEVILAL Vs. STATE OF RAJASTHAN
|
September 12, 2007 |
|
DHAKAR CHHATRAWAS SAMITI Vs. STATE OF RAJASTHAN
|
October 29, 2007 |
|
DHANNA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
October 23, 2007 |
|
DHANNA RAM CHOUDHARY Vs. STATE OF RAJASTHAN
|
November 14, 2007 |
|
DHANNA SINGH Vs. STATE OF RAJASTHAN
|
August 13, 2007 |
|
DHANNI DEVI Vs. STATE OF RAJASTHAN
|
July 3, 2007 |
|
DHANPAL Vs. STATE OF RAJASTHAN
|
January 5, 2007 |
|
DHAPU DEVI AND OTHERS Vs. GIRDHARILAL AND OTHERS
|
October 5, 2007 |
|
DHARAM PAL Vs. STATE OF RAJASTHAN
|
July 2, 2007 |
|
DHARIYA ALIAS DHARA SINGH Vs. STATE OF RAJASTHAN
|
October 29, 2007 |
|
DHARMA DEVI Vs. STATE OF RAJASTHAN
|
March 8, 2007 |
|
DHARMENDRA KUMAR VISHNOI Vs. STATE OF RAJASTHAN
|
January 4, 2007 |
|
DHARMI BAI Vs. PRAMOD KUMAR
|
August 7, 2007 |
|
DHIRENDRA MANHARBHAI Vs. STATE
|
February 13, 2007 |
|
DILIP JAIN Vs. STATE OF RAJASTHAN
|
March 13, 2007 |
|
DILIP SINGH SOLANKI Vs. STATE OF RAJASTHAN
|
December 13, 2007 |
|
DINESH Vs. STATE OF RAJASTHAN
|
March 8, 2007 |
|
DINESH BOHRA Vs. STATE OF RAJASTHAN
|
August 29, 2007 |
|
DINESH CHANDRA SWAMI Vs. MAHESH CHANDRA SWAMI
|
January 19, 2007 |
|
DINESH CHANDRA SWAMI Vs. A MOHAMMAD MADANI
|
July 17, 2007 |
|
DINESH JANGID Vs. LAXMI KANT JANGID
|
April 4, 2007 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
April 25, 2007 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
May 14, 2007 |
|
DINESH KUMAR ALIAS LEELU Vs. STATE OF RAJASTHAN
|
May 22, 2007 |
|
DINESH POUCHES LTD Vs. STATE OF RAJASTHAN
|
August 21, 2007 |
|
DIRECTOR OF ESTATE Vs. MAHARAJA BRIGADIER SAWAI BHAWANI SINGH AND ORS
|
March 14, 2007 |
|
DIVISIONAL RAILWAY MANAGER Vs. JUDGE, LABOUR COURT
|
February 15, 2007 |
|
DIVYA DEVI (SMT.) Vs. BHAGWAN DAS
|
January 4, 2007 |
|
DR. BRIJBHUSHAN BANSAL Vs. N.C.B.,JODHPUR
|
January 19, 2007 |
|
DR. DILIP KUMAR SHARMA Vs. HANUMAN SAHAY AND OTHERS
|
October 5, 2007 |
|
DR. HARI SINGH RATHORE Vs. NUCLEAR POWER CORPORATION OF INDIA LTD.
|
March 7, 2007 |
|
DR. JAGAT SINGH Vs. U.O.I. THROUGH CBI
|
May 29, 2007 |
|
DR. NARENDRA KUMAR Vs. STATE
|
December 6, 2007 |
|
DR. NARESH JOSHI Vs. STATE OF RAJASTHAN AND OTHERS
|
May 17, 2007 |
|
DUNDA @ SIRAJUDDIN Vs. STATE OF RAJASTHAN
|
August 31, 2007 |
|
DUNGARPUR KENDRIYA SAHKARI BANK Vs. BASANT LAL AND ANR.
|
July 4, 2007 |
|
DURGA DEVI Vs. BADRI NARAIN
|
March 1, 2007 |
|
DURGA SHANKAR S/O RAMDAN JI BARATH Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
|
September 25, 2007 |
|
DURGESH SHARMA Vs. STATE OF RAJASTHAN
|
September 24, 2007 |
|
DWARKA PRASAD Vs. ADJ BHARATPUR
|
August 2, 2007 |
|
DWARKA PRASAD AND ANR. Vs. BRIJ MOHAN AND ORS.
|
November 21, 2007 |
|
EAST INDIA HOTELS LTD Vs. STATE OF RAJASTHAN
|
January 5, 2007 |
|
EASTERN TRACK UDYOG PVT LTD Vs. UNION OF INDIA
|
December 7, 2007 |
|
EDUCATIONAL SOCIETY OF SOPHIA HIGH SCHOOL MOUNT ABU Vs. RAJASTHAN NON-GOVT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR
|
April 25, 2007 |
|
ESHAQ AND ANR. Vs. STATE OF RAJASTHAN
|
March 19, 2007 |
|
EX HAVALDAR BIRDA RAM Vs. UNION OF INDIA AND OTHERS
|
March 31, 2007 |
|
EX HAVALDAR BIRDA RAM Vs. UNION OF INDIA
|
January 31, 2007 |
|
EXECUTIVE ENGINEER Vs. VIJAY DUTT VYAS AND ANR.
|
January 4, 2007 |
|
EXECUTIVE ENGINEER PRS IRRIGATION DEPARTMENT, RAWATBHATA AND ANR. Vs. MOHD. MOHISEEM AND ORS.
|
November 5, 2007 |
|
FARHA Vs. KAMRUL ABDEEN
|
June 1, 2007 |
|
FATEH LAL Vs. BHAGWATI LAL
|
October 25, 2007 |
|
FEDERATION OF MINING ASSOCIATION OF RAJASTHAN Vs. UNION OF INDIA
|
February 1, 2007 |
|
FOOD CORPORATION OF INDIA Vs. NIYAZ MOHAMMAD
|
March 15, 2007 |
|
G P AGRAWAL Vs. RAJASTHAN HOUSING BOARD
|
December 11, 2007 |
|
G S SANDHU Vs. RAJASTHAN VIKAS SANSTHAN
|
December 3, 2007 |
|
G SACHIDANAND Vs. STATE BANK OF BIKANER AND JAIPUR AND OTHERS
|
December 11, 2007 |
|
G.B. REDDY & ORS. Vs. STATE OF RAJ. & ANR.
|
September 21, 2007 |
|
GAJ SINGH Vs. STATE OF RAJASTHAN
|
September 7, 2007 |
|
GAJANAND SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
July 25, 2007 |
|
GAJENDRA Vs. STATE OF RAJASTHAN
|
March 1, 2007 |
|
GANESH CHANDRA JOSHI Vs. UNION OF INDIA
|
January 17, 2007 |
|
GANESH LAL Vs. JUDGE INDUSTRIAL DISPUTES TRIBUNAL
|
January 12, 2007 |
|
GANGA DEVI Vs. O S MOTORS LTD
|
March 1, 2007 |
|
GANGA DEVI AND ORS. Vs. MAINUDEEN AND ORS.
|
December 5, 2007 |
|
GANGA SAHAY Vs. RAVIKANT ARYA
|
May 2, 2007 |
|
GANGOTRI ENTERPRISES LIMITED Vs. STATE OF RAJASTHAN
|
October 24, 2007 |
|
GANRAJ Vs. STATE OF RAJASTHAN
|
July 9, 2007 |
|
GARIMA DIXIT Vs. UNIVERSITY OF RAJASTHAN
|
May 23, 2007 |
|
GAURA DEVI (SMT.) AND ORS. Vs. MR. KISHAN LAL AND ANR.
|
July 20, 2007 |
|
GAURI SHANKER OJHA Vs. BOPALWAL ARYA HIGHER SECONDARY SCHOOL, MANAGING COMMITTEE AND ORS.
|
January 19, 2007 |
|
GAUTAM CHAND JAIN Vs. RIICO LTD
|
May 9, 2007 |
|
GAVRA DEVI (SMT.) AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
October 11, 2007 |
|
GAYAD SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
April 16, 2007 |
|
GAYATRI PARIVAR TRUST Vs. STATE OF RAJASTHAN
|
August 29, 2007 |
|
GEE KAY CEMENT PRIVATE LTD Vs. STATE OF RAJASTHAN
|
October 23, 2007 |
|
GEETA DEVI (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
July 5, 2007 |
|
GEETA DEVI KHUTENTA Vs. DEBTS RECOVERY TRIBUNAL JAIPUR
|
November 14, 2007 |
|
GEO MILLER Vs. CHAIRMAN RAJASTHAN VIDYUT UTPADAN NIGAM LTD
|
January 25, 2007 |
|
GHAN SHYAM Vs. D C KAUSHAL
|
August 22, 2007 |
|
GHANSHYAM DAS AGARWAL Vs. OM PRAKASH AGARWAL
|
April 19, 2007 |
|
GHANSHYAM DAS CHOUDHARY Vs. MANOJ KUMAR
|
September 13, 2007 |
|
GHANSHYAM DAS MOOLRAJANI Vs. ENFORCEMENT DIRECTORATE
|
April 10, 2007 |
|
GHANSHYAM SHARMA Vs. MANAGEMENT HINDUSTAN MACHINE TOOLS LTD.
|
December 18, 2007 |
|
GHANSHYAM SONI Vs. STATE OF RAJASTHAN
|
July 26, 2007 |
|
GHASI LAL Vs. STATE OF RAJASTHAN
|
August 8, 2007 |
|
GHEESA LAL ALIAS BANWARI Vs. STATE OF RAJASTHAN
|
August 2, 2007 |
|
GHEWAR CHAND SONI Vs. STATE OF RAJASTHAN
|
August 24, 2007 |
|
GHEWAR RAM Vs. STATE OF RAJASTHAN
|
July 17, 2007 |
|
GIRDHARI LAL Vs. JABBAR SINGH AND ORS.
|
March 1, 2007 |
|
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
March 14, 2007 |
|
GIRIJA Vs. DIVYA KUMAR
|
May 1, 2007 |
|
GIRRAJ GOYAL Vs. STATE OF RAJASTHAN
|
May 25, 2007 |
|
GITA DEVI Vs. RECOVERY TRIBUNAL JAIPUR
|
November 14, 2007 |
|
GOGA Vs. SH.RATAN SINGH
|
July 19, 2007 |
|
GOMA RAM Vs. LABOUR COURT
|
May 17, 2007 |
|
GOPA RAM Vs. ELECTION TRIBUNAL BIKANER
|
January 11, 2007 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
January 19, 2007 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
February 8, 2007 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
February 12, 2007 |
|
GOPAL KRISHAN PAREEK Vs. BHAWANI SHANKER
|
April 13, 2007 |
|
GOPAL MILL MAZDOOR UNION Vs. STATE OF RAJASTHAN
|
November 13, 2007 |
|
GOPAL RAM AND ORS. Vs. SHANKER LAL AND ORS.
|
September 21, 2007 |
|
GOPAL SINGH Vs. THE ELECTION TRIBUNAL-CUM-CJ(SD) NO. 3 AND ORS.
|
October 9, 2007 |
|
GOPAL SINGH Vs. GAJ SINGH
|
July 18, 2007 |
|
GOPALI Vs. LAXMI NARAIN
|
January 2, 2007 |
|
GOPI BAI Vs. GOVIND RAM
|
February 5, 2007 |
|
GOPI LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 9, 2007 |
|
GOPI RAM Vs. STATE OF RAJASTHAN
|
November 21, 2007 |
|
GOPI RAM AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
July 11, 2007 |
|
GOPILAL Vs. UNION OF INDIA
|
July 13, 2007 |
|
GORDHAN DAS Vs. SOM DUTT
|
May 9, 2007 |
|
GOVERDHAN DAS KESWANI Vs. STATE OF RAJASTHAN
|
July 18, 2007 |
|
GOVIND M PUJARA Vs. BANK OF INDIA
|
September 27, 2007 |
|
GOVIND N LATA Vs. R S AGR MAR BOARD
|
January 18, 2007 |
|
GOVIND RAM Vs. STATE AND ORS.
|
March 7, 2007 |
|
GOVINDA Vs. STATE OF RAJASTHAN
|
February 28, 2007 |
|
GOYAL BUITUMINS INDIA Vs. JAIPUR DEVELOPMENT AUTHORITY
|
January 12, 2007 |
|
GRAM PANCHAYAT MANOHARPUR Vs. ASHOK KUMAR SHARMA
|
February 1, 2007 |
|
GROUP CAPT M S BHATNAGAR Vs. UNION OF INDIA
|
July 2, 2007 |
|
GULAB CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 2, 2007 |
|
GULAB RAM Vs. STATE OF RAJASTHAN AND ANR.
|
July 4, 2007 |
|
GULJAG INDUSTRIES LTD Vs. UNION OF INDIA
|
January 11, 2007 |
|
GULSHER Vs. STATE OF RAJASTHAN
|
May 25, 2007 |
|
GUNVANTI Vs. LEGAL REPRESENTATIVES OF LATE SHRO MOOL CHAND
|
November 6, 2007 |
|
GURMEET SINGH Vs. STATE OF RAJASTHAN
|
December 7, 2007 |
|
GURU GOVIND SINGH GURUDWARA SINGH SABHA SAMITI Vs. STATE OF RAJASTHAN AND ORS.
|
July 9, 2007 |
|
GURUDEO SINGH AND ORS. Vs. THE COLLECTOR AND ORS.
|
September 27, 2007 |
|
GURUKUL MEDICAL INSTITUTE OF ELECTROPATHY AND HOSPITAL Vs. STATE OF RAJASTHAN AND ORS.
|
October 9, 2007 |
|
GYAN CHAND Vs. STATE OF RAJASTHAN
|
August 1, 2007 |
|
GYARASI DEVI Vs. RAMESH KUMAR YADAV
|
October 5, 2007 |
|
HABIBAN Vs. MEHBOOB ALI AND ORS.
|
March 14, 2007 |
|
HAFIZ MOHAMMED Vs. ASSISTANT COMMISSIONER
|
November 22, 2007 |
|
HALWAI SAMITI Vs. JAI SINGH
|
March 30, 2007 |
|
HANSRAJ Vs. GURDIDAR SINGH
|
July 26, 2007 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
April 5, 2007 |
|
HANUMAN RAM Vs. STATE OF RAJASTHAN
|
November 16, 2007 |
|
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
July 31, 2007 |
|
HAR DAS Vs. MANI RAM
|
January 19, 2007 |
|
HAR LAL Vs. BAJRANG LAL AND ORS.
|
January 16, 2007 |
|
HARAK LAL Vs. MANAK CHAND
|
January 3, 2007 |
|
HARBHAJAN Vs. STATE OF RAJASTHAN
|
July 9, 2007 |
|
HARI CHAND Vs. STATE OF RAJASTHAN AND ORS.
|
March 16, 2007 |
|
HARI KISHAN Vs. APPELLATE RENT TRIBUNAL
|
August 16, 2007 |
|
HARI MOHAN SHARMA Vs. SANTOSH PAREEK
|
January 19, 2007 |
|
HARI OM AGARWAL Vs. RAJASTHAN NON-GOVERNMENT
|
November 19, 2007 |
|
HARI PRASAD Vs. MADAN LAL
|
March 1, 2007 |
|
HARI PRASAD SWAMI Vs. STATE OF RAJASTHAN AND OTHERS
|
October 9, 2007 |
|
HARI RAM ALIAS PAPIYA Vs. STATE OF RAJASTHAN
|
August 16, 2007 |
|
HARICHARAN Vs. ABDUL RAHMAN
|
October 5, 2007 |
|
HARISH Vs. STATE OF RAJASTHAN
|
December 5, 2007 |
|
HARISH AND ANR. Vs. ROSHAN BAHETI
|
December 8, 2007 |
|
HARISH MOURYA Vs. STATE OF RAJASTHAN
|
September 7, 2007 |
|
HARIYA @ HARI SINGH Vs. STATE OF RAJASTHAN
|
September 19, 2007 |
|
HARNAND RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
December 13, 2007 |
|
HARNARAIN Vs. STATE OF RAJASTHAN & ORS.
|
August 13, 2007 |
|
HARPAL SINGH Vs. STATE OF RAJASTHAN
|
December 11, 2007 |
|
HARSH VARDHAN KEJRIWAL Vs. MADHAV NAGAR GRAH NIRMAN SAHKARI SAMITI LTD
|
March 23, 2007 |
|
HARSWAROOP Vs. STATE OF RAJASTHAN
|
May 17, 2007 |
|
HAVA SINGH Vs. STATE OF RAJASTHAN
|
July 30, 2007 |
|
HEERA BAI AND ANOTHER Vs. MOHD. RAFEEQ AND OTHERS
|
February 22, 2007 |
|
HEERA LAL Vs. ADDL DISTRICT JUDGE NO 2 ALWAR
|
April 12, 2007 |
|
HEERA LAL MEENA Vs. STATE OF RAJASTHAN
|
August 29, 2007 |
|
HEERA SINGH Vs. STATE OF RAJASTHAN
|
April 13, 2007 |
|
HEM CHAND GOVIL Vs. INCOME TAX SETTLEMENT COMMISSION
|
March 13, 2007 |
|
HEM SINGH & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
September 10, 2007 |
|
HET RAM Vs. STATE OF RAJASTHAN
|
February 23, 2007 |
|
HINDUSTAN ZINE LIMITED Vs. PRADEEP SIROYA
|
March 19, 2007 |
|
HIRA LAL Vs. STATE OF RAJASTHAN
|
February 5, 2007 |
|
HOTEL CHANDRA MAHAL Vs. REGIONAL DIRECTOR E S I CORPORATION
|
March 15, 2007 |
|
HOTEL MERU PALACE KARAMCHARI SANGTHAN Vs. STATE OF RAJASTHAN
|
September 10, 2007 |
|
HOTEL RESIDENCY PALACE Vs. STATE OF RAJASTHAN
|
February 20, 2007 |
|
HYDERABAD INDUSTRIES LTD Vs. STATE OF RAJASTHAN
|
August 2, 2007 |
|
IBP COMPANY LIMITED Vs. KISSAN SERVICE CENTRE
|
September 18, 2007 |
|
IIIYAS ALIAS IIIYAR Vs. STATE OF RAJASTHAN
|
July 25, 2007 |
|
IKLIWAR Vs. STATE OF RAJASTHAN
|
July 9, 2007 |
|
IN RE: MANGALAM CEMENT LTD. Vs. STATE
|
November 30, 2007 |
|
IN RE: SCHEME OF AMALGAMATION BETWEEN AKSH BROADBAND LIMITED (TRANSFEROR COMPANY) AND AKSH OPTIFIBRE LIMITED (TRANSFEREE COMPANY) Vs. STATE
|
February 23, 2007 |
|
INAMUDDIN Vs. STATE
|
November 2, 2007 |
|
INANI SECURITIES AND INVESTMENT LTD. Vs. RESERVE BANK OF INDIA AND ORS.
|
March 16, 2007 |
|
INDERJIT SINGH Vs. UNION OF INDIA
|
February 14, 2007 |
|
INDERPAL SINGH Vs. AVTAR SINGH
|
March 22, 2007 |
|
INDIAN ASTHAMA CARE SOCIETY Vs. STATE OF RAJASTHAN
|
August 29, 2007 |
|
INDIAN HOTELS CO LTD Vs. STATE OF RAJASTHAN
|
April 2, 2007 |
|
INDUSTRIAL AREA MANUFACTURERS ASSOCIATION Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
|
May 23, 2007 |
|
INSTRUMENTATION LIMITED, KOTA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 22, 2007 |
|
ISHWAR SINGH Vs. BAGA RAM
|
February 9, 2007 |
|
ISLAM Vs. STATE OF RAJASTHAN
|
May 15, 2007 |
|
J K CEMENT WORKS Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, JAIPUR
|
February 12, 2007 |
|
J K SYNTHETICS LTD Vs. LABOUR COURT KOTA
|
January 23, 2007 |
|
J.K. CEMENT WORKS Vs. STATE OF RAJASTHAN AND ORS.
|
March 13, 2007 |
|
JAFAR MOHD SHAH Vs. STATE OF RAJATHAN
|
March 2, 2007 |
|
JAGAT EXPLOSIVES Vs. ASSISTANT COMMISSIONER OF INCOME
|
August 2, 2007 |
|
JAGAT SINGH Vs. STATE OF RAJASTHAN
|
September 26, 2007 |
|
JAGDISH AND ANOTHER Vs. STATE OF RAJASTHAN
|
November 22, 2007 |
|
JAGDISH KUMAR Vs. STATE
|
September 24, 2007 |
|
JAGDISH NARAIN Vs. STATE OF RAJASTHAN
|
February 1, 2007 |
|
JAGDISH PRASAD Vs. DISTRICT COLLECTOR AND ANR.
|
January 24, 2007 |
|
JAGDISH PRASAD Vs. STATEOFRAJASTHAN
|
October 22, 2007 |
|
JAGDISH PRASAD Vs. STATE
|
October 26, 2007 |
|
JAGDISH SHARMA Vs. UNION OF INDIA
|
July 20, 2007 |
|
JAGDISH SINGH ALIAS PAPPU Vs. STATE OF RAJASTHAN
|
August 10, 2007 |
|
JAGGA Vs. STATE
|
November 23, 2007 |
|
JAGMOHAN KUMAR Vs. STATE OF RAJASTHAN AND ANR.
|
May 28, 2007 |
|
JAGRAM VISHNOI Vs. DISTRICT SUPPLY OFFICER AND ANR.
|
October 25, 2007 |
|
JAHANGIR KHAN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
April 9, 2007 |
|
JAI GLASSKOW Vs. COMMERCIAL TAXES OFFICER
|
May 18, 2007 |
|
JAI PRAKASH Vs. STATE OF RAJASTHAN
|
July 25, 2007 |
|
JAI PRAKASH Vs. STATE OF RAJASTHAN
|
September 7, 2007 |
|
JAI PRAKASH CHOBISA Vs. STATE OF RAJASTHAN AND ORS.
|
January 15, 2007 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
March 30, 2007 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
August 1, 2007 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
February 9, 2007 |
|
JAIMAL RAM AND PARTY Vs. COMMISSIONER OF INCOME TAX-II
|
February 9, 2007 |
|
JAIN CONSTRUCTION CO. Vs. UNION OF INDIA (UOI) AND ANR.
|
November 16, 2007 |
|
JAINA JEWELERY COMPANY Vs. UNION OF INDIA
|
September 19, 2007 |
|
JAIPUR ALOO ARATIA SANGH Vs. STATE OF RAJASTHAN
|
July 25, 2007 |
|
JAIPUR VIDHYUT VITRAN NIGAM LTD. THROUGH ITS CHAIRMAN AND ANR. Vs. MAHAVEER PRASAD JAIN S/O SHRI DAULAT MAL JAIN
|
December 19, 2007 |
|
JALANI ENTERPRISES Vs. C.T.O.
|
August 30, 2007 |
|
JAMBU KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
March 16, 2007 |
|
JAMEEL AHMED Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2007 |
|
JAMEEL AHMED Vs. STATE OF RAJASTHAN
|
January 1, 2007 |
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JAMEELA BANO Vs. STATE OF RAJASTHAN
|
January 18, 2007 |
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JAMIL Vs. STATE OF RAJASTHAN
|
May 17, 2007 |
|
JAMNA AND OTHERS Vs. STATE OF RAJASTHAN
|
November 29, 2007 |
|
JAMNA SINGH Vs. STATE OF RAJASTHAN
|
September 17, 2007 |
|
JANNAT FIRDOSH AND ANR. Vs. ALFU AND ORS.
|
September 5, 2007 |
|
JASPAL SINGH Vs. STATE OF RAJASTHAN & ANR.
|
July 24, 2007 |
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JASVEER SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
August 23, 2007 |
|
JAWAHAR SINGH Vs. CENTRAL BUREAU OF NARCOTICS
|
February 6, 2007 |
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JEET SINGH Vs. STATE OF RAJASTHAN
|
September 18, 2007 |
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JEEVAN SINGH AND ANR Vs. STATE OF RAJASTHAN
|
February 26, 2007 |
|
JINYA (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
May 4, 2007 |
|
JITENDER KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
|
October 1, 2007 |
|
JITENDRA Vs. STATE OF RAJASTHAN
|
April 20, 2007 |
|
JITENDRA KUMAR MEENA Vs. DIRECTOR PRIMARY AND SECONDARY EDUCATION
|
March 8, 2007 |
|
JODHPUR CHARTERED ACCOUNTANT Vs. UNION OF INDIA
|
October 9, 2007 |
|
JODHPUR CITY BUS OWNERS UNION Vs. STATE OF RAJASTHAN
|
August 30, 2007 |
|
JODHPUR NAGRIK SAHKARI BANK LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
September 11, 2007 |
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JODHRAJ GURJAR Vs. STATE OF RAJASTHAN AND ORS.
|
February 6, 2007 |
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JUHARU KHAN S/O. SUMER KHAN Vs. STATE OF RAJASTHAN
|
February 1, 2007 |
|
JUHURU KHAN @ ZAMIL @ CHHOTE KHAN Vs. STATE OF RAJASTHAN THRO ITS PP
|
April 25, 2007 |
|
JYOTI CHAUHAN Vs. R.P.S.C.
|
November 1, 2007 |
|
JYOTI DEVI SONI Vs. GOURI SHANKAR SONI
|
April 16, 2007 |
|
K L BIHANI Vs. VIMLA DEVI
|
May 31, 2007 |
|
K SHRINGI Vs. NUCLEAR POWER CORP OF INDIA LTD
|
May 20, 2007 |
|
K SHRINGI Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
|
May 10, 2007 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
July 2, 2007 |
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KAILASH BEHARI MATHUR Vs. DISTRICT AND SESSION JUDGE
|
February 26, 2007 |
|
KAILASH CHAND AGARWAL Vs. STATE & ANR.
|
November 15, 2007 |
|
KAILASH CHAND MEENA Vs. STATE OF RAJASTHAN
|
January 18, 2007 |
|
KAILASH CHAND SHARMA Vs. SUNITA SHARMA
|
May 30, 2007 |
|
KAILASH DEVI Vs. ADDL. DISTT. JUDGE
|
December 3, 2007 |
|
KAILASH SINGH Vs. RAMVEER SINGH
|
September 27, 2007 |
|
KALA ALIAS KHARABANGA ALIAS RAJVEER Vs. STATE OF RAJASTHAN
|
July 13, 2007 |
|
KALAWATI MEENA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 16, 2007 |
|
KALIKA PRASAD SHUKLA Vs. UNION OF INDIA (UOI) AND ORS.
|
January 19, 2007 |
|
KALU Vs. STATE OF RAJASTHAN
|
November 15, 2007 |
|
KALU @ SHAFIQ Vs. SATE OF RAJASTHAN
|
September 26, 2007 |
|
KALU LAL Vs. STATE OF RAJASTHAN
|
December 3, 2007 |
|
KALU SINGH Vs. NATHU SINGH
|
April 20, 2007 |
|
KALURAM Vs. STATE OF RAJASTHAN
|
September 3, 2007 |
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KALYAN SAHAI Vs. STATE OF RAJASTHAN
|
January 16, 2007 |
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KALYAN SAHAI KEDAWAT Vs. STATE OF RAJASTHAN
|
November 6, 2007 |
|
KAMAL KISHORE Vs. STATE OF RAJASTHAN
|
December 7, 2007 |
|
KAMLA Vs. STATE OF RAJASTHAN
|
May 1, 2007 |
|
KAMLA Vs. KAJOD
|
March 13, 2007 |
|
KAMLESH Vs. STATE OF RAJASTHAN
|
March 1, 2007 |
|
KAMLESH PAHADIA Vs. STATE OF RAJASTHAN
|
April 25, 2007 |
|
KANA RAM Vs. SMT. KISTURI DEVI
|
January 12, 2007 |
|
KANA RAM Vs. BOARD OF REVENUE AND ORS.
|
August 29, 2007 |
|
KANCHAN Vs. KAMAL KUMAR
|
October 11, 2007 |
|
KANHAIALAL JANGID Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 2, 2007 |
|
KANHAIYA LAL Vs. SARJU PRASAD AND ORS.
|
July 11, 2007 |
|
KANHAIYA LAL SHARMA Vs. SMT. NARENDRA KANWAR AND ANR.
|
April 2, 2007 |
|
KANHIYA LAL (D) THROUGH LRS Vs. DAYAL DAS (D) THROUGH LRS
|
April 30, 2007 |
|
KARAMAT Vs. STATE AND GOVIND DETHA
|
September 24, 2007 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
August 9, 2007 |
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KARAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
November 21, 2007 |
|
KARNAIL SINGH AND ORS. Vs. THE BOARD OF REVENUE AND ANR.
|
January 12, 2007 |
|
KARTAR SINGH Vs. BOARD OF REVENUE
|
August 10, 2007 |
|
KASHI RAM Vs. MALLU RAM @ MANI RAM
|
May 17, 2007 |
|
KASHI RAM Vs. RAJA RAM
|
May 17, 2007 |
|
KAVITA Vs. STATE OF RAJASTHAN
|
September 20, 2007 |
|
KEDAR Vs. STATE OF RAJASTHAN
|
September 7, 2007 |
|
KEDAR DAS Vs. SURESH KUMAR
|
January 5, 2007 |
|
KEDAR LAL Vs. RAM DAYAL
|
April 27, 2007 |
|
KEDHARNATH MEGHWAL Vs. STATE OF RAJASTHAN
|
May 3, 2007 |
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KELI DEVI (SMT.) Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR.
|
April 16, 2007 |
|
KESHAV SINGH AND ANOTHER Vs. BOARD OF REVENUE, AJMER AND OTHERS
|
November 14, 2007 |
|
KESRI VANASPATI PRODUCTS LIMITED Vs. INDUSTRIAL DEVELOPMENT BANK
|
January 23, 2007 |
|
KHANDELIA OIL AND GENERAL MILLS Vs. STATE OF RAJASTHAN
|
August 3, 2007 |
|
KHAWAJU KHAN Vs. STATE OF RAJASTHAN
|
May 24, 2007 |
|
KHAYALI LAL Vs. ISAMIYA
|
November 1, 2007 |
|
KHEL DAS Vs. VIRENDRA SINGH & ORS
|
October 11, 2007 |
|
KHEM CHAND ALIAS KHEMESH Vs. STATE OF RAJASTHAN
|
August 3, 2007 |
|
KHURSHID @ KHURSHED Vs. STATE OF RAJASTHAN
|
February 19, 2007 |
|
KIRAN DEVI Vs. VINOD KUMAR GUPTA
|
May 3, 2007 |
|
KIRAN KAMRA Vs. STATE OF RAJASTHAN
|
March 26, 2007 |
|
KIRTA RAM Vs. STATE OF RAJASHTHAN
|
July 16, 2007 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
May 7, 2007 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2007 |
|
KISTUR CHAND AND ORS. Vs. STATE OF RAJASTHAN
|
June 1, 2007 |
|
KISTURA Vs. BOARD OF REVENUE
|
October 29, 2007 |
|
KOHEERA FINISHING CENTRE Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
August 23, 2007 |
|
KOMAL DEVI (SMT.) AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 5, 2007 |
|
KOTA MINI BUS MALIK SANGH Vs. STATE OF RAJASTHAN
|
July 24, 2007 |
|
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
|
March 15, 2007 |
|
KRISHAN LAL @ VINOD @ RAJENDRA Vs. STATE OF RAJASTHAN
|
April 26, 2007 |
|
KRISHNA BALDEV SHARMA Vs. STATE OF RAJASTHAN & ANOTHER
|
May 15, 2007 |
|
KRISHNA CHAND Vs. STATE OF RAJASTHAN
|
October 5, 2007 |
|
KRISHNA KEJRIWAL Vs. STATE OF RAJASTHAN
|
March 13, 2007 |
|
KRISHNA KUMAR RATWAT Vs. UNION OF INDIA
|
May 31, 2007 |
|
KRISHNA KUMARI Vs. STATE OF RAJASTHAN
|
January 16, 2007 |
|
KULDEEP SINGH Vs. STATE OF RAJASTHAN
|
May 14, 2007 |
|
KUMBH SINGH Vs. U.I.T.
|
March 26, 2007 |
|
KUNAL PANCHAL Vs. STATE OF RAJASTHAN
|
January 10, 2007 |
|
KUNJI Vs. STATE OF RAJASTHAN
|
July 6, 2007 |
|
KUSHAL KARAN Vs. LRS. OF ANANTRAM AND ORS.
|
January 15, 2007 |
|
KUSUM LATA Vs. STATE OF RAJASTHAN
|
April 13, 2007 |
|
L RS OF SIREKANWAR MALOO Vs. DAUDAS MANTRI
|
October 1, 2007 |
|
LACHHI RAM AND ORS. Vs. BOARD OF REVENUE AND ANR.
|
March 13, 2007 |
|
LADA RAM @ LADU RAM Vs. THE MUNICIPAL BOARD AND ANR.
|
April 24, 2007 |
|
LADDU GOPAL Vs. STATE OF RAJASTHAN
|
January 3, 2007 |
|
LADU LAL Vs. UNION OF INDIA (UOI) AND ORS.
|
May 11, 2007 |
|
LADU LAL AND ANR. Vs. SMT. JASODA DEVI AND ORS.
|
September 3, 2007 |
|
LADU RAM Vs. STATE OF RAJASTHAN
|
July 13, 2007 |
|
LADULAL AND ANR. Vs. SMT. MUNNI DEVI
|
July 25, 2007 |
|
LAKHAN Vs. STATE OF RAJASTHAN
|
August 7, 2007 |
|
LAKHAN LAL MEENA Vs. UNION OF INDIA (UOI) AND ORS.
|
July 4, 2007 |
|
LAKSHMI Vs. MUKESH MORDIA
|
February 20, 2007 |
|
LALA ALIAS ASHOK Vs. STATE OF RAJASTHAN
|
September 14, 2007 |
|
LALA RAM ALIAS JITENDRA Vs. STATE OF RAJASTHAN
|
August 17, 2007 |
|
LALIT KUMAR Vs. UNION OF INDIA
|
March 16, 2007 |
|
LATE SHRI PUKHRAJ GEHLOT Vs. RAJASTHAN CIVIL SERVICES
|
March 1, 2007 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
July 9, 2007 |
|
LAXMAN LILANI Vs. AJMER VIDHYUT VITRAN NIGAM LTD. AND ANR.
|
April 25, 2007 |
|
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
May 16, 2007 |
|
LAXMAN SINGH & ANR. Vs. STATE & ANR.
|
February 11, 2007 |
|
LAXMI (MST.) AND ORS. Vs. RAJENDRA AND ORS.
|
September 11, 2007 |
|
LAXMI DEVI Vs. RAMPHOOL
|
March 1, 2007 |
|
LAXMI ENGINEERING INDUSTRIES Vs. INCOME-TAX OFFICER
|
December 13, 2007 |
|
LAXMI LAL Vs. STATE OF RAJASTHAN
|
September 17, 2007 |
|
LAXMI NARAYAN Vs. NATHDWARA TEMPLE BOARD
|
December 19, 2007 |
|
LAXMI NARAYAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 16, 2007 |
|
LAXMI NARAYAN AND ANR. Vs. SHAKUR MOHD. AND ORS.
|
February 27, 2007 |
|
LEELA DEVI (SMT.) AND ANR. Vs. SOHAN LAL AND ORS.
|
February 27, 2007 |
|
LEELA RAM AND ASHOK Vs. STATE OF RAJASTHAN
|
August 24, 2007 |
|
LEELA SHARMA Vs. STATE OF RAJASTHAN
|
September 21, 2007 |
|
LORD VENKETSHWARA CATERERS Vs. COMMERCIAL TAXES OFFICER ANTI
|
July 30, 2007 |
|
LORDS CHLORO ALKALI LTD. Vs. STATE
|
March 15, 2007 |
|
LRS OF MOHAN SINGH Vs. UNION OF INDIA & ORS
|
July 12, 2007 |
|
LRS. OF ABDUL SATTAR Vs. SUGANLAL AND ANR.
|
November 13, 2007 |
|
LRS. OF BASTI RAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 12, 2007 |
|
LRS. OF HIMMAT SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 3, 2007 |
|
LRS. OF JAMIL AHMED Vs. R.S.E.B. AND ORS.
|
November 1, 2007 |
|
LRS. OF NATHI LAL Vs. SHIVDAN SINGH AND ORS.
|
November 1, 2007 |
|
LRS. OF NAZAR SINGH Vs. BOARD OF REVENUE AND ORS.
|
January 4, 2007 |
|
LRS. OF NETRAM AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
July 26, 2007 |
|
LRS. OF SHRI KANHAYA LAL Vs. JABBAR SINGH AND ORS.
|
November 13, 2007 |
|
LUKMAN KHAN Vs. STATE OF RAJASTHAN AND ANR.
|
May 28, 2007 |
|
LURGI METALLURGIE GMBH Vs. UNION OF INDIA
|
July 24, 2007 |
|
M C GULECHA Vs. STATE OF RAJASTHAN
|
October 29, 2007 |
|
M D S UNIVERSITY Vs. KAILASH CHAND
|
March 8, 2007 |
|
M.D.S. UNIVERSITY, AJMER Vs. KAILASH CHAND AND ANR.
|
October 29, 2007 |
|
M.L. RAJPUROHIT Vs. STATE AND ORS.
|
February 26, 2007 |
|
MADAN LAL Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 11, 2007 |
|
MADAN LAL Vs. PUSPA DEVI
|
April 17, 2007 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
May 15, 2007 |
|
MADAN MOHAN Vs. STATE OF RAJASTHAN
|
July 4, 2007 |
|
MADAN MOHAN AHIR Vs. STATE OF RAJASTHAN
|
May 22, 2007 |
|
MADAN SINGH Vs. MOHAN DAS
|
March 13, 2007 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN
|
January 12, 2007 |
|
MADANLAL Vs. ANAR DEVI AND ANR.
|
January 2, 2007 |
|
MADHO SINGH Vs. STATE AND ORS.
|
May 3, 2007 |
|
MADHO SINGH BHATI Vs. DISTRICT COLLECTOR
|
May 17, 2007 |
|
MADHU Vs. MUKESH NARYAR
|
May 18, 2007 |
|
MADHU PAREEK Vs. MAHESH KUMAR
|
January 19, 2007 |
|
MAHARAO BRIJRAJ SINGH Vs. SARAWATI DEVI SHARMA ALIAS PODDARNI
|
August 6, 2007 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
August 3, 2007 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
October 30, 2007 |
|
MAHAVEER OIL INDUSTRIES Vs. C T O BARMER
|
February 15, 2007 |
|
MAHAVEER SINGH Vs. GENERAL MANAGER PASCHIMI RAJASTHAN DUGDH UPTPADAK SAHAKARI SANGH LTD
|
September 10, 2007 |
|
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
July 4, 2007 |
|
MAHAVEER SINGH Vs. NARAYAN
|
July 10, 2007 |
|
MAHENDRA AND ORS Vs. STATE OF RAJASTHAN AND ANR.
|
May 1, 2007 |
|
MAHENDRA LODHA Vs. STATE OF RAJASTHAN
|
February 19, 2007 |
|
MAHENDRA MEENA Vs. STATE OF RAJASTHAN
|
July 5, 2007 |
|
MAHENDRA SINGH & ANOTHER Vs. STATE OF RAJASTHAN
|
March 14, 2007 |
|
MAHENDRA SINGH RAO Vs. STATE OF RAJASTHAN & ANR.
|
September 6, 2007 |
|
MAHESH AGRAWAL Vs. VIKRAM AGRAWAL
|
February 26, 2007 |
|
MAHESH CHANDRA Vs. STATE OF RAJASTHAN AND ANR.
|
October 4, 2007 |
|
MAHESH CHANDRA RAWAT Vs. STATE OF RAJASTHAN
|
July 19, 2007 |
|
MAHESH CHOUDHARY Vs. STATE OF RAJASTHAN
|
October 10, 2007 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN
|
November 21, 2007 |
|
MAHESH KUMAR MEENA Vs. STATE OF RAJASTHAN
|
May 15, 2007 |
|
MAHESH NARAIN KARAULIWAL AND OTHERS Vs. SANWARMAL AND OTHERS
|
October 5, 2007 |
|
MAHI RAM Vs. STATE OF RAJASTHAN
|
March 21, 2007 |
|
MAHILA MANDAL Vs. STATE OF RAJASTHAN
|
July 18, 2007 |
|
MAHIPAL SINGH Vs. STATE OF RAJASTHAN & ORS.
|
September 14, 2007 |
|
MAJLIS AND ORS Vs. STATE OF RAJ AND ORS
|
January 12, 2007 |
|
MAMTA Vs. RAMAVTAR KOLI
|
February 5, 2007 |
|
MAMTA JAIN Vs. PUSHAPLATA BANSAL
|
March 21, 2007 |
|
MAN KANWAR Vs. STATE OF RAJASTHAN
|
May 17, 2007 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
July 13, 2007 |
|
MANAGER MAHARAJA INTERNATIONAL ELECTROLUX LTD Vs. GYAN SINGH
|
April 20, 2007 |
|
MANAGER SELECTION SYNTHETICS LTD Vs. LABOUR COURT BHILWARA
|
April 12, 2007 |
|
MANDIR SHRI RAMCHANDRAJI STHAN DEOGARH Vs. STATE OF RAJASTHAN AND ORS.
|
September 17, 2007 |
|
MANEESHA RAJPUT Vs. STATE OF RAJASTHAN AND ORS
|
May 30, 2007 |
|
MANGAT LAL SIDANA Vs. STATE OF RAJASTHAN AND ANR.
|
May 29, 2007 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
March 13, 2007 |
|
MANGI LAL PAREEK Vs. STATE OF RAJASTHAN AND ANR.
|
December 3, 2007 |
|
MANGILAL Vs. STATE OF RAJASTHAN
|
October 5, 2007 |
|
MANI RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 20, 2007 |
|
MANISH KUMAR JAIN Vs. BHARAT SANCHAR NIGAM LTD
|
November 19, 2007 |
|
MANJEET SINGH Vs. STATE OF RAJASTHAN
|
November 30, 2007 |
|
MANJESH KUMAR Vs. STATE OF RAJASTHAN
|
January 22, 2007 |
|
MANJU Vs. RAMAVTAR
|
April 2, 2007 |
|
MANJU Vs. STATE OF RAJASTHAN
|
June 6, 2007 |
|
MANJU Vs. MUKUT @ MUKUT BIHARI AND ANOTHER
|
August 20, 2007 |
|
MANJU DEVI Vs. UNION OF INDIA
|
August 7, 2007 |
|
MANMOHAN SHARMA Vs. STATE OF RAJASTHAN
|
May 14, 2007 |
|
MANMOHAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
July 26, 2007 |
|
MANOHAR KANWAR Vs. STATE OF RAJASTHAN
|
January 10, 2007 |
|
MANOHAR LAL Vs. SHAKUNTALA
|
April 27, 2007 |
|
MANOHARI DEVI (SMT.) CHARITABLE TRUST Vs. J.V.V.N. LTD
|
March 21, 2007 |
|
MANOJ KUMAR Vs. RAJASTHAN UNIVERSITY
|
October 10, 2007 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
August 24, 2007 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
July 16, 2007 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
April 9, 2007 |
|
MANOJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 4, 2007 |
|
MANPHOOL Vs. DELHI TRANSPORT CORPORATION
|
October 5, 2007 |
|
MAQBOOL AHMED & 2 ORS. Vs. STATE & AMBIKA PRASAD
|
November 28, 2007 |
|
MAQSOOD KHAN Vs. STATE OF RAJASTHAN THRO PP
|
January 3, 2007 |
|
MARCO CABLES PVT. LTD. Vs. JAIPUR VIDHYUT VITRAN NIGAM LTD.
|
February 23, 2007 |
|
MARTIN AND HARRIS PVT. LTD AND ANR. Vs. RAJENDRA MEHTA AND ORS.
|
April 18, 2007 |
|
MASTAN ALIAS MOHAN Vs. STATE OF RAJASTHAN
|
February 21, 2007 |
|
MAYA DEVI Vs. STATE OF RAJASTHAN
|
April 20, 2007 |
|
MAYA GUPTA (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
May 2, 2007 |
|
MEENA SHARMA Vs. STATE OF RAJASTHAN
|
November 19, 2007 |
|
MEENAXI BHATI (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
May 10, 2007 |
|
MEGH SINGH Vs. STATE OF RAJASTHAN
|
September 12, 2007 |
|
MEGHWAL SAMAJ Vs. COLLECTOR
|
May 14, 2007 |
|
MEHANGA SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 7, 2007 |
|
MEHARDIN Vs. STATE AND ORS.
|
May 1, 2007 |
|
MILKH RAJ Vs. STATE OF RAJASTHAN
|
September 10, 2007 |
|
MISHRILAL GORDHANLAL BATRA CHARITABLE TRUST Vs. UNION OF INDIA
|
December 6, 2007 |
|
MITHU SINGH @ MAHA SINGH Vs. STATE OF RAJASTHAN
|
November 19, 2007 |
|
MITTHAN LAL Vs. STATE OF RAJASTHAN
|
May 31, 2007 |
|
MODERN EDUCATIONAL AND CULTURAL SOCIETY Vs. NIZAM
|
April 4, 2007 |
|
MOHAMMAD ALTAF Vs. SAMEEM BANO
|
July 20, 2007 |
|
MOHAMMAD SIDDIQUE Vs. STATE OF RAJASTHAN
|
October 23, 2007 |
|
MOHAMMED HUSSAIN KHATRI Vs. STATE OF RAJASTHAN AND ORS.
|
July 25, 2007 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN AND ORS
|
February 13, 2007 |
|
MOHAN LAL Vs. DWARKA PRASAD
|
February 15, 2007 |
|
MOHAN LAL Vs. ADDL DISTRICT AND SESSIONS JUDGE
|
January 24, 2007 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 20, 2007 |
|
MOHAN LAL Vs. SAYRA DEVI
|
January 4, 2007 |
|
MOHAN LAL SHARMA Vs. UNION OF INDIA
|
October 9, 2007 |
|
MOHAN LAL SHARMA Vs. UNION OF INDIA
|
August 10, 2007 |
|
MOHAN RAM NEHARA Vs. STATE
|
September 26, 2007 |
|
MOHAN SINGH Vs. UNION OF INDIA
|
May 28, 2007 |
|
MOHANLAL SONI AND ANR. Vs. THE DIRECTOR, DIRECTORATE OF URBAN LAND AND BUILDING TAX AND ORS.
|
October 23, 2007 |
|
MOHD AMEER Vs. STATE OF RAJASTHAN
|
January 4, 2007 |
|
MOHD FAHIM RIZVI Vs. STATE OF RAJASTHAN
|
August 20, 2007 |
|
MOHD IBRAHIM KHAN Vs. AZAD RASUL
|
September 19, 2007 |
|
MOHD SALEEM Vs. STATE OF RAJASTHAN
|
May 21, 2007 |
|
MOHD WASI SIDDIQUI Vs. UNION OF INDIA
|
July 10, 2007 |
|
MOHD. MUNNVAR KHAN Vs. STATE AND OTHERS
|
August 2, 2007 |
|
MOHD. SAHID AND OTHERS Vs. RAMJANO
|
August 1, 2007 |
|
MOHINI Vs. ASHOK KUMAR BHAMBHANI
|
April 3, 2007 |
|
MOHINI DEVI; TEJ SINGH DEORA Vs. STATE OF RAJASTHAN; STATE
|
December 10, 2007 |
|
MOHRU Vs. STATE OF RAJASTHAN
|
September 6, 2007 |
|
MOOLA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
April 27, 2007 |
|
MOOLGIRI Vs. STATE OF RAJASTHAN
|
November 15, 2007 |
|
MOOLI AND OTHERS Vs. MOOL CHAND AND OTHERS
|
October 5, 2007 |
|
MOTI LAL DANGI Vs. MADHUSUDAN JANWAR AND ANR.
|
December 6, 2007 |
|
MSK PROJECTS IJV LTD Vs. STATE OF RAJASTHAN
|
April 24, 2007 |
|
MUKESH Vs. STATE OF RAJASTHAN
|
May 16, 2007 |
|
MUKESH DEV Vs. STATE OF RAJASTHAN
|
January 11, 2007 |
|
MUKESH KUMAR & ANR. Vs. CJ(SD), LAXMANGARH & ORS.
|
May 25, 2007 |
|
MUKESH SINGH ALIAS YOGENDER SINGH ALIAS MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 22, 2007 |
|
MUKHARAM Vs. STATE OF RAJASTHAN
|
December 11, 2007 |
|
MUKUND BIHARI SHARMA Vs. SATYA NARAYAN
|
April 2, 2007 |
|
MULTIMETALS LTD Vs. STATE
|
February 23, 2007 |
|
MUNICIPAL BOARD Vs. JAGDISH PRASAD
|
January 4, 2007 |
|
MUNICIPAL BOARD Vs. MANGLI BAI
|
December 17, 2007 |
|
MUNICIPAL CORPORATION Vs. STATE OF RAJASTHAN AND ORS.
|
May 31, 2007 |
|
MUNICIPAL CORPORATION KOTA Vs. J.K. SYNTHETICS LTD AND OTHERS
|
October 30, 2007 |
|
MUNICIPAL COUNCIL SRIGANGANAGAR Vs. SHRIDHAR SHARMA
|
October 25, 2007 |
|
MUNNA Vs. TARA CHAND
|
April 2, 2007 |
|
MUNNA Vs. STATE OF RAJASTHAN
|
May 10, 2007 |
|
MUNNA Vs. STATE OF RAJASTHAN
|
July 16, 2007 |
|
MUNNA LAL SHARMA Vs. MANAGING DIRECTOR R S R T C
|
October 24, 2007 |
|
MUNNI DEVI Vs. STATE AND ORS.
|
October 3, 2007 |
|
MURALIKANT JHANWAR Vs. STATE OF RAJASTHAN AND ANR.
|
May 17, 2007 |
|
MURLIDHAR SHARMA Vs. RENT CONTROL TRIBUNAL
|
August 7, 2007 |
|
MUSHTAQ ALI Vs. STATE OF RAJASTHAN
|
October 31, 2007 |
|
N H KHUSHROKHAN Vs. STATE OF RAJASTHAN
|
September 18, 2007 |
|
NAGARPALIKA Vs. SUNDER LAL
|
January 4, 2007 |
|
NAKUL SHAH Vs. THE MUNICIPAL BOARD AND ANR.
|
August 20, 2007 |
|
NAND LAL SINGHAL Vs. STATE OF RAJASTHAN AND ORS.
|
March 14, 2007 |
|
NAND RAM Vs. STATE OF RAJASTHAN
|
March 28, 2007 |
|
NANDA Vs. STATE OF RAJASTHAN
|
April 2, 2007 |
|
NARAIN CHAND Vs. RAJANTI
|
March 1, 2007 |
|
NARAIN SINGH Vs. DISTRICT JUDGE AND ORS
|
February 19, 2007 |
|
NARAYAN LAL BAGRA AND ANOTHER Vs. HANUMAN SHARMA AND ORS.
|
December 10, 2007 |
|
NARAYAN LAL GURJAR Vs. STATE OF RAJASTHAN
|
September 24, 2007 |
|
NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
March 21, 2007 |
|
NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
July 5, 2007 |
|
NARBADA Vs. STATE OF RAJASTHAN
|
September 26, 2007 |
|
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 28, 2007 |
|
NARENDRA KUMAR Vs. STATE OF RAJASTHAN AND ANR.
|
January 3, 2007 |
|
NARENDRA KUMAR KAMBOJ Vs. STATE OF RAJASTHAN AND ORS.
|
May 24, 2007 |
|
NARENDRA KUMAR SHARMA Vs. EXECUTIVE ENGINEER, IRRIGATION DIVISION AND ORS.
|
February 1, 2007 |
|
NARENDRA MOHAN MATHUR Vs. CHANDRAKANTA
|
April 2, 2007 |
|
NARENDRA PATHAK Vs. B SHARDA
|
March 16, 2007 |
|
NARENDRA SHARMA ALIAS PAPPU Vs. STATE OF RAJASTHAN
|
March 23, 2007 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2007 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN & OTHERS
|
July 23, 2007 |
|
NARENDRAPAL Vs. STATE OF RAJASTHAN
|
August 3, 2007 |
|
NARSI RAM MEENA Vs. STATE OF RAJASTHAN AND ORS
|
February 1, 2007 |
|
NASEEM @ NASEEB Vs. STATE OF RAJASTHAN
|
September 18, 2007 |
|
NASIB Vs. STATE OF RAJASTHAN
|
April 5, 2007 |
|
NASIR KHAN @ CHIKANA @ SIRAJ Vs. STATE OF RAJASTHAN
|
February 23, 2007 |
|
NATH MAL SHARMA Vs. RAJASTHAN NON
|
September 19, 2007 |
|
NATHI LAL, LRS Vs. SHIVDAN SINGH
|
November 1, 2007 |
|
NATHU LAL Vs. STATE OF RAJASTHAN
|
January 2, 2007 |
|
NATHU LAL Vs. STATE OF RAJASTHAN
|
January 12, 2007 |
|
NATHU RAM Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
|
July 6, 2007 |
|
NATHULAL Vs. STATE OF RAJASTHAN
|
April 4, 2007 |
|
NATHURAM AND ORS. Vs. BARSINGHARAM AND ORS.
|
May 24, 2007 |
|
NATIONAL BEARING COMPANY LTD Vs. STATE OF RAJASTHAN
|
August 14, 2007 |
|
NATIONAL CONSTRUCTION CO. Vs. RAJASTHAN STATE MINES AND MINERALS LTD.
|
January 8, 2007 |
|
NATIONAL FERTILISERS LTD Vs. STATE OF RAJASTHAN
|
March 1, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. ALKA DAVE
|
March 21, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. UCHHAV KANWAR
|
July 2, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. KUR SINGH & ORS
|
March 26, 2007 |
|
NATIONAL INSURANCE CO. LTD. Vs. VIDHYADHAR MAHARIWALA AND ORS.
|
February 13, 2007 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAJ ENTERPRISES AND ORS.
|
July 4, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KUR SINGH
|
March 28, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. UCHAB KANWAR AND ORS.
|
October 30, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. KESHAR AND ORS.
|
February 14, 2007 |
|
NATTHU RAM Vs. STATE OF RAJASTHAN
|
November 5, 2007 |
|
NATWAR LAL Vs. GOTAM
|
November 1, 2007 |
|
NAVA RAM Vs. UMA RAM
|
August 29, 2007 |
|
NAVAL KISHORE Vs. GULAB
|
March 13, 2007 |
|
NAVNEET @ NAGESHWAR Vs. STATE OF RAJASTHAN
|
January 3, 2007 |
|
NAVNEET KUMAR Vs. MAHESH CHAND GUPTA AND OTHERS
|
September 17, 2007 |
|
NAVNEET SUCHDEVA Vs. RENT APPELLATE TRIBUNAL
|
July 24, 2007 |
|
NAYAB SINGH Vs. STATE OF RAJASTHAN
|
March 30, 2007 |
|
NEELAM CHATURVEDI Vs. UNION OF INDIA
|
March 13, 2007 |
|
NEEM LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
July 9, 2007 |
|
NEERAJ LUNAWAT AND ANOTHER Vs. GYANCHAND CHAWRDIA AND OTHERS
|
March 15, 2007 |
|
NEMI CHAND JAIN Vs. PAWAN SYNTHETICS
|
November 14, 2007 |
|
NENARAM AND ANR. Vs. STATE OF RAJASTHAN
|
November 20, 2007 |
|
NEW BALAJI ELECTRONICS Vs. RIICO LTD
|
August 9, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMAVTAR SHARMA
|
March 26, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMILA DEVI
|
April 9, 2007 |
|
NEW PRAJAPATI BRIKS COMPANY Vs. STATE OF RAJASTHAN
|
September 19, 2007 |
|
NIRANJAN LAL Vs. VINOD KUMAR
|
February 26, 2007 |
|
NIRMAL SINGH Vs. BHOJ RAJ
|
August 21, 2007 |
|
NIRUPMA CHAUHAN (DR.) AND ANR. Vs. THE RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ORS.
|
May 15, 2007 |
|
NISAR AHMAD Vs. NARCOTIC CONTROL BUREAU JODHPUR
|
February 22, 2007 |
|
NISAR AHMAD @ BABLU Vs. STATE OF RAJASTHAN
|
December 6, 2007 |
|
NISHAR AHMED Vs. STATE OF RAJASTHAN AND ORS.
|
October 23, 2007 |
|
NITIN SAINI Vs. STATE
|
November 1, 2007 |
|
NORTHERN MINERALS LTD Vs. STATE
|
October 1, 2007 |
|
OM METALS INFRAPROJECTS Vs. STATE
|
January 19, 2007 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 5, 2007 |
|
OM PRAKASH Vs. ANITA
|
March 30, 2007 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 25, 2007 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN AND ORS.
|
June 1, 2007 |
|
OM PRAKASH CHOUHAN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
May 16, 2007 |
|
OM SINGH Vs. STATE AND ORS.
|
September 11, 2007 |
|
OMA RAM Vs. STATE OF RAJASTHAN
|
January 9, 2007 |
|
OMPAL Vs. STATE OF RAJASTHAN
|
April 25, 2007 |
|
OMWATI (SMT.) Vs. RAJA RAM AND ORS.
|
December 3, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. CHARU AGRAWAL
|
February 28, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. BIRBAL
|
February 13, 2007 |
|
P K OJHA Vs. STATE OF RAJASTHAN AND ORS
|
July 5, 2007 |
|
P.C. MUNDRA Vs. COMMISSIONER OF INCOME TAX
|
February 14, 2007 |
|
PANKAJ JAIN Vs. NIDHI
|
May 8, 2007 |
|
PAPPU DHOBI Vs. IRSHAD
|
November 14, 2007 |
|
PARAMVEER SINGH Vs. SURESH KANWAR
|
October 1, 2007 |
|
PARAS RAM Vs. STATE OF RAJASTHAN
|
July 6, 2007 |
|
PARAS RAM Vs. EXCISE COMMISSIONER
|
August 6, 2007 |
|
PARAS RAM Vs. DHANI RAM AND GOPI LAL
|
August 22, 2007 |
|
PARMANAND Vs. STATE OF RAJASTHAN
|
November 21, 2007 |
|
PARMESHWAR PATIDAR Vs. STATE OF RAJASTHAN
|
July 4, 2007 |
|
PARSA RAM Vs. UNION OF INDIA
|
January 9, 2007 |
|
PARVATI DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 27, 2007 |
|
PARVINDRA KUMAR JAKHAD Vs. STATE OF RAJASTHAN
|
June 20, 2007 |
|
PASCHIMI RAJASTHAN DUDGH UTPADAK Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 4, 2007 |
|
PATASHI AND ORS. Vs. RAMGOPAL
|
October 5, 2007 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
September 24, 2007 |
|
PAWAN KUMAR SAINI Vs. STATE OF RAJASTHAN AND ORS.
|
September 21, 2007 |
|
PAWAN KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 7, 2007 |
|
PHULLE KHAN AND ORS. Vs. BALU KHAN AND ORS.
|
January 2, 2007 |
|
PINTU @ HEM RAJ AND ANR. Vs. STATE OF RAJASTHAN
|
October 10, 2007 |
|
PIONEER PUBLICITY CORPN Vs. STATE
|
May 7, 2007 |
|
PIONNER FABRICAT Vs. INDIAN OIL CORPN LTD
|
October 5, 2007 |
|
POKAR RAM AND ANR. Vs. STATE OF RAJASTHAN
|
July 9, 2007 |
|
POONAM ARORA Vs. UNION OF INDIA
|
September 27, 2007 |
|
POONAM CHAND BHANDARI Vs. STATE OF RAJASTHAN
|
May 11, 2007 |
|
POONAM SYNTHETICS AND FIBERS LTD. Vs. POOJA GRANITES AND MARBLES LTD.
|
January 22, 2007 |
|
POONARAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
October 5, 2007 |
|
POORAN Vs. STATE OF RAJASTHAN
|
January 4, 2007 |
|
POORAN MAL Vs. STATE OF RAJASTHAN
|
April 24, 2007 |
|
POORAN SINGH Vs. RAJASTHAN BOARD OF MUSLIM WAKF
|
January 12, 2007 |
|
PRABHA TAK Vs. STATE OF RAJASTHAN
|
July 4, 2007 |
|
PRABHAT Vs. STATE OF RAJASTHAN
|
August 20, 2007 |
|
PRABHAT BHATNAGAR Vs. STATE OF RAJASTHAN
|
July 17, 2007 |
|
PRABHATI LAL Vs. STATE OF RAJASTHAN
|
August 17, 2007 |
|
PRABHATI LAL Vs. STATE
|
October 10, 2007 |
|
PRABHU DAYAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
September 25, 2007 |
|
PRABHU DAYAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
July 26, 2007 |
|
PRABHU LAL & ANOTHER Vs. STATE OF RAJASTHAN
|
January 17, 2007 |
|
PRABHU SINGH AND ORS. Vs. STATE AND ORS.
|
October 4, 2007 |
|
PRADEEP HINGER Vs. STATE OF RAJASTHAN
|
August 16, 2007 |
|
PRADEEP KUMAR Vs. STATE OF RAJASTHAN
|
May 30, 2007 |
|
PRADEEP SEN Vs. SUDHA MEHTA
|
January 16, 2007 |
|
PRAFOOL CHAND Vs. STATE OF RAJASTHAN
|
March 8, 2007 |
|
PRAGATI CONSTRUCTION CO. Vs. THE UNION OF INDIA (UOI)
|
January 11, 2007 |
|
PRAHLAD Vs. LADDEVI
|
March 1, 2007 |
|
PRAHLAD SINGH Vs. R S E B
|
July 3, 2007 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
April 20, 2007 |
|
PRAKASH CHAND Vs. STATE OF RAJASTHAN
|
April 16, 2007 |
|
PRAKASH CHANDRA MODI Vs. BOARD OF REVENUE
|
April 25, 2007 |
|
PRAKASH KUMAR BACHLAUS Vs. CHANCHAL ALIAS JAYA
|
January 23, 2007 |
|
PRAKASHI & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
August 31, 2007 |
|
PRAMOD JAIN Vs. STATE OF RAJASTHAN
|
January 25, 2007 |
|
PRATAP Vs. STATE OF RAJASTHAN
|
August 7, 2007 |
|
PRATAP RAM AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
September 3, 2007 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
April 19, 2007 |
|
PRAVEEN CHAND JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
April 18, 2007 |
|
PREETAM Vs. STATE OF RAJASTHAN
|
August 31, 2007 |
|
PREETI MEHTA Vs. JUDGE MACT KISHANGARH
|
January 17, 2007 |
|
PREETO BAI (SMT.) Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
January 15, 2007 |
|
PREM Vs. STATE OF RAJASTHAN
|
March 23, 2007 |
|
PREM BAI Vs. KELA RAM
|
July 23, 2007 |
|
PREM CHAND Vs. MOTICHAND
|
August 31, 2007 |
|
PREM CHAND Vs. STATE OF RAJASTHAN
|
July 24, 2007 |
|
PREM KUMARI MUDRIA Vs. ASSISTANT COMMISSIONER OF INCOME
|
July 18, 2007 |
|
PREM PRAKASH SOLANKI Vs. STATE OF RAJASTHAN AND ORS.
|
January 12, 2007 |
|
PREM SINGH Vs. STATE
|
November 20, 2007 |
|
PREM SINGH Vs. STATE OF RAJASTHAN
|
May 23, 2007 |
|
PREM SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 13, 2007 |
|
PREM SWAROOP UPADHYAY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 8, 2007 |
|
PREMA Vs. STATE OF RAJASTHAN
|
July 2, 2007 |
|
PREMA ALIAS PREMSINGH Vs. STATE OF RAJASTHAN
|
July 19, 2007 |
|
PRITAM SINGH AND 20 ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 4, 2007 |
|
PRITHVI RAJ & ORS Vs. STATE OF RAJASTHAN
|
November 29, 2007 |
|
PUKHA RAM ALIAS PUKHRAJ Vs. SHARVAN RAM
|
September 3, 2007 |
|
PURNIMA RANI Vs. STATE OF RAJASTHAN AND ANR.
|
May 10, 2007 |
|
PUROSHOTTAM Vs. STATE OF RAJASTHAN
|
December 19, 2007 |
|
PURSHOTTAM BHATRA Vs. FAMILY COURT NO 1 JAIPUR
|
January 15, 2007 |
|
PUSHPENDRA KUMARI AND ORS. Vs. GULAB CHAND AND ORS.
|
July 5, 2007 |
|
PYARA @ PYARELAL Vs. STATE OF RAJASTHAN
|
August 22, 2007 |
|
PYARE MINYA @ JAFAR MOHAMMAD Vs. STATE
|
November 23, 2007 |
|
R K COLLEGE Vs. RAMESH CHAND
|
May 22, 2007 |
|
R P S C Vs. SANGITA JAIN
|
August 10, 2007 |
|
R S R T C Vs. KUMARESH GAUTAM
|
January 16, 2007 |
|
R S R T C Vs. VAIBHAV KUMAR
|
March 8, 2007 |
|
R S R T C Vs. BHAGWATI LAL
|
November 2, 2007 |
|
R.C. PUROHIT Vs. STATE OF RAJASTHAN
|
January 29, 2007 |
|
R.S.R.T.C. AND ORS. Vs. ASHOK THANVI
|
January 23, 2007 |
|
R.S.R.T.C. JAIPUR AND ANR. Vs. NARPAT SINGH AND ANR.
|
May 9, 2007 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN & ANOTHER
|
October 1, 2007 |
|
RADHEY SHYAM Vs. UNION OF INDIA
|
April 2, 2007 |
|
RADHEY SHYAM Vs. VINOD KUMAR
|
February 23, 2007 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
May 31, 2007 |
|
RADHEY SHYAM AND OTHERS Vs. THE BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
|
October 22, 2007 |
|
RADHEY SHYAM JAGA Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM
|
May 11, 2007 |
|
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN
|
May 25, 2007 |
|
RAGHUKUL VIKAS SAMITI Vs. STATE OF RAJASTHAN AND ORS.
|
August 7, 2007 |
|
RAGHUNATH PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
May 30, 2007 |
|
RAGHUVEER ALIAS PAPPU Vs. STATE OF RAJASTHAN
|
February 28, 2007 |
|
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN
|
March 13, 2007 |
|
RAI SINGH BISSU Vs. STATE OF RAJASTHAN AND ANR.
|
November 2, 2007 |
|
RAJ KUMAR Vs. NEELAM PATHAK AND ANR.
|
August 7, 2007 |
|
RAJ KUMAR Vs. DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE
|
May 9, 2007 |
|
RAJ KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
July 26, 2007 |
|
RAJ KUMAR JAIN Vs. STATE
|
September 26, 2007 |
|
RAJ KUMAR SONI Vs. STATE OF RAJASTHAN
|
May 25, 2007 |
|
RAJ KUMAR UPADHYAY Vs. STATE OF RAJASTHAN
|
June 1, 2007 |
|
RAJ KUMARI PALIWAL Vs. RAJASTHAN FINANCIAL CORPORATION
|
February 15, 2007 |
|
RAJ KUNWAR KALANI Vs. STATE OF RAJASTHAN
|
October 1, 2007 |
|
RAJ. STATE ROAD TRANSPORT CORPORATIONAND ORS. Vs. BHAJAN SINGH AND ANR.
|
May 22, 2007 |
|
RAJARAM KANDOI Vs. DIVISIONAL COMMISSIONER
|
July 23, 2007 |
|
RAJASTHAN INSECTICIDE & FERTILIZERS CO. PVT. LTD. AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 22, 2007 |
|
RAJASTHAN KHADI SANGH CHOMU Vs. PRESIDING OFFICER
|
May 18, 2007 |
|
RAJASTHAN MAHILA PARISHAD Vs. APPELLATE RENT TRIBUNAL
|
September 3, 2007 |
|
RAJASTHAN SMALL INDUSTRIES CORPORATION LTD Vs. J N INDUSTRIES
|
October 25, 2007 |
|
RAJASTHAN STATE AGRICULTURAL MARKETING BOARD Vs. GOVIND NARAIN LATA
|
March 1, 2007 |
|
RAJASTHAN STATE AGRICULTURE MARKETING BOARD Vs. GULAB CHAND MITTAL
|
September 27, 2007 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. MAYUR COLD STORAGE AND ICE FACTORY
|
October 4, 2007 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD Vs. ASIA PRINTPACK LIMITED
|
February 14, 2007 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
May 7, 2007 |
|
RAJASTHAN TENNIS ASSOCIATION THROUGH ITS PRESIDENT Vs. RAJASTHAN COOPERATIVE SOCIETIES AND ORS.
|
December 5, 2007 |
|
RAJASTHAN VAN MAJDOOR MAHASANGH Vs. STATE
|
September 7, 2007 |
|
RAJASTHAN VIKAS SANSTHAN Vs. G S SANDHU
|
May 7, 2007 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
April 4, 2007 |
|
RAJENDRA BEHARI JOSHI Vs. STATE OF RAJASTHAN
|
February 15, 2007 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
July 18, 2007 |
|
RAJENDRA KUMAR RAZDAN Vs. STATE OF RAJASTHAN
|
February 6, 2007 |
|
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
September 10, 2007 |
|
RAJENDRA PRASAD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
|
February 9, 2007 |
|
RAJENDRA PRASAD Vs. JUGAL KISHORE AND ANR.
|
October 9, 2007 |
|
RAJENDRA SINGH Vs. NISHAN SINGH PISAR
|
March 16, 2007 |
|
RAJESH Vs. STATE OF RAJASTHAN
|
September 10, 2007 |
|
RAJESH DODIWAL Vs. SANGEETA
|
February 5, 2007 |
|
RAJESH KUMAR Vs. PUSHPA SONI
|
March 13, 2007 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
January 18, 2007 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN AND ORS
|
July 4, 2007 |
|
RAJIV MANGAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
May 30, 2007 |
|
RAJKUMAR @ RAJESH @ RAJU AND ANR. Vs. STATE OF RAJASTHAN
|
February 20, 2007 |
|
RAJMATA GAYATRI DEVI Vs. DISTT JUDGE JAIPUR CITY
|
September 27, 2007 |
|
RAJSHRI CHAURSIYA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
August 23, 2007 |
|
RAJU Vs. STATE OF RAJASTHAN
|
July 17, 2007 |
|
RAJU Vs. STATE OF RAJASTHAN
|
April 9, 2007 |
|
RAJU SHIKARI Vs. STATE OF RAJASTHAN
|
April 10, 2007 |
|
RAKESH KATARIYA Vs. STATE OF RAJASTHAN
|
February 23, 2007 |
|
RAKESH SHARMA Vs. STATE OF RAJASTHAN
|
January 22, 2007 |
|
RAM AVTAR Vs. STATE OF RAJASTHAN
|
August 6, 2007 |
|
RAM BABU THATHERA Vs. JAIPUR NAGAUR AANCHALIK GRAMIN BANK
|
February 9, 2007 |
|
RAM BHAROS Vs. STATE OF RAJASTHAN
|
April 20, 2007 |
|
RAM CHANDRA Vs. LRS. OF BENI RAM
|
January 12, 2007 |
|
RAM DAYAL AND ANR. Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 15, 2007 |
|
RAM DEV SINGH Vs. STATE OF RAJASTHAN
|
February 13, 2007 |
|
RAM GOPAL Vs. IDOL OF SHRI RADHA KRISHNA MANDIR
|
January 10, 2007 |
|
RAM KARAN Vs. STATE OF RAJASTHAN
|
May 31, 2007 |
|
RAM KISHAN Vs. STATE OF RAJASTHAN
|
May 8, 2007 |
|
RAM KISHAN AND OTHERS Vs. STATE OF RAJASTHAN
|
October 24, 2007 |
|
RAM KISHOR MACHWAL Vs. ADDITIONAL DISTRICT JUDGE NO. 3 JAIPUR CITY, JAIPUR AND OTHER
|
December 4, 2007 |
|
RAM KISHORE Vs. STATE OF RAJASTHAN
|
July 4, 2007 |
|
RAM KISHORE ALIAS KISHORE Vs. STATE OF RAJASTHAN
|
April 9, 2007 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
July 19, 2007 |
|
RAM LAL Vs. MAHENDER SINGH
|
September 5, 2007 |
|
RAM LAL Vs. STATE OF RAJASTHAN AND ORS
|
May 4, 2007 |
|
RAM LAL BERWA Vs. UNION OF INDIA
|
September 17, 2007 |
|
RAM LAL BISHNOI Vs. RAJASTHAN CIVIL SERVICES
|
November 19, 2007 |
|
RAM NARAIN Vs. GOVERDHAN SINGH
|
May 2, 2007 |
|
RAM NARAYAN Vs. STATE OF RAJASTHAN
|
July 31, 2007 |
|
RAM NARAYAN JOSHI Vs. STATE OF RAJASTHAN
|
October 23, 2007 |
|
RAM PAL Vs. AMARJEET SHARMA
|
November 15, 2007 |
|
RAM PRAKASH AGARWAL Vs. CENTRAL COOPERATIVE BANK LTD
|
October 23, 2007 |
|
RAM PRAKASH AGARWAL Vs. CENTRAL CO OPERATIVE BANK LTD
|
October 25, 2007 |
|
RAM PRATAP Vs. LRS. OF MANSUKHRAM AND ORS.
|
July 27, 2007 |
|
RAM PRATAP Vs. MAYA DEVI
|
October 26, 2007 |
|
RAM PRATAP ALIAS MAKIYA Vs. STATE OF RAJASTHAN
|
April 12, 2007 |
|
RAM RAGHUNATH B MANTRI Vs. DEVI SHANKAR
|
March 1, 2007 |
|
RAM RATAN Vs. STATE OF RAJASTHAN
|
August 23, 2007 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
May 3, 2007 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
March 13, 2007 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
September 6, 2007 |
|
RAM SINGH Vs. STATE OF RAJASTHAN THRO P.P
|
March 7, 2007 |
|
RAM SUKH Vs. GYAN CHAND
|
July 17, 2007 |
|
RAM SWAROOP SHARMA Vs. STATE OF RAJASTHAN
|
July 18, 2007 |
|
RAMA AND ORS. Vs. SMT. DHARMI BAI AND ORS.
|
January 29, 2007 |
|
RAMA BEN Vs. LALA
|
February 26, 2007 |
|
RAMDAYAL @ BILLU AND OTHERS Vs. STATE OF RAJASTHAN
|
February 19, 2007 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
July 4, 2007 |
|
RAMESH Vs. MUFEED AHMED
|
July 18, 2007 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
April 3, 2007 |
|
RAMESH CHAND Vs. JANAKNANDAN SAXENA
|
February 26, 2007 |
|
RAMESH CHAND TRIPATHI Vs. STATE OF RAJASTHAN
|
October 30, 2007 |
|
RAMESH CHANDRA GUPTA Vs. STATE OF RAJASTHAN
|
November 14, 2007 |
|
RAMESH JANGID ALIAS RAMESHWAR JANGID Vs. SUNITA
|
January 23, 2007 |
|
RAMESH KHATNANI Vs. UNION OF INDIA
|
July 9, 2007 |
|
RAMESH KUMAR Vs. R.S.R.T.C.
|
February 5, 2007 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
February 14, 2007 |
|
RAMESHWAR Vs. ADDL. CIVIL JUDGE (JD) NO. 1 AND ORS.
|
December 3, 2007 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
August 9, 2007 |
|
RAMESHWAR SONI Vs. ASSISTANT COMMISSIONER OF INCOME
|
December 17, 2007 |
|
RAMJI LAL ALIAS RAMJYA Vs. STATE OF RAJASTHAN
|
July 6, 2007 |
|
RAMJI UPADHYAY Vs. STATE OF RAJASTHAN
|
July 17, 2007 |
|
RAMKISHAN MACHRA Vs. RAJASTHNA RAJYA SAHKARI SPINNING AND GINNING MILLS FEDERATION LTD. AND ANR.
|
May 21, 2007 |
|
RAMLAL Vs. STATE OF RAJASTHAN
|
February 21, 2007 |
|
RAMOTAR Vs. STATE OF RAJASTHAN
|
February 7, 2007 |
|
RAMPAL Vs. ALL BRAHMIN SWARNKAR PANCHAYAT
|
August 13, 2007 |
|
RAMPURI Vs. STATE OF RAJASTHAN
|
August 6, 2007 |
|
RAMSWAROOP Vs. CHARANJEET SINGH
|
August 8, 2007 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
February 22, 2007 |
|
RAMSWAROOP JAISWAL Vs. STATE OF RAJASTHAN
|
February 12, 2007 |
|
RAMSWAROOP, CHELA NARAYAN DAS MAHANT PUJARI Vs. STATE OF RAJASTHAN THROUGH GOVERNMENT ADVOCATE AND OTHERS
|
October 29, 2007 |
|
RAMU DEVI (SMT.) Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
October 11, 2007 |
|
RANG LAL Vs. STATE OF RAJASTHAN
|
March 7, 2007 |
|
RANG LAL MEENA Vs. CENTRAL CO-OPERATIVE BANK
|
November 13, 2007 |
|
RANI DEVI ALIAS USHA RANI Vs. DEVILAL
|
November 1, 2007 |
|
RANJEET GAYAN ALIAS MANIK Vs. STATE OF RAJASTHAN
|
July 17, 2007 |
|
RANJEET RAO S/O NARAIN SINGH RAO Vs. STATE OF RAJASTHAN
|
April 4, 2007 |
|
RANJEET SINGH Vs. STATE OF RAJASTHAN
|
April 10, 2007 |
|
RANJEET SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
October 5, 2007 |
|
RANJIT TALKIES Vs. JUDGE, LABOUR COURT
|
October 4, 2007 |
|
RANVEER SINGH Vs. RAJASTHAN GRAMIN BANK, B-9 BODHVIHAR, ALWAR THROUGH ITS MANAGING DIRECTOR
|
July 25, 2007 |
|
RASHID Vs. STATE OF RAJASTHAN
|
March 15, 2007 |
|
RASIK BEHARI MATHUR Vs. STATE OF RAJASTHAN
|
May 28, 2007 |
|
RASTRIYA AUTO SALES Vs. AUTHORITY APPOINTED UNDER
|
October 23, 2007 |
|
RATAN Vs. AJMER CENTRAL CO OPERATIVE BANK
|
September 12, 2007 |
|
RATAN DEVI Vs. GUJARAT STATE ROAD TRANSPORT
|
August 22, 2007 |
|
RATAN KANWAR GAUR Vs. STATE OF RAJASTHAN AND OTHERS
|
January 31, 2007 |
|
RATAN KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
January 25, 2007 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
January 18, 2007 |
|
RATAN SINGH Vs. CHHITAR LAL
|
January 25, 2007 |
|
RAVI KUMAR Vs. STATE OF RAJASTHAN
|
August 20, 2007 |
|
RAWATA AND ANOTHER Vs. JAGMAL AND OTHERS
|
October 10, 2007 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MOTI WARPING FACTORY
|
April 2, 2007 |
|
REKHA (SMT.) AND ORS. Vs. STATE OF RAJASTHAN
|
January 3, 2007 |
|
RENU Vs. DECEASED SHRI BABOOLALS LEGAL REPRESENTATIVE BHIM SINGH
|
April 13, 2007 |
|
RENU GUPTA Vs. COMMISSIONER OF INCOME TAX
|
May 7, 2007 |
|
RENUKA Vs. RAJENDRA HADA
|
January 18, 2007 |
|
RIDHI SIDHI BUILDERS AND PARTY Vs. URBAN IMPROVEMENT TRUST AND ANR.
|
September 27, 2007 |
|
RIICO LTD Vs. MANOJ AJMERA
|
March 16, 2007 |
|
RISAL Vs. THE STATE AND OTHERS
|
December 12, 2007 |
|
RITESH KUMAR Vs. CHANDRAKANTA
|
May 18, 2007 |
|
ROODMAL Vs. STATE OF RAJASTHAN
|
July 11, 2007 |
|
ROOP SHANKER Vs. SHASHI BALA
|
February 15, 2007 |
|
ROSHAN LAL Vs. LRS. OF LATE SHRI SHANKER LAL LAKHARA
|
January 3, 2007 |
|
RUDA RAM Vs. IBRAHIM
|
May 25, 2007 |
|
RUKMANI & ORS Vs. BHARATBHUSHAN & ORS
|
October 5, 2007 |
|
RUKMANI (SMT.) AND ORS. Vs. SOHAN LAL AND ORS.
|
February 27, 2007 |
|
RUKMANI DEVI Vs. PRABHU NARAYAN
|
May 25, 2007 |
|
S C MATHUR Vs. STATE OF RAJASTHAN
|
August 10, 2007 |
|
S G STEELS AND ALLOYS PRIVATE LTD Vs. STATE OF RAJASTHAN
|
March 13, 2007 |
|
SABKO INDUSTRIES Vs. AVON EMERY INDUSTRIES
|
July 27, 2007 |
|
SABOO SODIUM CHLORO LTD Vs. SAMBHAR SALTS LTD
|
January 25, 2007 |
|
SABU @ SAHABDEEN AND ANOTHER Vs. STATE OF RAJASTHAN
|
March 14, 2007 |
|
SAGAR MAL Vs. STATE OF RAJASTHAN
|
May 29, 2007 |
|
SAHAB SINGH Vs. STATE OF RAJASTHAN
|
February 13, 2007 |
|
SAHEB SINGH Vs. STATE OF RAJASTHAN
|
November 28, 2007 |
|
SAJJAN SINGH JAIN Vs. STATE
|
October 5, 2007 |
|
SAKUNAT Vs. MOTOR AXXIDENTS CLAIMS TRIBUNAL DEEG
|
April 18, 2007 |
|
SALEEM MOHAMMAD Vs. UNION OF INDIA
|
January 22, 2007 |
|
SAMAY SINGH ALIAS GOPAL Vs. STATE OF RAJASTHAN
|
July 13, 2007 |
|
SAMEERA BANO Vs. STATE OF RAJASTHAN
|
April 2, 2007 |
|
SAMPATH SINGH BANDAWAT (DR.) Vs. UNION OF INDIA (UOI) AND ORS.
|
August 10, 2007 |
|
SAMRATHA RAM Vs. HARI BHAI
|
July 26, 2007 |
|
SAMURAI SOFTWARE P LTD Vs. COMMISSIONER OF INCOME TAX
|
October 26, 2007 |
|
SANDEEP Vs. STATE OF RAJASTHAN
|
December 7, 2007 |
|
SANDEEP KUMAR Vs. SONILA KUMAR
|
August 21, 2007 |
|
SANGITA JAIN Vs. STATE OF RAJASTHAN
|
March 13, 2007 |
|
SANJAY KUMAR YADAV Vs. STATE OF RAJASTHAN
|
July 5, 2007 |
|
SANJAY SHARMA Vs. ARADHANA SHARMA
|
May 25, 2007 |
|
SANJEEV JAIN Vs. STATE
|
October 23, 2007 |
|
SANT GANPAT RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
|
December 6, 2007 |
|
SANT LAL Vs. STATE OF RAJASTHAN
|
November 5, 2007 |
|
SANTI DEVI Vs. STATE OF RAJASTHAN
|
February 6, 2007 |
|
SANTOKH SINGH Vs. STATE OF RAJASTHAN
|
October 29, 2007 |
|
SANTOSH BAI Vs. STATE OF RAJASTHAN
|
July 27, 2007 |
|
SANTOSH DEVI Vs. PREM CHAND SAINI
|
February 12, 2007 |
|
SANTOSH DEVI Vs. STATE OF RAJASTHAN
|
April 2, 2007 |
|
SANTOSH DEVI AND ORS. Vs. ADJ (FAST TRACK) NO. 2 AND ORS.
|
December 5, 2007 |
|
SANTOSH GUPTA Vs. GOVIND GUPTA
|
September 18, 2007 |
|
SANVARMAL Vs. STATE OF RAJASTHAN
|
June 11, 2007 |
|
SANWTA RAM Vs. STATE OF RAJASTHAN
|
March 30, 2007 |
|
SARASWATI DEVI Vs. MAHARAO BRAJRAJ SINGH
|
April 2, 2007 |
|
SARASWATI DEVI Vs. MAHARAO BRAJRAJ SINGH
|
January 31, 2007 |
|
SARITA (SMT.) Vs. SMT. UMRAO
|
November 23, 2007 |
|
SARLA BHARGAVA Vs. STATE
|
September 27, 2007 |
|
SARLA DEVI Vs. MANOJ YADAV
|
February 5, 2007 |
|
SAROJ DEVI Vs. MUKESH KUMAR
|
February 28, 2007 |
|
SARSARA RAM Vs. STATE OF RAJASTHAN
|
January 5, 2007 |
|
SARVODAY CONSTRUCTION Vs. STATE
|
December 7, 2007 |
|
SATENDER KAUR Vs. JAGDEEP SINGH
|
May 31, 2007 |
|
SATENDRA Vs. RAMJILAL
|
September 14, 2007 |
|
SATISH Vs. STATE OF RAJASTHAN
|
May 31, 2007 |
|
SATISH CHAND SINGHAL Vs. STATE OF RAJASTHAN
|
July 16, 2007 |
|
SATISH NIRANKARI Vs. STATE OF RAJASTHAN
|
February 19, 2007 |
|
SATYA NARAIN SHARMA Vs. STATE OF RAJASTHAN
|
April 2, 2007 |
|
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
April 24, 2007 |
|
SATYA NARAYAN GARG Vs. KANHAIYA LAL PYARE LAL GOTEWALA
|
September 18, 2007 |
|
SATYANARAIN Vs. STATE OF RAJASTHAN
|
March 16, 2007 |
|
SATYENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 23, 2007 |
|
SAVITA DEVI SHARMA Vs. STATE OF RAJASTHAN
|
February 9, 2007 |
|
SAYED NOMAN AHMED Vs. RAM KISHORE
|
May 7, 2007 |
|
SEEMA DEVI TOMAR Vs. STATE
|
October 22, 2007 |
|
SEPOY BALKARAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
May 17, 2007 |
|
SHABBIR Vs. STATE OF RAJASTHAN
|
August 6, 2007 |
|
SHABBIR HUSSAIN Vs. CIVIL JUDGE AND ORS.
|
February 2, 2007 |
|
SHAGUFTA AND ORS Vs. AVNISH SINGH AND ANR
|
January 4, 2007 |
|
SHAH CHUNNI LAL SHANTI LAL JAIN Vs. GOPAL INDUSTRIES
|
March 13, 2007 |
|
SHAH PUKHRAJ AND OTHERS Vs. LEGAL REPRESENTATIVES OF KESHARI MAL
|
July 27, 2007 |
|
SHAH RUKH KHAN Vs. STATE OF RAJASTHAN
|
August 20, 2007 |
|
SHAHI Vs. STATE OF RAJASTHAN
|
October 3, 2007 |
|
SHAIL BALA Vs. UNION OF INDIA
|
September 6, 2007 |
|
SHAITAN Vs. AJMER VIDYUT VITRAN NIGAM LIMITED
|
December 7, 2007 |
|
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
|
December 10, 2007 |
|
SHAMBHU DAYAL AND ORS. Vs. SOHAN LAL AND ORS.
|
February 27, 2007 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
January 17, 2007 |
|
SHANKER LAL PREM CHAND AND SONS Vs. TEJ KARAN AND OTHERS
|
April 6, 2007 |
|
SHANTI LAL CHHIPA Vs. RAJASTHAN CIVIL SERVICE
|
August 21, 2007 |
|
SHANTI MARU Vs. STATE OF RAJASTHAN
|
November 5, 2007 |
|
SHARAD KUMAR TIWARI Vs. LAXMI TIWARI
|
August 9, 2007 |
|
SHAREEF MOHAMMAD Vs. THE STATE OF RAJASTHAN AND ANR.
|
August 20, 2007 |
|
SHAREEF MOHAMMAD Vs. STATE OF RAJASTHAN AND ANR.
|
August 30, 2007 |
|
SHEELA (SMT ) Vs. STATE
|
November 1, 2007 |
|
SHEIKH MOHD AFZAL Vs. STATE OF RAJASTHAN
|
October 5, 2007 |
|
SHEKHAR GAUR Vs. SHAIL KANWAR
|
May 24, 2007 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2007 |
|
SHER SINGH YADAV Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 7, 2007 |
|
SHIKHAR CHAND Vs. SURESH CHAND
|
August 21, 2007 |
|
SHIV CHARAN LAL THROUGH L.RS. Vs. LAKHAN LAL AND OTHERS
|
May 1, 2007 |
|
SHIV KARAN Vs. STATE OF RAJASTHAN
|
October 23, 2007 |
|
SHIV NARAYAN Vs. STATE OF RAJASTHAN AND ANR.
|
July 24, 2007 |
|
SHIV NARAYAN AND ANR. Vs. STATE OF RAJASTHAN
|
July 17, 2007 |
|
SHIV SHRAMIK THEKA SAHKARI SAMITI LTD Vs. STATE OF RAJASTHAN
|
July 26, 2007 |
|
SHIVJI LAL AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
January 10, 2007 |
|
SHIVLAL Vs. SUKHDEV SINGH
|
January 3, 2007 |
|
SHOUKAT GHOSHI Vs. STATE OF RAJASTHAN
|
July 11, 2007 |
|
SHRAVAN KUMAR Vs. STATE OF RAJASHTHAN
|
December 17, 2007 |
|
SHRAVAN KUMAR Vs. STATE OF RAJASTHAN AND ANR.
|
May 9, 2007 |
|
SHRAWAN Vs. STATE OF RAJASTHAN
|
July 2, 2007 |
|
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
|
April 6, 2007 |
|
SHREE METALLIC YARN INDUSTRIES Vs. COMMERCIAL TAXES OFFICER
|
August 8, 2007 |
|
SHREE RAJASTHAN SYNTEX LTD Vs. EMPLOYEES STATE INSURANCE
|
October 25, 2007 |
|
SHREERAM ANEJA Vs. STATE OF RAJASTHAN
|
October 24, 2007 |
|
SHREYAS INDIA P LTD Vs. SAMRAT INDUSTRIES P LTD
|
July 6, 2007 |
|
SHRI GANGA JUBLI PINJRAPROL GAUSHALA Vs. STATE OF RAJASTHAN AND ANR.
|
October 23, 2007 |
|
SHRI NARAIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 2, 2007 |
|
SHRI SUKHLESHWAR MAHADEV MANDIR Vs. COMMISSIONER DEVASTHAN
|
October 26, 2007 |
|
SHRI VINAYAK COLONY VIKAS SAMITI Vs. STATE OF RAJASTHAN
|
October 3, 2007 |
|
SHRIPAL Vs. STATE OF RAJASTHAN
|
May 10, 2007 |
|
SHRIPAT Vs. STATE OF RAJASTHAN
|
July 24, 2007 |
|
SHYAM BEHARI Vs. STATE
|
October 5, 2007 |
|
SHYAM BIHARI GUPTA Vs. RENT TRIBUNAL UDAIPUR
|
August 22, 2007 |
|
SHYAM CELLULAR INFRASTRUCTURE PROJECTS LTD Vs. STATE
|
April 6, 2007 |
|
SHYAM DAS Vs. RENT TRIBUNAL AND ANR.
|
November 13, 2007 |
|
SHYAM DIESEL Vs. BHARAT PETROLEUM CORPORATION INDIA LTD
|
October 3, 2007 |
|
SHYAM LAL Vs. THE RAJASTHAN FINANCIAL CORPORATION
|
July 2, 2007 |
|
SHYAM LAL Vs. LEELAWATI
|
February 5, 2007 |
|
SHYAM MAHESHWARI Vs. STATE OF RAJASTHAN
|
February 15, 2007 |
|
SHYAM SINGH Vs. STATE OF RAJASTHAN
|
September 12, 2007 |
|
SHYAM SUNDAR PARAS RAM AND PARTY Vs. STATE
|
January 25, 2007 |
|
SHYAM SUNDER Vs. MAHESH PRASASD
|
April 9, 2007 |
|
SHYAM SUNDER GOSWAMI Vs. THE STATE OF RAJASTHAN AND OTHERS
|
October 5, 2007 |
|
SHYOKARAN Vs. STATE OF RAJASHTHAN
|
November 29, 2007 |
|
SINGHAL INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 17, 2007 |
|
SINNALAL Vs. KRISHI UPAJ MANDI SAMITI AND ORS.
|
September 3, 2007 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
August 9, 2007 |
|
SITA RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
April 18, 2007 |
|
SITAB KHAN ALIAS MANGU Vs. STATE OF RAJASTHAN
|
January 3, 2007 |
|
SMT REKHA BEN AND ANR Vs. RANJEET SINGH AND ANR
|
July 24, 2007 |
|
SMT. GITA AND ANOTHER Vs. SHAMSHER SINGH AND OTHERS
|
October 5, 2007 |
|
SMT. KAMLA AND OTHERS Vs. MOOL CHANDRA AND OTHERS
|
October 5, 2007 |
|
SMT. KAMROON Vs. KAMRUDEEN
|
October 4, 2007 |
|
SMT. PUSHPA DEVI AND OTHERS Vs. OMPAL AND ANOTHER
|
October 5, 2007 |
|
SMT. SHEELA Vs. STATE
|
November 1, 2007 |
|
SMT. TIPU DEVI & ANR. Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 28, 2007 |
|
SOBHA RAM Vs. STATE AND KANHAIYALAL
|
October 10, 2007 |
|
SOBHAG NARAIN MATHUR Vs. SUDERSHAN LAL
|
August 14, 2007 |
|
SOHAN LAL Vs. PRATIBHA MEHRA
|
January 16, 2007 |
|
SOHAN LAL Vs. BHULLU AND ORS.
|
March 14, 2007 |
|
SOHAN LAL Vs. GRAM PANCHAYAT AND ORS.
|
September 21, 2007 |
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SOHAN LAL PUGALIA Vs. UNION OF INDIA (UOI) AND ANR.
|
January 15, 2007 |
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SOHAN LAL SINGHARIA Vs. STATE OF RAJASTHAN AND ANR.
|
May 31, 2007 |
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SOHANLAL Vs. STATE OF RAJASTHAN
|
February 6, 2007 |
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SOMESHWAR Vs. STATE OF RAJASTHAN
|
August 7, 2007 |
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SON KANWAR (SMT.) AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
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February 20, 2007 |
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SONVEER ALIAS SOMVEER ANR Vs. STATE OF RAJASTHAN
|
January 10, 2007 |
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SRIKANT MATHUR Vs. RAJNI
|
January 23, 2007 |
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SRIKARANPUR KRAYA VIKRAYA SAHKARI SAMITI LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
May 11, 2007 |
|
SRIKISHAN SHARMA Vs. STATE OF RAJASTHAN
|
October 10, 2007 |
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SRIPAL SATYAPAL Vs. INCOME TAX OFFICER
|
January 3, 2007 |
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STATE Vs. RAM CHARAN
|
October 10, 2007 |
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STATE Vs. GHASI
|
February 9, 2007 |
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STATE BANK OF INDIA NEW DELHI Vs. JAIPUR VIDYUT VITRAN NIGAM JAIPUR
|
December 5, 2007 |
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STATE OF RAJ. Vs. RAMESHWAR @ BADLU
|
November 27, 2007 |
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STATE OF RAJASHTHAN Vs. BUDHI PRAKASH
|
November 2, 2007 |
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STATE OF RAJASTHAN Vs. NIRANJAN LAL CHEEPA
|
November 23, 2007 |
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STATE OF RAJASTHAN Vs. RAWAT SINGH
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December 17, 2007 |
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STATE OF RAJASTHAN Vs. RANIWAS PORWAL
|
December 13, 2007 |
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STATE OF RAJASTHAN Vs. GANPAT LAL
|
September 14, 2007 |
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STATE OF RAJASTHAN Vs. MUKAT BEHARI
|
January 10, 2007 |
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STATE OF RAJASTHAN Vs. JADGE LABOUR COURT BHARATPUR
|
January 15, 2007 |
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STATE OF RAJASTHAN Vs. WAMAN NARAYAN GHEEYA
|
April 9, 2007 |
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STATE OF RAJASTHAN Vs. SHIPRA SAHA
|
April 12, 2007 |
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STATE OF RAJASTHAN Vs. SHANKER LAL
|
April 12, 2007 |
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STATE OF RAJASTHAN Vs. TEJ ENTERPRISES
|
August 14, 2007 |
|
STATE OF RAJASTHAN Vs. BOARD OF REVENUE
|
July 25, 2007 |
|
STATE OF RAJASTHAN Vs. DEYS MEDICAL STORES LTD
|
July 27, 2007 |
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STATE OF RAJASTHAN Vs. USMAN
|
May 15, 2007 |
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STATE OF RAJASTHAN Vs. RAJASTHAN VIDHI SEVA SANGH
|
May 7, 2007 |
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STATE OF RAJASTHAN Vs. NAWAL SINGH
|
July 10, 2007 |
|
STATE OF RAJASTHAN Vs. SOHANIYA
|
May 30, 2007 |
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STATE OF RAJASTHAN Vs. GURTEJ SINGH
|
July 30, 2007 |
|
STATE OF RAJASTHAN Vs. SATYA PRAKASH
|
July 27, 2007 |
|
STATE OF RAJASTHAN Vs. TECHNO HIND MARBLE AND GRANITE PVT. LTD
|
January 10, 2007 |
|
STATE OF RAJASTHAN Vs. RAMESH KUMAR
|
February 19, 2007 |
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STATE OF RAJASTHAN Vs. LAXMI KANT SHARMA AND OTHERS
|
November 5, 2007 |
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STATE OF RAJASTHAN Vs. KISHAN SINGH
|
January 31, 2007 |
|
STATE OF RAJASTHAN Vs. BOARD OF REVENUE
|
January 16, 2007 |
|
STATE OF RAJASTHAN Vs. JAGMAL SINGH
|
February 2, 2007 |
|
STATE OF RAJASTHAN Vs. JAMAL
|
November 29, 2007 |
|
STATE OF RAJASTHAN Vs. PRITHVI RAM AND ANR.
|
October 9, 2007 |
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STATE OF RAJASTHAN Vs. SWAMI SINGH & ORS
|
November 5, 2007 |
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STATE OF RAJASTHAN Vs. YAKUB @ MOHD. HUSSAIN
|
January 31, 2007 |
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STATE OF RAJASTHAN Vs. SHRI SWAMI VISHOKANAND BHARTI
|
January 5, 2007 |
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STATE OF RAJASTHAN Vs. SAMPAT LAL
|
November 19, 2007 |
|
STATE OF RAJASTHAN Vs. PADAM SINGH
|
November 27, 2007 |
|
STATE OF RAJASTHAN Vs. KARTIYANI
|
September 19, 2007 |
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STATE OF RAJASTHAN AND ANR. Vs. LRS. OF SAWA RAM AND ANR.
|
February 26, 2007 |
|
STATE OF RAJASTHAN AND ORS. Vs. SANT LAL
|
November 5, 2007 |
|
SUBEDAR MAJOR JANAK RAJ Vs. UNION OF INDIA
|
August 24, 2007 |
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SUBHASH Vs. STATE OF RAJASTHAN
|
April 24, 2007 |
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SUDHA AGARWAL (SMT.) AND ANR. Vs. SUDHIR KUKKAD AND ANR.
|
February 2, 2007 |
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SUDHIR KUMAR Vs. STATE OF RAJASTHAN
|
January 3, 2007 |
|
SUDHIR VISHNOI Vs. CENTRAL BUREAU OF NARCOTICS, THROUGH SPECIAL P.P.
|
September 5, 2007 |
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SUFEDA AND OTHERS Vs. STATE OF RAJASTHAN
|
December 3, 2007 |
|
SUGA AND ORS. Vs. BHERU AND ANR.
|
August 24, 2007 |
|
SUGANCHAND ARYA Vs. MANGAL MURTI MINERAL INDUSTRIES
|
May 22, 2007 |
|
SUGNA (SMT) Vs. STATE OF RAJASTHAN
|
July 3, 2007 |
|
SUGNA (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
July 3, 2007 |
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SUJARI MAL GADIA Vs. STATE OF RAJASTHAN
|
April 10, 2007 |
|
SUKH RAM Vs. STATE OF RAJASTHAN
|
May 29, 2007 |
|
SUKH RAM Vs. STATE OF RAJASTHAN
|
March 21, 2007 |
|
SUKHDEO SINGH Vs. STATE OF RAJASTHAN
|
May 9, 2007 |
|
SUKHVINDER SINGH Vs. ADDL. DISTRICT MAGISTRATE (VIGILANCE) AND ANR.
|
May 2, 2007 |
|
SULTAN Vs. RAGHUNATH PRASAD
|
July 9, 2007 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
August 14, 2007 |
|
SUMAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
June 25, 2007 |
|
SUMAN KANWAR Vs. JUDGE, MACT, PARBATSAR
|
October 22, 2007 |
|
SUMATI LAL BANTHIA Vs. UNION OF INDIA
|
September 26, 2007 |
|
SUMER CHAND JAIN Vs. STATE OF RAJASTHAN
|
April 27, 2007 |
|
SUMER SINGH MEENA Vs. RAJULAL & ORS.
|
September 19, 2007 |
|
SUNCITY INDUSTRIES LTD Vs. STATE OF RAJASTHAN
|
July 6, 2007 |
|
SUNIL JOSEPH Vs. MARRY RUTH JOSEPH
|
February 5, 2007 |
|
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
July 6, 2007 |
|
SUNIL SOOJI Vs. STATE
|
December 11, 2007 |
|
SUNITA ALIAS KUSUM Vs. MOHAN SAINI
|
April 24, 2007 |
|
SUNSHINE BUILDHOME P LTD Vs. MADHUSUDAN GARG
|
November 20, 2007 |
|
SUO MOTO Vs. STATE OF RAJASTHAN
|
February 5, 2007 |
|
SUO MOTO Vs. RAJASTHAN UNIVERSITY AND ORS.
|
February 1, 2007 |
|
SUO MOTU Vs. MAHENDRA KUMAR SHARMA
|
September 14, 2007 |
|
SURAJ MAL Vs. STATE OF RAJASTHAN
|
September 5, 2007 |
|
SURAJ PRAKASH Vs. JUDGE LABOUR COURT KOTA
|
March 19, 2007 |
|
SURENDRA KUMAR Vs. RESIDENT ENGINEER
|
February 13, 2007 |
|
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 17, 2007 |
|
SURENDRA KUMAR AGRAWAL Vs. STATE OF RAJASTHAN AND ANR.
|
February 2, 2007 |
|
SURENDRA KUMAR JAIN Vs. RAJASTHAN CO-OPERATIVE DIARY FEDERATION LIMITED
|
February 12, 2007 |
|
SURENDRA KUMAR SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
July 4, 2007 |
|
SURENDRA MEHTA Vs. BAPU LAL
|
December 17, 2007 |
|
SURENDRA NATH BHARGAVA Vs. UNION OF INDIA
|
April 11, 2007 |
|
SURENDRA PRATAP DHINGRA Vs. STATE
|
September 20, 2007 |
|
SURENDRA SAWHNEY Vs. MURLIDHAR
|
November 15, 2007 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 6, 2007 |
|
SURENDRA SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 8, 2007 |
|
SURESH Vs. STATE OF RAJASTHAN
|
February 7, 2007 |
|
SURESH CHAND PARTITION Vs. RAM CHARAN SHARMA
|
December 6, 2007 |
|
SURESH GUPTA Vs. STATE OF RAJASTHAN
|
September 27, 2007 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
February 6, 2007 |
|
SURESH KUMAR Vs. VIRENDRA KUMAR
|
February 13, 2007 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
August 9, 2007 |
|
SURESH MAHANDIRATTA Vs. STATE OF RAJASTHAN
|
October 29, 2007 |
|
SURESH RAWAT Vs. STATE OF RAJASTHAN
|
May 8, 2007 |
|
SURYAKANT Vs. RAVI SHARMA
|
October 5, 2007 |
|
SUSHIL KUMAR Vs. STATE OF RAJASTHAN
|
September 18, 2007 |
|
SUSHILA AGRAWAL Vs. RAMESH CHANDRA AGRAWAL
|
May 1, 2007 |
|
SUSHILA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 20, 2007 |
|
SUSHILA DEVI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE (FAST TRACK) NO 2, JAIPUR
|
August 9, 2007 |
|
SUSHILA DEVI Vs. MAHAVIR KUMAR SANGHI
|
May 24, 2007 |
|
SUSHILA DEVI Vs. STATE OF RAJASTHAN
|
March 8, 2007 |
|
SUWA LAL KANHAIYA LAL Vs. GUJRAT OIL TRADING COMPANY
|
November 22, 2007 |
|
SWAROOP DEVI Vs. MURTI BHAGWAN SATYA NARAINJI
|
October 1, 2007 |
|
SYED ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN (RAJASTHAN)(JAIPUR BENCH)
|
February 28, 2007 |
|
TAFZIL AHMED Vs. RAJASTHAN HOUSING BOARD AND ORS
|
October 26, 2007 |
|
TAGORE NAGAR VIKAS SAMITI AND ORS Vs. BODHU RAM AND ORS
|
April 4, 2007 |
|
TAJU KHAN Vs. STATE OF RAJASTHAN
|
October 11, 2007 |
|
TAKHAT SINGH Vs. STATE OF RAJASTHAN
|
March 23, 2007 |
|
TALSA RAM Vs. MOHAMMED ALI
|
April 4, 2007 |
|
TAPAN DAS Vs. STATE OF RAJASTHAN
|
April 23, 2007 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
May 9, 2007 |
|
TARA CHAND SHARMA Vs. STATE OF RAJASTHAN
|
September 5, 2007 |
|
TARSEM SINGH Vs. JUDGE LABOUR COURT & ORS
|
August 13, 2007 |
|
TATA FINANCE LTD Vs. MUBARAK KHAN
|
October 23, 2007 |
|
TCI INFRASTRUCTURE FINANCE Vs. STATE
|
February 19, 2007 |
|
TEJENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
September 6, 2007 |
|
THAKRA RAM Vs. STATE OF RAJASTHAN
|
May 16, 2007 |
|
THAWARIYA Vs. FIRM RAJESH KUMAR HEERA LAL
|
January 8, 2007 |
|
THE MANAGEMENT, BHARATPUR NUTRITIONAL PRODUCTS LTD. Vs. ISHWAR CHAND
|
December 3, 2007 |
|
TIPU DEVI Vs. STATE OF RAJSTHAN
|
May 28, 2007 |
|
TOLA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 18, 2007 |
|
TRIBHUWAN KUMAR Vs. COMMISSIONER OF INCOME TAX
|
April 3, 2007 |
|
TULSIDAS Vs. STATE OF RAJASTHAN
|
January 17, 2007 |
|
U O I Vs. T P L INDUSTRIES LTD
|
March 2, 2007 |
|
UGAM RAJ Vs. STATE OF RAJASTHAN
|
March 8, 2007 |
|
UGANTI DEVI Vs. STATE OF RAJASTHAN
|
August 7, 2007 |
|
UGAR SEN & ORS. Vs. STATE OF RAJASTHAN
|
November 28, 2007 |
|
UJAGAR SINGH AND ANR. Vs. SAHEB KHAN AND ANR.
|
March 2, 2007 |
|
UMA Vs. RAMESH SHARMA
|
February 26, 2007 |
|
UMA SHANKAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 8, 2007 |
|
UMA SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
May 11, 2007 |
|
UMARDDIN BEHLEEM AND Vs. CHANDRA SHEKHAR
|
November 28, 2007 |
|
UMMED SINGH Vs. STATE OF RAJASTHAN
|
February 7, 2007 |
|
UMMED SINGH SUSHILA Vs. RAMESH KUMAR MALPANI
|
April 9, 2007 |
|
UMRAO SINGH BULIYA Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2007 |
|
UNION BANK OF INDIA Vs. RATAN PRAKASH
|
November 1, 2007 |
|
UNION OF INDIA Vs. JAIN PLAS PACK (P) LTD
|
January 11, 2007 |
|
UNION OF INDIA Vs. GULJAG INDUSTRIES LTD
|
January 2, 2007 |
|
UNION OF INDIA Vs. BANSWARA SYNTEX LTD
|
March 19, 2007 |
|
UNION OF INDIA Vs. MOHD HANIF
|
April 11, 2007 |
|
UNION OF INDIA Vs. PRATAP SINGH RATHORE
|
February 27, 2007 |
|
UNION OF INDIA Vs. MUNICIPAL COUNCIL JHALAWAR
|
February 19, 2007 |
|
UNION OF INDIA Vs. DIAL AND TRAVEL
|
February 5, 2007 |
|
UNION OF INDIA Vs. HINDUSTAN ZINC LTD
|
August 9, 2007 |
|
UNION OF INDIA Vs. PERFECT THREAD MILLS LTD
|
August 10, 2007 |
|
UNION OF INDIA Vs. BHAGWAN GIRI
|
May 14, 2007 |
|
UNION OF INDIA Vs. MAHESH GRANITES PVT LTD
|
December 6, 2007 |
|
UNION OF INDIA Vs. R UNNIKRISHAN
|
November 2, 2007 |
|
UNION OF INDIA Vs. KUMARI AMRIT KAUR RAI
|
September 11, 2007 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE
|
September 10, 2007 |
|
UNION OF INDIA & ORS. Vs. SMT. SANTOSH KAUR @ SMT. SATVANT KAUR & ANR.
|
September 14, 2007 |
|
UNION OF INDIA (UOI) AND ORS. Vs. EX LANS NAYAK BEGA RAM
|
September 27, 2007 |
|
UNION OF INDIA (UOI) AND ORS. Vs. CHHAGAN SINGH
|
February 15, 2007 |
|
UNIQUE ORGANICS LTD Vs. STATE OF RAJASTHAN
|
December 6, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. SIRA KANWAR
|
April 27, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAFIQ KHAN
|
January 4, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. PAWAN KUMAR TIKKIWAL
|
April 13, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. REKHA
|
March 19, 2007 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHILPA
|
March 16, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SATYA NARAIN SHARMA
|
September 21, 2007 |
|
UNIVERSITY OF RAJASTHAN JAIPUR Vs. S C GUPTA
|
July 9, 2007 |
|
URMILA DEVI (SMT.) Vs. THE DIRECTOR AND CHIEF EXECUTIVE, RAJASTHAN POWER DEVELOPMENT AUTHORITY AND ORS.
|
April 27, 2007 |
|
USHA DEVI Vs. STATE AND ORS.
|
May 2, 2007 |
|
USHA JAIN Vs. TRILOK CHAND JAIN
|
May 7, 2007 |
|
USHA KIRAN AND OTHERS Vs. BALHAR BHAI AND OTHERS
|
September 10, 2007 |
|
USHA SHARMA Vs. STATE OF RAJASTHAN
|
July 17, 2007 |
|
UTTAM CHAND GANGWAL Vs. COMMISSIONER, W.C.C. ACT
|
November 28, 2007 |
|
V.D. AGRO TECH. LTD. Vs. UNITED INSURANCE CO. AND ORS.
|
January 29, 2007 |
|
VALLABH DARSHAN HOTEL PRIVATE Vs. STATE OF RAJASTHAN
|
May 29, 2007 |
|
VANDANA GUPTA Vs. STATE OF RAJASTHAN
|
May 22, 2007 |
|
VASEEM @ RAJU AND ANR. Vs. STATE OF RAJASTHAN
|
March 2, 2007 |
|
VAST TEXTILES LTD Vs. STATE
|
February 9, 2007 |
|
VED PRAKASH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 17, 2007 |
|
VEERBHADRA SINGH SISODIA Vs. RAJASTHAN COUNCIL OF PRIMARY
|
March 28, 2007 |
|
VIJAY KUMAR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
October 11, 2007 |
|
VIJAY KUMAR CHOWRASIYA Vs. UNION OF INDIA
|
April 30, 2007 |
|
VIJAY LAXMI (SMT.) AND ORS. Vs. INDIAN RED CROSS SOCIETY AND ORS.
|
December 7, 2007 |
|
VIJAY RAJ KHARIWAL Vs. UNION OF INDIA
|
April 26, 2007 |
|
VIJAY SARASWAT Vs. STATE OF RAJASTHAN
|
January 17, 2007 |
|
VIJAY SAXENA Vs. STATE OF RAJASTHAN
|
November 5, 2007 |
|
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
October 24, 2007 |
|
VIJAY SINHA Vs. VEENA SINHA
|
April 30, 2007 |
|
VIKAS ADHIKARI PANCHAYAT SAMITI SADULSHAHAR Vs. LABOUR COURT BIKANER
|
December 4, 2007 |
|
VIKRAM SINGH Vs. STATE OF RAJASTHAN
|
February 9, 2007 |
|
VIKRAM SINGH Vs. STATE OF RAJASTHAN
|
April 9, 2007 |
|
VIMAL KUMAR JAIN Vs. ROOP NARAYAN
|
January 17, 2007 |
|
VIMLA Vs. TARUN SINGH
|
January 23, 2007 |
|
VIMLA BAI Vs. PANCHULAL
|
February 5, 2007 |
|
VIMLA DEVI Vs. STATE OF RAJASTHAN
|
August 17, 2007 |
|
VINITA MARTIN Vs. STATE OF RAJASTHAN
|
August 27, 2007 |
|
VINU RATHORE & OTHERS Vs. STATE OF RAJASTHAN
|
August 13, 2007 |
|
VIPUL Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS.
|
October 4, 2007 |
|
VIRENDRA BHUSHAN Vs. RAJENDRA KUMAR VERMA
|
May 30, 2007 |
|
VISHNU KANTA Vs. JAGDISH
|
May 24, 2007 |
|
VISHRAM SINGH Vs. MANOHAR DEVI
|
April 2, 2007 |
|
VITTOLI DEVI (SMT.), Vs. STATE OF RAJASTHAN AND ORS.
|
May 29, 2007 |
|
WAZID ALI Vs. RUBIANA BANO
|
November 22, 2007 |
|
WESTERN RAJASTHAN COLOUR LAB Vs. UNION OF INDIA
|
July 20, 2007 |
|
WOLKEM INDUSTRIES LTD Vs. STATE
|
May 9, 2007 |
|
YADRAM ALIAS SHANTILAL Vs. STATE OF RAJASTHAN
|
January 19, 2007 |
|
YAMUNA DUTT Vs. STATE OF RAJASTHAN
|
March 9, 2007 |
|
YATENDRA SWAROOP Vs. SMT. ASHA DEVI
|
August 27, 2007 |
|
ZABID Vs. STATE OF RAJASTHAN
|
July 10, 2007 |
|
ZONAL MANAGER UCO BANK Vs. RAM PRAKASH PRAJAPATI
|
January 19, 2007 |
LOGIN