A C T O Vs. SUNCITY TRADE AGENCY
|
November 17, 2005 |
A C T O WARD-I RAJSAMAND Vs. WHITE MARBLE HOUSE
|
November 29, 2005 |
A GHOSH Vs. STATE OF RAJASTHAN
|
September 30, 2005 |
A JAIRAM Vs. A SUMAN
|
May 9, 2005 |
AASHIK ALI AND OTHERS Vs. STATE OF RAJASTHAN
|
August 10, 2005 |
ABDUL GANI Vs. ABDUL GAFOOR
|
November 19, 2005 |
ABDUL MUNIR KHAN Vs. GULZAR SINGH
|
July 26, 2005 |
ABDUL ZABBAR Vs. STATE OF RAJASTHAN
|
May 15, 2005 |
ABHAY SINGH Vs. STATE OF RAJASTHAN
|
March 17, 2005 |
ACE INDIA TRANSPORT PVT LTD Vs. RAJASTHAN STATE MINES AND MINERALS LTD
|
May 18, 2005 |
ACHALCHAND SEN Vs. STATE OF RAJASTHAN
|
January 6, 2005 |
ACTO Vs. JUHARMAL BADRI LAL
|
November 14, 2005 |
ADITYA SINGH & ANR. Vs. STATE & ANR.
|
November 8, 2005 |
AGRAWAL KANYA PATHSHALA SAMITI Vs. GOPAL KRISHAN SHARMA
|
August 24, 2005 |
AHMED KHAN Vs. RAMESH CHAND
|
March 14, 2005 |
AHMED KHAN & ORS. Vs. HAMIDA BANU & ORS.
|
May 23, 2005 |
AJAY KUMAR JAIN Vs. STATE OF RAJASTHAN
|
May 16, 2005 |
AJAY PAL SINGH Vs. STATE OF RAJASTHAN
|
November 18, 2005 |
AJAY PRAM Vs. ABHA PRAM
|
March 14, 2005 |
AJEET SINGH SINGHVI Vs. STATE OF RAJASTHAN
|
December 5, 2005 |
AJMER DISTRICT FOREST DEPARTMENT ASSISTANT EMPLOYEES UNION Vs. STATE OF RAJASTHAN
|
November 21, 2005 |
AKALOVYA BHANSALI Vs. STATE OF RAJASTHAN
|
January 19, 2005 |
AKSH OPTIFIBRE LTD Vs. SHIN ETSU CHEMICAL CO LTD
|
January 12, 2005 |
ALI KHAN Vs. VIJAY SINGH
|
September 29, 2005 |
ALLAHABUX S/O MOHAMMED ALI @ ALL Vs. SMT. AAMNA W/O ALLAHABUX & ORS.
|
January 13, 2005 |
ALOK KUMAR Vs. PREM SINGH
|
October 19, 2005 |
ALTAF BANO Vs. STATE AND OTHERS
|
April 6, 2005 |
ALWAR PRAKASHAN Vs. K K SHRIMAL
|
October 18, 2005 |
AMAR CHAND SHARMA Vs. SITA DEVI
|
February 3, 2005 |
AMAR KUMAR Vs. MUNICIPAL COUNCIL
|
January 31, 2005 |
AMAR SINGH CHAMPAWAT Vs. STATE OF RAJASTHAN
|
December 16, 2005 |
AMI LAL Vs. MAHAVIR PRASAD SURENDRA MOHAN
|
March 17, 2005 |
AMIT Vs. STATE
|
May 25, 2005 |
AMITABH SHARMA Vs. STATE OF RAJASTHAN & ANR.
|
August 18, 2005 |
AMMDAE DYES PRIVATE LTD Vs. STATE OF RAJASTHAN
|
October 19, 2005 |
AMOLAK SINGH GULAB SINGH Vs. CIVIL JUDGE
|
December 14, 2005 |
AMRIT KAUR Vs. UNION OF INDIA
|
July 28, 2005 |
ANAND FOOD PRODUCTS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION
|
August 5, 2005 |
ANAND MOHAN JHA Vs. STATE OF RAJASTHAN
|
January 18, 2005 |
ANAND SINGH Vs. STATE
|
March 22, 2005 |
ANAR DEVI Vs. CHANDRA DEVI
|
March 14, 2005 |
ANDA RAM Vs. STATE OF RAJASTHAN
|
April 6, 2005 |
ANGREJ SINGH ALIAS CHARAN SINGH Vs. STATE OF RAJASTHAN
|
April 30, 2005 |
ANGREZ SINGH @ CHARAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
April 21, 2005 |
ANIL KOTHARI Vs. S.S. JAIN SUBODH SHIKSHA SAMITI
|
August 26, 2005 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
April 12, 2005 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
March 30, 2005 |
ANIL KUMAR PAREEK Vs. CHAIRMAN RAJ RAJYA VIDHYUT VITRAN NIGAM LTD
|
January 28, 2005 |
ANIL KUMAR SUROLIA Vs. STATE OF RAJASTHAN
|
May 9, 2005 |
ANIL PURI & ORS. Vs. STATE OF RAJASTHAN
|
August 30, 2005 |
ANITA KUMARI Vs. STATE OF RAJASTHAN
|
May 25, 2005 |
ANKITA GUPTA Vs. MAHARSHI DYANAND SARASWATI UNIVERSITY AJMER
|
July 14, 2005 |
ANOJ & ORS. Vs. STATE OF RAJASTHAN
|
July 19, 2005 |
ANWAR AHMED Vs. STATE OF RAJASTHAN
|
February 10, 2005 |
ANWAR ALI ALIAS ANWAR MULLA Vs. STATE OF RAJASTHAN
|
January 4, 2005 |
ARIHANT SOLVEX PVT LTD Vs. STATE OF RAJASTHAN
|
February 14, 2005 |
ARISTO CHEMICAL Vs. RAJASTHAN WOOLTEX
|
February 4, 2005 |
ARJUN SINGH Vs. LABOUR COURT JODHPUR
|
April 6, 2005 |
ARUN CHAUHAN Vs. STATE OF RAJASTHAN
|
March 1, 2005 |
ARUN LAHOTI Vs. STATE OF RAJASTHAN
|
February 9, 2005 |
ARUN PRAKASH Vs. STATE OF RAJATHAN
|
July 27, 2005 |
ARVIND KUMAR Vs. MAHESH KUMAR
|
April 19, 2005 |
ARVIND SHARMA Vs. STATE OF RAJASTHAN
|
December 21, 2005 |
ASHA RAM Vs. HAKAM RAJ
|
April 4, 2005 |
ASHOK BHARGAVA Vs. GANPAT SINGH
|
April 21, 2005 |
ASHOK GOYDANI Vs. STATE OF RAJASTHAN & ANR.
|
May 9, 2005 |
ASHOK KUMAR Vs. CHANDRA MOHAN CHAMOLI
|
October 28, 2005 |
ASHOK KUMAR @ SHONKI & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
February 6, 2005 |
ASHOK KUMAR SHARMA Vs. HIGH COURT
|
September 15, 2005 |
ASHU GUPTA Vs. PRESIDING OFFICER
|
March 17, 2005 |
ASHU GUPTA Vs. PRESIDING OFFICER, R.A.T., AJMER
|
November 11, 2005 |
ASHU GUPTA Vs. THE PRESIDING OFFICER, RENT APPELLATE TRIBUNAL
|
August 1, 2005 |
ASHUTOSH RAWAL Vs. UTTARI RAJASTHAN SAHKARI DUGDH UTPADAK SANGH LTD
|
August 26, 2005 |
ASRAFI Vs. BOARD OF MUSLIM WAKF & ORS.
|
February 25, 2005 |
ASSISTANT COMMERCIAL TAXES Vs. GAURAV STEELS LTD
|
September 15, 2005 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. HEMENDRA INDUSTRIES
|
November 11, 2005 |
ASSISTANT ENGINEER Vs. JUDGE LABOUR COURT
|
July 19, 2005 |
ASSISTANT ENGINEER. R.S.E.B. Vs. MEGA (RAJASTHAN)
|
November 7, 2005 |
ATMA RAM Vs. JUDGE LABOUR COURT
|
September 13, 2005 |
AYUSH KUMAR BILALA Vs. HIMMAT SINGH
|
November 30, 2005 |
AZIZ Vs. STATE OF RAJASTHAN
|
April 25, 2005 |
B N BHOOTRA Vs. STATE OF RAJASTHAN
|
September 23, 2005 |
B.N. KASANA Vs. UNION OF INDIA AND OTHERS
|
October 20, 2005 |
BABU KHAN Vs. SURGYAN MAHESHWARI
|
February 22, 2005 |
BABU LAL Vs. STATE OF RAJASTHAN
|
February 23, 2005 |
BABU LAL Vs. STATE
|
July 1, 2005 |
BABU LAL Vs. OFFICIAL LIQUIDATOR
|
March 11, 2005 |
BABU LAL Vs. KHAYALI RAM & OTHERS
|
July 26, 2005 |
BABU LAL SHARMA Vs. STATE OF RAJASTHAN
|
May 2, 2005 |
BABU SINGH DHARIWAL Vs. STATE OF RAJASTHAN
|
September 9, 2005 |
BABULAL Vs. STATE OF RAJASTHAN
|
October 19, 2005 |
BABULAL ALIAS MANGILAL Vs. BHOORI BAI
|
February 21, 2005 |
BABULAL BISHNOI Vs. UNION OF INDIA
|
April 4, 2005 |
BADRI LAL Vs. STATE OF RAJASTHAN
|
August 29, 2005 |
BADRI LAL SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
February 9, 2005 |
BAFATI KHAN Vs. STATE OF RAJASTHAN
|
January 9, 2005 |
BAGGA ALIAS KACHRU Vs. STATE OF RAJASTHAN
|
May 10, 2005 |
BAHADUR Vs. STATE
|
November 21, 2005 |
BAIJ NATH Vs. STATE OF RAJASTHAN
|
September 16, 2005 |
BAJAJ SEVASHARAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 13, 2005 |
BAJRANG ALIAS BRIJLAL Vs. STATE OF RAJASTHAN
|
May 26, 2005 |
BAJRANG LAL Vs. STATE OF RAJASTHAN
|
May 12, 2005 |
BAJRANG LAL Vs. STATE
|
December 21, 2005 |
BAJRANG SINGH RATHORE Vs. STATE OF RAJASTHAN
|
May 24, 2005 |
BAJRANGA Vs. STATE OF RAJASTHAN
|
May 9, 2005 |
BAJRANGI BAI Vs. PRABHU LAL
|
July 21, 2005 |
BAL KISHAN GARG Vs. STATE OF RAJASTHAN
|
February 16, 2005 |
BALIWALA Vs. STATE OF RAJASTHAN
|
May 26, 2005 |
BALJINDRA SINGH & ANR. Vs. SUKHPAL SINGH & ANR.
|
March 2, 2005 |
BALMUKUND AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
October 27, 2005 |
BALRAM Vs. THE STATE OF RAJASTHAN
|
April 21, 2005 |
BALU Vs. STATE OF RAJASTHAN
|
August 2, 2005 |
BALU BAI Vs. STATE OF RAJASTHAN
|
July 19, 2005 |
BALWANT SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
August 30, 2005 |
BANNO @ BANWARI Vs. STATE
|
February 4, 2005 |
BANSHIDHAR GARG Vs. SHAMSHUDDIN
|
June 3, 2005 |
BANSHILAL SAMARIYA Vs. UNION OF INDIA
|
October 28, 2005 |
BANWARI LAL Vs. GOPI RAM
|
March 14, 2005 |
BANWARI LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
August 9, 2005 |
BANWARI LAL AGARWAL & CO. Vs. THE STATE OF RAJASTHAN
|
May 3, 2005 |
BARADIYA COLONY VIKAS SAMITI Vs. RAMCHANDRA KASLIWAL
|
September 23, 2005 |
BARKHA SYNTHETICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME
|
August 2, 2005 |
BASANTI DEVI Vs. STATE OF RAJASTHAN
|
May 4, 2005 |
BEENA ALIAS SHYAMLATA Vs. PUKHRAJ SINGH
|
April 4, 2005 |
BHAGAWANI DEVI MOHATA HOSPITAL Vs. A D J RAJGARH
|
February 10, 2005 |
BHAGGA ALIAS BHAGAT RAM Vs. STATE OF RAJASTHAN
|
September 5, 2005 |
BHAGIRATH Vs. JUDGE LABOUR COURT
|
January 12, 2005 |
BHAGWAN DAS Vs. STATE OF RAJASTHAN
|
July 7, 2005 |
BHAGWAN DAS Vs. LRS OF LATE MANJEET KAUR
|
November 8, 2005 |
BHAGWAN SAHAI Vs. SURESH CHAND
|
November 11, 2005 |
BHAGWAN SINGH Vs. STATE
|
September 6, 2005 |
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
July 28, 2005 |
BHAGWANA RAM CHOUDHARY Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
October 20, 2005 |
BHAGWAT SINGH PANAWAT Vs. STATE OF RAJASTHAN
|
August 24, 2005 |
BHAGWATI PRASAD Vs. STATE OF RAJASTHAN
|
August 11, 2005 |
BHAIRU AND MOHANLAL Vs. STATE OF RAJASTHAN
|
May 5, 2005 |
BHAIRU RATAN Vs. RAJASTHAN KRISHI VISHVA VIDHYALAYA
|
September 21, 2005 |
BHANWAR KUNWAR Vs. STATE OF RAJASTHAN
|
August 5, 2005 |
BHANWAR LAL Vs. LEKHRAJ
|
January 20, 2005 |
BHANWAR LAL Vs. SURJEER SINGH
|
March 22, 2005 |
BHANWAR LAL AND OTHERS Vs. SURJEET SINGH AND OTHERS
|
March 20, 2005 |
BHANWAR LAL PAREEK Vs. KRISHNA SWARUP AND OTHERS
|
May 10, 2005 |
BHANWAR SINGH Vs. STATE
|
February 9, 2005 |
BHANWARA RAM Vs. STATE OF RAJASTHAN
|
July 28, 2005 |
BHANWARA RAM Vs. JUDGE LABOUR
|
February 16, 2005 |
BHANWARI Vs. HARI RAM
|
April 4, 2005 |
BHANWARLAL Vs. STATE
|
October 17, 2005 |
BHANWARLAL VERMA Vs. SHARAD THOLIA
|
November 18, 2005 |
BHARAT BHUSHAN BASOTIA Vs. STATE OF RAJASTHAN
|
October 19, 2005 |
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
September 30, 2005 |
BHAWANI SINGH GEHLOT Vs. STATE OF RAJASTHAN & ANR.
|
March 3, 2005 |
BHEEKAM CHAND Vs. ISMAIL
|
August 4, 2005 |
BHERU LAL Vs. STATE OF RAJASTHAN
|
May 12, 2005 |
BHINVA RAM Vs. SOHAN RAM
|
April 28, 2005 |
BHINYA RAM Vs. STATE OF RAJASTHAN
|
November 17, 2005 |
BHOLA Vs. STATE OF RAJASTHAN
|
August 17, 2005 |
BHOLA NATH Vs. UNION OF INDIA
|
November 21, 2005 |
BHOLA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 26, 2005 |
BHOLAKI Vs. STATE OF RAJASTHAN
|
March 18, 2005 |
BHOMA RAM & ANR. Vs. STATE OF RAJASTHAN
|
December 7, 2005 |
BHORYA Vs. STATE OF RAJASTHAN
|
May 4, 2005 |
BHULAD Vs. STATE OF RAJASTHAN
|
February 21, 2005 |
BHUPENDRA KUMAR Vs. RAJENDRA KUMAR BHOBARIA AND ANOTHER
|
May 26, 2005 |
BHURI SINGH Vs. STATE OF RAJASTHAN
|
October 22, 2005 |
BIJJO Vs. STATE OF RAJASTHAN
|
January 4, 2005 |
BINA Vs. MUNICIPAL CORPORATION
|
January 14, 2005 |
BINJA RAM Vs. STATE OF RAJASTHAN
|
January 27, 2005 |
BIRDHI DEVI Vs. STATE OF RAJASTHAN
|
March 28, 2005 |
BIRENDRA SINGH Vs. ORIENTAL INSURANCE COMPANY LTD
|
April 7, 2005 |
BLOCK DEVELOPMENT OFFICER Vs. CHHAGAN LAL
|
March 11, 2005 |
BRAHMCHARI MADHYAMIK VIDYALAYA ALWAR Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR
|
July 21, 2005 |
BRIJ MOHAN Vs. STATE OF RAJ. & ANR.
|
February 16, 2005 |
BRIJ MOHAN AGARWAL Vs. STATE OF RAJASTHAN
|
July 21, 2005 |
BRIJ MOHAN SINGH Vs. DROPADI BAI
|
February 17, 2005 |
BRIJ VALLABH BHOOTRA Vs. STATE & ORS.
|
May 2, 2005 |
BRIJESH NARAYAN Vs. RAJASTHAN STATE CO-OPERATIVE BANK LTD
|
August 9, 2005 |
BROTHERS PHARMA PVT LTD Vs. RAJASTHAN FINANCIAL CORPORATION
|
March 21, 2005 |
BUDDHA RAM Vs. STATE OF RAJASTHAN
|
September 15, 2005 |
BUDH RAM Vs. STATE OF RAJASTHAN
|
October 28, 2005 |
BUDH RAM Vs. SHASHI KUMAR
|
August 12, 2005 |
BUDHI Vs. STATE OF RAJASTHAN
|
October 25, 2005 |
BUDHI PRAKASH SWARNKAR Vs. STATE OF RAJASTHAN
|
July 28, 2005 |
BUTA SINGH S/O JEET SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
|
April 11, 2005 |
C I T UDAIPUR Vs. PESTICIDES INDIA LTD
|
September 9, 2005 |
C W T Vs. GANPAT LAL
|
August 18, 2005 |
CHAINA RAM Vs. JAI ROOP
|
September 15, 2005 |
CHANAKYA RESTAURANT Vs. STATE OF RAJASTHAN
|
February 14, 2005 |
CHAND DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
September 30, 2005 |
CHAND MAL BAIRWA Vs. STATE OF RAJASTHAN
|
April 4, 2005 |
CHAND RAM Vs. STATE OF RAJASTHAN
|
March 3, 2005 |
CHANDAN SUKHANI Vs. CIT
|
December 2, 2005 |
CHANDER LAL VERMA Vs. STATE OF RAJASTHAN AND ORS.
|
September 28, 2005 |
CHANDERPAL BAGGA Vs. STATE OF RAJASTHAN
|
March 22, 2005 |
CHANDGI Vs. STATE OF RAJASTHAN
|
April 20, 2005 |
CHANDRA BHAN Vs. RAMESHWAR LAL SHARMA
|
February 17, 2005 |
CHANDRA PRAKASH S/O SHRI NIRANJAN LAL Vs. THE STATE OF RAJASTHAN
|
February 23, 2005 |
CHANDRA PRAKASH SWAMI Vs. KIRAN DEVI
|
May 19, 2005 |
CHANDRAKALA Vs. KANWAR SINGH
|
October 26, 2005 |
CHANDRAVEER SINGH Vs. STATE OF RAJASTHAN
|
September 15, 2005 |
CHATAR SINGH Vs. UNION OF INDIA & ORS.
|
January 3, 2005 |
CHATUR SINGH Vs. MUKESH
|
September 22, 2005 |
CHET RAM Vs. THE STATE OF RAJASTHAN
|
November 7, 2005 |
CHETAK STONE PVT LTD Vs. DEPUTY DIRECTOR
|
October 24, 2005 |
CHETAN RAM AND ANR. Vs. STATE OF RAJASTHAN
|
May 9, 2005 |
CHHAILA Vs. REVENUE BOARD AJMER THROUGH REGISTRAR
|
November 18, 2005 |
CHHITAR LAL & ORS. Vs. STATE OF RAJASTHAN
|
February 23, 2005 |
CHHOTE LAL Vs. STATE OF RAJASTHAN
|
September 1, 2005 |
CHHOTI DEVI Vs. STATE OF RAJASTHAN
|
February 2, 2005 |
CHHOTI DEVI Vs. STATE OF RAJASTHAN
|
May 9, 2005 |
CHHOTU HARIJAN Vs. STATE OF RAJASTHAN
|
August 2, 2005 |
CHHOTU LAL Vs. STATE OF RAJASTHAN & ORS.
|
August 22, 2005 |
CHHOTULAL Vs. MANAK DEVI
|
February 1, 2005 |
CHIEF MEDICAL AND HEALTH OFFICER DAUSA Vs. JUDGE LABOUR COURT NO 2 JAIPUR
|
July 21, 2005 |
CHINTU @ OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 12, 2005 |
CHOKHA ALIAS PUKHRAJ Vs. STATE OF RAJASTHAN
|
May 9, 2005 |
CHOTTE MOHD. Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
March 24, 2005 |
CHUNNI LAL Vs. STATE OF RAJASTHAN
|
October 24, 2005 |
CIT Vs. SUNIL TALWAR MURLIDHAR PARTY
|
March 30, 2005 |
CIT Vs. EMKAY GLASS WORKS
|
May 20, 2005 |
CIT JODHPUR Vs. SHRI L M SINGHVI
|
August 8, 2005 |
COL RAGHVEER SINGH CHOUDHARY Vs. DISTRICT COLLECTOR ALWAR
|
February 7, 2005 |
COMMERCIAL TAXES OFFICER Vs. CHIRANJILAL LAXMINARAYAN
|
November 17, 2005 |
COMMERCIAL TAXES OFFICER Vs. KRISHNA TALKIES
|
December 12, 2005 |
COMMISSIONER OF GIFT TAX Vs. LATE H H BHAGWAT SINGH
|
May 2, 2005 |
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH BHATI
|
August 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. ANAND BHATI
|
August 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. GANPAT RAM BISHNOI
|
August 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR WINES
|
August 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE ELECTRICITY
|
August 1, 2005 |
COMMISSIONER OF INCOME TAX Vs. PUSHPA BHATI
|
July 20, 2005 |
COMMISSIONER OF INCOME TAX Vs. SHARMILA PANDEY
|
January 27, 2005 |
COMMISSIONER OF INCOME TAX Vs. SURAJMAL SARDARMAL
|
February 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. MOHINDER KUMAR AND PARTY
|
January 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. PREM KUMARI MURDIA
|
March 24, 2005 |
COMMISSIONER OF INCOME TAX Vs. PLASTOPACKS INTERNATIONAL
|
April 7, 2005 |
COMMISSIONER OF INCOME TAX Vs. SUNITA MANSINGHKA
|
March 2, 2005 |
COMMISSIONER OF INCOME TAX Vs. RANJEET KUMAR SETHIA
|
August 22, 2005 |
COMMISSIONER OF INCOME TAX Vs. L.M. SINGHVI
|
August 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. SUNIL TALWAR MURLIDHAR
|
March 30, 2005 |
COMMISSIONER OF INCOME TAX-1 JODHPUR Vs. MISHRIMAL SONI
|
December 3, 2005 |
COMMISSIONER OF INCOME-TAX Vs. RAJASTHAN RAJYA VIDYUT PRASARAN
|
August 1, 2005 |
COMMISSIONER OF INCOME-TAX Vs. LAKE PALACE HOTELS AND MOTELS
|
August 2, 2005 |
COMMISSIONER OF INCOME-TAX Vs. PARAS COTTON CO
|
August 4, 2005 |
COMMISSIONER OF INCOME-TAX Vs. FIRST POINT FINANCE LTD
|
April 13, 2005 |
COMMISSIONER OF WEALTH TAX Vs. LATE MAHARANA BHAGWAT SINGH JI
|
July 6, 2005 |
COMMISSIONER OF WEALTH TAX JAIPUR Vs. KUSUM BADER JAIPUR
|
February 2, 2005 |
CPL DEBASISH SEN Vs. UNION OF INDIA
|
September 28, 2005 |
D D SHAH AND BROTHERS Vs. UNION OF INDIA
|
July 18, 2005 |
D M SINGHVI Vs. UNION OF INDIA
|
May 2, 2005 |
DALI BAI Vs. STATE OF RAJASTHAN
|
November 22, 2005 |
DALPAT SINGH Vs. UNION OF INDIA
|
August 31, 2005 |
DAMANGANGA PROCESS Vs. STATE
|
November 17, 2005 |
DAMODAR PRASAD Vs. STATE OF RAJASTHAN
|
February 7, 2005 |
DARA SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
March 18, 2005 |
DARSHAN SINGH Vs. KAILASH CHANDRA KALANI AND OTHERS
|
September 1, 2005 |
DARSHAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 21, 2005 |
DASHRAT CHAND SINGHVI Vs. BAR COUNCIL OF RAJASTHAN
|
May 10, 2005 |
DATA RAM Vs. AFSAR
|
July 27, 2005 |
DATA RAM Vs. STATE OF RAJASTHAN
|
June 13, 2005 |
DAVENDRA KUMAR KEDAWAT Vs. APPLE CEREMICS LTD.
|
September 28, 2005 |
DAVENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN
|
March 1, 2005 |
DEEPAK GOYAL Vs. UNIVERSITY OF RAJASTHAN
|
February 28, 2005 |
DESH RAM Vs. STATE OF RAJASTHAN
|
June 10, 2005 |
DEVA RAM Vs. STATE OF RAJASTHAN
|
July 29, 2005 |
DEVENDER KR. SHARMA Vs. UNION OF INDIA
|
February 28, 2005 |
DEVENDRA Vs. SOBHAG BAI
|
August 11, 2005 |
DEVENDRA ALIAS SONU Vs. STATE OF RAJASTHAN
|
December 6, 2005 |
DEVENDRA KUMAR ALIAS KALUA Vs. STATE OF RAJASTHAN
|
February 28, 2005 |
DEVENDRA SINGH . Vs. STATE OF RAJASTHAN
|
May 5, 2005 |
DEVI LAL Vs. STATE OF RAJASTHAN
|
October 26, 2005 |
DEVI LAL DANGI Vs. STATE OF RAJASTHAN
|
July 29, 2005 |
DEVI NARAYAN MATHUR Vs. SHITAL PRASAD
|
December 14, 2005 |
DHARAM CHAND AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
April 26, 2005 |
DHARAMVEER Vs. STATE & ORS.
|
April 28, 2005 |
DHARMENDRA Vs. STATE OF RAJASTHAN
|
December 21, 2005 |
DHIRENDRA MANHARBHAI Vs. STATE
|
May 6, 2005 |
DILIP GUPTA Vs. STATE OF RAJASTHAN
|
September 8, 2005 |
DILIP KUMAR Vs. STATE OF RAJASTHAN
|
July 27, 2005 |
DINESH Vs. STATE OF RAJASTHAN
|
November 25, 2005 |
DINESH ALIAS BUDDHA Vs. STATE OF RAJASTHAN
|
January 4, 2005 |
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
July 18, 2005 |
DINESH KUMAR CHOUDHARY Vs. STATE OF RAJASTHAN
|
April 6, 2005 |
DINESH SHARMA & ANR. Vs. BABULAL & ANR.
|
April 4, 2005 |
DIRECTOR, DOORDARSHAN KENDRA Vs. THE JUDGE, CENTRAL INDUSTRIAL TRIBUNAL & ANR.
|
July 20, 2005 |
DISTT JHUNJHUNU RAJASTHAN Vs. DIRECTOR COLLEGE EDUCATION RAJASTHAN JAIPUR
|
January 27, 2005 |
DIVISIONAL FOREST OFFICER Vs. RAM KALYAN
|
November 21, 2005 |
DOOR SANCHAR VIBHAG Vs. CHATURBHUJ
|
February 25, 2005 |
DR. (MRS.) KIRAN SINGH Vs. STATE OF RAJASTHAN & ORS.
|
February 24, 2005 |
DUNGAR DAS Vs. UCO BANK
|
January 24, 2005 |
DUNGAR DAS Vs. STATE OF RAJASTHAN
|
July 26, 2005 |
DURJAN SINGH Vs. SURJA RAM
|
July 22, 2005 |
DUTCH OPTHALMIC RESEARCH CENTRE Vs. ULTRAMED PVT
|
February 23, 2005 |
ELECTROLUX KELVINATOR LTD Vs. UNION OF INDIA
|
May 9, 2005 |
EMARATA RAM POONIYA Vs. STATE OF RAJASTHAN
|
February 15, 2005 |
EVERYWARE SERVICES Vs. REGIONAL COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, JAIPUR
|
May 9, 2005 |
EX. NC(E) KALU SINGH BHATI Vs. UNION OF INDIA AND ORS.
|
January 17, 2005 |
EXECUTIVE DIRECTOR RIICO Vs. JUDGE LABOUR COURT JAIPUR
|
November 10, 2005 |
F C I Vs. U O I
|
May 24, 2005 |
FAIZU KHAN SHER MOHAMMED AND PARTY Vs. INCOME TAX APPELLATE TRIBUNAL
|
March 28, 2005 |
FATEH SINGH THROUGH LRS. Vs. VINOD KUMAR
|
October 17, 2005 |
FAZAL AHMED Vs. STATE OF RAJASTHAN
|
January 11, 2005 |
FIDA ALI Vs. BASANTI LAL
|
September 8, 2005 |
FIRE NAVEEN PROJECT LTD Vs. STATE OF RAJASTHAN
|
March 30, 2005 |
FLEX INDUSTRIES LTD Vs. CLARITY SALT P LTD
|
May 9, 2005 |
FORANTI Vs. ABDUL GANI
|
September 30, 2005 |
GAFFAR Vs. STATE OF RAJASTHAN
|
March 11, 2005 |
GAFOORAN Vs. PARASRAM
|
May 18, 2005 |
GAJENDRA SINGH Vs. STATE
|
October 20, 2005 |
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
April 13, 2005 |
GAMMON INDIA LTD Vs. PROJECT DIRECTOR RUIDP
|
June 2, 2005 |
GANESH LAL Vs. JUDGE LABOUR COURT
|
March 14, 2005 |
GANESH NARAIN PODAR Vs. OFFICIAL LIQUIDATOR OF JAIPUR SPINNING AND WEAVING MILLS LTD
|
September 21, 2005 |
GANESH RAJ Vs. STATE OF RAJASTHAN
|
March 2, 2005 |
GANESH RAJ Vs. STATE OF RAJASTHAN
|
April 1, 2005 |
GANGA DEVI & ANR. Vs. MOHD. NAZIR & ORS.
|
February 2, 2005 |
GANGA RAM Vs. STATE OF RAJASTHAN
|
November 29, 2005 |
GANGA RAM Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
January 5, 2005 |
GANGARAM Vs. KAMAL CHAND
|
July 14, 2005 |
GANGORI Vs. STATE OF RAJASTHAN
|
March 17, 2005 |
GANPAT DAN Vs. STATE OF RAJASTHAN
|
February 10, 2005 |
GANPAT TIWARI Vs. SURAJ SINGH
|
April 13, 2005 |
GAURAV SANKHALA Vs. STATE OF RAJASTHAN
|
May 25, 2005 |
GAURI SHANKAR R S Vs. UCO BANK
|
February 28, 2005 |
GAYATRI Vs. OM PRAKASH
|
September 16, 2005 |
GEETA DEVI Vs. PINKESH
|
July 28, 2005 |
GEHARILAL Vs. STATE OF RAJASTHAN
|
March 14, 2005 |
GENERAL MANAGER Vs. LABOUR COURT UDAIPUR
|
July 11, 2005 |
GENERAL MANAGER BANK OF BARODA Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL
|
November 10, 2005 |
GHANSHYAM DAS Vs. YOGESH KUMAR SAPARA
|
March 3, 2005 |
GHANSHYAM SAINI Vs. RPSC
|
January 24, 2005 |
GHANSHYAM SINGH AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
April 29, 2005 |
GHEESA RATHORE Vs. STATE OF RAJASTHAN
|
March 1, 2005 |
GIGRAJ Vs. STATE OF RAJASTHAN
|
October 22, 2005 |
GIRD HARI LAL Vs. STATE OF RAJASTHAN
|
February 23, 2005 |
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
February 3, 2005 |
GIRIRAJ Vs. STATE OF RAJASTHAN
|
October 17, 2005 |
GIRRAJ Vs. STATE OF RAJASTHAN
|
February 7, 2005 |
GOKUL Vs. HINDUSTAN ZINC LTD
|
April 4, 2005 |
GOMTI DEVI Vs. ASHOK BHANDARI
|
May 16, 2005 |
GOPA RAM Vs. STATE OF RAJASTHAN
|
July 18, 2005 |
GOPAL Vs. STATE OF RAJASTHAN
|
October 27, 2005 |
GOPAL & ORS. Vs. STATE OF RAJASTHAN
|
February 21, 2005 |
GOPAL AND ANR. Vs. STATE OF RAJASTHAN
|
October 25, 2005 |
GOPAL CHAND SINGHAL Vs. BHAMBHAL
|
January 7, 2005 |
GOPAL LAL Vs. STATE OF RAJASTHAN & ORS.
|
March 14, 2005 |
GOPAL PRASAD Vs. JEEWANLATA
|
August 25, 2005 |
GOPAL PRASAD Vs. STATE
|
August 24, 2005 |
GOPAL PRASAD VARSHNEY Vs. BANK OF RAJASTHAN LTD
|
January 10, 2005 |
GOPAL SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 26, 2005 |
GORDHAN Vs. STATE AND OTHERS.
|
July 18, 2005 |
GORDHAN Vs. STATE OF RAJASTHAN
|
February 24, 2005 |
GORDHAN Vs. STATE OF RAJ. & ORS.
|
April 4, 2005 |
GORDHAN Vs. STATE OF RAJASTHAN
|
November 9, 2005 |
GORELAL @ GORA Vs. STATE OF RAJASTHAN
|
March 14, 2005 |
GORILAL Vs. STATE (RAJASTHAN)(JAIPUR BENCH)
|
November 22, 2005 |
GOVERDHAN SWAMI Vs. STATE OF RAJASTHAN
|
July 21, 2005 |
GOVIND RAM Vs. STATE OF RAJASTHAN
|
October 18, 2005 |
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
February 2, 2005 |
GOYAL TRADERS Vs. SHAKAMBHARI CERAMICS LTD
|
May 11, 2005 |
GULAB SINGH Vs. SHIV PRASAD
|
November 8, 2005 |
GULAB SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 15, 2005 |
GULABPURA Vs. ANITA JOSHI
|
April 21, 2005 |
GUMAN SINGH Vs. J K TYRE CODE KOTA
|
July 30, 2005 |
GUMANI SHANKAR Vs. STATE OF RAJASTHAN
|
October 19, 2005 |
GURTEJ SINGH Vs. STATE OF RAJASTHAN
|
August 8, 2005 |
GURUBUX SINGH Vs. LAXMI NARAIN
|
April 1, 2005 |
GURUCHARAN SINGH Vs. MAHENDRA LALWANI
|
January 17, 2005 |
GURUMAIL SINGH Vs. STATE
|
May 17, 2005 |
GYAN SINGH Vs. STATE OF RAJASTHAN
|
April 7, 2005 |
H S BAPAN Vs. E S I CORPN
|
August 26, 2005 |
HABIBNUR KHAN Vs. GOVIND SINGH
|
October 21, 2005 |
HAJARI Vs. STATE OF RAJASTHAN
|
April 1, 2005 |
HAJARI MAL Vs. STATE OF RAJASTHAN
|
March 30, 2005 |
HAKAM SINGH Vs. STATE OF RAJASTHAN
|
September 12, 2005 |
HAKAM SINGH Vs. STATE OF RAJASTHAN
|
December 14, 2005 |
HAKUMAT RAI Vs. ORIENTAL INSURANCE CO LTD
|
November 9, 2005 |
HAMBIR Vs. STATE OF RAJASTHAN
|
September 22, 2005 |
HANIF Vs. STATE OF RAJASTHAN
|
September 20, 2005 |
HANSRAJ Vs. GOVIND NARAIN
|
August 31, 2005 |
HANUMAN RAM (PANWAR) Vs. STATE OF RAJASTHAN
|
March 10, 2005 |
HANUMAN SINGH Vs. STATE OF RAJASTHAN & OTHERS
|
January 3, 2005 |
HANUWANT SINGH BHATI Vs. STATE OF RAJASTHAN
|
December 1, 2005 |
HAR CHAND VERMA S/O JHANDU RAM Vs. STATE OF RAJASTHAN & ANR.
|
January 6, 2005 |
HARBHAJAN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
November 10, 2005 |
HARBHAJAN SINGH Vs. STATE OF RAJASTHAN
|
February 18, 2005 |
HARCHANDA Vs. STATE OF RAJASHTAN
|
September 15, 2005 |
HARI NARAIN Vs. STATE OF RAJASTHAN
|
January 18, 2005 |
HARI PRASAD Vs. JAGDISH PRASAD
|
January 10, 2005 |
HARI RAM Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
August 24, 2005 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
February 23, 2005 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2005 |
HARINDER SINGH & ORS. Vs. STATE OF RAJASTHAN
|
June 27, 2005 |
HARIPRASAD Vs. STATE OF RAJASTHAN
|
May 5, 2005 |
HARJI RAM Vs. MOOLI DEVI
|
September 7, 2005 |
HARJI RAM Vs. DHRONACHARYA
|
December 5, 2005 |
HARVEST GOLD FOOD INDIA PRIVATE Vs. UNION OF INDIA
|
May 20, 2005 |
HASIM ALI KHAN Vs. KALU
|
August 31, 2005 |
HATTU ALIAS BABLU Vs. STATE OF RAJASTHAN
|
September 26, 2005 |
HEER SINGH Vs. UNIVERSITY OF RAJ
|
March 24, 2005 |
HEERA @ HEERA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
December 2, 2005 |
HEERA LAL Vs. STATE OF RAJASTHAN
|
January 10, 2005 |
HEERA LAL Vs. MANDIR SHRI THAKURJI SANGRIA
|
March 14, 2005 |
HEERA LAL Vs. RENT TRIBUNAL BIKANER
|
July 14, 2005 |
HEMA CONSTRUCTION Vs. STATE OF RAJASTHAN
|
January 14, 2005 |
HEMA KHANNA Vs. RAJASTHAN HOUSING BOARD
|
September 13, 2005 |
HEMA RAM Vs. STATE OF RAJASTHAN
|
December 7, 2005 |
HEMANTLATA ALIAS HEMLATA Vs. STATE OF RAJASTHAN
|
May 17, 2005 |
HEMRAJ Vs. NEW INDIA ASSURANCE COMPANY
|
April 21, 2005 |
HET RAM Vs. STATE & ANR.
|
March 16, 2005 |
HIGHWAY TYRE RETREAD PVT LTD Vs. STATE OF RAJASTHAN
|
July 29, 2005 |
HINDUSTAN COPPER Vs. BHAGWATI GASES LIMITED
|
July 30, 2005 |
HINDUSTAN ZINC LIMITED Vs. UNION OF INDIA
|
November 21, 2005 |
HINDUSTAN ZINC LTD Vs. COMMISSIONER OF INCOME TAX
|
January 5, 2005 |
HIRA LAL Vs. STATE OF RAJASTHAN
|
February 10, 2005 |
HOTEL RESIDENCY PLACE Vs. STATE OF RAJASTHAN
|
May 12, 2005 |
HUKMI CHAND Vs. STATE OF RAJASTHAN & ORS.
|
March 2, 2005 |
HULAS DEVI Vs. RAJ KUMAR AND OTHERS
|
March 4, 2005 |
HUMA HUSSAIN Vs. COMMISSIONER OF INCOME TAX
|
November 10, 2005 |
HURJI Vs. DISTRICT JUDGE UDAIPUR
|
November 24, 2005 |
I R TRIVEDI Vs. STATE OF RAJASTHAN
|
March 11, 2005 |
IBRAHIM Vs. MST. ANJUMAN & ANR.
|
May 5, 2005 |
IBRAHIM KHAN Vs. STATE OF RAJASTHAN
|
March 21, 2005 |
IDHYA DEVI Vs. NARENDRA SINGH
|
July 20, 2005 |
IKRAMUL HUQ Vs. GORDHANLAL
|
January 13, 2005 |
IMI LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
February 4, 2005 |
IMTIYAZ Vs. STATE OF RAJASTHAN
|
August 22, 2005 |
IN RE: DEEP SPECIAL STEELS LTD. Vs.
|
February 11, 2005 |
IN RE: SEIL POWERGEARS LTD. Vs. STATE
|
August 24, 2005 |
IND BANK MERCHANT BANKING SERVICES LTD. Vs. HARSHITA ORGANICS LTD.
|
April 29, 2005 |
INDER KUMAR Vs. HARI PRAKASH
|
February 22, 2005 |
INDER RAJ & ANR. Vs. STATE
|
August 31, 2005 |
INDRARAJ Vs. STATE OF RAJASTHAN
|
January 28, 2005 |
INDU MISHRA Vs. KOVID KUMAR GAUR
|
December 20, 2005 |
IQBAL Vs. STATE OF RAJASTHAN
|
March 3, 2005 |
IQBAL SHAH Vs. STATE OF RAJASTHAN
|
February 24, 2005 |
ISHWAR LAL Vs. STATE OF RAJASTHAN & ANR.
|
February 17, 2005 |
ISHWAR LAL SHARMA Vs. STATE OF RAJASTHAN
|
April 20, 2005 |
ISHWARDAS Vs. CHANDRA PRAKASH
|
November 8, 2005 |
J K INDUSTRIES LTD Vs. UNION OF INDIA
|
April 21, 2005 |
J.K. INDUSTRIES LTD. Vs. UNION OF INDIA
|
January 25, 2005 |
JAGAN LAL Vs. STATE OF RAJASTHAN
|
June 10, 2005 |
JAGDAMBA Vs. STATE OF RAJASTHAN
|
September 30, 2005 |
JAGDAMBA GRAH NIRMAN SAHKARI SAMITI LTD Vs. JODHAN REAL ESTATE DEVELOPMENT COMPANY PVT LTD
|
September 20, 2005 |
JAGDEV SINGH Vs. STATE OF RAJASTHAN
|
February 9, 2005 |
JAGDISH ALIAS JAGOO Vs. STATE OF RAJASTHAN
|
September 15, 2005 |
JAGDISH BHATI Vs. KHUSHAL SINGH
|
January 6, 2005 |
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
May 5, 2005 |
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
February 15, 2005 |
JAGDISH PRASAD Vs. CIVIL JUDGE J D SARDAR SHAHAR
|
February 17, 2005 |
JAGDISH RAM Vs. STATE OF RAJASTHAN
|
September 13, 2005 |
JAGJIR SINGH Vs. RANJEET SINGH
|
September 15, 2005 |
JAGMOHAN JOSHI Vs. WEALTH TAX OFFICER
|
November 14, 2005 |
JAGSIR SINGH Vs. SMT. PARAMJEET KAUR
|
February 11, 2005 |
JAHID HUSSAIN Vs. STATE OF RAJASTHAN
|
November 10, 2005 |
JAI CLINIC AND NURSING HOME Vs. BEENA AGRAWAL
|
February 1, 2005 |
JAI KRISHNA GUPTA Vs. STATE OF RAJASTHAN
|
August 5, 2005 |
JAI RAM Vs. STATE
|
October 24, 2005 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
April 19, 2005 |
JAIN CONSTRUCTION COMPANY Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE (FAST TRACK) NO. 5
|
January 10, 2005 |
JAIPAL SINGH Vs. STATE OF RAJASTHAN
|
January 25, 2005 |
JAIPUR POLYSPIN LTD Vs. RAJASTHAN SPINNING AND WEAVING
|
May 11, 2005 |
JAIPUR SYNTEX LTD Vs. STATE OF RAJASTHAN
|
May 31, 2005 |
JAIPUR VIDYUT VITRAN NIGAM LIMITED Vs. RAJENDRA SINGH AND PARTY
|
February 11, 2005 |
JALAM SINGH Vs. STATE OF RAJASTHAN
|
September 14, 2005 |
JALIM SINGH Vs. STATE OF RAJASTHAN
|
March 29, 2005 |
JAMALUDIN Vs. MOHAN GUNEJA
|
September 26, 2005 |
JARNAIL SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
August 3, 2005 |
JAS RAJ Vs. STATE OF RAJASTHAN
|
September 7, 2005 |
JASA RAM Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
August 5, 2005 |
JASRAJ Vs. STATE OF RAJASTHAN
|
May 31, 2005 |
JASWANT SINGH Vs. SECRETARY GOVT OF INDIA
|
April 20, 2005 |
JASWANT SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
November 10, 2005 |
JATTU RAM SURENDRA KUMAR Vs. UNION OF INDIA
|
February 21, 2005 |
JAWAHAR LAL Vs. STATE OF RAJASTHAN
|
October 27, 2005 |
JEET MAL Vs. STYATE OF RAJASTHAN
|
November 14, 2005 |
JEET RAM Vs. STATE OF RAJASTHAN
|
November 29, 2005 |
JEKI QURESHI Vs. STATE OF RAJASTHAN
|
October 18, 2005 |
JETHA RAM Vs. TRILOK CHAND AND OTHERS
|
March 17, 2005 |
JHAMKU Vs. GODA
|
November 23, 2005 |
JHANDU RAM Vs. STATE OF RAJASTHAN
|
April 25, 2005 |
JITENDRA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
October 27, 2005 |
JITESH KUMAWAT Vs. NARESH
|
March 4, 2005 |
JITESH KUMAWAT Vs. ASHOK KUMAR
|
November 18, 2005 |
JOGENDRA SINGH Vs. OFFICIAL LIQUIDATOR
|
March 4, 2005 |
JORA RAM Vs. STATE OF RAJASTHAN
|
September 19, 2005 |
K K SAXENA Vs. UNION OF INDIA
|
February 22, 2005 |
K M S DISTRIBUT Vs. NICHOLAS PIRAMAL INDIA LTD
|
February 10, 2005 |
K S MOT Vs. CIT
|
October 22, 2005 |
K.K. METALS (P.) LTD. Vs. ADITYA GEAR LTD.
|
June 1, 2005 |
K.S. INDUSTRIES Vs. RAJASTHAN FINANCIAL CORPORATION
|
May 20, 2005 |
KAILASH Vs. STATE OF RAJASTHAN
|
December 6, 2005 |
KAILASH Vs. STATE OF RAJASTHAN
|
December 5, 2005 |
KAILASH CHAND KAUSHIK Vs. SARAF SYNTHETICS (RAJ.) LTD.
|
August 26, 2005 |
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
February 22, 2005 |
KAILASH DAN Vs. STATE OF RAJASTHAN
|
April 26, 2005 |
KAILASH GIRI Vs. AKHEY GIRI
|
December 8, 2005 |
KAILASH PRASAD GUPTA Vs. STATE OF RAJASTHAN
|
January 19, 2005 |
KAILASHI DEVI Vs. SRINARAIN
|
August 8, 2005 |
KAJODI DEVI Vs. LOCAL SELF GOVERNMENT
|
July 30, 2005 |
KALAMUDEEN Vs. STATE OF RAJASTHAN
|
May 17, 2005 |
KALAWATI(SMT.) Vs. STATE OF RAJASTHAN
|
April 7, 2005 |
KALI CHARAN Vs. STATE OF RAJASTHAN
|
September 19, 2005 |
KALI CHARAN Vs. BOARD OF REVENUE
|
March 30, 2005 |
KALLI DEVI W/O LATE NAND LAL Vs. MOTI SINGH S/O MAHADEV MAL
|
August 2, 2005 |
KALU ALIAS SUMER Vs. STATE OF RAJASTHAN
|
April 15, 2005 |
KALU LAL Vs. JAMBU
|
July 20, 2005 |
KALU SINGH @ NARAYAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
July 27, 2005 |
KALURAM Vs. GOPAL SWAMI
|
May 18, 2005 |
KALYAN Vs. STATE OF RAJASTHAN
|
January 2, 2005 |
KAMAL KISHORE JOSHI Vs. STATE OF RAJASTHAN
|
July 15, 2005 |
KAMEL SINGH Vs. STATE OF RAJASTHAN
|
November 17, 2005 |
KAMLA Vs. HARBHAJAN SINGH
|
February 8, 2005 |
KAMLA Vs. SANJEEV KUMAR
|
April 6, 2005 |
KAMLA Vs. NATHU LAL
|
November 24, 2005 |
KAMLA DEVI Vs. NAND LAL
|
August 30, 2005 |
KAMLA DEVI Vs. RAJKIA COAL DEPOT
|
January 11, 2005 |
KAMLA DEVI LAHOTI Vs. STATE OF RAJASTHAN & ORS.
|
September 5, 2005 |
KAMLESH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
April 6, 2005 |
KAMLESH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
August 6, 2005 |
KAMLESH KHATRI Vs. CHATTAR SINGH
|
July 27, 2005 |
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
May 19, 2005 |
KANHIYA Vs. STATE OF RAJASTHAN
|
November 29, 2005 |
KANTA PFRASAD SHARMA Vs. GOVT OF RAJASTHAN
|
February 15, 2005 |
KANTI LAL Vs. STATE OF RAJASTHAN
|
July 18, 2005 |
KANU BHAI AND ANOTHER Vs. STATE
|
October 21, 2005 |
KAPIL KUMAR & 3 ORS. Vs. STATE
|
February 22, 2005 |
KARAN SINGH Vs. STATE OF RAJASTHAN
|
May 23, 2005 |
KARNAIL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
November 24, 2005 |
KEDAR Vs. STATE
|
October 25, 2005 |
KELVINATOR OF INDIA AUTOMOTIVE WORKS UNION Vs. STATE OF RAJASTHAN
|
February 28, 2005 |
KESHA RAM Vs. SAROJ
|
March 21, 2005 |
KESHAR Vs. GOMANI
|
November 8, 2005 |
KESHAV DEV Vs. STATE OF RAJASTHAN
|
May 19, 2005 |
KESHU LAL Vs. STATE OF RAJASTHAN
|
February 22, 2005 |
KHANNA AND OTHERS Vs. STATE
|
May 16, 2005 |
KHAYALI LAL Vs. MANGI LAL
|
January 28, 2005 |
KHEM SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
|
January 18, 2005 |
KHERATILAL MEENA & 2 ORS. Vs. STATE & OTHERS.
|
August 23, 2005 |
KHOOBI RAM Vs. STATE
|
July 8, 2005 |
KHUSHAL KANWAR Vs. KAMLA DEVI
|
September 19, 2005 |
KISHAN BAHADUR Vs. STATE OF RAJASTHAN
|
July 8, 2005 |
KISHAN LAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 29, 2005 |
KISHAN LAL AND ANR. Vs. STATE OF RAJASTHAN
|
July 6, 2005 |
KISHAN LAL SHARMA Vs. NANAG RAM SHARMA
|
December 12, 2005 |
KISHAN LAL VERMA Vs. STATE OF RAJASTHAN
|
January 11, 2005 |
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
October 21, 2005 |
KISHNA Vs. STATE OF RAJASTHAN
|
April 19, 2005 |
KOSHALYA DEVI Vs. STATE OF RAJASTHAN AND ANR
|
August 17, 2005 |
KRISHAN LAL Vs. STATE OF RAJASTHAN
|
November 10, 2005 |
KRISHI UPAJ MANDI SAMITI Vs. SHYAM BHUSHAN
|
January 24, 2005 |
KRISHNA GOPAL Vs. ISHWAR SINGH
|
January 7, 2005 |
KUDIWAL TYPING INSTITUTE Vs. STATE OF RAJASTHAN
|
February 22, 2005 |
KULDEEP SINGH Vs. STATE OF RAJASTHAN
|
September 26, 2005 |
KULVINDAR KAUR Vs. STATE OF RAJASTHAN
|
February 22, 2005 |
KUMARI MANTHRA Vs. STATE OF RAJASTHAN
|
November 24, 2005 |
KUMARI RAJNI Vs. STATE OF RAJASTHAN & ORS.
|
February 25, 2005 |
KUNAL GAURAV SAXENA Vs. ANIL KUMAR
|
August 18, 2005 |
KUSHAL SINGH @ CHHELA Vs. STATE OF RAJASTHAN
|
March 2, 2005 |
L R BAIRWA Vs. STATE OF RAJASTHAN
|
May 2, 2005 |
L.R. RAR Vs. UNION OF INDIA AND ORS.
|
January 17, 2005 |
L.R. TIKURAM Vs. STATE OF RAJASTHAN AND OTHERS
|
August 10, 2005 |
L.RS. OF SHESHKARAN Vs. L.RS. OF KAMLESH RAMSNEHI
|
September 16, 2005 |
LAJ KAUR Vs. SHANTI DEVI
|
December 9, 2005 |
LAKKIE LAKHBEER SINGH Vs. STATE
|
September 5, 2005 |
LAL CHAND Vs. STATE OF RAJASTHAN
|
July 18, 2005 |
LAL MOHAMMAD Vs. STATE OF RAJASTHAN
|
September 22, 2005 |
LALI DEVI Vs. ORIENTAL INSURANCE CO
|
August 18, 2005 |
LALIT KUMAR Vs. SUBHASH CHANDRA
|
December 7, 2005 |
LALIT KUMAR DUBEY Vs. SALIM MOHAMMED
|
July 22, 2005 |
LALIT MOHAN SHARMA Vs. RPSC AJMER
|
July 29, 2005 |
LALITA Vs. CIVIL JUDGE JR DIV UDAIPUR CITY
|
February 27, 2005 |
LALU RAM Vs. RAMURAM & ORS.
|
February 16, 2005 |
LAXMAN Vs. STATE OF RAJASTHAN
|
January 5, 2005 |
LAXMAN Vs. STATE OF RAJASTHAN
|
July 20, 2005 |
LAXMAN DAS S/O SHRI KRIPA RAM AGARWAL Vs. SHRI SULTANA RAM AND OTHERS
|
July 5, 2005 |
LAXMAN LAL Vs. STATE OF RAJASTHAN
|
May 6, 2005 |
LAXMAN PRASAD SHARMA Vs. DISTRICT AND SESSIONS JUDGE PRATAPGARH
|
March 2, 2005 |
LAXMAN RAM MEGHWAL Vs. STATE OF RAJASTHAN
|
July 21, 2005 |
LAXMAN SINGH SOLANKI Vs. STATE OF RAJASTHAN
|
December 6, 2005 |
LAXMAN TANEJA Vs. STATE OF RAJASTHAN
|
April 13, 2005 |
LAXMI NARAIN Vs. UOI AND ORS.
|
April 13, 2005 |
LAXMI NARAIN ALIAS LATOOR Vs. STATE OF RAJASTHAN
|
April 28, 2005 |
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
February 18, 2005 |
LAXMI NARAYAN AND ORS. Vs. STATE OF RAJASTHAN
|
March 29, 2005 |
LAXMI PREM NANKANI Vs. LAKHWANTI DEVI ALIAS LAXMI DEVI
|
July 11, 2005 |
LEELLA RAM Vs. STATE OF RAJASTHAN
|
March 17, 2005 |
LEGAL REPRESENTATIVES OF DECEASED MAWJI AND ANOTHER Vs. BOARD OF REVENUE OF RAJASTHAN, AJMER AND OTHERS
|
May 2, 2005 |
LEHRI BAI Vs. MEERA KUNWAR
|
May 26, 2005 |
LEHRU PURI AND ANOTHER Vs. U.O.I
|
October 28, 2005 |
LEKHAKAR JHA Vs. MANAGER M/S. AUSHADH PRADTHISTHAN, UDAIPUT AND ANOTHER
|
December 1, 2005 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMPAL SINGH
|
September 30, 2005 |
LIFE INSURANCE CORPORATION OF INDIA Vs. HANUMAN RAO
|
February 23, 2005 |
LOHOYA MINES CUM PVT LTD Vs. NAVEEN HANDA
|
January 18, 2005 |
LOOMB SINGH Vs. STATE
|
October 21, 2005 |
LRS OF BHAGWAN DUTT Vs. STATE OF RAJASTHAN
|
November 8, 2005 |
LUCID COLLOIDS LIMITED Vs. UNION OF INDIA
|
August 3, 2005 |
M PROCESSING HOUSE P LTD Vs. STATE OF RAJASTHAN
|
April 25, 2005 |
M.D.S. UNIVERSITY, AJMER Vs. DAULAT CHAND JAIN
|
March 17, 2005 |
M/S. JOINT MEDIA Vs. SMT. AMANA KHATOON & ANR.
|
March 1, 2005 |
M/S. KRISHAN LAL PAWAN KUMAR Vs. STATE OF RAJASTHAN & ANR.
|
May 26, 2005 |
MACHHENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 21, 2005 |
MADAM SINGH Vs. STATE OF RAJASTHAN
|
October 28, 2005 |
MADAN Vs. STATE OF RAJASTHAN
|
January 10, 2005 |
MADAN LAL Vs. GOPI RAM
|
November 8, 2005 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
March 17, 2005 |
MADAN LAL @ NAND RAM Vs. STATE
|
July 28, 2005 |
MADAN LAL MAHAVEER PRASAD Vs. ITAT RAJASTHAN
|
October 17, 2005 |
MADAN LAL VERMA Vs. STATE OF RAJASTHAN
|
September 29, 2005 |
MADAN MOHAN SHARMA Vs. STATE OF RAJASTHAN
|
December 19, 2005 |
MADAN SINGH Vs. STATE
|
March 16, 2005 |
MADAN SINGH Vs. STATE OF RAJ
|
May 8, 2005 |
MADANLAL Vs. STATE OF RAJASTHAN
|
July 27, 2005 |
MADHO Vs. STATE OF RAJASTHAN
|
July 19, 2005 |
MADHURI Vs. STATE OF RAJASTHAN & ORS.
|
February 24, 2005 |
MAGGI BAI Vs. STATE OF RAJASTHAN
|
December 1, 2005 |
MAHANT DEEPAK SWAMI Vs. A.D.J. (FT) NO. 5, JAIPUR CITY
|
March 29, 2005 |
MAHARAJ HIMMAT SINGH Vs. UNION OF INDIA
|
July 18, 2005 |
MAHARAJA SHREE UMAID MILLS LTD Vs. JUDGE LABOUR COURT
|
May 17, 2005 |
MAHAVEER Vs. STATE OF RAJASTHAN
|
October 19, 2005 |
MAHAVEER Vs. STATE OF RAJASTHAN
|
August 31, 2005 |
MAHAVEER PD MEENA Vs. UNION OF INDIA
|
April 28, 2005 |
MAHAVEER PRASAD Vs. SATYA NARAYAN
|
December 6, 2005 |
MAHENDRA Vs. STATE OF RAJASTHAN
|
May 16, 2005 |
MAHENDRA KUMAR Vs. DIRECTOR GENERAL PRISONS
|
May 27, 2005 |
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
June 2, 2005 |
MAHENDRA KUMAR Vs. STATE
|
April 7, 2005 |
MAHENDRA SHASTRI Vs. COL. RAGHUVEER SINGH CHAUDHARY
|
August 16, 2005 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 7, 2005 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 5, 2005 |
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
November 22, 2005 |
MAHESH CHANDRA SWAMI AND VIJAY LAXMI SHARMA Vs. STATE OF RAJASTHAN
|
December 21, 2005 |
MAHESH KUMAR Vs. RANVEER
|
April 13, 2005 |
MAHESH KUMAR Vs. RAJASTHAN CORPORATION
|
July 29, 2005 |
MAHESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
July 5, 2005 |
MAHIPAL ALIAS PAPPU Vs. STATE OF RAJASTHAN
|
February 17, 2005 |
MAHMUD KHAN Vs. STATE OF RAJASTHAN
|
December 13, 2005 |
MAKHANLAL Vs. STATE OF RAJASTHAN & ORS.
|
March 30, 2005 |
MALARAM Vs. STATE OF RAJASTHAN
|
July 11, 2005 |
MALKIT SINGH Vs. SPECIAL COURT N D P S GANGANAGAR
|
October 25, 2005 |
MAMDIN KHAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
March 24, 2005 |
MAN SINGH Vs. UNION OF INDIA
|
January 17, 2005 |
MANAGING COMMITTEE S S JAIN SUBODH SIKSHA SAMITI Vs. RAJENDRA KUMAR RAO
|
August 1, 2005 |
MANAGING COMMITTEE, SHRI GANDHI SHAHSAN SAMITI, GULABPURA AND ANOTHER Vs. SMT. ANITA JOSHI AND ORS.
|
April 21, 2005 |
MANFUL SINGH Vs. STATE OF RAJASTHAN
|
October 18, 2005 |
MANGAL CHAND Vs. DISTRICT JUDGE SIKAR
|
August 31, 2005 |
MANGAL SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 11, 2005 |
MANGE LAL AND ORS. Vs. STATE OF RAJASTHAN
|
March 29, 2005 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
August 10, 2005 |
MANGI LAL Vs. UNION OF INDIA
|
January 27, 2005 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
February 9, 2005 |
MANGILAL Vs. THE RSRTC AND ANOTHER
|
October 20, 2005 |
MANGLA RAM Vs. STATE OF RAJASTHAN
|
May 16, 2005 |
MANGTU RAM S/O PREM DAS AND OTHERS Vs. STATE OF RAJASTHAN
|
January 24, 2005 |
MANI LAL KALAL Vs. STATE OF RAJASTHAN
|
August 18, 2005 |
MANISH AUTO SERVICE CENTRE Vs. UNION OF INDIA
|
March 23, 2005 |
MANISH KUMAR SONI Vs. STATE OF RAJASTHAN AND ANR.
|
March 21, 2005 |
MANJU BUDANIA Vs. STATE OF RAJASTHAN
|
October 25, 2005 |
MANJU DEVI Vs. KULWANT SINGH
|
April 6, 2005 |
MANJU MENARIA Vs. STATE OF RAJASTHAN
|
May 2, 2005 |
MANJU RATHORE Vs. GENERAL MANAGER INDIAN OIL CORPORATION JAIPUR
|
February 17, 2005 |
MANJU SHARMA Vs. STATE OF RAJASTHAN
|
December 14, 2005 |
MANJU SURANA Vs. STATE OF RAJASTHAN
|
June 1, 2005 |
MANNA BAI Vs. NATHU LAL
|
May 4, 2005 |
MANNI Vs. RAJANI
|
February 1, 2005 |
MANOHAR LAL Vs. CIVIL JUDGE (JD) BAYANA
|
February 16, 2005 |
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
August 9, 2005 |
MANSUKH BHAI INDUSTRIES LTD Vs. SHAKTI AGENCIES
|
July 18, 2005 |
MAQSOOD Vs. BHOLA NATH
|
April 19, 2005 |
MASTER ARPIT DADHICH Vs. MANAGING COMMITTEE ST EDMUNDS SCHOOL
|
August 5, 2005 |
MATHURA LAL Vs. STATE OF RAJASTHAN
|
November 24, 2005 |
MATLUB Vs. STATE
|
November 21, 2005 |
MAYA DEVI Vs. NAND LAL
|
December 1, 2005 |
MEENA JAIN Vs. R S R T C
|
July 8, 2005 |
MEENU CHAUHAN Vs. STATE OF RAJASTHAN
|
July 27, 2005 |
MEGHA RAM Vs. PANCHAYAT SAMITI
|
November 7, 2005 |
MINING ENGINEER MINES AND GEOLOGY DEPARTMENT Vs. MALU RAM
|
August 29, 2005 |
MINING ENGINEER MINES AND GEOLOGY DEPARTMENT Vs. STATE OF RAJASTHAN
|
January 14, 2005 |
MITHU LAL Vs. STATE OF RAJASTHAN
|
January 11, 2005 |
MITTAL STEEL MANUFACTURING CO Vs. CHOTA RAM
|
April 8, 2005 |
MODERN SYNTEX INDIA LTD Vs. STATE
|
August 12, 2005 |
MODERN SYNTEX INDIA LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT INVESTMENT CORPORATION LTD
|
October 19, 2005 |
MODU LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
March 3, 2005 |
MOHAN BEHARI AND ORS. Vs. STATE OF RAJASTHAN
|
November 16, 2005 |
MOHAN DAS ARYA Vs. KAMPOORI DEVI
|
January 18, 2005 |
MOHAN LAL Vs. RAM CHANDRA
|
November 7, 2005 |
MOHAN LAL Vs. ASSISTANT ENGINEER RAJASTHAN AGRICULTURE MARKETING BOARD
|
November 19, 2005 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
April 8, 2005 |
MOHAN LAL Vs. MAHABIR PRASAD AND OTHERS
|
November 10, 2005 |
MOHAN LAL SHARMA Vs. STATE OF RAJASTHAN (RAJASTHAN)(JAIPUR BENCH)
|
April 6, 2005 |
MOHAN LAL SHARMA S/O HANUMAN PRASAD Vs. STATE OF RAJASTHAN
|
August 31, 2005 |
MOHAN RAM Vs. STATE
|
October 19, 2005 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
August 18, 2005 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
September 9, 2005 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
March 2, 2005 |
MOHAN SINGH Vs. UNION OF INDIA
|
August 8, 2005 |
MOHANLAL RAJPUROHIT Vs. STATE OF RAJASTHAN & ORS.
|
February 16, 2005 |
MOHD ASLAM Vs. SHAMBHOO SINGH
|
April 7, 2005 |
MOHD SALIM ALIAS MOMIN ALI Vs. STATE OF RAJASTHAN
|
September 6, 2005 |
MOOL CHAND Vs. STATE OF RAJASTHAN
|
March 18, 2005 |
MOOL CHAND BANSAL Vs. STATE OF RAJASTHAN
|
April 1, 2005 |
MOOL CHAND SINGH RANA Vs. STATE OF RAJASTHAN
|
April 13, 2005 |
MOOLA RAM Vs. STATE OF RAJASTHAN
|
December 1, 2005 |
MORMAL Vs. STATE OF RAJASTHAN
|
April 8, 2005 |
MOTI LAL Vs. STATE OF RAJASTHAN
|
September 28, 2005 |
MOTI LAL Vs. STATE OF RAJASTHAN
|
May 19, 2005 |
MOTILAL Vs. SANGEET AGARWAL
|
January 11, 2005 |
MR. NARAYAN Vs. STATE OF RAJASTHAN & ORS.
|
March 10, 2005 |
MRS. SARASWATI SAINI Vs. THE AIR FORCE SCHOOL & ORS.
|
March 22, 2005 |
MUKAT BIHARI Vs. STATE OF RAJASTHAN
|
November 25, 2005 |
MUKAT LAL MATHUR Vs. JAL NARAYAN VYAS UNIVERSITY
|
April 29, 2005 |
MUKATI TRANSFORMERS LTD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
|
September 2, 2005 |
MUKESH Vs. STATE OF RAJASTHAN
|
August 10, 2005 |
MUKESH CHAND Vs. STATE OF RAJASTHAN
|
May 13, 2005 |
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
April 25, 2005 |
MUKHTYAR KHAN Vs. STATE OF RAJASTHAN
|
May 31, 2005 |
MUKTI LAL Vs. BADRI NARAIN
|
December 5, 2005 |
MUMTAZ Vs. LRS OF GOMAD RAM
|
November 22, 2005 |
MUNICIPAL BOARD NIWAI Vs. BHURA
|
December 7, 2005 |
MUNICIPAL BOARD SRIGANGANAGAR Vs. ARUN SHARMA
|
April 7, 2005 |
MUNICIPAL COUNCIL Vs. GENERAL SECRETARY RAJASTHAN NAGAR PANCHAYAT KARAMCHARI UNION
|
February 25, 2005 |
MUNICIPAL COUNCIL KISHANGARH AJMER Vs. JUDGE LABOUR COURT JAIPUR
|
November 21, 2005 |
MUNNA KUMARI Vs. UMRAO DEVI
|
December 20, 2005 |
MUNSHI Vs. TEJVIR
|
July 19, 2005 |
MUNSHI Vs. STATE OF RAJASTHAN
|
November 21, 2005 |
MUNSHI KHAN DEENA SAHABALA JEKAM AND KHURSHID KHAN Vs. STATE OF RAJASTHAN
|
August 30, 2005 |
MUNSHI RAM Vs. STATE OF RAJASTHAN
|
March 2, 2005 |
MUSTAFA Vs. KHUSHIDA
|
April 5, 2005 |
MUSTAFA Vs. KHURSIDA
|
August 26, 2005 |
N S SISODIA Vs. ASHOK KUMAR BANSAL
|
December 6, 2005 |
NANCHI Vs. LALA
|
July 15, 2005 |
NAND CONSTRUCTION COMPANY Vs. REGIONAL MANAGER
|
December 8, 2005 |
NAND KANWAR Vs. RAJENDRA SINGH BHATI
|
May 9, 2005 |
NAND KISHOR MAHLA Vs. STATE OF RAJASTHAN
|
March 30, 2005 |
NAND KISHORE SHARMA Vs. JUDGE INDUSTRIAL TRIBUNAL
|
December 15, 2005 |
NAND KISHORE SHARMA Vs. UNION OF INDIA
|
October 22, 2005 |
NAND RAM Vs. BABU ALIAS NAWAL KISHORE
|
July 27, 2005 |
NANDA Vs. STATE
|
May 16, 2005 |
NARAIN Vs. STATE OF RAJASTHAN
|
December 5, 2005 |
NARAIN & ANR Vs. STATE OF RAJASTHAN
|
May 17, 2005 |
NARAIN PRAKASH Vs. BAJRANG LAL
|
August 5, 2005 |
NARAYAN RAM Vs. STATE OF RAJASTHAN
|
May 18, 2005 |
NARENDRA KUMAR ALIAS NAGIN Vs. STATE OF RAJASTHAN
|
July 6, 2005 |
NARENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN
|
March 23, 2005 |
NARENDRA NALWAYA Vs. ISHWAR LAL
|
February 17, 2005 |
NARENDRA PRATAP Vs. GOPI LAL
|
August 10, 2005 |
NARENDRA SHARMA Vs. STATE OF RAJASTHAN
|
November 19, 2005 |
NARENDRA SINGH KUNTAL Vs. STATE OF RAJASTHAN AND OTHERS
|
March 1, 2005 |
NARESH SHARMA Vs. RPSC AJMER
|
September 9, 2005 |
NARMADA SHANKAR Vs. BAJRANG LAL
|
January 19, 2005 |
NARSA RAM AND ORS. Vs. STATE OF RAJASTHAN & ORS.
|
January 17, 2005 |
NASEEB KHAN Vs. NEW INDIA ASSURANCE CO LTD
|
July 6, 2005 |
NASEER KHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
July 25, 2005 |
NASIR ALI Vs. STATE OF RAJASTHAN
|
April 5, 2005 |
NASRU Vs. STATE OF RAJASTHAN
|
December 15, 2005 |
NASRUDIN AND ORS Vs. STATE OF RAJASTHAN AND ORS.
|
March 17, 2005 |
NATHU LAL Vs. HIRA LAL
|
February 17, 2005 |
NATIONAL INSURANCE CO LTD Vs. HASTIMAL LODHA
|
December 5, 2005 |
NATIONAL INSURANCE CO LTD Vs. SANJANA
|
September 14, 2005 |
NATIONAL INSURANCE CO LTD Vs. VINOD CHOUDHARY
|
September 26, 2005 |
NATIONAL INSURANCE CO LTD Vs. MAHENDRA SINGH
|
September 30, 2005 |
NATIONAL INSURANCE CO LTD Vs. MAHAVIR PRASAD MALPANI
|
September 19, 2005 |
NATIONAL INSURANCE CO LTD Vs. RADHA BAI
|
February 2, 2005 |
NATIONAL INSURANCE CO LTD Vs. RUKMANI
|
January 29, 2005 |
NATIONAL INSURANCE CO LTD Vs. MOHAN
|
February 11, 2005 |
NATIONAL INSURANCE CO LTD Vs. OM PRAKASH
|
July 14, 2005 |
NATIONAL INSURANCE CO. LTD., JODHPUR Vs. SAKARAM AND ORS. ETC.
|
September 23, 2005 |
NATIONAL INSURANCE COMPANY Vs. KAMLA
|
October 17, 2005 |
NATIONAL INSURANCE COMPANY LTD Vs. GANGA DEVI
|
December 3, 2005 |
NATIONAL INSURANCE COMPANY LTD. Vs. SUNIL SEN AND ORS.
|
April 26, 2005 |
NAVJEEVAN BULDES PVT LTD Vs. STATE OF RAJASTHAN
|
July 28, 2005 |
NAVRATAN DEVI Vs. RAGHUVEER SINGH
|
July 27, 2005 |
NAWAB KHAN Vs. STATE OF RAJASTHAN
|
October 20, 2005 |
NAWAL RAM Vs. STATE OF RAJASTHAN
|
August 9, 2005 |
NEELAM SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
May 18, 2005 |
NEELESH JAIN Vs. STATE OF RAJASTHAN
|
December 20, 2005 |
NEETU CHOUDHARY Vs. STATE OF RAJASTHAN
|
April 19, 2005 |
NET RAM Vs. RAMESH CHANDRA
|
October 19, 2005 |
NEW INDIA ASSURANCE CO LTD Vs. HEMANT KAUSHIK
|
August 25, 2005 |
NEW INDIA ASSURANCE CO. LTD. Vs. VIMLA DEVI W/O LATE JHABAR SINGH
|
August 2, 2005 |
NEW INDIA ASSURANCE COMPANY Vs. DHAPPU DEVI
|
October 21, 2005 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RODI
|
October 24, 2005 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SUSHILA
|
January 13, 2005 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MADAN LAL SHARMA
|
November 11, 2005 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. BADAMI
|
July 4, 2005 |
NIHAL SINGH Vs. STATE OF RAJASTHAN
|
January 20, 2005 |
NIKU RAM Vs. STATE OF RAJASTHAN
|
July 21, 2005 |
NIMBA RAM Vs. STATE OF RAJASTHAN
|
August 5, 2005 |
NIMBAHEDA RAMKRISHNA GRIH NIRMAN SAHAKARI SAMITI LTD. NIMBAHEDA Vs. STATE OF RAJASTHAN
|
July 29, 2005 |
NIRANJAN ALIAS NEERU Vs. STATE OF RAJASTHAN
|
January 3, 2005 |
NIRMALA MANTRI Vs. STATE OF RAJASTHAN
|
May 5, 2005 |
NIROTI Vs. JUDGE MOTOR ACCIDENT CLAIMS TRIBUNAL KARAULI
|
July 15, 2005 |
NITIN S/0. NARAIN DAS Vs. STATE OF RAJASTHAN
|
February 23, 2005 |
NITIN SPINNERS LIMITED Vs. CESTAT
|
November 8, 2005 |
NIZAM Vs. STATE OF RAJASTHAN
|
July 1, 2005 |
NOOR MAJID & ANR. Vs. STATE OF RAJASTHAN
|
March 4, 2005 |
NOORJAHAN BEGUM Vs. RANJEET SINGH
|
August 1, 2005 |
OFFICIAL LIQUIDATOR OF AMFORT Vs. UMED SINGH
|
August 12, 2005 |
OFFICIAL LIQUIDATOR OF AMFORT Vs. MADAN LAL KUMAWAT
|
August 12, 2005 |
OFFICIAL LIQUIDATOR OF UNIKOL Vs. ARIZONA PRINTERS AND PACKERS LTD
|
August 12, 2005 |
OFFICIAL LIQUIDATOR SWASTIK Vs. MANAK CHAND AGARWAL
|
May 13, 2005 |
OLIVE E MALAKI Vs. STATE OF RAJASTHAN
|
April 6, 2005 |
OM DUTT VYAS Vs. STATE OF RAJASTHAN
|
July 20, 2005 |
OM INDUSTRIES Vs. RAJASTHAN FINANCIAL CORPORATION
|
July 20, 2005 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 9, 2005 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 23, 2005 |
OM PRAKASH JAIPURIA Vs. JAIPUR NAGAR NIGAM
|
May 27, 2005 |
OM PRAKASH MESHWARI Vs. STATE OF RAJASTHAN
|
November 11, 2005 |
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
March 15, 2005 |
OM PRAKASH VYAS Vs. STATE OF RAJASTHAN
|
May 23, 2005 |
OMI LAL SAINI Vs. STATE OF RAJASTHAN
|
March 21, 2005 |
OMWATI Vs. SITA RAM MAL
|
November 11, 2005 |
ORIENTAL INSURANCE CO Vs. LEELAVATI
|
August 25, 2005 |
ORIENTAL INSURANCE CO Vs. SRIRAM
|
October 18, 2005 |
ORIENTAL INSURANCE CO LTD Vs. HARAK CHAND SETHI
|
November 8, 2005 |
ORIENTAL INSURANCE CO LTD Vs. ARJUN
|
January 7, 2005 |
ORIENTAL INSURANCE CO LTD Vs. BHANWAR DEVI
|
August 4, 2005 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SOHAL LAL
|
January 10, 2005 |
P L CHOUDHARY Vs. CHAIRMAN JODHPUR DISCOM
|
September 28, 2005 |
PADMA Vs. THE ADDL. DISTRICT JUDGE, JALORE & ORS.
|
March 1, 2005 |
PANCHA RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
March 1, 2005 |
PANCHI NATH Vs. STATE
|
October 21, 2005 |
PAPPU Vs. STATE OF RAJASTHAN
|
October 20, 2005 |
PAPPU ALIAS RAMPHAL Vs. STATE OF RAJASTHAN
|
November 17, 2005 |
PAPPU KHAN Vs. STATE OF RAJASTHAN
|
September 30, 2005 |
PAPPU RAM Vs. LABOUR COURT JODHPUR
|
January 24, 2005 |
PARESHAR SONI Vs. STATE OF RAJASTHAN
|
May 23, 2005 |
PARMESHWAR Vs. STATE OF RAJASTHAN
|
August 10, 2005 |
PARMESHWAR KUMAR VERMA Vs. STATE OF RAJASTHAN
|
August 18, 2005 |
PARVATI DEVI Vs. ZAHOORUDDIN
|
October 28, 2005 |
PARVEEN INDUSTRIES Vs. LLOYD ELECTRIC AND ENGINEERING
|
March 22, 2005 |
PASHU KRURATA NIVARAN SAMITI Vs. JAIPUR MUNICIPAL CORPORATION
|
May 9, 2005 |
PATEL NAGAR BIKANER Vs. JETHA RAM
|
June 2, 2005 |
PEMARAM Vs. JVVNL
|
December 12, 2005 |
PEPA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 30, 2005 |
PHARSA RAM Vs. STATE OF RAJASTHAN
|
September 9, 2005 |
PHOOL SINGH Vs. STATE OF RAJASTHAN
|
November 10, 2005 |
PHUSA RAM Vs. THE STATE OF RAJASTHAN
|
January 18, 2005 |
PIONEER CONSTRUCTION Vs. STATE OF RAJASTHAN
|
April 27, 2005 |
PISTA Vs. BHERU LAL
|
December 3, 2005 |
PITRAM AND ROTASH Vs. STATE OF RAJASTHAN
|
May 5, 2005 |
POORAN Vs. STATE OF RAJASTHAN
|
November 29, 2005 |
POORAN SINGH AND OTHERS Vs. STATE
|
August 3, 2005 |
POPULAR ART PALACE LTD Vs. MANBHAR
|
February 28, 2005 |
PRABHA Vs. BOARD OF REVENUE
|
July 27, 2005 |
PRABHATI Vs. STATE OF RAJASTHAN
|
May 25, 2005 |
PRABHATI DEVI Vs. STATE OF RAJASTHAN
|
November 10, 2005 |
PRABHU Vs. RAGHUVEER SINGH
|
February 28, 2005 |
PRADEEP KUMAR JAIN Vs. (SMT.) VEENA JAIN AND OTHERS
|
November 29, 2005 |
PRADEEP SINGH CHHAJED Vs. MANGAL @ MANGAL CHAND & ORS
|
December 6, 2005 |
PRAHALAD SINGH Vs. STATE
|
December 16, 2005 |
PRAHLAD Vs. STATE OF RAJASTHAN
|
April 13, 2005 |
PRAHLAD Vs. STATE OF RAJASTHAN
|
February 10, 2005 |
PRAHLAD SINGH Vs. THE PRESIDENT DISTRICT CONSUMER DISPUTES REDRESSAL FORUM & ORS.
|
April 25, 2005 |
PRAHLADA RAM Vs. STATE OF RAJASTHAN
|
April 6, 2005 |
PRAKASH Vs. STATE OF RAJASTHAN
|
December 5, 2005 |
PRAKASH CHAND MALI Vs. STATE OF RAJASTHAN
|
November 19, 2005 |
PRAKASH CHAND SAIN Vs. STATE OF RAJASTHAN
|
August 4, 2005 |
PRAKASH CHANDRA Vs. BASANTI
|
January 13, 2005 |
PRAKASH CHANDRA ALIAS OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 4, 2005 |
PRATAP SINGH RATHORE Vs. UNION OF INDIA & OTHERS
|
August 9, 2005 |
PRAVEEN Vs. SMT. LALITA AND ANR.
|
September 19, 2005 |
PRAVEEN ALIAS CHOTYA Vs. STATE
|
August 23, 2005 |
PRAVEEN KUMAR Vs. SHYAM DASS
|
August 30, 2005 |
PREETAM CHAND & ANOTHER Vs. SALEEM KHAN
|
May 20, 2005 |
PREM DEVI Vs. R S R T C
|
November 8, 2005 |
PREM NARAYAN SHARMA Vs. STATE OF RAJASTHAN
|
July 22, 2005 |
PREM SINGH Vs. STATE OF RAJASTHAN
|
August 3, 2005 |
PRITHVI SINGH Vs. STATE OF RAJASTHAN
|
September 22, 2005 |
PROF M S CHATURVEDI Vs. UNIVERSITY OF RAJASTHAN
|
June 2, 2005 |
PUKH RAJ Vs. MAGH RAJ
|
January 13, 2005 |
PUKH RAM SINGHI Vs. STATE OF RAJASTHAN & ORS.
|
September 2, 2005 |
PULKIT PANDEY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
August 5, 2005 |
PUNJAB NATIONAL BANK Vs. PNB EMPLOYEES UNION
|
July 18, 2005 |
PURAN Vs. STATE OF RAJASTHAN
|
March 28, 2005 |
PURAN MAL MODI Vs. RAJASTHAN INVESTORS PVT. LTD
|
March 23, 2005 |
R C LAL AGRAWAL Vs. STATE OF RAJASTHAN
|
July 15, 2005 |
R F C SIKAR Vs. BASANTI DEVI
|
March 14, 2005 |
R S R T C Vs. BRIJ KISHORE
|
February 15, 2005 |
R S R T C Vs. KHUB CHAND
|
December 12, 2005 |
R S R T C Vs. SHIV RAM GADHWAL
|
November 9, 2005 |
RADHA DEVI Vs. STATE OF RAJASTHAN
|
January 27, 2005 |
RADHA KANT Vs. STATE OF RAJASTHAN
|
February 9, 2005 |
RADHA KISHAN SONI Vs. COMMISSIONER OF INCOME TAX
|
May 12, 2005 |
RADHEY SHYAM Vs. KALU LAL NAGAR
|
September 13, 2005 |
RADHEY SHYAM & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
March 3, 2005 |
RADHEY SHYAM CHIPA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
February 15, 2005 |
RAEES AHMED QURESHI Vs. STATE OF RAJASTHAN
|
January 4, 2005 |
RAGHU SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
May 17, 2005 |
RAGHUNANDAN Vs. STATE OF RAJASTHAN
|
May 2, 2005 |
RAGHUPATI SINGH Vs. KALUA
|
September 15, 2005 |
RAHIM MOHAMMAD Vs. STATE OF RAJASTHAN
|
February 8, 2005 |
RAHIS Vs. STATE OF RAJASTHAN
|
November 24, 2005 |
RAIS Vs. STATE OF RAJASTHAN
|
September 29, 2005 |
RAJ CEMENT Vs. UOI
|
December 7, 2005 |
RAJ HOUSING BOARD Vs. SHRI CHANDAR SHEKHAR SHARMA
|
February 28, 2005 |
RAJ KUMAR Vs. DISTRICT JUDGE SRIGANGANAGAR
|
February 10, 2005 |
RAJ KUMAR Vs. ARJUNLAL
|
January 3, 2005 |
RAJ KUMAR Vs. UNION OF INDIA
|
April 19, 2005 |
RAJ KUMAR Vs. SHANTI PRASAD
|
December 9, 2005 |
RAJ. BOARD OF MUSLIM WAKF, JAIPUR Vs. THE COLLECTOR ALWAR & ANR.
|
January 31, 2005 |
RAJASTHAN CHEMISTS ASSOCIATION Vs. STATE OF RAJASTHAN
|
March 29, 2005 |
RAJASTHAN FASTENERS Vs. STATE
|
May 9, 2005 |
RAJASTHAN HANDPUMP MISTRY KARMCHARI SANGH INTUC Vs. STATE OF RAJASTHAN
|
April 28, 2005 |
RAJASTHAN POLY PACK LAMINATORS P LTD Vs. RAJASTHAN STATE FINANCIAL CORPORATION
|
November 19, 2005 |
RAJASTHAN SPINNING AND WEAVING Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 22, 2005 |
RAJASTHAN STATE CERTIFIED SEEDS PRODUCERS ASSOCIATION Vs. STATE OF RAJASTHAN
|
May 27, 2005 |
RAJASTHAN STATE ELECTRICITY Vs. COMMISSIONER OF INCOME-TAX
|
November 10, 2005 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHRI CHOTH MAL KUMAWAT
|
November 17, 2005 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. MODERN SYNTEX
|
April 7, 2005 |
RAJASTHAN STATE ROAD TRANSPORT Vs. SITA DEVI
|
February 23, 2005 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MANOHAR LAL DEORA
|
March 2, 2005 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SAHABUDDIN
|
January 24, 2005 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHARAN SINGH
|
July 7, 2005 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA SINGH
|
October 19, 2005 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. VAIDYA MOHAN LAL
|
September 23, 2005 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MANORAMA DEVI
|
January 29, 2005 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. GODU RAM
|
March 18, 2005 |
RAJASTHAN TEXTILE MILLS ASSOCIATION Vs. STATE OF RAJASTHAN
|
May 13, 2005 |
RAJASTHAN VIDYAPEETH KUL Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTION TRIBUNAL
|
September 1, 2005 |
RAJASTHAN WINE AGENCY Vs. COMMISSIONER OF INCOME TAX
|
November 30, 2005 |
RAJBALA Vs. STATE
|
January 20, 2005 |
RAJENDRA Vs. STATE OF RAJASTHAN
|
June 2, 2005 |
RAJENDRA KUMAR Vs. UNION OF INDIA
|
September 7, 2005 |
RAJENDRA KUMAR SONI Vs. AUTHORITY APPOINTED
|
April 4, 2005 |
RAJENDRA NATH SHARMA Vs. STATE OF RAJASTHAN
|
February 15, 2005 |
RAJENDRA PRASAD GUPTA Vs. COMMISSIONER OF INCOME TAX
|
November 29, 2005 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
October 20, 2005 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 16, 2005 |
RAJENDRA SINGH BHATI Vs. NAND KANWAR
|
May 9, 2005 |
RAJESH KUMAR RATHORE Vs. STATE OF RAJASTHAN
|
January 4, 2005 |
RAJESH KUMAR S/O JAGDISH PRASAD AND ANOTHER Vs. STATE OF RAJASTHAN
|
September 29, 2005 |
RAJIV DAIYA Vs. UNION OF INDIA
|
October 26, 2005 |
RAJKUMAR Vs. STATE OF RAJASTHAN
|
September 21, 2005 |
RAJPAL SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
July 12, 2005 |
RAJU Vs. STATE OF RAJASTHAN
|
August 17, 2005 |
RAJU @ JASVINDER Vs. STATE OF RAJASTHAN
|
December 5, 2005 |
RAJU @ RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
May 3, 2005 |
RAJU ALIAS CHHOTU Vs. STATE OF RAJASTHAN
|
May 24, 2005 |
RAJU ALIAS RAJARAM AND ANR. Vs. STATE OF RAJASTHAN
|
August 4, 2005 |
RAJU ALIAS RAJENDRA Vs. STATE OF RAJASTHAN
|
July 11, 2005 |
RAJU LAL AND ORS. Vs. THE STATE OF RAJASTHAN
|
February 16, 2005 |
RAJU SINGH Vs. STATE OF RAJASTHAN
|
April 6, 2005 |
RAJVEER SINGH Vs. STATE OF RAJASTHAN
|
March 18, 2005 |
RAKESH DHABAI Vs. SEEMA
|
April 6, 2005 |
RAKESH PAREEK Vs. GANI KHAN
|
August 24, 2005 |
RAKESH RAJA Vs. NARU MOHAMMED SHEIKH
|
April 4, 2005 |
RAM Vs. RADHEY SHYAM
|
November 9, 2005 |
RAM AVTAR Vs. STATE OF RAJASTHAN
|
December 6, 2005 |
RAM BABU Vs. STATE OF RAJASTHAN
|
April 28, 2005 |
RAM BHAROS KHARWAD Vs. STATE OF RAJASTHAN
|
November 23, 2005 |
RAM CHANDRA GOYAL Vs. MOOL CHAND
|
October 19, 2005 |
RAM DAYAL Vs. STATE OF RAJASTHAN
|
February 3, 2005 |
RAM DAYAL @ KALU Vs. STATE
|
February 22, 2005 |
RAM DAYAL ALIAS DAYAL Vs. STATE OF RAJASTHAN
|
June 3, 2005 |
RAM DEV Vs. STATE OF RAJASTHAN
|
April 7, 2005 |
RAM DUTT SHARMA Vs. UNION OF INDIA
|
May 4, 2005 |
RAM GEHLOT Vs. STATE OF RAJASTHAN
|
July 8, 2005 |
RAM GOPAL Vs. NARAINI BAI
|
May 4, 2005 |
RAM GOPAL Vs. STATE
|
September 28, 2005 |
RAM GOPAL CHOUDHARY Vs. SANTOSH ALIAS SHANTI
|
August 9, 2005 |
RAM KALYAN Vs. STATE OF RAJASTHAN
|
December 2, 2005 |
RAM KARAN Vs. STATE OF RAJASTHAN & ORS.
|
March 21, 2005 |
RAM KISHAN GURJAR Vs. STATE OF RAJASTHAN
|
November 11, 2005 |
RAM KISHAN YADAV Vs. STATE
|
April 25, 2005 |
RAM KUMAR Vs. HET RAM AND OTHERS
|
July 28, 2005 |
RAM KUMAR Vs. STATE OF RAJASTHAN
|
February 25, 2005 |
RAM LAL Vs. JUDGE INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
April 28, 2005 |
RAM NATH Vs. STATE OF RAJASTHAN
|
January 25, 2005 |
RAM NATH Vs. AJMER VIDYUT VITRAN NIGAM LTD. & ANR.
|
April 27, 2005 |
RAM NIWAS Vs. STATE OF RAJASTHAN
|
January 17, 2005 |
RAM NIWAS Vs. STATE OF RAJASTHAN
|
November 16, 2005 |
RAM PRASAD PAREWA Vs. STATE OF RAJASTHAN
|
July 25, 2005 |
RAM RICHPAL Vs. MITHAN LAL
|
July 18, 2005 |
RAM SAHAI Vs. LALCHAND PARAKH
|
August 5, 2005 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2005 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2005 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
March 30, 2005 |
RAM SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 6, 2005 |
RAM SUKH Vs. STATE OF RAJASTHAN
|
November 28, 2005 |
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
September 9, 2005 |
RAM SWAROOP VISHNOI Vs. STATE OF RAJASTHAN
|
November 21, 2005 |
RAMA Vs. STATE OF RAJASTHAN
|
May 2, 2005 |
RAMASHANKER AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 26, 2005 |
RAMAVATAR Vs. STATE OF RAJASTHAN AND OTHERS
|
October 20, 2005 |
RAMCHANDRA Vs. FATEH SINGH
|
July 7, 2005 |
RAMCHANDRAN Vs. STATE OF RAJASTHAN
|
August 8, 2005 |
RAMDAYAL Vs. STATE OF RAJASTHAN
|
January 17, 2005 |
RAMDAYAL Vs. STATE OF RAJASTHAN
|
April 5, 2005 |
RAMDEV KAJARIA Vs. VIJAY NARAYAN
|
June 4, 2005 |
RAMESH CHAND TIWARI Vs. BOARD OF REVENUE
|
March 24, 2005 |
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
May 24, 2005 |
RAMESHWAR Vs. STATE OF RAJASTHAN
|
March 11, 2005 |
RAMESHWAR Vs. STATE OF RAJASTHAN
|
January 27, 2005 |
RAMESHWAR LAL Vs. DAYANAND
|
May 30, 2005 |
RAMESHWAR LAL BEHRA Vs. STATE OF RAJASTHAN
|
October 25, 2005 |
RAMESHWAR LAL PANWAR Vs. STATE OF RAJASTHAN
|
January 5, 2005 |
RAMESHWAR PRASAD NAGAR Vs. JUDGE CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
August 11, 2005 |
RAMJI LAL Vs. STATE OF RAJASTHAN
|
December 2, 2005 |
RAMKUMAR JAT Vs. STATE OF RAJASTHAN
|
January 10, 2005 |
RAMLAL Vs. STATE OF RAJASTHAN
|
August 16, 2005 |
RAMOTAR Vs. ADDL DISTT JUDGE FAST TRACK SIKAR
|
February 16, 2005 |
RAMRATAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
October 24, 2005 |
RAMSWAROOP SINGH Vs. THE STATE OF RAJASTHAN & ORS.
|
March 28, 2005 |
RAMU KHATRI Vs. STATE OF RAJASTHAN
|
September 1, 2005 |
RANCHOD B DAS Vs. KANHAIYA LAL
|
January 4, 2005 |
RANGLAL Vs. STATE OF RAJASTHAN
|
December 7, 2005 |
RANJEET SINGH Vs. STATE OF RAJASTHAN
|
May 4, 2005 |
RANJIT Vs. STATE OF RAJASTHAN
|
May 11, 2005 |
RANVIR Vs. STATE OF RAJASTHAN
|
November 18, 2005 |
RANWA CONSTRUCTION CO Vs. ADMINISTRATOR PANT KRISHI BHAGWAN JAIPUR
|
August 3, 2005 |
RASHID KHAN Vs. APPELLATE RENT TRIBUNAL DISTRICT AND SESSIONS JUDGE DHOLPUR
|
January 11, 2005 |
RATAN LAL Vs. STATE OF RAJASTHAN
|
April 12, 2005 |
RATAN SINGH Vs. STATE OF RAJASTHAN
|
July 26, 2005 |
RATAN SINGH Vs. STATE OF RAJASTHAN
|
September 29, 2005 |
RATANLAL Vs. STATE OF RAJASTHAN
|
September 1, 2005 |
RATNA @ RATANLAL AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
August 29, 2005 |
RATNI Vs. NAZEER
|
November 7, 2005 |
RATTI SINGH Vs. STATE OF RAJASTHAN
|
September 15, 2005 |
RAVI KUMAR Vs. GAURI SHANKAR
|
November 14, 2005 |
RAVI SHANKAR SRIVASTAVA Vs. STATE OF RAJASTHAN
|
February 9, 2005 |
RAVI SHANKER SRIVASTAVA Vs. UNION OF INDIA
|
July 29, 2005 |
RAVINDRA PAREEK Vs. DAYA RAM
|
December 9, 2005 |
REGIONAL MANAGER RIICO LTD Vs. JUDGE INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
January 14, 2005 |
REKHA PODDAR Vs. STATE AND ORS.
|
January 20, 2005 |
RESHAM AU Vs. STATE OF RAJASTHAN
|
January 4, 2005 |
RESIDENT ENGINEER RAJASTHAN HOUSING BOARD UDAIPUR Vs. NARANDRA KUMAR
|
December 7, 2005 |
REWARI Vs. NATHULAL
|
November 8, 2005 |
RICHHPAL SINGH Vs. STATE OF RAJASTHAN
|
January 4, 2005 |
RISHAB ROLLING AND GRADING MILLS Vs. STATE OF RAJASTHAN
|
March 29, 2005 |
RISHABDEO TEX PRINT PVT LTD Vs. CHAIRMAN RAJASTHAN FINANCIAL CORPORATION
|
November 24, 2005 |
RISHI DEO Vs. STATE OF RAJASTHAN
|
July 15, 2005 |
RISHIKESH Vs. STATE OF RAJASTHAN THROUGH ITS P.P.
|
January 12, 2005 |
ROBIN KUMAR DAS Vs. STATE OF RAJASTHAN
|
December 5, 2005 |
ROOPA ALIAS RUP SINGH Vs. STATE OF RAJASTHAN
|
January 5, 2005 |
ROSHAN ALIAS RAM GOPAL Vs. STATE OF RAJASTHAN
|
March 1, 2005 |
RUKMA Vs. SHYAM LAL
|
August 4, 2005 |
RUKMA DEVI Vs. RAMPRATAP
|
July 25, 2005 |
RUKMANI DEVI Vs. NAND KISHORE
|
October 21, 2005 |
S C MITTAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
April 13, 2005 |
S G KABRA Vs. STATE OF RAJASTHAN
|
June 3, 2005 |
S K BHARGAVA Vs. OFFICIAL LIQUIDATOR
|
May 20, 2005 |
S K KHANDELWAL Vs. OFFICIAL LIQUIDATOR
|
February 11, 2005 |
S K KUMBHAJ Vs. UNIVERSITY OF RAJASTHAN
|
May 9, 2005 |
S N SHARMA Vs. NAGAR NIGAM JAIPUR
|
January 24, 2005 |
S P GARG Vs. L I C
|
March 30, 2005 |
SADHU RAM Vs. STATE OF RAJASTHAN
|
November 24, 2005 |
SAGAR MAL Vs. STATE OF RAJASTHAN
|
May 5, 2005 |
SAHAJAD HUSSAIN @ CHHOTU Vs. STATE OF RAJASTHAN
|
August 18, 2005 |
SAHBUDDIN ALIAS SABU Vs. STATE OF RAJASTHAN
|
January 12, 2005 |
SAINT MEERA BROTHERHOOD SOCIETY Vs. STATE OF RAJASTHAN
|
December 16, 2005 |
SAJAN RAM Vs. STATE OF RAJASTHAN & ORS.
|
February 2, 2005 |
SAJJAN DEVI Vs. MOOL CHAND
|
July 28, 2005 |
SAJJAN KANWAR Vs. UNION OF INDIA
|
March 21, 2005 |
SANDEEP Vs. STATE ELECTION COMMISSION
|
January 11, 2005 |
SANDEEP DAS Vs. STATE OF RAJASTHAN
|
February 28, 2005 |
SANGRAM SINGH MEHTA Vs. INCOME TAX OFFICER
|
November 17, 2005 |
SANJAY Vs. STATE OF RAJASTHAN
|
May 24, 2005 |
SANJAY KULSHRESTHA Vs. RAJASTHAN SCHEDULED CASTE SCHEDULED TRIBE FINANCE
|
August 18, 2005 |
SANJAY KUMAR Vs. STATE OF RAJASTHAN
|
April 27, 2005 |
SANJU LEGHA Vs. STATE OF RAJASTHAN
|
August 26, 2005 |
SANT LAL Vs. STATE OF RAJASTHAN
|
November 9, 2005 |
SANTOSH KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 30, 2005 |
SANTOSH KUMAR JAIN Vs. STATE OF RAJASTHAN
|
February 9, 2005 |
SANTOSH KUMARI YADAV Vs. STATE OF RAJASTHAN AND ANR.
|
September 16, 2005 |
SANTOSH KUNWAR Vs. RAJ KUMAR
|
December 14, 2005 |
SANTRA DEVI Vs. STATE OF RAJASTHAN
|
August 3, 2005 |
SANWAR MAL Vs. STATE OF RAJASTHAN
|
February 1, 2005 |
SARAFARAJ MOHAMMED Vs. STATE OF RAJASTHAN
|
January 29, 2005 |
SARDAR HARNAM PURI Vs. UNION OF INDIA
|
September 1, 2005 |
SARDARMAL Vs. R S R T C JAIPUR
|
July 11, 2005 |
SARJEET SINGH Vs. STATE
|
October 17, 2005 |
SAROJ DEVI Vs. SURESH SINGH
|
August 4, 2005 |
SAROJ RAHEJA Vs. ADDL CIVIL JUDGE
|
November 25, 2005 |
SATYANARAYAN ALIAS CHHINGA Vs. STATE OF RAJASTHAN
|
September 8, 2005 |
SATYAPAL KASWAN Vs. STATE OF RAJASTHAN
|
August 30, 2005 |
SAVITA Vs. MUNSHI RAM
|
July 27, 2005 |
SAWA RAM Vs. MUNICIPAL BOARD
|
March 14, 2005 |
SAWAI MADHOPUR KENDRIYA SAHKARI BANK LTD Vs. BABU LALA alias RAM BABU
|
July 11, 2005 |
SAWAILAL AND ANR. Vs. STATE
|
April 15, 2005 |
SENIOR SECONDARY SCHOOL KESARGANJ AJMER Vs. AMITA SHARMA
|
July 22, 2005 |
SHABBA SINGH Vs. STATE OF RAJASTHAN
|
August 1, 2005 |
SHAFFI MOHAMMED Vs. STATE OF RAJASTHAN
|
March 18, 2005 |
SHAHID Vs. STATE OF RAJASTHAN
|
April 7, 2005 |
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
February 3, 2005 |
SHAKTI SINGH Vs. UNION OF INDIA
|
April 27, 2005 |
SHAKUN ARORA Vs. UNION OF INDIA
|
September 1, 2005 |
SHAMAN (D) BY LRS. AND ANOTHER Vs. DAULAT SINGH CHELAWAT AND OTHERS
|
September 7, 2005 |
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
|
August 16, 2005 |
SHAMSHER SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 27, 2005 |
SHANKAR ALIAS DULAL Vs. STATE OF RAJASTHAN
|
October 25, 2005 |
SHANKAR LAL Vs. NAND LAL MEENA
|
November 19, 2005 |
SHANKAR LALA AND ORS. Vs. STATE OF RAJASTHAN
|
March 2, 2005 |
SHANKAR YADAV Vs. STATE
|
April 29, 2005 |
SHANKER LAL Vs. STATE OF RAJASTHAN
|
August 30, 2005 |
SHANKER LAL Vs. STATE
|
November 14, 2005 |
SHANKER LAL SONI Vs. UNION OF INDIA
|
May 9, 2005 |
SHANTI DEVI Vs. UNION OF INDIA
|
May 31, 2005 |
SHANTI DEVI Vs. STATE OF RAJASTHAN AND ANR.
|
May 19, 2005 |
SHANTI LAL Vs. UNION OF INDIA & ORS.
|
March 22, 2005 |
SHANTI LAL Vs. STATE OF RAJASTHAN
|
July 29, 2005 |
SHANTI LAL Vs. KANHAIYA LAL ALIAS KRISHNA CHANDRA
|
November 9, 2005 |
SHANTU LAL SHARMA Vs. STATE OF RAJASTHAN
|
August 23, 2005 |
SHARAWAN SINGH Vs. STATE OF RAJASTHAN
|
April 7, 2005 |
SHARDA PAREEK Vs. BOARD OF SECONDARY EDUCATION
|
June 2, 2005 |
SHARIFF KHAN Vs. RAJASTHAN STATE ELECTION COMMISSION
|
February 7, 2005 |
SHARVAN LAL Vs. STATE OF RAJASTHAN
|
December 9, 2005 |
SHEELA Vs. RAJASTHAN STATE ROAD TRANSPORT
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December 1, 2005 |
SHEELU ALIAS SURESH Vs. STATE OF RAJASTHAN
|
February 9, 2005 |
SHEESHO @ SHEESHRAM & ANR. Vs. STATE
|
January 19, 2005 |
SHEETAL AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 12, 2005 |
SHEFALI DEVNATH ALIAS ANJALI Vs. RAM KUMAR
|
December 7, 2005 |
SHEO NARAYAN Vs. STATE OF RAJASTHAN & ORS.
|
March 15, 2005 |
SHEOJI RAM Vs. STATE OF RAJASTHAN
|
August 3, 2005 |
SHESHA RAM Vs. STATE OF RAJASTHAN
|
February 14, 2005 |
SHIV CHARAN Vs. STATE OF RAJASTHAN
|
September 20, 2005 |
SHIV CHARAN Vs. STATE OF RAJASTHAN
|
June 2, 2005 |
SHIV CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
July 29, 2005 |
SHIV KISHAN Vs. STATE OF RAJASTHAN
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January 17, 2005 |
SHIV MOHAN SINGH Vs. CENTRAL ADMN TRIBUNAL
|
April 25, 2005 |
SHIV NARAYAN KACHAWA Vs. STATE OF RAJASTHAN
|
December 3, 2005 |
SHIV NARAYAN KACHAWA Vs. STATE OF RAJASTHAN
|
December 13, 2005 |
SHIV RAJ PAREEK Vs. STATE OF RAJASTHAN
|
December 13, 2005 |
SHIV SHANKER MEENA Vs. STATE OF RAJASTHAN
|
May 17, 2005 |
SHIV VINAY SINGHAL Vs. STATE OF RAJASTHAN
|
February 9, 2005 |
SHIVAN DAS ALIAS SHIV KUMAR Vs. STATE OF RAJASTHAN
|
September 21, 2005 |
SHIVJI SONI Vs. STATE OF RAJASTHAN
|
September 28, 2005 |
SHIVKARAN BUHADIA Vs. OFFICIAL LIQUIDATOR
|
June 2, 2005 |
SHIVLAL Vs. STATE OF RAJASTHAN
|
September 21, 2005 |
SHIYANAND SON OF SHRI DULARAM Vs. STATE OF RAJASTHAN
|
May 27, 2005 |
SHOBHA RAM Vs. STATE OF RAJASTHAN
|
June 3, 2005 |
SHRAVAN KUMAR Vs. BAL KISHANJI
|
December 12, 2005 |
SHRAWAN KUMAR Vs. DEVI SING
|
August 3, 2005 |
SHREE BARKHA SYNTHETICS LTD Vs. ASTT CIT
|
August 2, 2005 |
SHREE COLD STORAGE Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD
|
July 11, 2005 |
SHREE LAL Vs. SURYAKANT
|
April 6, 2005 |
SHREE RAJASTHAN TEXCHEM LTD. Vs. UNION OF INDIA (UOI)
|
November 3, 2005 |
SHRI RAHUL MALT P LTD Vs. RAINBOW BREWERIES LTD
|
January 28, 2005 |
SHRI RAM Vs. STATE OF RAJASTHAN
|
March 18, 2005 |
SHRI RAM OIL EXTRACTIONS LTD Vs. RAJ STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
|
October 17, 2005 |
SHRI RAM RAYONS KOTA Vs. JUDGE INDUSTRIAL TRIBUNAL AND LABOUR COURT KOTA
|
March 15, 2005 |
SHRIRAM FERTILIZERS Vs. UNION OF INDIA
|
June 2, 2005 |
SHYAM BASIC INFRASTRUCTURE Vs. STATE
|
April 6, 2005 |
SHYAM INTERNATIONAL LTD Vs. STATE
|
April 6, 2005 |
SHYAM SUNDER SETIA Vs. DURGESH NAGPAL
|
November 16, 2005 |
SHYAM SUNDER SHARMA Vs. STATE
|
October 22, 2005 |
SHYAM TELECOM LTD Vs. STATE
|
August 22, 2005 |
SHYOJI RAM Vs. STATE OF RAJASTHAN
|
September 28, 2005 |
SIRAJ AHMED Vs. R.S.R.T.C.
|
March 4, 2005 |
SIRMOHAR AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
|
July 8, 2005 |
SITA RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
February 2, 2005 |
SITA RAM Vs. STATE OF RAJASTHAN
|
May 18, 2005 |
SITA RAM Vs. COLLECTOR DAUSA
|
October 19, 2005 |
SITA RAM KACHHAWAHA Vs. STATE OF RAJASTHAN
|
May 2, 2005 |
SITA RAM PAREEK Vs. STATE OF RAJASTHAN
|
May 20, 2005 |
SMT. DURGA DEVI Vs. SHRI NARSINGH DASS
|
December 5, 2005 |
SMT. GAYATRI SINGH Vs. WING. C. SANJAY SINGH & ANR.
|
February 14, 2005 |
SMT. GEETA DEVI Vs. STATE
|
July 7, 2005 |
SMT. HARPHOOLI DEVI & ORS. Vs. KRIPAL SINGH & ANR.
|
May 17, 2005 |
SMT. KIRAN AND ANOTHER Vs. MANAGER M/S. MAHENDRA MACHINERY CORP. AND ANOTHER
|
November 23, 2005 |
SMT. MAMATA DEVI AND OTHERS Vs. STATE OF RAJASTHAN
|
October 20, 2005 |
SMT. MOHANI DEVI AND ANOTHER Vs. COMMISSIONER WORKMEN COMPENSATION, JODHPUR AND OTHERS
|
December 9, 2005 |
SMT. MUNNI Vs. THE ORIENTAL ASSURANCE CO. LTD.
|
March 31, 2005 |
SMT. NEELAM Vs. STATE OF RAJASTHAN & ANR.
|
February 11, 2005 |
SMT. PUSHPA GERYANI AND ORS. Vs. STATE OF RAJ. AND ANR.
|
January 11, 2005 |
SMT. RESHMI Vs. STATE OF RAJASTHAN
|
July 28, 2005 |
SMT. SANTRA DEVI AND OTHERS Vs. FIRM HARI SINGH PRATAP SING AND OTHERS
|
October 18, 2005 |
SMT. SHANTI BAI Vs. UDAI RAJ
|
January 14, 2005 |
SMT. SUNITA ALIAS DEVKANYA Vs. RAJESH KUMAR
|
February 15, 2005 |
SMT. SUNITA GODHA Vs. STATE OF RAJASTHAN & OTHERS
|
April 20, 2005 |
SOBHAG KANWAR Vs. STATE OF RAJASTHAN
|
December 14, 2005 |
SOBHAG MAL JAIN Vs. STATE OF RAJASTHAN
|
October 26, 2005 |
SOBHAGYA DEVI Vs. SUKHVIR SINGH
|
October 20, 2005 |
SOHAN SANKHLA Vs. LAKSHMI PAREWA
|
June 3, 2005 |
SOHAN SINGH Vs. JODHPUR VIDHYUT VITARAN NIGAM LTD
|
February 10, 2005 |
SOMA Vs. STATE OF RAJASTHAN
|
October 21, 2005 |
SONI DEVI AND OTHERS Vs. RAMESH CHANDRA AND OTHERS
|
March 22, 2005 |
SORAN & ORS. Vs. STATE OF RAJASTHAN
|
January 28, 2005 |
SPINTEX TUBES AND CONS LTD Vs. STATE
|
February 4, 2005 |
SRI CHAND Vs. RAJENDRA KUMAR
|
July 14, 2005 |
SRINGAR KANWAR Vs. HARI SINGH
|
October 17, 2005 |
SRIRAM BAHAL Vs. NARENDRA KAUR
|
September 19, 2005 |
STATE Vs. RUKIYA
|
March 29, 2005 |
STATE Vs. SITA RAM
|
May 17, 2005 |
STATE Vs. ARJUN DAS
|
May 23, 2005 |
STATE Vs. MALA RAM
|
May 17, 2005 |
STATE BANK OF BIKANER and JAIPUR Vs. ADDL DIST and SESSIONS JUDGE
|
February 4, 2005 |
STATE OF RAJ Vs. REVTI PRASAD
|
December 1, 2005 |
STATE OF RAJASTAN Vs. SANTOSH YADAV
|
February 22, 2005 |
STATE OF RAJASTHAN Vs. VIRENDRA KUMAR
|
March 16, 2005 |
STATE OF RAJASTHAN Vs. RAHIM
|
April 8, 2005 |
STATE OF RAJASTHAN Vs. NATHU LAL
|
February 3, 2005 |
STATE OF RAJASTHAN Vs. SHIV RAJ SINGH
|
February 1, 2005 |
STATE OF RAJASTHAN Vs. RAVISHANKAR SRIVASTAVA
|
June 24, 2005 |
STATE OF RAJASTHAN Vs. LABOUR COURT BHARATPUR
|
July 28, 2005 |
STATE OF RAJASTHAN Vs. FAIJ MOHD
|
August 4, 2005 |
STATE OF RAJASTHAN Vs. SILOCHANA DEVI
|
August 8, 2005 |
STATE OF RAJASTHAN Vs. CR LAW REPORTERS
|
May 12, 2005 |
STATE OF RAJASTHAN Vs. MOHAN LAL
|
June 2, 2005 |
STATE OF RAJASTHAN Vs. SHRI DEV NARAIN PANDEY
|
May 9, 2005 |
STATE OF RAJASTHAN Vs. RAMESH KUMAR
|
April 21, 2005 |
STATE OF RAJASTHAN Vs. GOPAL
|
November 16, 2005 |
STATE OF RAJASTHAN Vs. TEJA RAM
|
October 19, 2005 |
STATE OF RAJASTHAN Vs. CHANDI AND COMPANY
|
October 25, 2005 |
STATE OF RAJASTHAN Vs. MADHO SINGH BHATI
|
September 16, 2005 |
STATE OF RAJASTHAN Vs. LAXMI NARAIN
|
September 21, 2005 |
STATE OF RAJASTHAN Vs. CHHAGAN LAL JOSHI
|
August 18, 2005 |
STATE OF RAJASTHAN Vs. FEMROZ AHERAM SHAH ILLAVABIA
|
November 8, 2005 |
STATE OF RAJASTHAN Vs. ONKAR LAL AND ANR.
|
May 17, 2005 |
STATE OF RAJASTHAN Vs. NEEL KANTH AND OTHERS
|
May 9, 2005 |
STATE OF RAJASTHAN Vs. DEVI SINGH AND OTHERS
|
May 9, 2005 |
STATE OF RAJASTHAN Vs. BHOGJI AND ANOTHER
|
May 9, 2005 |
STATE OF RAJASTHAN Vs. MIYA RAM @BHIYA RAM
|
February 18, 2005 |
STATE OF RAJASTHAN Vs. JAIKUMAR BHADU & 7 ORS.
|
May 3, 2005 |
STATE OF RAJASTHAN Vs. UKA & ORS.
|
May 5, 2005 |
STATE OF RAJASTHAN Vs. KALU RAM
|
May 9, 2005 |
STATE OF RAJASTHAN Vs. SALAG RAM AND ANR.
|
July 27, 2005 |
STATE OF RAJASTHAN Vs. TEJA AND OTHERS
|
January 4, 2005 |
STATE OF RAJASTHAN Vs. HEMRAJ AND ANR.
|
July 5, 2005 |
STATE OF RAJASTHAN Vs. KUNDAN AND ORS.
|
July 5, 2005 |
STATE OF RAJASTHAN Vs. MOHANLAL
|
May 10, 2005 |
STATE OF RAJASTHAN Vs. VAYA COPY MANUFACTURERS
|
December 12, 2005 |
STATE OF RAJASTHAN AND ANR. Vs. PADHEY SHYAM & ANR.
|
February 8, 2005 |
STATE OF RAJASTHAN AND ORS. Vs. TARSAM LAL AND ORS.
|
April 7, 2005 |
STEEL AUTHORITY OF INDIA Vs. UNION OF INDIA
|
June 3, 2005 |
SUBHAN KHAN Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
|
March 18, 2005 |
SUBHASH ALIAS SUBHASH CHANDRA ALIAS YASHPAL VERMA Vs. STATE
|
November 16, 2005 |
SUBHASH CHANDRA KHANNA Vs. STATE OF RAJASTHAN & ORS.
|
March 10, 2005 |
SUBHASH SHARMA Vs. STATE OF RAJASTHAN
|
August 2, 2005 |
SUCHA SINGH Vs. STATE OF RAJASTHAN
|
September 15, 2005 |
SUDHIR CHANDRA Vs. CHHOTA DEVI
|
December 3, 2005 |
SUGAN CHAND Vs. MADAN LAL
|
December 12, 2005 |
SUGNA RAM Vs. STATE OF RAJASTHAN
|
September 9, 2005 |
SUJATA Vs. SAI PETRO CARRIERS
|
August 3, 2005 |
SUKH RAM Vs. STATE OF RAJASTHAN
|
May 10, 2005 |
SULEKHA Vs. BHUPENDRA SINGH NARUKA
|
July 11, 2005 |
SULTAN RAM AND ANOTHER Vs. ADJ (FT) AND ANOTHER
|
April 4, 2005 |
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
December 7, 2005 |
SULTAN SINGH Vs. RAJASTHAN HOUSING BOARD
|
July 30, 2005 |
SUMAN JAIN Vs. ABDUL KAYUM
|
March 31, 2005 |
SUMAN SHARMA Vs. MAHAVIR PRASAD
|
October 26, 2005 |
SUMER CHAND MATHUR Vs. STATE OF RAJASTHAN
|
September 26, 2005 |
SUMER SINGH Vs. STATE OF RAJASTHAN
|
January 5, 2005 |
SUNDIYA @ HANSRAJ Vs. STATE OF RAJASTHAN
|
November 7, 2005 |
SUNIL KUMAR JAIN Vs. STATE
|
March 28, 2005 |
SUNIL MAHATMA Vs. BHERU SINGH
|
November 9, 2005 |
SUNIT ALIAS BOBI Vs. STATE
|
September 21, 2005 |
SUNITA Vs. PUNEET RAM CHANDANI
|
April 5, 2005 |
SUO MOTO Vs. STATE OF RAJASTHAN
|
June 1, 2005 |
SUO MOTTO Vs. STATE OF RAJ & ORS.
|
March 22, 2005 |
SUO MOTU Vs. STATE OF RAJASTHAN
|
June 3, 2005 |
SURAJ KANWAR Vs. RSRTC
|
July 12, 2005 |
SURENDRA BHATIA Vs. POONAM BHATIA
|
November 22, 2005 |
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
September 23, 2005 |
SURENDRA NATH Vs. STATE OF RAJASTHAN & ORS.
|
February 22, 2005 |
SURENDRA SINGH Vs. BHANWAR LAL
|
May 30, 2005 |
SURENDRA SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
September 15, 2005 |
SURESH Vs. STATE OF RAJ. & ORS.
|
February 11, 2005 |
SURESH CHAND MATHUR Vs. STATE OF RAJASTHAN
|
November 7, 2005 |
SURESH CHANDRA SINGHAL Vs. STATE OF RAJASTHAN
|
May 13, 2005 |
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
November 21, 2005 |
SURESH KUMAR ALIAS SUSHIL Vs. STATE OF RAJASTHAN
|
July 20, 2005 |
SURESH SINGAL Vs. UNIVERSITY OF RAJASTHAN
|
February 15, 2005 |
SURESH VAL CHAND JAIN Vs. UNION OF INDIA
|
April 19, 2005 |
SURI CONSTRUCTION Vs. STATE OF RAJASTHAN
|
April 6, 2005 |
SURI CONSTRUCTION Vs. STATE OF RAJASTHAN
|
August 23, 2005 |
SURJIT KAUR Vs. NEW INDIA ASSURANCE CO LTD
|
February 28, 2005 |
SURJIT SINGH Vs. DWARKA PRASAD
|
April 21, 2005 |
SURYA PRAKASH Vs. MAGANAWATI
|
November 16, 2005 |
SUSHILA NAGAR Vs. UGAM SINGH
|
May 4, 2005 |
SUTLEJ INDUSTRIES LTD Vs. STATE
|
November 17, 2005 |
SWADESHI POLYTEX LTD Vs. JAIPUR SPINNING AND WEAVING MILLS
|
January 28, 2005 |
SWAROOP SINGH Vs. STATE OF RAJASTHAN & OTHERS
|
July 19, 2005 |
SWAROOPI DEVI Vs. STATE OF RAJASTHAN
|
May 16, 2005 |
SWETA SAXENA AND OTHERS Vs. STATE OF RAJASTHAN
|
June 2, 2005 |
TAHAL SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER AND OTHERS
|
July 27, 2005 |
TAHIR KHAN ALIAS SHAKEEL Vs. STATE OF RAJASTHAN
|
August 3, 2005 |
TAJ HUSSAIN Vs. MISRU KHAN
|
October 17, 2005 |
TARA CHAND Vs. BHANWAR LAL
|
November 29, 2005 |
TATA FINANCE LTD Vs. SUMIT KHAMSERA
|
July 26, 2005 |
TEJ SINGH Vs. STATE OF RAJASTHAN
|
March 9, 2005 |
TEJPAL JEENGAR Vs. STATE OF RAJASTHAN
|
August 26, 2005 |
TEJU Vs. STATE OF RAJASTHAN
|
August 9, 2005 |
THANA RAM Vs. STATE OF RAJASTHAN
|
August 5, 2005 |
THANDI RAM Vs. STATE OF RAJASTHAN
|
June 3, 2005 |
TIKAYAT KISHAN VIKAS KENDRA Vs. STATE OF RAJASTHAN
|
September 16, 2005 |
TILAK RAJ Vs. BALDEV RAJ
|
November 18, 2005 |
TOLA Vs. STATE OF RAJASTHAN
|
January 4, 2005 |
TRILOCHAN SINGH Vs. UNION OF INDIA
|
April 5, 2005 |
TRILOK SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2005 |
TUNDA RAM Vs. GHANSHYAM
|
August 11, 2005 |
UDAI SINGH UDAWAT Vs. RAJASTHAN HIGH COURT AND OTHERS
|
April 12, 2005 |
UDAIBHAN SINGH ALIAS BABLU SINGH Vs. STATE OF RAJASTHAN
|
September 12, 2005 |
UDAIPUR CEMENT WORKS Vs. UNION OF INDIA
|
February 23, 2005 |
UGAM RAJ Vs. CIVIL JUDGE SD SOJAT CITY
|
July 11, 2005 |
UGANTI Vs. KAJORE MAL
|
September 15, 2005 |
UMA KANT AND CO LTD Vs. NIRANJAN PRASAD MAHESH
|
September 15, 2005 |
UMAR DARAZ Vs. STATE OF RAJASTHAN
|
December 21, 2005 |
UMESH KUMAR SONI Vs. STATE OF RAJASTHAN
|
February 1, 2005 |
UNION OF INDIA Vs. CHHAGAN LAL SOOD
|
February 7, 2005 |
UNION OF INDIA Vs. GANESH LAL
|
February 9, 2005 |
UNION OF INDIA Vs. VISHNU LAL NAI
|
January 19, 2005 |
UNION OF INDIA Vs. LABOUR COURT
|
March 17, 2005 |
UNION OF INDIA Vs. MAHESHWARI BUILDERS
|
April 19, 2005 |
UNION OF INDIA Vs. TRUSTEES OF MAJOR MAHARAJ HARISINGH BENEFIT OF DEFENCE SERVICE PERSONNEL CHARITABLE TRUST
|
April 25, 2005 |
UNION OF INDIA Vs. SANTOSH
|
April 25, 2005 |
UNION OF INDIA Vs. KULDEEP DHANKAR
|
December 20, 2005 |
UNION OF INDIA Vs. GRASIM INDUSTRIES LTD
|
December 14, 2005 |
UNION OF INDIA Vs. UMESH KUMAR MALIK
|
December 8, 2005 |
UNION OF INDIA Vs. JAISHREE
|
September 19, 2005 |
UNION OF INDIA Vs. KESRI CHAND MANAK CHAND
|
November 7, 2005 |
UNION OF INDIA Vs. ADITYA CEMENT
|
November 8, 2005 |
UNION OF INDIA Vs. BHILWARA SPINNING LTD
|
August 5, 2005 |
UNION OF INDIA Vs. MULTANA RAM AND ANR.
|
January 28, 2005 |
UNION OF INDIA & ORS. Vs. GANESH GOVT. & RURAL WORKS
|
February 16, 2005 |
UNION OF INDIA AND ANOTHER Vs. HARISH BULCHANDANI AND ANOTHER
|
March 15, 2005 |
UNION OF INDIA AND OTHER Vs. LAL CHAND AND ANOTHER
|
October 17, 2005 |
UNION OF INIDA Vs. DEVENDRA KUMAR MITTAL
|
August 2, 2005 |
UNITED INDIA INSURANCE CO LTD Vs. SHAKUNTALA SHARMA
|
October 18, 2005 |
UNITED INDIA INSURANCE CO LTD Vs. KAMLESH SHARMA
|
September 9, 2005 |
UNITED INDIA INSURANCE CO LTD Vs. GORA DEVI
|
May 9, 2005 |
UNITED INDIA INSURANCE CO LTD Vs. PARAMI DEVI
|
March 29, 2005 |
UNITED INDIA INSURANCE COMPANY Vs. ANITA SHARMA
|
August 3, 2005 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NANA AND OTHERS
|
February 17, 2005 |
UNIVERSITY OF RAJ JAIPUR Vs. YASH PAL SINGH JHALA
|
January 11, 2005 |
UP VAN SARANKSHAK Vs. SAERAM
|
March 18, 2005 |
USHA GUPTA Vs. COMMISSIONER OF INCOME TAX
|
October 25, 2005 |
V P SAXENA Vs. STATE OF RAJASTHAN
|
November 22, 2005 |
VANDANA Vs. SURESH CHARAN
|
January 24, 2005 |
VANS GOPAL SINGH Vs. JAIPUR UDYOG
|
April 21, 2005 |
VARINDRA SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2005 |
VARJU Vs. UNITED INDIA INSSURANCE CO LTD
|
January 12, 2005 |
VASUDEO Vs. UNION OF INDIA
|
November 14, 2005 |
VEERO Vs. STATE OF RAJASTHAN
|
December 8, 2005 |
VIDHI CHAND Vs. STATE OF RAJASTHAN
|
May 25, 2005 |
VIJAY K. SHARMA Vs. DIRECTOR NATIONAL AYURVED INSTITUTE
|
March 22, 2005 |
VIJAY KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
March 2, 2005 |
VIJAY LAL S/O SHRI KANA RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
|
February 8, 2005 |
VIJAY PRAKASH TOSHNIWAL Vs. COMMISSIONER OF INCOME TAX
|
November 30, 2005 |
VIJENDRA KUMAR Vs. STATE
|
September 22, 2005 |
VIMAL KUMAR JAIN Vs. MAHAVEER PARSAD JAIN
|
October 17, 2005 |
VIMALA DEVI Vs. HANUMAN SAHAY
|
January 27, 2005 |
VIMLA Vs. MOOLCHAND
|
January 7, 2005 |
VIMLA DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 11, 2005 |
VINOD KARNI AND URMILA Vs. STATE OF RAJASTHAN
|
May 5, 2005 |
VINOD PRAKASH PORWAL Vs. UNITED INDIA INSURANCE CO LTD
|
April 5, 2005 |
VIPIN ANAND AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
January 25, 2005 |
VIRAT SHARMA AND ANOTHER Vs. STATE
|
September 1, 2005 |
VISHAL & ORS. Vs. STATE OF RAJASTHAN
|
March 30, 2005 |
VISHAL MAHESHWARI Vs. STATE OF HARYANA
|
August 5, 2005 |
VISHNI Vs. STATE OF RAJASTHAN
|
January 18, 2005 |
VISHNU Vs. STATE OF RAJASTHAN
|
August 3, 2005 |
VISHNU DUTTA SONI Vs. STATE OF RAJASTHAN
|
July 20, 2005 |
VISHNU GOPAL VYAS Vs. STATE OF RAJASTHAN
|
May 10, 2005 |
VISHNU PRASAD Vs. STATE OF RAJASTHAN & ANR.
|
May 25, 2005 |
VISHRAM Vs. STATE OF RAJASTHAN
|
August 31, 2005 |
VISWANATH SHARMA Vs. STATE OF RAJASTHAN AND 3 ORS
|
November 17, 2005 |
WAGAD CONSTRUCTION CO. Vs. STATE OF RAJASTHAN
|
August 31, 2005 |
XLO UNITED CLUTCH PRODUCTS LTD Vs. MOTOR INDUSTRIES CO LTD
|
December 19, 2005 |
YASH INDUSTRIES Vs. STATE OF RAJASTHAN
|
July 21, 2005 |
YASHWANT SHARMA Vs. STATE OF RAJASTHAN
|
March 17, 2005 |
YATENDRA SINGH @ SONU PARIHAR Vs. STATE
|
February 23, 2005 |
YOGENDRA NANDWANA Vs. STATE OF RAJASTHAN
|
August 25, 2005 |
YOGESH S/O RADHEY SHYAM Vs. THE STATE OF RAJASTHAN & ANR.
|
February 9, 2005 |
YUSUF AND ORS. Vs. STATE OF RAJASTHAN
|
January 7, 2005 |
ZAKIR HUSSAIN Vs. COMMISSIONER OF INCOME TAX
|
November 7, 2005 |