A C T O JODHPUR Vs. SHIV SHAMBHU AGENCIES
|
October 14, 2003 |
ABDUL KAYUM Vs. ANAND PRAKASH
|
August 19, 2003 |
ABHISHEK SINGH Vs. UNIVERSITY OF RAJASTHAN & ANR.
|
July 7, 2003 |
ACHARYA SHRI KUNDAN MAHARAJ Vs. INDRA
|
December 16, 2003 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPINNING AND WEAVING MILLS LTD
|
October 15, 2003 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPG. AND WVG. MILLS
|
November 24, 2003 |
AHMED @ MOHD. AHMED Vs. KAMALUDDIN
|
February 14, 2003 |
AJANTA ENTERPRISES Vs. ANITA TEX PRINT LTD
|
May 23, 2003 |
AJAY ROONGTA Vs. RAJENDRA PRASAD MAHIPAL
|
April 8, 2003 |
AJAY SINGH Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
February 20, 2003 |
AJAY SRIVASTAVA Vs. STATE OF RAJASTHAN
|
February 5, 2003 |
AJEET SINGH Vs. CHHINDRA SINGH & OTHERS
|
May 22, 2003 |
AKASH BHANDARI Vs. JAI NARAIN VYAS UNIVERSITY
|
March 10, 2003 |
AKHIL BHARTIYA VIDHYARTHI PARISHAD UDAIPUR Vs. STATE OF RAJASTHAN
|
July 16, 2003 |
AKHTAR ALI Vs. STATE OF RAJASTHAN
|
October 6, 2003 |
ALCOBEX METALS LTD Vs. STATE OF RAJASTHAN
|
May 16, 2003 |
ALMI Vs. STATE OF RAJASTHAN
|
December 19, 2003 |
ALOK ENTERPRISES Vs. RAJASTHAN FINANCIAL CORPORATION
|
January 31, 2003 |
ALOK GUPTA Vs. UNION OF INDIA NEW DELHI
|
July 11, 2003 |
ALPHA ENGINEER JAIPUR Vs. STATE OF RAJASTHAN
|
September 23, 2003 |
AMAR BAI Vs. STATE OF RAJASTHAN
|
April 25, 2003 |
AMAR SINGH Vs. STATE OF RAJASTHAN
|
October 7, 2003 |
AMARDEEP DUBE Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
AMITA SHEKHAWAT Vs. STATE OF RAJASTHAN
|
March 6, 2003 |
AMITA VYAS Vs. JNVU
|
February 26, 2003 |
AMRA RAM Vs. STATE OF RAJASTHAN
|
April 30, 2003 |
AMRIT LAL Vs. UNION OF INDIA
|
January 9, 2003 |
ANAND JAIN Vs. STATE OF RAJASTHAN
|
July 15, 2003 |
ANAND KUMAR PUROHIT Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL AND LABOUR COURT
|
December 19, 2003 |
ANAND KUMAR SHARMA Vs. EXECUTIVE ENGINEER
|
July 28, 2003 |
ANANDI PRASAD Vs. ROOP LAL
|
February 25, 2003 |
ANARBAI Vs. STATE OF RAJASTHAN
|
April 25, 2003 |
ANCHI DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
February 10, 2003 |
ANIL BHANDARI Vs. UNITED INDIA INSURANCE CO LTD
|
May 27, 2003 |
ANIL COLD TYRES RETREADERS Vs. RUNGTA PROJECTS LTD
|
November 28, 2003 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
April 4, 2003 |
ANIL KUMAR S RUIA Vs. OFFICIAL LIQUIDATOR UNIKOL
|
September 5, 2003 |
ANIL KUMAR SHARMA Vs. MALVIYA REGIONAL ENGINEERING COLLEGE
|
May 9, 2003 |
ANIL KUMAR TOMAR Vs. STATE OF RAJASTHAN
|
January 9, 2003 |
ANIL VASHISHTHA Vs. STATE OF RAJASTHAN & ANOTHER
|
November 11, 2003 |
ANJALI ALIAS DEVI Vs. STATE
|
May 27, 2003 |
ARAWALI TAXI OPERATORS UNION Vs. STATE OF RAJASTHAN
|
September 15, 2003 |
ARIHANT CINE WORLD PVT. LTD. Vs. JDA
|
July 23, 2003 |
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
May 19, 2003 |
ARJUN SINGH Vs. A D J BEHROR
|
September 2, 2003 |
ARUN KUMAR SRIVASTAVA Vs. R P S C
|
March 3, 2003 |
ARUNA BANO Vs. STATE OF RAJASTHAN
|
February 11, 2003 |
ARUNA BOHRA Vs. BHAWANI SHANKAR NANDWANA
|
April 1, 2003 |
ASGAR Vs. STATE OF RAJASTHAN
|
January 31, 2003 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
July 11, 2003 |
ASHOK KUMAR Vs. SAWAI SINGH
|
September 11, 2003 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
November 20, 2003 |
ASHOK KUMAR BOHRA Vs. HADOTI KSHETRIYA GRAMIN BANK KOTA
|
February 26, 2003 |
ASHOK KUMAR CHATURVEDI & ORS. Vs. ALWAR BHARATPUR AANCHALIK GRAMIN BANK & OTHERS
|
September 18, 2003 |
ASHOK KUMAR GAUR Vs. M A C T KOTA
|
July 17, 2003 |
ASHOK KUMAR KAROLA Vs. UNION OF INDIA
|
January 3, 2003 |
ASHOK MAHESHWARI Vs. CHOTHU MOOLA
|
October 31, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMAR SINGH KISHAN
CHAND
|
September 15, 2003 |
ASSISTANT ENGINEER (RURAL ELECTRIFICATION) RAJASTHAN STATE ELECTRICITY BOARD, MERTA CITY, DIST. NAGAUR Vs. TEJA RAM JAT
|
April 8, 2003 |
ASSU @ ASRAF AND ORS. Vs. STATE OF RAJASTHAN
|
August 5, 2003 |
ATRUP Vs. STATE OF RAJASTHAN
|
April 17, 2003 |
ATUL SINGH VISHNOI Vs. PUSHPA JAIN
|
October 16, 2003 |
AUTOLITE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
July 21, 2003 |
AVADH BEHARI PACHAURI Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
AYYUB Vs. STATE OF RAJASTHAN
|
April 7, 2003 |
BABLI DEVI Vs. STATE OF RAJASTHAN
|
September 3, 2003 |
BABLOO Vs. STATE OF RAJASTHAN
|
August 7, 2003 |
BABLOO @ KRISHNA KUMAR Vs. STATE OF RAJASTHAN
|
September 3, 2003 |
BABU KHAN Vs. STATE OF RAJASTHAN
|
January 29, 2003 |
BABU LAL Vs. LABOUR COURT JODHPUR
|
March 28, 2003 |
BABU LAL Vs. SHRIPAT LAL
|
August 29, 2003 |
BABU LAL Vs. STATE OF RAJASTHAN
|
July 9, 2003 |
BABU LAL CHAUDHARY Vs. BIHARI LAL SAINI
|
May 20, 2003 |
BABU PURI Vs. KALU
|
August 26, 2003 |
BABULAL Vs. STATE OF RAJASTHAN
|
October 17, 2003 |
BADRI Vs. SHRI KISHAN
|
April 8, 2003 |
BADRI LAL JOSHI Vs. STATE
|
February 10, 2003 |
BAGGA MALI Vs. SHRI BHAWANI SHANKAR GARG
|
July 28, 2003 |
BAKSHI STEELS LTD Vs. STATE OF RAJASTHAN
|
December 5, 2003 |
BALBEER KUMAR JAIN Vs. TRIPTI KUMAR KOTHARI
|
October 22, 2003 |
BALU RAM Vs. STATE OF RAJASTHAN
|
January 20, 2003 |
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
October 20, 2003 |
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
May 20, 2003 |
BANARSI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
November 12, 2003 |
BANK OF RAJASTHAN LTD Vs. KRISHAN PRINTERS
|
September 2, 2003 |
BANNEY SINGH RATHORE Vs. STATE OF RAJASTHAN
|
February 11, 2003 |
BANSHI Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
BANSHI LAL Vs. RAJ BAI
|
October 29, 2003 |
BANWARI LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
July 28, 2003 |
BARKAT Vs. STATE OF RAJASTHAN
|
May 19, 2003 |
BASANTA Vs. STATE OF RAJASTHAN
|
January 23, 2003 |
BASTI MAL SUTHAR Vs. STATE OF RAJASTHAN AND OTHERS
|
September 12, 2003 |
BATOOL Vs. STATE OF RAJASTHAN
|
April 7, 2003 |
BEERBAL SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2003 |
BEERU @ BIRBAL RAM Vs. STATE
|
November 7, 2003 |
BHAGIRATH RAM Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
November 3, 2003 |
BHAGWAT SINGH Vs. DISTRICT MAGISTRATE UDAIPUR
|
February 5, 2003 |
BHAGWATI BAI & ORS Vs. MANJEET SINGH & ORS
|
November 25, 2003 |
BHAGWATI LAL SHARMA Vs. STATE OF RAJASTHAN
|
November 6, 2003 |
BHAIRU SINGH Vs. UNION OF INDIA
|
July 28, 2003 |
BHAKAR RAM Vs. UNION OF INDIA
|
February 3, 2003 |
BHANWAR Vs. LRS OF JAHRUDDIN
|
August 21, 2003 |
BHANWAR KANWAR Vs. CIVIL JUDGE
|
September 17, 2003 |
BHANWAR LAL Vs. BIRBAL RAM & OTHERS
|
January 21, 2003 |
BHANWAR LAL KUMAWAT Vs. STATE OF RAJASTHAN
|
September 11, 2003 |
BHANWAR LAL PARIHAR Vs. STATE OR RAJASTHAN AND OTHERS
|
February 14, 2003 |
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
November 5, 2003 |
BHANWAR SINGH Vs. LABOUR COURT
|
February 10, 2003 |
BHANWARI DEVI Vs. UNION OF INDIA
|
June 6, 2003 |
BHASKAR DAGAR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
September 25, 2003 |
BHAWANI SHANKAR SHARMA Vs. STATE OF RAJASTHAN
|
April 23, 2003 |
BHERU LAL Vs. STATE OF RAJASTHAN
|
May 14, 2003 |
BHERU LAL Vs. STATE OF RAJASTHAN
|
October 14, 2003 |
BHERU LAL Vs. RAGHUBEER
|
October 17, 2003 |
BHERU LAL GANDHI Vs. STATE OF RAJASTHAN AND OTHERS
|
March 12, 2003 |
BHERU SINGH RATHORE Vs. STATE OF RAJASTHAN
|
April 29, 2003 |
BHERULAL Vs. THE STATE
|
November 19, 2003 |
BHIM SINGH Vs. KAN SINGH
|
November 25, 2003 |
BHIM SINGH Vs. KAN SINGH
|
November 15, 2003 |
BHOJA Vs. STATE OF RAJASTHAN
|
September 11, 2003 |
BHOJA RAM Vs. STATE OF RAJASTHAN
|
November 7, 2003 |
BHOOP RAM Vs. STATE OF RAJASTHAN
|
December 11, 2003 |
BHOOR SINGH Vs. GHEESU LAL AND OTHERS
|
April 8, 2003 |
BHURA Vs. ADDITIONAL DISTRICT JUDGE NO 8 JAIPUR CITY
|
September 15, 2003 |
BIJA RAM Vs. UNION OF INDIA
|
April 24, 2003 |
BIRDHI CHAND Vs. STATE OF RAJASTHAN
|
March 27, 2003 |
BIRLA CEMENT WORKS Vs. STATE OF RAJASTHAN
|
April 22, 2003 |
BRAHMA NAND Vs. DURGA PRASHAD
|
December 17, 2003 |
BRIJ KISHORE RANGA Vs. STATE OF RAJASTHAN
|
April 18, 2003 |
BRIJENDRA KUMAR JAIMAN Vs. STATE OF RAJASTHAN
|
March 28, 2003 |
BUILDER AND ASSOCIATES Vs. RIICO NON
|
October 9, 2003 |
BUTA SINGH Vs. SUPERINTENDING ENGNEER SURVEY CIRCLE CHHATARGARH IGNP CAD BIKANER
|
September 3, 2003 |
C I T JODHPUR Vs. MARUDHAR HOTEL P LTD
|
February 17, 2003 |
C T O SRIGANGANAGAR Vs. SADULSHAHAR KRAI VIKRAI SAHAKARI SAMITI
|
April 23, 2003 |
CAPITAL BODY BUILDERS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
April 9, 2003 |
CENTRAL ACADEMY EDUCATIONAL SOCIETY Vs. MOOL CHAND AND OTHERS
|
August 19, 2003 |
CHAIN SUKH RATHI Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2003 |
CHAINSINGH PANWAR Vs. STATE OF RAJASTHAN
|
May 12, 2003 |
CHAMPA LAL Vs. STATE OF
|
March 27, 2003 |
CHANAN RAM Vs. REGISTRAR RAJASTHAN AGRICULTURAL UNIVERSITY
|
May 29, 2003 |
CHANDAN SINGH Vs. STATE OF RAJASTHAN
|
May 27, 2003 |
CHANDRA PAL BAGGA Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 31, 2003 |
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
|
December 16, 2003 |
CHARAN SINGH Vs. R S R T C
|
February 4, 2003 |
CHARAN SINGH Vs. STATE OF RAJASTHAN
|
October 21, 2003 |
CHHAGANLAL Vs. KRISHI UPAJ MANDI SAMITI
|
November 4, 2003 |
CHHITAR LAL Vs. STATE OF RAJASTHAN
|
June 25, 2003 |
CHHITAR LAL ALIAS CHHITA Vs. STATE OF RAJASTHAN
|
May 19, 2003 |
CHHOGA Vs. STATE OF RAJASTHAN
|
November 5, 2003 |
CHIEF EXECUTIVE OFFICER ZILA PARISHAD Vs. SHRI PALA RAM
|
August 1, 2003 |
CHIEF EXECUTIVE OFFICER ZILA PARISHAD JHUNJHUNU Vs. PALA RAM
|
August 1, 2003 |
CHIMAN SINGH Vs. STATE OF RAJASTHAN
|
July 23, 2003 |
CHOTURAM Vs. STATE OF RAJASTHAN
|
July 22, 2003 |
CHUNNI LAL BAHETI Vs. A D J NO 1
|
March 5, 2003 |
CIT Vs. CHINNA RAM
|
September 5, 2003 |
CIT Vs. ABRESSIVE INDIA
|
January 16, 2003 |
CIT Vs. UDAIPUR DISTILLARY CO LTD
|
May 9, 2003 |
COLLECTOR OF CENTRAL EXCISE Vs. J K UDAIPUR UDYOG
|
July 28, 2003 |
COMMISSIONER OF INCOME TAX Vs. BABU LAL SHYAM DASS VIJAY KUMAR AND PARTY
|
July 28, 2003 |
COMMISSIONER OF INCOME TAX Vs. COSMOPOLITAN TRADING CORPN
|
July 22, 2003 |
COMMISSIONER OF INCOME TAX Vs. BANNA LAL JAT
|
July 17, 2003 |
COMMISSIONER OF INCOME TAX Vs. MAHARAJA RANA INDERJEET
|
July 11, 2003 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
|
July 17, 2003 |
COMMISSIONER OF INCOME TAX Vs. G B H EXPORTERS
|
August 1, 2003 |
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
September 3, 2003 |
COMMISSIONER OF INCOME TAX Vs. R G ISPAT LTD
|
September 1, 2003 |
COMMISSIONER OF INCOME TAX Vs. UTTAM CHAND NAHAR
|
August 26, 2003 |
COMMISSIONER OF INCOME TAX Vs. BALU RAM
|
May 23, 2003 |
COMMISSIONER OF INCOME TAX Vs. RAJENDRA KASLIWAL
|
May 20, 2003 |
COMMISSIONER OF INCOME TAX Vs. R D GUPTA CONSTRUCTION P LTD
|
May 22, 2003 |
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
May 12, 2003 |
COMMISSIONER OF INCOME TAX Vs. HOTEL LAKE END
|
May 13, 2003 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPINNING AND WEAVING
MILLS LTD
|
May 13, 2003 |
COMMISSIONER OF INCOME TAX Vs. HARSHWARDHAN CHEMICALS
|
May 7, 2003 |
COMMISSIONER OF INCOME TAX Vs. P C MAHESHWARI
|
May 8, 2003 |
COMMISSIONER OF INCOME TAX Vs. POPULAR ART PALACE P LTD
|
July 4, 2003 |
COMMISSIONER OF INCOME TAX Vs. ROOP NARAIN SARDAR MAL
|
July 8, 2003 |
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD
|
July 8, 2003 |
COMMISSIONER OF INCOME TAX Vs. PREMLATA JALANI
|
July 14, 2003 |
COMMISSIONER OF INCOME TAX Vs. COMPAIGNE GENERAL DE GEOPHYSIQUE
|
July 15, 2003 |
COMMISSIONER OF INCOME TAX Vs. SAMBHAR SALT LTD
|
March 7, 2003 |
COMMISSIONER OF INCOME TAX Vs. GAMBHIR MAL PANDIYA P LTD
|
March 12, 2003 |
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED STONE INDUSTRIES KOTAH LTD
|
March 7, 2003 |
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS P LTD
|
March 21, 2003 |
COMMISSIONER OF INCOME TAX Vs. PREM NATH MOTORS RAJASTHAN P LTD
|
April 1, 2003 |
COMMISSIONER OF INCOME TAX Vs. PRITHVIRAJ MAHESHWARI
|
April 8, 2003 |
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
April 25, 2003 |
COMMISSIONER OF INCOME TAX Vs. REGISTHAN P LTD
|
April 28, 2003 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STEEL ROLLING MILLS P LTD
|
April 29, 2003 |
COMMISSIONER OF INCOME TAX Vs. SHREE BARKHA SYNTHETICS LTD
|
May 1, 2003 |
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA DEVI
|
April 21, 2003 |
COMMISSIONER OF INCOME TAX Vs. RAGHU SINHA
|
April 16, 2003 |
COMMISSIONER OF INCOME TAX Vs. AGRO ENGINEERS
|
April 10, 2003 |
COMMISSIONER OF INCOME TAX Vs. ARAVALI CONSTRUCTION CO P LTD
|
February 11, 2003 |
COMMISSIONER OF INCOME TAX Vs. PARMESHWAR BOHRA
|
February 3, 2003 |
COMMISSIONER OF INCOME TAX Vs. BOUTIQUE CHIC
|
February 3, 2003 |
COMMISSIONER OF INCOME TAX Vs. HAJI JAN MOHD GAUR
|
February 19, 2003 |
COMMISSIONER OF INCOME TAX Vs. FOSS ELECTRONIC
|
February 25, 2003 |
COMMISSIONER OF INCOME TAX Vs. NEW RAJASTHAN TRADING CO
|
January 23, 2003 |
COMMISSIONER OF INCOME TAX Vs. AJANTA DYEING AND PRINTING MILLS
|
January 23, 2003 |
COMMISSIONER OF INCOME TAX Vs. TRINITY HOSPITAL
|
January 24, 2003 |
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR DUGGAR
|
January 24, 2003 |
COMMISSIONER OF INCOME TAX Vs. R G ISPAT LTD
|
January 31, 2003 |
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR SOORANA
|
January 27, 2003 |
COMMISSIONER OF INCOME TAX Vs. VIMAL KUMAR AND NIRMAL KUMAR SOORANA
|
January 2, 2003 |
COMMISSIONER OF INCOME TAX Vs. TAJ OIL TRADERS
|
January 7, 2003 |
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHITRA
|
January 15, 2003 |
COMMISSIONER OF INCOME TAX Vs. ABRESSIVE INDIA
|
January 16, 2003 |
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SAHKARI SPINNING MILLS LTD
|
January 17, 2003 |
COMMISSIONER OF INCOME TAX Vs. BANSIWALA IRON AND STEEL RE ROLLING MILLS
|
September 5, 2003 |
COMMISSIONER OF INCOME TAX Vs. GOTAN LIME STONE KHANIJ UDHYOG
|
September 4, 2003 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE CO OP BANK
|
September 5, 2003 |
COMMISSIONER OF INCOME TAX Vs. DEVILAL SONI
|
September 16, 2003 |
COMMISSIONER OF INCOME TAX Vs. SHREE RAJASTHAN SYNTEX LTD
|
September 15, 2003 |
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
October 10, 2003 |
COMMISSIONER OF INCOME TAX Vs. AJIT BHAWAN HOTEL
|
October 13, 2003 |
COMMISSIONER OF INCOME TAX Vs. LAXMAN PARASHAR
|
September 17, 2003 |
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
September 24, 2003 |
COMMISSIONER OF INCOME TAX Vs. HOTEL RATANADA INTERNATIONAL P LTD
|
November 5, 2003 |
COMMISSIONER OF INCOME TAX Vs. BANSWARA FABRICS LTD
|
November 12, 2003 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPG AND WVG MILLS LTD
|
November 17, 2003 |
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
November 18, 2003 |
COMMISSIONER OF INCOME TAX Vs. HIRANAND
|
October 17, 2003 |
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLARY CO LTD
|
October 15, 2003 |
COMMISSIONER OF INCOME TAX Vs. MEWAR OIL AND GENERAL MILLS LTD
|
October 21, 2003 |
COMMISSIONER OF INCOME TAX Vs. BHAWAL SYNTHETICS INDIA
|
December 3, 2003 |
COMMISSIONER OF INCOME TAX Vs. HAZARIMAL MILAPCHAND SURANA
|
September 1, 2003 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED
|
August 23, 2003 |
COMMISSIONER OF INCOME-TAX Vs. MANNA LAL NIRMAL KUMAR SURANA
|
January 2, 2003 |
COMMISSIONER OF INCOME-TAX Vs. DEVENDRA UDHYOG
|
March 10, 2003 |
COMMISSIONER OF INCOME-TAX Vs. RAJASTHAN RAJYA VIDYUT PRASARAN
|
August 26, 2003 |
COMMISSIONER OF INCOME-TAX UDAIPUR Vs. UDAIPUR DISTILLARY CO LIMITED
|
May 9, 2003 |
COMMISSIONER OF INCOME-TAX UDAIPUR Vs. UDAIPUR DISTILLARY COMPANY LTD
|
October 9, 2003 |
COMMISSIONER OF WEALTH TAX Vs. SANTOSH CHAND
|
September 4, 2003 |
COMMISSIONER OF WEALTH TAX Vs. SETH MUKUND DAS VISHNU KUMAR
RATHI
|
July 30, 2003 |
COMMISSIONER OF WEALTH TAX Vs. R K GOLECHA
|
January 27, 2003 |
COMMISSIONER OF WEALTH TAX Vs. MUKUND DAS VISHNU KUMAR RATHI
|
February 25, 2003 |
CONTROLLER OF ESTATE DUTY Vs. PARAS RAJ G SHAH
|
May 12, 2003 |
CONTROLLER OF ESTATE DUTY Vs. INDER JEET SINGH
|
July 9, 2003 |
CWT Vs. SETH MUKUND DAS VISHNU KUMAR RATHI
|
July 30, 2003 |
D C CHARAYA Vs. INCOME TAX OFFICER
|
July 16, 2003 |
D C M SHRIRAM CONSOLIDATED LTD Vs. REGIONAL P F COMMR
|
July 29, 2003 |
D D SINHA Vs. OFFICIAL LIQUIDATOR RAJASTHAN
|
January 24, 2003 |
DAIDAN SINGH Vs. STATE
|
March 20, 2003 |
DAL CHAND Vs. JUDGE LABOUR COURT
|
December 16, 2003 |
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
August 6, 2003 |
DARSHNA Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
DASHRATH Vs. STATE OF RAJASTHAN
|
January 17, 2003 |
DASHRATH SINGH & ORS. Vs. STATE AND ANR.
|
September 23, 2003 |
DAYALA ALIAS DAYA RAM Vs. STATE OF RAJASTHAN
|
July 21, 2003 |
DAYALAL Vs. STATE OF RAJASTHAN
|
May 7, 2003 |
DEEN DAYAL Vs. HIGH COURT OF JUDICATURE
|
February 25, 2003 |
DEEPAK Vs. STATE OF RAJASTHAN
|
April 17, 2003 |
DEEPAK KUMAR Vs. DILIP KUMAR
|
July 25, 2003 |
DEPUTY SECRETARY TRIBAL AREA DEVELOPMENT DEPARTMENT Vs. JUDGE LABOUR COURT UDAIPUR
|
February 21, 2003 |
DESHRAJ SINGH Vs. STATE OF RAJASTHAN
|
August 18, 2003 |
DESHRAM Vs. STATE OF RAJASTHAN
|
August 27, 2003 |
DEVA RAM Vs. DISTRICT & SESSIONS JUDGE, BALOTRA & ANR.
|
August 21, 2003 |
DEVENDRA UPADHYAY Vs. ANJANA
|
November 10, 2003 |
DEVI PRASAD Vs. SUB-DIVISIONAL OFFICER LAND CONVERSION
|
August 4, 2003 |
DEVILAL S/O KRISHNA RAM Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
DHANESH COTTON GINNING DAL OIL Vs. ITO
|
September 17, 2003 |
DHANRAJ Vs. PRAKASH KUMAR
|
September 17, 2003 |
DHANRAJ Vs. STATE OF RAJASTHAN
|
May 6, 2003 |
DHARA RAM Vs. STATE OF RAJASTHAN
|
December 3, 2003 |
DHARAM PAL Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
DHARMAVEER SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN.
|
November 27, 2003 |
DHARMVEER SEN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
July 24, 2003 |
DHULA Vs. STATE OF RAJASTHAN
|
April 21, 2003 |
DIAMOND WORLD Vs. COMMISSIONER OF INCOME TAX
|
July 8, 2003 |
DINESH SINGH Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
July 14, 2003 |
DIRECTOR IN CHARGE Vs. TEJA
|
February 4, 2003 |
DIRECTOR STATE FARMS CORPORATION OF INDIA LTD Vs. JUDGE INDUSTRIAL TRIBUNAL AND LABOUR COURT AND
|
January 24, 2003 |
DIRECTOR TREASURY AND ACCOUNTS RAJASTHAN JAIPUR Vs. SURESH CHAND
|
July 28, 2003 |
DISTRICT EDUCATION OFFICER Vs. BAPU LAL & ANOTHER
|
October 16, 2003 |
DIVISIONAL MANAGER RSRTC Vs. KAMRUDDIN
|
February 4, 2003 |
DIWAS AGARWAL Vs. THE STATE OF RAJASTHAN
|
October 17, 2003 |
DOONGAR SINGH Vs. RAMESHWAR LAL
|
August 19, 2003 |
DR GURMEET SINGH Vs. ITO
|
February 4, 2003 |
DR. [MRS.] SUMITRA BORA Vs. STATE OF RAJASTHAN & OTHERS
|
February 3, 2003 |
DR. G.N. KHAJURIA AND OTHERS Vs. STATE OF RAJASTHAN
|
January 31, 2003 |
DR. J.K. JASWANI Vs. STATE OF RAJASTHAN & ANR.
|
March 13, 2003 |
DULI CHAND Vs. PRABHU DAYAL
|
April 21, 2003 |
DULICHAND Vs. BHANDARI DAS
|
October 28, 2003 |
DUNI CHAND Vs. STATE OF RAJASTHAN
|
December 2, 2003 |
EMNA Vs. UNION OF INDIA
|
October 28, 2003 |
EXECUTIVE ENGINEER O and M JODHPUR VIDYUT VITRAN NIGAM LIMITED Vs. PAYMENT OF WEGES AUTHORITY LABOUR COURT BALOTRA
|
August 4, 2003 |
F.C.I. & ORS. Vs. MANGAL SEN AGRAWAL
|
August 27, 2003 |
FAROOQA BIBI Vs. JUBEDA BIBI
|
November 28, 2003 |
FATTU MAL SAJNANI Vs. HAMIDA BANO
|
November 17, 2003 |
FAZAL ALI Vs. AMMA KHATUN
|
September 18, 2003 |
FOJA Vs. STATE OF RAJASTHAN
|
July 16, 2003 |
FOOD CORPORATION OF INDIA DELHI Vs. LAXMI TRADERS HANUMANGARH
|
January 27, 2003 |
GAFUR KHAN Vs. STATE OF RAJASTHAN
|
February 25, 2003 |
GAJADHAR @ GANGADHAR Vs. THE STATE OF RAJASTHAN
|
May 30, 2003 |
GANASHERE GRAM SEWA SAHAKARI Vs. JUDGE LABOUR
|
April 16, 2003 |
GANESH Vs. STATE OF RAJASTHAN
|
July 17, 2003 |
GANPAT LAL Vs. RAJASTHAN HOUSING BOARD JODHPUR
|
November 13, 2003 |
GARRISON ENGINEER PROJECT-I Vs. STATE
|
March 24, 2003 |
GAUTAM BHAWAN NIRMAN SAHKARI SAMITI LTD Vs. RAMNIK KUMARI
|
September 8, 2003 |
GAUTAM KANDIYA BHONSLE Vs. STATE OF RAJASTHAN
|
November 18, 2003 |
GEETA DEVI Vs. HARI RAM YOGI
|
May 2, 2003 |
GEETA DEVI Vs. SHIV SHANKAR
|
July 21, 2003 |
GEETA SHARMA Vs. STATE OF RAJ. & ANR.
|
September 15, 2003 |
GEETA SINHA Vs. JAI NARAYAN VYAS UNIVERSITY, JODHPUR AND ORS.
|
July 22, 2003 |
GEHNA Vs. UNION OF INDIA
|
May 26, 2003 |
GENERAL MANAGER PNB Vs. JAMNA DEVI SMT
|
September 15, 2003 |
GENERAL MANAGER PUNJAB NATIONAL BANK Vs. JAMNA DEVI
|
September 15, 2003 |
GENERAL MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR. Vs. GURDEEP KAUR AND OTHERS
|
April 9, 2003 |
GENERAL MANAGER WESTERN RAILWAY CHURCH GATE BOMBAY Vs. LAXMI NARAIN MEENA
|
April 30, 2003 |
GHANSHYAM AMETA Vs. STATE OF RAJASTHAN
|
July 23, 2003 |
GHANSHYAM DASS Vs. STATE OF RAJASTHAN & ANR.
|
August 19, 2003 |
GHASI RAM @ GHISA Vs. ADDL. DISTRICT JUDGE NO. 1, DHANNA RAM
|
October 15, 2003 |
GHISALAL Vs. STATE OF RAJASTHAN
|
February 21, 2003 |
GIAN SINGH Vs. STATE OF RAJASTHAN
|
December 17, 2003 |
GIRRAJ PRASAD Vs. QAMAR ALI BEGH
|
September 5, 2003 |
GODARA CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
July 10, 2003 |
GOKAL RAM Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
GOPAL Vs. STATE OF RAJASTHAN
|
November 24, 2003 |
GOPAL Vs. STATE
|
February 13, 2003 |
GOPAL KRISHNA SHARMA Vs. SHAHIBI GENERAL FINANCE AND INVESTMENTS LTD.
|
July 25, 2003 |
GOPAL NAI Vs. STATE OF RAJASTHAN
|
August 9, 2003 |
GOPAL SHARAN Vs. RADHA DEVI
|
December 15, 2003 |
GOPAL SHARMA Vs. STATE OF RAJASTHAN
|
October 21, 2003 |
GOPAL VYAS Vs. NAGAR NIGAM
|
April 17, 2003 |
GOPESH GUPTA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 15, 2003 |
GOPI Vs. STATE OF RAJASTHAN
|
April 7, 2003 |
GORDHAN LAL Vs. STATE OF RAJASTHAN
|
October 20, 2003 |
GOVERDHAN LAL Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
GOVERDHAN SINGH Vs. SYNDICATE BANK AND ANOTHER
|
October 10, 2003 |
GOVIND SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
|
May 20, 2003 |
GULAB CHAND VERMA Vs. BANK OF RAJASTHAN LIMITED & ORS.
|
November 10, 2003 |
GULAB KANWAR Vs. STATE OF RAJASTHAN
|
February 11, 2003 |
GULAM MUSTFA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 17, 2003 |
GULSHAN KUMAR Vs. STATE OF RAJASTHAN
|
August 18, 2003 |
GUNESH TEXTILES Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION JAIPUR
|
February 11, 2003 |
GUNWANT LAL GODAWAT Vs. COMMISSIONER OF C EX AND CUS
|
November 4, 2003 |
GURBACHAN SINGH Vs. STATE OF RAJASTHAN
|
March 24, 2003 |
GYANA RAM & ANR. Vs. STATE OF RAJASTHAN
|
August 18, 2003 |
HAJI MOHD IBRAHIM Vs. STATE OF RAJASTHAN
|
April 23, 2003 |
HAKIM SINGH Vs. STATE OF RAJASTHAN
|
August 5, 2003 |
HANUMAN MAL Vs. JATAN MAL
|
July 15, 2003 |
HANUMAN PRASAD LATA Vs. STATE OF RAJASTHAN AND OTHERS
|
May 30, 2003 |
HANUMAN RAM Vs. STATE OF RAJASTHAN
|
July 22, 2003 |
HARBANS SINGH Vs. CHANDRA PRABHA
|
January 3, 2003 |
HARBANSH Vs. STATE OF RAJASTHAN
|
July 1, 2003 |
HARBHAJ RAM Vs. LABOUR COURT JODHPUR
|
May 26, 2003 |
HARCHANDA Vs. STATE OF RAJASTHAN
|
July 14, 2003 |
HARDAYAL Vs. RAVINDRA AGARWAL
|
November 28, 2003 |
HARDAYAL REHAN Vs. STATE OF RAJASTHAN & ANR.
|
October 20, 2003 |
HARDEVA RAM Vs. STATE OF RAJASTHAN & ORS.
|
March 2, 2003 |
HARI NARAYAN Vs. STATE OF RAJASTHAN
|
July 1, 2003 |
HARI RAM Vs. LICHMANIYA
|
March 12, 2003 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
December 12, 2003 |
HARI SINGH MATHUR Vs. STATE OF RAJASTHAN
|
September 18, 2003 |
HARIOM MEENA Vs. CHAIRMAN JVVNL
|
September 15, 2003 |
HARJI RAM AND ANOTHER Vs. STATE OF RAJASTHAN & ORS.
|
February 10, 2003 |
HARKESH Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
HARKESH KUMAR Vs. STATE OF RAJASTHAN
|
February 25, 2003 |
HARPHOOLI DEVI Vs. KRAPAL SINGH
|
June 30, 2003 |
HAZNA Vs. PRABHU LAL
|
April 16, 2003 |
HEM RAJ JAIN Vs. STATE OF RAJASTHAN
|
July 15, 2003 |
HIMTIA & ORS. Vs. STATE OF RAJASTHAN
|
June 2, 2003 |
HINDUSTAN ZINC LTD Vs. M L KHUTEDA
|
December 9, 2003 |
HOKMA AND OTHERS Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
I.C.A.R. AND OTHERS Vs. AKHEEL AHMED
|
January 29, 2003 |
IDDU S/O JODHU Vs. THE STATE OF RAJASTHAN
|
September 15, 2003 |
IMECO ULTRASONICS Vs. NATIONAL ENGINEERING INDUSTRIES LTD
|
July 25, 2003 |
INDER SINGH GEHLOT Vs. VICE CHANCELLOR JAI NARAIN VYAS UNIVERSITY JODHPUR
|
March 28, 2003 |
INDIAN SHAVING PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2003 |
INDUSTRIAL DEVELOPMENT BANK Vs. SOLARTECH INDIA LTD
|
January 31, 2003 |
IQBAL HUSSAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
March 7, 2003 |
ISHAR RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 19, 2003 |
ISHWAR SINGH Vs. STATE OF RAJASTHAN
|
August 8, 2003 |
ISHWAR SINGH Vs. STATE OF RAJASTHAN
|
May 7, 2003 |
ISHWARDAS AND BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
January 20, 2003 |
ISHWARI LAL Vs. HIRA LAL
|
September 11, 2003 |
J K UDAIPUR UDYOG LTD Vs. STATE OF RAJASTHAN
|
May 30, 2003 |
J P MATHUR Vs. COMMISSIONER OF INCOME TAX
|
February 17, 2003 |
J. HUKAM RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
|
November 10, 2003 |
J.C. MEHRISH Vs. UNION OF INDIA AND ANOTHER
|
November 7, 2003 |
JAFER AHMED Vs. J N V UNIVERSITY JODHPUR
|
November 21, 2003 |
JAGANNATH Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
JAGDISH Vs. STATE OF RAJASTHAN
|
May 6, 2003 |
JAGDISH Vs. MANOJ KUMAR SHARMA
|
September 23, 2003 |
JAGDISH Vs. STATE OF RAJASTHAN
|
August 1, 2003 |
JAGDISH AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
December 13, 2003 |
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
February 6, 2003 |
JAGDISH PRASAD REGAR Vs. STATE OF RAJASTHAN
|
October 22, 2003 |
JAGDISH S/O SHRI SARDARI LAL Vs. STATE OF RAJASTHAN
|
November 15, 2003 |
JAGGU SINGH Vs. U O I
|
July 21, 2003 |
JAGVEER SINGH RAGHAV Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 17, 2003 |
JAHORAN Vs. KALYANMAL
|
August 19, 2003 |
JAI KUMAR BHADU Vs. STATE
|
February 14, 2003 |
JAI KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
April 22, 2003 |
JAI NARAIN Vs. DISTRICT JUDGE
|
April 24, 2003 |
JAI NARAIN MODI Vs. STATE OF RAJASTHAN
|
August 28, 2003 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
May 22, 2003 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
January 28, 2003 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
April 8, 2003 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
November 7, 2003 |
JAIPUR SPG AND WVG MILLS LTD Vs. N M TRADING CO
|
November 28, 2003 |
JAMUNA LAL Vs. KRISHNA AVTAR SHARMA
|
May 2, 2003 |
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
February 5, 2003 |
JAWAHAR Vs. STATE OF RAJASTHAN
|
August 26, 2003 |
JEEVRAJ SINGH Vs. BHANWAR LAL
|
April 16, 2003 |
JEEWAN SINGH Vs. SHIV SINGH GALUDIA
|
November 5, 2003 |
JEEWANI Vs. SHIMBU
|
August 19, 2003 |
JETHIA @ JETHA RAM Vs. STATE OF RAJASTHAN
|
October 21, 2003 |
JETHU SINGH Vs. BHANWAR SINGH
|
January 21, 2003 |
JEWELS EMPORIUM Vs. UNION OF INDIA
|
March 21, 2003 |
JHHABAR Vs. KISHAN SHARAN
|
March 4, 2003 |
JHOOMER LAL Vs. GENERAL MANAGER RSRTC
|
March 20, 2003 |
JHUNTHA RAM Vs. STATE OF RAJASTHAN
|
August 21, 2003 |
JITENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 26, 2003 |
JITENDRA SINGH Vs. RAJASTHAN STATE GANGA SUGAR MILLS
|
February 10, 2003 |
JOGENDRA SINGH ALIAS JOGENDRA KUMAR Vs. STATE
|
May 27, 2003 |
JOGI DAN Vs. STATE OF RAJASTHAN
|
December 16, 2003 |
JUSTICE R S VERMA Vs. STATE OF RAJASTHAN
|
February 23, 2003 |
JWALA PRATAP SINGH Vs. SHRI R D MATHUR
|
October 15, 2003 |
JYOTI SWAROOP Vs. INDIAN OIL CORPORATION LIMITED
|
November 25, 2003 |
K K BANSAL Vs. STATE OF RAJASTHAN
|
March 27, 2003 |
K K MAHESHWARI Vs. COMMISSIONER OF INCOME TAX
|
May 29, 2003 |
KACHRA Vs. THE STATE OF RAJASTHAN
|
March 5, 2003 |
KAILASH Vs. STATE OF RAJASTHAN
|
August 8, 2003 |
KAILASH Vs. STATE OF RAJASTHAN
|
November 10, 2003 |
KAILASH CHAND Vs. HINDUSTAN ENGINEERING
|
April 24, 2003 |
KAILASH CHAND Vs. SAKINA
|
October 6, 2003 |
KAILASH CHAND Vs. SUKH RAM
|
November 17, 2003 |
KAILASH CHAND Vs. BRIJ MOHAN GUPTA
|
April 8, 2003 |
KAILASH CHANDRA Vs. REKHA
|
August 25, 2003 |
KALI CHARAN S/O MEHRAM AND OTHERS Vs. STATE OF RAJASTHAN
|
July 16, 2003 |
KALLU CHHIPA Vs. STATE OF RAJASTHAN
|
November 25, 2003 |
KALLU RAM Vs. STATE OF RAJASTHAN
|
March 21, 2003 |
KALOO CHAND Vs. BOARD OF REVENUE
|
February 4, 2003 |
KALU Vs. STATE OF RAJASTHAN
|
May 5, 2003 |
KALU Vs. STATE OF RAJASTHAN
|
January 18, 2003 |
KALU @ GULLA Vs. STATE OF RAJASTHAN
|
January 21, 2003 |
KALU KHAN S/O DAULAT KHAN Vs. STATE OF RAJASTHAN
|
September 5, 2003 |
KALU RAM & ANR. Vs. STATE OF RAJASTHAN
|
December 19, 2003 |
KALU SINGH Vs. STATE OF RAJASTHAN
|
August 19, 2003 |
KAMAL Vs. STATE OF RAJASTHAN
|
April 29, 2003 |
KAMAL ALIAS KAMAL SINGH Vs. STATE OF RAJASTHAN
|
April 9, 2003 |
KAMAL KAPOOR Vs. MOHANLAL SUKHADIA UNIVERSITY
|
July 25, 2003 |
KAMALCHAND SURANA Vs. ITO
|
October 27, 2003 |
KAMLA DEVI Vs. DIRECTOR, PENSION DEPTT. AND ORS.
|
November 3, 2003 |
KAMLESH SONI Vs. STATE OF RAJASTHAN
|
November 20, 2003 |
KANHAIYA LAL Vs. AMOLI BAI
|
July 4, 2003 |
KANHIYA LAL Vs. STATE OF RAJASTHAN
|
October 20, 2003 |
KANMAL Vs. RAM KUMAR
|
July 7, 2003 |
KANSARA BEARINGS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 1, 2003 |
KANTILAL JAIN Vs. STATE BANK OF BIKANER AND JAIPUR
|
January 16, 2003 |
KAPIL DEV RANWA Vs. STATE OF RAJASTHAN
|
September 10, 2003 |
KARAN SINGH Vs. STATE OF RAJASTHAN
|
October 17, 2003 |
KARNAIL SINGH Vs. STATE OF RAJASTHAN
|
July 31, 2003 |
KARTAR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
May 19, 2003 |
KEDAR NATH SAINI Vs. STATE OF RAJASTHAN
|
October 7, 2003 |
KESARI MAL Vs. BHAWANI SINGH
|
October 9, 2003 |
KESU RAM Vs. ZILA PARISHAD SRIGANGANAGAR
|
January 29, 2003 |
KEVJI Vs. STATE OF RAJASTHAN
|
July 10, 2003 |
KHAITAN ELECTRICALS LTD Vs. STATE OF RAJASTHAN
|
February 13, 2003 |
KHEM CHAND Vs. STATE OF RAJASTHAN
|
July 25, 2003 |
KHEM SINGH SANKHLA Vs. UNION OF INDIA
|
March 20, 2003 |
KHEMA RAM Vs. STATE OF RAJASTHAN
|
May 12, 2003 |
KHET SINGH Vs. STATE OF RAJASTHAN
|
May 27, 2003 |
KHETPAL Vs. STATE OF RAJASTHAN
|
April 28, 2003 |
KHUSHI RAM AGENCIES Vs. COMMERCIAL TAX OFFICER
|
May 12, 2003 |
KIRTI PREM RAJ JAIN Vs. STATE OF RAJASTHAN
|
December 19, 2003 |
KISHAN LAL ADOPTED S/O LATE RAM SINGH Vs. UNION OF INDIA
|
May 30, 2003 |
KISHNA RAM Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
KRIPA ENTERPRISES Vs. SAWAIMADHOPUR & TONK DISTRICT DUGDH UTPADAK SAHKARI SANGH LTD.
|
June 30, 2003 |
KRISHAN KANT Vs. STATE OF RAJASTHAN
|
August 18, 2003 |
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
|
July 18, 2003 |
KRISHAN KUMAR Vs. BALDEV KRISHAN
|
May 12, 2003 |
KRISHAN KUMAR "SORABH BHARTI" Vs. PARAS RAM
|
August 26, 2003 |
KRISHAN MURARI TRIVEDI Vs. STATE OF RAJASTHAN
|
April 24, 2003 |
KRISHANLAL Vs. STATE AND OTHERS
|
January 22, 2003 |
KRISHI UPAJ MANDI SAMITI, UDAIPUR Vs. SRI RAM KRIPA TRADING CO.
|
November 7, 2003 |
KRISHNA GOPAL GUPTA S/O GHANSHYAM GUPTA Vs. MANJU BANSAL W/O ASHOK KUMAR BANSAL
|
May 26, 2003 |
KRISHNA GOPAL S/O SHRI SITA RAM Vs. STATE OF RAJASTHAN
|
September 18, 2003 |
KRISHNA KUNWAR Vs. SUKH LAL
|
April 16, 2003 |
KRISHNA RAM Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
KULDEEP SHARMA Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 7, 2003 |
KUMARI MINAXI Vs. KISHAN PURI & ANR.
|
April 8, 2003 |
KUNDAN ASSOCIATE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 3, 2003 |
KUSUM BAI W/O LATE MAHESH SHARMA Vs. JAYAVANT KUMAR S/O MAL CHAND SONI
|
August 28, 2003 |
KV ASSOCIATES P LTD Vs. MATHARU CHEMICAL INDUSTRIES
|
May 23, 2003 |
L M P PREESSION ENGINEERING COMPANY PRIVATE LIMITED Vs. RAM NARAYAN
|
August 4, 2003 |
LAKH SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
December 10, 2003 |
LAKSHMI CEMENT Vs. STATE OF RAJASTHAN
|
March 24, 2003 |
LAL CHAND Vs. STATE OF RAJASTHAN
|
March 12, 2003 |
LAL CHAND KHEMCHANDANI Vs. NAVNEET LAL S/O KANHIYA LAL
|
April 8, 2003 |
LALA ALIAS LAL CHAND Vs. STATE OF RAJASTHAN
|
November 14, 2003 |
LALCHAND Vs. STATE OF RAJASTHAN
|
February 18, 2003 |
LALCHAND Vs. STATE OF RAJASTHAN
|
November 10, 2003 |
LALIT KUMAR Vs. BHAGWAN SWAROOP SRIVASTAVA
|
July 3, 2003 |
LALJI Vs. STATE OF RAJASTHAN & ORS.
|
September 3, 2003 |
LAXMAN Vs. STATE OF RAJASTHAN
|
May 27, 2003 |
LAXMAN SINGH Vs. ARUN SINGH
|
January 27, 2003 |
LAXMINARAYAN Vs. GANESHMAL
|
November 11, 2003 |
LEELA DHAR KALLA Vs. BHANWAR LAL
|
April 4, 2003 |
LEGAL HEIRS OF ABDUL Vs. STATE OF RAJASTHAN
|
September 3, 2003 |
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA
|
January 22, 2003 |
LILADHAR AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 4, 2003 |
LIPIDATA SYSTEM LIMITED, MADRI Vs. KANWARILAL
|
July 21, 2003 |
LIYAKAT SINGH Vs. STATE OF RAJASTHAN
|
November 20, 2003 |
LOK VIKAS URBAN CO-OPERATIVE BANK Vs. LOK VIKAS FINANCE CORPORATION
|
January 27, 2003 |
LOKESH KUMAR SHARMA AND ETC. Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 15, 2003 |
LORRIK YADAV Vs. JUDGE LABOUR COURT
|
February 14, 2003 |
LOTAN Vs. State of Rajasthan
|
April 23, 2003 |
LRS OF DEV KUMAR Vs. PARAS RAJ
|
July 9, 2003 |
M P GANDHI Vs. STATE OF RAJASTHAN
|
August 27, 2003 |
M/S. RENUKA SAREES Vs. BALDEV SINGH
|
July 23, 2003 |
M/S. VEDANT EXPORTS AND OTHERS Vs. BANK OF BARODA
|
March 5, 2003 |
MADAD LAL ANSARI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 22, 2003 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
September 1, 2003 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
January 10, 2003 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
MADAN LAL SONI AND 13 ORS. Vs. THE DIVISIONAL COMMISSIONER AND 3 ORS.
|
October 16, 2003 |
MADAN SAINI Vs. KANHIYALAL
|
August 28, 2003 |
MADAN SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2003 |
MADANLAL Vs. BHANWARLAL
|
January 13, 2003 |
MADHU Vs. BHANWARI
|
July 16, 2003 |
MADHU Vs. STATE OF RAJASTHAN
|
December 12, 2003 |
MADHU MAHESHWARI Vs. COMMISSIONER OF INCOME TAX
|
April 16, 2003 |
MADHU SONI Vs. STATE OF RAJASTHAN & ORS.
|
September 10, 2003 |
MADHU SUDAN Vs. MST. RATAN
|
March 31, 2003 |
MAGNA Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
MAGRA S/O SHRI PHOOL KHAN Vs. STATE OF RAJASTHAN & ANOTHER
|
July 14, 2003 |
MAHADEV PRASAD AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2003 |
MAHAVEER CONDUCTOR Vs. NAND KISHORE
|
January 24, 2003 |
MAHAVEER PRASAD AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 1, 2003 |
MAHAVEER PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
April 24, 2003 |
MAHAVIR & ORS. Vs. STATE OF RAJASTHAN
|
February 6, 2003 |
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
January 31, 2003 |
MAHAVIR SINGH S/O JAGMAAL SINGH Vs. STATE OF RAJASTHAN
|
September 23, 2003 |
MAHENDER SINGH Vs. PIARA SINGH
|
October 21, 2003 |
MAHENDRA CHOUDHARY AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 19, 2003 |
MAHENDRA SINGH Vs. CHANCHAL
|
September 24, 2003 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 11, 2003 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 15, 2003 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 17, 2003 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 20, 2003 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 16, 2003 |
MAHENDRAPAL SINGH Vs. X EN
|
August 13, 2003 |
MAHESH KUMAR Vs. RAJASTHAN KRISHI VISHVA VIDHYALAYA BIKANER
|
May 28, 2003 |
MAHIPAL Vs. STATE OF RAJASTHAN
|
November 4, 2003 |
MALAM SINGH Vs. STATE
|
February 20, 2003 |
MALKHAN & ANR. Vs. STATE OF RAJASTHAN
|
December 4, 2003 |
MALPANI HOUSE OF STONES Vs. COMMISSIONER OF INCOME TAX
|
April 2, 2003 |
MAMTA Vs. HARI KISHAN
|
September 16, 2003 |
MAMTA SHARMA Vs. STATE OF RAJASTHAN
|
September 2, 2003 |
MAMTA SURGICAL COTTON INDUSTRIES Vs. ASSTT COMMISSIONER ANTI-EVASION BHILWARA
|
January 23, 2003 |
MAN MOHAN GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 19, 2003 |
MANA RAM Vs. RAI CHAND
|
July 30, 2003 |
MANAGER PACKPLAST INDUSTRIES KOTA Vs. SIYA RAM PATIDAR
|
May 26, 2003 |
MANAK CHAND Vs. RAMESHWAR
|
April 17, 2003 |
MANAK ENTERPRISE Vs. STATE OF RAJATHAN
|
April 23, 2003 |
MANBHARI DEVI Vs. STATE OF RAJ. AND ORS.
|
July 25, 2003 |
MANDER SINGH Vs. STATE OF RAJASTHAN
|
April 22, 2003 |
MANGA RAM Vs. STATE OF RAJASTHAN
|
December 8, 2003 |
MANGALIYA Vs. STATE OF RAJASTHAN
|
July 2, 2003 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
March 13, 2003 |
MANGI LAL Vs. KRISHI UPAJ MANDI
|
January 28, 2003 |
MANGI LAL SHARMA Vs. UNION OF INDIA AND OTHERS
|
February 11, 2003 |
MANGTU RAM Vs. STATE OF RAJASTHAN
|
April 21, 2003 |
MANGU KHAN Vs. STATE OF RAJASTHAN
|
July 1, 2003 |
MANIK SINGH Vs. KUMAWAT PANCHAYAT MANDI
|
September 11, 2003 |
MANIKYAPURI HOUSING CO OPERATIVE SOCIETY Vs. MAHESH CHATURVEDI
|
October 15, 2003 |
MANIRAJ SINGH Vs. STATE OF RAJASTHAN & ORS
|
January 21, 2003 |
MANISH DIXIT Vs. STATE
|
June 17, 2003 |
MANISH DIXTI Vs. INSPECTOR GENERAL PRISONS RAJASTHAN
|
July 25, 2003 |
MANISH THAKUR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
July 31, 2003 |
MANNA LAL NIRMAL KUMAR SURANA Vs. COMMISSIONER OF INCOME TAX
|
January 2, 2003 |
MANNALAL JAKHAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 13, 2003 |
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
May 16, 2003 |
MANOHARI Vs. SAWROOP SINGH
|
May 20, 2003 |
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
December 19, 2003 |
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
July 18, 2003 |
MATHRA Vs. STATE OF RAJASTHAN
|
April 2, 2003 |
MEENA ALIAS HEMA Vs. KOMAL DEVI
|
November 12, 2003 |
MEGH NATH Vs. STATE OF RAJASTHAN
|
November 27, 2003 |
MEHMOOD Vs. STATE OF RAJASTHAN
|
July 15, 2003 |
MEHRAM Vs. STATE OF RAJASTHAN
|
May 23, 2003 |
MEHTAB KHAN Vs. STATEOF RAJASTHAN THROUGH THE P.P.
|
August 13, 2003 |
MITHLESH SHARAN SHARMA Vs. STATE OF RAJASTHAN
|
October 17, 2003 |
MITHU SINGH Vs. STATE OF RAJASTHAN
|
July 26, 2003 |
MITTAL STEELS AND CASTINGS Vs. COMMISSIONER OF INCOME TAX
|
April 1, 2003 |
MODERN THREADS I LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 1, 2003 |
MODILAL Vs. CHATRA RAM
|
January 30, 2003 |
MOHAMMAD HUSSAIN Vs. RAJASTHAN BOARD OF MUSLIM WAKF
|
February 14, 2003 |
MOHAMMED ARIF Vs. STATE OF RAJASTHAN
|
February 26, 2003 |
MOHAMMED JAFAR Vs. STATE OF RAJASTHAN
|
January 6, 2003 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 17, 2003 |
MOHAN LAL Vs. UNION OF INDIA & ORS.
|
August 1, 2003 |
MOHAN LAL GUPTA Vs. CHAIRMAN NAGAR PALIK KAITHOON
|
January 24, 2003 |
MOHAN LAL S/O JAGDISH PRASAD Vs. HARI NARAIN S/O BHURA RAM
|
April 23, 2003 |
MOHANI DEVI Vs. NARAIN AND OTHERS
|
February 5, 2003 |
MOHANLAL SUKHADIA UNIVERSITY & ANR. Vs. MANAK CHAND JAIN
|
February 26, 2003 |
MOHD AARIF MOYAL CHURU Vs. STATE OF RAJASTHAN
|
December 11, 2003 |
MOHD HANIF Vs. STATE OF RAJASTHAN
|
November 14, 2003 |
MOHD KASAM Vs. GHASI LAL
|
November 2, 2003 |
MOHD SHARIF Vs. ADJ NO 2 SIKAR
|
September 8, 2003 |
MOHD. FAROOQUE AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 27, 2003 |
MOHD. HANIF AND ORS. Vs. STATE OF RAJASTHAN
|
November 4, 2003 |
MOHD. KASAM Vs. GHASI LAL
|
September 2, 2003 |
MOHD. RAHEEM FAROOQUI Vs. STATE OF RAJASTHAN
|
October 30, 2003 |
MOHD. YAKUB S/O GAFFOR BAHLIM Vs. THE STATE OF RAJASTHAN
|
March 26, 2003 |
MOMAN RAM Vs. STATE OF RAJASTHAN
|
December 10, 2003 |
MOOL CHAND Vs. STATE OF RAJASTHAN
|
October 6, 2003 |
MOOL CHAND Vs. BALBIR SINGH
|
March 31, 2003 |
MOTA RAM Vs. STATE OF RAJASTHAN
|
November 21, 2003 |
MUBAREEK KHAN Vs. STATE OF RAJASTHAN
|
August 27, 2003 |
MUKAT SINGH Vs. OFFICIAL LIQUIDATOR
|
October 17, 2003 |
MUNESH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
December 10, 2003 |
MUNICIPAL BOARD KHUMBER Vs. YADU NATH SINGH
|
December 3, 2003 |
MUNICIPAL BOARD, BADI SADRI Vs. LABOUR COURT, BHILWARA & ORS.
|
October 31, 2003 |
MUNICIPAL COUNCIL Vs. MAHESHWARI PD
|
February 11, 2003 |
MUNICIPAL COUNCIL Vs. MANGILAL
|
February 10, 2003 |
MUNICIPAL COUNCIL SAWAI MADHOPUR Vs. CIVIL JUDGE S D SAWAI MADHOPUR
|
July 18, 2003 |
MUNICIPAL COUNCIL TONK Vs. SERVE SEVA SANSTHAN TONK
|
October 15, 2003 |
MUNICIPAL COUNCIL UDAIPUR Vs. NAND KISHORE
|
January 7, 2003 |
MUNNA Vs. STATE OF RAJASTHAN
|
April 1, 2003 |
MUNNA Vs. STATE OF RAJASTHAN
|
February 14, 2003 |
MURARI Vs. STATE OF RAJASTHAN
|
February 19, 2003 |
MURARI LAL RATHORE Vs. JAGDAMBA TRADERS
|
April 30, 2003 |
MURLI DHAR Vs. KISHAN CHAND
|
April 29, 2003 |
NAGAR NIGAM Vs. NATHU GUJAR
|
April 28, 2003 |
NANAG RAM AND ANOTHER Vs. STATE OF RAJASTHAN
|
November 28, 2003 |
NAND KANWAR Vs. SAJJAN DEVI AND OTHERS
|
February 25, 2003 |
NAND RAM Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
NANDLAL Vs. BHANWARLAL AND ANOTHER
|
May 5, 2003 |
NANDLAL VITHALDAS Vs. HINDUSTAN FIBRES LTD
|
May 30, 2003 |
NANGLIA SYNTEX LTD Vs. R S I D I CORPN LTD
|
May 13, 2003 |
NANJI BHAI Vs. BHAGWANDAS D DARBAR
|
April 8, 2003 |
NARAIN LAL Vs. STATE OF RAJASTHAN
|
February 4, 2003 |
NARAYAN SINGH BURDAK Vs. STATE OF RAJASTHAN AND OTHERS
|
August 25, 2003 |
NARAYANLAL Vs. KAILA DEVI
|
April 17, 2003 |
NARENDRA Vs. STATE OF RAJASTHAN
|
January 9, 2003 |
NARENDRA KUMAR SHARMA Vs. MADHU
|
February 20, 2003 |
NARENDRA KUMAR VIJAIVARGIYA Vs. STATE OF RAJASTHAN
|
July 29, 2003 |
NARPAT SINGH Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
NATH DAS SONI Vs. STATE OF RAJASTHAN & ANR.
|
February 21, 2003 |
NATHU SINGH Vs. UNION OF INDIA
|
February 5, 2003 |
NATIONAL INSURANCE CO. LTD. Vs. KOJA RAM
|
January 6, 2003 |
NAVNEET VYAS Vs. STATE OF RAJASTHAN
|
November 5, 2003 |
NAWAB KHAN Vs. STATE OF RAJASTHAN
|
July 29, 2003 |
NAYANA Vs. KAVINDRA RAO
|
May 20, 2003 |
NAZEER AHMED Vs. STATE OF RAJASTHAN
|
November 7, 2003 |
NEELAM SHARMA Vs. GANGADAS IRRIGATION SYSTEM
|
August 26, 2003 |
NEERAJ KANT Vs. STATE OF RAJASTHAN
|
January 17, 2003 |
NEMI CHAND Vs. STATE OF RAJASTHAN
|
March 5, 2003 |
NEMI CHAND Vs. STATE OF RAJASTHAN AND OTHERS
|
April 24, 2003 |
NENA RAM Vs. STATE OF RAJASTHAN
|
May 19, 2003 |
NEW INDIA ASSURANCE CO LIMITED Vs. RAJASTHAN STATE ROAD TRANSPORT
|
February 3, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. PREMLATA
|
January 16, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. BHANWAR LAL
|
January 7, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. JHAMKU
|
December 11, 2003 |
NEW INDIA INSURANCE CO. Vs. TEJ KANWAR
|
April 22, 2003 |
NEW SAINI CONSLRUCTION CO. & ANR. Vs. LAXMINARAIN SHARMA & ANR.
|
June 30, 2003 |
NIHAL SINGH Vs. STATE OF RAJASTHAN
|
May 7, 2003 |
NILA SINGH S/O MOHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
September 24, 2003 |
NIRANJAN SURANA Vs. SALMA
|
August 4, 2003 |
NIRMAL KUMAR Vs. DHANNA RAM
|
February 26, 2003 |
NIRMALA VERMA Vs. FIOZ MOHAMMAD
|
June 17, 2003 |
NISHAN TRANSFORMERS PVT LTD Vs. ALI MOHD
|
February 13, 2003 |
NITIN KUMAR AGRAWAL Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
NIZAMUDDIN Vs. COMMISSIONER OF INCOME TAX
|
April 28, 2003 |
NOOR MOHAMMAD Vs. STATE OF RAJASTHAN
|
March 3, 2003 |
OFFICIAL LIQUIDATOR Vs. SANJAY JAIN
|
May 2, 2003 |
OFFICIAL LIQUIDATOR Vs. NANU RAM YADAV
|
September 5, 2003 |
OFFICIAL LIQUIDATOR OF AMFORT Vs. SHISHPAL SINGH
|
January 24, 2003 |
OFFICIAL LIQUIDATOR OF AMFORT AGRO FINANCE LTD. Vs. RAJ PRAKASH SHARMA
|
January 17, 2003 |
OFFICIAL LIQUIDATOR OF RATHI Vs. SHASHI MOHAN MATHUR
|
April 25, 2003 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 30, 2003 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 17, 2003 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
September 3, 2003 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
October 31, 2003 |
OM PRAKASH @ BABA S/O CHHOTEY LAL Vs. STATE OF RAJASTHAN
|
March 25, 2003 |
OM PRAKASH ALIAS MUNNA Vs. STATE OF RAJASTHAN
|
October 20, 2003 |
OM PRAKASH DAVE Vs. STATE OF RAJASTHAN
|
October 28, 2003 |
OM PRAKASH LEELA Vs. STATE OF RAJASTHAN
|
April 9, 2003 |
OMWATI W/O LATE PRITAM DAS Vs. BIRDHI CHANDRA AGARWAL S/O LATE GHISALAL
|
August 29, 2003 |
ONKAR LAL Vs. STATE OF RAJASTHAN
|
May 30, 2003 |
ONKAR LAL JOSHI Vs. STATE & ORS.
|
August 26, 2003 |
ORIENTAL INSURANCE CO LTD Vs. HOSHIYARI DEVI
|
February 3, 2003 |
ORIENTAL INSURANCE CO. LTD. Vs. DAKHUDEVI
|
January 28, 2003 |
ORIENTAL INSURANCE COMPANY LTD Vs. PREM
|
May 13, 2003 |
ORINTAL INSURANCE CO LTD Vs. HAKKA RAM
|
April 18, 2003 |
PACL INDIA LTD Vs. UNION OF INDIA
|
November 28, 2003 |
PANCHURAM Vs. STATE OF RAJASTHAN
|
April 10, 2003 |
PANKAJ KHAPRA Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
PANKAJ SINGHAL Vs. UNION OF INDIA
|
May 12, 2003 |
PAPIYA PAHALWAN S/O SEDU RAM @ SEDU KHAN Vs. JAIPUR MUNICIPAL CORPORATION
|
August 13, 2003 |
PAPPU GUTIYA Vs. STATE OF RAJASTHAN
|
March 27, 2003 |
PAPPU RAM Vs. STATE OF RAJASTHAN
|
March 3, 2003 |
PARAMJEET SINGH Vs. STATE
|
October 29, 2003 |
PARMESH PACHAR Vs. CONVENER CENTRAL UNDERGRADUTATE ADMISSION BOARD AND PRINCIPAL AND CONTROLLER OF S M S MEDICAL COLLEGE AND ATTACHED HOSPITALS JAIPUR
|
April 10, 2003 |
PASCHIMI RAJ DUGDH UTPADAK SAHAKARI SANGH LTD Vs. STATE OF RAJASTHAN
|
October 14, 2003 |
PAWAN KUMAR Vs. STATE OF RAJ. & ORS.
|
August 4, 2003 |
PAYARE LAL Vs. STATE OF RAJASTHAN
|
July 23, 2003 |
PEER GULAM NASEER SAJJADANABIN AND MUTAWALLI Vs. MOHAMMAD ARIF @ HUSSAIN
|
April 29, 2003 |
PINK CITY APARTMENT PVT LTD Vs. STATE OF RAJASTHAN
|
March 25, 2003 |
POLAR MARMO AGGLOMERATES LTD Vs. U O I
|
May 12, 2003 |
POONA RAM Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
POONAM CHAND & ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
September 18, 2003 |
POORNMAL AND OTHERS Vs. ASHOK KUMAR AND OTHERS
|
May 21, 2003 |
POPRI BAI Vs. TREETH SINGH
|
October 17, 2003 |
PRAHLAD Vs. STATE OF RAJASTHAN AND ORS
|
October 15, 2003 |
PRAHLAD RAI DHAND Vs. SAVITRI DEVI
|
April 4, 2003 |
PRAHLAD SHARMA Vs. KHUBI RAM
|
May 20, 2003 |
PRAHLAD SINGH S/O SHRI RAM SINGH JHAKAD Vs. STATE OF RAJASTHAN
|
April 28, 2003 |
PRAHLAD SNEHI Vs. STATE OF RAJASTHAN
|
March 28, 2003 |
PRAKASH Vs. STATE OF RAJASTHAN
|
March 7, 2003 |
PRAKASH CHAND Vs. STATE OF RAJASTHAN
|
July 9, 2003 |
PRAKASH CHAND AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 17, 2003 |
PRAKASH CHAND LUNIA Vs. COMMISSIONER OF INCOME TAX
|
July 23, 2003 |
PRASANT ACHARYA Vs. STATE & ORS.
|
August 7, 2003 |
PRASHANT BOHRA Vs. STATE OF RAJASTHAN
|
October 31, 2003 |
PREM KUMAR Vs. ALI HUSSAIN
|
September 2, 2003 |
PREM PHUTELA S/O DESH RAJ Vs. THE STATE OF RAJASTHAN
|
December 13, 2003 |
PREM SINGH Vs. STATE OF RAJASTHAN
|
December 13, 2003 |
PRESIDENT ADDIVASI EKTA PARISHAD Vs. STATE
|
December 17, 2003 |
PRITHVI RAJ MEENA Vs. STATE OF RAJASTHAN
|
April 1, 2003 |
PRITHVI SINGH Vs. BANSHI LAL
|
October 16, 2003 |
PRITHVIRAJ Vs. STATE OF RAJASTHAN
|
November 19, 2003 |
PUBLIC WORKS DEPARTMENT Vs. SHRI DEV SUKH
|
July 1, 2003 |
PUKH RAJ JAIN Vs. RAJ RAJYA SAHKARI SPINNING AND GINNING MILLS FED LTD
|
May 12, 2003 |
PUKHRAJ Vs. STATE AND ORS.
|
February 4, 2003 |
PURSHOTTAM Vs. PISTA DEVI
|
April 24, 2003 |
PURSHOTTAM DASS Vs. KASHI PRASAD JAIN
|
August 26, 2003 |
PUSHKAR DUTT JOSHI S/O PURAN MAL JOSHI Vs. MUNICIPAL COUNCIL
|
February 13, 2003 |
PUSHPA BHARADWAJ Vs. STATE OF RAJASTHAN
|
February 3, 2003 |
PUSHPA SILK MILLS PVT LTD Vs. CEGAT
|
September 5, 2003 |
PUSHPA SURANA Vs. PANDIT ROOP NARAYAN
|
July 23, 2003 |
PYARI DEVI Vs. STATE OF RAJASTHAN
|
August 19, 2003 |
QAZI ATTA MOHD Vs. SYED FAZAL ALI
|
January 3, 2003 |
R K BHARGAWA Vs. COMMISSIONER OF INCOME TAX
|
July 23, 2003 |
R S L D AND I CORPN LTD Vs. MODI THREAD MILLS JODHPUR
|
March 28, 2003 |
R S R T C Vs. DHARAMVEER SINGH
|
February 6, 2003 |
R S R T C Vs. SANTOSH
|
September 3, 2003 |
RADHA Vs. STATE OF RAJASTHAN
|
May 30, 2003 |
RADHAKISHAN RAMNIRANJAN Vs. COMMISSIONER OF INCOME TAX
|
May 21, 2003 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
November 6, 2003 |
RAFIQ KHAN Vs. STATE OF RAJASTHAN
|
December 5, 2003 |
RAGHUNATH PRASAD Vs. RAMESHWAR
|
April 16, 2003 |
RAI DEVI Vs. MANAGING DIRECTOR
|
February 24, 2003 |
RAJ KRISHNA DUGGAR Vs. STATE OF RAJASTHAN
|
January 28, 2003 |
RAJ KUMAR BIRLA Vs. S N THANVI
|
January 6, 2003 |
RAJA RAM ALIAS RAJU Vs. STATE OF RAJASTHAN
|
February 4, 2003 |
RAJALLI Vs. STATE OF RAJASTHAN
|
November 28, 2003 |
RAJASTHAN AUTO CHALAK UNION INTACK Vs. STATE OF RAJASTHAN
|
January 24, 2003 |
RAJASTHAN BOARD OF MUSLIM WAKF Vs. HIMMAT SINGH
|
August 6, 2003 |
RAJASTHAN BORAD OF MUSLIM WAKF Vs. ARBUDA ENTERPRISES RAJASTHAN
|
February 20, 2003 |
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM Vs. ITAT
|
March 21, 2003 |
RAJASTHAN STATE AGRO Vs. STATE
|
July 25, 2003 |
RAJASTHAN STATE AGRO Vs. STATE
|
November 14, 2003 |
RAJASTHAN STATE AGRO Vs. STATE
|
September 19, 2003 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. INCOME TAX APPELLATE TRIBUNAL
|
March 21, 2003 |
RAJASTHAN STATE ROAD AND DEVELOPMENT CONSTRUCTION CORP LTD Vs. SKANKSHA CEMENTATION INDIA LTD
|
August 19, 2003 |
RAJASTHAN STATE ROAD TRANSPORT Vs. MANGAL SINGH
|
June 1, 2003 |
RAJASTHAN STATE ROAD TRANSPORT Vs. BHANWARI DEVI
|
April 1, 2003 |
RAJASTHAN STATE ROAD TRANSPORT Vs. MANGAL SINGH
|
April 22, 2003 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAMESH SINGH
|
April 17, 2003 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. UGAM CHAND
|
May 1, 2003 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MST. GULAB BAI AND OTHERS
|
May 22, 2003 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. SOMIBAL AND OTHERS
|
March 3, 2003 |
RAJASTHAN STATE WAREHOUSING CORPORATION Vs. BHARAT SINGH
|
March 7, 2003 |
RAJASTHAN TEXCHEM LTD Vs. UNION OF INDIA
|
August 29, 2003 |
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
October 30, 2003 |
RAJENDRA KUMAR LAHOTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 18, 2003 |
RAJENDRA PRASAD CHATURNEDI Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPORATION LIMITED
|
May 14, 2003 |
RAJENDRA PRASAD CHATURVEDI Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPN LTD
|
May 14, 2003 |
RAJENDRA SINGH Vs. HAR KANWAR
|
August 13, 2003 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 24, 2003 |
RAJENDRA SINGH RATHORE AND OTHERS Vs. STATE
|
December 15, 2003 |
RAJENDRA SWAMI Vs. STATE OF RAJASTHAN
|
July 10, 2003 |
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
January 16, 2003 |
RAJESH KUMARI Vs. CIVIL JUDGE SR DN LAXMANGARH ALWAR
|
September 23, 2003 |
RAJESH SHARMA Vs. STATE OF RAJASTHAN
|
May 28, 2003 |
RAJESHWARI Vs. STATE OF RAJ. & ANR.
|
March 13, 2003 |
RAJIV CHOUDHARY Vs. STATE OF RAJASTHAN
|
September 19, 2003 |
RAJNEESH Vs. SAVITA
|
April 18, 2003 |
RAJSHREE ROADWAYS Vs. UNION OF INDIA
|
March 28, 2003 |
RAJU ALIAS RAJKUMAR ALIAS RAJESH JOSHI Vs. STATE OF RAJASTHAN
|
November 13, 2003 |
RAJU RAM Vs. STATE OF RAJASTHAN
|
July 8, 2003 |
RAJU S/O SHRI SHRI MOHAN LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
June 30, 2003 |
RAKESH & ANR. Vs. STATE OF RAJASTHAN
|
May 23, 2003 |
RAKESH INK INDUSTRIES Vs. STATE
|
February 26, 2003 |
RAM BACHAN RAM Vs. STATE OF RAJASTHAN
|
April 24, 2003 |
RAM BAHADUR Vs. STATE OF RAJASTHAN
|
November 21, 2003 |
RAM CHAND TOLANI Vs. STATE OF RAJASTHAN
|
January 30, 2003 |
RAM CHANDER Vs. STATE OF RAJASTHAN
|
February 21, 2003 |
RAM CHANDRA Vs. UNION OF INDIA
|
February 6, 2003 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
May 26, 2003 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
September 9, 2003 |
RAM DHAN Vs. JUDGE LABOUR COURT NO 2
|
January 20, 2003 |
RAM GOPAL Vs. STATE OF RAJASTHAN
|
July 22, 2003 |
RAM KISHAN Vs. JET MAL TULSI RAM
|
November 25, 2003 |
RAM KUNWAR Vs. STATE OF RAJASTHAN
|
May 2, 2003 |
RAM KUNWAR Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
RAM NARAIN Vs. BOARD OF REVENUE
|
January 2, 2003 |
RAM NATH SHARMA Vs. STATE OF RAJASTHAN
|
March 6, 2003 |
RAM NIWAS Vs. STATE OF RAJASTHAN & ORS.
|
January 9, 2003 |
RAM NIWAS AND BHANWARLAL Vs. STATE OF RAJASTHAN
|
April 16, 2003 |
RAM NIWAS CHOUDHARY Vs. UNION OF INDIA
|
March 20, 2003 |
RAM NIWAS SONI Vs. JAIPUR NAGAUR AANCHALIK GRAMIN
|
January 16, 2003 |
RAM PAL CHOUHAN Vs. MARWAR GRAMIN BANK
|
July 22, 2003 |
RAM PRAKASH JALAN Vs. NAGAUR URBAN CO-OPERATIVE BANK LTD
|
July 11, 2003 |
RAM PRATAP CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 30, 2003 |
RAM RAKH BISHNOI Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD. JODHPUR AND ANOTHER
|
March 12, 2003 |
RAM RATAN Vs. STATE OF RAJASTHAN
|
May 22, 2003 |
RAM RATAN NAGAR Vs. UNIVERSITY OF RAJASTHAN
|
February 18, 2003 |
RAM SAHAI Vs. UNION OF INDIA
|
April 9, 2003 |
RAM SINGH Vs. KISHMAT KHAN
|
April 4, 2003 |
RAM SWAROOP Vs. JAGDISH
|
April 16, 2003 |
RAM SWAROOP Vs. THE STATE OF RAJASTHAN & ORS.
|
March 28, 2003 |
RAMANLAL Vs. RUKMANI
|
August 4, 2003 |
RAMAVTAR SHARMA Vs. STATE OF RAJASTHAN
|
March 3, 2003 |
RAMESH & ORS. Vs. STATE
|
November 10, 2003 |
RAMESH CHAND PALIWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
December 13, 2003 |
RAMESHWAR Vs. RAM RATAN
|
May 9, 2003 |
RAMESHWAR LAL Vs. PYAR CHAND
|
May 5, 2003 |
RAMJAS NAWAL Vs. COMMISSIONER OF INCOME TAX
|
May 29, 2003 |
RAMJI RAM Vs. STATE OF RAJASTHAN
|
November 20, 2003 |
RAMNARAYAN Vs. STATE OF RAJASTHAN
|
September 9, 2003 |
RAMNATH KOLI Vs. STATE OF RAJASTHAN
|
March 7, 2003 |
RAMNIWAS BANSAL AGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 7, 2003 |
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
RANG LAL Vs. STATE OF RAJASTHAN
|
September 9, 2003 |
RANG LAL MEENA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 7, 2003 |
RASSO Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
RATAN LAL Vs. STATE OF RAJASTHAN
|
September 17, 2003 |
RATAN LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
January 15, 2003 |
RATAN LAL Vs. S B B J
|
July 10, 2003 |
RATAN LAL PATNI Vs. STATE OF RAJASTHAN
|
July 22, 2003 |
RATANLAL ALIAS RAM RATAN Vs. STATE OF RAJASTHAN
|
August 29, 2003 |
RATNALAYA DIAMONDS P LTD Vs. UNION OF INDIA
|
August 29, 2003 |
RAVI SHANKAR PUROHIT Vs. STATE OF RAJASTHAN
|
July 29, 2003 |
RAVINDRA KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
|
April 23, 2003 |
RAVINDRA SINGH YADAV Vs. SAINIK SCHOOL SOCIETY
|
May 5, 2003 |
REEZJU BHAI Vs. SETHANI UMRAO KANWAR
|
April 23, 2003 |
REHMAT BEGUM Vs. STATE OF RAJASTHAN
|
April 2, 2003 |
REKHA Vs. PRAMOD KUMAR
|
February 10, 2003 |
RESIDENT ENGINEER Vs. LAKHPATI
|
May 19, 2003 |
RICHPAL ALIAS MALIA Vs. STATE OF RAJASTHAN
|
February 21, 2003 |
RIDHI CHAND MEENA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
April 9, 2003 |
RITU BHARDWAJ Vs. JAIDEO GARG
|
May 8, 2003 |
ROOP LAL Vs. ANANDA PRASAD
|
February 25, 2003 |
ROOP SINGH Vs. STATE OF RAJASTHAN
|
April 21, 2003 |
ROOPA RAM Vs. STATE OF RAJASTHAN
|
February 18, 2003 |
ROSHAN KHAN Vs. STATE OF RAJASTHAN
|
November 21, 2003 |
RPSC AJMER Vs. KU SADHANA BAGHARHATTA
|
November 4, 2003 |
RUKMA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
May 28, 2003 |
RUPA RAM Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
S D SHASTRI Vs. UNION OF INDIA
|
September 18, 2003 |
S K KOTHARI Vs. STATE OF RAJASTHAN
|
December 19, 2003 |
S M S INVESTMENT CORPN P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 23, 2003 |
S S JAIN SUBODH SHIKSHA SAMITI Vs. STATE OF RAJASTHAN
|
January 10, 2003 |
S S JAIN SUBODH SHIKSHA SAMITI SUBODH COLLEGE CAMPUS RAMBAGH CIRCLE JAIPUR Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL MINI SECRETARIAT BANI PARK JAIPUR
|
February 5, 2003 |
S S KHURANA Vs. MAHAVEER PRASAD
|
October 7, 2003 |
S.D. GUPTA Vs. GOVT. OF RAJASTHAN AND OTHERS
|
December 5, 2003 |
S.D. SHASTRI Vs. UNION OF INDIA AND OTHERS
|
September 8, 2003 |
SACHIN MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 7, 2003 |
SACHINDRA MAHAVAR & ORS. Vs. STATE OF RAJASTHAN
|
July 15, 2003 |
SAJID Vs. STATE OF RAJASTHAN
|
February 13, 2003 |
SAJJAN KUMAR HALWAI Vs. STATE OF RAJASTHAN & ANOTHER
|
October 17, 2003 |
SAJJAN LAL SHARMA Vs. STATE OF RAJASTHAN
|
October 17, 2003 |
SAJNA DEVI Vs. STATE OF RAJASTHAN
|
January 30, 2003 |
SAKA Vs. STATE OF RAJASTHAN
|
November 25, 2003 |
SAKSHI GROVER Vs. PRESIDING OFFICER FAMILY COURT
|
September 4, 2003 |
SALIM KHAN Vs. STATE OF RAJASTHAN
|
January 30, 2003 |
SAMSHER SINGH AND ANOTHER Vs. MST. GURTEJ KAUR AND OTHER
|
September 9, 2003 |
SANDEEP GOYAL Vs. STATE OF RAJASTHAN
|
January 7, 2003 |
SANDHYA BHATNAGAR Vs. STATE OF RAJASTHAN
|
May 23, 2003 |
SANJAY ALIAS BANTI & ORS. Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
SANJAY MAUD Vs. STATE OF RAJASTHAN
|
July 29, 2003 |
SANJAY RATHORE Vs. STATE OF RAJASTHAN
|
May 13, 2003 |
SANJEEV Vs. STATE OF RAJASTHAN
|
January 24, 2003 |
SANJEEV KUMAR CHARAN Vs. STATE OF RAJASTHAN
|
September 16, 2003 |
SANTOSH KUMAR Vs. MULAKHRAJ SINGH
|
May 9, 2003 |
SANTOSH KUMAR BANERJEE Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
May 9, 2003 |
SANTOSH KUMAR SHARMA Vs. RAJ STATE AGRICULTURE MRKTG BOARD
|
March 6, 2003 |
SANTOSH SHARMA Vs. STATE OF RAJASTHAN
|
February 26, 2003 |
SANTOSHI LAL GOYAL AND ANR. Vs. BOOCHI RAM GIRRAJ PRASAD SARAF AND PHOOL CHAND
|
August 14, 2003 |
SAROJ JAIN & ORS. Vs. BASANTILAL & ORS.
|
September 4, 2003 |
SAROJ SHARMA Vs. STATE OF RAJASTHAN
|
April 21, 2003 |
SARPANCH, GRAM PANCHAYAT SARDARGARH AND ANR. Vs. JUDGE, LABOUR COURT AND ANR.
|
April 29, 2003 |
SARWAN RAM Vs. STATE OF RAJASTHAN
|
July 31, 2003 |
SATISH Vs. STATE OF RAJASTHAN
|
July 10, 2003 |
SATISH CHANDRA MATHUR Vs. STATE OF RAJASTHAN
|
March 25, 2003 |
SATTO @ SATYA PRAKASH & OTHERS Vs. STATE OF RAJASTHAN
|
December 11, 2003 |
SATVENDRA KUMAR Vs. MITHLESH KUMARI
|
May 8, 2003 |
SATYA KUMAR JOSHI Vs. INDUSTRIAL TRIBUNAL
|
July 9, 2003 |
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
April 1, 2003 |
SATYA NARAIN Vs. UCO BANK
|
November 11, 2003 |
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
December 16, 2003 |
SATYA NARAIN SHARMA Vs. RSRTC
|
September 5, 2003 |
SATYA PRAKASH Vs. MADAN LAL
|
September 23, 2003 |
SATYAVEER Vs. STATE OF RAJASTHAN
|
January 24, 2003 |
SAVITRI Vs. STATE OF RAJASTHAN
|
March 3, 2003 |
SAVITRI DEVI Vs. STATE OF RAJASTHAN
|
July 9, 2003 |
SEHDEO Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
SENT KARU Vs. BOARD OF REVENUE
|
October 17, 2003 |
SETTLEMENT OFFICER, SIROHI Vs. DILIP KUMAR AND ANOTHER
|
July 9, 2003 |
SH MOHTA DHARAMSHALA TRUST Vs. STATE OF RAJASTHAN
|
March 7, 2003 |
SHABBIR AHMED KHILJI Vs. MEHAR M SADIQUE
|
August 1, 2003 |
SHAHJADI NISHA Vs. STATE OF RAJASTHAN
|
March 7, 2003 |
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2003 |
SHAKOOR Vs. STATE OF RAJASTHAN
|
July 14, 2003 |
SHAKTI SINGH S/O MUKAND SINGH Vs. STATE OF RAJASTHAN
|
August 13, 2003 |
SHAKUNTALA Vs. DAVENDRA KUMAR MOOL CHAND
|
April 29, 2003 |
SHAKUNTLA DEVI Vs. SHIV CHARAN SANKHLA
|
April 21, 2003 |
SHAKURAN Vs. MUNICIPAL BOARD, DEVLI
|
February 25, 2003 |
SHAMBHU DAYAL SHARMA Vs. STATE OF RAJASTHAN
|
September 18, 2003 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
November 7, 2003 |
SHANKAR LAL Vs. BHANWAR LAL
|
August 7, 2003 |
SHANKAR LAL Vs. STATE
|
September 8, 2003 |
SHANKAR LAL BANSAL Vs. STATE
|
May 30, 2003 |
SHANKARLAL Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
SHANKER Vs. STATE OF RAJASTHAN
|
November 12, 2003 |
SHANKER LAL MATHUR Vs. STATE OF RAJASTHAN
|
July 29, 2003 |
SHANKER SHARMA Vs. M.L. SUKHADIA UNIVERSITY AND OTHERS
|
February 24, 2003 |
SHANKERLAL Vs. STATE
|
September 24, 2003 |
SHANKERLAL Vs. STATE OF RAJASTHAN & ORS.
|
November 10, 2003 |
SHANKERLAL JAT Vs. STATE OF RAJASTHAN
|
August 5, 2003 |
SHANTI DEVI Vs. STARE OF RAJASTHAN
|
May 14, 2003 |
SHANTI DEVI Vs. DHANNA RAM
|
February 11, 2003 |
SHANTI LAL Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
SHANTILAL Vs. STATE OF RAJASTHAN
|
July 15, 2003 |
SHARDA DEVI Vs. STATE OF RAJASTHAN
|
July 31, 2003 |
SHARDA DEVI Vs. STATE OF RAJASTHAN
|
January 2, 2003 |
SHARIFULLA Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
SHEKHAWAT EXPLOSIVES Vs. STATE OF RAJASTHAN
|
January 21, 2003 |
SHER SINGH Vs. STATE OF RAJASTHAN
|
July 4, 2003 |
SHERU @ SHER MOHD AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 15, 2003 |
SHIBHA DEVI Vs. STATE OF RAJASTHAN
|
February 19, 2003 |
SHILPA ASSOCIATE Vs. I T O BHILWARA
|
March 28, 2003 |
SHIV KUMARI RATHORE Vs. ALANKAR KHANNA
|
May 29, 2003 |
SHIV RAM & ORS. Vs. STATE OF RAJASTHAN
|
August 21, 2003 |
SHIV SHANKAR Vs. STATE OF RAJASTHAN
|
April 1, 2003 |
SHIV SHANKER RANGA Vs. KHADI GRAMODHYOG PRATISHTHAN, BIKANER AND OTHERS
|
March 27, 2003 |
SHREE AGENCIES Vs. POONAM CHAND BANTHIA
|
September 8, 2003 |
SHRI AKHEY RAM ISHWARI PRASAD TRUST Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2003 |
SHRI GIRRAJ INDUSTRIES Vs. UNION OF INDIA
|
May 26, 2003 |
SHRI GOPAL @ SHRI RAM GOPAL Vs. SHRI RAM KUNWAR
|
March 20, 2003 |
SHRI KISHAN Vs. RAJASTHAN HOUSING BOARD
|
February 6, 2003 |
SHYAM BIHARI ALIAS DEENA Vs. STATE OF RAJASTHAN
|
December 4, 2003 |
SHYAM LAL Vs. SHUSHIL RUIAYA
|
May 27, 2003 |
SHYAM LAL @ SHANKER LAL Vs. LILA DEVI
|
April 17, 2003 |
SHYAM LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
November 21, 2003 |
SHYAM LAL MANGAL Vs. ANAR DEVI
|
April 10, 2003 |
SHYAM SINGH Vs. STATE OF RAJASTHAN
|
September 16, 2003 |
SHYAM SUNDER Vs. RAMESH CHAND
|
July 30, 2003 |
SHYAMA AND OTHERS Vs. STATE OF RAJASTHAN
|
April 9, 2003 |
SIERRA MICRO ELECTRONICS Vs. STATE
|
November 21, 2003 |
SITA RAM Vs. STATE OF RAJASTHAN & ORS.
|
October 28, 2003 |
SITA RAM Vs. STATE OF RAJASTHAN
|
May 8, 2003 |
SITA RAM Vs. STATE OF RAJASTHAN
|
April 18, 2003 |
SITA RAM RAMESHWAR PRASAD Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2003 |
SMT. CHANDA Vs. STATE OF RAJASTHAN
|
July 23, 2003 |
SNARSINGHDAS RAMAKISHAN PUNGALIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 2003 |
SOHAN LAL Vs. BHAGWAN DAS
|
September 10, 2003 |
SOHAN LAL Vs. STATE OF RAJASTHAN
|
September 10, 2003 |
SOHANLAL Vs. MARUDHAR KSHETRIYA GERMIN BANK AND ANOTHER
|
January 3, 2003 |
SOMDUTT Vs. MATHURA PRASAD JAT & ORS.
|
July 4, 2003 |
SRI MARUDHAR KESARI STHANAKWASI JAIN YADGAR SAMITI TRUST Vs. UNION OF INDIA
|
October 6, 2003 |
STATE Vs. NARENDRA SINGH
|
July 31, 2003 |
STATE Vs. BHOPAL SINGH
|
January 14, 2003 |
STATE Vs. TAGAT SINGH
|
November 10, 2003 |
STATE Vs. O.P. SRIVASTAVA
|
January 7, 2003 |
STATE & ANR. Vs. RAJESH KUMAR BOHRA & ORS.
|
February 10, 2003 |
STATE BANK OF BIKANER AND JAIPUR Vs. UNION OF INDIA
|
July 28, 2003 |
STATE OF RAJ. AND ANR. Vs. VASNA RAM AND ANR.
|
May 27, 2003 |
STATE OF RAJASTHAN Vs. J N V UNIVERSITY
|
December 11, 2003 |
STATE OF RAJASTHAN Vs. L N VYAS
|
December 16, 2003 |
STATE OF RAJASTHAN Vs. MADAN LAL AND ANR.
|
April 10, 2003 |
STATE OF RAJASTHAN Vs. SURESH CHANDRA AND OTHERS
|
February 25, 2003 |
STATE OF RAJASTHAN Vs. CHUNIYA
|
January 10, 2003 |
STATE OF RAJASTHAN Vs. SMT. KESHER BAI & ORS.
|
January 3, 2003 |
STATE OF RAJASTHAN Vs. CHAND MAL CHAYAL
|
September 24, 2003 |
STATE OF RAJASTHAN Vs. ANIL PANJWANI
|
October 7, 2003 |
STATE OF RAJASTHAN Vs. BHERU LAL MENARIA
|
September 10, 2003 |
STATE OF RAJASTHAN Vs. PANNA RAM
|
November 21, 2003 |
STATE OF RAJASTHAN Vs. RAJAK
|
November 5, 2003 |
STATE OF RAJASTHAN Vs. ISHATAQ AHMED
|
July 23, 2003 |
STATE OF RAJASTHAN Vs. RICHPAL SINGH
|
July 31, 2003 |
STATE OF RAJASTHAN Vs. BUDH SINGH
|
July 31, 2003 |
STATE OF RAJASTHAN Vs. SINGH ASSOCIATES ENGINEERS CONTRACTOR
|
August 5, 2003 |
STATE OF RAJASTHAN Vs. SARITA CHOUDHARY
|
August 25, 2003 |
STATE OF RAJASTHAN Vs. SHIV RAJ SINGH
|
May 28, 2003 |
STATE OF RAJASTHAN Vs. RAMESH CHANDRA SONI
|
July 3, 2003 |
STATE OF RAJASTHAN Vs. PRABHAS CHOUDHARY
|
May 8, 2003 |
STATE OF RAJASTHAN Vs. KEDAR DAS SURENDRA KUMAR
|
February 4, 2003 |
STATE OF RAJASTHAN Vs. SHYAM SUNDER VYAS
|
February 27, 2003 |
STATE OF RAJASTHAN Vs. KESU LAL
|
April 22, 2003 |
STATE OF RAJASTHAN Vs. SHER SINGH
|
April 18, 2003 |
STATE OF RAJASTHAN Vs. SHYAM SUNDER GUPTA
|
April 7, 2003 |
STATE OF RAJASTHAN Vs. SURESH CHANDRA
|
April 7, 2003 |
STATE OF RAJASTHAN Vs. PAWAN
|
March 21, 2003 |
STATE OF RAJASTHAN Vs. FAKIR MOHAMMAD
|
February 7, 2003 |
STATE OF RAJASTHAN Vs. MOTI LAL AND ANR.
|
December 13, 2003 |
STATE OF RAJASTHAN Vs. RAMESH CHANDRA PALI
|
July 8, 2003 |
STATE OF RAJASTHAN Vs. GAWARI DEVI
|
February 11, 2003 |
STATE OF RAJASTHAN Vs. FAKIR MOHD.
|
September 4, 2003 |
STATE OF RAJASTHAN Vs. SUNDER LAL PALIWAL
|
August 27, 2003 |
STATE OF RAJASTHAN & ANR. Vs. JYOTI BALA JANGID
|
November 12, 2003 |
STATE OF RAJASTHAN & ANR. Vs. SHRAVAN & ANR.
|
September 3, 2003 |
STATE OF RAJASTHAN AND ORS. Vs. BAJRANG LAL ACHARYA AND ANR.
|
October 9, 2003 |
STATE OF RAJASTHAN AND OTHERS Vs. SANJAY KUMAR
|
February 4, 2003 |
STATE OF RAJASTHAN AND OTHERS Vs. KUNANA RAM
|
February 18, 2003 |
STATE OF RAJASTHAN AND OTHERS Vs. J.N.V. UNIVERSITY AND OTHERS
|
December 16, 2003 |
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
|
February 17, 2003 |
SUDHIR YADAV Vs. STATE OF RAJASTHAN
|
May 5, 2003 |
SUKH RAM Vs. STATE OF RAJASTHAN
|
September 12, 2003 |
SUKH RAM JATAV Vs. STATE OF RAJASTHAN
|
November 24, 2003 |
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
January 28, 2003 |
SUMER SINGH Vs. STATE OF RAJASTHAN
|
May 14, 2003 |
SUNIL SINGH CHARAN Vs. CHAIRMAN & MANAGING DIRECTOR, AJMER VIDHYT VITRAN LTD., AJMER & ORS
|
November 3, 2003 |
SUNIT KUMAR Vs. STATE OF RAJASTHAN
|
April 8, 2003 |
SUNIT KUMAR Vs. LADU RAM SULANIA
|
August 27, 2003 |
SUPLA JAIN Vs. URBAN IMPROVEMENT TRUST & ANOTHER
|
July 17, 2003 |
SURA RAM Vs. STATE OF RAJASTHAN
|
May 21, 2003 |
SURAJ MAL Vs. GANGHIR MAL
|
April 30, 2003 |
SURAJBHAN Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
SURAJMAL AND PARTY Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2003 |
SURAT SINGH PUNIA Vs. RAJASTHAN SERVICE APPELLATE TRIBUNAL
|
August 8, 2003 |
SURENDRA KUMAR Vs. STATE OF RAJASTHAN, THROUGH P.P.
|
September 5, 2003 |
SURENDRA KUMAR AND ANOTHER Vs. STATE AND OTHERS
|
February 10, 2003 |
SURESH Vs. STATE OF RAJASTHAN
|
January 30, 2003 |
SURESH Vs. STATE OF RAJASTHAN
|
July 11, 2003 |
SURESH CHAND BANSAL Vs. ALWAR BHARATPUR GRAMIN BANK
|
May 22, 2003 |
SURESH CHANDER SAXENA Vs. STATE OF RAJASTHAN & ORS.
|
September 17, 2003 |
SURESH CHANDRA Vs. SATE OF RAJASTHAN
|
July 10, 2003 |
SURESH CHANDRA PUROHIT Vs. STATE OF RAJASTHAN & ANR.
|
August 27, 2003 |
SURESH DUTT Vs. STATE OF RAJASTHAN
|
April 24, 2003 |
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
September 18, 2003 |
SURESH KUMAR BISHNOI Vs. STATE OF RAJASTHAN
|
July 30, 2003 |
SURESH KUMAR PURANMAL Vs. STATE OF RAJASTHAN
|
February 26, 2003 |
SURESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
July 18, 2003 |
SURESH KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
|
January 31, 2003 |
SURJA RAM Vs. UNION OF INDIA
|
December 5, 2003 |
SUSHIL KUMAR SHAH Vs. ADJ FAST TRACK NO 2 CAMP BEAWAR
|
September 15, 2003 |
SUSHILA DEVI Vs. SACHINDRA NATH SAXENA
|
August 28, 2003 |
SUWA BAI Vs. STATE OF RAJASTHAN
|
July 1, 2003 |
SUWATI Vs. SARLA KANWAR
|
August 21, 2003 |
SWAMI SHRI SUNDER DAS Vs. STATE
|
October 30, 2003 |
TAHAL SINGH Vs. BOARD OF REVENUE
|
January 28, 2003 |
TALSHA RAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
November 6, 2003 |
TAN SUKH Vs. STATE OF RAJASTHAN
|
December 16, 2003 |
TARA CHAND Vs. STATE OF RAJASTHAN
|
August 19, 2003 |
TARUN SHARMA Vs. STATE OF RAJASTHAN
|
September 15, 2003 |
TARUNA GANGWAL Vs. RADHEY SHYAM MERATWAL
|
May 27, 2003 |
TECHNIQUE DIABRASIVES INDIA LTD Vs. UNION OF INDIA
|
March 5, 2003 |
TEJA RAM Vs. BIRBAL RAM
|
August 5, 2003 |
TEJENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 21, 2003 |
THAKUR KAN SINGH Vs. THAKUR DEVI SINGH
|
March 4, 2003 |
THE GENERAL MANAGER Vs. THE LABOUR COURT AND ANOTHER
|
March 20, 2003 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. MANWATI AND 14 OTHERS
|
April 4, 2003 |
THE STATE OF RAJASTHAN AND ANOTHER Vs. RAM BILAS SHARMA
|
March 13, 2003 |
TIKU RAM Vs. BOARD OF REVENUE
|
May 6, 2003 |
TIPU Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
January 2, 2003 |
TRIBHUWAN K PANDIA Vs. INDUSTRIAL TRIBUNAL
|
January 30, 2003 |
TRILOK CHAND SAINI Vs. STATE
|
May 27, 2003 |
TRILOK DASHOTTAR & ORS. Vs. STATE OF RAJASTHAN
|
April 1, 2003 |
U O I Vs. C A T
|
December 18, 2003 |
UCO BANK Vs. ROOPA RAM
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April 17, 2003 |
UCO BANK & ORS. Vs. S.B. MAHESHWARI
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September 1, 2003 |
UDAI LAL Vs. STATE OF RAJASTHAN
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July 16, 2003 |
UDAI RAJ DHABHAI Vs. MOHAN LAL SUKHADIA UNIVERSITY
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September 8, 2003 |
UDAIPUR DISTILLERY CO LTD Vs. DY CIT
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June 5, 2003 |
UJAGAR SINGH Vs. STATE OF RAJASTHAN
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January 3, 2003 |
UMAR FAROOQUI Vs. COMMISSIONER OF INCOME TAX
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March 31, 2003 |
UMESH AND ORS. Vs. STATE OF RAJASTHAN
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May 27, 2003 |
UMMED SINGH Vs. STATE OF RAJASTHAN
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April 7, 2003 |
UNION OF INDIA Vs. RAM SINGH
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March 7, 2003 |
UNION OF INDIA Vs. SUNCITY SYNTHETICS LTD
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January 15, 2003 |
UNION OF INDIA Vs. BIRLA JUTE AND INDUSTRIES LTD
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July 15, 2003 |
UNION OF INDIA Vs. ASRAF ALI
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May 21, 2003 |
UNION OF INDIA Vs. C A T
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September 10, 2003 |
UNION OF INDIA Vs. KRISHAN GOPAL
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August 11, 2003 |
UNION OF INDIA Vs. VISHVA DEO
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March 5, 2003 |
UNION OF INDIA Vs. CHOUDHARY GOKUL CHAND
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April 9, 2003 |
UNION OF INDIA & ANR. Vs. PRESIDING OFFICER & ANR.
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August 13, 2003 |
UNION OF INDIA & ORS. Vs. JAWAHAR LAL SHARMA
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February 20, 2003 |
UNION OF INDIA AND ANOTHER Vs. MST. JANKI AND OTHERS
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March 3, 2003 |
UNION OF INDIA AND ANOTHER Vs. RAJASTHAN SMALL INDUSTRIES CORPORATION LTD., JAIPUR
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February 24, 2003 |
UNION OF INDIA UOI Vs. HASAN KHAN
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February 3, 2003 |
UNITED COMMERCIAL BANK Vs. ROOPARAM
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January 3, 2003 |
UNITED INDIA INSURANCE CO Vs. UNION OF INDIA
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November 12, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. UNION OF INDIA
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May 1, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. CHETAN LAL
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May 1, 2003 |
UNITED INDIA INSURANCE CO. LTD. Vs. GUMANI
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May 5, 2003 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MADHO SINGH
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September 24, 2003 |
UNITED INSURANCE CO LTD Vs. BANA DEVI
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April 10, 2003 |
UNIVERSITY OF RAJASTHAN Vs. SURENDRA KUMAR GOYAL
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March 4, 2003 |
UNIVERSITY OF RAJASTHAN Vs. RAM DAYAL SHARMA
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April 10, 2003 |
URBAN IMPROVEMENT TRUST Vs. LABOUR COURT, BIKANER
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February 21, 2003 |
URMILA RANKA Vs. CONTROLLER OF ESTATE DUTY
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February 20, 2003 |
USHA JOSHI Vs. STATE OF RAJASTHAN
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July 14, 2003 |
V N PRADHAN Vs. STATE OF RAJASTHAN
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January 9, 2003 |
V P SAXENA Vs. STATE OF RAJASTHAN
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August 18, 2003 |
V S TIWARI Vs. UNION OF INDIA
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May 13, 2003 |
VARSHA Vs. DEEPAK CHANGLANI
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May 20, 2003 |
VASUDEO PUJARI Vs. STATE OF RAJASTHAN
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January 10, 2003 |
VED PRAKASH Vs. STATE OF RAJASTHAN
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May 22, 2003 |
VICE CHANCELLOR MOHAN LAL SUKHADIA UNIVERSITY Vs. YAMUNA SHANKER SHARMA
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September 5, 2003 |
VIDHU BHARGAVA Vs. STATE OF RAJASTHAN
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February 21, 2003 |
VIJAY KUMAR Vs. STATE OF RAJASTHAN
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November 6, 2003 |
VIJAY RAJ KAILASH CHANDRA Vs. STATE OF RAJASTHAN
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July 21, 2003 |
VIJAY SINGH PUNIA Vs. R S B P W P
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March 7, 2003 |
VIJAY SINGH PUNIYA Vs. STATE OF RAJASTHAN
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August 18, 2003 |
VIJJO Vs. SMT. CHATRAAND ORS.
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September 23, 2003 |
VIKAS ADHIKARI P.S. RAJGARH Vs. VINAY SINGH AND ANOTHER
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January 23, 2003 |
VIKAS WSP Vs. COMMISSIONER COMMERCIAL TAXES RAJASTHAN JAIPUR
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October 7, 2003 |
VIKRAM Vs. STATE OF RAJ.
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August 4, 2003 |
VIKRAM SINGH Vs. STATE OF RAJASTHAN
|
February 14, 2003 |
VIKRAM SINGH @ VIKKI RANAWAT Vs. STATE
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November 13, 2003 |
VIMAL CHAND GAUTAM CHAND Vs. UNION OF INDIA
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March 29, 2003 |
VIMAL CHAND GAUTAM CHAND Vs. UNION OF INDIA
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September 1, 2003 |
VIMAL CHOUDHARY Vs. NAGAR NIGAM JAIPUR
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August 21, 2003 |
VIMLESH CHOUHAN Vs. STATE
|
January 17, 2003 |
VINAY KRISHNA GHATAK Vs. STATE OF RAJASTHAN
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April 23, 2003 |
VINOD KUMAR Vs. STATE OF RAJASTHAN
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April 10, 2003 |
VINOD KUMAR JAIN Vs. CHIEF EXECUTIVE NATIONAL CO-OPERATIVE UNION OF INDIA
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October 31, 2003 |
VINOD KUMARI Vs. STATE OF RAJASTHAN
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May 2, 2003 |
VIR SINGH Vs. ASHOK KUMAR
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February 25, 2003 |
VISHAMBHAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
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May 27, 2003 |
VISHAN SINGH Vs. LABOUR COURT
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May 1, 2003 |
VISHNU IRON AND STEEL INDUSTRIES Vs. GOVIND RAM
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April 4, 2003 |
WORD TEX LIMITED Vs. STATE OF RAJASTHAN
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January 29, 2003 |
WORKMEN COMPENSATION COMMISSIONER, UDAIPUR Vs. KOTHARI FOUNDATION (CHARITABLE TRUST), CALCUTTA
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July 28, 2003 |
YAKUB ALI GOPAL SINGH AND PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 16, 2003 |
YAKUB ALI GOPAL SINGH AND PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 1, 2003 |
YAMUNA SHANKER SHARMA Vs. STATE OF RAJASTHAN
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May 27, 2003 |
YASHVEER SINGH Vs. STATE OF RAJASTHAN
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August 19, 2003 |
YOGESH SAINI Vs. STATE OF RAJASTHAN
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January 28, 2003 |
YOGESH SHARMA Vs. RAJASTHAN HIGH COURT AND OTHERS
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May 29, 2003 |