A C T O JODHPUR Vs. ASHOK TRADING COMPANY
|
November 7, 2000 |
A C T O UDAIPUR Vs. R K CONSTRUCTIONS AND SUPPLIERS
|
October 12, 2000 |
A C T O WARD-I CIRCLE-B BIKANER Vs. DIVISIONAL SUPERINTEDENT ENGINEER NORTHEN RAILWAY BIKANER
|
December 4, 2000 |
AADAM KHAN Vs. STATE OF RAJASTHAN
|
November 8, 2000 |
AADARSH SYNTHENTICS PVT LTD Vs. UNION OF INDIA
|
March 3, 2000 |
ABDUL MAJID AND OTHERS Vs. STATE OF RAJASTHAN
|
March 16, 2000 |
ABDUL RASHEED Vs. STATE OF RAJASTHAN
|
September 20, 2000 |
ABDUL SHAKUR Vs. UNION OF INDIA AND OTHERS
|
January 28, 2000 |
ABU SYNTHETICS PVT LTD Vs. STATE OF RAJASTHAN
|
July 10, 2000 |
ADDITIONAL COMMISSIONER COMMERCIAL TAXES Vs. LIFE GUARD DISTRIBUTORS GANGANAGAR
|
January 17, 2000 |
AJAY BARHAT Vs. SUPERINTENDENT OF POLICE SOUTH JAIPUR
|
February 10, 2000 |
AJAY KUMAR SHARMA AND ANR. Vs. STATE OF RAJASTHAN
|
August 16, 2000 |
AJAY MITTAL Vs. STATE OF RAJASTHAN
|
May 29, 2000 |
AJEET SINGH Vs. MUSMAT ULFUTNISSA BEGAM
|
December 5, 2000 |
AKHIL BHARAT KRISHI GOSEVA SANGH Vs. STATE OF RAJASTHAN
|
January 27, 2000 |
AKHTAR KHAN Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
AKHTAR KHAN Vs. STATE OF RAJASTHAN
|
June 26, 2000 |
ALAM Vs. STATE
|
February 2, 2000 |
ALAM ALI Vs. STATE OF RAJASTHAN
|
February 1, 2000 |
ALCOBEX METALS PVT LTD Vs. COMMERCIAL TAXES OFFICER
|
April 7, 2000 |
ALKA KHANDELWAL Vs. GULAB KHAN
|
December 18, 2000 |
AMANA (SMT.) W/O MOHD. AYUB Vs. STATE OF RAJASTHAN
|
April 17, 2000 |
AMAR SINGH Vs. BHAGWATI
|
May 29, 2000 |
AMAR SINGH RANAWAT Vs. STATE OF RAJASTHAN
|
July 28, 2000 |
AMBA LAL Vs. STATE OF RAJASTHAN
|
December 21, 2000 |
AMOLAK RAM Vs. THE STATE OF RAJASTHAN
|
February 8, 2000 |
AMRIT GRANITE INDUSTRIES Vs. ARVIND SHARMA
|
September 26, 2000 |
ANANDI LAL Vs. SARJU DEVI
|
August 17, 2000 |
ANIL KOTHARI Vs. MEWAR ANCHALIK GRAMIN BANK
|
March 16, 2000 |
ANIL KUMAR BERWAL Vs. STATE OF RAJASTHAN
|
December 22, 2000 |
ANIL KUMAR SHARMA Vs. DISTRICT WOMEN DEVELOPMENT AGENCY BANSWARA
|
December 4, 2000 |
ANIL SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
February 21, 2000 |
ANIL THAKUR Vs. STATE OF RAJASTHAN
|
November 9, 2000 |
ANITA CHOPRA Vs. STATE OF RAJASTHAN
|
December 19, 2000 |
ANNI DEVI Vs. STATE OF RAJASTHAN
|
May 9, 2000 |
ANOP SINGH Vs. STATE OF RAJASTHAN
|
October 12, 2000 |
ANU PRODUCTS LIMITED Vs. STATE
|
February 22, 2000 |
APURVA SHARMA Vs. HANUMAN PRASAD SHARMA
|
November 16, 2000 |
ARJUN SINGH Vs. BOARD OF REVENUE
|
September 29, 2000 |
ARJUN SINGH Vs. LABOUR COURT JODHPUR
|
October 18, 2000 |
ARVIND KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
June 27, 2000 |
ARYAN ZINC PRODUCTS Vs. COMMERCIAL TAXES OFFICER SPECIAL II JODHPUR
|
February 1, 2000 |
ASHA RAM Vs. R P S C
|
November 27, 2000 |
ASHAPURA OIL CENTRE Vs. STATE OF RAJASTHAN
|
February 10, 2000 |
ASHOK DHARIWAL Vs. JAI NARAIN VYAS UNIVERSITY
|
July 31, 2000 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
May 10, 2000 |
ASHOK KUMAR Vs. OM PRAKASH
|
May 26, 2000 |
ASHOK KUMAR Vs. SOHAN BAI
|
September 22, 2000 |
ASSISTANT COMMERCIAL TAXES Vs. JALANI KARYALAYA
|
January 21, 2000 |
ASSISTANT COMMERCIAL TAXES Vs. ROYAL GARMENT EMPORIUM
|
April 24, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MEWAR WELDING WORKS
|
January 11, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICER ANTI-EVASION II JODHPUR Vs. RAJENDRA KUMAR ASHOK KUMAR
|
January 25, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICER CIRCLE I Vs. RAJASTHAN INDUSTRIES
|
February 1, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD BHADRA Vs. HAFIZ IRON WORKS
|
January 28, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD RANIWADA DISTT JALORE RAJASTHAN Vs. VOLTAS LIMITED
|
January 21, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICER JODHPUR Vs. MAHAVEER CHAND JAIN AND COMPANY
|
March 2, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICER SIROHI Vs. HINDUSTAN GRANITES ARBUDA INDUSTRIAL AREA GANDHINAGAR ABU ROAD
|
January 4, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICER SUMERPUR PALI Vs. AMBIKA CEMENT PIPE FACTORY MUNDARA DISTT PALI
|
January 5, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICER UDAIPUR Vs. SHRINATH EMPORIUM CITY PALACE ROAD UDAIPUR
|
January 27, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICER WARD-III CIRCLE-A BIKANER Vs. CHANDAK AND COMPANY RANI BAZAR BIKANER
|
January 27, 2000 |
ASSISTANT COMMERCIAL TAXES OFFICERS WARD-II CIRELE-B BIKANER Vs. RAJASTHAN TAXATION TRIBUNAL
|
March 14, 2000 |
ASSISTANT COMMISSIONER Vs. KARYA PALAK ENGINEER
|
January 10, 2000 |
ASSISTANT COMMISSIONER Vs. HINDUSTAN ZINC LTD
|
February 4, 2000 |
ASSISTANT COMMISSIONER COMMERCIAL TAXES Vs. NAGAURI INDUSTRIES
|
January 11, 2000 |
ASSTT COMMERCIAL TAXES OFFICER Vs. AUTO AND BEARING JODHPUR
|
April 4, 2000 |
ASURAM Vs. TEHSILDAR SANCHORE
|
March 30, 2000 |
AVAS VIKAS SANSTHAN ENGINEERING ASSOCIATION Vs. AVAS VIKAS SANSTHAN
|
April 25, 2000 |
AVINASH BHARGAVA Vs. STATE OF RAJASTHAN
|
February 1, 2000 |
AVINASH BISHNOI Vs. STATE OF RAJASTHAN
|
September 22, 2000 |
AVINASH KANT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 21, 2000 |
AVINASH MATHUR Vs. STATE
|
November 21, 2000 |
AZAD SINGH Vs. STATE OF RAJASTHAN
|
April 18, 2000 |
B J JOSHI Vs. G S SIDHU SECRETARY ANIMAL
|
May 2, 2000 |
B L MAHESHWARI Vs. STATE OF RAJASTHAN
|
July 6, 2000 |
B S L LTD Vs. STATE OF RAJASTHAN
|
August 25, 2000 |
BABU LAL Vs. STATE OF RAJASTHAN
|
September 1, 2000 |
BABULAL Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
July 12, 2000 |
BABULAL Vs. RAJENDRA SINGH
|
September 25, 2000 |
BABULAL SAINI Vs. STATE OF RAJASTHAN
|
February 4, 2000 |
BABULAL* Vs. STATE OF RAJASTHAN
|
August 7, 2000 |
BADRI PRASAD Vs. STATE OF RAJASTHAN
|
April 26, 2000 |
BADRI PRASAD MATHUR Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
BAGH SINGH RAO Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
BAJRANG LAL and CO Vs. RAJ FINANCIAL CORPORATION
|
May 4, 2000 |
BAJRANG LAL LAXMI NARAIN DADLI Vs. JEETMAL
|
April 27, 2000 |
BALDEV SINGH Vs. UNION OF INDIA
|
May 26, 2000 |
BALKISHAN BANSAL Vs. CHANDRA PRAKASH
|
June 11, 2000 |
BALRAM @ BAILA Vs. STATE OF RAJASTHAN
|
August 3, 2000 |
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
BANK OF BARODA Vs. SATYENDRAPAL
|
September 19, 2000 |
BANK OF INDIA Vs. BHANWAR LAL
|
September 11, 2000 |
BANK OF RAJASTHAN LIMITED Vs. RAJASTHAN BREWERIES LIMITED
|
December 21, 2000 |
BANSHI LAL Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
BANSHIDHAR Vs. PHED
|
February 8, 2000 |
BANSIWALA IRON AND STEEL ROLLING MILLS Vs. UNION OF INDIA
|
September 13, 2000 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
BARKAT ALI Vs. BADRINARAIN
|
July 26, 2000 |
BASANT NAHATA Vs. STATE OF RAJASTHAN
|
November 28, 2000 |
BASHIR Vs. STATE OF RAJASTHAN
|
December 7, 2000 |
BASHIR KHAN Vs. STATE OF RAJASTHAN
|
December 20, 2000 |
BEG RAJ Vs. SUPERINTENDING ENGINEER
|
April 25, 2000 |
BHAGCHAND Vs. STATE OF RAJASTHAN
|
December 8, 2000 |
BHAGIRATH Vs. STATE OF RAJASTHAN
|
March 6, 2000 |
BHAGIRATH Vs. BOARD OF REVENUE
|
April 26, 2000 |
Bhagirath Singh Vs. State of Rajasthan
|
March 10, 2000 |
BHAGWAN LAL Vs. STATE OF RAJASTHAN
|
September 4, 2000 |
BHAGWAN SAHAI Vs. RAMA DEVI
|
November 6, 2000 |
BHAGWAN SAHAI Vs. RAMADEVI
|
May 29, 2000 |
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
July 6, 2000 |
BHAGWAN SINGH Vs. R S R T C
|
November 28, 2000 |
BHAGWATI PRASAD Vs. SHAKUR
|
September 14, 2000 |
BHAIYA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
BHANWAR LAL Vs. GORKHA RAM
|
April 13, 2000 |
BHANWAR LAL Vs. SHANKAR LAL
|
March 23, 2000 |
BHANWAR LAL Vs. JUDGE INDUSTRIAL TRIBUNAL JAIPUR
|
February 23, 2000 |
BHANWAR LAL Vs. BHERU
|
May 29, 2000 |
BHANWAR LAL Vs. TIKAM CHAND
|
July 18, 2000 |
BHANWAR LAL PALIWAL Vs. STATE
|
November 13, 2000 |
BHANWARA RAM Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
BHANWARLAL Vs. STATE OF RAJASTHAN
|
August 24, 2000 |
BHANWARLAL Vs. STATE OF RAJASTHAN
|
March 6, 2000 |
BHANWARLAL Vs. RAMDAS
|
August 29, 2000 |
BHANWARLAL PALIWAL Vs. STATE
|
September 13, 2000 |
BHARAT LAL Vs. SRIOM
|
November 24, 2000 |
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
August 3, 2000 |
BHEEM RAJ Vs. RAJ PATRIKA
|
August 11, 2000 |
BHERA RAM Vs. STATE OF RAJASTHAN
|
August 25, 2000 |
BHERU LAL Vs. STATE OF RAJASTHAN
|
February 15, 2000 |
BHERU SINGH Vs. STATE OF RAJASTHAN
|
March 2, 2000 |
BHIKA RAM Vs. STATE OF RAJASTHAN
|
September 13, 2000 |
BHIVA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
BHOJA SINGH ALIAS BHOJ SINGH Vs. STATE OF RAJASTHAN
|
October 25, 2000 |
BHOLA RAM KUMAWAT Vs. R S E B
|
December 12, 2000 |
BHOOR CHAND Vs. STATE OF RAJASTHAN
|
July 19, 2000 |
BHOPAL SINGH Vs. STATE OF RAJASTHAN
|
August 2, 2000 |
BHUPENDRA KUMAR GUPTA Vs. DIRECTOR SECONDARY EDUCATION GOVT OF RAJASTHAN BIKANER
|
December 11, 2000 |
BHURA RAM Vs. S D O TELEPHONE AND TELEGRAPHS
|
October 23, 2000 |
BHURI SINGH Vs. STATE
|
May 30, 2000 |
BIRBAL Vs. STATE OF RAJASTHAN
|
July 28, 2000 |
BIRBAL MAHARIA Vs. DIRECTOR GENERAL OF PRISONS
|
May 30, 2000 |
BIRBAL SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2000 |
BIRLA CEMENT WORKS Vs. STATE OF RAJASTHAN
|
February 24, 2000 |
BIRLA CEMENT WORKS, CHITTORGARH & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
April 28, 2000 |
BOARD OF SECONDARY EDUCTION RAJASTHAN EMPLOYEES UNION AJMER Vs. STATE OF RAJASTHAN
|
April 25, 2000 |
BRIJLAL SRINGAR SINGH AND PARTY Vs. STATE OF RAJASTHAN
|
August 11, 2000 |
BROTHERS PHARMA PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION JAIPUR
|
November 21, 2000 |
BUNDU KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
October 24, 2000 |
C T O Vs. R K UDYOG JODHPUR
|
December 1, 2000 |
CAREER SAVINGS AND INVESTMENT INDIA LTD Vs. UNION OF INDIA
|
May 10, 2000 |
CENTRAL ARID ZONE RESEARCH Vs. ARID ZONE EMPLOYEES UNION CAZRI
|
April 17, 2000 |
CENTRAL ARID ZONE RESEARCH INSTITUTE CAZRI JODHPUR Vs. JUDGE LABOUR COURT JODHPUR
|
November 9, 2000 |
CHALAK SINGH UJJAWAL Vs. AIR FORCE SCHOOL JODHPUR
|
April 27, 2000 |
CHAMPALAL Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
CHANAN RAM Vs. INSPECTOR GENERAL OF POLICE RAJ JAIPUR
|
August 10, 2000 |
CHAND MAL Vs. SUMER MAL
|
May 31, 2000 |
CHANDAN MAL JAIN Vs. STATE OF MAHARASHTRA AND STATE OF RAJASTHAN
|
December 21, 2000 |
Chandaram Vs. State of Rajasthan
|
February 15, 2000 |
CHANDER KAUR Vs. BOARD OF REVENUE
|
July 11, 2000 |
CHANDRA BOSE Vs. STATE OF RAJASTHAN
|
July 20, 2000 |
CHANDRA KANTA Vs. SUPERINTENDENT OF POLICE
|
May 10, 2000 |
CHANDRA SHEKAR DAVE Vs. ADMINISTRATOR GENERAL OF THE STATE OF RAJASTHAN
|
December 19, 2000 |
CHANDRA SHEKHAR AND ANOTHER Vs. STATE OF RAJASTHAN
|
December 4, 2000 |
CHARBHUJA SUGAR WORKS Vs. STATE OF RAJASTHAN AND ORS.
|
February 6, 2000 |
CHET RAM Vs. STATE OF RAJASTHAN
|
April 27, 2000 |
CHETAK CINEMA Vs. STATE OF RAJASTHAN AND OTHERS
|
August 21, 2000 |
CHETAN PRAKASH & ORS. Vs. THE STATE OF RAJASTHAN
|
June 2, 2000 |
CHHAGAN KANWAR RATHORE Vs. STATE OF RAJASTHAN
|
January 4, 2000 |
CHHAGAN SINGH Vs. THE STATE OF RAJASTHAN
|
December 11, 2000 |
CHHAJU Vs. UNITED INDIA INSURANCE CO LTD
|
December 21, 2000 |
CHHOGA RAM Vs. STATE OF RAJASTHAN
|
February 4, 2000 |
CHHOTU LAL Vs. STATE OF RAJASTHAN
|
September 20, 2000 |
CHIMAN LAL Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
CHIMNA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
CHOWKSI AND COMPANY Vs. BANSIRAM KARTAR CHAND
|
March 29, 2000 |
CHUNNI LAL Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
CHUNNILAL Vs. SHANTA DEVI
|
September 25, 2000 |
CIMCO PIPES Vs. STATE OF RAJASTHAN
|
February 2, 2000 |
COMMERCIAL TAX OFFICER ANTI EVASION BIKANER Vs. JAIN PLASTER INDUSTRIES
|
February 1, 2000 |
COMMERCIAL TAXES OFFICER Vs. PRAKASH UDHYOG
|
January 14, 2000 |
COMMERCIAL TAXES OFFICER Vs. NAHATA TEXTILES INDUSTRIES
|
February 10, 2000 |
COMMERCIAL TAXES OFFICER Vs. VISHVAKARMA SHILP KARYALAYA
|
February 1, 2000 |
COMMERCIAL TAXES OFFICER ANTI EVASION SRIGANGANAGAR Vs. RAJASTHAN TAXATION TRIBUNAL JODHPUR
|
October 24, 2000 |
COMMERCIAL TAXES OFFICER ANTI-EVASION JODHPUR Vs. COMMERCIAL TAXES OFFICER ANTI-EVASION JODHPUR
|
January 20, 2000 |
COMMERCIAL TAXES OFFICER ANTI-EVASION SRIGANGANAGAR Vs. CHANDRA BHAN JUGAL KISHORE GOLUWALA RAJ
|
November 6, 2000 |
COMMERCIAL TAXES OFFICER CHITTORGARH Vs. MEERA STONES P LTD
|
April 4, 2000 |
COMMERCIAL TAXES OFFICER CHITTORGARH Vs. ADITYA CEMENT
|
May 24, 2000 |
COMMERCIAL TAXES OFFICER JODHPUR Vs. VISHNU METALS BASNI JODHPUR
|
January 18, 2000 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JODHPUR Vs. DERBY TEXTILES LIMITED
|
January 27, 2000 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI Vs. P G FIILES LIMITED
|
February 1, 2000 |
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD BUX SHOKAT ALI
|
February 22, 2000 |
COMMISSIONER OF INCOME TAX Vs. DHANRAJ MUNDRA
|
February 23, 2000 |
COMMISSIONER OF INCOME TAX Vs. JAIN CONSTRUCTION COMPANY
|
March 15, 2000 |
COMMISSIONER OF INCOME TAX Vs. LAXMI CHAND
|
March 14, 2000 |
COMMISSIONER OF INCOME TAX Vs. JEEVAN AND SONS
|
May 12, 2000 |
COMMISSIONER OF INCOME TAX Vs. UTTAM CHUNA PATHAR UDYOG
|
July 3, 2000 |
COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND MODI
|
July 4, 2000 |
COMMISSIONER OF INCOME TAX Vs. ASHUTOSH PITTY
|
October 20, 2000 |
COMMISSIONER OF INCOME TAX Vs. RAJENDRA PRASAD GUPTA
|
November 9, 2000 |
COMMISSIONER OF INCOME TAX Vs. VAISHALI ENTERPRISES
|
September 21, 2000 |
COMMISSIONER OF INCOME TAX Vs. GOVIND KUMAR
|
September 19, 2000 |
COMMISSIONER OF INCOME TAX Vs. SILVER AND ARTS PALACE
|
December 5, 2000 |
CTO Vs. BHARTIYA ISPAT UDHYOG
|
April 3, 2000 |
CYANAMID AGRO INDIA LTD Vs. STATE OF RAJASTHAN
|
May 3, 2000 |
D B SOGANI Vs. AKHIL BHARATIYA BANK OF RAJASTHAN KARMCHARI SANGH
|
May 16, 2000 |
D P METALS Vs. STATE OF RAJASTHAN
|
August 16, 2000 |
DAGA GAS AGENCY Vs. RAJ STATE INDUSTRIAL
|
July 6, 2000 |
DAINIK NAVJYOTI Vs. STATE OF RAJASTHAN
|
March 27, 2000 |
DALAMCHAND AND OTHERS Vs. THE STATE OF RAJASTHAN
|
March 14, 2000 |
DALPAT RAJ BHANDARI Vs. PRESIDENT OF INDIA
|
September 7, 2000 |
DALU ALIAS DALULAL Vs. STATE
|
July 4, 2000 |
DAYA RAM Vs. GANESH RAM
|
February 9, 2000 |
DAYAL LAL Vs. STATE OF RAJASTHAN
|
July 20, 2000 |
DEENA RAM Vs. STATE OF RAJASTHAN
|
February 14, 2000 |
DEENDAR KHAN & ORS. Vs. STATE OF RAJASTHAN
|
January 11, 2000 |
DEEP CHAND Vs. KHATUN
|
October 19, 2000 |
DEEPA Vs. KALURAM
|
September 4, 2000 |
DEEPAK SONI Vs. RAJASTHAN FINANCE CO CORPORATION
|
December 19, 2000 |
DEV KISHAN JOSHI Vs. STATE OF RAJASTHAN
|
November 21, 2000 |
DEVENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 8, 2000 |
DEVENDRA KUMAR Vs. UCO BANK AND ANR
|
March 2, 2000 |
DEVENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 10, 2000 |
DEVI KISHAN Vs. MADAN LAL VERMA
|
May 29, 2000 |
DEVKINANDAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 5, 2000 |
DHANNA RAM Vs. STATE OF RAJASTHAN
|
February 1, 2000 |
DHANROOP CHAND Vs. STATE OF RAJASTHAN
|
July 21, 2000 |
DHARAM CHAND MALOO Vs. BOARD OF REVENUE
|
September 5, 2000 |
DHARAM PAL SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
DHARAM PRAKASH Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
DHARAMVEER SINGH Vs. STATE OF RAJASTHAN
|
October 11, 2000 |
DHARAMVEER THOLIA Vs. STATE OF RAJASTHAN
|
August 10, 2000 |
DHARMA RAM Vs. BOARD OF REVENUE
|
December 7, 2000 |
DHARMENDER Vs. STATE OF RAJASTHAN
|
December 8, 2000 |
DHIR SINGH Vs. STATE OF RAJASTHAN
|
January 4, 2000 |
DHIRENDRA SINGH BHATI Vs. STATE OF RAJASTHAN
|
September 12, 2000 |
DHOOL CHAND Vs. STATE OF RAJASTHAN
|
January 27, 2000 |
DIPENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 5, 2000 |
DISTRICT AND SESSIONS JUDGE BALOTRA Vs. KISHAN LAL
|
February 10, 2000 |
DISTRICT AND SESSIONS JUDGE BHARATPUR Vs. RAM LAL
|
June 2, 2000 |
DISTRICT EXCISE OFFICER Vs. KALAWATI HARI SINGH
|
July 21, 2000 |
DIVISIONAL MECHANICAL R S R T C Vs. MOHANLAL MALI
|
September 7, 2000 |
DIWAN ROOP CHAND Vs. I G OF POLICE
|
July 4, 2000 |
DR. ANIL KUMAR DHUSSA Vs. UNION OF INDIA
|
January 28, 2000 |
DR. TIKAM CHAND Vs. STATE OF RAJASTHAN
|
December 12, 2000 |
DR. VANDANA PATHAK Vs. STATE OF RAJASTHAN
|
January 31, 2000 |
Draupadi Devi Maya Sippi
and Anr Vs. State of Rajasthan
|
February 4, 2000 |
DULLAR ENTERPRISES PRIVATE LIMITED Vs. BHAGWAN
|
September 13, 2000 |
DUNGAR SINGH Vs. MUKESH KUMAR
|
October 19, 2000 |
DURGA DUTT SHARMA Vs. CIVIL JUDGE JN DIV AND ADDL CHIEF JUDICIAL MAGISTRATE SAMBLER LAKE DISTT JAIPUR
|
November 7, 2000 |
DURGA EENTERPRISES Vs. A C T O WARD III JODHPUR
|
August 7, 2000 |
EMMANUEL PUBLIC SCHOOL SOCIETY KISHANGARH AJMER Vs. REGIONAL PROVIDENT FUND COMMISSIONER RAJASTHAN
|
July 3, 2000 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. BHARAT MOTORS
|
July 21, 2000 |
EXECUTIVE ENGINEER P W D DIVISION JALORE Vs. SURENDRA SINGH
|
May 19, 2000 |
EXECUTIVE ENGINEER PHED Vs. MANOJ KUMAR
|
February 1, 2000 |
FAL SABJI KRETA VIKRETA VYAPAR SANGH Vs. STATE OF RAJASTHAN
|
July 17, 2000 |
FIRDOSH KHAN Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
FIRM SUWA LAL KAILASH CHAND ROSHIWALE Vs. RAMESH CHAND
|
July 19, 2000 |
G S BALI Vs. BABULAL JAIN
|
February 7, 2000 |
GABENDRA SINGH CHAUHAN Vs. STATE OF RAJASTHAN
|
May 2, 2000 |
GABENDRA SINGH CHAUHAN Vs. STATE OF RAJASTHAN
|
June 2, 2000 |
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
May 17, 2000 |
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
November 10, 2000 |
GAJSINGHPUR KRAYA VIKRAY SAHKARI SAMITI LTD Vs. JUDGE LABOUR COURT
|
November 23, 2000 |
GANESH DAS MAJUMDAR Vs. STATE
|
December 11, 2000 |
GANESH LAL Vs. SUNIL KUMAR
|
November 28, 2000 |
GANESH SHANKAR Vs. RAJASTHAN HIGH COURT
|
October 9, 2000 |
GANESHA RAM Vs. STATE OF RAJASTHAN
|
March 8, 2000 |
GANGA RAM Vs. STATE OF RAJASTHAN
|
August 18, 2000 |
GANGANAGAR SUGAR MILLS LTD Vs. MADANLAL RAMSWAROOP
|
February 9, 2000 |
GANPAT DASS & ORS. Vs. STATE OF RAJASTHAN
|
April 26, 2000 |
GANPAT MAL MATHUR S/O BHERU MAL MATHUR Vs. STATE OF RAJASTHAN
|
February 4, 2000 |
GANPATI Vs. STATE OF RAJASTHAN
|
January 6, 2000 |
GAURAV GUPTA Vs. STATE
|
December 12, 2000 |
GAURI SHANKAR Vs. STATE OF RAJASTHAN
|
February 23, 2000 |
GAUSHALA SRI KARANPUR Vs. STATE
|
November 27, 2000 |
GAUTAM Vs. STATE OF RAJASTHAN
|
May 2, 2000 |
GHANSHYAM & ORS. Vs. STATE OF RAJASTHAN
|
March 2, 2000 |
GHANSHYAM SHARMA Vs. REGIONAL MANAGER RAJASTHAN STATE ROAD TRANS CORPN
|
August 1, 2000 |
GHASIRAM & ORS. Vs. BRIJENDRA PRASAD
|
February 17, 2000 |
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
August 1, 2000 |
GIRDHARI LAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
March 16, 2000 |
GIRRAJ PRASAD SAINI Vs. STATE OF RAJASTHAN
|
April 19, 2000 |
GIRWAR SINGH Vs. STATE
|
May 11, 2000 |
GODFREY PHILIPS INDIA LTD Vs. STATE OF RAJASTHAN
|
May 31, 2000 |
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
January 25, 2000 |
GOPAL SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 18, 2000 |
GOPI Vs. DURGA
|
September 22, 2000 |
GOPI KISHAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 22, 2000 |
GOPICHAND BHARGAVA Vs. HINDUSTAN COPPER LTD
|
July 13, 2000 |
GOPIRAM TAILOR Vs. OM SHANKER
|
March 16, 2000 |
GORDHAN SINGH Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
GORDHAN SINGH Vs. STATE OF RAJASTHAN
|
August 29, 2000 |
GOVIND Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
GOVIND KANWAR Vs. STATE OF RAJASTHAN
|
October 12, 2000 |
GRAM PANCHAYAT Vs. STATE OF RAJASTHAN
|
April 18, 2000 |
GRAM PANCHAYAT BARMER Vs. FIRM MARUDHAR STONE INDUSTRIES BARMER
|
March 10, 2000 |
GULAB DEVI SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
July 3, 2000 |
GULABI Vs. STATE OF RAJASTHAN
|
November 29, 2000 |
GUPTA AGENCIES Vs. RAM KRISHAN AKAR
|
July 31, 2000 |
GURCHARAN SINGH Vs. DIVISIONAL COMMISSIONER BIKANER
|
March 1, 2000 |
Gurdas Singh Vs. State of Rajasthan
|
September 20, 2000 |
GURDEEP SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
October 12, 2000 |
GURJANT SINGH Vs. KRISHAN CHANDER
|
March 27, 2000 |
GURMUK SINGH S/O SURAIN SINGH Vs. THE STATE OF RAJASTHAN
|
January 25, 2000 |
GYAN PRAKASH Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
HADOTI KSHETRIYA GRAMIN BANK Vs. GOVINDLAL
|
March 24, 2000 |
HANSA RAM Vs. STATE OF RAJASTHAN
|
June 2, 2000 |
HANUMAN Vs. STATE OF RAJASTHAN
|
February 9, 2000 |
HANUMAN DAS CHHAGAN LAL Vs. UNION OF INDIA
|
December 18, 2000 |
HANUMAN RAM Vs. STATE
|
July 11, 2000 |
HANUMAN RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
October 18, 2000 |
HANUMAN TEA COMPANY Vs. BAJRANG LAL
|
May 3, 2000 |
HAR NARAYAN TANDON Vs. JAIPUR SMELTING PVT LTD
|
July 21, 2000 |
HARDEEP SINGH Vs. STATE OF RAJASTHAN
|
July 4, 2000 |
HARDEEP SINGH Vs. STATE OF RAJASTHAN
|
November 14, 2000 |
HARI NARAYAN Vs. STATE OF RAJASTHAN
|
December 8, 2000 |
HARI RAM Vs. STATE OF RAJASTHAN
|
November 27, 2000 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
HARIHAR PRASAD DIVEDI Vs. STATE OF RAJASTHAN
|
May 30, 2000 |
HARIMAN Vs. STATE OF RAJASTHAN
|
August 11, 2000 |
HARINARAIN Vs. STATE OF RAJASTHAN
|
October 24, 2000 |
HARISH CHANDRA MATHUR Vs. UNION OF INDIA THROUGH S.P., CENTRAL BUREAU OF INVESTIGATION (S.P.E.), TILAK MARG, JAIPUR
|
March 16, 2000 |
HARISH SANCHETI Vs. U.I.T., JODHPUR
|
August 8, 2000 |
HARJEET Vs. MEGHA
|
February 29, 2000 |
HARJEET SINGH Vs. STATE OF RAJASTHAN
|
April 3, 2000 |
HARNEK SINGH Vs. SURJEET KAUR
|
March 14, 2000 |
HAZARI Vs. STATE OF RAJASTHAN
|
July 24, 2000 |
HAZARI SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2000 |
HCM INSTITUTE RIPA Vs. JAI SINGH
|
May 29, 2000 |
HEERA Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
HEERA RAM Vs. STATE & ORS.
|
May 16, 2000 |
HEERJI AND PRABHU Vs. STATE OF RAJASTHAN
|
July 6, 2000 |
HIMMAT DAN Vs. STATE OF RAJASTHAN
|
June 2, 2000 |
HINDUSTAN COPPER Vs. STATE OF RAJASTHAN
|
July 25, 2000 |
HINDUSTAN PETROLEUM CORPORATION Vs. DURGA PRASAD SHARMA
|
September 20, 2000 |
HIRALAL LOONKARANSAR BIKANER Vs. BOARD OF REVENUE AJMER
|
August 1, 2000 |
HOTEL ASSOCIATION OF JAIPUR Vs. MUNICIPAL CORPORATION JAIPUR
|
September 8, 2000 |
HOTEL MANSINGH Vs. JUDGE INDUSTRIAL TRIBUNAL
|
February 23, 2000 |
HUKMA RAM Vs. STATE OF RAJASTHAN
|
May 17, 2000 |
IDAN Vs. STATE OF RAJASTHAN
|
July 11, 2000 |
IDAN SINGH Vs. STATE OF RAJASTHAN
|
September 11, 2000 |
IMICHAND Vs. STATE OF RAJASTHAN
|
May 10, 2000 |
INAYAT ALI USTA Vs. STATE OF RAJASTHAN
|
October 9, 2000 |
INCOME TAX OFFICER Vs. PRITHVI RAJ SINGH
|
July 3, 2000 |
INDAL SINGH Vs. STATE OF RAJASTHAN
|
November 7, 2000 |
INDER SINGH Vs. STATE OF RAJASTHAN
|
January 11, 2000 |
INDER SINGH SAINI Vs. BOARD OF REVENUE RAJASTHAN AJMER
|
July 17, 2000 |
INDIAN MAPS SERVICE Vs. STATE OF RAJASTHAN
|
February 17, 2000 |
INDIAN PETRO CHEMICALS Vs. STATE OF RAJASTHAN
|
June 1, 2000 |
ISHWARLAL Vs. STATE OF RAJASTHAN
|
April 27, 2000 |
ISMILE KHAN Vs. STATE OF RAJASTHAN
|
August 2, 2000 |
JABBAR KHAN Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
JAGATJIT COTTON AND TEXTILES MILLS LTD Vs. LABOUR COURT
|
September 11, 2000 |
JAGDEEP MISHRA Vs. MAHARSHI DAYANAND UNIVERSITY
|
March 9, 2000 |
JAGDEV KUMAR Vs. STATE OF RAJASTHAN
|
March 13, 2000 |
JAGDISH Vs. STATE OF RAJASTHAN
|
August 22, 2000 |
JAGDISH Vs. CENTRAL BUREAU OF NARCOTICS
|
February 29, 2000 |
JAGDISH Vs. MODULAL
|
August 2, 2000 |
JAGDISH JUGTAWAT Vs. MANJULATA
|
October 25, 2000 |
JAGDISH KUMAR Vs. STATE OF RAJASTHAN
|
January 20, 2000 |
JAGDISH PRASAD Vs. UNION OF INDIA
|
July 3, 2000 |
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
March 7, 2000 |
JAGDISH SINGH Vs. STATE
|
October 17, 2000 |
JAGTAR SINGH Vs. STATE OF RAJASTHAN
|
October 9, 2000 |
JAI RAM Vs. STATE OF RAJASTHAN
|
July 11, 2000 |
JAI RAM Vs. STATE OF RAJASTHAN
|
May 31, 2000 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2000 |
JAIN CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
December 18, 2000 |
JAIPUR DRT BAR ASSOCIATION Vs. UNION OF INDIA
|
September 8, 2000 |
JAIPUR HARDWARE AND MACHINERY STORES Vs. KESARLAL CHANDALAL
|
May 29, 2000 |
JAIPUR NAGAUR ANCHALIK GRAMIN BANK Vs. JUDGE LABOUR COURT CENTRAL
|
February 15, 2000 |
JAIPUR PADA MEAT MERCHANTS ASSOCIATION HAVING ITS REGISTRATION OFFICE AT JAIPUR Vs. MUNICIPAL COUNCIL JAIPUR
|
February 4, 2000 |
JAIPUR VYAPAR MAHASANGH Vs. STATE OF RAJASTHAN
|
March 11, 2000 |
JAMNA DEVI Vs. DISTRICT ELECTION OFFICER DISTRICT COLLECTOR SIKAR
|
December 19, 2000 |
JANAKI VALLAB JOSHI Vs. STATE OF RAJASTHAN
|
August 1, 2000 |
JANKI DEVI Vs. MANIRAM
|
February 11, 2000 |
JASSORAM ALIAS JASSOMAL Vs. STATE OF RAJ AND ORS
|
March 8, 2000 |
JASWANT C GANDHI Vs. STATE OF RAJASTHAN
|
September 25, 2000 |
JASWANT LAL Vs. NAND LAL MEHRA
|
July 21, 2000 |
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
August 10, 2000 |
JATA SHANKAR JHA Vs. STATE OF RAJASTHAN
|
February 9, 2000 |
JATANLAL Vs. MUNICIPAL COUNCIL
|
July 27, 2000 |
JAYA BEN Vs. GAFFAR KHAN
|
July 5, 2000 |
JAYA BHADURI Vs. STATE OF RAJASTHAN
|
October 16, 2000 |
JEEWAN RAM Vs. STATE OF RAJASTHAN
|
December 7, 2000 |
JHUNTHA RAM YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 21, 2000 |
JITENDRA PAL KAUR Vs. STATE OF RAJASTHAN
|
November 27, 2000 |
JITENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
May 7, 2000 |
JIYA RAM Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
JUGAL KISHORE Vs. BOARD OF REVENUE
|
March 16, 2000 |
JUGAL KISHORE & ANR. Vs. STATE OF RAJASTHAN
|
March 9, 2000 |
K SUNITHA Vs. STATE OF RAJASTHAN
|
July 27, 2000 |
KACHROO Vs. STATE OF RAJASTHAN
|
February 21, 2000 |
KAILASH BHANSALI Vs. SURENDRA KUMAR
|
May 30, 2000 |
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
August 4, 2000 |
KAILASH KANWAR Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
KALU RAM Vs. STATE OF RAJASTHAN
|
August 3, 2000 |
KALU RAM @ MADAN LAL S/O KALYAN Vs. THE STATE OF RAJASTHAN
|
April 7, 2000 |
KALU RAM GUPTA Vs. LAXMI DEVI & 3 ORS.
|
May 4, 2000 |
KALU S/O PRABHUJI Vs. ROOP RAM & ORS.
|
February 16, 2000 |
KALU SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2000 |
KALURAM MADANGOPAL Vs. STATE OF RAJASTHAN
|
September 4, 2000 |
KAMAL DHAWLA Vs. KRISHNA KATTA
|
November 16, 2000 |
KAMLESH KUMARI Vs. STATE OF RAJASTHAN
|
July 12, 2000 |
KANARAM YADAV Vs. R P S C
|
July 26, 2000 |
KANHAIYA MARBLES PVT LTD Vs. STATE OF RAJASTHAN
|
April 10, 2000 |
KANHAIYALAL Vs. STATE OF RAJASTHAN
|
May 17, 2000 |
Kanshi Ram Vs. State of Rajasthan
|
July 21, 2000 |
KANTA DEVI Vs. SAMPATI DEVI
|
September 22, 2000 |
KANTI KUMAR Vs. BIRDH MAL
|
April 27, 2000 |
KAPOOR CHAND Vs. BHANWARLAL
|
May 9, 2000 |
KAPOORA RAM Vs. STATE OF RAJASTHAN
|
November 20, 2000 |
KARAM CHAND Vs. ASHOK KUMAR
|
February 10, 2000 |
KARAN SHANKER Vs. RAJASTHAN AGRICULTURE UNIVERSITY & ANOTHER
|
July 19, 2000 |
KARAN SINGH Vs. ANIRUDH SEN
|
April 5, 2000 |
KARAN SINGH Vs. STATE OF RAJASTHAN
|
November 13, 2000 |
Karnail Singh Vs. State
|
August 11, 2000 |
KARTAR SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2000 |
KASHI RAM Vs. RAJ KUMAR
|
July 7, 2000 |
KASHI RAM Vs. THE STATE OF RAJASTHAN
|
January 18, 2000 |
KEDAR SINGH CHAUHAN Vs. BHAGWAN SINGH
|
July 13, 2000 |
KEJRIWAL AND SONS PVT LTD Vs. JAIPUR MINERAL WATER PVT LTD
|
June 1, 2000 |
KERA RAM Vs. STATE OF RAJASTHAN
|
April 10, 2000 |
KESAR DEVI Vs. CHANDRA KANTA
|
May 29, 2000 |
KESHAR SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2000 |
KEWAL KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
February 2, 2000 |
KHADI GRAMODYOG PRATISTHAN Vs. STATE OF RAJASTHAN
|
January 20, 2000 |
KHAMA RAM VISHNOI Vs. STATE OF RAJASTHAN
|
February 8, 2000 |
KHASA RAM @ LUTIA Vs. THE STATE OF RAJASTHAN
|
July 26, 2000 |
KHURSHEED BEGUM Vs. M/S. FIRM B.N. OIL INDUSTRIES, JAIPUR
|
February 14, 2000 |
KHUSHI RAM Vs. HAFIJI
|
September 13, 2000 |
KILPEST INDIA LTD Vs. STATE OF RAJASTHAN
|
December 20, 2000 |
KISAN CHAND Vs. BANWARILAL
|
May 16, 2000 |
KISHAN Vs. STATE OF RAJASTHAN
|
March 1, 2000 |
KISHAN LAL Vs. STATE OF RAJASTHAN
|
May 25, 2000 |
KISHAN LAL Vs. STATE OF RAJASTHAN
|
November 22, 2000 |
KISHAN LAL Vs. BHAROSI LAL
|
September 12, 2000 |
KISHAN LAL Vs. BHAGWATI DEVI
|
October 16, 2000 |
KISHANA Vs. STATE OF RAJASTHAN
|
January 18, 2000 |
KISHNA RAM Vs. STATE
|
December 5, 2000 |
KISHORE KUMAR Vs. SMT. NEENA
|
January 24, 2000 |
KRISHI UPAJ MANDI SAMITI Vs. BABULAL
|
April 26, 2000 |
KRISHNA KHANDELWAL Vs. STATE OF RAJASTHAN
|
March 24, 2000 |
KRISHNA KUMAR Vs. GULAB KHAN
|
December 18, 2000 |
KUDRAT ALI Vs. MUNICIPAL COUNCIL BHILWARA
|
July 13, 2000 |
KULDEEP SARIN Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
KULSHREE Vs. RAJ SMALL INDUSTRIES CORPORATION LTD
|
July 3, 2000 |
KUMARI NIKITA Vs. CENTRALISED ADMISSION COORDINATION COMMITTEE
|
September 20, 2000 |
KUNARAM Vs. STATE OF RAJASTHAN
|
March 6, 2000 |
KUNDAN SINGH Vs. STATE OF RAJASTHAN
|
September 19, 2000 |
Kutabdeen Vs. State of Rajasthan
|
February 16, 2000 |
L RS OF KARAN SINGH Vs. ANIRUDH SEN
|
April 5, 2000 |
L.RS. OF PRATAP MAL Vs. SMT. PREM BAI & ORS.
|
July 19, 2000 |
LABHCHAND Vs. RAJKUMAR
|
July 14, 2000 |
LABHU RAM AND ORS. Vs. STATE OF RAJASTHAN
|
February 7, 2000 |
LADHU SINGH Vs. STATE OF RAJASTHAN
|
January 17, 2000 |
LADHU SINGH CHAUDHARY Vs. STATE OF RAJASTHAN
|
May 3, 2000 |
LADU RAM Vs. BOARD OF REVENUE
|
August 22, 2000 |
LAL CHAND S/O PUNAM CHAND Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
LAL SHANKER Vs. CHATURBHUJ
|
April 3, 2000 |
LALA RAM Vs. BASTI MAL
|
July 24, 2000 |
LALA RAM Vs. STATE OF RAJASTHAN
|
December 11, 2000 |
LALITA AND 7 OTHERS Vs. STATE OF RAJASTHAN
|
July 28, 2000 |
LALU Vs. STATE OF RAJASTHAN
|
August 21, 2000 |
LALU Vs. BOARD OF REVENUE
|
May 3, 2000 |
LATE MAHANT GANESH PURI SIMIRITI TRUST Vs. STATE OF RAJASTHAN & 4 ORS.
|
February 21, 2000 |
LAXMAN Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
LAXMAN Vs. STATE OF RAJASTHAN
|
February 4, 2000 |
LAXMI NARAIN Vs. UNION OF INDIA
|
November 27, 2000 |
LAXMINARAIN Vs. STATE AND RAMESH
|
November 28, 2000 |
LIFE INSURANCE CORPORATION Vs. VEERWATI DEVI
|
March 1, 2000 |
LIFE INSURANCE CORPORATION OF INDIA JODHPUR Vs. UNION OF INDIA
|
April 17, 2000 |
LIYAKAT ALI Vs. UNIVERSITY OF RAJASTHAN
|
November 9, 2000 |
LOHARIYA RAM BAROLI Vs. STATE OF RAJASTHAN
|
February 4, 2000 |
LOK HOTELS AND RESORTS LIMITED Vs. JAIPUR MUNICIPAL CORPORATION
|
April 24, 2000 |
M/S. BHATA ASSOCIATE STONE CO. Vs. RAJU & ANOTHER
|
December 5, 2000 |
MADAN LAL Vs. SANTOSH DEVI
|
December 1, 2000 |
MADAN LAL & ORS. Vs. MUNICIPAL COUNSIL BARMER AND OTHERS
|
March 7, 2000 |
MADAN SINGH Vs. BOARD OF REVENUE AJMER
|
December 14, 2000 |
MADAN SINGH* Vs. RAJASTHAN HIGH COURT
|
August 18, 2000 |
MADANLAL Vs. STATE OF RAJASTHAN
|
May 3, 2000 |
MADANLAL Vs. RAMRAKHI
|
April 18, 2000 |
MADANLAL Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
MADHU KUMAWAT Vs. STATE OF RAJASTHAN
|
February 7, 2000 |
MADINA Vs. STATE OF RAJASTHAN
|
May 15, 2000 |
MAGHA RAM & ORS. Vs. STATE OF RAJASTHAN
|
May 22, 2000 |
MAHAVEER RAJ BHANSALI Vs. UNION OF INDIA
|
July 12, 2000 |
MAHAVIR PRASAD SAINI Vs. STATE OF RAJASTHAN
|
July 18, 2000 |
MAHENDRA KR YADOV Vs. STATE OF RAJASTHAN
|
October 9, 2000 |
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
September 17, 2000 |
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
September 11, 2000 |
MAHENDRA KUMAR Vs. SMT. MANNI DEVI & ORS.
|
December 18, 2000 |
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 30, 2000 |
MAHENDRA LODHA Vs. STATE OF RAJASTHAN
|
November 21, 2000 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 20, 2000 |
MAHENDRA SINGH MEENA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 12, 2000 |
MAHESH CHANDRA SHARMA Vs. STATE
|
March 6, 2000 |
MAHESI P N Vs. COTTON CORPN OF INDIA LTD
|
August 9, 2000 |
MAJOR KHAN Vs. STATE OF RAJASTHAN
|
January 13, 2000 |
MAKHAN SINGH Vs. STATE OF RAJASTHAN
|
September 13, 2000 |
MAN SINGH Vs. GAMER REBARI
|
December 15, 2000 |
MANA RAM Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
MANAV HITKARI SANGH Vs. RAJKUMAR SINGH
|
July 14, 2000 |
MANCHHA RAM Vs. STATE OF RAJASTHAN
|
April 19, 2000 |
MANDAL VAN ADHIKARI Vs. ASHOK KUMAR
|
February 21, 2000 |
MANDHIR SINGH S/O SHRI MALKIAT SINGH Vs. STATE OF RAJASTHAN
|
March 3, 2000 |
MANGAL SINGH Vs. TEJARAM
|
July 20, 2000 |
MANGAL SINGH MOTI SINGH AND PARTY Vs. STATE OF RAJASTHAN
|
July 3, 2000 |
MANGIA Vs. STATE
|
March 10, 2000 |
MANGILAL Vs. STATE
|
May 3, 2000 |
MANGILAL Vs. MAHESH CHAND PUROHIT
|
February 8, 2000 |
MANGIYA Vs. STATE OF RAJASTHAN
|
August 1, 2000 |
MANGLARAM Vs. STATE OF RAJASTHAN
|
March 2, 2000 |
MANGU NATH AND ORS. Vs. STATE OF RAJASTHAN
|
December 13, 2000 |
MANHISH SINGHVI Vs. J N V UNIVERSITY JODHPUR
|
February 23, 2000 |
MANI KUMAR Vs. STATE OF RAJASTHAN
|
September 1, 2000 |
MANINGA Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
MANJU Vs. STATE OF RAJASTHAN
|
May 17, 2000 |
MANJULA Vs. UNION OF INDIA
|
December 20, 2000 |
MANJULATA JUGTAWAT Vs. STATE
|
January 11, 2000 |
MANOHAR LAL GUPTA Vs. KALAWATI
|
August 24, 2000 |
MANOHAR SINGH Vs. SUB REGISTRAR MANDAL GARH DISTT BHILWARA
|
July 3, 2000 |
MANOJ KUMAR SHARMA Vs. JAGDISH THANWARDAS
|
July 21, 2000 |
MANSHAPURAN HANUMANJI KA VIKAS SAMITI Vs. JAIPUR DEVELOPMENT AUTHORITY
|
July 13, 2000 |
MANSOORI BROS Vs. CHHOTU KHAN
|
April 3, 2000 |
MARUTI MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 25, 2000 |
MATHURA DAS Vs. UNION OF INDIA
|
November 27, 2000 |
MEDHAWATI & ORS. Vs. GULAB KHAN & ORS.
|
September 13, 2000 |
MEGHRAJ Vs. STATE OF RAJASTHAN
|
May 3, 2000 |
MEHRUNNISA Vs. STATE OF RAJASTHAN
|
September 25, 2000 |
MINOR SHATRUGHAN PAREEK Vs. STATE OF RAJASTHAN
|
November 27, 2000 |
MISHRU Vs. BOARD OF REVENUE
|
November 23, 2000 |
MOHAMMAD RAFIQUE Vs. STATE OF RAJASTHAN
|
September 26, 2000 |
MOHAMMAD YUSUF RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COURT MOHD YUSUF
|
September 13, 2000 |
MOHAN Vs. STATE OF RAJASTHAN
|
November 15, 2000 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 24, 2000 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
May 16, 2000 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 4, 2000 |
MOHAN LAL Vs. LAL CHAND
|
August 2, 2000 |
MOHAN LAL KALYAN MAL Vs. A C T O
|
April 7, 2000 |
MOHAN LAL S/O BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 24, 2000 |
MOHAN SINGH Vs. UNION OF INDIA
|
May 29, 2000 |
MOHANLAL Vs. STATE OF RAJASTHAN
|
July 10, 2000 |
MOHD HUSSAIN Vs. STATE OF RAJASTHAN
|
August 25, 2000 |
MOHD NISAR Vs. STATE OF RAJASTHAN
|
July 5, 2000 |
MOHD NISAR Vs. STATE OF RAJASTHAN
|
May 8, 2000 |
MOHD YUSUF Vs. LABOUR COURT
|
September 13, 2000 |
MOHD. RAFIQ RIZAWI Vs. STATE OF RAJASTHAN
|
October 17, 2000 |
MOHD.ISMILE Vs. GULAM MARID
|
January 14, 2000 |
MOKA RAM Vs. STATE OF RAJASTHAN
|
June 2, 2000 |
MOOL CHAND Vs. STATE OF RAJASTHAN
|
September 5, 2000 |
MOOL CHAND MEHRA Vs. STATE OF RAJASTHAN
|
March 29, 2000 |
MOOLA RAM Vs. STATE OF RAJASTHAN
|
October 10, 2000 |
MOTI CHAND Vs. STATE OF RAJASTHAN
|
November 14, 2000 |
MOTI RAM Vs. STATE OF RAJASTHAN
|
October 25, 2000 |
MOTILAL Vs. LAXMAN
|
May 29, 2000 |
MOVNA Vs. STATE OF RAJASTHAN
|
July 4, 2000 |
MST. AZMAT Vs. STATE OF RAJASTHAN
|
February 22, 2000 |
MUNICIPAL BOARD Vs. SALIM KHAN
|
January 4, 2000 |
MUNICIPAL BOARD SOJEET Vs. LABOUR COURT
|
August 11, 2000 |
MUNICIPAL CORPORATION Vs. RAM CHANDRA SHRINGI
|
October 10, 2000 |
MUNICIPAL CORPORATION JODHPUR Vs. RAJENDRA BHANDARI
|
May 22, 2000 |
MUNICIPAL CORPORATION JODHPUR Vs. BANSHI LAL
|
May 22, 2000 |
MUNICIPAL CORPORATION JODHPUR Vs. RAJ KUMAR
|
May 22, 2000 |
MUNNA KHAN Vs. STATE OF RAJASTHAN
|
March 9, 2000 |
MUNSHI KHAN Vs. STATE OF RAJASTHAN
|
August 9, 2000 |
MUSHTAQ SHAH Vs. STATE OF RAJASTHAN
|
September 5, 2000 |
N S BOHRA Vs. SURESH KUMAR HAWA
|
August 24, 2000 |
N.M. KHANDELWAL Vs. MAHARSHI DAYANANAD SARASWATI UNIVERSITY AJMER AND ANR.
|
July 17, 2000 |
NAGA RAM Vs. STATE OF RAJASTHAN
|
November 16, 2000 |
NAGAR PALIKA MANDAL RAJSAMAND Vs. J K INDUSTRIES LIMITED
|
February 22, 2000 |
NAINMAL Vs. MAGANMAL
|
July 6, 2000 |
NANA Vs. STATE OF RAJASTHAN
|
February 10, 2000 |
NAND LAL Vs. STATE OF RAJASTHAN
|
May 1, 2000 |
NANDA AND OTHERS Vs. STATE OF RAJASTHAN
|
July 28, 2000 |
NANDA RAM Vs. PUNJAB NATIONAL BANK BHILWARA
|
August 9, 2000 |
NAR NARAYAN BOHRA Vs. STATE OF RAJASTHAN
|
April 25, 2000 |
NAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
September 18, 2000 |
NARAIN Vs. BOARD OF REVENUE
|
March 8, 2000 |
NARAIN PRASAD Vs. STATE OF RAJASTHAN
|
January 7, 2000 |
NARAIN SINGH Vs. RAMCHARAN
|
November 14, 2000 |
NARAYAN LAL Vs. STATE OF RAJ
|
March 20, 2000 |
NARAYANI DEVI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 5, 2000 |
NARENDRA KUMAR Vs. BRAHMA DEVI
|
September 18, 2000 |
NARENDRA SINGH & ORS. Vs. THE STATE OF RAJASTHAN
|
January 19, 2000 |
NARENDRA SINGH JHALA Vs. STATE OF RAJASTHAN
|
August 24, 2000 |
NARESH & 2 ORS. Vs. STATE OF RAJASTHAN
|
July 21, 2000 |
NARESH BHANSALI Vs. STATE OF RAJASTHAN
|
August 21, 2000 |
NAROTTAM KELA Vs. STATE OF RAJASTHAN
|
October 16, 2000 |
NARPAT SINGH Vs. STATE OF RAJASTHAN
|
May 24, 2000 |
NARPAT SINGH Vs. STATE OF RAJASTHAN
|
December 11, 2000 |
NATHU LAL JANGID Vs. STATE OF RAJASTHAN
|
July 31, 2000 |
NATIONAL INSURANCE CO Vs. M A C T NEEM KA THANA
|
August 11, 2000 |
NATIONAL INSURANCE CO LTD Vs. BHOJ RAJ
|
October 25, 2000 |
NATIONAL INSURANCE COMPANY LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL NEEMA-KA-THANA DISTT SIKAR
|
August 11, 2000 |
Natwar Singh Vs. State of Rajasthan
|
October 23, 2000 |
NAV BHARAT RICE AND GENERAL MILLS HANUMANGARH-JUNCTION Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE HANUMANGARH
|
March 6, 2000 |
NAVAL KISHORE Vs. BHOURILAL
|
October 11, 2000 |
NAVAL KISHORE SHARMA, ETC. ETC. Vs. DIRECTOR RD & PRD, JAIPUR & ORS.
|
September 13, 2000 |
NAWAL KISHORE TULARA Vs. DINESH CHAND GUPTA
|
November 15, 2000 |
NEELAM PASWAN Vs. STATE OF RAJASTHAN
|
November 24, 2000 |
NEMA RAM JAKHAR Vs. STATE OF RAJASTHAN
|
December 7, 2000 |
NEW AGE RICE MILLS Vs. MAHAVEER RICE DAL AND OIL MILLS
|
April 27, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
March 24, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. MOVANI
|
February 15, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. ABDULA ALIAS PATLA ABDULA
|
December 5, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. BADAM
|
December 18, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. AJIT SINGH
|
September 20, 2000 |
NEW INDIA ASSURANCE CO. LTD. Vs. PALA RAM
|
May 16, 2000 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BHANWARI DEVI
|
December 18, 2000 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHANKER LAL
|
March 23, 2000 |
NIJAMUDDIN Vs. STATE OF RAJASTHAN
|
February 8, 2000 |
NIRANJAN DAS Vs. BOARD OF REVENUE AJMER
|
August 9, 2000 |
NIRANJANLAL Vs. MADAN MOHAN
|
May 22, 2000 |
NOOR BANU Vs. LATOOR
|
January 15, 2000 |
NOOR MOHD Vs. UNION OF INDIA
|
April 20, 2000 |
NORAT MAL Vs. LATUR LAL
|
October 12, 2000 |
O K GAUR AND COMPANY Vs. RAJASTHAN FINANCE CORPORATION
|
July 11, 2000 |
O P GUPTA Vs. UNION OF INDIA
|
September 14, 2000 |
O.P. SAREEN & ORS. Vs. STATE OF RAJASTHAN
|
March 29, 2000 |
OM BENIWAL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 19, 2000 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 19, 2000 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 25, 2000 |
OM PRAKASH Vs. UNION OF INDIA
|
April 4, 2000 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 5, 2000 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
OM PRAKASH BISHNOI Vs. STATE OF RAJASTHAN
|
August 4, 2000 |
OM PRAKASH PUROHIT Vs. UNION OF INDIA
|
September 6, 2000 |
OM PRAKASH SOLANKI Vs. STATE OF RAJASTHAN
|
November 27, 2000 |
ORIENTAL INSURANCE CO LTD Vs. DHANNI DEVI
|
August 18, 2000 |
ORIENTAL INSURANCE CO LTD Vs. MOMINA BEGUM
|
May 22, 2000 |
ORIENTAL INSURANCE CO. LTD. Vs. DESHRAJ AND OTHERS
|
July 27, 2000 |
ORIENTAL INSURANCE COMPANY LTD Vs. SURGYAN
|
May 10, 2000 |
ORIENTAL INSURANCE COMPANY LTD Vs. MAHENDRA KAUR
|
April 26, 2000 |
P D KHANDELWAL Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
March 13, 2000 |
P G O PROCESSORS PRIVATE Vs. COMMISSIONER CENTRAL EXCISE
|
January 24, 2000 |
PALI CENTRAL CO-OPERATIVE BANK LTD Vs. JUDGE INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
|
February 8, 2000 |
Pali Richpal Singh Vs. State of Rajasthan
|
November 24, 2000 |
PANA CHAND Vs. STATE OF RAJASTHAN
|
May 10, 2000 |
PANJUMAL SINDHI Vs. RAM NARAIN
|
February 21, 2000 |
PANNA LAL Vs. MANOJ AND ANOTHER
|
November 30, 2000 |
PAPPU RAM Vs. STATE OF RAJASTHAN
|
November 9, 2000 |
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
|
August 22, 2000 |
PARAS DRUGS AND CHEMICAL INDUSTRIES Vs. UCO BANK
|
June 1, 2000 |
PARAS ENTERPRISES Vs. DIRECTOR DEPARTMENT OF AGRICULTURAL MARKETING
|
July 14, 2000 |
PARAS RAM Vs. STATE OF RAJASTHAN
|
November 24, 2000 |
PARENTS TEACHERS ASSOCIATION Vs. CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN
|
November 6, 2000 |
PARIKSHIT BHARTI ALIAS BABLU Vs. STATE OF RAJASTHAN
|
February 16, 2000 |
PARIVAHAN MARG JAIPUR Vs. DHAN SINGH
|
October 19, 2000 |
PARMANAND Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
PARVATI DEVI Vs. STATE OF RAJASTHAN
|
May 4, 2000 |
PARVATI DEVI Vs. CHURU KRAYA VIKRAYA SAHAKARI SAMITI LTD
|
December 19, 2000 |
PAWAN KUMAR Vs. MUKESH KUMARI
|
July 31, 2000 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
February 16, 2000 |
PEACOCK INDUSTRIES LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 4, 2000 |
PHOONDIA Vs. STATE OF RAJASTHAN
|
September 19, 2000 |
PITAMBAR DAS Vs. STATE OF RAJASTHAN
|
January 31, 2000 |
POKAR RAM Vs. STATE OF RAJASTHAN
|
May 24, 2000 |
POONAM SINGH Vs. UNION OF INDIA
|
September 13, 2000 |
POORAN RAM Vs. STATE OF RAJASTHAN
|
August 17, 2000 |
PRABHU Vs. STATE OF RAJASTHAN
|
March 8, 2000 |
PRABHU DAYAL GUPTA Vs. FOOD CORPORATION OF INDIA & ORS.
|
July 3, 2000 |
PRABHU LAL Vs. LAL SINGH
|
May 16, 2000 |
PRABHU RAM Vs. STATE
|
July 27, 2000 |
PRADEEP KUMAR BHATNAGAR Vs. STATE OF RAJASTHAN
|
April 13, 2000 |
PRAHLAD Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
|
September 6, 2000 |
PRAKASH SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
November 29, 2000 |
PRAMILA BHATIA Vs. VIJAY KUMAR BHATIA
|
May 19, 2000 |
PRASAN SINGH Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
PRAVEEN KHANDELWAL Vs. STATE OF RAJASTHAN
|
May 8, 2000 |
PRAVIN CHAND Vs. STATE OF RAJASTHAN
|
December 11, 2000 |
PREM KUMAR Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION
|
March 8, 2000 |
PREM KUMARI Vs. SUSHIL KUMARI
|
June 2, 2000 |
PREM NARAIN & 3 ANR. Vs. THE STATE OF RAJASTHAN & ORS.
|
February 23, 2000 |
PREM RAJ Vs. STATE OF RAJASTHAN
|
August 17, 2000 |
PREM ROOP KALLA Vs. STATE OF RAJASTHAN
|
October 10, 2000 |
PREMLATA GAUR Vs. STATE OF RAJASTHAN
|
October 16, 2000 |
PRINCIPAL DOONGAR COLLEGE BIKANER Vs. MOHAMMED ALI
|
December 19, 2000 |
PRITHVI RAJ SINGH Vs. KULDEEP SINGH
|
May 1, 2000 |
PUKH RAJ SINGHVI Vs. STATE OF RAJASTHAN
|
October 13, 2000 |
PUNJAB NATIONAL BANK NEW DELHI Vs. SURENDRA NATH
|
September 7, 2000 |
PUNJAB TRAVEL COMPANY AHMEDABAD Vs. UNION OF INDIA
|
January 28, 2000 |
PUNJAB TRAVELS CO Vs. UNION OF INDIA
|
August 29, 2000 |
PURAN PRAKAS INDUSTRIES PALI Vs. UNION OF INDIA
|
July 12, 2000 |
PURSOTTAM BHOJWANI Vs. STATE OF RAJASTHAN
|
May 12, 2000 |
PUSHKAR SINGH BHATI Vs. STATE OF RAJASTHAN
|
November 20, 2000 |
PYAR CHAND KESARI MAL PVT LTD Vs. PRESCRIBED AUTHORITY UNDER
|
July 6, 2000 |
R C SHRIMALL Vs. STATE OF RAJASTHAN
|
May 22, 2000 |
R K DAS GUPTA Vs. STATE OF RAJASTHAN
|
October 11, 2000 |
R S GEHLOT Vs. STATE OF RAJASTHAN
|
January 17, 2000 |
R S R T C Vs. BHAGWANA RAM
|
July 25, 2000 |
R S R T C Vs. SANWAL CHAND
|
July 26, 2000 |
R S R T C BARMER Vs. CHANDRA ALIAS CHANDRAWATI
|
December 7, 2000 |
R S R T C PARIVAHAN MARG JAIPUR Vs. MADANLAL
|
July 20, 2000 |
R.S. SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
|
July 3, 2000 |
R.S. TANWAR Vs. MARWAR GRAMIN BANK, HEAD OFFICE, PALI AND OTHERS
|
September 1, 2000 |
R.S.R.T.C. THROUGH G.H., CHOMU HOUSE, JAIPUR Vs. MOOLCHAND AND OTHERS
|
May 3, 2000 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
February 14, 2000 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
March 6, 2000 |
RAGHU NATH Vs. STATE OF RAJASTHAN AND OTHERS
|
December 20, 2000 |
RAGHUNATH SINGH Vs. BOARD OF REVENUE
|
February 4, 2000 |
RAHUL MADAN Vs. VICE CHANCELLOR J N V
|
May 15, 2000 |
RAILWAY EMPLOYEES CO-OPERATIVE BANKING SOCIETY Vs. AUTHORITY UNDER SHOPS AND COMMERCIAL
|
May 19, 2000 |
RAILWAY SHRAMIK SAHAKARI BANK Vs. BHAGWAN DAS SWAMI
|
May 3, 2000 |
RAJ GAJENDRA SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
February 23, 2000 |
RAJA RAM Vs. STATE OF RAJASTHAN
|
December 15, 2000 |
RAJAN GANDHI Vs. ARAVALI KSHETRIYA GRAMIN BANK
|
May 9, 2000 |
RAJAN PRODUCTS Vs. UNION OF INDIA
|
July 7, 2000 |
RAJANTI Vs. NIHAL SINGH
|
December 11, 2000 |
RAJASTHAN EXCISE PREVENTIVE FORCE EMPLOYEES COORDINATION COMMITTEE JAIPUR Vs. STATE OF RAJASTHAN
|
November 14, 2000 |
RAJASTHAN FINANCIAL CORPORATION Vs. PUKHRAJ JAIN
|
October 24, 2000 |
RAJASTHAN HOUSING BOARD Vs. ENGINEERING PROJECTS INDIA LIMITED
|
April 29, 2000 |
RAJASTHAN HOUSING BOARD Vs. KAILASH CHAND GUPTA & ANR.
|
July 14, 2000 |
RAJASTHAN MEDICAL AND SALES REPRESENTATIVES UNION Vs. INDUSTRIALS RESEARCH INSTITUTE P LTD
|
March 28, 2000 |
RAJASTHAN PHARMACY COUNCIL JAIPUR Vs. STATE OF RAJASTHAN
|
December 8, 2000 |
RAJASTHAN SPINNING AND WEAVING MILLS LIMITED BHILWARA Vs. JUDGE LABOUR COURT BHILWARA
|
December 18, 2000 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. DALIP SINGH
|
February 11, 2000 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. JATNA
|
July 12, 2000 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. SUKIYA
|
July 12, 2000 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. PANI BAI
|
July 13, 2000 |
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. SATNARAIN
|
April 28, 2000 |
RAJASTHAN STATE ROAD TRANS CORPN Vs. RAM NIWASI
|
February 2, 2000 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JAGDISH RAM
|
January 21, 2000 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MADAN LAL
|
July 20, 2000 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHIV NARAIN
|
July 24, 2000 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MAGHA RAM
|
November 27, 2000 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ASHOK MISHRA
|
September 19, 2000 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. GHANSHYAM SINGH
|
July 3, 2000 |
RAJASTHAN VIDHYAPEETH UDAIPUR Vs. MOTIBAI
|
April 18, 2000 |
RAJASTHAN VIKAS SANSTHAN JODHPUR Vs. STATE OF RAJASTHAN
|
September 1, 2000 |
RAJENDER KUMAR Vs. UNION OF INDIA
|
September 25, 2000 |
RAJENDRA BHARDWAJ Vs. STATE OF RAJASTHAN
|
September 26, 2000 |
RAJENDRA KUMAR RASTOGI Vs. THE BANK OF RAJASTHAN LTD. AND OTHERS
|
July 3, 2000 |
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
July 14, 2000 |
RAJENDRA MOONDRA Vs. STATE OF RAJASTHAN THROUGH P.P. & ANR.
|
December 7, 2000 |
RAJENDRA PRASAD Vs. BABULAL
|
June 2, 2000 |
RAJESH KOLI Vs. STATE OF RAJASTHAN AND FOUR OTHERS
|
January 7, 2000 |
RAJESHWAR DAYAL Vs. SOBHANA MATHUR
|
January 6, 2000 |
RAJU LAL MEENA Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 7, 2000 |
RAJU MANBANI Vs. SUSHILA DEVI
|
May 5, 2000 |
RAJVEER SINGH Vs. CONVENER
|
December 13, 2000 |
RAJYASHREE Vs. RAJMATA SUSHILA KUMARI AND ORS.
|
October 16, 2000 |
RAKESH Vs. STATE OF RAJASHTAN
|
May 3, 2000 |
RAKESH GHATIWAL Vs. STATE OF RAJASTHAN
|
December 18, 2000 |
RAKESH GHATIWAL Vs. STATE OF RAJASTHAN
|
May 26, 2000 |
RAM BILAS Vs. BOARD OF REVENUE
|
February 29, 2000 |
RAM CHAND KUMAWAT Vs. STATE OF RAJ
|
December 8, 2000 |
RAM CHANDRA Vs. JAI NARAIN VYAS UNIVERSITY JODHPUR
|
December 20, 2000 |
RAM CHARAN & OTHERS Vs. STATE OF RAJASTHAN
|
May 19, 2000 |
RAM DAYAL Vs. STATE OF RAJASTHAN
|
April 27, 2000 |
RAM DAYAL Vs. HARI KRISHNA
|
August 24, 2000 |
RAM DEVI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
July 5, 2000 |
RAM NIWAS Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
RAM NIWAS Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
RAM NIWAS Vs. SHIKSHA PRASAR SAMITI RATANGARH
|
November 7, 2000 |
RAM NIWAS SAINI Vs. STATE OF RAJASTHAN
|
March 2, 2000 |
RAM PAL Vs. CHANDU RAM
|
May 16, 2000 |
RAM PRASAD Vs. BAPULAL
|
September 13, 2000 |
RAM PRASAD Vs. STATE OF RAJASTHAN
|
December 12, 2000 |
RAM PRASAD VIJAYVARGIYA Vs. STATE OF RAJASTHAN
|
November 22, 2000 |
RAM RAI Vs. SULOCHNA DEVI
|
January 28, 2000 |
RAMA Vs. STATE OF RAJASTHAN
|
November 23, 2000 |
RAMAN LAL Vs. STATE OF RAJASTHAN
|
April 5, 2000 |
RAMAVTAR SHARMA Vs. LAXMAN AVTAR SHARMA
|
November 30, 2000 |
RAMBAGH PALACE HOTEL LTD Vs. STATE OF RAJASTHAN
|
January 7, 2000 |
RAMCHARAN SHARMA Vs. STATE OF RAJASTHAN
|
February 21, 2000 |
RAMDAYAL Vs. NATHULAL
|
October 11, 2000 |
RAMESH CHANDRA Vs. KOTA OPEN UNIVERSITY
|
November 13, 2000 |
RAMESH CHANDRA MUNDRA Vs. STATE OF RAJASTHAN
|
November 29, 2000 |
RAMESHWAR Vs. MANJULA CHAUHAN
|
July 21, 2000 |
RAMESHWAR LAL Vs. RUKMANI DEVI
|
April 5, 2000 |
RAMJILAL YADAV Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
RAMPHAL Vs. STATE OF RAJASTHAN
|
November 14, 2000 |
RAMRATAN Vs. BULAKIDAS
|
May 2, 2000 |
RAMZAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 17, 2000 |
RAMZAN KHAN Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
RANDHEER SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 29, 2000 |
RANDHIR Vs. STATE
|
December 7, 2000 |
RAO NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 3, 2000 |
RASHEED AHMAD Vs. MANOJ KUMAR AND OTHERS
|
December 13, 2000 |
RASHTRA UNNATI VIDYALAYA Vs. SH NATHMAL CHANDOK
|
August 1, 2000 |
RASHTRIYA YUVA UDHYOG Vs. DHEERAJ KANWAR
|
May 22, 2000 |
RATAN LAL Vs. STATE OF RAJASTHAN
|
October 23, 2000 |
RATAN SINGH Vs. CHAIN SINGH
|
March 2, 2000 |
RATHINDRA GOSWAMI Vs. UNION OF INDIA
|
October 10, 2000 |
RATI RAM Vs. NEW INDIA ASSURANCE CO LTD
|
November 9, 2000 |
RAWAL JAYTI KALYAN KARI SANSTHA SIROHI Vs. STATE OF RAJASTHAN
|
May 16, 2000 |
RAZAK AND OTHERS Vs. STATE OF RAJASTHAN
|
October 19, 2000 |
REGIONAL DIRECTOR ESIC Vs. CHEMICAL AND MINERAL INDUSTRIES
|
April 24, 2000 |
REGIONAL DIRECTOR ESIC Vs. BHARAT MOTORS
|
April 27, 2000 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. GOPAL GOSALA
|
March 8, 2000 |
REN PRAKASH Vs. SNEH LATA
|
August 8, 2000 |
RENU & ANR. Vs. MOMAM CHAND
|
July 7, 2000 |
RESHMA RAM Vs. DEVI BAI
|
December 1, 2000 |
ROOP LAL Vs. STATE OF RAJASTHAN
|
October 10, 2000 |
ROOP RAJ LAXMI Vs. SUB DIVISIONAL OFFICER JAIPUR
|
September 13, 2000 |
ROOP SINGH Vs. STATE OF RAJASTHAN
|
February 2, 2000 |
Roop Singh Jagroop Singh Vs. State of Rajasthan
|
April 10, 2000 |
ROOPA Vs. STATE OF RAJASTHAN
|
February 1, 2000 |
ROSHAN AARA Vs. STATE OF RAJASTHAN
|
September 20, 2000 |
RUDHMAL Vs. STATE OF RAJASTHAN
|
January 4, 2000 |
RUKMA Vs. STATE OF RAJASTHAN
|
August 11, 2000 |
RUKMA Vs. STATE OF RAJASTHAN
|
July 27, 2000 |
RUKMA Vs. THE STATE OF RAJASTHAN
|
March 13, 2000 |
RUKMI DEVI Vs. HARI SHANKER
|
July 14, 2000 |
S A QADIR Vs. UNION OF INDIA
|
April 26, 2000 |
SABINA BANO Vs. T SRINIWASAN
|
December 15, 2000 |
SADUL SINGH & ORS. Vs. THE STATE OF RAJASTHAN
|
August 24, 2000 |
SAHABRAM Vs. KAHIRAM
|
August 9, 2000 |
SAJJAN RAJ Vs. UNION OF INDIA
|
February 9, 2000 |
SAND PLAST INDIA LTD Vs. I T C BHADRACHALAM FINANCE
|
December 14, 2000 |
SANGMARMAR INDIA PVT LTD Vs. MUNICIPAL BOARD MAKARANA
|
August 16, 2000 |
Sanjay Batla Vs. State of Rajasthan
|
June 16, 2000 |
SANJAY INDUSTRIES SUWANA DISTT BHILWARA Vs. COMMERCIAL TAXES OFFICER BHILWARA
|
January 17, 2000 |
SANJAY PRAKASH Vs. STATE OF RAJASTHAN
|
September 13, 2000 |
SANJEEV CHHAJER Vs. JAI NARAYAN VYAS UNIVERSITY JODHPUR
|
January 4, 2000 |
SANTOKBA DURLABHJI MEMORIAL HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
July 21, 2000 |
SANTOSH KUMAR GUPTA Vs. INDIAN LIFE INSURANCE CORPORATION
|
April 11, 2000 |
SANTOSH KUMAR JAIN Vs. FIRM SUGANCHAND RADHEY SHYAM
|
January 7, 2000 |
SANTOSH NEHRA Vs. STATE OF RAJASTHAN AND OTHERS
|
July 27, 2000 |
SAPNA SAREE CENTRE Vs. BANK OF RAJASTHAN LIMITED
|
March 29, 2000 |
SAPPU BEGUM Vs. STATE
|
July 18, 2000 |
SAREMAL Vs. BOARD OF REVENUE
|
July 4, 2000 |
SARVADA NAND SHARMA Vs. STATE OF RAJASTHAN
|
September 6, 2000 |
SARVARI PAV Vs. AAS CHANDRAMA PAV
|
April 28, 2000 |
SAT BHARAI SRIGANGANAGAR Vs. STATE OF RAJASTHAN
|
August 10, 2000 |
SATISH KUMAR Vs. STATE OF RAJASTHAN
|
September 6, 2000 |
SATPAL ALIAS SATNAM SINGH Vs. STATE OF RAJASTHAN
|
August 2, 2000 |
SATYA BHAMA DEVI Vs. SATWINDER SINGH
|
July 11, 2000 |
SATYA NARAIN Vs. RAJASTHAN HOUSING BOARD
|
September 25, 2000 |
SATYA NARAIN ALIAS SATPAL Vs. STATE OF RAJASTHAN
|
July 3, 2000 |
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
SATYA NARAYAN SHARMA Vs. SARPANCH GRAM PANCHAYAT KERAP
|
April 27, 2000 |
SATYA PRAKASH Vs. GYARSI ALIAS GYARSIRAM
|
July 14, 2000 |
SAVA Vs. STATE OF RAJASTHAN
|
August 3, 2000 |
SAWAI LAL Vs. STATE OF RAJASTHAN
|
December 5, 2000 |
SAYED FAIZUL MUSTFA Vs. JUDGE LABOUR COURT
|
January 4, 2000 |
SECRETARY DEPARTMENT OF CANTEEN MANAGEMENT Vs. KRISHNA KUMAR SAXENA
|
October 12, 2000 |
SECRETARY TO GOVERNMENT, HIGHER & TECHNICAL EDUCATION AND ORS. Vs. DR. (MRS.) NIKHAT TASNEEM
|
August 11, 2000 |
SECY DEPTT OF CANTEEN MGMT Vs. K K SAXENA
|
October 12, 2000 |
SHAH GOVERDHAN LAL KABRA TEACHERS COLLEGE Vs. UNION OF INDIA
|
August 9, 2000 |
SHAHJAD BANO Vs. STATE OF RAJASTHAN
|
January 4, 2000 |
SHAKILA Vs. VEER SINGH
|
December 7, 2000 |
SHAMBHOO KUMAR Vs. DIST and SESSIONS JUDGE
|
July 25, 2000 |
SHANKER LAL Vs. STATE OF RAJASTHAN
|
May 10, 2000 |
SHANKERLAL Vs. STATE OF RAJASTHAN
|
August 7, 2000 |
SHANTI Vs. STATE OF RAJASTHAN
|
March 8, 2000 |
SHANTI DEVI Vs. STATE OF RAJASTHAN
|
April 25, 2000 |
SHANTI DEVI Vs. MUNICIPAL BOARD BARMER
|
December 8, 2000 |
SHARMILA Vs. STATE OF RAJASTHAN
|
January 19, 2000 |
SHARVAN SINGH Vs. STATE OF RAJASTHAN
|
January 14, 2000 |
SHARWAN SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 26, 2000 |
SHASHI BALA Vs. STATE OF RAJASTHAN
|
September 20, 2000 |
SHAUKAT ALI Vs. UNION OF INDIA
|
September 11, 2000 |
SHAYAMA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
SHEOPAT RAM Vs. DANA RAM
|
October 16, 2000 |
SHIKHA INDIA ASSURANCE CO LTD Vs. SHIKHA BHAUMIK
|
September 14, 2000 |
SHIRPAL JAIN Vs. STATE OF RAJASTHAN
|
January 13, 2000 |
SHIV DAYAL Vs. STATE OF RAJASTHAN
|
March 27, 2000 |
SHIV LAL Vs. STATE OF RAJASTHAN
|
February 10, 2000 |
SHIV NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
December 1, 2000 |
SHIV RAM Vs. STATE OF RAJASTHAN
|
January 28, 2000 |
SHIVIA Vs. STATE OF RAJASTHAN
|
October 12, 2000 |
SHREE CHEMICALS AND MINERALS Vs. STATE OF RAJASTHAN
|
July 14, 2000 |
SHREE NARAIN DHANUKA Vs. JAIDEV PRASAD INDORIA
|
October 25, 2000 |
SHRI RAM MARBLE ARTICLE INDUSTRIES Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
SHYAM LAL Vs. RAJENDRA KUMAR
|
September 11, 2000 |
SHYAM LAL ALIAS GHAN SHYAM Vs. RAM NIWAS
|
April 18, 2000 |
SHYAM SUNDER MAL Vs. RAJASTHAN HIGH COURT
|
August 1, 2000 |
SHYAMA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
SITA DEVI Vs. NITIN GUPTA
|
October 20, 2000 |
SITA RAM SONI Vs. STATE OF RAJASTHAN & ORS.
|
July 19, 2000 |
Siyaram Vs. State of Rajasthan
|
May 1, 2000 |
SMT. BASHIRAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 13, 2000 |
SMT. JAMNA Vs. STATE OF RAJASTHAN
|
October 17, 2000 |
SMT. LAXMI KANWAR Vs. STATE OF RAJASTHAN
|
March 13, 2000 |
SOBHAGMAL JAIN Vs. MOOL CHAND VAISYA
|
June 1, 2000 |
SOHAN LAL Vs. MUNICIPAL BOARD RAJALDESAR
|
February 9, 2000 |
SOHANLAL Vs. STATE OF RAJASTHAN
|
March 2, 2000 |
SOMOTI DAI Vs. UNION OF INDIA
|
November 13, 2000 |
SOPAT RAM Vs. STATE OF RAJASTHAN
|
July 7, 2000 |
SPECIAL LIVE STORE Vs. STATE OF RAJASTHAN
|
July 6, 2000 |
SRI NARAYAN Vs. RAJASTHAN AGRICULTURE UNIVERSITY & ORS.
|
September 21, 2000 |
SRI VAISHNAV BRAHMIN TRUST JODHPUR Vs. RAMESH CHANDRA
|
August 8, 2000 |
ST ANNES SCHOOL SOCIETY Vs. URBAN IMPROVEMENT TRUST JODHPUR
|
August 1, 2000 |
STATE Vs. BADRI LAL
|
May 8, 2000 |
STATE Vs. JHANDU RAM
|
January 20, 2000 |
STATE Vs. MANISH CHAUDHARY
|
September 14, 2000 |
STATE Vs. NATHU RAM AND OTHERS
|
November 21, 2000 |
STATE OF RAJ Vs. BHOOR DAS
|
August 1, 2000 |
STATE OF RAJ. Vs. JAGAN NATH
|
October 17, 2000 |
STATE OF RAJASTHAN Vs. SOHAN NATH
|
July 10, 2000 |
STATE OF RAJASTHAN Vs. DUNGARIYA AND ORS.
|
July 24, 2000 |
STATE OF RAJASTHAN Vs. KALU RAM
|
September 27, 2000 |
STATE OF RAJASTHAN Vs. KUNDAN MAL AND OTHERS
|
December 22, 2000 |
STATE OF RAJASTHAN Vs. SANWANT SINGH
|
October 25, 2000 |
STATE OF RAJASTHAN Vs. CHAIRMAN AND SECRETARY UIT JODHPUR
|
August 22, 2000 |
STATE OF RAJASTHAN Vs. DARSHAN SINGH
|
September 27, 2000 |
STATE OF RAJASTHAN Vs. DHAN RAJ
|
August 16, 2000 |
STATE OF RAJASTHAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL, THROUGH ITS REGISTRAR, RAJASTHAN, JAIPUR
|
May 10, 2000 |
STATE OF RAJASTHAN Vs. MAHENDRA SINGH & ORS.
|
April 24, 2000 |
STATE OF RAJASTHAN Vs. MOHAMMAD HUSSAIN AND ANOTHER
|
February 10, 2000 |
STATE OF RAJASTHAN Vs. MOHD. HANIF
|
September 23, 2000 |
STATE OF RAJASTHAN Vs. CHATAR LAL & ANR.
|
April 24, 2000 |
STATE OF RAJASTHAN Vs. SHIV BHAGWAN SARAOGI AND ORS
|
November 15, 2000 |
STATE OF RAJASTHAN Vs. FAKIR MOHAMMAD ALIAS FAKIRA
|
August 2, 2000 |
STATE OF RAJASTHAN Vs. KHALSA TRAVELS
|
August 16, 2000 |
STATE OF RAJASTHAN Vs. JUDGE LABOUR COURT JODHPUR
|
August 16, 2000 |
STATE OF RAJASTHAN Vs. JUDGE INDUSTRIAL TRIBUNAL AND LABOUR COURT AND
|
August 28, 2000 |
STATE OF RAJASTHAN Vs. HEERA SINGH
|
August 25, 2000 |
STATE OF RAJASTHAN Vs. MEGHRAJ
|
July 18, 2000 |
STATE OF RAJASTHAN Vs. BALRAJ
|
July 19, 2000 |
STATE OF RAJASTHAN Vs. AMARA
|
May 4, 2000 |
STATE OF RAJASTHAN Vs. RAM NIWAS RATHI
|
May 2, 2000 |
STATE OF RAJASTHAN Vs. MAHESH ROOP RAI
|
May 2, 2000 |
STATE OF RAJASTHAN Vs. RAKESH
|
May 3, 2000 |
STATE OF RAJASTHAN Vs. NAGJI
|
May 12, 2000 |
STATE OF RAJASTHAN Vs. VINOD KUMAR
|
July 4, 2000 |
STATE OF RAJASTHAN Vs. PREM SINGH
|
July 5, 2000 |
STATE OF RAJASTHAN Vs. LOKESH KUMAR
|
May 31, 2000 |
STATE OF RAJASTHAN Vs. HEERA LAL
|
June 2, 2000 |
STATE OF RAJASTHAN Vs. VIRENDRA SINGH
|
January 17, 2000 |
STATE OF RAJASTHAN Vs. GAJJAN SINGH
|
February 3, 2000 |
STATE OF RAJASTHAN Vs. RAM DULARI
|
February 8, 2000 |
STATE OF RAJASTHAN Vs. HANUMAN SINGH
|
February 23, 2000 |
STATE OF RAJASTHAN Vs. DALIP SINGH
|
February 24, 2000 |
STATE OF RAJASTHAN Vs. BAPU LAL BHANDARI
|
February 22, 2000 |
STATE OF RAJASTHAN Vs. ARUN KUMAR
|
March 10, 2000 |
STATE OF RAJASTHAN Vs. RATAN SINGH
|
March 1, 2000 |
STATE OF RAJASTHAN Vs. NIRMAL DEVI
|
April 4, 2000 |
STATE OF RAJASTHAN Vs. DARBARA SINGH
|
March 31, 2000 |
STATE OF RAJASTHAN Vs. BACHHRAJ SONI
|
April 25, 2000 |
STATE OF RAJASTHAN Vs. PURA
|
April 28, 2000 |
STATE OF RAJASTHAN Vs. LAXMI DEVI
|
April 26, 2000 |
STATE OF RAJASTHAN Vs. PREMCHAND
|
April 20, 2000 |
STATE OF RAJASTHAN Vs. GHANSHYAM
|
April 19, 2000 |
STATE OF RAJASTHAN Vs. NAND KISHORE
|
April 10, 2000 |
STATE OF RAJASTHAN Vs. HEM RAJ JAIN
|
April 5, 2000 |
STATE OF RAJASTHAN Vs. SHIV BHAGWAN SARAOGI
|
November 12, 2000 |
STATE OF RAJASTHAN Vs. CHAMKOR SINGH
|
November 8, 2000 |
STATE OF RAJASTHAN Vs. GITA RANI
|
October 11, 2000 |
STATE OF RAJASTHAN Vs. INDUSTRIAL AND LABOUR COURT UDAIPUR
|
October 11, 2000 |
STATE OF RAJASTHAN Vs. BHERULAL
|
October 10, 2000 |
STATE OF RAJASTHAN Vs. BHANWARLAL
|
September 6, 2000 |
STATE OF RAJASTHAN Vs. MOTI
|
September 5, 2000 |
STATE OF RAJASTHAN Vs. YATISH SHARAN
|
September 12, 2000 |
STATE OF RAJASTHAN Vs. HARI RAM
|
September 13, 2000 |
STATE OF RAJASTHAN Vs. MAHESHA
|
September 13, 2000 |
STATE OF RAJASTHAN Vs. SHIV KUMAR SHARMA
|
November 29, 2000 |
STATE OF RAJASTHAN Vs. LABOUR COURT JODHPUR
|
November 22, 2000 |
STATE OF RAJASTHAN Vs. MAHIPAL SINGH SISODIA
|
November 23, 2000 |
STATE OF RAJASTHAN Vs. MISHRILAL SHARMA
|
November 23, 2000 |
STATE OF RAJASTHAN Vs. JINENDRA AND COMPANY MANDORE ROAD JODHPUR
|
November 27, 2000 |
STATE OF RAJASTHAN Vs. BHILWARA SPINNERS LIMITED
|
November 27, 2000 |
STATE OF RAJASTHAN Vs. SALMA KHAN
|
December 20, 2000 |
STATE OF RAJASTHAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL JAIPUR
|
December 19, 2000 |
SUBHASH ENTERPRISES Vs. PUNJAB NATIONAL BANK
|
July 14, 2000 |
SUBHASH JAIN Vs. STATE OF RAJASTHAN
|
May 4, 2000 |
SUBHITA Vs. PITHARAM
|
August 24, 2000 |
SUDHARSHANA DEVI Vs. STATE OF RAJASTHAN
|
November 16, 2000 |
SUGAN CHAND Vs. MADAN LAL
|
January 17, 2000 |
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
March 28, 2000 |
SULTAN SINGH Vs. UNION OF INDIA
|
August 22, 2000 |
SUMAN KUMARI Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
SUMAR KHAN Vs. STATE
|
July 24, 2000 |
SUNDER S R Vs. GENERAL MANAGER STATE BANK OF SAURASHTRA
|
April 20, 2000 |
SUNIL KUMAR Vs. UNION OF INDIA
|
December 19, 2000 |
SUNITA Vs. STATE OF RAJASTHAN
|
February 23, 2000 |
SURAJ MAL Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
SURATI PRAKASH GAUR Vs. UNION OF INDIA
|
March 8, 2000 |
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 17, 2000 |
SURENDRA KUMAR Vs. KAILASH BHANSALI
|
December 15, 2000 |
SURENDRA KUMAR VERMA Vs. STATE OF RAJASTHAN
|
February 3, 2000 |
SURENDRA KUMAR VERMA Vs. RUGEIT
|
April 4, 2000 |
SURENDRA PAL SINGH TT Vs. STATE OF RAJASTHAN
|
May 9, 2000 |
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
September 21, 2000 |
SURESH SONI Vs. R P S C
|
August 2, 2000 |
SURESH SWAMI Vs. STATE OF RAJASTHAN
|
December 20, 2000 |
SUSHIL KUMAR MATHUR Vs. STATE OF RAJASTHAN
|
July 19, 2000 |
SUZUKI PROCESSORS Vs. COMMISSIONER CENTRAL EXCISE JAIPUR
|
May 23, 2000 |
SYED INAMUL HAQ SHAH Vs. STATE OF RAJASTHAN
|
September 25, 2000 |
SYED MUBARAK ALI Vs. STATE OF RAJASTHAN
|
January 5, 2000 |
TARA SINGH Vs. DULLA SINGH
|
April 29, 2000 |
TARA SINGH Vs. STATE OF RAJASTHAN
|
February 15, 2000 |
TARA SINGH Vs. DULLA SINGH
|
March 29, 2000 |
TEHSILDAR GIRVA Vs. BHAGWAN
|
September 6, 2000 |
TEJ SINGH Vs. STATE OF RAJASTHAN
|
August 21, 2000 |
TEJ SINGH MANAWAT Vs. BANK OF RAJASTHAN LTD
|
July 19, 2000 |
TEJ SINGH SARUPRIYA Vs. RAJASTHAN STATE MINES
|
July 21, 2000 |
THAWARA AND ORS. Vs. STATE OF RAJASTHAN
|
August 30, 2000 |
THE STATE OF RAJASTHAN Vs. MISS SHARDA MEEL
|
February 22, 2000 |
TRIVENI OIL FIELD SERVICES LTD Vs. C T O
|
April 3, 2000 |
TULSI DAS Vs. MOOII DEVI
|
May 3, 2000 |
UDA Vs. BOARD OF REVENUE AJMER
|
August 8, 2000 |
UDA Vs. STATE OF RAJASTHAN
|
August 11, 2000 |
UDA ALIAS SUDA Vs. STATE OF RAJASTHAN
|
April 10, 2000 |
UDAI CHAND Vs. LEGAL REPRESENTATIVES OF LATE SHRI BASTI MAL
|
April 20, 2000 |
UDAIPUR DISTILLERY CO LTD Vs. RAJASTHAN TAXATION TRIBUNAL
|
June 2, 2000 |
UDIT GOPAL BERI Vs. STATE OF RAJASTHAN
|
September 5, 2000 |
UMA DEVI Vs. NOORUDDIN
|
July 17, 2000 |
UNION OF INDIA Vs. MOHINDER SINGH
|
July 25, 2000 |
UNION OF INDIA Vs. LAXMINARAYAN
|
July 28, 2000 |
UNION OF INDIA Vs. KADAR SINGH
|
May 4, 2000 |
UNION OF INDIA Vs. KAMLESH GOYAL
|
January 2, 2000 |
UNION OF INDIA Vs. SHEKHAR CHAND JAIN
|
September 12, 2000 |
UNION OF INDIA Vs. C A T
|
September 26, 2000 |
UNION OF INDIA Vs. VISHNU LAL NAI
|
December 11, 2000 |
UNION OF INDIA Vs. SOHAN SINGH JOGINDER & ANR.
|
March 10, 2000 |
UNITED INDIA INSURANCE CO LTD Vs. DERAM RAM
|
April 7, 2000 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SHABNAM
|
April 5, 2000 |
UPENDRA MISHRA Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
November 6, 2000 |
URBAN IMPROVEMENT TRUST ALWAR Vs. KAILASH CHAND
|
July 27, 2000 |
VAID SHRI VIDHYADHAR Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
VALLABH DAS SHARMA Vs. DIR R D AND PANCHAYAT RAJ DEPARTMENT
|
August 7, 2000 |
VARDA Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
VARDHICHAND JAIN Vs. MADAN LAL MAHENDRA KUMAR
|
May 11, 2000 |
VEER PAL SINGH Vs. DISTT SUPERINTENDENT OF POLICE
|
October 12, 2000 |
VIJAI SINGH & ORS. Vs. STATE OF RAJASTHAN
|
March 8, 2000 |
VIJAY KUMAR Vs. STATE OF RAJASTHAN
|
December 19, 2000 |
Vijay Kumar Vs. State of Rajasthan
|
October 11, 2000 |
VIJAY KUMAR Vs. KRISHI UPAJ MANDI SAMITI SRIGANGANAGAR
|
February 7, 2000 |
VIJAY KUMAR AGARWAL Vs. STATE OF RAJASTHAN
|
July 7, 2000 |
VIJAY MEHTA & ANR. Vs. STATE OF RAJASTHAN
|
October 17, 2000 |
VIJAY SHANTI EDU TRUST Vs. STATE OF RAJASTHAN
|
September 15, 2000 |
VIKAS Vs. STATE OF RAJASTHAN
|
April 18, 2000 |
VIKRAM SINGH Vs. SUB DIVISIONAL MAGISTRATE RAJGARH
|
March 1, 2000 |
VIMLA DEVI Vs. STATE OF RAJASTHAN
|
August 2, 2000 |
VINAY KUMAR SWAMI Vs. STATE OF RAJASTHAN
|
May 19, 2000 |
VINAY PUROHIT Vs. JAI NARAIN UNIVERSITY
|
August 1, 2000 |
VINOD KUMAR AGARWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
December 18, 2000 |
VIRENDRA BHANDARI Vs. RAJASTHAN STATE ROAD TRANS CORPN
|
July 4, 2000 |
VIRENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN
|
April 11, 2000 |
VIRENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 5, 2000 |
VISHAL EXIM PVT LTD Vs. STATE OF RAJASTHAN
|
October 24, 2000 |
Vishnu Prasad Vs. State of Rajasthan
|
September 14, 2000 |
VIVEK GARG AND ANR. Vs. STATE
|
August 31, 2000 |
YASHVENDRA SINGH Vs. HANSRAJ
|
December 15, 2000 |
YASIN KHAN Vs. STATE OF RAJASTHAN
|
July 24, 2000 |