A K SANGHI Vs. STATE OF RAJASTHAN
|
December 16, 1999 |
A N GUPTA Vs. STATE
|
March 10, 1999 |
AATMA RAM Vs. STATE
|
July 9, 1999 |
ABDUL GAFFAR Vs. STATE OF RAJASTHAN
|
December 21, 1999 |
ABDUL GANI AND ANOTHER Vs. SHAHZAD AND OTHERS
|
May 18, 1999 |
ABDUL HUSEN Vs. PYAR CHARID
|
April 29, 1999 |
ABDUL KHAN Vs. MOHD AJIJ ALIAS INDU MIYA TAILOR
|
August 11, 1999 |
ABDUL NISHAR Vs. SAROJ
|
January 27, 1999 |
ABDUL RASHID Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
ABDUL REHMAN Vs. BUDHMAL BHOJAK
|
January 22, 1999 |
ABHEY SINGH JAIN Vs. STATE OF RAJASTHAN
|
August 6, 1999 |
ABUATHAT Vs. STATE
|
May 18, 1999 |
AGARWAL TUBES P LTD Vs. DEBT RECOVERY TRIBUNAL
|
February 8, 1999 |
AJEET SINGH Vs. STATE OF RAJASTHAN
|
March 8, 1999 |
ALI HUSSAIN Vs. STATE OF RAJASTHAN
|
September 10, 1999 |
ALICE GARG AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
November 1, 1999 |
ALKA BOHRA Vs. STATE OF RAJASTHAN & ORS.
|
January 18, 1999 |
ALKA VYAS Vs. PRINCIPAL RAJKIYA SHARIRIK
|
July 14, 1999 |
ALL INDIA I T D C EMPLOYES UNION Vs. EMPLOYES STATE INSURANCE CORPN
|
May 5, 1999 |
AMAR SINGH Vs. STATE OF RAJASTHAN
|
May 5, 1999 |
AMAR SINGH Vs. STATE OF RAJASTHAN
|
April 19, 1999 |
AMBIKA DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
April 6, 1999 |
AMERY PHARMACEUTICALS Vs. STATE OF RAJASTHAN
|
October 25, 1999 |
AMRA Vs. STATE OF RAJASTHAN
|
April 6, 1999 |
AMRIT LAL Vs. JAGDISH LAL
|
January 10, 1999 |
AMROODYA & ANR. Vs. STATE OF RAJASTHAN
|
July 6, 1999 |
ANADA SINGH Vs. THE STATE OF RAJASTHAN
|
October 7, 1999 |
ANI @ HANIF AND OTHERS Vs. STATE OF RAJASTHAN
|
February 8, 1999 |
ANIL Vs. STATE OF RAJASTHAN
|
March 30, 1999 |
ANIL CHAUDHURY Vs. STATE OF RAJASTHAN
|
August 7, 1999 |
ANIL KUMAR SOLANKI Vs. STATE OF RAJASTHAN
|
November 17, 1999 |
ANIL RAO Vs. STATE OF RAJASTHAN
|
August 13, 1999 |
ANNARAM Vs. STATE OF RAJASTHAN
|
December 8, 1999 |
ANNE S SCHOOL SOCIETY Vs. URBAN IMPROVEMENT TRUST JODHPUR
|
October 6, 1999 |
ANWAR ALI Vs. STATE OF RAJASTHAN
|
November 18, 1999 |
ANWAR KHAN Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
ARIHANT BUILDERS Vs. UNION OF INDIA
|
February 4, 1999 |
ARIHANT BUILDERS Vs. UNION OF INDIA
|
March 23, 1999 |
ARIHANT GHEE AGENCY Vs. KRISHI UPAJ MANDI SAMITI JODHPUR
|
March 30, 1999 |
ARORA LATEX UDYOG Vs. R S E B
|
August 16, 1999 |
ARVIND KUMAR JAIN Vs. PUNJAB NATIONAL BANK
|
December 17, 1999 |
ASHA DEVI Vs. STATE OF RAJASTHAN
|
April 22, 1999 |
ASHANAND Vs. STATE OF RAJASTHAN
|
August 13, 1999 |
Ashok Kumar Vs. State Of Rajasthan
|
March 11, 1999 |
ASSISTANT COMMERCIAL TAXES Vs. MEHARSINGH HARBANS SINGH COTTON
|
December 16, 1999 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. NALVAYA AGENCIES UDAIPUR
|
December 13, 1999 |
ASSISTANT COMMERCIAL TAXES OFFICER WARD III CIRCLE B BIKANER Vs. SHAKTI SCORING AND MILLING MILLS
|
December 16, 1999 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AJAY VIJAY TRADERS
|
July 1, 1999 |
ASSTT COMMERCIAL TAXES OFFICER JODHPUR Vs. RAJASTHAN TAXATION TRIBUNAL JODHPUR
|
December 3, 1999 |
ASSTT COMMISSIONER Vs. KRISHNA INDUSTRIES
|
December 13, 1999 |
ASSTT ENGINEER DSD WEST RSEB Vs. COMMISSIONER WORKMEN S COMPENSATION ACT BHILWARA
|
July 27, 1999 |
ASSTT ENGINEER PHED Vs. MOHAMMED HUSSAIN
|
August 24, 1999 |
ASU Vs. STATE OF RAJASTHAN
|
June 30, 1999 |
ATMA RAM Vs. STATE OF RAJASTHAN
|
January 20, 1999 |
AVDHESH KHOKHAR Vs. PRINCIPAL DAYANAND PUBLIC SCHOOL
|
October 5, 1999 |
AVINASH CHAUDHARY Vs. PRINCIPAL SK COLLEGE SIKAR
|
December 10, 1999 |
AVINASH SHARMA Vs. MOHANLAL SUKHADIA UNIVERSITY UDAIPUR
|
July 8, 1999 |
AZIZA KHAN Vs. AMIR HUSSAIN
|
August 25, 1999 |
BABU AHMED KHAN Vs. STATE OF RAJASTHAN
|
October 4, 1999 |
BABULAL Vs. STATE OF RAJASTHAN
|
March 15, 1999 |
BABULAL AGARWAL Vs. ASSOCIATE DIRECTOR
|
March 8, 1999 |
BABULAL S/O HEERA LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 12, 1999 |
BACHAN SINGH Vs. STATE OF RAJASTHAN
|
January 27, 1999 |
Bachna Vs. State
|
December 14, 1999 |
BADAN NATH Vs. STATE OF RAJASTHAN
|
February 10, 1999 |
BADRI LAL BHORA Vs. STATE OF RAJASTHAN AND OTHERS
|
March 9, 1999 |
BAJRANG SONI Vs. STATE OF RAJASTHAN
|
July 13, 1999 |
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
|
June 29, 1999 |
BAL KISHAN PURI Vs. STATE OF RAJASTHAN
|
August 24, 1999 |
BALA BUX Vs. BHAJAN LAL
|
December 16, 1999 |
BALBEER SINGH Vs. STATE OF RAJASTHAN
|
October 21, 1999 |
BALBEER SINGH S/O SUNDER SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1999 |
BALDEV KUMAR SINGHAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 31, 1999 |
BALVEER SINGH & ORS. Vs. STATE OF RAJASTHAN
|
March 22, 1999 |
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
May 6, 1999 |
BANK OF RAJASTHAN Vs. MANISH AGARWAL
|
July 23, 1999 |
BANNEY SINGH AND ANR. Vs. STATE OF RAJASTHAN & ORS.
|
November 27, 1999 |
BANSHI LAL NAYATI Vs. STATE OF RAJASTHAN
|
March 9, 1999 |
BANTA SINGH Vs. STATE OF RAJASTHAN
|
December 10, 1999 |
BANVIR Vs. STATE OF RAJASTHAN & ANOTHER
|
September 10, 1999 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
April 1, 1999 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
April 26, 1999 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
September 9, 1999 |
BANWARI LAL SHARMA Vs. JDA
|
January 13, 1999 |
BANWARILAL Vs. STATE OF RAJASTHAN
|
August 30, 1999 |
BAPU LAL Vs. STATE OF RAJASTHAN
|
March 18, 1999 |
BARDICHAND & ORS Vs. STATE OF RAJASTHAN & ANR
|
May 11, 1999 |
BASHIR Vs. SAIB RAM AND OTHERS
|
May 25, 1999 |
BASHIR AHMAD Vs. JAVED MOHD & ORS.
|
September 10, 1999 |
BASTI RAM Vs. UNION OF INDIA
|
August 24, 1999 |
BEBE BAI Vs. STATE
|
July 16, 1999 |
BHADAR RAM Vs. STATE OF RAJASTHAN
|
July 5, 1999 |
BHAGAT SINGH Vs. UNION OF INDIA
|
July 6, 1999 |
BHAGAWAN DASS Vs. STATE & ORS.
|
August 25, 1999 |
BHAGIRATH SINGH Vs. STATE OF RAJASTHAN
|
April 5, 1999 |
BHAGWAN SINGH MEENA Vs. JAI KISHAN TIWARI
|
January 4, 1999 |
BHAGWANA RAM Vs. STATE
|
March 17, 1999 |
BHAGWANDAS Vs. BHAGWANDAS
|
April 22, 1999 |
BHAGYA LAXMI OIL MILLS Vs. STATE OF RAJASTHAN
|
March 17, 1999 |
BHALLA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
April 20, 1999 |
BHANAMAL AND COMPANY P LTD Vs. AUTHORITY APPOINTED UNDER RAJASTHAN SHOPS AND
|
August 17, 1999 |
BHANWAR DEVI Vs. HARI NARAIN
|
January 6, 1999 |
BHANWAR LAL MISHRA Vs. STATE OF RAJASTHAN
|
May 11, 1999 |
Bhanwar Singh Vs. State of Rajasthan
|
February 9, 1999 |
BHANWAR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
March 24, 1999 |
BHANWARA RAM AND OTHERS Vs. PRITAM SINGH AND OTHERS
|
July 26, 1999 |
BHANWARI LAL SHARMA Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
BHANWARLAL Vs. SHRI SRINARAYAN
|
July 5, 1999 |
BHARTI TIKURANI Vs. VASUDEV SHARMA ALIAS NANAGRAM
|
January 29, 1999 |
BHAWANI SHANKER ACHARYA Vs. STATE
|
November 4, 1999 |
BHAWANI SHANKER MEENA Vs. STATE OF RAJASTHAN
|
April 7, 1999 |
BHAWANI SINGH Vs. STATE OF RAJASTHAN
|
December 10, 1999 |
BHEEKHA RAM Vs. GOMA DEVI
|
January 22, 1999 |
BHERU SINGH Vs. STATE OF RAJASTHAN
|
September 23, 1999 |
BHERULAL Vs. STATE OF RAJASTHAN
|
May 5, 1999 |
BHIMA Vs. STATE OF RAJASTHAN
|
June 30, 1999 |
Bhishanlal Vs. Hargovind
|
April 23, 1999 |
BHOJRAL SINGH Vs. STATE & ANR.
|
September 22, 1999 |
BHOLA RAM Vs. STATE OF RAJASTHAN
|
March 31, 1999 |
BHOLA SINGH Vs. PRESCRIBED AUTHORITY TEHSILDAR
|
March 3, 1999 |
BHOM SINGH Vs. UNION OF INDIA
|
February 15, 1999 |
BHOORA Vs. SOHAN
|
May 6, 1999 |
BHOPAL SINGH Vs. STATE
|
February 25, 1999 |
BHUBA & ORS. Vs. STATE OF RAJASTHAN
|
May 14, 1999 |
BHUPENDRA SINGH & ANR. Vs. STATE OF RAJASTHAN
|
April 22, 1999 |
BHURA LAL Vs. STATE OF RAJASTHAN
|
September 9, 1999 |
BHURA LAL Vs. STATE
|
April 30, 1999 |
BINANI UDYOG Vs. STATE OF RAJASTHAN
|
July 27, 1999 |
BIRDHI CHAND JAT Vs. STATE OF RAJASTHAN
|
October 21, 1999 |
BOARD OF TECHNICAL EDUCATION Vs. ANUPAMA GOYAL
|
May 14, 1999 |
BRIJ LAL Vs. STATE OF RAJASTHAN
|
May 7, 1999 |
BRIJ LAL Vs. STATE OF RAJASTHAN
|
April 12, 1999 |
BRIJ LAL S/O CHUNI PURI Vs. STATE OF RAJASTHAN
|
July 15, 1999 |
BUDH RAM Vs. STATE OF RAJASTHAN
|
August 27, 1999 |
BUDHA RAM Vs. STATE
|
April 9, 1999 |
C.H. SHAH & ORS. Vs. STATE & ORS.
|
April 16, 1999 |
CHAGGAN LAL Vs. PUSHPADEVI
|
May 14, 1999 |
CHAIL SINGH Vs. MUNICIPAL CORPORATION JODHPUR
|
September 17, 1999 |
CHAIN RAM AND ANR Vs. STATE OF RAJASTHAN
|
October 27, 1999 |
CHAINA RAM Vs. STATE OF RAJASTHAN
|
April 30, 1999 |
CHAIRMAN KULCHANDRA GRAM SEVA SAHKARI LTD Vs. JUDGE LABOUR COURT
|
February 9, 1999 |
CHAJI Vs. GIRRAJ SINGH
|
January 6, 1999 |
CHAMBAL FERTILIZERS AND CHEMICALS LTD Vs. STATE OF RAJASTHAN
|
December 21, 1999 |
CHAMPA LAL Vs. AMAR CHAND
|
January 4, 1999 |
CHAMPA LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 21, 1999 |
CHAMPA RAM Vs. UNIVERSITY GRANTS COMMISSION NEW DELHI
|
November 17, 1999 |
CHAND RATAN DARGAD Vs. STATE & ANR.
|
March 23, 1999 |
CHANDER PRAKASH Vs. STATE OF RAJASTHAN
|
June 23, 1999 |
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
|
July 16, 1999 |
CHANDRA PRAKASH MEHRA Vs. STATE OF RAJASTHAN
|
December 6, 1999 |
CHANDRESH SINGHVI Vs. STATE OF RAJASTHAN
|
December 16, 1999 |
CHANNA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
December 10, 1999 |
CHATRA Vs. STATE OF RAJASTHAN
|
June 3, 1999 |
CHATRA RAM @ CHUTRA RAM S/OMUKNA RAM Vs. STATE OF RAJASTHAN
|
August 12, 1999 |
CHAUTH MAL Vs. SHESH MAL
|
August 10, 1999 |
CHETAN RAM Vs. STATE OF RAJASTHAN
|
September 7, 1999 |
CHETANRAM RAMGOPAL Vs. CHIEF ENGINEER PWD RAJASTHAN
|
April 16, 1999 |
CHHAGAN LAL & ORS Vs. STATE OF RAJASTHAN
|
March 22, 1999 |
CHHOTU SINGH Vs. STATE OF RAJASTHAN
|
August 2, 1999 |
CHHOTULAL Vs. STATE OF RAJASTHAN
|
July 20, 1999 |
CHOKHA RAM Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
CHUNNI LAL Vs. SHANTI DEVI
|
April 8, 1999 |
CLASSIC GLOBAL SECURITIES LTD. AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
November 5, 1999 |
COMMERCIAL TAXES OFFICER Vs. NAKODA GRANITE INDUSTRIES
|
December 16, 1999 |
COMMISSIONER OF INCOME TAX Vs. S RAHAMAT KHAN BIRBALKHAN BADRUDDIN AND PARTY
|
March 26, 1999 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE TEXT BOOK BOARD
|
August 12, 1999 |
COMMISSIONER OF INCOME TAX Vs. MANGLAM CEMENT LTD
|
September 29, 1999 |
COMMISSIONER OF INCOME TAX Vs. JAIN CONSTRUCTION COMPANY
|
September 24, 1999 |
COMMISSIONER OF INCOME TAX Vs. HEERA LAL BHAT
|
September 24, 1999 |
COMMISSIONER OF INCOME TAX Vs. HOTEL JOSHI
|
November 5, 1999 |
COMMISSIONER OF WEALTH TAX Vs. LATE RAO KARAN SINGH
|
September 24, 1999 |
COMMISSIONER OF WEALTH TAX Vs. GULAB DEVI
|
March 18, 1999 |
D C M SHRIRAM INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN
|
October 6, 1999 |
DALICHAND Vs. STATE OF RAJASTHAN
|
May 13, 1999 |
DALJIT SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
|
July 23, 1999 |
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1999 |
DALU & ANR. Vs. STATE OF RAJASTHAN
|
February 18, 1999 |
DAMODAR Vs. STATE OF RAJASTHAN & ORS.
|
January 13, 1999 |
DAN SINGH Vs. STATE
|
April 7, 1999 |
DANJI Vs. STATE OF RAJASTHAN
|
September 30, 1999 |
DAULAT SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1999 |
DAULAT SINGH Vs. STATE OF RAJASTHAN
|
April 7, 1999 |
Daya Ram Vs. State of Rajasthan
|
November 18, 1999 |
DEI RAM Vs. STATE OF RAJASTHAN
|
October 26, 1999 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. COSMOPOLITAN EDUCATION SOCIETY
|
August 12, 1999 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MARUDHAR HOTELS PRIVATE LIMITED
|
July 13, 1999 |
DEV CHAND AND Vs. STATE OF RAJASTHAN
|
July 6, 1999 |
DEVA REM & ORS. Vs. STATE OF RAJASTHAN
|
May 11, 1999 |
DEVI Vs. SAJJAN VEER CHAND
|
April 26, 1999 |
DEVI SHANKAR GAUTAM & 3 ORS. Vs. STATE OF RAJASTHAN & ANR.
|
March 12, 1999 |
DEVI SINGH Vs. STATE
|
July 13, 1999 |
DHANNALAL Vs. STATE OF RAJASTHAN
|
September 14, 1999 |
DHARAMPAL Vs. STATE OF RAJASTHAN
|
February 25, 1999 |
DHOOK SINGH Vs. STATE OF RAJASTHAN
|
April 30, 1999 |
DIKSHANT SHARMA Vs. GAINDI LAL JAIN
|
September 8, 1999 |
DILIP CHOUDHARY Vs. SURENDRA GOYAL
|
May 7, 1999 |
DILIP SINGH Vs. STATE OF RAJASTHAN
|
May 14, 1999 |
DINESH Vs. STATE OF RAJASTHAN
|
February 9, 1999 |
DINESH CHANDRA Vs. STATE OF RAJASTHAN
|
May 17, 1999 |
DINESH SHARMA Vs. STATE OF RAJASTHAN
|
August 12, 1999 |
DIRECTOR CENTRAL STATE FARM Vs. STATE OF RAJASTHAN
|
November 17, 1999 |
DOONGARSINGH Vs. STATE OF RAJASTHAN
|
September 21, 1999 |
DR. RATNA BAIS Vs. STATE OF RAJASTHAN & ORS.
|
February 2, 1999 |
DURGA PRASAD AGARWAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
August 25, 1999 |
DURGA RAM Vs. STATE OF RAJASTHAN
|
February 19, 1999 |
DURGA RAM Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
DWARKA NATH Vs. RECEIVER TEHSILDHAR REVENUE SRIGANGANAGAR
|
August 27, 1999 |
ETERNIT EVEREST LIMITED Vs. NEELMANI BHARTIYA
|
March 15, 1999 |
EXECUTIVE ENGINEER CAD KOTA Vs. SATYA NARAIN
|
April 1, 1999 |
FAKIR CHAND Vs. STATE
|
March 22, 1999 |
FALKU Vs. STATE OF RAJASTHAN
|
February 12, 1999 |
FARIDA BANO Vs. STATE OF RAJASTHAN
|
August 16, 1999 |
FIROZUDDIN Vs. UNION OF INDIA THROUGH GOVERNMENT ADVOCATE OF C.B.I.
|
June 21, 1999 |
FOOD CORPORATION OF INDIA Vs. S S AGARWAL
|
March 31, 1999 |
FOTA AND DAMRA Vs. STATE
|
January 21, 1999 |
G B Jam and Sons Vs. State of Rajasthan
|
April 30, 1999 |
GAGAN DAS AND ANR. Vs. STATE OF RAJASTHAN
|
February 26, 1999 |
GAJANAND Vs. STATE OF RAJASTHAN
|
December 1, 1999 |
GAJENDRA PRAKASH Vs. BOARD OF REVENUE
|
April 20, 1999 |
GAJJU RAM Vs. STATE OF RAJASTHAN
|
July 15, 1999 |
GANESH DAS Vs. NARENDRA KUMAR
|
February 5, 1999 |
GANJU @ NIRANJAN SINGH Vs. STATE OF RAJASTHAN
|
May 14, 1999 |
GANPAT RAM Vs. STATE
|
January 11, 1999 |
GANPAT SINGH Vs. ASHOK KUMAR
|
May 19, 1999 |
GEETA Vs. BADRI LAL JAT
|
May 7, 1999 |
GEM TEXTILE PVT LTD Vs. PUNJAB NATIONAL BANK
|
March 16, 1999 |
GEORGE @ SAJI & ANR Vs. BHAKHTAWARLAL
|
August 9, 1999 |
GHAN SHYAM SHARMA Vs. PRINCIPAL ST PATRIKS VIDHYA BHAWAN
|
September 16, 1999 |
GHANSHYAM BRIJWASI Vs. STATE OF RAJASTHAN & ORS.
|
May 7, 1999 |
GHANSHYAM KRISHAN NAGAR Vs. STATE
|
July 15, 1999 |
GHANSHYAM SAINI Vs. STATE OF RAJASTHAN
|
December 15, 1999 |
GHANSHYAM SINGH & ORS. [M/S.] Vs. STATE OF RAJASTHAN & ANR.
|
February 18, 1999 |
GHASI RAM Vs. STATE OF RAJASTHAN
|
August 11, 1999 |
GHEESU DASS Vs. NARSINGH KANSARA
|
March 31, 1999 |
GIRDHARI LAL Vs. KANTA
|
June 28, 1999 |
GIRJA DEVI Vs. DIRECTOR SANSKRIT EDUCATION RAJASTHAN
|
July 6, 1999 |
GOPAL Vs. STATE OF RAJASTHAN
|
July 1, 1999 |
GOPAL @ GUNDA Vs. STATE OF RAJASTHAN
|
November 30, 1999 |
GOPAL AND ANR. Vs. STATE OF RAJASTHAN
|
October 29, 1999 |
GOPAL KRISHNA Vs. STATE OF RAJASTHAN
|
May 12, 1999 |
GOPAL LAL Vs. STATE
|
March 17, 1999 |
GOPAL LAL Vs. STATE OF RAJ.
|
March 9, 1999 |
GOPAL RAM Vs. STATE OF RAJASTHAN
|
June 14, 1999 |
GOPAL SHARMA Vs. UNION OF INDIA
|
August 4, 1999 |
GOVIND NARAIN Vs. HANS RAJ
|
August 2, 1999 |
GOVIND PRASAD Vs. KAROBAR LAHRIMAL RAMJEEVAN
|
September 7, 1999 |
GOVIND SINGH Vs. VIDYA
|
April 21, 1999 |
GULAB DEVI Vs. STATE OF RAJ. THROUGH THE SECRETARY PANCHAYAT RAJ DEPARTMENT, GOVT. OF RAJ., JAIPUR
|
April 1, 1999 |
GULSHAN ALI Vs. STATE OF RAJASTHAN
|
October 7, 1999 |
GUMAN DAN Vs. ADDL COLLECTOR BARMER
|
December 7, 1999 |
GUPTA CHEMICALS PVT. LTD. Vs. STATE OF RAJASTHAN
|
December 20, 1999 |
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1999 |
GURRENDRA SINGH Vs. STATE OF RAJASTHAN & ANR.
|
March 4, 1999 |
HANSRAJ MAHAJAN AND SONS Vs. PUNJAB NATIONAL BANK
|
January 13, 1999 |
HANUMAN Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
HANUMAN & ANR. Vs. STATE OF RAJASTHAN
|
December 8, 1999 |
HANUMAN & ORS. Vs. STATE OF RAJASTHAN
|
October 29, 1999 |
HANUMAN PRASAD Vs. LADURAM AND MAHAVEER PRASAD
|
May 17, 1999 |
HANUMAN SINGH Vs. ELECTION COMMISSIONER OF INDIA
|
February 8, 1999 |
HARBHAJAN SINGH @ BHAJAN SINGH S/O GURBUX SINGH Vs. STATE OF RAJASTHAN
|
February 24, 1999 |
HARCHARAN SINGH Vs. STATE OF RAJASTHAN
|
September 23, 1999 |
HARDAYAL CHOUDHARY Vs. STATE OF RAJASTHAN
|
June 29, 1999 |
HARDEV Vs. JAIDEV
|
December 2, 1999 |
HARDEV SINGH Vs. STATE OF RAJASTHAN
|
November 1, 1999 |
HARI CHAND Vs. STATE OF RAJASTHAN AND OTHERS
|
October 6, 1999 |
HARI RAM Vs. STATE
|
September 15, 1999 |
HARI RAM Vs. STATE OF RAJASTHAN
|
July 27, 1999 |
HARI RAM Vs. STATE
|
March 3, 1999 |
HARI RAM Vs. STATE
|
March 30, 1999 |
HARI SHANKAR Vs. UNION OF INDIA
|
August 9, 1999 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1999 |
HARKU Vs. BOARD OF REVENUE
|
September 9, 1999 |
HARLAL Vs. STATE OF RAJASTHAN
|
March 12, 1999 |
Harnam Singh alias Bhadar Vs. State of Rajasthan
|
November 19, 1999 |
HAWA SINGH Vs. ADMINISTRATOR KRISHI UPAJ MANDI SAMITI
|
April 9, 1999 |
HAZARILAL & ANOTHER Vs. RAMVILAS & ORTHES
|
March 26, 1999 |
HAZI ABDUL GAFAR Vs. SURAJ MAL
|
January 14, 1999 |
HEERA Vs. ISHA
|
July 21, 1999 |
HEERA RAM SIRVI Vs. STATE OF RAJASTHAN
|
January 5, 1999 |
HEM RAJ Vs. LAXMI NARAIN
|
March 23, 1999 |
HEMA RAM Vs. BOARD OF REVENUE AJMER
|
September 16, 1999 |
Hemraj Vs. State of Rajasthan
|
September 13, 1999 |
HERDILLIA Vs. MS APARAJITA CHAUHAN
|
May 21, 1999 |
HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
June 4, 1999 |
HIMMAT SINGH Vs. MOHAN SINGH
|
May 14, 1999 |
HINDUSTAN ZINC LIMITED Vs. UNION OF INDIA
|
February 11, 1999 |
HIRA LAL Vs. STATE OF RAJASTHAN
|
February 11, 1999 |
HOTEL MAN SINGH PALACE Vs. LABOUR COURT
|
January 5, 1999 |
HUKMA RAM @ HUKAM SINGH Vs. STATE OF RAJASTHAN
|
May 17, 1999 |
HURJI & ANR. Vs. STATE OF RAJASTHAN
|
April 29, 1999 |
I B P COMPANY LTD Vs. CHANDRA BAI
|
March 4, 1999 |
IBRAHIM KHAN Vs. STATE
|
February 12, 1999 |
IDITH J JACOB Vs. BOARD OF REVENUE AJMER
|
July 8, 1999 |
IDRISH AND ANOTHER Vs. ASSTT. COLLECTOR, NAGAR AND OTHERS
|
February 25, 1999 |
IMARTA DEVI Vs. DEEP CHAND
|
May 14, 1999 |
INDER SINGH Vs. STATE OF RAJASTHAN
|
June 9, 1999 |
ISAQ KHAN & ORS. Vs. STATE OF RAJASTHAN
|
November 16, 1999 |
ISHWAR CHAND Vs. RADHA KRISHANAN
|
January 21, 1999 |
JAGAN Vs. STATE OF RAJASTHAN
|
September 24, 1999 |
JAGAN NATH Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
August 11, 1999 |
Jagdish Vs. State of Rajasthan
|
June 3, 1999 |
JAGDISH Vs. STATE OF RAJASTHAN
|
May 14, 1999 |
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
January 5, 1999 |
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
November 17, 1999 |
JAGDISH CHAVLA Vs. STATE OF RAJASTHAN
|
February 25, 1999 |
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
October 25, 1999 |
JAGDISH SINGH Vs. STATE OF RAJASTHAN
|
June 18, 1999 |
JAGJEET SINGH Vs. STATE OF RAJASTHAN
|
December 9, 1999 |
JAGMAL SINGH Vs. STATE OF RAJASTHAN
|
July 21, 1999 |
JAGRAJ SINGH Vs. KULVEER SINGH
|
October 8, 1999 |
JAHID Vs. STATE
|
July 6, 1999 |
JAI KUMAR BHANDIA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 25, 1999 |
JAIDAV Vs. STATE OF ORISSA
|
July 23, 1999 |
JAIPUR DEVELOPMENT AUTHORITY Vs. STATE OF RAJASTHAN
|
February 15, 1999 |
JAISA SINGH @ JASWANT SINGH Vs. STATE OF RAJASTHAN
|
March 12, 1999 |
JAMNA LAL Vs. PURSHOTTAM
|
September 7, 1999 |
JANGIR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 19, 1999 |
JANWAT RAJ Vs. DEV KUMAR
|
February 2, 1999 |
JAS RAJ Vs. BOARD OF REVENUE
|
February 2, 1999 |
JASVIR SINGH & ANR. Vs. STATE OF RAJASTHAN
|
April 6, 1999 |
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
October 6, 1999 |
JAWAN SINGH Vs. STATE OF RAJASTHAN
|
August 27, 1999 |
JAWANA RAM Vs. STATE OF RAJASTHAN
|
January 21, 1999 |
JAY NARAYAN Vs. STATE OF RAJASTHAN
|
October 7, 1999 |
JAYA BHADURI Vs. STATE OF RAJASTHAN
|
March 18, 1999 |
JEET SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
March 30, 1999 |
JEEVA Vs. STATE OF RAJASTHAN
|
December 15, 1999 |
JEEVAN SINGH Vs. STATE OF RAJASTHAN
|
March 24, 1999 |
JESSA SINGH & ANR. Vs. STATE
|
March 23, 1999 |
JETHA RAM Vs. GIRDHARI LAL
|
July 22, 1999 |
JETHA RAM Vs. SHAKER LAL
|
May 19, 1999 |
JHANDA SINGH Vs. STATE OF RAJASTHAN
|
April 20, 1999 |
JHULELAL CHARITABLE AND EDUCATION TRUST Vs. STATE OF RAJASTHAN
|
February 25, 1999 |
JOGENDRA SINGH Vs. STATE
|
January 20, 1999 |
JOHRI FORTS AND PAQLACES P LTD Vs. STATE OF RAJASTHAN
|
February 1, 1999 |
JOR SINGH Vs. STATE OF RAJASTHAN
|
May 12, 1999 |
JUGAL KISHORE Vs. ROSHAN LAL
|
February 9, 1999 |
JUGTA RAM Vs. STATE OF RAJASTHAN
|
August 3, 1999 |
JUSBENDER SINGH Vs. STATE OF RAJASTHAN
|
April 28, 1999 |
K S PARMAR Vs. UNION OF INDIA
|
January 18, 1999 |
K.D. TRIPATHI Vs. STATE OF RAJASTHAN AND OTHERS
|
July 27, 1999 |
Kailash alias Kailash Kr Vs. State of Rajasthan
|
April 19, 1999 |
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
April 20, 1999 |
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
April 8, 1999 |
KAILASH CHANDRA MITTAL Vs. STATE OF RAJASTHAN
|
October 8, 1999 |
KAILASH MEENA Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
KAILASH RAM Vs. STATE
|
September 27, 1999 |
KAILASHI AND ORS. Vs. STATE OF RAJASTHAN
|
October 27, 1999 |
KAILASHI LATE SHRI MOOL CHAND Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AJMER
|
May 13, 1999 |
KALU LAL S/O SHRI RAM LAL Vs. STATE OF RAJASTHAN & ORS.
|
February 10, 1999 |
KALU RAM Vs. STATE OF RAJASTHAN
|
February 25, 1999 |
KALYANRAM Vs. HAJARI RAM & ORS.
|
December 7, 1999 |
KAMLA GODARA Vs. STATE OF RAJASTHAN
|
December 20, 1999 |
Kamlesh Kumar Vs. Prithviraj
|
April 1, 1999 |
KAMLESH KUMARI Vs. STATE OF RAJASTHAN
|
September 10, 1999 |
KAN SINGH Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
KAN SINGH Vs. LAXMAN SINGH
|
September 23, 1999 |
KANA AND OTHERS Vs. GOPI
|
January 12, 1999 |
KANAK MAL Vs. STATE OF RAJASTHAN
|
January 4, 1999 |
KANCHAN DEVI Vs. AKBAR KHAN
|
January 14, 1999 |
KANHAIYA LAL Vs. SAMPAT RAJ KOTHARI
|
December 22, 1999 |
KANIYA AND ORS. Vs. STATE OF RAJASTHAN
|
September 29, 1999 |
KAPOORA Vs. STATE OF RAJASTHAN
|
March 11, 1999 |
KARAM SINGH Vs. MUKHTIYAR SINGH
|
May 18, 1999 |
KARNAIL SINGH Vs. STATE OF RAJASTHAN
|
April 22, 1999 |
KARNI SINGH Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
KASHI RAM Vs. STATE OF RAJASTHAN
|
December 21, 1999 |
KAUSHLENDRA SINGH NARUKA Vs. THE STATE OF RAJASTHAN AND ANR.
|
March 4, 1999 |
KEDIA COLONIZERS LIMITED Vs. UNION OF INDIA
|
December 17, 1999 |
KESARAM Vs. STATE OF RAJASTHAN
|
April 13, 1999 |
KESRA Vs. STATE OF RAJASTHAN
|
February 17, 1999 |
KEWAL CHAND JAIN Vs. STATE OF RAJASTHAN
|
January 8, 1999 |
KHAYALI RAM Vs. STATE OF RAJASTHAN
|
April 13, 1999 |
KHAYALI RAM Vs. STATE OF RAJASTHAN & ANR.
|
January 14, 1999 |
KHEM CHAND Vs. STATE OF RAJASTHAN
|
March 30, 1999 |
KHEMA Vs. STATE OF RAJASTHAN
|
January 12, 1999 |
KHEMA RAM Vs. STATE OF RAJASTHAN
|
August 30, 1999 |
KHETA RAM Vs. STATE OF RAJASTHAN
|
May 11, 1999 |
Khetu Dan Vs. State of Rajasthan
|
March 22, 1999 |
Khurshid Vs. State of Rajasthan
|
March 8, 1999 |
KIRAN KANWAR Vs. UNION OF INDIA
|
July 8, 1999 |
KISHAN LAL Vs. STATE
|
March 30, 1999 |
KISHAN SINGH Vs. NAGAR PALIKA JAISALMER
|
July 15, 1999 |
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
April 1, 1999 |
KISHNA Vs. STATE
|
February 15, 1999 |
KISHORE MAL Vs. STATE OF RAJASTHAN
|
July 15, 1999 |
KISHORE SINGH Vs. COLLECTOR SRI GANGANAGAR
|
April 7, 1999 |
KISHORE SINGH Vs. STATE OF RAJASTHAN
|
March 23, 1999 |
KISHORI LAL Vs. STATE OF RAJASTHAN
|
June 29, 1999 |
KITAB SINGH Vs. STATE OF RAJASTHAN
|
March 26, 1999 |
KOUSHALYA Vs. STATE BANK OF BIKANER AND JAIPUR
|
February 5, 1999 |
KRISHNA KANT JHA Vs. STATE & ANR.
|
December 14, 1999 |
KRISHNA MINERALS Vs. STATE OF RAJASTHAN
|
October 7, 1999 |
KRISHNA MURARI GOYAL Vs. STATE OF RAJASTHAN
|
January 25, 1999 |
KULDEEP SINGH Vs. STATE OF RAJASTHAN
|
March 17, 1999 |
Kundan Lal Vs. State of Rajasthan
|
May 19, 1999 |
KUNDAN MAL Vs. DISTRICT COLLECTOR PALI
|
September 2, 1999 |
KUNP SINGH Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
KUNWAR NARENDRA SINGH RAJWAT Vs. AMARSARWATI TORAWATI BHOMIYA SANGH SOCIAL & EDUCATIONAL TRUST
|
October 1, 1999 |
KUSUM LATE Vs. STATE OF RAJASTHAN
|
February 15, 1999 |
L R OF GANESHMAL Vs. VELARAM
|
August 27, 1999 |
LADDU S/O GANGADEVA Vs. STATE OF RAJASTHAN
|
October 6, 1999 |
LAKHA ALIAS LAKSHMI CHAND Vs. STATE OF RAJASTHAN
|
March 3, 1999 |
LAKHMA @ LAKHMI CHAND Vs. STATE OF RAJASTHAN
|
December 16, 1999 |
LAL CHAND NEKI RAM Vs. STATE OF RAJASTHAN
|
January 27, 1999 |
LALENG Vs. STATE OF RAJASTHAN
|
December 17, 1999 |
LALIT MOHAN Vs. STATE OF RAJASTHAN
|
September 24, 1999 |
LALITA Vs. STATE OF RAJ AND ORS
|
April 19, 1999 |
LALOO NARAIN PAREEK Vs. SHRI SRIDHARAN
|
August 27, 1999 |
LASUDA Vs. STATE OF RAJASTHAN
|
April 20, 1999 |
LAXMAN SINGH VERMA Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
LAXMI KACHHAWAHA Vs. STATE
|
March 15, 1999 |
LAXMI KANT BOHARA Vs. STATE OF RAJASTHAN
|
January 12, 1999 |
LAXMI NARAIN Vs. BAR COUNCIL OF INDIA
|
April 16, 1999 |
LAXMIKANT SHARMA Vs. STATE OF RAJASTHAN
|
August 20, 1999 |
LEDIA Vs. STATE OF RAJASTHAN
|
March 8, 1999 |
LEGAL HEIRS OF RAM KUMAR Vs. BANSHILAL
|
August 7, 1999 |
LEKHRAJ SRICHANDANI Vs. UNION OF INDIA AND OTHERS
|
August 9, 1999 |
LICHMAN RAM Vs. STATE OF RAJASTHAN
|
October 28, 1999 |
LILA TEXTILE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 27, 1999 |
LISSU RAM Vs. UNION OF INDIA
|
May 10, 1999 |
LODHA FILLING STATION UDAIPUR Vs. STATE OF RAJASTHAN
|
November 7, 1999 |
LOKENDRA PAL SINGH Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
LRS OF NAGGA SMT PANKHI Vs. MANAK MAL AND ANR
|
March 31, 1999 |
M L ANEJA Vs. M D HARYANA STATE MINOR IRRIGATION CO LTD
|
February 3, 1999 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
July 30, 1999 |
MADAN LAL & ANR. Vs. STATE OF RAJASTHAN
|
September 14, 1999 |
MADAN LAL & ANR. Vs. RATAN DEVI
|
July 3, 1999 |
MADANLAL Vs. STATE OF RAJASTHAN
|
May 31, 1999 |
Maha Singh Vs. State
|
December 20, 1999 |
MAHANT GOVERDHAN DAS Vs. REVENUE APPELLATE AUTHORITY, KOTA & ORS.
|
April 29, 1999 |
MAHAR KHAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 17, 1999 |
MAHARAJ KUMAR CHAND Vs. JODHPUR FILM VITRAK SAHAKARI SAMITI LTD
|
March 15, 1999 |
MAHAVEER Vs. STATE
|
August 6, 1999 |
MAHAVEER PRASAD Vs. UNION OF INDIA
|
January 20, 1999 |
MAHAVEER UCHCHA PRATHMIK VIDHYALAYA SARDAR SAHAR Vs. BABU LAL
|
October 7, 1999 |
MAHENDRA KISHAN WALI Vs. CHAMPA DEVI
|
December 7, 1999 |
MAHENDRA KUMAR SAXENA Vs. STATE OF RAJASTHAN
|
February 26, 1999 |
MAHENDRA SINGH Vs. STATE
|
March 24, 1999 |
MAHESH ALIAS SANJAY Vs. STATE OF RAJASTHAN
|
July 6, 1999 |
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
September 30, 1999 |
MAHESH KUMAR PIPALYA Vs. RSRTC AND OTHERS
|
August 17, 1999 |
MAHESH SHARMA Vs. STATE OF RAJASTHAN
|
January 29, 1999 |
MAHESH VYAS Vs. STATE OF RAJASTHAN
|
May 17, 1999 |
MAJOR KULGATTE SHANKER Vs. UNION OF INDIA AND OTHERS
|
March 15, 1999 |
MAKHAN SINGH Vs. STATE OF RAJASTHAN
|
August 9, 1999 |
MALA RAM @ AMI LAL & ORS. Vs. STATE
|
March 15, 1999 |
MALARAM Vs. STATE OF RAJASTHAN
|
April 9, 1999 |
MANA RAM Vs. STATE OF RAJASTHAN
|
February 17, 1999 |
MANA RAM Vs. SECRETARY
|
May 13, 1999 |
MANAGEMENT OF KOTA CENTRAL CO-OPERATIVE BANK LTD Vs. INDUSTRIAL TRIBUNAL
|
August 31, 1999 |
MANAGING COMMITTEE TAGORE VIDHYA BHAWAN Vs. NEELAM SISODIA
|
November 5, 1999 |
MANAK KHABYA (JAIN) S/O SHANTILAL JI KHABYA Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
MANGAL CHANDRA JAIN KAGZI Vs. UNIVERSITY OF RAJASTHAN
|
May 6, 1999 |
MANGALAM CEMENT LTD Vs. STATE OF RAJASTHAN
|
August 18, 1999 |
MANGLA RAM Vs. STATE OF RAJASTHAN
|
February 18, 1999 |
MANGOO Vs. STATE OF RAJASTHAN
|
February 4, 1999 |
MANGU Vs. STATE OF RAJASTHAN
|
February 24, 1999 |
MANGU @ MANGIA & ORS Vs. STATE OF RAJASTHAN
|
May 12, 1999 |
MANGU KHAN Vs. UNION OF INDIA UOI
|
November 29, 1999 |
MANI THOMAS Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
MANJU DEVI CHAUHAN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 5, 1999 |
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
September 9, 1999 |
MANORAMA DEVI Vs. STATE OF RAJASTHAN
|
May 10, 1999 |
MAQSOOD ALIAS AKKU Vs. STATE OF RAJASTHAN
|
August 4, 1999 |
MARUDHARA CONDUCTORS PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
August 4, 1999 |
MATHURA Vs. STATE OF RAJASTHAN
|
July 19, 1999 |
MATHURA Vs. STATE OF RAJASTHAN
|
April 5, 1999 |
MAYUR HANDLOOM INDUSTRIES BHILWARA Vs. S B B J BHILWARA
|
October 27, 1999 |
MEERA DEVI Vs. STATE OF RAJASTHAN
|
January 27, 1999 |
MEERO Vs. LIKHMA RAM
|
October 29, 1999 |
MEGH RAJ Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
MEGHA RAM Vs. STATE
|
July 12, 1999 |
MEH RAM Vs. STATE OF RAJASTHAN
|
March 15, 1999 |
MEWA RAM Vs. STATE OF RAJASTHAN
|
July 14, 1999 |
MEWA RAM Vs. STATE OF RAJASTHAN
|
July 4, 1999 |
MEWAR KALAL NYATI SANGH Vs. JAIVI
|
January 6, 1999 |
MILKHI RAM Vs. STATE OF RAJASTHAN
|
June 30, 1999 |
MISHRI LAL Vs. STATE
|
March 22, 1999 |
MISHRIYA Vs. FIRM CHAND MAL KEWAL CHAND & 2 ORS.
|
February 2, 1999 |
MODERN SUITING SHRAMIK SANGH Vs. STATE OF RAJASTHAN
|
September 6, 1999 |
MOHAMMAD AHSAN Vs. STATE
|
August 11, 1999 |
MOHAMMAD HAROON Vs. STATE OF RAJASTHAN
|
March 24, 1999 |
MOHAMMAD RAHIM Vs. STATE OF RAJASTHAN
|
August 31, 1999 |
MOHAMMAD YOUSUF Vs. BHARAT SINGH
|
January 20, 1999 |
MOHAMMAD YUNUS Vs. URBAN IMPROVEMENT TRUST JODHPUR
|
June 17, 1999 |
MOHAN Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
November 1, 1999 |
MOHAN LAL Vs. REGIONAL DIRECTOR E S I
|
September 10, 1999 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
September 21, 1999 |
MOHAN LAL BISHNOI Vs. STATE OF RAJASTHAN
|
April 9, 1999 |
MOHAN LAL JANGID Vs. STATE OF RAJASTHAN
|
May 4, 1999 |
MOHAN LAL PUROHIT Vs. STATE OF RAJASTHAN
|
October 26, 1999 |
MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR Vs. PRIYA SOLOMAN
|
January 4, 1999 |
MOHAN RAM Vs. STATE OF RAJASTHAN
|
February 12, 1999 |
MOHANLAL MALI Vs. RAJASTHAN STATE ROAD TRANSPORT
|
April 8, 1999 |
MOHD AHSAN Vs. STATE OF RAJASTHAN
|
August 11, 1999 |
MOHD IDARIS Vs. ABDUL HAI
|
April 1, 1999 |
MOHD NISAR AND CO Vs. STATE
|
December 10, 1999 |
MOHD SADIQ Vs. STATE OF RAJASTHAN
|
May 11, 1999 |
MOHD YUNUS Vs. URBAN IMPROVEMENT TRUST
|
May 19, 1999 |
MOHD. JAMIL S/O SHRI HAZARI Vs. STATE OF RAJASTHAN
|
June 15, 1999 |
MOHD. UMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
November 25, 1999 |
MOHIUDDIN KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
January 22, 1999 |
MOINUDDIN AGWAN Vs. PROJECT DIRECTOR, INTEGRATED GUINEA WORM ERADICATION PROJECT
|
January 6, 1999 |
MONIKA JAIN Vs. STATE OF RAJASTHAN
|
October 8, 1999 |
MOOL CHAND Vs. STATE
|
December 2, 1999 |
MOOLA RAM Vs. STATE OF RAJASTHAN
|
February 23, 1999 |
MOOLA RAM Vs. STATE OF RAJASTHAN
|
February 17, 1999 |
MOTEL HILLOOK PVT LTD Vs. STATE OF RAJASTHAN
|
April 22, 1999 |
MOTILAL Vs. L RS OF LATE POONAMPURI
|
August 16, 1999 |
MUKARAB KHAN & ANR. Vs. STATE OF RAJ.
|
March 9, 1999 |
MUKESH AJMERA Vs. SATYANARAYAN
|
July 5, 1999 |
MUKESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
March 24, 1999 |
MUKHTIAR SINGH Vs. STATE OF RAJASTHAN
|
April 12, 1999 |
MUKUL COCASSE Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
MUNICIPAL CORPORATION Vs. SUSHILA SMT
|
March 16, 1999 |
MUNICIPAL COUNCIL PALI Vs. BAHADUR RAJ MEHTA
|
September 8, 1999 |
MUNICIPAL COUNCIL PALI Vs. STATE
|
September 13, 1999 |
MUNSHI SINGH Vs. STATE OF RAJASTHAN
|
March 8, 1999 |
MURLI MANOHAR Vs. STATE OF RAJASTHAN
|
November 19, 1999 |
MURLIDHAR Vs. STATE OF RAJASTHAN
|
October 5, 1999 |
NAGGA SMT PANKHI Vs. MANAK MAL
|
March 31, 1999 |
NAIDA W/O NASARUDIN Vs. NASARUDIN S/O MUNIRUDIN
|
March 18, 1999 |
NAJAR BAND Vs. STATE
|
August 6, 1999 |
Nand Kumar Vs. Gayatri
|
August 5, 1999 |
NAND LAL Vs. STATE OF RAJASTHAN
|
August 13, 1999 |
NAND LAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
July 12, 1999 |
NAND LAL Vs. RAMESH CHAND
|
February 24, 1999 |
Nanne Khan Vs. State of Rajasthan
|
March 5, 1999 |
NANU RAM AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 28, 1999 |
NARAIN & ANR. Vs. THE STATE OF RAJASTHAN
|
December 15, 1999 |
NARAIN PRASAD Vs. STATE OF RAJASTHAN
|
September 28, 1999 |
NARANG LAL Vs. STATE OF RAJASTHAN
|
March 8, 1999 |
NARAYAN AND ORS Vs. STATE OF RAJASTHAN
|
October 29, 1999 |
NARAYAN LAL Vs. STATE OF RAJASTHAN
|
November 4, 1999 |
NARAYAN LAL Vs. STATE
|
July 12, 1999 |
Narayan Prasad Vs. State of Rajasthan
|
April 16, 1999 |
NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
March 18, 1999 |
NARENDER NARAIN MATHUR Vs. STATE THROUGH SPE (CBI) RAJASTHAN, JAIPUR
|
July 6, 1999 |
NARENDRA SAHAGAL Vs. STATE & ANR.
|
April 29, 1999 |
NARENDRA SINGH Vs. STATE
|
December 9, 1999 |
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
NARENDRA SINGH SOLANKI Vs. RAW AND FINISHING PRODUCTION
|
August 24, 1999 |
NARESH CHAND Vs. STATE OF RAJASTHAN
|
March 30, 1999 |
NARESH CHANDER Vs. STATE OF RAJASTHAN
|
August 25, 1999 |
NARESH JAIN Vs. STATE OF RAJASTHAN
|
July 27, 1999 |
NARESH KUMAR Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORP. & ORS.
|
February 1, 1999 |
NARESH SACHDEVA Vs. PRITHVIPAL SINGH
|
March 5, 1999 |
NAROTTAM AND OTHERS Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
NARPAT SINGH Vs. STATE OF RAJASTHAN & ANR
|
March 31, 1999 |
NARSA @ HARMA Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
NASRU SON OF SULTAN Vs. STATE OF RAJASTHAN
|
July 6, 1999 |
NATHI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
February 11, 1999 |
NATHU Vs. GANPAT LAL
|
July 8, 1999 |
NATIONAL INSURANCE CO LTD Vs. NIRMALA BAI
|
January 11, 1999 |
NATIONAL INSURANCE CO LTD Vs. SURESH KUMAR
|
January 20, 1999 |
NATIONAL INSURANCE COMPANY LTD Vs. SURESH KUMAR
|
March 20, 1999 |
NAVYUG OIL Vs. NATHI DEVI
|
February 9, 1999 |
NEMI CHAND Vs. HIRA CHAND
|
April 23, 1999 |
NENA RAM Vs. STATE OF RAJASTHAN
|
February 9, 1999 |
NENURAM AND GYANSHANKAR Vs. STATE OF RAJASTHAN AND OTHERS
|
August 12, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. MUMTAJ
|
February 19, 1999 |
NEW INDIA ASSURANCE CO. LTD. Vs. SWAROOP CHANDRA JAIN AND ORS.
|
April 5, 1999 |
NIRMAL KUMAR Vs. R S E B FALNA
|
April 6, 1999 |
NIRMALA Vs. ASHU RAM
|
December 14, 1999 |
NISAR AHMAD Vs. ASRARUL HAQ
|
February 22, 1999 |
NOOR MOHAMMAD Vs. BUDHI PRAKASH
|
July 15, 1999 |
NOOR MOHD Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
NOOR MOHD Vs. B O R
|
July 15, 1999 |
NOOR MOHD Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
O P SHARMA Vs. RAJASTHAN HOUSING BOARD
|
October 25, 1999 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 11, 1999 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 5, 1999 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 12, 1999 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 13, 1999 |
OM PRAKASH AGARWAL Vs. R S E B
|
January 11, 1999 |
OMPRAKASH Vs. GAJANAND
|
September 27, 1999 |
ONKAR LAL Vs. REWA PURI
|
December 22, 1999 |
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. HAZI MOHD
|
March 16, 1999 |
ORIENTAL INSURANCE CO LTD Vs. SAVITA
|
March 24, 1999 |
ORIENTAL INSURANCE CO LTD Vs. KAILASH CHAND
|
January 20, 1999 |
P N YOGI Vs. STATE OF RAJASTHAN
|
January 12, 1999 |
PADAM SINGH Vs. STATE
|
July 8, 1999 |
PADMA KHETAN AND ANOTHER Vs. DISTRICT FORUM NO.1 AND OTHERS
|
September 9, 1999 |
Pal Singh Vs. State of Rajasthan
|
December 14, 1999 |
Pala Ram Vs. State of Rajasthan
|
September 30, 1999 |
PANCHAYATI RAJ GOVT OF RAJASTHAN Vs. MUKESH KUMAR JHAJHARIA
|
May 7, 1999 |
PANNEY SINGH Vs. STATE OF RAJASTHAN
|
May 4, 1999 |
PAPPU Vs. STATE OF RAJASTHAN
|
August 31, 1999 |
PAPPU ALIAS PAPPI Vs. STATE OF RAJASTHAN
|
February 23, 1999 |
PAPPU AND BALWANT Vs. STATE OF RAJASTHAN
|
August 25, 1999 |
PAPPU KHAN Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
PARAMJIT SINGH Vs. UNION OF INDIA
|
July 1, 1999 |
PARAS RAM Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
PARMA @ PARMANAND Vs. STATE OF RAJASTHAN
|
April 8, 1999 |
PARMESHWAR LAL Vs. STATE OF RAJASTHAN
|
August 23, 1999 |
PATHAR KHAN KAAMGAAR UNION Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
PATI RAM & ORS. Vs. STATE OF RAJASTHAN
|
May 19, 1999 |
PATTA Vs. STATE OF RAJASTHAN
|
May 4, 1999 |
PEESHORE SINGH Vs. LADA RAM
|
April 9, 1999 |
PEMA RAM AND Vs. STATE OF RAJASTHAN
|
March 15, 1999 |
PGO PROCESS Vs. ADDITIONAL COMMISSIONER
|
April 22, 1999 |
PHEFA BAI Vs. STATE OF RAJASTHAN
|
July 6, 1999 |
PIRTHA SINGH Vs. LAXMAN SINGH
|
July 30, 1999 |
POONA Vs. STATE OF RAJASTHAN
|
March 30, 1999 |
POONAM CHAND Vs. DHAN RAJ
|
August 16, 1999 |
PRABHU AND RAMESHWAR Vs. STATE OF RAJASTHAN
|
May 18, 1999 |
PRABHUDAYAL Vs. GIRDHARILAL
|
December 22, 1999 |
Prabhulal Gaur Vs. State of Rajasthan
|
April 2, 1999 |
PRADEEP Vs. STATE OF RAJASTHAN
|
April 6, 1999 |
PRADEEP KUMAR JAIN Vs. STATE OF RAJASTHAN
|
February 23, 1999 |
PRAHLAD Vs. STATE OF RAJASTHAN
|
September 8, 1999 |
PRAHLAD KUMAR Vs. UNION OF INDIA AND OTHERS
|
August 4, 1999 |
PRAHLAD SAHAY SHARMA Vs. DISTRICT EDUCATION OFFICER SECOND JAIPUR
|
July 7, 1999 |
PRAKASH Vs. STATE OF RAJASTHAN
|
August 4, 1999 |
PRAKASH CHAND LUNIA Vs. TAX RECOVERY OFFICER
|
August 3, 1999 |
PRAKASH MAL Vs. JASWANT RAJ SONI
|
December 6, 1999 |
PRAKASH SINGH Vs. STATE
|
September 22, 1999 |
PRAMOD CHANDRA PAL Vs. UNIVERSITY OF RAJASTHAN
|
April 20, 1999 |
PRATAP RAM & ORS. Vs. STATE OF RAJASTHAN
|
August 23, 1999 |
PRATAP SINGH Vs. MANAGER, MAHADEV NAGRIK BANK LTD. BRANCH ABU ROAD & ANR.
|
July 8, 1999 |
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
September 1, 1999 |
PRATIMA Vs. SHIV NARAIN
|
January 27, 1999 |
PREETI AGRAWAL Vs. RAJASTHAN HOUSING BOARD
|
August 6, 1999 |
PREETI PARIHAR Vs. MALI SANSTHAN
|
March 3, 1999 |
PREM CHAND MEENA Vs. NATIONAL INSTITUTE OF AYURVEDA
|
September 20, 1999 |
PREM MITTAL Vs. STATE OF RAJASTHAN
|
October 1, 1999 |
PREMLATA PARIHAR Vs. R L PARIHAR
|
September 14, 1999 |
PRITAM SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
February 26, 1999 |
PRITHVI RAJ SINGH Vs. DALIP KULKARNI
|
January 8, 1999 |
PUKH RAJ Vs. AHMED BHAI
|
March 12, 1999 |
PUKH RAJ Vs. STATE OF RAJASTHAN
|
July 29, 1999 |
PUKHRAJ SHISODIA Vs. STATE OF RAJASTHAN
|
February 19, 1999 |
PUNJAB ELECTRIC CENTRE Vs. CLAYTON AND ANR.
|
May 4, 1999 |
PUNJAB NATIONAL BANK Vs. GAJENDRA SINGH
|
September 7, 1999 |
PURA Vs. LALKI
|
April 16, 1999 |
Puran Chand Vs. State
|
December 6, 1999 |
PUREWAL AND ASSOCIATES LTD Vs. PUNJAB NATIONAL BANK BRANCH
|
August 20, 1999 |
PURKH DAS @ PUKHA RAM Vs. THE STATE OF RAJASTHAN & ANR.
|
October 1, 1999 |
PURSHOTTAM LAL AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
January 21, 1999 |
PURUSHOTTAM DAS Vs. SUNDERLAL
|
February 26, 1999 |
PUSHPA Vs. MUNICIPAL COUNCIL JODHPUR
|
February 11, 1999 |
PUSHPA MEHTA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
December 16, 1999 |
PYARA & ORS. Vs. STATE
|
March 15, 1999 |
PYARE LAL Vs. STATE OF RAJASTHAN
|
March 26, 1999 |
QUEENS GRANITE PVT LTD Vs. JAIPUR DEVELOPMENT AUTHORITY
|
December 22, 1999 |
R S E B JAIPUR Vs. UMAIDMAL
|
May 3, 1999 |
R S TANWAR Vs. MARWAR GRAMIN BANK
|
April 22, 1999 |
R.S.R.T.C. AND OTHERS Vs. RAJESH KUMAR PAREEK
|
April 8, 1999 |
RADHEY MOHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
October 8, 1999 |
Radhey Shyam Vs. State of Rajasthan
|
March 8, 1999 |
RADHEY SHYAM @ RADHEY Vs. STATE OF RAJASTHAN, THROUGH P.P.
|
December 2, 1999 |
RADHEY SHYAM RATHI Vs. STATE OF RAJASTHAN
|
March 4, 1999 |
RAE BARLEY FLOUR MILLS LIMITED Vs. STATE OF RAJASTHAN
|
March 11, 1999 |
RAGHUNANDAN AND OTHERS Vs. SMT, ROOMALI AND OTHERS
|
July 26, 1999 |
RAGHUVIR SINGH Vs. GOVIND LAL
|
July 14, 1999 |
RAI SINGH Vs. STATE OF RAJASTHAN
|
January 18, 1999 |
RAJ KUMAR RISHABH KUMAR Vs. KRISHI UPAJ MANDI SAMITI JODHPUR
|
March 30, 1999 |
RAJ MINING AND ENGINEERING PVT LTD Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
RAJASTHAN BARYTES LTD Vs. STATE OF RAJASTHAN
|
March 3, 1999 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. RAM DEO
|
April 9, 1999 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. GUWARI
|
September 7, 1999 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. SULTAN MOHD
|
September 24, 1999 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. PANNA LAL
|
June 28, 1999 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MEETHA LAL AND ANOTHER
|
July 6, 1999 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. SAYAR BAILATE SHRI BANSHILAL
|
June 29, 1999 |
RAJEEV RATHORE Vs. STATE OF RAJASTHAN
|
November 30, 1999 |
RAJENDER S/O CHUNNI LAL Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
RAJENDRA ALIAS RAJU Vs. STATE OF RAJASTHAN
|
September 9, 1999 |
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 31, 1999 |
RAJENDRA KUMAR JAIN Vs. UNION OF INDIA
|
December 2, 1999 |
RAJENDRA KUMAR YADAV Vs. SARWARI PAO CHELA MAJI SHANKAR NATH
|
September 27, 1999 |
RAJENDRA SINGH Vs. CHANDRAVIR SINGH
|
November 16, 1999 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 12, 1999 |
RAJENDRA SINGH GEHLOT Vs. UNION OF INDIA
|
July 3, 1999 |
Rajesh Kumar Vs. State of Rajasthan
|
November 18, 1999 |
RAJESH SIDANA Vs. STATE OF RAJASTHAN
|
February 8, 1999 |
RAJLA ALIAS RAJVEER Vs. STATE OF RAJASTHAN
|
March 11, 1999 |
RAJMAL Vs. STATE
|
January 11, 1999 |
RAJPUTANA HOTELS PVT LIMITED Vs. PRADEEP KUMAR SRIYA
|
May 27, 1999 |
RAJU @ RAJKUMAR Vs. STATE OF RAJASTHAN
|
August 2, 1999 |
RAJU RAM Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
RAJVEER SINGH Vs. UNION OF INDIA
|
December 15, 1999 |
Rakesh Singh Vs. State of Rajasthan
|
December 15, 1999 |
RAM BISHNOI AND ORS Vs. STATE OF RAJASTHAN AND ANR
|
September 30, 1999 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
July 12, 1999 |
RAM CHANDRA JOSHI AND Vs. STATE OF RAJASTHAN
|
September 6, 1999 |
RAM DAS Vs. ADDL COLLECTOR
|
April 9, 1999 |
RAM DAS AGRAWAL Vs. STATE OF RAJASTHAN & ANR.
|
December 22, 1999 |
RAM DAYAL Vs. STATE OF RAJASTHAN
|
March 8, 1999 |
RAM KISHAN Vs. HARAK CHAND
|
January 13, 1999 |
RAM KISHAN TAPARIA Vs. SHYAMLAL & ORS
|
September 13, 1999 |
RAM KUMAR Vs. GULAM RASOOL
|
March 24, 1999 |
RAM KUMAR & ANR. Vs. STATE OF RAJASTHAN
|
June 30, 1999 |
RAM KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
February 24, 1999 |
RAM LAL CHOUDHARY Vs. STATE OF RAJASTHAN
|
September 10, 1999 |
RAM NIRANJAN Vs. K.C. MAHESHWARI AND ORS.
|
December 1, 1999 |
RAM PRASAD Vs. STATE
|
March 15, 1999 |
RAM PRASAD MALI Vs. STATE OF RAJASTHAN
|
August 24, 1999 |
RAM SHARAN Vs. STATE OT RAJASTHAN
|
July 16, 1999 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
April 2, 1999 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
March 4, 1999 |
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
October 26, 1999 |
RAM SWAROOP & ORS. Vs. STATE
|
September 27, 1999 |
RAMA Vs. STATE OF RAJASTHAN
|
July 19, 1999 |
RAMANAND Vs. STATE OF RAJASTHAN
|
December 6, 1999 |
RAMAVTAR Vs. STATE & ORS.
|
February 26, 1999 |
RAMBABU Vs. STATE OF RAJASTHAN AND ORS.
|
July 7, 1999 |
RAMESH Vs. STATE OF RAJASTHAN
|
December 15, 1999 |
RAMESH CHANDRA Vs. STATE AND ANOTHER
|
April 6, 1999 |
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
August 25, 1999 |
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
January 28, 1999 |
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
January 18, 1999 |
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
February 18, 1999 |
RAMESHWAR DAYAL Vs. STATE OF RAJASTHAN
|
August 12, 1999 |
RAMESHWAR DAYAL SHARNIA AND ANR Vs. NARENDRA KUMAR SHARMA AND ORS
|
September 27, 1999 |
RAMESHWAR PRASAD GUPTA Vs. STATE OF RAJASTHAN
|
April 16, 1999 |
RAMJAS Vs. STATE OF RAJASTHAN
|
February 25, 1999 |
RAMLAL SUTHAR Vs. BOARD OF SECONDARY EDUCATION RAJ
|
December 6, 1999 |
RAMNATH Vs. JAGDISH PRASAD GARG
|
March 22, 1999 |
RAN SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1999 |
RANGJI Vs. STATE OF RAJASTHAN
|
April 1, 1999 |
RANIA Vs. STATE OF RAJASTHAN
|
April 7, 1999 |
RANJEET SINGH Vs. STATE
|
March 15, 1999 |
RASHID Vs. STATE
|
March 12, 1999 |
RASID AHMED Vs. STATE OF RAJASTHAN
|
April 23, 1999 |
RAVINDRA PARKASH MATHUR Vs. RAJASTHAN STATE CO
|
August 12, 1999 |
REGIONAL MANAGER R T A D C F Vs. RAJESH KUMAR
|
August 16, 1999 |
Rhola Ram Vs. State of Rajasthan
|
March 31, 1999 |
ROOP KANWAR MATHUR Vs. STATE OF RAJASTHAN
|
July 21, 1999 |
ROOP KUMARI JOSHI Vs. STATE OF RAJASTHAN
|
February 24, 1999 |
ROOP KUMARI JOSHI & 20 ORS. Vs. STATE OF RAJASTHAN AND OTHERS
|
January 12, 1999 |
ROOP RAJ Vs. STATE OF RAJASTHAN
|
January 7, 1999 |
ROOP SINGH Vs. JABBAR SINGH
|
February 9, 1999 |
ROOPA RAM Vs. STATE OF RAJASTHAN
|
August 16, 1999 |
ROSHAN LAL Vs. STATE OF RAJASTHAN
|
September 21, 1999 |
ROSHAN RAJ Vs. STATE OF RAJASTHAN
|
April 8, 1999 |
RSRTC Vs. RAMESH CHANDRA
|
December 1, 1999 |
RSRTC Vs. JUDGE LABOUR COURT & ORS.
|
December 3, 1999 |
RUMANI Vs. MUNICIPAL CORPORATION JODHPUR
|
October 28, 1999 |
S N CHEMICALS Vs. STATE OF RAJASTHAN
|
December 8, 1999 |
S S DARBARI Vs. UNION OF INDIA
|
May 18, 1999 |
S.R. SINGLA AND ANR. Vs. STATE OF RAJASTHAN
|
July 30, 1999 |
SAHAB RAM Vs. STATE OF RAJASTHAN
|
December 22, 1999 |
SAHNAZ BANO & ORS. Vs. STATE & ANR.
|
April 7, 1999 |
SAJISH KHAN Vs. SUPDT OF POLICE KOTA
|
January 5, 1999 |
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
September 17, 1999 |
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
August 6, 1999 |
Saleem Vs. State of Rajasthan
|
October 8, 1999 |
SAMPAT LAL DAGA Vs. UNION OF INDIA
|
February 9, 1999 |
SANDHYA GUNTAE Vs. RAVI KANT GUNTAE
|
January 4, 1999 |
SANJAY CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 10, 1999 |
SANJAY KUMAR GOEL Vs. STATE OF RAJASTHAN
|
May 11, 1999 |
Santa Singh Vs. State of Rajasthan
|
December 14, 1999 |
SANTOSH GARG Vs. STATE
|
August 27, 1999 |
SANTOSH KUMAR KARNANI Vs. M.R.E.C., JAIPUR
|
March 4, 1999 |
SARAF TEXTILE MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 20, 1999 |
SARDAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
September 28, 1999 |
SARDARA Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
SARKI DEVI Vs. STATE OF RAJASTHAN
|
November 11, 1999 |
SARLA RANI VADEHRA Vs. STATE
|
January 20, 1999 |
SARVESHWAR SINGH Vs. STATE
|
February 12, 1999 |
SARVJIT SINGH Vs. STATE OF RAJASTHAN
|
July 20, 1999 |
SATISH Vs. STATE OF RAJASTHAN
|
December 22, 1999 |
SATPAL CHAUDHARY Vs. SHOBHANA MATHUR
|
February 8, 1999 |
SATRAM DAS Vs. STATE
|
October 10, 1999 |
SATYA NARAIN Vs. MUKESH
|
September 2, 1999 |
SATYAM PROPERTIES Vs. STATE OF RAJASTHAN
|
February 16, 1999 |
SATYANARAYAN Vs. STATE
|
December 22, 1999 |
SAUDAGAR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 19, 1999 |
SAYED MAKBOOL AHMED S/O GULAM MOHD. & ANR. Vs. STATE OF RAJASTHAN
|
June 7, 1999 |
SHABNAM BANO Vs. MOTOR ACCIDENT CAIMS TRIBUNAL AJMER
|
May 13, 1999 |
SHAHABUDDIN Vs. UNION OF INDIA
|
April 29, 1999 |
SHAHODARA Vs. STATE OF RAJASTHAN
|
April 8, 1999 |
SHAKUNTALA DEVI Vs. NATHU LAL JAIN
|
May 11, 1999 |
SHAMA Vs. STATE OF RAJASTHAN
|
April 6, 1999 |
SHAMBHU SINGH Vs. STATE
|
March 30, 1999 |
SHAMSOODEEN Vs. STATE
|
March 22, 1999 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
Shankar Lal Vs. State
|
December 7, 1999 |
SHANKAR SHARAN BHARGAVA Vs. STATE OF RAJASTHAN
|
December 21, 1999 |
Shankar Singh Vs. State of Rajasthan
|
February 19, 1999 |
SHANKARIA Vs. STATE OF RAJASTHAN
|
May 17, 1999 |
Shanker Lal Meena Vs. State of Rajasthan
|
August 10, 1999 |
SHANKER NATH Vs. STATE OF RAJASTHAN
|
September 24, 1999 |
SHANKERIA Vs. STATE OF RAJASTHAN
|
March 17, 1999 |
SHANTI MAL Vs. SAVITRI DEVI
|
July 9, 1999 |
SHARDA CHOUDHARY & ORS Vs. STATE OF RAJASTHAN & ANR
|
October 1, 1999 |
SHARDA MEEL Vs. STATE OF RAJASTHAN
|
April 23, 1999 |
SHER SINGH Vs. STATE OF RAJASTHAN
|
July 12, 1999 |
SHIMLA DEVI Vs. KULDEEP SHARMA
|
March 10, 1999 |
SHIV KISHAN & ORS. Vs. STATE OF RAJASTHAN
|
June 30, 1999 |
SHIV KUMAR Vs. DIRECTOR CHAIRMAN BOARD OF TECHNICAL EDUCATION RAJ JODHPUR
|
December 1, 1999 |
SHIV KUMAR AND OTHERS Vs. PUNJAB NATIONAL BANK
|
May 14, 1999 |
SHIV PRASAD CHOUDHARY Vs. STATE OF RAJASTHAN
|
December 10, 1999 |
SHIV RAJ BHATIA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 3, 1999 |
SHIVANI ENCLAVES PVT LTD Vs. STATE OF RAJASTHAN
|
December 10, 1999 |
SHIVJI RAM Vs. SARDA DEVI
|
January 20, 1999 |
SHIVNARAIN SINGH HADA Vs. STATE OF RAJASTHAN & ORS.
|
February 17, 1999 |
SHOBHAGMAL AND ORS. Vs. STATE OF RAJASTHAN
|
August 25, 1999 |
SHOKAT ALI ANSARI Vs. STATE OF RAJASTHAN
|
January 20, 1999 |
SHRAWAN SAWNEY Vs. STATE OF RAJASTHAN
|
October 1, 1999 |
SHRI RAM BISHNOI Vs. STATE OF RAJASTHAN
|
November 30, 1999 |
SHRINATH TRAVEL AGENCY Vs. STATE OF RAJASTHAN
|
July 27, 1999 |
SHRINATH TRAVEL AGENCY Vs. STATE OF RAJASTHAN
|
May 13, 1999 |
SHYAMVEER GAUTAM Vs. STATE OF RAJASTHAN
|
November 3, 1999 |
SIKANDAR ALI Vs. NAGAR NIGAM JAIPUR
|
July 8, 1999 |
SITARAM AND ORS. Vs. STATE OF RAJASTHAN
|
April 22, 1999 |
SMT. CHANDRA KUMARI Vs. THE STATE OF RAJASTHAN AND OTHERS
|
September 6, 1999 |
SOHAN LAL Vs. STATE OF RAJASTHAN
|
October 4, 1999 |
SOHAN LAL Vs. BADRI NARAIN
|
August 6, 1999 |
SOHAN LAL Vs. UNION OF INDIA
|
February 17, 1999 |
SOHAN SINGH Vs. RAM NATH
|
February 17, 1999 |
SOHAN SINGH S/O UTTAM SINGH & ORS. Vs. STATE OF RAJASTHAN
|
March 23, 1999 |
SOM DUTTA PUROHIT Vs. STATE OF RAJASTHAN
|
October 8, 1999 |
SRILAL GANERIWAL Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPORATION
|
February 12, 1999 |
STATE Vs. DEVENDRA KUMAR
|
May 11, 1999 |
STATE Vs. LALA
|
December 2, 1999 |
STATE Vs. AMOLAK CHAND
|
September 10, 1999 |
STATE Vs. PRABHUDASS
|
July 12, 1999 |
STATE Vs. BOOTA SINGH
|
March 8, 1999 |
STATE OF RAJ. Vs. SONA SINGH
|
May 18, 1999 |
STATE OF RAJ. Vs. PRAKASH SINGH
|
May 18, 1999 |
STATE OF RAJASTHAN Vs. MUKUT BEHARI AND ORS.
|
March 3, 1999 |
STATE OF RAJASTHAN Vs. SHIV PRAKASH SHARMA
|
July 5, 1999 |
STATE OF RAJASTHAN Vs. NARAIN SINGH
|
December 13, 1999 |
STATE OF RAJASTHAN Vs. SHIV NATH & ORS.
|
August 4, 1999 |
STATE OF RAJASTHAN Vs. JETHA RAM & ORS.
|
April 12, 1999 |
STATE OF RAJASTHAN Vs. GOGA & ANR.
|
May 17, 1999 |
STATE OF RAJASTHAN Vs. MOHAN LAL & ANR.
|
September 8, 1999 |
STATE OF RAJASTHAN Vs. MAHENDRA SINGH
|
May 18, 1999 |
STATE OF RAJASTHAN Vs. MAKHAN SINGH AND OTHERS
|
April 8, 1999 |
STATE OF RAJASTHAN Vs. MOHAN LAL
|
July 14, 1999 |
STATE OF RAJASTHAN Vs. HAJARI ALIAS MITHIYA
|
July 12, 1999 |
STATE OF RAJASTHAN Vs. DULHE SINGH
|
August 13, 1999 |
STATE OF RAJASTHAN Vs. GOPAL KRISHAN
|
September 6, 1999 |
STATE OF RAJASTHAN Vs. SATISH DAGA
|
October 22, 1999 |
STATE OF RAJASTHAN Vs. PUKHRAJ
|
October 26, 1999 |
STATE OF RAJASTHAN Vs. MUNICIPAL BOARD JALORE
|
November 5, 1999 |
STATE OF RAJASTHAN Vs. LADU RAM TOSNIWAL
|
November 5, 1999 |
STATE OF RAJASTHAN Vs. CHHAGAN LAL
|
October 29, 1999 |
STATE OF RAJASTHAN Vs. RAM PRASAD
|
November 2, 1999 |
STATE OF RAJASTHAN Vs. SHANKER
|
May 13, 1999 |
STATE OF RAJASTHAN Vs. BANSHI LAL
|
March 16, 1999 |
STATE OF RAJASTHAN Vs. KESHAVE DEV
|
March 26, 1999 |
STATE OF RAJASTHAN Vs. SUBHASH RAM
|
March 24, 1999 |
STATE OF RAJASTHAN Vs. GAMER DAN
|
February 11, 1999 |
STATE OF RAJASTHAN Vs. BASANT PRAKASH
|
January 25, 1999 |
STATE OF RAJASTHAN Vs. SHYAMKAUR
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February 1, 1999 |
STATE OF RAJASTHAN Vs. MADAN GOPAL
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February 3, 1999 |
STATE OF RAJASTHAN Vs. MAGANLAL
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January 4, 1999 |
STATE OF RAJASTHAN Vs. KAUSHALYA DEVI
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January 8, 1999 |
STATE OF RAJASTHAN Vs. LADU RAM TOSNIWAL
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December 10, 1999 |
STATE OF RAJASTHAN Vs. NAV BHARAT CONSTRUCTION COMPANY
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December 10, 1999 |
STATE OF RAJASTHAN Vs. SRI BHAGWAN
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December 15, 1999 |
STATE OF RAJASTHAN Vs. DARSHAN SINGH
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December 15, 1999 |
STATE OF RAJASTHAN Vs. JAWAR LAL
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March 15, 1999 |
STATE OF RAJASTHAN Vs. RAM KUMAR
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March 16, 1999 |
STATE OF RAJASTHAN Vs. NARAIN
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March 16, 1999 |
STATE OF RAJASTHAN Vs. MADAN LAL
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March 16, 1999 |
STATE OF RAJASTHAN Vs. RAWTA RAM
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March 17, 1999 |
STATE OF RAJASTHAN Vs. SAPUT RAM
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March 17, 1999 |
STATE OF RAJASTHAN Vs. KANHAYA LAL
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March 18, 1999 |
STATE OF RAJASTHAN Vs. HARDUTT SINGH
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March 18, 1999 |
STATE OF RAJASTHAN Vs. SAYAR SINGH
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September 11, 1999 |
STATE OF RAJASTHAN Vs. LAL KHAN & ORS
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March 24, 1999 |
STATE OF RAJASTHAN Vs. DEVI LAL
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March 22, 1999 |
STATE OF RAJASTHAN Vs. KARNAIL SINGH
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March 9, 1999 |
STATE OF RAJASTHAN Vs. RAMJI LAL
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March 9, 1999 |
STATE OF RAJASTHAN & ANR. Vs. SIDDHARTA & ORS.
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April 7, 1999 |
STATE OF RAJASTHAN & OTHERS Vs. AMMINI PG
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August 5, 1999 |
STATE OF RAJASTHAN AND OTHERS Vs. MADAN LAL AGARWAL
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September 2, 1999 |
SUA LAL Vs. STATE OF RAJASTHAN
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January 4, 1999 |
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
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January 6, 1999 |
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
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April 9, 1999 |
SUBHASH JAIN @ SUBHASH KUMAR Vs. STATE OF RAJASTHAN
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May 19, 1999 |
SUBHASH KUMAR Vs. STATE OF RAJASTHAN
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February 12, 1999 |
SUBRATI KHAN Vs. RAJENDRA KUMAR
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September 21, 1999 |
SUGNA RAM S/O KANA RAM Vs. STATE OF RAJASTHAN
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November 18, 1999 |
Sugreev Singh Vs. State of Rajasthan
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October 28, 1999 |
SUKHA RAM Vs. EXECUTIVE ENGINEER I G N P
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November 22, 1999 |
SUKHDEO Vs. STATE OF RAJASTHAN
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January 11, 1999 |
SUKHI Vs. NATHARAM
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March 26, 1999 |
SUKHPAL Vs. STATE OF RAJASTHAN
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October 6, 1999 |
SULEKHAN SINGH Vs. STATE
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March 8, 1999 |
SUMER MAL Vs. STATE OF RAJASTHAN
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April 22, 1999 |
SUNIL KUMAR GOYAL Vs. UNIVERSITY OF RAJ.
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May 3, 1999 |
SUNIL KUMAR SHARMA & ORS. Vs. UNIVERSITY OF RAJASTHAN & ORS.
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May 21, 1999 |
SURAJ DHOBI Vs. FATEH LAL
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August 31, 1999 |
SURAT RAM GAGRANI Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
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February 16, 1999 |
SURENDRA KUMAR Vs. JAI NARAYAN VYAS UNIVERSITY
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January 21, 1999 |
SURENDRA SINGH Vs. STATE OF RAJASTHAN
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April 13, 1999 |
SURESH Vs. STATE OF RAJASTHAN
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February 3, 1999 |
SURESH Vs. STATE OF RAJASTHAN
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December 13, 1999 |
SURESH CHAND YADAV Vs. STATE OF RAJASTHAN
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March 9, 1999 |
SURESH GHOSHI Vs. STATE
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July 7, 1999 |
SURESH KUMAR Vs. STATE OF RAJASTHAN
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November 5, 1999 |
SURESH NAIR & 3 ORS. Vs. UNIVERSITY OF RAJASTHAN
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March 11, 1999 |
SURESH NATH MODI Vs. JORAWARMAL
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May 17, 1999 |
SURTA RAM Vs. KEWAL RAM
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September 22, 1999 |
SUSHIL JHA & 3 ORS. Vs. UNION OF INDIA AND OTHERS
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July 29, 1999 |
SUSHILA GARG Vs. STATE
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October 6, 1999 |
SWAMI BHARAT SATYRATHI @ BHARAT SINGH Vs. NAPEN & OTHERS
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February 10, 1999 |
TAFAZUL HUSSAIN Vs. ABDUL SATTAR
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December 10, 1999 |
TARA CHAND Vs. STATE OF RAJASTHAN
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April 12, 1999 |
TEJ BAHADUR Vs. STATE OF RAJASTHAN
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February 5, 1999 |
TEJA RAM Vs. STATE OF RAJASTHAN
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July 16, 1999 |
TEJA SINGH Vs. STATE OF RAJASTHAN
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January 21, 1999 |
TEJU MAI Vs. DAYA RAM
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March 4, 1999 |
TEJU RAM Vs. INDIAN OIL CORPN LTD
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May 3, 1999 |
THAKUR DAS Vs. STATE OF RAJASTHAN
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August 10, 1999 |
TILAK RAJ Vs. STATE OF RAJASTHAN
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August 3, 1999 |
TULSI RAM Vs. STATE OF RAJASTHAN
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October 25, 1999 |
UDAI SINGH SOLANKI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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May 21, 1999 |
UDHMI RAM Vs. STATE OF RAJASTHAN
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March 17, 1999 |
UMAID SINGH Vs. STATE OF RAJASTHAN
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February 10, 1999 |
UMAIDA RAM Vs. BHAVAD GRAM SEWA SAHAKARI SAMITI
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March 16, 1999 |
UMED HIGHER SECONDARY SCHOOL JODHPUR Vs. STATE OF RAJASTHAN
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April 29, 1999 |
UMED KHAN Vs. KAMAL ALIAS KAMALUDEEN
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December 22, 1999 |
UNION BANK OF INDIA Vs. GOKAL RAM
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September 29, 1999 |
UNION OF INDIA Vs. SULOCHNA DEVI
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December 6, 1999 |
UNION OF INDIA Vs. SUBHA MANUAL
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July 13, 1999 |
UNION OF INDIA Vs. TULSI DAS
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March 31, 1999 |
UNION OF INDIA Vs. BRIJ LAL PRABHU DAYAL
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January 27, 1999 |
UNITED INDIA INSURANCE CO Vs. SAROJ AND ORS
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February 2, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. SHARDA
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December 13, 1999 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEHTAB BAI
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March 3, 1999 |
USHA RANI Vs. UNIVERSITY OF RAJASTHAN
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April 29, 1999 |
VALING Vs. BOR
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June 28, 1999 |
VANDANA Vs. STATE OF RAJASTHAN
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March 17, 1999 |
VANDANA MEENA Vs. STATE OF RAJASTHAN
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December 20, 1999 |
VED PRAKASH BHATT Vs. KALYAN PRASAD
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November 25, 1999 |
VEENA VERMA Vs. STATE OF RAJASTHAN
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April 30, 1999 |
VEERA ARORA Vs. LIFE INSURANCE CORPORATION
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November 18, 1999 |
VEERJI Vs. STATE OF RAJASTHAN
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September 6, 1999 |
VELJI Vs. STATE OF RAJASTHAN
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March 22, 1999 |
VIBHA SETH Vs. JAI KISHAN TIWARI
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January 4, 1999 |
VIJAY KUMAR ALIAS VIJAY SINGH Vs. STATE OF RAJASTHAN
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March 26, 1999 |
VIJAYANDER KUMAR Vs. STATE OF RAJASTHAN
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February 12, 1999 |
VIJAYPAL SINGH Vs. STATE OF RAJASTHAN
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January 18, 1999 |
VIKAS ADHIKARI PANCHAYAT SAMITI BHADRA Vs. SURENDRA KUMAR SHARMA
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August 25, 1999 |
VIKRAM KHATRI Vs. STATE OF RAJASTHAN
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November 1, 1999 |
VIKRAM KUMAR SINGH Vs. STATE OF RAJASTHAN
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March 9, 1999 |
VIKRAM SINGH VERMA Vs. KASHMIRI DEVI
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September 8, 1999 |
VINOD KUMAR & 2 ORS. Vs. STATE OF RAJASTHAN
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January 25, 1999 |
VIRENDRA SINGH & ANR. Vs. STATE OF RAJASTHAN
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February 12, 1999 |
VISHWANATH GOPAL PALSHIKAR Vs. UNION OF INDIA
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October 6, 1999 |
WALI MOHAMMAD Vs. STATE OF RAJASTHAN
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September 13, 1999 |
YAKUB Vs. STATE OF RAJASTHAN
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February 15, 1999 |
YAMUNA PRASAD Vs. STATE OF RAJASTHAN
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February 4, 1999 |
YASHWANT SINGH SHAKTAWAT Vs. STATE OF RAJ. THROUGH THE SECRETARY, DEPARTMENT OF MINING GOVT. OF RAJ. JAIPUR
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May 18, 1999 |
YASUDEEN Vs. STATE OF RAJASTHAN
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August 23, 1999 |
YATIENDRA YADAV Vs. STATE OF RAJASTHAN
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August 27, 1999 |
YUSUF KHAN Vs. STATE
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June 28, 1999 |
ZIYAUDDIN Vs. STATE OF RAJASTHAN
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October 28, 1999 |