A S CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
May 19, 1997 |
A.K. GARG Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 11, 1997 |
ABDUL HAKIM Vs. HABIB KHAN
|
August 13, 1997 |
ABDUL JABBAR Vs. KESAR AND OTHERS
|
October 1, 1997 |
ABDUL KARIM AND OTHERS Vs. STATE OF RAJASTHAN
|
November 21, 1997 |
ABDUL MAJID Vs. STATE OF RAJASTHAN
|
January 8, 1997 |
ABDUL RASHID Vs. STATE OF RAJASTHAN
|
July 16, 1997 |
ABDUL VAHID Vs. STATE OF RAJASTHAN
|
February 21, 1997 |
ABDUL WAHID Vs. STATE OF RAJASTHAN
|
July 15, 1997 |
ABDUL WAHID Vs. RAM NARAIN VERMA
|
January 17, 1997 |
ABHIJEET SINGH ALIAS GOURI Vs. STATE OF RAJASTHAN
|
January 21, 1997 |
ABU BAKRA Vs. STATE OF RAJASTHAN
|
May 6, 1997 |
ACHLA AND ORS. Vs. STATE OF RAJASTHAN
|
April 3, 1997 |
ACHLA RAM Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
ACHYUT SHARMA GULERI Vs. STATE
|
December 5, 1997 |
ALIM and CO Vs. STATE OF RAJASTHAN
|
March 21, 1997 |
ALL RAJASTHAN BUS OWNERS ASSOCIATION JODHPUR Vs. STATE OF RAJASTHAN
|
July 24, 1997 |
ALLADIN Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
ALLANOOR Vs. DILIP SINGH
|
May 8, 1997 |
AMAR SINGH Vs. LABOUR COURT
|
January 2, 1997 |
AMAR SINGH Vs. STATE OF RAJASTHAN
|
June 9, 1997 |
AMBRISH KUMAR TIWARI Vs. SITA RAM JHALANI
|
April 2, 1997 |
AMER Vs. STATE OF RAJASTHAN
|
December 17, 1997 |
AMIR BUX Vs. HABIBUR REHMAN
|
May 21, 1997 |
AMRI DEVI Vs. RIDMAL
|
April 2, 1997 |
ANANDILAL DEEPLAL AGARWAL Vs. REGISTRAR OF COMPANY, RAJASTHAN, JAIPUR
|
January 27, 1997 |
ANIL KUAMR Vs. STATE OF RAJASTHAN
|
January 14, 1997 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
January 6, 1997 |
ANIL MAHATMA Vs. SUNIL MEHTA
|
September 16, 1997 |
ANOP SINGH RATNU Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY AJMER
|
September 9, 1997 |
ARCHANA PATNI Vs. STATE OF RAJASTHAN
|
December 11, 1997 |
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
ARJUN SINGH Vs. UNION OF INDIA (CBI)AND OTHERS
|
September 5, 1997 |
ASGAR KHAN Vs. STATE OF RAJASTHAN
|
December 9, 1997 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
March 17, 1997 |
ASHOK KUMAR GUPTA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 7, 1997 |
ASHWANI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
|
July 9, 1997 |
ASHWANI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
ASHWINI KUMAR Vs. STATE OF RAJASTHAN
|
January 17, 1997 |
ASHWINI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAYANTI LAL PATEL
|
November 7, 1997 |
ASULAL Vs. BOARD OF REVENUE
|
July 25, 1997 |
AYAZUDDIN ALIAS MUNNA KHAN Vs. STATE
|
November 4, 1997 |
AYUB Vs. STATE OF RAJASTHAN
|
April 4, 1997 |
B G SINGH Vs. STATE OF RAJASTHAN
|
November 18, 1997 |
BABLU ALIAS MOHD ALI Vs. STATE OF RAJASTHAN
|
February 11, 1997 |
BABU BHAI Vs. STATE OF RAJASTHAN
|
September 9, 1997 |
BABU LAL Vs. STATE OF RAJASTHAN AND ORS.
|
September 16, 1997 |
BABU LAL Vs. STATE OF RAJASTHAN
|
May 27, 1997 |
BABU LAL Vs. STATE OF RAJASTHAN
|
August 19, 1997 |
BABU LAL ARORA Vs. STATE OF RAJASTHAN
|
July 11, 1997 |
BABU SINGH Vs. STATE OF RAJASTHAN
|
July 28, 1997 |
BABULAL @ ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
February 21, 1997 |
BADRI AND OTHERS Vs. STATE OF RAJASTHAN
|
February 9, 1997 |
BADRI DAS Vs. STATE OF RAJASTHAN
|
May 8, 1997 |
BADRI LAL Vs. STATE OF RAJASTHAN
|
January 28, 1997 |
BAHADUR DHIMAR Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
BAIJNATH Vs. GANGA DEVI
|
September 29, 1997 |
BAJAJ HINDUSTAN LIMITED Vs. STATE OF RAJASTHAN
|
April 4, 1997 |
BAJRANG Vs. STATE OF RAJASTHAN
|
February 28, 1997 |
BAJRANG LAL Vs. STATE OF RAJASTHAN AND ORS.
|
September 17, 1997 |
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
|
May 2, 1997 |
BAL KISHAN Vs. STATE OF RAJASTHAN
|
April 22, 1997 |
BAL KISHAN Vs. STATE OF RAJASTHAN
|
January 28, 1997 |
BALAKNATH Vs. STATE OF RAJASTHAN
|
April 11, 1997 |
BALDEV PRAKASH Vs. ROOP CHAND
|
March 5, 1997 |
BALDEV SHARMA Vs. RAJ DEVI
|
October 13, 1997 |
BALKAR SINGH Vs. STATE OF RAJASTHAN
|
December 4, 1997 |
BALLABH DASS Vs. S B B J
|
January 3, 1997 |
BALU Vs. STATE OF RAJASTHAN
|
November 26, 1997 |
BALWANT SINGH Vs. BOARD OF REVENUE
|
November 12, 1997 |
BANK OF INDIA Vs. SARAF SYNTHETICS RAJ LTD
|
August 29, 1997 |
BANSHI & ORS Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
January 21, 1997 |
BANSHI LAL Vs. STATE OF RAJASTHAN
|
November 20, 1997 |
BANSHIDHAR SHARMA Vs. STATE
|
November 26, 1997 |
BANSHILAL Vs. STATE OF RAJASTHAN
|
September 4, 1997 |
BANWARI LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
April 26, 1997 |
BANWARI LAL GAUR Vs. NATIONAL INSTITUTE OF AYURVEDA
|
February 5, 1997 |
BANWARILAL & ORS Vs. STATE OF RAJASTHAN
|
February 13, 1997 |
BARFI DEVI Vs. STATE OF RAJASTHAN
|
January 20, 1997 |
Bashir and Ors. Vs. State of Rajasthan
|
September 30, 1997 |
BATTU Vs. STATE OF RAJASTHAN
|
April 11, 1997 |
BEST CHAMICAL LIME INDUSTRIES Vs. UNION OF INDIA
|
March 20, 1997 |
BHADAR SINGH & ORS Vs. STATE OF RAJASTHAN
|
November 24, 1997 |
BHAGA Vs. STATE OF RAJASTHAN
|
May 2, 1997 |
BHAGAT SINGH Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
BHAGESH CHANDRA Vs. LAXMAN DAS
|
March 31, 1997 |
BHAGWAN LAL Vs. STATE OF RAJASTHAN
|
August 8, 1997 |
Bhagwan Lal Vs. State of Rajasthan
|
August 6, 1997 |
BHAGWAN SAHAY PAREEK Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
BHAGWAN SWAROOP SRIVASTAVA Vs. ASHA SRIVASTAVA
|
April 10, 1997 |
BHAGWANI DEVI Vs. STATE OF RAJASTHAN
|
May 26, 1997 |
BHAJAN LAL Vs. BALVIR SINGH
|
April 3, 1997 |
BHAJAN RAM GIRDHARI LAL AND SONS Vs. STATE OF RAJASTHAN
|
November 10, 1997 |
BHAJAN SINGH Vs. GANESH BUILDING MATERIAL STORE KHAIRTHAL MANDI
|
January 28, 1997 |
BHANWAR LAL Vs. UNION OF INDIA
|
May 29, 1997 |
BHANWAR LAL Vs. REKHA
|
July 10, 1997 |
BHANWAR LAL Vs. CHAMPA
|
September 12, 1997 |
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
November 20, 1997 |
BHANWARLAL Vs. UNION OF INDIA
|
December 10, 1997 |
BHANWARLAL Vs. STATE
|
April 3, 1997 |
BHARATPUR WHOLESALE SAHAKAR UPBHOKTA BHANDAR LTD Vs. SOHAN LAL
|
May 23, 1997 |
BHEEK SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
November 27, 1997 |
BHER DAS S/O PEM DAS Vs. STATE OF RAJASTHAN
|
November 5, 1997 |
BHERU LAL Vs. STATE OF RAJASTHAN
|
January 10, 1997 |
BHERU LAL BHEEL S/O UNKAR Vs. STATE OF RAJASTHAN
|
January 15, 1997 |
BHIKE RAM Vs. STATE OF RAJASTHAN
|
December 3, 1997 |
BHIM RAJ Vs. BOARD OF REVENUE
|
July 22, 1997 |
BHOJA Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
|
March 14, 1997 |
BHOLA RAM Vs. STATE OF RAJASTHAN
|
August 12, 1997 |
BHOORA Vs. STATE OF RAJASTHAN
|
April 24, 1997 |
BHOUTI Vs. STATE OF RAJASTHAN
|
November 4, 1997 |
BHUP SINGH Vs. RAM NARAYAN AND ORS.
|
November 21, 1997 |
BIHARI LAL PALIWAL Vs. STATE OF RAJASTHAN
|
April 22, 1997 |
BIRBAL Vs. STATE OF RAJASTHAN
|
April 21, 1997 |
BIRDHI CHAND OJHA Vs. STATE OF RAJASTHAN
|
January 27, 1997 |
BIRJI Vs. STATE
|
November 12, 1997 |
BIRJU Vs. STATE OF RAJASTHAN
|
November 28, 1997 |
BIRLA CEMENT WORKS Vs. CENTRAL BOARD OF DIRECT TAXES
|
April 9, 1997 |
BOARD OF SECONDARY EDUCATION Vs. MANOHAR
|
March 27, 1997 |
BRIJENDRA SINGH MEENA Vs. STATE OF RAJASTHAN
|
December 18, 1997 |
BRIJKUMAR SHARMA Vs. STATE
|
May 27, 1997 |
BRIMCO BRICKS Vs. SITARAM AGARWAL
|
May 20, 1997 |
BUPPULARI CHINNA BRAHMANNA Vs. STATE
|
January 29, 1997 |
C D GROVER Vs. ASHOK KUMAR
|
January 31, 1997 |
CENTRAL ARID ZONE RESEARCH INSTITUTE Vs. ARID ZONE EMPLOYEES UNION
|
May 13, 1997 |
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF RAJASTHAN
|
December 9, 1997 |
CHAIN SINGH RATHORE Vs. RAJASTHAN STATE ELECTRICITY BOARD AND OTHERS
|
October 1, 1997 |
CHAITANYA SINGH Vs. MAHARISHI DAYANAND SARASWATI UNIVERSITY
|
September 11, 1997 |
Champa Lal Vs. State of Rajasthan
|
November 3, 1997 |
CHAMPALAL AND SIX OTHERS Vs. STATE
|
January 9, 1997 |
CHANAN RAM Vs. STATE OF RAJASTHAN
|
March 3, 1997 |
CHANCHAL BAL Vs. STATE
|
September 8, 1997 |
CHAND BAI Vs. STATE OF RAJASTHAN
|
January 25, 1997 |
CHAND KANWAR Vs. SANTOSH KUMAR SINGH
|
February 27, 1997 |
CHAND MAL Vs. L RS OF DHANNA LAL
|
March 17, 1997 |
CHANDER MOHAN Vs. STATE OF RAJASTHAN
|
February 3, 1997 |
CHANDRA PAL SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 24, 1997 |
CHANDRA SINGH Vs. SHANTI DEVI
|
July 28, 1997 |
CHEEKU SINGH Vs. STATE OF RAJASTHAN
|
September 2, 1997 |
CHEINA Vs. NIRBHAY SINGH
|
January 13, 1997 |
CHEN DEVI Vs. STATE OF RAJASTHAN
|
November 10, 1997 |
CHETAK ELECTRIC AND IRON INDUSTRIES Vs. RAJASTHAN FINANCE CORPORATION
|
July 25, 1997 |
CHHAGAN LAL Vs. STATE OF RAJASTHAN
|
March 20, 1997 |
CHHAJU RAM Vs. JAG RAM
|
January 28, 1997 |
CHHELARAM Vs. MANAK
|
January 21, 1997 |
CHHITAR LAL Vs. STATE OF RAJASTHAN
|
December 18, 1997 |
CHIEF PERSONNEL MANAGER CARONA SAHU CO LTD Vs. RAJIV DUTT SADANA
|
December 17, 1997 |
CHIMAN LAL Vs. STATE OF RAJASTHAN
|
February 19, 1997 |
CHIMAN LAL Vs. DATAR SINGH
|
March 11, 1997 |
CHIMAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
May 22, 1997 |
CHIRAG KHAN Vs. STATE OF RAJASTHAN
|
November 13, 1997 |
CHIRANJEE LAL Vs. STATE OF RAJASTHAN
|
September 17, 1997 |
CHITAR MAL & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
September 5, 1997 |
CHOTHI Vs. STATE AND OTHERS
|
July 10, 1997 |
CHUNIA S/O. GARSIA Vs. STATE OF RAJASTHAN
|
January 25, 1997 |
CIMMCO LIMITED Vs. SHYAM MOHAN JAIN
|
January 7, 1997 |
COMMISSIONER OF GIFT TAX Vs. MARUDHAR HOTEL PRIVATE LIMITED
|
March 4, 1997 |
COMMISSIONER OF GIFT TAX Vs. INDER SINGH RAJPUT
|
July 22, 1997 |
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SUGAR MILLS LIMITED
|
May 9, 1997 |
COMMISSIONER OF INCOME TAX Vs. PRABHULAL SAHU
|
May 26, 1997 |
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY TEXTILES
|
May 26, 1997 |
COMMISSIONER OF INCOME TAX Vs. SHIV HARI MADHU SUDAN
|
April 15, 1997 |
COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDER DHOOT
|
September 4, 1997 |
COMMISSIONER OF INCOME TAX Vs. STATE OF RAJASTHAN
|
August 21, 1997 |
COMMISSIONER OF INCOME TAX Vs. PUSHPA RAJ MEHTA
|
August 4, 1997 |
COMMISSIONER OF INCOME TAX Vs. BINDAL JEWELLERS
|
December 2, 1997 |
COMMISSIONER OF INCOME TAX Vs. SOHANLAL DR
|
March 6, 1997 |
COMMISSIONER OF INCOME TAX Vs. JEWELS EMPORIUM
|
January 7, 1997 |
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA SHRI GAJ SINGHJI
|
April 3, 1997 |
D C M LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 2, 1997 |
D L CHAUHAN Vs. STATE OF RAJASTHAN
|
March 6, 1997 |
D P CHOUDHARY Vs. KUMARI MANJULATA
|
April 4, 1997 |
D R KALLA Vs. STATE OF RAJASTHAN
|
October 22, 1997 |
DALAM CHAND AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
March 14, 1997 |
DALIP KUMAR Vs. STATE OF RAJASTHAN
|
July 25, 1997 |
DALIP SINGH Vs. STATE OF RAJASTHAN
|
August 21, 1997 |
DALLI Vs. AMRITLAL DHAKAD
|
April 9, 1997 |
DALVINDER SINGH Vs. U O I
|
October 15, 1997 |
DAMODAR Vs. STATE OF RAJASTHAN
|
February 28, 1997 |
DARIYAI SINGH Vs. UNION OF INDIA AND OTHERS
|
September 29, 1997 |
DARIYAKANWAR Vs. STATE OF RAJASTHAN
|
July 10, 1997 |
DAYA RAM BENGALI Vs. STATE OF RAJASTHAN
|
July 22, 1997 |
DAYAL SINGH Vs. STATE OF RAJASTHAN
|
August 1, 1997 |
DAYANAND Vs. SHANTI
|
July 14, 1997 |
DEEN DAYAL Vs. RAJASTHAN STATE TEXT BOOK BOARD
|
March 6, 1997 |
DEENBANDHU PARMAR Vs. RAJASTHAN STATE MINERAL
|
September 9, 1997 |
DEEP DARSHAN GRAH NIRMAN SAHKARI Vs. U I T
|
January 9, 1997 |
DEEPAK GUPTA Vs. SANTOSH KUMAR JAIN
|
September 16, 1997 |
DEEWAN SINGH Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
DEO KISHAN Vs. U I T BIKANER
|
August 12, 1997 |
DEV NARAIN Vs. STATE OF RAJSTHAN
|
March 20, 1997 |
DEVA LAL Vs. STATE OF RAJASTHAN
|
January 8, 1997 |
DEVI Vs. BHANWARI LAL
|
December 9, 1997 |
DEVI KISHAN S/O MOHAN LAL Vs. STATE OF RAJASTHAN
|
February 13, 1997 |
DEVI SAHAI & OTHERS Vs. STATE OF RAJASTHAN
|
November 4, 1997 |
DEVIDASS RAO DESHMUKH Vs. RAJASTHAN STATE ROAD TRANS
|
February 4, 1997 |
DHAN RAJ Vs. KISHNI
|
May 23, 1997 |
DHANNA LAL AND PRAKASH @ OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 5, 1997 |
DHANPAT SINGH Vs. STATE OF RAJASTHAN
|
August 7, 1997 |
Dhanraj Vs. COMMISSIONER OF INCOME-TAX
|
July 11, 1997 |
DHANRAJ Vs. SHANKER LAL
|
April 11, 1997 |
DHARAM SINGH Vs. STATE OF RAJASTHAN
|
January 28, 1997 |
DHARAMPAL AND ORS. Vs. STATE
|
September 12, 1997 |
DHARAMPAL SINGH Vs. STATE OF RAJASTHAN
|
September 29, 1997 |
DHARM SINGH Vs. THE STATE OF RAJASTHAN
|
January 20, 1997 |
DHARMENDRA KUMAR JAIN Vs. R.P.S.C
|
September 2, 1997 |
DHEER SINGH Vs. AMAR SINGH
|
September 30, 1997 |
DILIP SINGH Vs. STATE OF RAJASTHAN
|
May 6, 1997 |
DILIP SINGH Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
DILIP SINGH Vs. STATE OF RAJASTHAN
|
January 30, 1997 |
DINESH ARORA Vs. RAJASTHAN STATE CO
|
September 18, 1997 |
DIWAN SINGH Vs. STATE OF RAJASTHAN
|
January 17, 1997 |
DR. RATAN LAL MATHUR Vs. STATE AND ORS.
|
September 12, 1997 |
DULI CHAND JAIN Vs. RAJENDRA PRASAD
|
November 21, 1997 |
DUNICHAND ALIAS DULICHAND Vs. KISHOR CHAND
|
May 29, 1997 |
DWARKA DAS Vs. STATE OF RAJASTHAN
|
July 25, 1997 |
EX-SEPOY CHANDER SINGH Vs. UNION OF INDIA
|
May 28, 1997 |
FAKIRA RAM Vs. STATE OF RAJASTHAN
|
January 15, 1997 |
FATEH KUMARI SISODIA Vs. STATE OF RAJASTHAN
|
February 25, 1997 |
FATHER RAYMOND COELHO Vs. LABOUR INSPECTOR OFFICE OF REGIONAL JOINT LABOUR COMMISSIONER JAIPUR
|
July 24, 1997 |
FIRM MURLIDHAR ISHWARDAS Vs. STATE OF RAJASTHAN
|
February 25, 1997 |
FIRM SWAROOP SINGH SHER SINGH Vs. MOHAN LAL
|
May 15, 1997 |
GAD SINGH Vs. PHOOL CHAND
|
August 8, 1997 |
GAJANAND MISHRA MANAV Vs. UNION OF INDIA
|
September 10, 1997 |
GAJIA Vs. STATE OF RAJASTHAN
|
December 17, 1997 |
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
November 19, 1997 |
GANESH DUTTA AND ANR. Vs. STATE OF RAJASTHAN
|
March 11, 1997 |
GANESH LAL Vs. LADU RAM
|
July 28, 1997 |
GANESHA RAM Vs. URBAN IMPROVEMENT TRUST
|
October 1, 1997 |
GANGA Vs. STATE OF RAJASTHAN
|
April 25, 1997 |
GANPAT LAL Vs. RAJESHWARI AGARWAL
|
January 6, 1997 |
GANPAT NATH AND ORS. Vs. STATE OF RAJASTHAN AND OTHERS
|
November 12, 1997 |
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
March 18, 1997 |
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
February 19, 1997 |
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
August 26, 1997 |
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
October 16, 1997 |
GENERAL SECRETARY HINDUSTAN ZINC Vs. HINDUSTAN ZINC LTD
|
August 13, 1997 |
GHASI Vs. STATE OF RAJASTHAN
|
March 19, 1997 |
GHASI Vs. SRIMATI NATTI & ORS.
|
July 1, 1997 |
GHEESU LAL Vs. STATE OF RAJASTHAN
|
December 2, 1997 |
GHEWARLAL Vs. MUNNI LAL GOYAL
|
April 26, 1997 |
GIRDHAR GOPAL Vs. BABULAL
|
April 26, 1997 |
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
August 12, 1997 |
GIRDHARI LAL MEENA Vs. THE STATE OF RAJASTHAN
|
July 21, 1997 |
GIRI RAJ & ORS. Vs. STATE OF RAJASTHAN
|
July 23, 1997 |
GIRRAJ PRASAD Vs. STATE OF RAJASTHAN & ANOTHER
|
December 12, 1997 |
GOBIND SINGH Vs. STATE OF RAJASTHAN
|
January 30, 1997 |
GOMDA Vs. RAMESHWAR DAYAL
|
September 4, 1997 |
GOPAL DAS Vs. STATE OF RAJASTHAN
|
February 4, 1997 |
GOPAL KANWAR Vs. DARBARA SINGH
|
July 25, 1997 |
GOPAL LAL Vs. NAGU LAL
|
August 13, 1997 |
GOPAL LAL Vs. SIKAR CENTRAL CO OPERATIVE BANK LTD
|
February 26, 1997 |
GOPAL RAM Vs. STATE OF RAJ. & ANR.
|
November 27, 1997 |
GOPAL SINGH Vs. CHANDER SINGH & OTHERS
|
July 30, 1997 |
GOPI RAM Vs. STATE OF RAJ. AND ORS.
|
May 8, 1997 |
GOSWAMI AND BROS Vs. UNION OF INDIA
|
May 21, 1997 |
GOURI SHANKAR Vs. STATE OF RAJASTHAN AND ANR.
|
July 15, 1997 |
GOVIND RAM Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
GOVIND RAM Vs. STATE OF RAJASTHAN
|
January 27, 1997 |
GOVIND SHARMA Vs. JAIPUR METALS & ELECTRICALS LTD. AND ANOTHER
|
September 30, 1997 |
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
GULAB CHAND MITTAL Vs. RAM KHILADI
|
May 8, 1997 |
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
April 9, 1997 |
GURJANT SINGH Vs. STATE OF RAJASTHAN
|
October 14, 1997 |
GURMAIL SINGH Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
GUTIA Vs. THE STATE OF RAJASTHAN
|
February 17, 1997 |
GYAN KANWAR Vs. B O R
|
April 24, 1997 |
H.C. JAIN Vs. STATE BANK OF INDIA & ORS.
|
November 28, 1997 |
HANUMAN Vs. STATE OF RAJASTHAN
|
July 10, 1997 |
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
|
November 13, 1997 |
HANUMAN SANT Vs. MADAN LAL
|
July 24, 1997 |
HANUMAN SINGH Vs. STATE
|
October 21, 1997 |
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
September 3, 1997 |
HANUMANA RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
May 29, 1997 |
HAR KISHAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
December 2, 1997 |
HARBANS SINGH Vs. KASHMIR SINGH
|
July 25, 1997 |
HARBANS SINGH Vs. STATE OF RAJASTHAN
|
August 27, 1997 |
HARBHAJAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
April 7, 1997 |
HARCHAND SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
September 26, 1997 |
HARI NARAYAN Vs. TOPKHANA DESH GRAH NIRMAN SAMITI LIMITED
|
January 28, 1997 |
HARI RAM Vs. STATE OF RAJASTHAN
|
December 9, 1997 |
HARI SINGH Vs. LALU RAM
|
July 8, 1997 |
HARI SINGH Vs. STATE
|
February 6, 1997 |
HARISH CHANDRA AND ANR. Vs. CENTRAL BUREAU OF INVESTIGATION AND ANR.
|
December 17, 1997 |
HARISINGH MAHUWA Vs. THE STATE OF RAJASTHAN
|
September 30, 1997 |
HARNEK SINGH Vs. STATE
|
December 12, 1997 |
HARNEK SINGH Vs. STATE OF RAJASTHAN
|
July 17, 1997 |
HASTI DEVI Vs. STATE OF RAJASTHAN
|
April 3, 1997 |
HASTIMAL LODHA Vs. SHAKUNTALA KUMARI
|
October 23, 1997 |
HAZARA RAM Vs. PANCHAYAT SAMITI PADAMPUR
|
October 21, 1997 |
HEERA S/O UDA MEENA Vs. STATE OF RAJASTHAN
|
February 18, 1997 |
HEERALAL Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
HEERALAL Vs. STATE OF RAJASTHAN
|
May 2, 1997 |
HIND MAZDOOR KISAN PANCHAYAT Vs. STATE OF RAJASTHAN AND OTHERS
|
March 4, 1997 |
HINDUSTAN DEVELOPMENT Vs. KUSHAN CHAND BADER
|
October 13, 1997 |
HIRA LAL Vs. MOHAN LAL
|
January 30, 1997 |
HURTA AND SURATSINGH Vs. STATE OF RAJASTHAN
|
April 24, 1997 |
IDDAR Vs. STATE OF RAJASTHAN
|
April 30, 1997 |
IDOL SHRI THAKURJI, TEMPLE Vs. STATE OF RAJASTHAN AND OTHERS
|
May 28, 1997 |
IKBAL Vs. STATE OF RAJASTHAN
|
July 28, 1997 |
ILA CHANDRA SHARMA Vs. STATE OF RAJASTHAN
|
March 13, 1997 |
IMAM ALI Vs. STATE OF RAJASTHAN & ANR.
|
September 18, 1997 |
IN THE MATTER OF RAJASTHAN AGRO INDUSTRIES CORPORATION LED., THROUGH ITS MANAGING DIRECTOR HAVING ITS REGISTERED OFFICE AT B Vs. ABC
|
September 3, 1997 |
INDIAN OIL CORPORATION LTD Vs. MUNICIPAL BOARD
|
June 18, 1997 |
INDO CONTINENTAL HOTEL Vs. STATE
|
May 20, 1997 |
INSPECTOR, CENTRAL EXCISE AND CUSTOMS, BARMER Vs. SUKHDEV SINGH AND OTHERS
|
August 29, 1997 |
ISHWAR DUTT Vs. GYAN CHAND
|
March 10, 1997 |
ISHWAR LAL BHAGAT RAM Vs. ASULAL
|
September 17, 1997 |
ISHWAR THARANI Vs. STATE OF RAJASTHAN
|
September 23, 1997 |
J K ACRYLICS Vs. UNION OF INDIA UOI
|
January 13, 1997 |
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN
|
December 10, 1997 |
J. N. V. UNIVERSITY Vs. SHISHUPAL SINGH
|
May 28, 1997 |
J.D.A. Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
J.K. DHOLKIA & ANR. Vs. STATE OF RAJASTHAN
|
September 12, 1997 |
J.K. WHITE CEMENT WORKS GOTAN AND ANOTHER Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
|
August 7, 1997 |
JADAV Vs. RAMESHWAR PRASAD
|
May 19, 1997 |
JAFFAR KHAN Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
JAGDHATRI COKE MANUFACTURERS GOVINDPUR Vs. HINDUSTAN ZINC LTD
|
April 9, 1997 |
JAGDISH Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
JAGDISH Vs. STATE OF RAJASTHAN
|
July 29, 1997 |
JAGDISH Vs. CHANDGI
|
November 7, 1997 |
JAGDISH Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
JAGDISH CHAND Vs. STATE OF RAJASTHAN
|
September 25, 1997 |
JAGDISH CHANDRA OZHA Vs. STATE OF RAJASTHAN
|
October 13, 1997 |
JAGDISH SAINI Vs. UNIVERSITY OF RAJASTHAN
|
September 11, 1997 |
JAGDISH SINGH Vs. STATE OF RAJASTHAN
|
September 2, 1997 |
JAGRAJ SINGH Vs. STATE OF RAJASTHAN
|
August 11, 1997 |
JAGTAR SINGH Vs. STATE OF RAJASTHAN
|
July 30, 1997 |
JAI KISHAN YOGI Vs. STATE OF RAJASTHAN
|
July 5, 1997 |
JAIPUR CHAMBER OF COMMERCE Vs. RAM CHANDRA KASLIWAL
|
April 15, 1997 |
JAL SINGH & ORS. Vs. STATE OF RAJASTHAN
|
October 16, 1997 |
JALDAI SHRAMIK KALYAN SANGH Vs. STATE OF RAJASTHAN
|
July 31, 1997 |
JAMNA Vs. BHUWANA
|
March 14, 1997 |
JAN MOHAMMAD Vs. STATE OF RAJASTHAN
|
August 29, 1997 |
JASHWANT RAJ Vs. BATA INDIA LIMITED
|
January 14, 1997 |
JASPAL KAUR Vs. STATE OF RAJASTHAN
|
July 28, 1997 |
JAYANTIL LAL PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 1, 1997 |
JAYESH MITTAL Vs. STATE OF RAJASTHAN
|
May 27, 1997 |
JDA Vs. OM PRAKASH AND ANR.
|
November 4, 1997 |
JEET MAI LODHA Vs. SAGHAN KSHETRA VIKAS SAMITI, RAJSAMAND
|
August 6, 1997 |
JEEVANI BANO Vs. ASHA ARORA
|
May 1, 1997 |
JES RAJ Vs. STATE OF RAJASTHAN
|
August 21, 1997 |
JHABARMAL Vs. RAJASTHAN HOUSING BOARD
|
August 1, 1997 |
JHUNTA RAM @ SURAJ NARAIN Vs. SURENDRA MOHAN
|
June 18, 1997 |
JITENDRA SINGH Vs. ISLAM
|
July 25, 1997 |
JOGA Vs. STATE OF RAJASTHAN
|
September 15, 1997 |
JOHARI LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
January 17, 1997 |
JUGAL KISHORE Vs. STATE OF RAJASTHAN
|
November 20, 1997 |
JUWAHARILAL Vs. STATE OF RAJASTHAN
|
July 22, 1997 |
K K SHARMA Vs. STATE OF RAJASTHAN
|
November 20, 1997 |
K SHETRIYA SAMYUKT VIKAS PARISHAD SAMITI Vs. STATE OF RAJASTHAN
|
April 29, 1997 |
K T BUILDING MATERIALS PVT LTD Vs. COMMISSIONER A C EX AND CUS
|
January 4, 1997 |
K.G. MAHESHWARI AND OTHERS Vs. STATE OF RAJ. AND OTHERS
|
April 21, 1997 |
KAILASH BAIRATHI Vs. PRAVEEN GUPTA
|
March 26, 1997 |
KAILASH CHAND Vs. HEMLATA
|
October 16, 1997 |
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
November 19, 1997 |
KAILASH CHAND SHARMA Vs. DINESH KUMAR SHARMA
|
July 28, 1997 |
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
December 15, 1997 |
KAILASH NATH TAHALNATH Vs. STATE OF RAJASTHAN
|
October 20, 1997 |
KAILASH TALKIES Vs. STATE OF RAJASTHAN
|
August 12, 1997 |
KAILASHIA S/O BADNIA KANJAR & ANR Vs. STATE OF RAJASTHAN
|
February 3, 1997 |
KALLU KHAN Vs. NAVAL KISHORE BAIRATHI
|
January 3, 1997 |
KALU CHAND Vs. STATE OF RAJASTHAN
|
August 20, 1997 |
KALU CHAND Vs. STATE OF RAJASTHAN AND ANR
|
August 28, 1997 |
KALULAL Vs. STATE
|
September 23, 1997 |
KALYAN AND OTHERS Vs. HIRA LAL AND OTHERS
|
February 19, 1997 |
KALYAN MAL CHOUDHARY Vs. RAJASTHAN STATE CO
|
March 28, 1997 |
KAMAL CHAND KASLIWAL Vs. STATE OF RAJASTHAN & ANR.
|
July 25, 1997 |
KAMAL SINGH Vs. S P BHARGAVA
|
July 14, 1997 |
KAMLA DEVI Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
KAMLESH KUMAR SHARMA Vs. STATE OF RAJ. & ANR.
|
September 30, 1997 |
KAMLESH KUMARI Vs. LAXMI KANT
|
March 27, 1997 |
KAN MAI BOHRA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 1, 1997 |
KAN SINGH Vs. STATE OF RAJASTHAN
|
November 19, 1997 |
KAN SINGH Vs. USHA RANI
|
November 19, 1997 |
KANA RAM Vs. STATE OF RAJASTHAN
|
November 6, 1997 |
KANHIAYALAL Vs. COMMISSIONER OF INCOME TAX
|
May 6, 1997 |
KANHIYA LAL RUHELA Vs. STATE OF RAJASTHAN & ORS.
|
October 20, 1997 |
KANIA Vs. STATE OF RAJASTHAN
|
May 27, 1997 |
KANTA PARIHAR Vs. STATE OF RAJASTHAN
|
June 17, 1997 |
KANTI LAL Vs. SHANTI DEVI
|
May 28, 1997 |
KANTICHAND SHARMA Vs. MUNICIPAL CORPORATION JAIPUR
|
May 28, 1997 |
KANYILAL Vs. RAJASTHAN TOURISM DEVELOPMENT CORPORATION
|
January 28, 1997 |
KAPUR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
July 11, 1997 |
KARAN SINGH Vs. BALWANT SINGH
|
May 6, 1997 |
KARTTYANI Vs. STATE OF RAJASTHAN
|
August 13, 1997 |
KAUSHLYA DEVI AND OTHERS Vs. RAJASTHAN STATE BOARD TRANSPORT CORPORATION
|
April 21, 1997 |
KEHAR SINGH Vs. UOI
|
July 10, 1997 |
KEWAL CHAND Vs. KHUMAN CHAND
|
February 11, 1997 |
KEWAL KISHAN TALWAR Vs. STATE OF RAJASTHAN
|
August 13, 1997 |
KEWAL SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 1, 1997 |
KHEM DAS Vs. STATE OF RAJASTHAN
|
October 1, 1997 |
KHEMA RAM Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
Kherunissa Vs. State of Rajasthan
|
February 25, 1997 |
KHETU LAL Vs. NARSINGH DAS
|
March 27, 1997 |
KHUMAN SINGH Vs. STATE OF RAJASTHAN
|
July 29, 1997 |
KISHAN Vs. DAYAL DAS CHAWLA
|
July 15, 1997 |
KISHAN LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
July 2, 1997 |
KISHAN SINGH Vs. PEERU LAL
|
August 11, 1997 |
KISHNIA Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
KISHORE @ KISHORE SINGH Vs. THE STATE OF RAJASTHAN
|
February 5, 1997 |
KISHORE KUMAR Vs. STATE OF RAJASTHAN
|
February 6, 1997 |
KISHORE KUMAR Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
KISHORILAL MATHUR Vs. STATE OF RAJASTHAN
|
August 11, 1997 |
KOR SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 22, 1997 |
KOSAR CARPET FINISHING CENTRE Vs. STATE OF RAJASTHAN AND ORS.
|
May 14, 1997 |
KRISHAN GOPAL Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
KRISHAN LAL Vs. STATE OF RAJ.
|
February 20, 1997 |
KRISHI UPAJ MANDI SAMITI CHITTORGARH Vs. MAHAVEER OIL MILL CHITTORGARH
|
August 1, 1997 |
KRISHI UPAJ MANDI SAMITI, BHAWANI MANDI Vs. STATE OF RAJASTHAN & ORS.
|
August 29, 1997 |
KRISHNA DUTT SHARMA Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
KULWANT SINGH Vs. STATE OF RAJASTHAN
|
September 11, 1997 |
KUM. SANGEETA & 7 ORS. Vs. STATE OF RAJASTHAN & ORS.
|
September 23, 1997 |
KUMARI ANITA TRIPATHI Vs. UNIVERSITY OF RAJASTHAN & ORS.
|
November 10, 1997 |
KUNDAN SINGH Vs. DISTRICT JUDGE
|
May 2, 1997 |
KUNDANMAL Vs. STATE OF RAJASTHAN & ANR.
|
November 27, 1997 |
L.RS. OF BUTA SINGH Vs. B.O.R. AND OTHERS
|
October 14, 1997 |
L.RS. OF IBRAHIM Vs. L.RS. OF FAKRUDDIN
|
January 28, 1997 |
L.RS. OF LATE MOOLCHAND Vs. RAM NIWAS AND OTHERS
|
August 21, 1997 |
LACHHI RAM Vs. SANTOSH KUMAR
|
July 5, 1997 |
LAD KANWAR Vs. STATE OF RAJASTHAN
|
May 22, 1997 |
LADDU LAL & ANR Vs. STATE OF RAJASTHAN & ORS
|
February 3, 1997 |
LAKHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 5, 1997 |
LAKHU SINGH Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
LAL CHAND Vs. STATE OF RAJASTHAN
|
January 30, 1997 |
LAL CHAND Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
LALA & ORS. Vs. STATE OF RAJASTHAN
|
August 11, 1997 |
LALIT Vs. STATE OF RAJASTHAN
|
April 25, 1997 |
LALIT KUMAR Vs. LIFE INSURANCE CORPN
|
January 8, 1997 |
LALIT KUMAR SHARMA Vs. SMT. KANTA DEVI
|
March 13, 1997 |
LALLU LAL AGRAWAL Vs. DAMODAR PRASAD GUPTA
|
January 2, 1997 |
LANKER NATH AND ANOTHER Vs. STATE OF RAJ.
|
January 28, 1997 |
LAXMAN Vs. STATE OF RAJASTHAN
|
January 6, 1997 |
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
January 8, 1997 |
LAXMI Vs. ISHWAR MODIYANI
|
August 12, 1997 |
LAXMI INDUSTRIES LIMITED Vs. INCOME TAX OFFICER
|
March 12, 1997 |
LAXMI LAL Vs. STATE OF RAJASTHAN
|
August 13, 1997 |
LAXMI NARAIN GOYAL Vs. STATE OF RAJASTHAN
|
March 10, 1997 |
LAXMI RAJ Vs. STATE OF RAJASTHAN
|
April 9, 1997 |
LEELA SOMANI Vs. M/S. MOTLE INDUSTRIES PVT. LTD. AND ANR.
|
December 2, 1997 |
LICHMAN RAM AND ANR. Vs. STATE OF RAJ. AND ORS.
|
August 6, 1997 |
LIFE INSURANCE CORPORATION Vs. NATHI DEVI
|
January 21, 1997 |
LIKHAMA RAM Vs. STATE OF RAJASTHAN
|
December 16, 1997 |
LOCHAN VISHAL Vs. STATE OF RAJASTHAN
|
June 9, 1997 |
LOTUS AGRO CHEM Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
September 3, 1997 |
M D SRI GANGANAGAR SAHAKARI SPINNING MILLS LTD Vs. LABOUR COURT
|
July 25, 1997 |
M/S. DUTCH OPTHAIMIC RESEARCH CENTRE INTERNATIONAL B.V. Vs. ULTRAMAD PVT. LTD. & ORS.
|
August 22, 1997 |
M/S. JAYA PROPERTIES PVT. LTD. Vs. THE RAJASTHAN FINANCIAL CORPORATION & ANR.
|
December 18, 1997 |
M/S. VERMA CONSTRUCTION CO. Vs. STATE OF RAJASTHAN & ORS.
|
December 4, 1997 |
M/S. VIRENDER TRADERS AND ETC. Vs. DIRECTOR, AGRICULTURAL MARKETING AND OTHERS
|
February 21, 1997 |
MACSON MARBLES PRIVATE LTD Vs. UNION OF INDIA
|
January 9, 1997 |
MADAN LAL Vs. INCOME TAX OFFICER
|
October 20, 1997 |
MADAN LAL Vs. RAM SUKH
|
February 25, 1997 |
MADAN MOHAN Vs. STATE OF RAJASTHAN
|
October 23, 1997 |
MADANLAL Vs. STATE OF RAJASTHAN
|
September 3, 1997 |
MAGAN ALIAS MAGNIA Vs. STATE OF RAJASTHAN
|
December 16, 1997 |
MAGARAM Vs. B O R
|
September 18, 1997 |
MAHA DEVI Vs. RAVI KUMAR
|
December 1, 1997 |
MAHARAJ SINGH Vs. THE STATE OF RAJASTHAN
|
September 12, 1997 |
MAHARAJA SHREE UMAID MILLS LTD Vs. STATE
|
April 22, 1997 |
MAHARAJA SHRI UMAID MILLS LIMITED PALI Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
MAHARBAN SINGH Vs. STATE OF RAJASTHAN
|
January 31, 1997 |
MAHAVEER Vs. STATE OF RAJASTHAN
|
July 16, 1997 |
MAHAVEER ENTERPRISES Vs. UNION OF INDIA
|
April 30, 1997 |
MAHAVEER SINGH AND OTHERS Vs. STATE OF RAJ.
|
May 28, 1997 |
MAHENDRA KUMAR AGARWAL Vs. STATE OF RAJASTHAN
|
August 27, 1997 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 27, 1997 |
MAHENDRA SINGH HADA Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
MAHESH CHAND Vs. STATE OF RAJASTHAN
|
November 13, 1997 |
MAHESH KUMAR Vs. THE STATE OF RAJASTHAN & ORS.
|
September 16, 1997 |
MAHRISHI DAYANAND SARASWATI UNIVERSITY Vs. THE JUDGE, LABOUR COURT AND INDUSTRIAL TRIBUNAL, AJMER
|
November 22, 1997 |
MAKHAN SINGH Vs. BANT KAUR
|
August 1, 1997 |
MALKEET SINGH Vs. STATE OF RAJASTHAN
|
October 14, 1997 |
MALKHAN SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1997 |
MAM CHAND AND OTHER Vs. STATE OF RAJASTHAN
|
August 8, 1997 |
MAMRAJ Vs. STATE OF RAJASTHAN
|
December 5, 1997 |
MAN SINGH Vs. STATE OF RAJASTHAN
|
July 29, 1997 |
MANAGAR BIJAINAGAR KRIYA Vs. JUDGE LABOUR COURT
|
December 3, 1997 |
MANAGING DIRECTOR GANGANAGAR SAHAKARI SPINNING MILLS LTD Vs. LABOUR COURT AND ORS
|
July 25, 1997 |
MANAK CHAND Vs. STATE OF RAJASTHAN
|
March 11, 1997 |
MANAK LAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 8, 1997 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
November 7, 1997 |
MANGILAL MOONDRA Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
MANGLA RAM Vs. BOARD OF REVENUE
|
April 9, 1997 |
MANGU RAM Vs. PURAN MAL
|
July 9, 1997 |
MANJULA Vs. STATE OF RAJASTHAN
|
November 7, 1997 |
MANMOHAN Vs. SMT. MAINA BAI AND OTHERS
|
January 3, 1997 |
MANOHAR Vs. STATE OF RAJASTHAN
|
August 4, 1997 |
MANOHARI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
February 14, 1997 |
MANOJ Vs. STATE OF RAJASTHAN
|
March 3, 1997 |
MANPHOOL RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
July 8, 1997 |
MANPHOOL SINGH Vs. STATE OF RAJASTHAN
|
July 10, 1997 |
MATHURA LAL Vs. SUNDER LAL
|
January 28, 1997 |
MAZID Vs. STATE OF RAJASTHAN
|
March 11, 1997 |
MEENA GOYAL Vs. STATE OF RAJASTHAN
|
October 17, 1997 |
MEGHA RAM Vs. STATE OF RAJASTHAN
|
February 28, 1997 |
MEHAR DEVI Vs. STATE OF RAJASTHAN
|
December 2, 1997 |
MEHTA VEGETABLES PRIVATE LIMITED Vs. UNION OF INDIA
|
January 9, 1997 |
MEWA LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
March 19, 1997 |
MEWA RAM Vs. STATE OF RAJASTHAN
|
December 15, 1997 |
MEWARAM Vs. I.T.I., BALOTRA
|
February 4, 1997 |
MISHRI BAI Vs. KRISHNA LAL CHADDHA
|
April 2, 1997 |
MISHRILAL Vs. KAMLA
|
March 27, 1997 |
MISS DEEPALI PATHAK Vs. PRINCIPAL, SMS MEDICAL COLLEGE AND ORS.
|
March 19, 1997 |
MITTHU LAL Vs. KUNDAN LAL
|
July 8, 1997 |
MODERN THREADS INDIA LIMITED Vs. UNION OF INDIA
|
March 31, 1997 |
MOHAMMAD AAMIN Vs. STATE OF RAJASTHAN
|
August 7, 1997 |
MOHAN LAL Vs. RAKESH MEGHWAL
|
October 24, 1997 |
MOHAN LAL Vs. PARVATI DEVI
|
January 9, 1997 |
MOHAN LAL PUNIA (VERMA) Vs. RAJASTHAN. ELECTRICITY BOARD
|
May 29, 1997 |
MOHAN P WAG Vs. STATE OF RAJASTHAN
|
October 1, 1997 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
November 25, 1997 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
May 19, 1997 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1997 |
MOHAN SINGH BHATI Vs. STATE OF RAJASTHAN
|
January 3, 1997 |
MOHD. HUSSAIN Vs. YAKOOB
|
March 26, 1997 |
MOINUDDIN Vs. STATE OF RAJASTHAN
|
March 20, 1997 |
MONIKA JAIN Vs. STATE OF RAJASTHAN
|
October 23, 1997 |
MOTI BAI Vs. STATE OF RAJASTHAN
|
July 8, 1997 |
MOTI LAL Vs. STATE OF RAJASTHAN
|
January 9, 1997 |
MOTI LAL NAGORI Vs. BALASHARAM SOCIETY
|
September 16, 1997 |
MOTI LAL SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
September 11, 1997 |
MOTILAL AND ORS. Vs. STATE OF RAJ. AND ANOTHER
|
November 27, 1997 |
MOTU @ HARCHARAN SINGH & ORS Vs. STATE OF RAJASTHAN
|
January 29, 1997 |
MRS. MEHBOOBUNISSA Vs. IFTIKAR ALI KHAN AND OTHERS
|
February 4, 1997 |
MUKESH AND Vs. STATE OF RAJASTHAN
|
September 30, 1997 |
MUKESH KUMAR AJMERA Vs. STATE OF RAJASTHAN
|
April 4, 1997 |
MUKNA RAM Vs. STATE
|
December 4, 1997 |
MUKTILAL Vs. CHIEF SECRETARY GOVT OF RAJASTHAN
|
March 27, 1997 |
MUNICIPAL BOARD BANDIKUI Vs. KAMLA PRASAD
|
November 19, 1997 |
MUNNA Vs. STATE OF RAJASTHAN
|
January 31, 1997 |
MUNNI Vs. RUKMANI DEVI
|
December 15, 1997 |
N L JOGI Vs. UNION OF INDIA
|
August 13, 1997 |
NAGENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 30, 1997 |
NAIB SINGH Vs. STATE OF RAJASTHAN
|
November 13, 1997 |
NAND KISHORE Vs. STATE OF RAJASTHAN
|
January 30, 1997 |
NANU Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
NAR SINGH Vs. BADRI SINGH
|
August 28, 1997 |
NARAIN Vs. STATE OF RAJASTHAN
|
February 6, 1997 |
NARAIN DASS Vs. MUNICIPAL COUNCIL, UDAIPUR
|
October 1, 1997 |
NARAIN SINGH Vs. RAM GOPAL
|
January 20, 1997 |
NARAIN SONI Vs. STATE OF RAJASTHAN
|
January 20, 1997 |
NARAYAN DAS Vs. STATE OF RAJASTHAN
|
July 5, 1997 |
NARAYAN DUTT Vs. IBRAHIM
|
January 10, 1997 |
NARBADA Vs. SITA RAM
|
July 23, 1997 |
NARENDRA KUMAR PANWAR Vs. CHAIRMAN AND MANAGING DIRECTOR, UCO BANK
|
January 20, 1997 |
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 29, 1997 |
NARENDRA SINGH BHATI Vs. STATE
|
May 28, 1997 |
NARENDRA SINGH BHATI Vs. STATE OF RAJASTHAN AND ANR
|
May 6, 1997 |
NARESH CHANDRA SHUKLA Vs. R P S C
|
October 20, 1997 |
NARESH KUMAR RAJPUT Vs. STATE OF RAJASTHAN
|
February 13, 1997 |
NARSEE RAM MEENA Vs. UNIVERSITY OF RAJASTHAN
|
April 21, 1997 |
NARSING DAS Vs. STATE OF RAJASTHAN
|
August 4, 1997 |
NATHU LAL Vs. STATE OF RAJASTHAN
|
December 15, 1997 |
NATHU LAL Vs. NATHI BAI
|
March 1, 1997 |
NATIONAL INSURANCE CO LTD Vs. SHANTI
|
October 3, 1997 |
NATIONAL INSURANCE CO LTD Vs. MAGNA RAM
|
December 9, 1997 |
NATIONAL INSURANCE COMPANY Vs. KAMAL PRAKASH ROHILA
|
December 5, 1997 |
NAVIN CHAND NEMICHAND JAWERI Vs. TULSI DOMESTIC APPLIANCES
|
February 6, 1997 |
NAZARA Vs. UNION OF INDIA
|
January 31, 1997 |
NEERJA Vs. NARENDER SINGH
|
January 24, 1997 |
NEMI CHAND SHARMA Vs. MEHRISHI DAYANAND SARASWATI UNIVERSITY AJMER
|
October 24, 1997 |
NEW BRIGHTWAYS SCHOOL SAMITI Vs. RAJASTHAN HOUSING BOARD
|
April 22, 1997 |
NEW INDIA ASSURANCE CO. LTD Vs. DIWAN SINGH AND OTHERS
|
July 5, 1997 |
NEW INDIA ASSURANCE CO. LTD. & ORS. Vs. RAMSWAROOP DIWAN & ORS.
|
September 4, 1997 |
NEW INDIA ASSURANCE CO. LTD. NEHRU PALACE TONK ROAD, JAIPUR Vs. PHOOLI AND OTHERS
|
December 15, 1997 |
NEW JANTA STONE CO Vs. UNITED INDIA INSURANCE CO LTD
|
June 26, 1997 |
NIRMAL KUMAR Vs. STATE OF RAJASTHAN
|
October 14, 1997 |
NISAR MOHAMMED Vs. RAJASTHAN STATE CO OPERATIVE HOUSING FINANCE SOCIETY LTD
|
March 12, 1997 |
NIWAS JHANWAR Vs. JETHMAL
|
September 9, 1997 |
NIYAZ MOHAMMED KHAN Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
Niyazuddin Vs. State of Rajasthan
|
September 3, 1997 |
OFFICIAL LIQUIDATOR AUTO Vs. D P GUPTA
|
October 1, 1997 |
OFFICIAL LIQUIDATOR AUTO Vs. P R MEHTA
|
October 24, 1997 |
OM PRAKASH Vs. RAJASTHAN STATE ROAD TRANSPORT
|
March 3, 1997 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 3, 1997 |
OM PRAKASH Vs. PREM RAJ
|
November 13, 1997 |
OM SINGH Vs. STATE OF RAJASTHAN
|
February 14, 1997 |
OMPRAKASH TANWAR Vs. STATE OF RAJASTHAN
|
August 20, 1997 |
ONKAR NATH GANJOO Vs. STATE OF RAJASTHAN
|
May 15, 1997 |
ORIENTAL INSURANCE CO LTD Vs. SUNITA DHANDA
|
October 23, 1997 |
OTA RAM Vs. STATE OF RAJASTHAN
|
August 12, 1997 |
PADMAKAR VYAS Vs. STATE OF RAJASTHAN
|
November 12, 1997 |
PADMAVATI DEVI (SINCE DECEASED) THROUGH L.RS. Vs. J.D.A.
|
February 14, 1997 |
PADMJA SHARMA Vs. RATAN LAL SHARMA
|
December 3, 1997 |
PALA SINGH Vs. STATE OF RAJASTHAN
|
January 21, 1997 |
PANCHOO LAL SHARMA Vs. STATE
|
December 8, 1997 |
PANNA LAL Vs. S B S AUTOMOBILES
|
August 4, 1997 |
PANNA LAL Vs. MURLIDHAR
|
February 27, 1997 |
PARAKRAM SINGH Vs. UNION OF INDIA
|
June 19, 1997 |
PARMANAND PALIWAL Vs. STATE OF RAJASTHAN
|
October 1, 1997 |
PARMESHWAR LAL Vs. DILIP SHARMA
|
March 4, 1997 |
PAROO Vs. LIKHMA RAM
|
January 31, 1997 |
PARVATI CONSTRUCTION CO Vs. RAJASTHAN HOUSING BOARD AND 40 ORS
|
May 29, 1997 |
PARVATI CONSTRUCTION COMPANY Vs. RAJASTHAN HOUSING BOARD
|
May 29, 1997 |
PARVEEN KUMAR Vs. STATE
|
November 24, 1997 |
PATHAN KHAN Vs. STATE OF RAJASTHAN
|
April 30, 1997 |
PAWAN KUMAR Vs. SHAKUNTALA
|
November 3, 1997 |
PHONELX IMPEX Vs. STATE OF RAJASTHAN
|
November 10, 1997 |
PHOOL CHAND Vs. BAKTAWAR MAL
|
April 28, 1997 |
POKHAR MAL Vs. AMAR CHAND
|
April 1, 1997 |
POONAM CHAND Vs. STATE OF RAJASTHAN
|
May 1, 1997 |
POONAM CHAND Vs. MANJU
|
October 16, 1997 |
POORA RAM AND ANR. Vs. YAD RAM AND ANR.
|
April 21, 1997 |
POOSA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
May 21, 1997 |
PRABHA SHARMA Vs. STATE OF RAJASTHAN
|
September 9, 1997 |
PRABHAKAR Vs. STATE OF RAJ. AND ANR.
|
November 28, 1997 |
PRABHU DAYAL Vs. STATE OF RAJ. AND ANOTHER
|
February 18, 1997 |
PRABHURAM Vs. STATE OF RAJASTHAN
|
May 6, 1997 |
PRADIP SINGH Vs. STATE OF RAJASTHAN
|
April 11, 1997 |
PRAHLAD Vs. STATE OF RAJASTHAN
|
March 28, 1997 |
PRAHLAD SON OF KISHAN GOPAL CHEEPA Vs. SMT. JAMNI DAUGHTER OF NATHULAL W/O PRAHLAD CHEEPA
|
October 21, 1997 |
PRAKASH Vs. STATE OF RAJASTHAN
|
November 14, 1997 |
PRAKASH AND ANR. Vs. STATE OF RAJASTHAN
|
July 25, 1997 |
PRAKASH CHAND Vs. STATE OF RAJASTHAN
|
September 15, 1997 |
PRAKASH CHANDRA Vs. STATE OF RAJASTHAN
|
November 24, 1997 |
PRAKASH CHANDRA Vs. BHAJAN SINGH
|
July 21, 1997 |
PRATAP RAM S/O. KUMBHA RAM Vs. STATE OF RAJASTHAN
|
April 23, 1997 |
PREM CHAND Vs. MANAK CHAND
|
January 25, 1997 |
PREM CHAND @ PEMA Vs. STATE OF RAJ.
|
April 4, 1997 |
Prema Ram Vs. State and Another
|
November 10, 1997 |
PREMLATA Vs. STATE OF RAJASTHAN
|
November 18, 1997 |
PRITHVI SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
January 10, 1997 |
PROMOD KUMAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 9, 1997 |
PUKH RAJ Vs. DALJINDER SINGH
|
January 30, 1997 |
PUKHA RAM Vs. UNION OF INDIA AND OTHERS
|
August 12, 1997 |
PUKHRAJ Vs. KUNJI
|
May 29, 1997 |
PUNJAB NATIONAL BANK Vs. MILLEN SALES CORPORATION
|
January 28, 1997 |
PURKHA RAM Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
PURKHA RAM Vs. STATE OF RAJASTHAN
|
July 28, 1997 |
PURSHOTAM LAL Vs. GANESH LAL
|
April 26, 1997 |
PYARA Vs. STATE OF RAJASTHAN
|
January 6, 1997 |
R S R T C Vs. NARAYANI
|
July 14, 1997 |
R UNNIKRISHNAN Vs. UNION OF INDIA
|
February 14, 1997 |
R.B.L. MATHUR Vs. JAIPUR NAGAUR ANCHALIK GRAMIN BANK & ANR.
|
September 30, 1997 |
R.K. JAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
September 19, 1997 |
R.P. KAUSHIK Vs. JAIPUR DEVELOPMENT AUTORITY AND ORS.
|
May 8, 1997 |
R.S. SHARMA Vs. STATE OF RAJASTHAN & OTHERS
|
July 25, 1997 |
R.S.R.T.C. AND ANOTHER Vs. ROSHAN AND OTHERS
|
July 2, 1997 |
RADHEY SHYAM SONI Vs. SATYANARAIN KEDAWAT
|
October 29, 1997 |
RAFIQ AHMED Vs. STATE OF RAJASTHAN
|
February 17, 1997 |
RAGHUNATH PRASAD Vs. STATE OF RAJASTHAN
|
January 7, 1997 |
RAHEEM KHAN Vs. STATE OF RAJASTHAN
|
August 4, 1997 |
RAHEEM KHAN Vs. STATE OF RAJASTHAN
|
August 29, 1997 |
RAJ BAHADUR Vs. STATE OF RAJ. AND ANR.
|
March 13, 1997 |
RAJ BAHADUR Vs. STATE OF RAJASTHAN AND ORS.
|
December 2, 1997 |
RAJ BAHADUR SINGH Vs. STATE OF RAJASTHAN
|
August 13, 1997 |
RAJ KUMARI Vs. STATE OF RAJASTHAN
|
July 23, 1997 |
RAJ PRAKASH Vs. STATE OF RAJASTHAN
|
January 27, 1997 |
Raj Prakash Vs. State of Rajasthan
|
May 6, 1997 |
RAJA Vs. STATE OF RAJASTHAN
|
July 28, 1997 |
RAJASTHAN ASSISTANT ACCOUNTS OFFICERS ASSOCIATION, DISTRICT BRANCH, JAIPUR THROUGH, ITS PRESIDENT Vs. STATE OF RAJASTHAN
|
April 26, 1997 |
RAJASTHAN FINANCIAL CORPORATION Vs. BANWARI LAL
|
January 24, 1997 |
RAJASTHAN FINANCIAL CORPORATION Vs. STATE OF RAJASTHAN
|
April 26, 1997 |
RAJASTHAN MINING AND ENGINEERING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1997 |
RAJASTHAN PUBLIC SERVICE Vs. RAMESH CHANDRA PILWAL
|
August 1, 1997 |
RAJASTHAN STATE CO Vs. SULTAN SINGH & ANOTHER
|
September 22, 1997 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. DALIP SINGH
|
February 14, 1997 |
RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR AND OTHERS Vs. N.K. ENTERPRISES, UDAIPUR
|
October 1, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOTYA AND OTHERS
|
August 1, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BANWARI LAL & ANR.
|
November 26, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JUDGE LABOUR COURT
|
March 10, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GIRDHAR SINGH
|
January 30, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SURAJ PRAKASH MANGAL
|
April 1, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAMAVTAR SHARMA
|
August 29, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHEEKA RAM
|
May 26, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COURT
|
July 2, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GOPAL SINGH
|
October 24, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS Vs. MEENA KUMARI AND ORS
|
April 10, 1997 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND Vs. LAXMAN DAS MALI
|
November 19, 1997 |
RAJENDRA Vs. STATE OF RAJASTHAN
|
May 1, 1997 |
RAJENDRA KUMAR Vs. UNION OF INDIA
|
December 3, 1997 |
RAJENDRA KUMAR SHARMA Vs. R S R T C & ORS
|
February 6, 1997 |
RAJENDRA PATHAK Vs. STATE OF RAJASTHAN
|
March 17, 1997 |
RAJENDRA PD. GUPTA AND ANOTHER Vs. STATE OF RAJASTHAN
|
February 19, 1997 |
RAJENDRA PRASAD GUPTA Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
RAJENDRA SINGH Vs. ASHA MEHTA
|
August 1, 1997 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 15, 1997 |
RAJENDRA SINGH Vs. ASHA MEHTA
|
August 18, 1997 |
RAJESH RATHI Vs. STATE OF RAJASTHAN
|
November 10, 1997 |
RAJESHWARI Vs. DEVANAND
|
March 5, 1997 |
RAJMAL Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
RAJNIKANT C. BHATT Vs. STATE OF RAJASTHAN
|
March 28, 1997 |
RAJNISH PAREEK Vs. BHILWARA
|
October 16, 1997 |
RAJU @ ASHOK @ KALU AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 9, 1997 |
RAJU ALIAS RAJKUMAR AND Vs. STATE OF RAJASTHAN
|
July 11, 1997 |
RAKESH Vs. STATE OF RAJASTHAN
|
November 7, 1997 |
RAKESH Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
RAKESH KUMAR Vs. STATE
|
May 20, 1997 |
RAM BAI AND 5 ORS. Vs. RAM KARAN AND ORS.
|
April 22, 1997 |
RAM BHAWAN Vs. UNION OF INDIA
|
December 9, 1997 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
February 3, 1997 |
RAM CHARAN Vs. STATE OF RAJASTHAN
|
July 16, 1997 |
RAM CHARAN AND OTHERS Vs. STATE OF RAJ. AND ANOTHER
|
January 30, 1997 |
RAM DAYAL Vs. STATE OF RAJASTHAN
|
May 2, 1997 |
RAM GOPAL Vs. STATE OF RAJ.
|
July 17, 1997 |
RAM GOPAL Vs. STATE OF RAJASTHAN
|
December 10, 1997 |
RAM GOPAL Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
RAM GOPAL Vs. STATE OF RAJASTHAN
|
August 6, 1997 |
RAM GOPAL AND OTHERS Vs. BHAGWATI PRASAD
|
October 22, 1997 |
RAM JANKI DEVI Vs. BAL CHAND VERMA
|
March 14, 1997 |
RAM JEEVAN Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
RAM JI LAL SHARMA Vs. STATE OF RAJASTHAN
|
November 4, 1997 |
RAM KARAN SINGH DHAKA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
March 12, 1997 |
RAM KHILADI Vs. STATE
|
November 12, 1997 |
RAM KISHAN Vs. STATE OF RAJASTHAN
|
February 27, 1997 |
RAM KUMAR Vs. STATE OF RAJASTHAN
|
May 23, 1997 |
RAM KUMAR Vs. MAHAVEER
|
September 4, 1997 |
RAM LAKHAN Vs. STATE OF RAJASTHAN
|
July 1, 1997 |
RAM NIWAS Vs. MAGNA RAM AND ORS.
|
November 4, 1997 |
RAM PAL Vs. STATE OF RAJASTHAN
|
November 21, 1997 |
RAM PRASAD Vs. HARI NARAIN
|
August 1, 1997 |
RAM PRASAD PUROHIT Vs. STATE OF RAJASTHAN
|
August 13, 1997 |
RAM PRATAP Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
RAM RAKH AND ANR. Vs. STATE OF RAJASTHAN
|
October 22, 1997 |
RAM RAKH CHACHA Vs. MOHD YUSUF
|
March 6, 1997 |
RAM SAWAROOP GUPTA Vs. STATE OF RAJASTHAN & OTHERS
|
March 19, 1997 |
RAM SHARAN AND ORS. Vs. STATE OF RAJASTHAN
|
December 15, 1997 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
October 1, 1997 |
RAMA Vs. MAGAN BAI
|
January 29, 1997 |
RAMA KANT Vs. STATE OF RAJASTHAN
|
January 3, 1997 |
RAMAVATAR Vs. STATE OF RAJASTHAN
|
November 18, 1997 |
RAMAVTAR Vs. STATE OF RAJASTHAN
|
August 4, 1997 |
RAMCHANDRA SINGH Vs. STATE OF RAJASTHAN
|
July 10, 1997 |
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
May 21, 1997 |
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
March 17, 1997 |
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
December 10, 1997 |
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
January 31, 1997 |
RAMESH CHAND PAREEK Vs. INDIAN RED CROSS SOCIETY AND ORS.
|
January 31, 1997 |
RAMESH CHANDRA Vs. TARA DEVI
|
August 21, 1997 |
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
July 29, 1997 |
RAMESH CHANDRA PARIHAR Vs. STATE OF RAJASTHAN
|
July 9, 1997 |
RAMESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
RAMESHWAR Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
RAMESHWAR Vs. STATE OF RAJASTHAN
|
March 26, 1997 |
RAMESHWAR LAL AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 14, 1997 |
RAMGOPAL S/O SHRI BHANWARLAL Vs. STATE OF RAJASTHAN & ANR
|
November 3, 1997 |
RAMJILAL Vs. GEETA DEVI
|
August 4, 1997 |
RAMLA @ RAMA Vs. STATE OF RAJASTHAN
|
January 14, 1997 |
RAMLAL Vs. STATE OF RAJASTHAN
|
August 11, 1997 |
RAMNATH Vs. STATE OF RAJASTHAN
|
October 21, 1997 |
RAMSWAROOP AND ORS. Vs. STATE OF RAJASTHAN
|
December 9, 1997 |
RANA RAM Vs. STATE OF RAJASTHAN
|
January 14, 1997 |
RANSERA Vs. STATE OF RAJASTHAN
|
January 15, 1997 |
RANVEER SINGH Vs. ABDUL WAHID AND ORS.
|
April 21, 1997 |
RASHID Vs. STATE OF RAJASTHAN
|
September 5, 1997 |
RASHIDA BEGUM Vs. ADBUL RAHMAN
|
October 22, 1997 |
RATAN CHAND LODHA Vs. INCOME TAX OFFICER
|
October 20, 1997 |
RATAN LAL Vs. RAJASTHAN HOUSING BOARD
|
September 12, 1997 |
RATIRAM Vs. STATE OF RAJASTHAN
|
January 17, 1997 |
RAVI DUTT SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
November 22, 1997 |
RAVI KULSHRESTHA Vs. STATE OF RAJASTHAN
|
March 3, 1997 |
RAVINDER KUMAR Vs. STATE OF RAJASTHAN
|
September 10, 1997 |
RAWAT RAM Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 29, 1997 |
RAYA Vs. STATE OF RAJASTHAN
|
May 1, 1997 |
REKHA BHANDARI Vs. DEEPAK SURANA
|
July 9, 1997 |
RENU SHARMA Vs. STATE OF RAJASTHAN
|
September 12, 1997 |
RICHARDSON HINDUSTAN LIMITED Vs. STATE OF RAJASTHAN
|
March 4, 1997 |
RINESH GUPTA Vs. STATE OF RAJASTHAN AND ORS.
|
June 27, 1997 |
RISHAL SINGH Vs. SARITA MANOCHA
|
July 2, 1997 |
RUKMA DEVI Vs. RAMAVTAR
|
September 16, 1997 |
S D KHETANI Vs. HEER SINGH
|
July 15, 1997 |
S.K.S. RANGACHARYULU & ANR. Vs. KAILASH VYAS & ORS.
|
May 16, 1997 |
S.S. GUPTA Vs. STATE OF RAJASTHAN
|
April 4, 1997 |
SADUL SINGH DHILLON Vs. ADDL. SESSIONS JUDGE NO. 1 ALWAR AND ANOTHER
|
July 28, 1997 |
SAJJAN MAL AND OTHERS Vs. REGISTRAR (REGISTRATION), NAGAUR
|
July 23, 1997 |
SAJJAN SINGH AND ANR. Vs. STATE OF RAJ.
|
July 28, 1997 |
SALEEM Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
SALT POWER HOUSE SEWA NIVRAT KARAMCHARI SANGH SAMBHAR LAKE Vs. UNION OF INDIA
|
August 12, 1997 |
SAMPAT RAJ PAREEK Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
July 21, 1997 |
SAMSHER SINGH GULLA Vs. STATE OF RAJASTHAN
|
May 14, 1997 |
SANG SINGH Vs. STATE OF RAJASTHAN
|
April 23, 1997 |
SANGRAM SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 17, 1997 |
SANJAY PHOPHALIYA Vs. STATE OF RAJASTHAN
|
July 23, 1997 |
SANJEEV KUMAR PAREEK Vs. STATE OF RAJASTHAN
|
November 6, 1997 |
SANTOSH Vs. UNION OF INDIA
|
August 20, 1997 |
SANTOSH ACHARYA Vs. NARSINGH LAL
|
November 13, 1997 |
SANWAL RAM Vs. MUSTAQ AHMAD
|
November 26, 1997 |
SANWARA Vs. STATE OF RAJATHAN
|
March 27, 1997 |
SANWARMAL PANSARI Vs. CHURU WHOLESALE UPBHOKTA SAHKARI BHANDAR LTD
|
August 19, 1997 |
SAROJ CHOTIYA Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
SAROJ SHARMA Vs. STATE OF RAJASTHAN
|
February 19, 1997 |
SATISH KUMAR SOOD Vs. STATE OF RAJASTHAN
|
March 5, 1997 |
SATNAMSINGH Vs. STATE OF RAJASTHAN
|
January 31, 1997 |
SATYA DEO SHARMA Vs. STATE OF RAJASTHAN
|
December 8, 1997 |
SATYA NARAIN Vs. INDIAN OIL CORPORATION LTD. & ORS.
|
December 3, 1997 |
SATYA NARAIN Vs. CHANDRA PRAKASH
|
January 20, 1997 |
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
March 31, 1997 |
SATYA PRAKASH Vs. MADAN LAL
|
November 21, 1997 |
SATYA PRAKASH TRIVEDI Vs. R S E B JAIPUR
|
August 19, 1997 |
SATYA RANI W/O. MOHAN LAL Vs. STATE OF RAJASTHAN
|
June 23, 1997 |
SATYAVAN CHAPLOT Vs. RAJENDRA
|
December 16, 1997 |
SATYAVEER SINGH Vs. STATE OF RAJASTHAN
|
November 21, 1997 |
SAVINDAR KAUR Vs. STATE OF RAJASTHAN
|
September 8, 1997 |
SAVITRI DEVI Vs. SMT. ANITA SHARMA AND ANR.
|
April 22, 1997 |
SAWAI RAM Vs. STATE OF RAJASTHAN
|
January 6, 1997 |
SEWAK RAM Vs. STATE OF RAJASTHAN
|
July 21, 1997 |
SHAHBUDDIN GOURI Vs. FAZAL KHAN
|
July 30, 1997 |
SHANKAR SINGH Vs. STATE OF RAJASTHAN
|
November 5, 1997 |
SHANKARLAL S/O KURDARAM SAINI Vs. STATE OF RAJASTHAN
|
December 3, 1997 |
SHANKER DUTTA Vs. U I T BIKANER
|
July 25, 1997 |
SHANTA BAI AND ANOTHER Vs. STATE OF RAJ.
|
January 15, 1997 |
SHANTI LAL Vs. LAXMINARAIN
|
May 13, 1997 |
SHANTI VIJAY Vs. LAN EXDA IND LTD
|
August 29, 1997 |
SHANTILAL VASTAVAT Vs. STATE OF RAJASTHAN
|
August 29, 1997 |
SHARAD MAHESHWARI Vs. UNIVERSITY OF RAJASTHAN AND OTHERS
|
February 19, 1997 |
SHARVAN LAL AND OTHERS Vs. BUNDU KHAN
|
March 28, 1997 |
SHER SING Vs. STATE OF RAJASTHAN
|
February 27, 1997 |
SHESH KUMAR Vs. STATE OF RAJASTHAN
|
December 10, 1997 |
SHIMBHUDAYAL & ORS. Vs. HINDUSTAN COPPER LTD. AND ORS.
|
September 18, 1997 |
SHIV DUTT BISSA Vs. STATE OF RAJASTHAN
|
July 11, 1997 |
SHIV KANT PANDEY Vs. ISHWARI SINGH
|
January 3, 1997 |
SHIV LAL Vs. FOOD CORPORATION OF INDIA
|
January 7, 1997 |
SHIV SHANKER GOYAL Vs. MUNICIPIL COUNCIL AJMER
|
January 15, 1997 |
SHOUNATH Vs. STATE OF RAJASTHAN
|
July 16, 1997 |
Shyam Lal Vs. State of Rajasthan
|
May 20, 1997 |
SHYAM SUNDER AND ORS. Vs. STATE OF RAJASTHAN
|
October 20, 1997 |
SITA RAM Vs. NARBADA
|
July 23, 1997 |
SITA RAM Vs. STATE OF RAJASTHAN
|
September 25, 1997 |
SITA RAM Vs. PALI CENTRAL CO
|
January 18, 1997 |
SITA RAM MISHRA Vs. STATE OF RAJASTHAN
|
July 21, 1997 |
SMT. ARCHANA BOHRA Vs. STATE OF RAJASTHAN AND ORS.
|
May 12, 1997 |
SMT. BHANI Vs. MAHAVEER PRASAD
|
January 3, 1997 |
SMT. DRAUPDI DEVI & ORS Vs. KASHI RAM & ORS
|
January 10, 1997 |
SMT. MANGI Vs. STATE OF RAJASTHAN
|
May 14, 1997 |
SMT. PEPO Vs. DISTRICT AND SESSIONS JUDGE, JAISALMER AND ANOTHER
|
July 2, 1997 |
SMT. RAJESH BAI Vs. STATE OF RAJASTHAN
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November 4, 1997 |
SMT. RUKMANI DEVI & ANR Vs. STATE OF RAJASTHAN
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July 2, 1997 |
SMT. SUDHA RAINA Vs. RAJ PAL SINGH SHEKHAWAT
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August 29, 1997 |
SMT. SUMAN SINGH Vs. STATE OF RAJASTHAN AND ANR.
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July 23, 1997 |
SMT. SWATANTRA SAXENA Vs. STATE OF RAJASTHAN & OTHERS
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September 30, 1997 |
SMT. VIMLA SHARMA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
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April 7, 1997 |
SOHAN LAL Vs. CENTRAL COOPERATIVE BANK LTD, SARAFA BAZAR, BHARATPUR
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August 5, 1997 |
SOHAN LAL Vs. DISTT AND SESSIONS JUDGE
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March 17, 1997 |
SOHAN LAL BOTHRA Vs. RAM NARAIN ARVIND
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March 10, 1997 |
SOHAN RAJ SURANA Vs. STATE OF RAJASTHAN
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April 30, 1997 |
SOHAN SINGH Vs. STATE OF RAJASTHAN
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January 6, 1997 |
SOHAN SINGH Vs. STATE OF RAJASTHAN
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October 15, 1997 |
SOHAN SINGH Vs. STATE OF RAJASTHAN
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April 10, 1997 |
SOHAN SINGH & ANR. Vs. UNION OF INDIA & ANR.
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July 3, 1997 |
SONA BUILDERS Vs. UNION OF INDIA
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December 16, 1997 |
SOOKA LAL Vs. KISHAN & ANR
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January 6, 1997 |
SRI OM INDUSTRIES AND OIL MILLS LTD. AND 7 ORS. Vs. KRISHI UPAJ MANDI SAMITI
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March 11, 1997 |
STATE Vs. HEERA LAL
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January 13, 1997 |
STATE Vs. CHANDRA PAL SINGH
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May 29, 1997 |
STATE BANK OF BIKANER AND JAIPUR, ALWAR Vs. RAMJILAL KHANDELWAL
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May 21, 1997 |
STATE OF RAJ. Vs. BHAGIRATH
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March 14, 1997 |
STATE OF RAJASHTAN Vs. BANSHI LAL
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January 10, 1997 |
STATE OF RAJASTHAN Vs. GURCHARAN SINGH
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January 15, 1997 |
STATE OF RAJASTHAN Vs. MAHAVEER CHAND
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November 4, 1997 |
STATE OF RAJASTHAN Vs. CHATHU RAM
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July 2, 1997 |
STATE OF RAJASTHAN Vs. JAWAHAR LAL
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July 14, 1997 |
STATE OF RAJASTHAN Vs. GENA RAM
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April 24, 1997 |
STATE OF RAJASTHAN Vs. CHATRA RAM
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April 26, 1997 |
STATE OF RAJASTHAN Vs. JEEV RAJ SINGH
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April 11, 1997 |
STATE OF RAJASTHAN Vs. KISHANLAL
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August 29, 1997 |
STATE OF RAJASTHAN Vs. LALDEEN
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August 29, 1997 |
STATE OF RAJASTHAN Vs. SHARVAN KUMAR
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July 25, 1997 |
STATE OF RAJASTHAN Vs. KHUMANA RAM
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July 24, 1997 |
STATE OF RAJASTHAN Vs. UMESH JANGID
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August 4, 1997 |
STATE OF RAJASTHAN Vs. VIPIN KUMAR
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September 5, 1997 |
STATE OF RAJASTHAN Vs. PATASI BAI
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May 29, 1997 |
STATE OF RAJASTHAN Vs. BHANWARI DEVI
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March 28, 1997 |
STATE OF RAJASTHAN Vs. BHURA RAM
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January 14, 1997 |
STATE OF RAJASTHAN Vs. SPENCON INDIA PVT LTD
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January 16, 1997 |
STATE OF RAJASTHAN Vs. HAJARI RAM
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January 6, 1997 |
STATE OF RAJASTHAN Vs. TIKKO BAI
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January 6, 1997 |
STATE OF RAJASTHAN Vs. BHUPENDRA JOSHI
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January 30, 1997 |
STATE OF RAJASTHAN Vs. BAXA RAM
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February 3, 1997 |
STATE OF RAJASTHAN Vs. TARA SINGH
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March 19, 1997 |
STATE OF RAJASTHAN Vs. MODAN SINGH AND ORS.
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March 14, 1997 |
STATE OF RAJASTHAN Vs. BIRBAL RAM AND OTHERS
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March 6, 1997 |
STATE OF RAJASTHAN Vs. LAXMAN DAS AND ANOTHER
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July 11, 1997 |
STATE OF RAJASTHAN AND ANOTHER Vs. SHIV DUTT BISSA
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September 12, 1997 |
SUBASH CHAND JAIN Vs. SBBJ
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August 26, 1997 |
SUBHASH CHAND Vs. STATE OF RAJASTHAN
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April 11, 1997 |
SUDHA DEVI Vs. RAJASTHAN STATE ROAD TRANS
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September 9, 1997 |
SUJAN SINGH Vs. R S R T C
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August 12, 1997 |
SUKHDEV Vs. SANTOSH
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May 23, 1997 |
SUKHI RAM Vs. THE STATE OF RAJASTHAN AND ORS.
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August 19, 1997 |
SUMAT KUMAR JAIN Vs. PRAMOD KUMAR AGARWAL
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July 15, 1997 |
SUMITI ROOP CHAND BHANDARI Vs. HIMMAT MAL GIRIYA
|
March 28, 1997 |
SUNDER KANWAR Vs. BOARD OF REVENUE
|
September 17, 1997 |
SUNIL ALIAS BHIYAN Vs. STATE OF RAJASTHAN
|
March 5, 1997 |
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
SUNIT KUMAR Vs. STATE OF RAJASTHAN
|
November 18, 1997 |
SUNITA GUPTA Vs. BHAIRU LAL
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November 24, 1997 |
SUNITA SAJNANI Vs. RATAN KUMAR
|
September 17, 1997 |
SURENDRA KUMAR Vs. KIRAN DEVI
|
January 10, 1997 |
SURENDRA KUMAR & ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
July 15, 1997 |
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 2, 1997 |
SURENDRA SINGH Vs. CHIRAGUDDIN
|
July 25, 1997 |
SURENDRA SINGH AND OTHERS Vs. ADDL. COLLECTOR AND OTHERS
|
December 3, 1997 |
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
August 1, 1997 |
SURESH KUMAR CHUG Vs. STATE
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February 6, 1997 |
SURESH NATH Vs. LRS. OF JORAWAL MAL
|
April 9, 1997 |
SWAMI SUNDERDAS MAHANT ANANTSHRI SUKHRAMJI TRUST Vs. STATE OF RAJASTHAN
|
March 13, 1997 |
SWAROOP CHAND KOJURAM Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1997 |
SYED AZAR AHMAD Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
SYED ZAINULABEDEEN @ MAHMOOD MIYAN AND ORS. Vs. NISAR AHMED
|
May 19, 1997 |
TAN SUKH Vs. STATE OF RAJASTHAN
|
June 30, 1997 |
TARA DEVI Vs. SUDESH CHAUDHARY
|
August 12, 1997 |
Taro Vs. State of Rajasthan
|
December 12, 1997 |
TATA HOUSING DEVELOPMENT CO LTD Vs. COMPETENT AUTHORITY URBAN LAND CEILING AND ORS
|
January 30, 1997 |
TEJ SINGH Vs. S T A T
|
July 25, 1997 |
TEMPLE OF THAKURJI Vs. STATE OF RAJASTHAN
|
September 30, 1997 |
THAR CEMENTS LTD Vs. R S E B
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August 8, 1997 |
TIHSAN CHAND VIKARM CHAND JAIN Vs. MOHAN LAL CHHIPA
|
January 8, 1997 |
TIKURAM Vs. STATE OF RAJASTHAN
|
September 8, 1997 |
TILAM SANGH RAJASTHAN SRI GANGANAGAR Vs. KAMAL PRASAD SHARMA
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December 5, 1997 |
TOLA RAM AND Vs. STATE OF RAJASTHAN
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January 6, 1997 |
TULSI DAS Vs. UNION OF INDIA
|
May 7, 1997 |
U P HOTELS LIMITED Vs. STATE OF RAJASTHAN
|
December 18, 1997 |
U.I.T., BIKANER AND OTHERS Vs. HANUMAN AND OTHERS
|
August 13, 1997 |
UDA RAM Vs. CENTRAL STATE FARM
|
December 11, 1997 |
UDAI RAM Vs. LADI BAI
|
March 14, 1997 |
UDAIPUR DISTILLERY CO LTD Vs. STATE OF RAJASTHAN
|
March 20, 1997 |
UGAM SINGH Vs. STATE
|
August 6, 1997 |
UMARAM Vs. STATE OF RAJASTHAN
|
February 27, 1997 |
UMESH CHAND Vs. STATE OF RAJASTHAN
|
March 28, 1997 |
UMESH VASHWANI Vs. RATNA VASWANI
|
May 12, 1997 |
UMMAR MOHAMMAD Vs. STATE OF RAJASTHAN
|
February 13, 1997 |
UMMED SINGH Vs. STATE OF RAJASTHAN
|
January 29, 1997 |
UNION OF INDIA Vs. ROOP NARAYAN AND
|
January 24, 1997 |
UNION OF INDIA Vs. EX SEPOY CHANDER SINGH
|
November 19, 1997 |
UNION OF INDIA Vs. SORAM BAI
|
October 15, 1997 |
UNION OF INDIA Vs. BABULAL GUPTA AND ANOTHER
|
May 19, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. SIRAJUDDIN
|
July 23, 1997 |
UNITED INDIA INSURANCE COMPANY Vs. SUPHEDA
|
July 2, 1997 |
UNITED INDIA INSURANCE COMPANY Vs. PEMA RAM
|
January 31, 1997 |
UNITED INDIA INSURANCE COMPANY Vs. SOMVATI & ORS.
|
May 2, 1997 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LADHU DEVI
|
September 9, 1997 |
UPENDRA SINGH SOLANKI Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
URBAN IMPROVEMENT TRUST Vs. POONAM CHAND
|
February 3, 1997 |
USMAN GANI Vs. SUMER MAL
|
April 3, 1997 |
V K SINGH 803537 NC E 00 Vs. UNION OF INDIA
|
August 29, 1997 |
VAGATA Vs. STATE OF RAJASTHAN
|
August 26, 1997 |
VELJI Vs. STATE OF RAJASTHAN
|
September 2, 1997 |
VERMA CONSTRUCTION CO. Vs. U.O.I
|
April 10, 1997 |
VIJAY KUMAR Vs. STATE OF RAJASTHAN
|
September 18, 1997 |
VIJAY KUMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
November 19, 1997 |
VIJAY KUMAR BURDAK AND 35 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 7, 1997 |
VIJAY KUMAR SHARMA Vs. SADHNA SHARMA
|
December 17, 1997 |
VIMLA Vs. SURENDRA SINGH
|
April 2, 1997 |
VIMLA SHARMA Vs. REGISTRAR, CO -OPERATIVE SOCIETIES
|
April 4, 1997 |
VINOD KUMAR AGARWAL Vs. JAGDISH PRASAD
|
April 3, 1997 |
VINOD KUMAR JAIN Vs. RAJASTHAN STATE WARE HOUSING CORPORATION AND ANR.
|
April 11, 1997 |
VINOD KUMAR SHARMA Vs. RAJASTHAN FINANCIAL CORPORATION & OTHERS
|
September 11, 1997 |
VIPUL SHARMA Vs. KALAWATI
|
May 29, 1997 |
YOGENDRA KUMAR DURLABHJI Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1997 |
YOGESH KHATRI Vs. RAJASTHAN STATE BRIDGE CONSTRUCTION CORPORATION AND ANOTHER
|
May 8, 1997 |
ZAHEER AHMED Vs. MUNICIPAL CORPORATION
|
November 27, 1997 |
ZAKIR HUSSAIN AND ANR. Vs. STATE OF RAJASTHAN
|
February 6, 1997 |
ZILEY SINGH Vs. STATE OF RAJASTHAN
|
January 15, 1997 |