A Vs. B
|
February 1, 1996 |
A N ANSARI Vs. RAJ HIGH COURT
|
April 23, 1996 |
A N ANSARI Vs. RAJASTHAN HIGH COURT
|
April 23, 1996 |
AASHIRWAD ENTERPRISES Vs. SAMBHAR SALTS LTD
|
September 12, 1996 |
ABDUL RASHID Vs. STATE OF RAJ. AND OTHERS
|
November 26, 1996 |
ACHAL CHAND Vs. CHUUNI LAL ZORAWAR MAL
|
October 8, 1996 |
ADMINISTRATOR KRISHI UPAJ MANDI SAMITI Vs. GAURI SHANKER
|
July 3, 1996 |
AHMED ALI Vs. STATE OF RAJASTHAN
|
February 16, 1996 |
AHSAN AND ANR Vs. STATE OF RAJASTHAN
|
May 10, 1996 |
AJAY TEXTILES Vs. A C J M NO 1 JODHPUR
|
July 11, 1996 |
AJAYAB SINGH Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
AJEET SINGH Vs. STATE OF RAJASTHAN
|
August 6, 1996 |
AMAR CHAND Vs. RSRTC
|
May 13, 1996 |
AMAR KUMARI SURANA Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1996 |
AMB SINGH Vs. SUB-DIVISIONAL OFFICER
|
July 17, 1996 |
AMBA LAL Vs. UNION OF INDIA
|
May 1, 1996 |
AMICHAND AHIR AND Vs. KRISHNA KUMAR
|
November 26, 1996 |
AMRI AND Vs. STATE OF RAJASTHAN
|
August 13, 1996 |
ANANT SHRI SUKHRAMJI TRUST Vs. UNION OF INDIA
|
July 16, 1996 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
November 8, 1996 |
ANIL KUMAR JAIN Vs. GEETA
|
August 7, 1996 |
ANNDA RAM Vs. SALAG RAM
|
August 8, 1996 |
ANOOP DHAND Vs. CONTROLLER OF EXAMINATION
|
November 8, 1996 |
ARJUN SINGH Vs. GURBACHAN SINGH AND OTHERS
|
March 19, 1996 |
ASHA BAI Vs. MAGAN MAL AND ANOTHER
|
September 16, 1996 |
ASHA RAM Vs. BHANWAR LAL
|
September 11, 1996 |
ASHOK KUMAR JOSHI Vs. STATE OF RAJASTHAN
|
January 17, 1996 |
ASHOK KUMAR JOSHI AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 16, 1996 |
ASHOK SON OF BHANWAR LAL Vs. STATE OF RAJASTHAN
|
September 27, 1996 |
ASHWANI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
|
December 20, 1996 |
ASSAM ROLLER FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1996 |
ASSOCIATED STONE INDUSTRIES KOTA Vs. STATE OF RAJASTHAN
|
July 1, 1996 |
ASSTT ENGINEER PUBLIC HEALTH Vs. IMAMUDEEN KHATRI
|
February 2, 1996 |
ATMA RAM Vs. MANA RAM
|
July 26, 1996 |
AVADH SRIVASTAVA Vs. STATE OF RAJASTHAN
|
October 9, 1996 |
AZHAR BEG Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
AZIZ KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
December 20, 1996 |
BABOO LAL & ANR Vs. STATE OF RAJASTHAN
|
November 1, 1996 |
BABU ALIAS RAJESH Vs. STATE OF RAJASTHAN
|
April 18, 1996 |
BABU BHAI Vs. UNION OF INDIA
|
February 16, 1996 |
BABU LAL Vs. CHANDI RAM
|
February 9, 1996 |
BABU LAL Vs. STATE TRANSPORT APPELLATE
|
November 20, 1996 |
BABU LAL Vs. STATE OF RAJASTHAN
|
May 23, 1996 |
BABULAL Vs. RAJENDRA SINGH
|
July 19, 1996 |
Badri Lal Vs. State of Rajasthan
|
January 1, 1996 |
BADRI LAL Vs. STATE OF RAJASTHAN
|
January 31, 1996 |
BADRI PRASAD Vs. STATE OF RAJASTHAN
|
January 23, 1996 |
BAJRANGDAS Vs. VISHVA KARMA JANGID PANCHAYAT
|
October 7, 1996 |
BAL KISHAN Vs. VASU DEO
|
August 22, 1996 |
BALBIR RAM Vs. STATE OF RAJASTHAN & ANR.
|
January 22, 1996 |
BALBIR SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
March 1, 1996 |
BALDEO SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
September 30, 1996 |
BANIYA KHAN & ORS. Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
BANSI LAL Vs. STATE OF RAJASTHAN
|
November 1, 1996 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
October 28, 1996 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
November 5, 1996 |
BANWARI LAL MATHUR Vs. STATE OF RAJASTHAN
|
May 27, 1996 |
BASANT KUMAR MINOR THROUGH HIS FATHER MAHAVIR PRASAD Vs. RAGHUVEER SINGH AND OTHERS
|
July 23, 1996 |
BASHIR AND ORS Vs. STATE OF RAJASTHAN
|
September 30, 1996 |
BASTI CHAND Vs. DUKHRAJ
|
May 8, 1996 |
BHAGIRATH Vs. SHRI OSWAL SAMAST NYATI SAMITI, PHALODI
|
July 16, 1996 |
BHAGIRATH Vs. STATE
|
November 28, 1996 |
BHAGWAN @ ADITYA PRAKASH Vs. STATE OF RAJASTHAN
|
July 16, 1996 |
BHAGWAN LAL Vs. STATE OF RAJASTHAN
|
July 3, 1996 |
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
September 30, 1996 |
BHAGWANIDEVI Vs. STATE OF RAJASTHAN
|
January 18, 1996 |
BHAGWATI LAL Vs. STATE OF RAJASTHAN
|
September 18, 1996 |
BHAIRU LAL Vs. STATE OF RAJASTHAN
|
March 21, 1996 |
BHAKHAR RAM Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
BHALLA RAM Vs. STATE OF RAJASTHAN
|
September 4, 1996 |
Bhalru Lal and Anr. Vs. State of Rajasthan
|
March 21, 1996 |
BHANDARI DAS Vs. SUSHILA
|
December 3, 1996 |
BHANWAR LAL Vs. STATE
|
April 19, 1996 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
February 29, 1996 |
BHANWAR LAL Vs. MISHRI LAL
|
August 30, 1996 |
BHANWAR LAL & ORS. Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
BHANWAR LAL VERMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
November 8, 1996 |
BHANWARI DEVI Vs. STATE OF RAJASTHAN
|
October 11, 1996 |
BHANWARSINGH Vs. STATE OF RAJASTHAN
|
April 18, 1996 |
BHARAT DAN Vs. STATE OF RAJASTHAN
|
May 2, 1996 |
BHAWANI SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 13, 1996 |
BHAWANI SINGH Vs. STATE OF RAJASTHAN
|
October 1, 1996 |
BHERULAL Vs. STATE OF RAJASTHAN
|
December 18, 1996 |
BHIKA Vs. STATE OF RAJASTHAN
|
July 9, 1996 |
BHOLA RAM Vs. UNION OF INDIA
|
December 5, 1996 |
BHOLE RAM Vs. MAHESH CHAND
|
July 17, 1996 |
BHOOP SINGH Vs. STATE OF RAJASTHAN
|
July 11, 1996 |
BHOORA LAL Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
BHOWAL SINGH Vs. STATE AND ANR.
|
May 14, 1996 |
BHUPENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 3, 1996 |
BHUPENDRA SINGH Vs. EXECUTIVE ENGINEER GANG CANAL
|
April 11, 1996 |
BHUPINDER SINGH Vs. STATE OF RAJASTHAN
|
February 28, 1996 |
BHURA MAL RAJ MAL Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1996 |
BHURI DEVI Vs. STATE OF RAJASTHAN
|
March 12, 1996 |
BINANI ZINC LIMITED Vs. STATE OF RAJASTHAN
|
May 22, 1996 |
BIRAMA RAM Vs. STATE
|
November 6, 1996 |
BISHAN SINGH Vs. HANUMAN SINGH
|
May 10, 1996 |
BORDER SECURITY FORCE Vs. LAND ACQUISITION OFFICER
|
July 3, 1996 |
BRAHMA NAND AGRAWAL S/O RAMESHWAR DAS & ANR Vs. STATE OF RAJASTHAN
|
December 12, 1996 |
BRAHMACHARI LALIT BABA Vs. STATE OF RAJASTHAN
|
August 26, 1996 |
BRIJ MOHAN AGARWAL Vs. RAM GOPAL
|
May 16, 1996 |
BRIJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 29, 1996 |
BRIJENDRA SINGH JAT Vs. STATE OF RAJASTHAN
|
January 10, 1996 |
BUDH PRAKASH Vs. SECRETARY GOVT OF INDIA
|
September 26, 1996 |
BUDHA RAM Vs. STATE
|
July 30, 1996 |
CENTRAL BOARD OF SECONDARY EDUCATION AJMER Vs. SANJAY KUMAR
|
January 4, 1996 |
CHAGAN MAL BASTIMAL Vs. COMMISSIONER OF INCOME TAX
|
May 15, 1996 |
CHANDMAL SHAH Vs. KANHAIYA LAL
|
September 25, 1996 |
CHANDRA FILLING SERVICE Vs. RAMPRASAD
|
December 4, 1996 |
CHANDRA FILLING SERVICE Vs. RAM PRASAD
|
November 6, 1996 |
CHARAN SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1996 |
CHATAR LAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
December 5, 1996 |
CHATRA RAM Vs. STATE OF RAJASTHAN
|
July 15, 1996 |
CHHOGA RAM Vs. STATE OF RAJASTHAN
|
September 10, 1996 |
CHHOTYA AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
December 18, 1996 |
CHOTU LAL Vs. CHAMALI BAI
|
August 20, 1996 |
CHUNA RAM Vs. STATE OF RAJASTHAN
|
December 18, 1996 |
CHUNA RAM & ORS Vs. STATE OF RAJASTHAN
|
August 5, 1996 |
CHUNI Vs. STATE OF RAJASTHAN
|
May 24, 1996 |
COMISSIONER OF INCOME TAX Vs. PREM KISHORE AGRAWAL
|
February 5, 1996 |
COMMISSIONER OF GIFT TAX Vs. MAHARAJA BHAGWAT SINGH LATE H H
|
July 24, 1996 |
COMMISSIONER OF INCOME TAX Vs. SANT DAS NIHAL CHAND
|
July 26, 1996 |
COMMISSIONER OF INCOME TAX Vs. AYURVED SEWA ASHRAM LIMITED
|
July 17, 1996 |
COMMISSIONER OF INCOME TAX Vs. PATEL BROKERS
|
July 17, 1996 |
COMMISSIONER OF INCOME TAX Vs. WOLKEM PRIVATE LIMITED
|
August 9, 1996 |
COMMISSIONER OF INCOME TAX Vs. GOLCHA PROPERTIES PRIVATE LIMITED IN LIQUIDATION
|
August 6, 1996 |
COMMISSIONER OF INCOME TAX Vs. VASU PUZIYA JAIN DERASHAR PEDI UNDRI
|
September 9, 1996 |
COMMISSIONER OF INCOME TAX Vs. MAHENDRA SINGH
|
November 5, 1996 |
COMMISSIONER OF INCOME TAX Vs. SARVANJINIK GRAH-NIRMAN SAMITI
|
February 26, 1996 |
COMMISSIONER OF INCOME TAX Vs. GANESH TALKIES
|
January 4, 1996 |
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR BAFNA
|
January 10, 1996 |
COMMISSIONER OF INCOME TAX Vs. TRINITY HOSPITAL
|
January 10, 1996 |
COMMISSIONER OF INCOME TAX Vs. BANSWARA TEXTILES MILL LIMITED
|
January 17, 1996 |
COMMISSIONER OF INCOME TAX Vs. JAIDEO JAIN AND COMPANY
|
January 10, 1996 |
COMMISSIONER OF INCOME TAX Vs. MANAKCHAND
|
January 12, 1996 |
COMMISSIONER OF INCOME TAX Vs. S M BHATIYA ASSOCIATES
|
March 22, 1996 |
COMMISSIONER OF INCOME TAX Vs. LUCKY MINERAL PRIVATE LIMITED
|
February 27, 1996 |
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHAND DHADDA
|
March 27, 1996 |
COMMISSIONER OF INCOME TAX Vs. PREMIER VEGETABLES PRODUCT
|
May 22, 1996 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION NO 2
|
May 22, 1996 |
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LIMITED
|
July 5, 1996 |
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LIMITED
|
July 8, 1996 |
COMMISSIONER OF INCOME TAX Vs. O N G C AGENT OF CGG FRANCE
|
July 11, 1996 |
COMMISSIONER OF INCOME TAX Vs. BHANWARLAL
|
May 3, 1996 |
COMMISSIONER OF INCOME TAX Vs. G T ENTERPRISES
|
May 16, 1996 |
COMMISSIONER OF INCOME TAX Vs. ABDULKARIM STONE CONTRACTOR
|
May 22, 1996 |
COMMISSIONER OF INCOME TAX Vs. MOHTA CONSTRUCTIONS COMPANY
|
May 13, 1996 |
COMMISSIONER OF INCOME TAX Vs. S M BHATIA ASSOCIATES
|
May 7, 1996 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION NO 1
|
May 8, 1996 |
COMMISSIONER OF INCOME TAX Vs. ASSAM ROLLER FLOUR MILLS
|
May 8, 1996 |
COMMISSIONER OF INCOME TAX Vs. BHANWAR LAL JAS RAJ GEHLOT
|
May 2, 1996 |
COMMISSIONER OF INCOME TAX Vs. ANJANI KUMAR AND COMPANY PRIVATE LIMITED
|
May 6, 1996 |
COMMISSIONER OF INCOME TAX Vs. JANKIDAS RAM PRATAP
|
May 3, 1996 |
COMMISSIONER OF INCOME TAX Vs. SHEO RAJ BHATIA
|
May 1, 1996 |
COMMISSIONER OF INCOME TAX Vs. JAG MOHAN GOYAL
|
May 1, 1996 |
COMMISSIONER OF INCOME TAX Vs. PEER KHAN CHAND KHAN MORAK
|
May 1, 1996 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE CO OPERATIVE BANK
|
April 22, 1996 |
COMMISSIONER OF INCOME TAX Vs. HASSAN CHAND AND SONS
|
April 22, 1996 |
COMMISSIONER OF INCOME TAX Vs. SHIV RAJ BHATIA
|
May 1, 1996 |
COMMISSIONER OF INCOME TAX Vs. MOTI MAL MOHNOT
|
May 1, 1996 |
COMMISSIONER OF INCOME TAX Vs. PREMIER VEGETABLE PRODUCTS
|
May 1, 1996 |
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LTD
|
March 5, 1996 |
COMMISSIONER OF WEALTH TAX Vs. CHHAGAN LAL GUPTA
|
January 16, 1996 |
COMMISSIONER OF WEALTH TAX Vs. VIDHYADHAR GUPTA
|
January 16, 1996 |
COMMISSIONER OF WEALTH TAX Vs. BHANWAR LAL GUPTA
|
January 16, 1996 |
COMMISSIONER OF WEALTH TAX Vs. SUNDER LAL GUPTA
|
January 15, 1996 |
COMMISSIONER OF WEALTH TAX Vs. CHHAGAN LAL GUPTA
|
January 15, 1996 |
CONTROLLER OF ESTATE DUTY Vs. RADHEY SHYAM
|
May 9, 1996 |
D C DUDI Vs. UNIVERSITY OF RAJASTHAN
|
March 1, 1996 |
DALMIA DAIRY INDUSTRIES, BHARATPUR Vs. RAJASTHAN STATE WATER POLLUTION CONTROL AND PREVENTION BOARD, JAIPUR
|
July 16, 1996 |
DALPAT SINGH AND Vs. STATE OF RAJASTHAN
|
July 3, 1996 |
DAMODAR Vs. STATE OF RAJASTHAN
|
April 2, 1996 |
DAMODAR PRASAD PAREEK Vs. R S E B JAIPUR
|
April 17, 1996 |
DANA RAM CHOUDHARY Vs. STATE OF RAJASTHAN
|
August 12, 1996 |
DARAB SINGH Vs. STATE OF RAJASTHAN
|
December 12, 1996 |
DAULAT CHAND GUPTA Vs. STATE OF RAJASTHAN
|
September 27, 1996 |
DAYANAND AND ORS. Vs. THE RAJASTHAN NURSING COUNCIL
|
September 23, 1996 |
DEEN DAYAL PAREEK Vs. STATE OF RAJASTHAN
|
August 7, 1996 |
DEEPAK KUMAR Vs. UNION OF INDIA
|
November 27, 1996 |
DEEPAK KUMAR KHIARA Vs. OIL INDIA LIMITED
|
April 17, 1996 |
DESH RAJ Vs. STATE OF RAJASTHAN
|
July 22, 1996 |
DEV KANWAR Vs. SHAMBHU SINGH
|
March 14, 1996 |
DEVENDERA KUMAR Vs. STATE
|
December 5, 1996 |
DEVI DAS Vs. NARAIN DAS
|
August 1, 1996 |
DEVI LAL Vs. NATHU LAL
|
July 25, 1996 |
DEVKI NANDAN Vs. STATE OF RAJASTHAN
|
January 15, 1996 |
DHANNA LAL Vs. STATE OF RAJASTHAN
|
May 6, 1996 |
DHANNA RAM AND ORS Vs. STATE OF RAJASTHAN
|
May 16, 1996 |
DHANPAT SINGH Vs. MARUDHAR KSHETRIYA GRAMINE BANK
|
January 29, 1996 |
DHANPHOOL & 2 ORS. Vs. STATE OF RAJASTHAN
|
July 9, 1996 |
DHARAM CHAND Vs. S T A T
|
July 2, 1996 |
DHARAM CHAND Vs. BOARD OF REVENUE
|
December 3, 1996 |
DHENIYA Vs. STATE OF RAJASTHAN
|
February 19, 1996 |
DHOLA RAM Vs. STATE OF RAJASTHAN
|
November 7, 1996 |
DHULA Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
DILIP SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
DINESH CHANDRA SHARMA Vs. STATE
|
May 21, 1996 |
DINESH KUMAR Vs. STATE AND ORS.
|
February 20, 1996 |
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
June 4, 1996 |
DR. (MRS.) SUDHA MATHUR Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
August 23, 1996 |
DR. HEMANT TAUNK Vs. UNIVERSITY OF RAJASTHAN AND ANR.
|
April 12, 1996 |
DR. NARPAT SINGH Vs. RPSC AND ANR.
|
April 3, 1996 |
DRAUPADI DEVI Vs. INDER KUMAR
|
May 8, 1996 |
DUNGA RAM Vs. STATE OF RAJASTHAN
|
July 18, 1996 |
DURGA SHANKAR Vs. STATE OF RAJASTHAN
|
November 13, 1996 |
DURJAN SINGH ALIAS DURJA SINGH Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
DWARKA PRASAD Vs. MISHRI LAL
|
February 20, 1996 |
EDU KHAN Vs. KALOO KHAN AND ANR.
|
January 30, 1996 |
EXECUTIVE ENGINEER IRRIGATION DIVISION Vs. ANOP KANWAR SMT
|
January 18, 1996 |
EXECUTIVE ENGINEER P W D Vs. BABU LAL
|
November 14, 1996 |
EXOTIQUE APPARELS, SMT. INDIRA BALI Vs. TONK TANNERIES PVT. LTD. AND OTHERS
|
September 13, 1996 |
FARAZ Vs. STATE OF RAJASTHAN
|
August 3, 1996 |
FARIDA Vs. ABID
|
May 8, 1996 |
FATEH CHAND SHARMA AND 16 ORS. Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 15, 1996 |
FATEH SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 21, 1996 |
FEDERAL BANK LTD Vs. SARALA DEVI RATHI
|
November 22, 1996 |
FIRM GANESH MAL ROOP CHAND Vs. STATE OF RAJASTHAN
|
November 8, 1996 |
FIRM SURESH KUMAR SHANKERLAL Vs. STATE OF RAJASTHAN
|
May 27, 1996 |
GALLA @ GULAB Vs. STATE
|
August 5, 1996 |
GANESH DAROGA Vs. BEENA KUMARI
|
May 28, 1996 |
GANESH MAL SURANA Vs. STATE OF RAJASTHAN
|
May 27, 1996 |
GANESHI LAL Vs. STATE OF RAJASTHAN
|
August 3, 1996 |
GANPAT RAM Vs. STATE OF RAJASTHAN
|
August 6, 1996 |
GANPAT RAM AND CO Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
GAUTTAM Vs. STATE OF RAJASTHAN
|
August 22, 1996 |
GEETA DEVI Vs. SANWAR MAL
|
May 8, 1996 |
GEHRU @ GEHRI LAL S/O RODAJI Vs. STATE OF RAJASTHAN AND ANR.
|
January 10, 1996 |
GHANSITYAM DAS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 1, 1996 |
GHEWAR CHAND Vs. STATE OF RAJASTHAN
|
November 22, 1996 |
GIRDHARI Vs. UNION OF INDIA
|
July 23, 1996 |
GIRDHARI LAL Vs. PRABHU DAYAL
|
August 16, 1996 |
GIRDHARI SINGH BAPNA Vs. UNION OF INDIA
|
May 3, 1996 |
GIRDHARILAL Vs. DINESH KUMAR AND ANOTHER
|
July 17, 1996 |
GIRDHARILAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1996 |
GIRISH GANDHI Vs. UNION OF INDIA
|
September 27, 1996 |
GODU RAM Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
GOKUL CHAND Vs. SHRI KRISHAN AND ANOTHER
|
December 3, 1996 |
GOPA RAM Vs. STATE OF RAJASTHAN
|
April 26, 1996 |
GOPAL Vs. STATE OF RAJASTHAN
|
December 18, 1996 |
GOPAL DASS Vs. TEJ SINGH
|
January 2, 1996 |
GOPALPURA GRIH NIRMAN SEHKARI SAMITI LTD. AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
|
October 28, 1996 |
GOPI KISHAN Vs. BAJRANG LAL
|
May 9, 1996 |
GOPI KISHAN Vs. BAJRANG LAL
|
May 6, 1996 |
GOPI LAL Vs. SUNDAR LAL
|
May 3, 1996 |
GOPI RAM LILA Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1996 |
GORDHAN DASS Vs. STATE OF RAJASTHAN
|
September 24, 1996 |
GOVIND Vs. STATE OF RAJASTHAN
|
February 27, 1996 |
GOVIND CHANDER MATHUR Vs. STATE
|
February 26, 1996 |
GULAB JATTI Vs. STATE OF RAJASTHAN
|
November 14, 1996 |
GULAB KUMARI SAXENA Vs. STATE OF RAJASTHAN AND ORS.
|
March 21, 1996 |
GULAM FARID Vs. STATE OF RAJASTHAN
|
December 20, 1996 |
GULAM HUSSAIN Vs. DISTRICT MAGISTRATE
|
July 5, 1996 |
GULIA ALIAS GULSHER Vs. DISTRICT MAGISTRATE
|
April 24, 1996 |
GURDEV SINGH Vs. STATE OF RAJASTHAN
|
May 2, 1996 |
GURLAL SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 2, 1996 |
GURU DUTTA SINGH Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
GURUCHARAN KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
March 21, 1996 |
GYATRI BAI Vs. RAM KARAN
|
December 11, 1996 |
HAJARI SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
HAKIMUDDIN MOHAMMED HUSSAIN HITAWALA AND ETC. Vs. KRISHI UPAJ MANDI SAMITI, UDAIPUR AND OTHERS
|
July 26, 1996 |
HAMID ALIAS BHURIA Vs. RAJASTHAN STATE ROAD TRANS
|
May 28, 1996 |
HAMID ZAFAR ALAM Vs. MUNICIPAL BOARD
|
October 9, 1996 |
HANUMAN & ORS. Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
HANUMAN SINGH Vs. UNION OF INDIA
|
November 27, 1996 |
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
August 4, 1996 |
HAR CHAND Vs. STATE OF RAJASTHAN
|
August 5, 1996 |
HARCHAND Vs. STATE OF RAJASTHAN
|
May 13, 1996 |
HARDEEP SINGH Vs. STATE
|
May 23, 1996 |
HARI SHARMA Vs. CHANDRA PRAKASH
|
August 3, 1996 |
HARIDAS BHATKAR Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
HARISH CHANDRA Vs. STATE OF RAJASTHAN
|
March 1, 1996 |
HARISINGH MAHUWA Vs. STATE OF RAJASTHAN AND ORS.
|
November 1, 1996 |
HARJI Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
HARSHVARDHAN SINGH Vs. RANVEER SINGHN
|
November 20, 1996 |
HAZARI Vs. NAND LAL
|
April 18, 1996 |
HEERA LAL RAMJI LAL INDUSTRIAL Vs. FOOD CORPORATION OF INDIA
|
August 14, 1996 |
HEMRAJ Vs. CHANDRA PRAKASH
|
October 9, 1996 |
HIRA COLD STORAGE AND ICE FACTORY Vs. COLLECTOR OF CENTRAL EXCISE
|
April 3, 1996 |
HONORARY SECRETARY, MAHESHWARI BALIKA VIDYALAYA, JAIPUR Vs. RAVINDRA PAREEK AND ANOTHER
|
May 10, 1996 |
HUKI & ANR. Vs. STATE OF RAJASTHAN
|
February 27, 1996 |
INDER CHAND Vs. MUKNA
|
February 15, 1996 |
INDER MAL AND ORS. Vs. DAVENDRA KUMAR PATEL
|
November 7, 1996 |
INDU ENGINEERING AND TEXTILES Vs. DEEP SPECIAL STEELS LTD
|
January 5, 1996 |
ISHARI SINGH Vs. STATE OF RAJASTHAN
|
December 12, 1996 |
ISHWAR TEXTILE Vs. JAIPUR GOLDEN
|
January 19, 1996 |
J K GOYAL Vs. JAIPUR METALS AND ELECTRICALS LIMITED
|
March 11, 1996 |
J K INDUSTRIES LTD Vs. MUNICIPAL BOARD RAJSAMAND
|
July 24, 1996 |
J.S. KALKAL, CIVIL JUDGE (JD) AND J.M. Vs. RAJENDRA SINGH RATHORE, DY. S.P.
|
November 20, 1996 |
JAGDEV SINGH Vs. AMRIT KAUR
|
December 20, 1996 |
JAGDISH & ANR. Vs. STATE OF RAJASTHAN
|
August 12, 1996 |
JAGDISH AND ORS. Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
December 3, 1996 |
Jagdish Chandra,Mahendra Kumar Ors. Vs. State of Rajasthan
|
December 6, 1996 |
JAGDISH GUJAR Vs. STATE OF RAJASTHAN
|
August 6, 1996 |
JAGDISH NARAIN Vs. SATISH CHAND GOSWAMI
|
November 27, 1996 |
JAGDISH PD. Vs. STATE OF RAJ.
|
February 2, 1996 |
JAGDISH PRASAD Vs. NARAIN LAL
|
August 22, 1996 |
JAGDISH PRASAD SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY JAIPUR
|
April 12, 1996 |
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
March 12, 1996 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
November 8, 1996 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1996 |
JAI SINGH AND ORS Vs. STATE OF RAJASTHAN
|
May 8, 1996 |
JAINI KAYAMKHANI Vs. STATE OF RAJASTHAN
|
July 19, 1996 |
JAIPUR DEVELOPMENT AUTHORITY Vs. PRAHLADI DEVI AND OTHERS
|
July 4, 1996 |
JAIPUR DEVELOPMENT AUTHORITY, JAIPUR Vs. SMT. SAROJ DEVI
|
December 13, 1996 |
JAIPUR ELECTRO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 8, 1996 |
JAIPUR POLYSPIN LTD Vs. STATE OF RAJASTHAN
|
December 3, 1996 |
JAIRAM Vs. STATE OF RAJASTHAN
|
March 28, 1996 |
JAMNA BAI Vs. TULSI RAM
|
September 25, 1996 |
JANTA TRAVELS PVT LIMITED Vs. RAJ KUMAR SETH
|
May 24, 1996 |
JAWAHAR LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
May 17, 1996 |
JAWAILARA RAM @ JAWAHARLAL Vs. STATE OF RAJASTHAN
|
April 24, 1996 |
JAY PRAKASH Vs. RPSC
|
December 19, 1996 |
JEEV DAN Vs. STATE
|
July 8, 1996 |
JEEVA RAM Vs. STATE OF RAJASTHAN
|
September 19, 1996 |
JEEVAN RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
October 11, 1996 |
JESA RAM Vs. STATE OF RAJASTHAN
|
July 23, 1996 |
JETHA RAM Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
JETHU SINGH Vs. R S R T C
|
May 24, 1996 |
JHAMKU DEVI Vs. LALLU RAM YADAV
|
May 1, 1996 |
JITENDRA KUMAR SHARMA Vs. RASHTRIYA SANSKRIT SANSTHAN
|
August 5, 1996 |
JIYA RAM Vs. STATE OF RAJASTHAN
|
July 8, 1996 |
JOHN VIRENDRA KUMAR Vs. STATE OF RAJASTHAN
|
July 3, 1996 |
JUGAL KISHORE Vs. RAMESH CHANDRA
|
July 16, 1996 |
JUGAL KISHORE Vs. BANKAT LAL & ORS.
|
August 5, 1996 |
K K COMPLEX P LTD Vs. STATE OF RAJASTHAN
|
January 15, 1996 |
K.C. CHHIBBER & COMPANY PVT. LTD. Vs. UNION OF INDIA AND OTHERS
|
September 13, 1996 |
KAILASH CHAND Vs. BAJRANG LAL
|
November 1, 1996 |
KAILASH CHAND AJMERA Vs. STATE OF RAJASTHAN
|
March 18, 1996 |
KAILASH NARAIN GUPTA Vs. COMMISSIONER OF INCOME TAX
|
May 6, 1996 |
KALIU Vs. MAJIDAN
|
July 3, 1996 |
KALU Vs. DEEP KANWAR
|
August 12, 1996 |
KALU RAM GUPTA Vs. LAXMI DEVI
|
April 9, 1996 |
KALYAN PRASAD, MADAN LAL AND DULARI Vs. STATE OF RAJASTHAN
|
April 23, 1996 |
KALYAN SINGH Vs. ABDUL WAHID, NATIONAL INSURANCE COMPANY AND BANNU ALIAS BANNU SINGH
|
May 10, 1996 |
KALYANMAL Vs. R S R T C
|
May 14, 1996 |
KAMAL CHAND KASLIWAL Vs. COMMISSIONER OF WEALTH TAX
|
September 24, 1996 |
KAMAL KISHORE VYAS Vs. STATE OF RAJASTHAN
|
January 5, 1996 |
KAMALJSUMAR MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 29, 1996 |
KAMANI ENGINEERING CORPORATION Vs. UNION OF INDIA
|
September 26, 1996 |
KAMLA Vs. BHAGIRATH
|
May 23, 1996 |
KAMLA DEVI Vs. JASWANT SINGH
|
July 3, 1996 |
KAMLAKAR SHARMA AND 2 ORS. Vs. STATE OF RAJASTHAN AND OTHERS
|
May 24, 1996 |
KAMLI GUJAR Vs. RAJASTHAN STATE ROAD TRANSPORT
|
February 1, 1996 |
KAN SINGH Vs. JAGDISH SINGH
|
February 22, 1996 |
KANA RAM Vs. STATE OF RAJASTHAN & OTHERS
|
July 16, 1996 |
KANAHIYA LAL SAINI Vs. STATE OF RAJASTHAN
|
December 16, 1996 |
KANCHAN TYAGI ALIAS RAJESHWARI Vs. MOHD ISHAK SADDIQUE BHAI PATEL
|
January 12, 1996 |
KANHAIYA LAL Vs. VISHWANATH
|
August 5, 1996 |
KANHIYA LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 26, 1996 |
KANJI Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
KANJU Vs. STATE OF RAJASTHAN
|
November 2, 1996 |
KANTI PRASAD VYAS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 11, 1996 |
KANWAR SINGH Vs. STATE OF RAJASTHAN
|
July 16, 1996 |
KARIM BUX Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
November 15, 1996 |
KARNA RAM Vs. STATE OF RAJASTHAN
|
May 7, 1996 |
KAVITA VATSA Vs. PRINCIPAL GOVT SR HIGHER
|
February 2, 1996 |
KEDAR MAL Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
KEDAR SHARMA Vs. STATE OF RAJASTHAN
|
April 16, 1996 |
KEHAR SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1996 |
KERTA MAL Vs. STATE OF RAJASTHAN
|
March 13, 1996 |
KESAR DAN Vs. BOARD OF REVENUE RAJASTHAN
|
November 1, 1996 |
KESAR LAL Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
KESHAR Vs. STATE OF RAJASTHAN
|
November 4, 1996 |
KESHAV KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
KESRI LAL AND 3 OTHERS Vs. STATE OF RAJASTHAN AND ORS.
|
July 26, 1996 |
KEWAL KRISHAN SHARMA Vs. STATE OF RAJASTHAN
|
September 25, 1996 |
KHEMA Vs. STATE OF RAJASTHAN
|
May 15, 1996 |
KHUMAN SINGH MEHTA Vs. STATE OF RAJASTHAN
|
June 6, 1996 |
KHYALA MEENA Vs. STATE OF RAJASTHAN
|
April 16, 1996 |
KISHAN GOPAL PARASAR Vs. ALLAUDDIN
|
August 29, 1996 |
KISHAN LAL Vs. KRISHNA SALES
|
July 8, 1996 |
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
January 24, 1996 |
KISHAN SINGH YADUVANSHI Vs. STATE OF RAJ. AND OTHERS
|
November 15, 1996 |
KISHNA Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
KISHORE KUMAR Vs. STATE OF RAJASTHAN
|
May 13, 1996 |
KM RAJSHRI MITRA Vs. KENDRIYA VIDYALAYA SANSTHAN
|
December 10, 1996 |
KODAR LAL Vs. STATE OF RAJASTHAN
|
May 24, 1996 |
KODU MAL Vs. MOHD. IDRISH KHAN AND OTHERS
|
September 16, 1996 |
KOTA STEEL REROLLING MILLS PVT Vs. STATE OF RAJASTHAN
|
December 17, 1996 |
KRISHAN LAL Vs. STATE OF RAJASTHAN
|
August 29, 1996 |
KRISHAN LAL Vs. RAJA RAM
|
May 23, 1996 |
KULDEEP DHANKAR Vs. UNION OF INDIA
|
December 17, 1996 |
KULDEEP SINGH Vs. RIKHAB DAS
|
September 12, 1996 |
KUNTHA DEVI Vs. STATE OF RAJASTHAN
|
September 27, 1996 |
LACHAMA DEVI Vs. STATE OF RAJASTHAN
|
July 18, 1996 |
LADU RAM Vs. ADDL. REGISTRAR, CO
|
December 12, 1996 |
LAHARI RAM S/O SONA & ORS Vs. STATE OF RAJASTHAN
|
December 18, 1996 |
LAKHA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
July 8, 1996 |
LAL CHAND Vs. STATE OF RAJASTHAN
|
July 18, 1996 |
LAL SINGH & ORS Vs. STATE OF RAJASTHAN
|
September 9, 1996 |
LALCHAND KOTHARI Vs. COMMISSIONER OF WEALTH TAX
|
January 10, 1996 |
LALITA Vs. STATE OF RAJASTHAN
|
August 22, 1996 |
LALITA & ORS. Vs. STATE OF RAJASTHAN
|
April 23, 1996 |
LATE SHRI AMAR SINGH Vs. DOONGAR SINGH
|
November 21, 1996 |
LATOOR LAL Vs. STATE OF RAJASTHAN
|
August 12, 1996 |
LAXMAN Vs. STATE
|
March 21, 1996 |
LAXMAN LAL AND ANR. Vs. STATE OF RAJASTHAN
|
November 20, 1996 |
LAXMAN SINGH SOLANKI Vs. STATE OF RAJASTHAN AND ORS.
|
December 19, 1996 |
LAXMI DEVI Vs. SHREE RAM TRADERS
|
July 1, 1996 |
LAXMI DEVI SHARMA Vs. MAHESH CHANDRA SHARMA
|
October 11, 1996 |
LAXMI KANT Vs. STATE OF RAJASTHAN AND ANR.
|
March 22, 1996 |
LAXMI NARAYAN SHARMA Vs. SUPERINTENDENT C EX AND CUS
|
May 21, 1996 |
LAXMI PLASTICS Vs. BANK OF BARODA
|
January 2, 1996 |
LIQUIDATOR SHRI BHOPAL CO OPERATIVFE SOCIETY Vs. LR OF BHAWAN
|
December 9, 1996 |
LRS OF ABDUL RAZAK KHAN Vs. MOHANLAL AGARWAL & ORS.
|
September 25, 1996 |
M L PALADIA Vs. KENDRIYA VIDYALAYA SANGTHAN
|
July 1, 1996 |
M M SHARMA Vs. STATE
|
September 18, 1996 |
M.M. SAVINGS AND FINANCE PRIVATE LIMITED Vs. KRISHNA KUMARI
|
October 9, 1996 |
M/S. AMERICAN REMEDIES (PVT.) Vs. STATE AND OTHERS
|
July 18, 1996 |
M/S. ARTEE MINERALS AND OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
July 4, 1996 |
M/S. INDIAN OIL CORPORATION LTD. Vs. NITIN BHAI
|
May 28, 1996 |
M/S. VENKTESHWAR SYNTHETICS (PVT.) LTD., JAIPUR Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER RAJASTHAN, JAIPUR AND OTHERS
|
September 23, 1996 |
MADAN LAL JAIN Vs. SATYA PRAKASH PRAJAPAT
|
August 19, 1996 |
MADAN MOHAN LOHIA Vs. STATE OF RAJASTHAN
|
September 10, 1996 |
MADAN SINGH Vs. STATE OF RAJASTHAN
|
September 16, 1996 |
MADAN SINGH Vs. STATE OF RAJASTHAN
|
April 5, 1996 |
MADHAV PRAKASH Vs. STATE OF RAJASTHAN
|
May 6, 1996 |
MADHAV PRAKASH Vs. STATE OF RAJASTHAN
|
October 7, 1996 |
MADHO SINGH Vs. STATE OF RAJASTHAN
|
October 24, 1996 |
MADHO SINGH Vs. STATE
|
September 23, 1996 |
MADHOPRASAD Vs. STATE OF RAJASTHAN AND ORS.
|
October 1, 1996 |
MADHU SHASTRI Vs. STATE OF RAJASTHAN
|
August 12, 1996 |
MAGNA Vs. STATE OF RAJASTHAN
|
September 10, 1996 |
MAHADEO PRASAD GARG Vs. STATE OF RAJASTHAN
|
March 21, 1996 |
MAHADEV Vs. STATE OF RAJASTHAN
|
November 29, 1996 |
MAHADEVA Vs. STATE OF RAJASTHAN
|
July 31, 1996 |
MAHALEKHAPAL KARAMCHARI BHAWAN NIRMALA SAHKARI LD.. JAIPUR Vs. THE STATE OF RAJASTHAN AND ORS.
|
December 17, 1996 |
MAHARANA SHRI BHAGWAT SINGHJI OF MEWAR Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 26, 1996 |
MAHAVEER Vs. STATE OF RAJASTHAN
|
May 7, 1996 |
MAHAVEER & ANR Vs. STATE OF RAJASTHAN
|
September 3, 1996 |
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
January 4, 1996 |
MAHAVEER UCHCHYA PRATHMIK Vs. BABU LAL
|
May 24, 1996 |
MAHAVIR AND ANR. Vs. STATE OF RAJASTHAN
|
July 15, 1996 |
MAHBOOB Vs. GULSHAN BANO
|
December 4, 1996 |
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
October 1, 1996 |
MAHENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 20, 1996 |
MAHENDRA KUMAR SURANA Vs. RAJASTHAN STATE BOARD FOR
|
November 26, 1996 |
MAHENDRA SINGH BHATI Vs. STATE OF RAJASTHAN
|
December 11, 1996 |
MAHENDRA UDYOG Vs. STATE OF RAJASTHAN
|
October 24, 1996 |
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
October 22, 1996 |
MAINA KUMARI Vs. PUNJAB NATIONAL BANK
|
April 4, 1996 |
MALA RAM Vs. STATE OF RAJASTHAN
|
February 2, 1996 |
MALA RAM Vs. ASSISTANT COLLECTOR & MAGISTRATE, SIKAR AND ANR
|
August 20, 1996 |
MALUKA RAM Vs. STATE OF RAJASTHAN
|
November 21, 1996 |
MAMTA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 4, 1996 |
MAMU Vs. STATE OF RAJASTHAN
|
February 26, 1996 |
MAN INDUSTRIAL CORPORATION LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
|
September 13, 1996 |
MANAGING DIRECTOR Vs. FAILY RAM
|
April 18, 1996 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
December 13, 1996 |
MANGILAL Vs. STATE OF RAJASTHAN
|
July 5, 1996 |
MANGILAL Vs. SUBHASH
|
September 20, 1996 |
MANGILAL Vs. STATE OF RAJASTHAN
|
October 9, 1996 |
MANGILAL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 4, 1996 |
MANGLE & ORS. Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
MANI Vs. KISHAN LAL
|
July 3, 1996 |
MANJEE Vs. STATE OF RAJASTHAN
|
February 27, 1996 |
MANJEET SINGH Vs. STATE OF RAJASTHAN
|
May 21, 1996 |
MANJOOR AHMAD S/O AHMAD NOOR Vs. RAEESA BANO W/O MANJOOR AHMAD AND ANR.
|
August 29, 1996 |
MANJU SAINI Vs. PARBHATI
|
October 11, 1996 |
MANOHAR MASIH @ BUNTY Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
MANOJ KUMAR & OTHERS Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
MANSA AND DINESH BOTH SON OF BABULAL Vs. STATE OF RAJASTHAN & ORS.
|
February 9, 1996 |
MANSI MATHUR Vs. REGISTRAR MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR
|
April 24, 1996 |
MANTRI KHADI MANDIR Vs. LABOUR JUDGE LABOUR COURT
|
April 26, 1996 |
MAQSOODA Vs. ABDUL KARIM
|
May 23, 1996 |
MAUJJAM ALI Vs. STATE OF RAJASTHAN AND OTHERS
|
November 4, 1996 |
MEHAR CHAND Vs. STATE OF RAJASTHAN
|
August 6, 1996 |
MEHMOOD Vs. STATE OF RAJASTHAN
|
July 4, 1996 |
MISS JOSHANA JONTHAN Vs. STATE OF RAJASTHAN
|
February 8, 1996 |
MITHU SINGH Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
MOHAMAD HANIF Vs. KALYAN MAL
|
August 16, 1996 |
MOHAMMAD INDRIS Vs. STATE OF RAJASTHAN
|
October 9, 1996 |
MOHAMMAD SHARIF Vs. STATE OF RAJASTHAN
|
July 18, 1996 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
May 24, 1996 |
MOHAN LAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 9, 1996 |
MOHAN RAM Vs. BOARD OF REVENUE FOR RAJASTHAN
|
September 12, 1996 |
MOHAN RAM Vs. STATE
|
April 4, 1996 |
MOHAN SINGH Vs. JAIPUR METALS AND ELECTRICALS LTD
|
January 16, 1996 |
MOHANLAL Vs. STATE OF RAJASTHAN
|
July 3, 1996 |
MOHD. SAIED Vs. ASHISH KUMAR AGARWAL
|
October 10, 1996 |
MOHINI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
March 25, 1996 |
MOOL CHAND AND ORS. Vs. STATE OF RAJASTHAN
|
October 30, 1996 |
MOOL SINGH Vs. STATE OF RAJASTHAN
|
November 29, 1996 |
MOTI LAL Vs. SUPERINTENDENT GOVERNMENT PRESS
|
January 24, 1996 |
MPSRTC Vs. MADHUKAR TIWARI
|
August 4, 1996 |
MUCKSON ENGINEERING CORPORATION PRATAP NAGAR UDAIPUR Vs. STATE OF RAJASTHAN
|
July 18, 1996 |
MUKAND SINGH Vs. STATE OF RAJASTHAN
|
March 21, 1996 |
MUKHA SINGH Vs. STATE OF RAJASTHAN
|
August 8, 1996 |
MUKHTIAR SINGH Vs. STATE OF RAJASTHAN
|
January 15, 1996 |
MUNICIPAL CORPORATION, KOTA Vs. JUDGE, LABOUR COURT, KOTA AND ORS.
|
May 22, 1996 |
MUNNA @ SHYAM SINGH Vs. STATE OF RAJASTHAN
|
June 7, 1996 |
MUNSHI RAM Vs. PRAKASH CHAND
|
December 20, 1996 |
MURLIDHAR SAMARIA Vs. BANK OF MAHARASHTRA
|
August 20, 1996 |
MUSTQEEM Vs. STATE OF RAJASTHAN
|
May 1, 1996 |
N.E.I. INDUSTRIAL LIMITED Vs. N.E.I. LABOUR UNION AND ANR.
|
December 18, 1996 |
NAGAR MAL MISHRA Vs. LAL CHAND
|
July 16, 1996 |
NAGENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
NAINI DEVI Vs. KAILASH CHANDRA
|
January 2, 1996 |
NALIN DOSI Vs. STATE OF RAJASTHAN
|
October 7, 1996 |
NANAG RAM COMPANY Vs. JAI KUMAR
|
October 7, 1996 |
NANDA Vs. STATE OF RAJASTHAN
|
February 7, 1996 |
NARAIN LAL Vs. STATE OF RAJASTHAN
|
January 30, 1996 |
NARAIN LAL AND OTHERS Vs. KISHANI AND OTHERS
|
July 26, 1996 |
NARAYAN Vs. STATE OF RAJASTHAN
|
January 31, 1996 |
NARAYAN LAL Vs. KISHANI
|
July 6, 1996 |
NARAYAN LAL Vs. KISHANI
|
July 26, 1996 |
NARENDRA DEV Vs. LABOUR COURT
|
January 19, 1996 |
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 4, 1996 |
NARSA RAM SANKHLA Vs. STATE OF RAJASTHAN
|
November 21, 1996 |
NATHDWARA MANDIR MANDAL Vs. CHANDRA SHEKHER
|
September 24, 1996 |
NATHDWARA MINES OWNERS Vs. STATE OF RAJASTHAN
|
October 8, 1996 |
NATHMAL Vs. STATE
|
November 13, 1996 |
NAVAL SINGH Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
NAWAB HUSSAIN AND Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
NEM KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
June 3, 1996 |
NEMI CHAND Vs. STATE OF RAJASTHAN
|
September 27, 1996 |
NEMICHAND LRS Vs. BASANTILAL
|
October 7, 1996 |
NETA Vs. NEW PINK CITY GRAH NIRMAN SAHKARI SAMITI LTD
|
May 22, 1996 |
NEW INDIA ASSURANCE CO LTD Vs. CHANDO KHATUN
|
July 12, 1996 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAHISA AND OTHERS
|
November 14, 1996 |
NEW INDIA ASSURANCE CO. LTD. Vs. RISAL SINGH
|
November 14, 1996 |
NIRANTAN Vs. STATE OF RAJASTHAN
|
January 18, 1996 |
NIZAMUDDIN Vs. JUGAL KISHORE
|
March 27, 1996 |
NOORBANO @ NISARBANO D/O ABDUL REHMAN Vs. STATE OF RAJASTHAN & ANR
|
November 19, 1996 |
O P SRIVASTAVA Vs. STATE OF RAJASTHAN
|
August 29, 1996 |
OFFICIAL LIQUIDATOR Vs. ASHOK KUMAR DALMIA
|
August 2, 1996 |
OM PRAKASH Vs. MADHU ALIAS LAXMI
|
December 12, 1996 |
ORIENTAL INSURANCE CO LTD Vs. BABU LAL
|
November 29, 1996 |
OSWALD S JOSEPH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND
|
August 29, 1996 |
PAN DEVI Vs. LALLU RAM YADAV
|
May 1, 1996 |
PANA CHAND JAIN Vs. UNION OF INDIA
|
January 8, 1996 |
PANA RAM AND ANOTHER Vs. BHANWAR LAL AND OTHERS
|
July 26, 1996 |
PANKAJ Vs. STATE OF RAJASTHAN
|
April 26, 1996 |
PANKI Vs. STATE OF RAJASTHAN
|
October 30, 1996 |
PANNALAL Vs. PUNARAM AND OTHERS
|
November 19, 1996 |
PANNE SINGH Vs. THE STATE OF RAJASTHAN
|
January 11, 1996 |
PANNEY SINGH Vs. STATE OF RAJASTHAN
|
July 16, 1996 |
PAPPU @PAT RAM Vs. STATE OF RAJASTHAN
|
January 10, 1996 |
PARAMJEET SINGHS Vs. STATE OF RAJASTHAN
|
April 19, 1996 |
PARASMAL Vs. STATE OF RAJASTHAN
|
September 2, 1996 |
PARBAT SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 24, 1996 |
PARMANAND Vs. STATE OF RAJASTHAN
|
July 11, 1996 |
PARVEEN KUMAR Vs. STATE OF RAJASTHAN
|
May 21, 1996 |
PATRAM Vs. STATE OF RAJASTHAN
|
December 16, 1996 |
PHOOLCHAND Vs. STATE
|
July 26, 1996 |
PINGLA DEVI Vs. GOPAL LAL
|
July 3, 1996 |
PRABHU LAL Vs. STATE OF RAJASTHAN
|
May 10, 1996 |
PRABHU RAM Vs. STATE OF RAJASTHAN
|
December 13, 1996 |
PRABHU SINGH AND ORS. Vs. STATE
|
April 18, 1996 |
PRABU LAL Vs. STATE OF RAJASTHAN
|
August 30, 1996 |
PRADEEP CHOUDHARY Vs. RAJASTHAN AGRICULTURAL
|
October 11, 1996 |
PRADEEP KUMAR S/O ROOP CHAND & ANR Vs. STATE OF RAJASTHAN
|
December 12, 1996 |
PRAKASH ALIAS OM PRAKASH Vs. STATE OF RAJASTHAN
|
September 24, 1996 |
PRAKASH CHAND Vs. BABULAL
|
July 22, 1996 |
PRAKASH CHAND SANGHI Vs. PAWAN KUMAR BAJ
|
May 22, 1996 |
PRAKASH CHAND SURANA Vs. COMMISSIONER OF WEALTH TAX
|
May 8, 1996 |
PRAKASH KUNWAR Vs. STATE OF RAJASTHAN
|
October 9, 1996 |
PRAMOD CHAND Vs. STATE OF RAJASTHAN
|
October 7, 1996 |
PRATAP LAL Vs. KUNDANA
|
December 12, 1996 |
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
May 21, 1996 |
PREM RAJ Vs. BHANWAR LAL
|
February 12, 1996 |
PREM SHANKER Vs. STATE OF RAJASTHAN
|
February 27, 1996 |
PREM SINGH Vs. STATE OF RAJASTHAN
|
August 26, 1996 |
PREMIER VEGETABLE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1996 |
PRITAM CHAND Vs. STATE OF RAJASTHAN
|
May 10, 1996 |
PRITTAM SINGH Vs. STATE OF RAJASTHAN
|
April 23, 1996 |
PROFESSOR B L VERMA Vs. UNIVERSITY OF RAJASTHAN
|
February 26, 1996 |
PUKHRAJ Vs. MAHESHWARI SAMAJ
|
August 12, 1996 |
PUNJAB NATIONAL BANK Vs. RAMU
|
May 16, 1996 |
PUSHPA DEVI Vs. PARMA AND OTHERS
|
September 19, 1996 |
QAZI SHARAF AHMED Vs. DAU SINGH
|
March 26, 1996 |
R DAYAL Vs. STATE OF RAJASTHAN
|
August 30, 1996 |
R S E B Vs. JAI SINGH
|
August 1, 1996 |
R S R T C Vs. BHANWARA RAM
|
July 3, 1996 |
R.S. KHANDELWAL Vs. STATE OF RAJASTHAN
|
August 3, 1996 |
R.S.R.T.C. AND OTHERS Vs. SMT. MANJARI BISWAS AND OTHERS, ETC.
|
September 6, 1996 |
RADHA Vs. STATE
|
February 27, 1996 |
RADHA KRISHNA Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 9, 1996 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN AND OTHERS
|
December 2, 1996 |
RADHEY SHYAM Vs. S T A T
|
April 15, 1996 |
RADHEY SHYAM Vs. S T A T
|
April 5, 1996 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
July 30, 1996 |
RADHEY SHYAM Vs. MEERA DEVI
|
December 11, 1996 |
RAGHUNATH SINGH AND ANR. Vs. STATE OF RAJ AND ORS.
|
October 28, 1996 |
RAI SINGH & ORS. Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
RAJ KUMAR AND ANR. Vs. STATE OF RAJASTHAN
|
April 8, 1996 |
RAJA RAM Vs. STATE OF RAJASTHAN
|
November 20, 1996 |
RAJA RAM @ RAJO RAM Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
RAJAMAL Vs. UNION OF INDIA
|
May 8, 1996 |
RAJASTHAN BOARD FOR PREVENTION AND CONTROL OF POLLUTION Vs. MAN PROCESSORS
|
August 14, 1996 |
RAJASTHAN JUDICIAL SERVICE Vs. STATE OF RAJASTHAN
|
May 3, 1996 |
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. GULAB CHAND MEENA
|
July 26, 1996 |
RAJASTHAN SACHIVALAYA (FIXATION AFFECTED EMPLOYEES ASSOCIATION), JAIPUR Vs. STATE OF RAJASTHAN
|
December 10, 1996 |
RAJASTHAN STATE CO OP HOUSING FEDERATION LTD., JAIPUR Vs. PRESCRIBED AUTHORITY
|
September 27, 1996 |
RAJASTHAN STATE ELECTRICITY Vs. IQBAL SINGH
|
March 1, 1996 |
RAJASTHAN STATE ROAD TRANS Vs. SHANTI DEVI
|
August 29, 1996 |
RAJASTHAN STATE ROAD TRANSPORT Vs. REGIONAL TRANSPORT AUTHORITY
|
April 10, 1996 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SOHAN LAL
|
August 14, 1996 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NIRANJANLAL YADAV AND OTHERS
|
August 22, 1996 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. MEMUNA AND OTHERS
|
April 9, 1996 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATIONS, JAIPUR Vs. NARAYAN RAM AND OTHERS
|
August 3, 1996 |
RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION AND OTHERS Vs. SMT. GALAB AND OTHERS
|
May 28, 1996 |
RAJASTHAN TAX CONSULTANTS ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
|
September 17, 1996 |
RAJEEV Vs. DEVI NARAIN MATHUR
|
August 8, 1996 |
RAJENDRA KUMAR Vs. PRABHU RAM BANA
|
January 3, 1996 |
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
RAJENDRA KUMAR Vs. STATE AND OTHERS
|
November 7, 1996 |
RAJENDRA KUMAR AND ANR. Vs. STATE OF RAJASTHAN
|
January 23, 1996 |
RAJENDRA PAL Vs. ANJALI SINGH
|
January 5, 1996 |
RAJENDRA PRASAD YADAV Vs. PREM LATA
|
August 1, 1996 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 20, 1996 |
RAJESH MEENA Vs. STATE OF RAJASTHAN
|
March 12, 1996 |
RAJINDERA PRASAD YADAV Vs. PREM LATA
|
August 8, 1996 |
RAJU @ RAJNATH Vs. STATE OF RAJASTHAN
|
August 16, 1996 |
RAJU AND OTHERS Vs. STATE OF RAJASTHAN
|
August 27, 1996 |
RAKESH Vs. SARBATI
|
December 3, 1996 |
RAM AVTAR Vs. SHANKER LAL
|
August 26, 1996 |
RAM BHAROSI Vs. STATE OF RAJASTHAN
|
May 23, 1996 |
RAM CHANDER Vs. STATE OF RAJASTHAN
|
January 16, 1996 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
April 12, 1996 |
RAM CHANDRA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 11, 1996 |
RAM DAS Vs. MOHAN LAL
|
July 25, 1996 |
RAM KARAN Vs. STATE OF RAJASTHAN
|
July 19, 1996 |
RAM KARAN AND RAM GOPAL Vs. STATE OF RAJASTHAN
|
April 11, 1996 |
RAM KHHADI AND OTHERS Vs. STATE OF RAJ. AND OTHERS
|
October 11, 1996 |
RAM KISHORE Vs. STATE OF RAJASTHAN
|
August 23, 1996 |
RAM KISHORE Vs. MANNAVER BEGUM
|
November 19, 1996 |
RAM KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
RAM LAL Vs. RAMANAND MEENA
|
September 25, 1996 |
RAM LAL Vs. UNIVERSITY OF RAJASTHAN
|
June 25, 1996 |
RAM NARAIN Vs. STATE
|
August 3, 1996 |
RAM NARAIN SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
May 23, 1996 |
RAM NARAYAN Vs. SANTOSH KUMARI & ORS
|
December 18, 1996 |
RAM NIWAS Vs. STATE OF RAJASTHAN
|
October 7, 1996 |
RAM NIWAS AGRAWAL AND SONS Vs. STATE OF RAJASTHAN
|
April 25, 1996 |
RAM RAKSHPAL Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
RAM SHARAN Vs. STATE OF RAJASTHAN
|
January 24, 1996 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
July 5, 1996 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
January 31, 1996 |
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
July 3, 1996 |
RAM SWAROOP Vs. RAJASTHAN STATE ROAD TRANSPORT
|
April 15, 1996 |
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
July 30, 1996 |
RAMA Vs. STATE OF RAJASTHAN
|
March 19, 1996 |
RAMA Vs. STATE OF RAJASTHAN
|
September 10, 1996 |
RAMA Vs. STATE OF RAJASTHAN
|
December 9, 1996 |
RAMCHARAN SINGH Vs. SUSHILA DEVI
|
August 7, 1996 |
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
September 23, 1996 |
RAMESH KUMAR Vs. SUSHILA SRIVASTAVA
|
August 13, 1996 |
RAMESH SETHIA Vs. STATE OF RAJASTHAN
|
July 19, 1996 |
RAMESH SINGHANIA Vs. UNION OF INDIA
|
May 15, 1996 |
RAMESHWAR Vs. STATE OF RAJASTHAN
|
August 30, 1996 |
RAMESHWAR LAL Vs. SHRI JAIN SWETAMBAR ADESHWAR MURTI PUJAK SANGH.
|
November 1, 1996 |
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
December 16, 1996 |
RAMESHWAR LAL AND OTHERS Vs. MOHD. ILIYAS AND ANOTHER
|
November 28, 1996 |
RAMGOPAL Vs. MAHESH SHIKSHAN SANSTHAN AND 5 ORS
|
March 14, 1996 |
RAMJAN KHAN Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
RAMJAS Vs. STATE OF RAJASTHAN
|
August 27, 1996 |
RANBAXY LABORATORIES LTD Vs. INDRA KALA
|
December 5, 1996 |
RANDHEER PRASAD Vs. STATE OF RAJASTHAN
|
May 10, 1996 |
RANI KRAYA VIKRAYA SAHAKARI SAMITI LIMITED Vs. UNION OF INDIA
|
December 3, 1996 |
RANJEET SINGH Vs. STATE OF RAJASTHAN
|
March 19, 1996 |
RANNA RAM Vs. STATE OF RAJASTHAN
|
March 1, 1996 |
RAO TULARAM RASHTRIYA UNNATI Vs. MOIJUDDIN SIDIKI
|
February 7, 1996 |
RASHBEG SINGH Vs. AUTHORITY UNDER THE MINIMUM WAGES
|
July 12, 1996 |
RASTRIYA BIJALI KARMACHARI SANGH Vs. R.S.E.B. AND OTHERS
|
October 1, 1996 |
RASULA Vs. STATE OF RAJASTHAN
|
November 19, 1996 |
RATAN CHAND LODHA Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1996 |
RATAN SHARMA Vs. AMBESEDAR DRYCLEANERS
|
November 20, 1996 |
RAVI KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 9, 1996 |
RAVINDRA KUMAR CHATURVEDI Vs. BOARD OF REVENUE
|
August 27, 1996 |
RAVINDRA SINGH Vs. STATE OF RAJASTHAN
|
September 6, 1996 |
REGISTRAR OF TRADE UNIONS AND JOINT LABOUR Vs. LAKE PALACE HOTEL KARYA KARTA UNION
|
September 12, 1996 |
RESHAM SINGH Vs. STATE OF RAJASTHAN
|
January 31, 1996 |
RIKHAB CHAND Vs. STATE OF RAJASTHAN
|
January 25, 1996 |
RITCO TRANSPORT CO. Vs. STATE OF RAJASTHAN
|
November 13, 1996 |
RODU LAL Vs. STATE OF RAJASTHAN
|
August 5, 1996 |
ROHIT KUMAR Vs. BODHPAL SINGH
|
November 1, 1996 |
ROOP SINGH Vs. STATE OF RAJASTHAN
|
January 15, 1996 |
ROOP SINGH & ORS. Vs. STATE OF RAJASTHAN
|
August 26, 1996 |
ROSHAN Vs. STATE OF RAJASTHAN & OTHERS
|
January 5, 1996 |
ROSHAN LAL Vs. STATE OF RAJASTHAN
|
December 12, 1996 |
RSTR Vs. NARAIN RAM
|
November 19, 1996 |
RUDA RAM Vs. MEHAR SINGH
|
February 27, 1996 |
RULDU SINGH Vs. STATE OF RAJASTHAN
|
April 11, 1996 |
RUSTAM Vs. STATE OF RAJASTHAN
|
November 6, 1996 |
S D KAPOOR Vs. CHANCELLOR JAI NARAIN VYAS UNIVERSITY
|
September 10, 1996 |
S S KANODIA Vs. STATE OF RAJASTHAN
|
November 27, 1996 |
SADIQUE Vs. STATE OF RAJ
|
May 21, 1996 |
SAHIB RAM & ORS. Vs. BAI RAM & ORS.
|
August 16, 1996 |
SAHIB SINGH Vs. STATE OF RAJASTHAN
|
May 17, 1996 |
SAJAG UPBHOKTA SHAKTI SANGTHAN Vs. STATE OF RAJASTHAN
|
February 1, 1996 |
SAKINA & ORS Vs. NASIRE KHAN S/O SULTAN KHAN
|
October 24, 1996 |
SAMANDRA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 27, 1996 |
SANJAY ALIAS SUNIL Vs. STATE OF RAJASTHAN
|
August 6, 1996 |
SANJAY KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
April 11, 1996 |
SANJAY KUMAR RAWAL Vs. STATE OF RAJASTHAN
|
December 2, 1996 |
SANTOKH SINGH Vs. STATE
|
July 15, 1996 |
SANTOSH Vs. STATE OF RAJASTHAN
|
June 1, 1996 |
SANTOSH Vs. STATE OF RAJASTHAN
|
June 11, 1996 |
SARAF TEXTILE WORKERS UNION Vs. STATE OF RAJASTHAN
|
January 9, 1996 |
SARDAR SINGH Vs. STATE OF RAJASTHAN
|
May 14, 1996 |
SARDAR SINGH Vs. STATE OF RAJASTHAN
|
February 24, 1996 |
SARDARA Vs. STATE OF RAJASTHAN
|
April 3, 1996 |
SARITA GUPTA Vs. SUDHIR JAJU AND OTHERS
|
October 3, 1996 |
SARJEET SINGH S/O SHYAM SINGH Vs. STATE OF RAJASTHAN
|
November 5, 1996 |
SARWAN KUMAR Vs. KARAN SINGH AND OTHERS
|
August 3, 1996 |
SARWANI Vs. PRABHU NARAIN
|
February 29, 1996 |
SATTAR KHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
August 20, 1996 |
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
August 8, 1996 |
SATYA NARAIN Vs. MAMTA
|
December 12, 1996 |
SATYA NARAIN GARG Vs. BOARD OF SECONDARY EDUCATION
|
December 20, 1996 |
SATYANARAYAN AND ETC. Vs. MINING ENGINEER
|
July 17, 1996 |
SATYAVEER SINGH Vs. R.S.R.T.C. AND OTHERS
|
September 11, 1996 |
SAWA Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
SAWAI SINGH Vs. UNION OF INDIA
|
July 5, 1996 |
SAWAI SINGH Vs. GIRDHARI LAL
|
January 16, 1996 |
SAWAN KUMAR SAINI Vs. STATE OF RAJASTHAN & ORS.
|
May 17, 1996 |
SHABBIR MOHAMMED Vs. STATE OF RAJASTHAN
|
May 17, 1996 |
SHAHIDA BEGUM Vs. ABDUL MAJID
|
August 8, 1996 |
SHAIKH MOHD. ISHTYAQ Vs. JAMILA
|
March 22, 1996 |
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1996 |
SHALINI SHARMA Vs. STATE OF RAJASTHAN
|
July 19, 1996 |
SHAMBHU DAYAL SHARMA Vs. STATE OF RAJASTHAN AND ANR.
|
August 16, 1996 |
SHANKAR LAL Vs. YASEEN ALI
|
May 9, 1996 |
SHANKER Vs. STATE OF RAJASTHAN
|
September 2, 1996 |
SHANKER LAL Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
SHANKER LAL Vs. STATE OF RAJASTHAN
|
April 10, 1996 |
SHANKER LAL SHARMA Vs. STATE OF RAJASTHAN
|
April 25, 1996 |
SHANKER RAM Vs. AMARA RAM
|
February 6, 1996 |
SHARAD DHAKAR Vs. STATE
|
December 19, 1996 |
SHARVAN RAM Vs. STATE OF RAJASTHAN
|
May 23, 1996 |
SHARVAN SINGH Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
SHASHI KANT Vs. STATE OF RAJASTHAN
|
February 1, 1996 |
SHIRISH D OSWAL Vs. UNION OF INDIA
|
August 1, 1996 |
SHIV PYARI Vs. VIDHYAVATI
|
July 3, 1996 |
SHIV RAM Vs. STATE OF RAJASTHAN
|
April 23, 1996 |
SHIVDAN SINGH Vs. STATE OF RAJASTHAN
|
September 27, 1996 |
SHOKAT AHMED ANSARI Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
November 28, 1996 |
SHOKIN Vs. STATE OF RAJASTHAN
|
August 5, 1996 |
SHREE CEMENTS LTD Vs. UNION OF INDIA
|
August 21, 1996 |
SHRI CHANDI RAM AND ANR. Vs. UNION OF INDIA AND ANR.
|
January 19, 1996 |
SHRI PARESAR Vs. MUNICIPAL BOARD
|
October 29, 1996 |
SHYAM LAL Vs. STATE OF RAJ
|
September 17, 1996 |
SHYAM SINGH Vs. STATE OR RAJASTHAN
|
February 13, 1996 |
SHYAM SUNDER Vs. STATE OF RAJASTHAN AND ANR.
|
September 9, 1996 |
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
December 4, 1996 |
SHYAM SUNDER SULTANIA Vs. UNION OF INDIA AND OTHERS
|
February 6, 1996 |
SIROJEXPORT COMPANY LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
November 18, 1996 |
SITA RAM SONI Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
August 22, 1996 |
SITA SINGH Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
SIYA RAM & ORS. Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
SMT. BALI Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD.
|
May 10, 1996 |
SMT. FARZANA BEGUM Vs. PREMDAS AND ANOTHER
|
August 9, 1996 |
SMT. GYAN GEHLOT AND ETC. Vs. SPEAKER, RAJASTHAN LEGISLATIVE ASSEMBLY AND OTHERS
|
April 18, 1996 |
SMT. INDIRA Vs. STATE OF RAJASTHAN
|
April 10, 1996 |
SMT. JABUNNISA Vs. JAGMOHAN GAUR AND OTHERS
|
December 3, 1996 |
SMT. LAXMI DEVI Vs. INDER NATH
|
December 12, 1996 |
SMT. MANJEET KAUR AND OTHERS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
March 18, 1996 |
SMT. NEERU SHARMA THROUGH HUSBAND SANJAY SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
July 9, 1996 |
SMT. PANKAJ D/O HIRALAL BRAHMIN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
September 16, 1996 |
SMT. SHANTI DEVI Vs. STATE OF RAJASTHAN
|
September 24, 1996 |
SMT. SONDAS @ SONKANWAR Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
SMT. VIRA SAINI Vs. SMT. KAMLA DEVI
|
September 24, 1996 |
SOBHAGMAL KATARIA Vs. STATE OF RAJASTHAN
|
February 28, 1996 |
SOHANLAL Vs. SRIKISHAN
|
August 7, 1996 |
SOHANLAL MUNDRA Vs. UNION OF INDIA
|
August 6, 1996 |
SRI RAM Vs. STATE OF RAJASTHAN
|
July 17, 1996 |
SRIMOHAN ALIAS MOHAN LAL JOSHI Vs. SITARAM JOSHI
|
December 3, 1996 |
ST SOLDIER PUBLIC SCHOOL Vs. STATE
|
May 28, 1996 |
STATE Vs. AMIT
|
July 10, 1996 |
STATE Vs. BABULAL PRESIDENT OF BAR
|
December 10, 1996 |
STATE Vs. MITHU SINGH
|
August 13, 1996 |
STATE Vs. MITHU SINGH & ANR.
|
January 3, 1996 |
STATE OF ASSAM Vs. STATE OF RAJASTHAN
|
May 3, 1996 |
STATE OF RAJASTHAN Vs. SWAROOP RAM
|
April 26, 1996 |
STATE OF RAJASTHAN Vs. BOARD OF REVENUE
|
July 10, 1996 |
STATE OF RAJASTHAN Vs. KISHAN SINGH
|
July 10, 1996 |
STATE OF RAJASTHAN Vs. HAJARI LAL
|
July 3, 1996 |
STATE OF RAJASTHAN Vs. MAYA DEVI
|
May 23, 1996 |
STATE OF RAJASTHAN Vs. SARKARI SAHAYATA PRAPT SHIKSHAN
|
May 27, 1996 |
STATE OF RAJASTHAN Vs. MOHAN LAL SOLANKI
|
May 27, 1996 |
STATE OF RAJASTHAN Vs. BHIKAM CHAND
|
May 24, 1996 |
STATE OF RAJASTHAN Vs. JAIPUR HOSIERY MILLS PRIVATE LIMITED
|
March 7, 1996 |
STATE OF RAJASTHAN Vs. MANGI LAL
|
March 11, 1996 |
STATE OF RAJASTHAN Vs. PRAKASH CHANDRA
|
March 11, 1996 |
STATE OF RAJASTHAN Vs. VINOD MALHOTRA
|
April 12, 1996 |
STATE OF RAJASTHAN Vs. G S ATWAL AND CO
|
February 9, 1996 |
STATE OF RAJASTHAN Vs. VIMLA DEVI SMT
|
January 31, 1996 |
STATE OF RAJASTHAN Vs. BALU RAM
|
January 2, 1996 |
STATE OF RAJASTHAN Vs. BHURI
|
August 13, 1996 |
STATE OF RAJASTHAN Vs. BHEEKA
|
September 4, 1996 |
STATE OF RAJASTHAN Vs. VISHAN SINGH
|
September 4, 1996 |
STATE OF RAJASTHAN Vs. GULAB SINGH
|
September 4, 1996 |
STATE OF RAJASTHAN Vs. LASSI K
|
September 13, 1996 |
STATE OF RAJASTHAN Vs. DOLA
|
August 5, 1996 |
STATE OF RAJASTHAN Vs. HARI DASS
|
July 16, 1996 |
STATE OF RAJASTHAN Vs. SUKHDEV SINGH
|
July 23, 1996 |
STATE OF RAJASTHAN Vs. URMILA DEVI
|
July 23, 1996 |
STATE OF RAJASTHAN Vs. RAJASTHAN STATE HOTEL
|
November 19, 1996 |
STATE OF RAJASTHAN Vs. PURKHA RAM
|
November 1, 1996 |
STATE OF RAJASTHAN Vs. RAVINDER KUMAR
|
October 31, 1996 |
STATE OF RAJASTHAN Vs. MOHANLAL
|
November 1, 1996 |
STATE OF RAJASTHAN Vs. BANARSI DASS
|
October 9, 1996 |
STATE OF RAJASTHAN Vs. BHERA
|
October 9, 1996 |
STATE OF RAJASTHAN Vs. ATRA @ ATAR
|
February 16, 1996 |
STATE OF RAJASTHAN Vs. RAJA
|
February 29, 1996 |
STATE OF RAJASTHAN Vs. SURJA RAM
|
January 18, 1996 |
STATE OF RAJASTHAN Vs. MOHAN LAL
|
July 25, 1996 |
STATE OF RAJASTHAN Vs. BHIM SINGH & ORS.
|
April 12, 1996 |
STATE OF RAJASTHAN Vs. BHANWARLAL SONI AND ANR.
|
December 20, 1996 |
STATE OF RAJASTHAN Vs. MADAN LAL AND OTHERS
|
October 28, 1996 |
STATE OF RAJASTHAN Vs. J NAGPAL
|
April 23, 1996 |
STATE OF RAJASTHAN Vs. RAM NARAIN S /O HUKMI CHAND
|
September 25, 1996 |
STATE OF RAJASTHAN AND ORS. Vs. JAIPUR HOSIERY MILLS (PVT.) LTD. AND ORS.
|
March 27, 1996 |
STATE OF RAJASTHAN AND OTHERS Vs. SMT. GANGA DEVI
|
July 18, 1996 |
SUBHASH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
July 10, 1996 |
SUDARSHAN KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
March 8, 1996 |
SUDHIR KUMAR Vs. STATE OF RAJASTHAN
|
February 23, 1996 |
SUJATA BHARDWAJ Vs. STATE OF RAJASTHAN
|
November 26, 1996 |
SUJUKI Vs. STATE OF RAJASTHAN
|
January 1, 1996 |
SUKHPAL SINGH @ PALA Vs. STATE OF RAJASTHAN
|
March 26, 1996 |
SULTAN Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
SUMAN KUMARI SMT Vs. STATE OF RAJASTHAN
|
February 2, 1996 |
SUMAN LATA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 31, 1996 |
SUMATI CEMENT PVT LTD Vs. DESERT INN LTD
|
November 8, 1996 |
SUMITRA Vs. BUDHA RAM & ORS
|
November 26, 1996 |
SUMITRA & ORS Vs. BUDHA RAM S /O MAHENDRA
|
October 1, 1996 |
SUNIL AND CO Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
SURAJMAL NAVLAKHA Vs. THE STATE OF RAJASTHAN AND ANR.
|
May 16, 1996 |
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 1, 1996 |
SURESH Vs. STATE OF RAJASTHAN
|
May 8, 1996 |
SURESH CHAND GARG Vs. SHRI SANATAN DHARM UCHHA MADHYAMIC VIDHYALAYA
|
November 19, 1996 |
SURESH KUMAR Vs. RAJ NARAIN
|
May 28, 1996 |
SURESH KUMAR YADAV Vs. CHIRANJILAL YADAV
|
February 16, 1996 |
SUTTAN SINGH Vs. BRIJRAJ SINGH
|
December 5, 1996 |
SWARAN DEVI Vs. KAILASH CHANDRA JAIN
|
January 9, 1996 |
SWASTIK HOUSE LEASING Vs. UNION OF INDIA
|
October 30, 1996 |
TAJ MOHAMMAD Vs. DISTRICT AND SESSIONS JUDGE BHILWARA
|
January 29, 1996 |
TARA CHAND Vs. STATE OF RAJASTHAN
|
November 26, 1996 |
TARA DEVI Vs. MAHAVEER SINGH
|
September 16, 1996 |
TARACHAND ANR. Vs. PALTU NATH
|
January 8, 1996 |
TEJA Vs. STATE OF RAJASTHAN
|
August 8, 1996 |
Teju Singh Vs. State of Rajasthan
|
January 18, 1996 |
TILAK SUNDARI JAIN AND ORS Vs. STATE OF RAJASTHAN AND ORS.
|
August 20, 1996 |
TOPKHANA GRAH NIRMAN SAHAKARI SAMITI LTD Vs. STATE OF RAJASTHAN
|
January 31, 1996 |
TOTA RAM SHARMA Vs. STATE OF RAJASTHAN
|
August 5, 1996 |
TRIBHUWAN SINGH Vs. RAMESH CHANDRA
|
May 18, 1996 |
TRILOK CHAND SHARMA AND ORS. Vs. THE SECRETARY, PRIMARY AND SECONDARY EDUCATION AND ANR.
|
August 27, 1996 |
TRIVENI DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 30, 1996 |
TULSI Vs. STATE OF RAJASTHAN
|
November 7, 1996 |
U R NAHAR Vs. JAI NARAIN VYAS UNIVERSITY
|
October 7, 1996 |
UDIYA Vs. STATE OF RAJASTHAN
|
August 21, 1996 |
UNION OF INDIA Vs. AJMER CONSTRUCTION COMPANY
|
August 2, 1996 |
UNION OF INDIA Vs. RAJ TRIBAL AREAS DEV COP FED
|
October 10, 1996 |
UNION OF INDIA Vs. MANGI DEVI
|
May 28, 1996 |
UNION OF INDIA Vs. EX L/NK KISHAN SINGH
|
December 12, 1996 |
UNION OF INDIA Vs. HINDUSTAN DEVELOPMENT CORPORATION LTD
|
August 8, 1996 |
UNION OF INDIA AND OTHERS Vs. VIJAY SINGH AND OTHERS ETC.
|
September 24, 1996 |
UNITED INDIA INSURANCE CO LTD Vs. BHIKI
|
January 4, 1996 |
UNITED INDIA INSURANCE CO LTD Vs. RUKHMANI
|
March 19, 1996 |
UNITED INDIA INSURANCE COMPANY Vs. TAHIR MOHAMMED
|
February 23, 1996 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BELA MARYA
|
January 16, 1996 |
UTTAMA RAM BHARGAVA Vs. RAJ STATE ROAD TRANSPORT
|
May 9, 1996 |
VALASAMMA Vs. STATE OF RAJASTHAN
|
November 7, 1996 |
VASUDEV PARDASANI Vs. NIRMALA
|
May 27, 1996 |
VEER PAL SINGH Vs. UNION OF INDIA
|
February 22, 1996 |
VEERU Vs. STATE OF RAJASTHAN
|
January 18, 1996 |
VERMA CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
VERMA P N Vs. COMMISSIONER OF INCOME TAX
|
May 27, 1996 |
VIDYA PATHAK Vs. INDIRA MAYARAM AND ORS.
|
December 20, 1996 |
VIJAY KUMAR GEHLOT Vs. STATE OF RAJASTHAN
|
August 23, 1996 |
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
May 24, 1996 |
VIMLA Vs. RAMESH CHAND
|
July 23, 1996 |
VINAY KUMAR Vs. UNIVERSITY OF RAJASTHAN
|
December 17, 1996 |
VINAYAK NARAIN NARLEKAR Vs. STATE
|
August 14, 1996 |
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
April 17, 1996 |
VINOD MAIHOTRA Vs. STATE OF RAJASTHAN
|
April 12, 1996 |
VIRENDRA BANDH Vs. PAPPU NARAIN AND OTHERS
|
August 30, 1996 |
VISHNU KUMAR Vs. STATE
|
February 16, 1996 |
VISHVAPRIYA NAGAR Vs. IMMAMUDDIN TAILOR MASTER
|
August 5, 1996 |
WAKF COMMITTEE MASZID MANIHARAN Vs. DIST. JUDGE
|
December 17, 1996 |
WG COM H K LAL Vs. SATISH CHAND
|
August 2, 1996 |
YASHWANT CHAUHAN Vs. STATE OF RAJASTHAN
|
October 31, 1996 |
ZAFFAR HUSSAIN Vs. GURCHARAN LAL BHATIA
|
March 4, 1996 |
ZAFFAR HUSSAIN Vs. GURCHARAN LAL BHATIA
|
April 4, 1996 |