|
ABDUL HAMID & ORS. Vs. STATE OF RAJASTHAN
|
November 30, 1995 |
|
ABDUL HAQ ANSARI Vs. STATE OF RAJASTHAN
|
May 24, 1995 |
|
ABDUL REHMAN Vs. STATE OF RAJASTHAN
|
September 22, 1995 |
|
ABDUL SALAM ALIAS SALIM Vs. STATE OF RAJASTHAN
|
November 21, 1995 |
|
ABHA DEVI Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
March 2, 1995 |
|
ADDL COMMISSIONER COMMERCIAL TAXES DEPARTMENT Vs. BADRI LAL
|
May 17, 1995 |
|
AGARWAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1995 |
|
AJAY KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
April 28, 1995 |
|
AJIT BHANU SINGH Vs. STATE OF RAJASTHAN
|
February 22, 1995 |
|
AKBAR AND 3 ORS. Vs. STATE OF RAJASTHAN
|
July 5, 1995 |
|
ALIM AHUJA Vs. UNION OF INDIA
|
June 26, 1995 |
|
ALLAUDDIN KHILJI Vs. UNION OF INDIA
|
May 8, 1995 |
|
ALLIMUDDIN Vs. CHANDRIKA PRASAD
|
November 16, 1995 |
|
AMAR KUMAR AND PARTY Vs. BOARD OF REVENUE
|
January 3, 1995 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
January 9, 1995 |
|
AMARJEET SINGH Vs. STATE OF RAJASTHAN
|
February 3, 1995 |
|
AMBA LAL Vs. STATE OF RAJASTHAN
|
July 20, 1995 |
|
AMI LAL Vs. STATE OF RAJASTHAN
|
July 3, 1995 |
|
AMINA Vs. STATE OF RAJASTHAN
|
January 30, 1995 |
|
AMIR HASAN AND ANOTHER Vs. DR. HARI KISHAN AND OTHERS
|
January 20, 1995 |
|
ANAND KUMAR Vs. STATE
|
March 22, 1995 |
|
ANANDI LAL Vs. STATE OF RAJASTHAN
|
October 19, 1995 |
|
ANGREJ SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 14, 1995 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
April 17, 1995 |
|
ANJANA Vs. MANGAL SINGH
|
November 8, 1995 |
|
ANJANA Vs. MANGAL SINGH
|
January 8, 1995 |
|
ANOOP CHAND JAIN Vs. PRAVEEN CHAND JAIN
|
January 24, 1995 |
|
ANURAG SINGH Vs. STATE OF RAJASTHAN & ORS.
|
May 17, 1995 |
|
ARIHANT CEMENT AGENCY Vs. DISTRICT SUPPLY OFFICER CHITTORGARH
|
March 23, 1995 |
|
ARJUN Vs. STATE OF RAJASTHAN
|
March 13, 1995 |
|
ARJUN AND ORS. Vs. STATE OF RAJASTHAN
|
January 18, 1995 |
|
ARJUN RAM Vs. STATE OF RAJASTHAN
|
April 7, 1995 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1995 |
|
ARUN KUMAR Vs. STATE OF RAJASTHAN
|
March 15, 1995 |
|
ARUN KUMAR Vs. ICHHA LAL
|
September 12, 1995 |
|
ARVIND MALOT Vs. STATE OF RAJASTHAN
|
May 8, 1995 |
|
ASHFAK AHMAD Vs. STATE AND TWO OTHERS
|
January 3, 1995 |
|
ASHOK CHAND SINGHVI Vs. J N V UNIVERSITY
|
July 21, 1995 |
|
ASHOK KUMAR Vs. STATE OF RAJ & ORS
|
May 2, 1995 |
|
ASHOK KUMAR PATNI Vs. RAJASTHAN HOUSING BOARD JAIPUR
|
January 30, 1995 |
|
ASHWINI KUMAR & ANR. Vs. STATE OF RAJASTHAN
|
May 15, 1995 |
|
ASSOCIATED STONE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
March 14, 1995 |
|
ASSOCIATED STONE INDUSTRIES KOTA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1995 |
|
ASSTT ENGINEER D AND M R S E B Vs. INDIRA DEVI
|
January 16, 1995 |
|
ATMA RAM Vs. STATE OF RAJASTHAN
|
August 22, 1995 |
|
B D CHATTERJEE Vs. STATE OF RAJASTHAN
|
March 9, 1995 |
|
B M RAINA Vs. STATE OF RAJASTHAN
|
April 6, 1995 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
January 16, 1995 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
September 19, 1995 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
August 11, 1995 |
|
BABU SINGH Vs. STATE
|
March 1, 1995 |
|
BACHCHU SINGH Vs. STATE OF RAJASTHAN & ORS.
|
July 6, 1995 |
|
BADRI AND ORS Vs. STATE OF RAJASTHAN
|
August 3, 1995 |
|
BAGA RAM Vs. STATE OF RAJASTHAN
|
May 16, 1995 |
|
BAGDA RAM Vs. STATE OF RAJASTHAN
|
January 23, 1995 |
|
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
|
March 20, 1995 |
|
BAL KISHAN GUPTA Vs. UNION OF INDIA UOI
|
October 11, 1995 |
|
BAL KISHAN MOONDRA Vs. STATE OF RAJASTHAN AND OTHERS
|
March 7, 1995 |
|
BALDEV SINGH AND ANOTHER Vs. B.O.R. AND OTHERS
|
February 17, 1995 |
|
BALWANT RAM Vs. STATE OF RAJASTHAN
|
January 31, 1995 |
|
BANARSI DEVI Vs. HARYANA ROADWAYS
|
November 24, 1995 |
|
BANKE BIHARI LAL AGARWAL Vs. UNION OF INDIA
|
May 5, 1995 |
|
BANNEY SINGH Vs. STATE OF RAJASTHAN
|
April 10, 1995 |
|
BANSHILAL Vs. MOHAN LAL
|
February 2, 1995 |
|
BANSIYA Vs. STATE OF RAJASTHAN
|
February 17, 1995 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
August 23, 1995 |
|
BENI DAN Vs. LAXMICHAND
|
July 3, 1995 |
|
BHAGA RAM Vs. STATE OF RAJASTHAN
|
April 10, 1995 |
|
BHAGIRATH MAL Vs. BHAGWAN DUTT
|
April 27, 1995 |
|
BHAGWAN SAHAI Vs. RAJU ALIAS RAJENDRA KUMAR
|
August 22, 1995 |
|
BHAGWAN SAHAY SRIMAAL Vs. STATE OF RAJASTHAN AND ORS.
|
September 20, 1995 |
|
BHAGWAN SINGH & ANR Vs. STATE OF RAJ AND ORS
|
February 21, 1995 |
|
BHAGWATI PRASAD Vs. SURESH CHANDRA
|
August 2, 1995 |
|
BHAJE SINGH Vs. STATE OF RAJASTHAN
|
September 18, 1995 |
|
BHANI RAM Vs. STATE OF RAJASTHAN
|
March 6, 1995 |
|
BHANSINGH Vs. STATE OF RAJASTHAN
|
January 12, 1995 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
January 30, 1995 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
September 5, 1995 |
|
BHANWARLAL Vs. STATE
|
October 19, 1995 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
May 4, 1995 |
|
BHARAT METAL IRON WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 21, 1995 |
|
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
September 12, 1995 |
|
BHARTI SACHDEVA Vs. STATE
|
August 11, 1995 |
|
BHEM LAL Vs. STATE OF RAJASTHAN
|
July 13, 1995 |
|
BHERUN LAL Vs. STATE OF RAJASTHAN
|
March 10, 1995 |
|
BHURI SINGH Vs. STATE OF RAJASTHAN
|
November 6, 1995 |
|
BHURJI & ANR Vs. URBAN IMPROVEMENT TRUST & ANR
|
November 24, 1995 |
|
BINJARAM Vs. STATE
|
January 16, 1995 |
|
BIRBAL RAM Vs. STATE OF RAJASTHAN
|
July 11, 1995 |
|
BPL SANYO TECHNOLOGIES LTD Vs. RAHUL AGRAWAL
|
May 1, 1995 |
|
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
July 14, 1995 |
|
BRIJ MOHAN Vs. STATE
|
March 20, 1995 |
|
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
April 10, 1995 |
|
BRIJESH KUMAR Vs. MOHAN LAL SUKHADIA UNIVERSITY
|
July 27, 1995 |
|
BUDDHI Vs. GYANA
|
July 25, 1995 |
|
BUDH RAM Vs. STATE OF RAJASTHAN
|
November 14, 1995 |
|
BUDH SINGH Vs. HAPU RAM
|
December 4, 1995 |
|
BUDH SINGH Vs. STATE OF RAJASTHAN
|
July 11, 1995 |
|
BUNDI CHITTORGARH KSHETRIYA GRAMIN BANK Vs. PRESIDING OFFICER CENTRAL AND TRIBUNAL
|
March 8, 1995 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. KUMHER INQUIRY COMMISSION
|
May 1, 1995 |
|
CENTRAL WARE HOUSING CORPORATION SRIGANGANAGAR Vs. STATE
|
February 3, 1995 |
|
CHANDI RAM Vs. INCOME TAX OFFICER
|
December 22, 1995 |
|
CHANDRAWATI Vs. PRAKASH CHANDRA
|
September 18, 1995 |
|
CHATRADHAR SHARMA Vs. STATE OF RAJASTHAN
|
July 25, 1995 |
|
CHETAN DAS Vs. ANNUSUIYA
|
October 10, 1995 |
|
CHHOGA Vs. STATE OF RAJASTHAN
|
September 22, 1995 |
|
CHHOGA RAM Vs. STATE OF RAJASTHAN
|
September 18, 1995 |
|
CHIEF ENGINEER IRRIGATION Vs. KAMLESH
|
November 8, 1995 |
|
CHIEF EXECUTIVE OFFICER GANGANAGAR SUGAR MILLS LTD Vs. MADANLAL PASRICHA
|
November 27, 1995 |
|
CHIMAN LAL Vs. NARENDRA KUMAR
|
August 29, 1995 |
|
COLONEL J S GHURA Vs. STATE OF RAJASTHAN
|
August 16, 1995 |
|
COMMISSIONER OF GIFT TAX Vs. GAJ SINGH H H MAHARAJA
|
November 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. M A PRESSTRESSED WORKS
|
November 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SABOO EMERY STONES
|
November 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN RADIATORS
|
November 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SYNTHETIC STONES
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. USHA PRESTRESSED AND ALLIED INDUSTRIES
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MADAN AND CO
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. EMERY STONES MANUFACTURING CO
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BOMBAY MOTORS CO
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RADHA MADHAV GUM FACTORY
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. LAKE CITY WINES
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RODAJI DEEP CHAND
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRA SINGH AND SONS
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. LADHA LIME PRODUCTS
|
November 27, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUPPLY AND COMMISSION SHOP LTD
|
November 27, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAJENDRA TEXTILES
|
November 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RADIO CENTRE
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. HIRALAL MURLIDHAR AND SONS
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MUKUND LAL MOTILAL
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MEHTA VEGETABLE PRODUCTS PVT LTD
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. R K ENTERPRISES
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DUNICHAND KISHAN LAL
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. HARI STORE
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. EMERY STONE MANUFACTURING COMPANY
|
November 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SYNTHETIC STONES
|
November 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SUN STONE ENGINEERING INDUSTRIES PRIVATE LIMITED
|
November 15, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUPPLY AND COMMISSION SHOP LIMITED
|
November 13, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. VISHNU OIL AND DAL MILLS
|
November 13, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN UDYOG
|
November 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED
|
November 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. AGARWAL FLOORING STONE COMPANY
|
February 6, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD
|
February 6, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KISHORILAL SANTOSHILAL
|
February 6, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SARDAR STONES
|
February 7, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BAGPATIA FOOD INDUSTRIES
|
February 9, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION P LTD
|
February 23, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. HARMANN AND BREAUN
|
February 23, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ABDUL GANI GURDEJI
|
February 23, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD
|
February 13, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. GHINDMAL KAUROMAL
|
February 9, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PINK JEWELLERS
|
February 10, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BEAWAR ENGLISH WINE MERCHANTS ASSOCIATION
|
February 10, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PRAMOD KUMAR JAIN
|
February 10, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER VEGETABLE PRODUCTS LIMITED
|
January 12, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV
|
January 7, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAWAT JEWELLERS
|
January 11, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. POONAMCHAND MANMAL
|
January 11, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. R G ISPAT LTD
|
January 12, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV NARAIN DEOPURA
|
January 6, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MAHINDRA AND COMPANY
|
January 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM MATHURALAL
|
January 16, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ADITYA MILLS LIMITED
|
January 12, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN RAJYA SAHKARI UPBHOKTA SANGH LIMITED
|
January 12, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DEVELOPMENT MINERAL
|
January 16, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ TRADING COMPANY
|
March 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KAPOOR CHAND RAM CHAND
|
March 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR STOCK EXCHANGE LIMITED
|
March 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. AYURVED SEVASHRAM LTD
|
March 1, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MANGLAM CEMENT LIMITED
|
March 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ACHALDAS DHANRAJ
|
March 27, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MEWAR OIL AND GENERAL MILLS LTD
|
March 27, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RATHI STEEL TRADERS
|
April 5, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RADHA MADHAV GUM FACTORY
|
April 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR MINERAL DEVELOPMENT SYNDICATE
|
March 31, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SUNIL AND CO
|
April 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KESHAV RAM NEMI CHAND
|
December 11, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BRIJLAL PAWAN KUMAR
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. LIBERTY PESTICIDES AND FERTILIZERS P LTD
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. JASRAJ
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SONI TRADERS
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ARAWALI MINERALS AND CHEMICALS INDUSTRIES P LTD
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN TRACTORS
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. JYOTI INDUSTRIES
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT MOTORS
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SUNIL AND CO
|
November 29, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CO OPERATIVE SPINNING MILLS LIMITED
|
November 29, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SYNTHETIC STONES
|
November 29, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. SHIV AND BROTHERS
|
February 7, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. VIRENDRA SINGH RAVINDRA SINGH
|
January 10, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJ KUMARI BHUVNESHWARI
|
January 10, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. PARAMHANS ASHRAM TRUST
|
February 10, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. R K INDERJEET SINGH
|
November 20, 1995 |
|
CONTROLLER OF ESTATE DUTY Vs. RAMESHWAR LAL KHETAWAT
|
January 11, 1995 |
|
CONTROLLER OF ESTATE DUTY Vs. MEHTA S S
|
January 10, 1995 |
|
CONTROLLER OF ESTATE DUTY Vs. NIRMALA SAXENA
|
January 4, 1995 |
|
DALEEP SINGH Vs. MAGAN
|
July 3, 1995 |
|
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
September 20, 1995 |
|
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
February 2, 1995 |
|
DAUDAYAL Vs. STATE OF RAJASTHAN
|
January 16, 1995 |
|
DAULA RAM Vs. STATE OF RAJASTHAN
|
April 14, 1995 |
|
DAULA RAM Vs. STATE OF RAJASTHAN
|
April 19, 1995 |
|
DAULAT RAM Vs. STATE OF RAJASTHAN
|
April 28, 1995 |
|
DAYAL DAS & ANR Vs. STATE OF RAJASTHAN
|
January 10, 1995 |
|
DEEN DAYAL KHUNTETA Vs. STATE OF RAJASTHAN
|
February 9, 1995 |
|
DEEP CHAND Vs. STATE OF RAJASTHAN
|
July 3, 1995 |
|
DEEPAK BUILDERS Vs. STATE OF RAJASTHAN
|
November 8, 1995 |
|
DEEPAK KUMAR GOYAL Vs. STATE OF RAJASTHAN
|
May 12, 1995 |
|
DESAI BROTHERS LTD Vs. MUNICIPAL COUNCIL SRI GANGANAGAR
|
April 17, 1995 |
|
DEV KARAN ALIAS DEVA Vs. STATE OF RAJASTHAN
|
July 11, 1995 |
|
DEVI CHAND Vs. STATE OF RAJASTHAN
|
March 2, 1995 |
|
DEVI CHAND Vs. STATE OF RAJASTHAN
|
February 7, 1995 |
|
DEVI LAL Vs. STATE OF RAJASTHAN
|
March 27, 1995 |
|
DEVKI NANDAN Vs. STATE OF RAJASTHAN
|
January 15, 1995 |
|
DHAN SINGH Vs. STATE OF RAJASTHAN
|
July 20, 1995 |
|
DHANDIA JEWELLERS Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1995 |
|
DHANNA RAM Vs. STATE OF RAJASTHAN
|
February 16, 1995 |
|
DHANNA SINGH Vs. STATE OF RAJASTHAN
|
May 5, 1995 |
|
DHARAM CHAND Vs. STATE OF RAJASTHAN
|
May 4, 1995 |
|
DHARAM CHAND Vs. STATE OF RAJASTHAN
|
April 4, 1995 |
|
DHEDHIA TRADERS Vs. STATE OF RAJASTHAN
|
January 30, 1995 |
|
DHULJI Vs. R T A UDAIPUR
|
March 2, 1995 |
|
DILIP BHAI GAJROTA Vs. CONTRACTOR LIME GOTAN
|
October 31, 1995 |
|
DILIP KULKARNI AND OTHERS Vs. REGISTRAR OF COMPANIES, JAIPUR
|
July 13, 1995 |
|
DILIP KUMAR JAIN Vs. UNION OF INDIA
|
October 20, 1995 |
|
DILIP S DAHANUKAR Vs. PADAM KUMAR KHAITAN
|
May 26, 1995 |
|
DINDAYAL SHARMA Vs. STATE OF RAJASTHAN
|
December 1, 1995 |
|
DINESH CHAND Vs. CHIRANJILAL AND OTHERS
|
January 11, 1995 |
|
DINESH KUMAR DADDICH Vs. STATE
|
July 18, 1995 |
|
DINESH KUMAR DADDICH Vs. STATE OF RAJASTHAN
|
November 24, 1995 |
|
DINESH KUMAR NAGPAL Vs. STATE
|
April 18, 1995 |
|
DINESH KUMAR SINGHAL Vs. JASWANT SINGH
|
November 20, 1995 |
|
DIVISIONAL FOREST OFFICER Vs. SHRI RAM PRASAD
|
March 21, 1995 |
|
DIWAKAR Vs. STATE OF RAJASTHAN
|
May 16, 1995 |
|
DOLIA Vs. STATE OF RAJASTHAN
|
January 11, 1995 |
|
DR. (SMT.) MANJULA SHARMA Vs. STATE OF RAJASTHAN
|
February 7, 1995 |
|
DR. LAXMAN SWAROOP Vs. STATE OF RAJASTHAN
|
July 19, 1995 |
|
DR. VINOD GUPTA Vs. SAROJANI K.K. AND ANOTHER
|
April 3, 1995 |
|
DUNGAR RAM SHARMA Vs. STATE OF RAJASTHAN
|
April 21, 1995 |
|
DURGA DEVI Vs. STATE & ORS.
|
March 9, 1995 |
|
DWARKA PRASAD & ANOTHER Vs. STATE OF RAJASTHAN
|
May 3, 1995 |
|
DWARKESH VIDHYAPEETH SAMITI, RAJSAMAND Vs. GRAM SEWA SANGH, RAJSAMAND
|
April 7, 1995 |
|
FAZLUR REHMAN KHAN Vs. STATE OF RAJASTHAN
|
January 20, 1995 |
|
FODAN SINGH Vs. STATE OF RAJASTHAN
|
November 9, 1995 |
|
G C OIL MILL Vs. KUNDAN MAL
|
April 28, 1995 |
|
GAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 25, 1995 |
|
GANESH Vs. STATE OF RAJASTHAN
|
March 28, 1995 |
|
GANGA RAM Vs. STATE OF RAJASTHAN
|
March 28, 1995 |
|
GANGI SINGH Vs. STATE OF RAJASTHAN
|
May 16, 1995 |
|
GANPAT LAL Vs. STATE OF RAJASTHAN
|
January 11, 1995 |
|
GAUN SHANKER Vs. STATE OF RAJASTHAN
|
February 16, 1995 |
|
GAYA PRASAD GUPTA Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD, JAIPUR AND OTHERS
|
August 7, 1995 |
|
GAYATRI ALIASGAURI Vs. SHRI ANAND
|
July 26, 1995 |
|
GAZI KHAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 20, 1995 |
|
GEETA DEVI Vs. GOPAL KRISHAN VASHISTHA
|
September 14, 1995 |
|
GENGIA S/O NAINA Vs. THE STATE OF RAJASTHAN
|
January 12, 1995 |
|
GHASI KHAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND
|
April 4, 1995 |
|
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
May 19, 1995 |
|
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
December 5, 1995 |
|
GOPAL LAL Vs. BABU LAL
|
December 6, 1995 |
|
GOPAL MATHUR Vs. STATE OF RAJASTHAN
|
May 9, 1995 |
|
GOPAL MILL MAZDOOR UNION Vs. MANAGEMENT SUDERSHAN TEXTILE MILLS
|
August 30, 1995 |
|
GOPALI SMT Vs. BHAGCHAND
|
August 25, 1995 |
|
GOPI LAL TELI Vs. STATE OF RAJASTHAN
|
March 1, 1995 |
|
GORDHAN & ORS. Vs. STATE OF RAJ.
|
December 6, 1995 |
|
GOVIND BALKISHAN PAREEK Vs. ITO E CIRCLE JAIPUR
|
September 5, 1995 |
|
GOVIND NARAIN SHARMA Vs. RAJASTHAN HIGH COURT OF JUDICATURE
|
January 18, 1995 |
|
GUDU KANWAR Vs. NAND LAL
|
March 2, 1995 |
|
GUJARAT STATE ROAD TRANSPORT Vs. ADDL TRANSPORT COMMISSIONER
|
April 21, 1995 |
|
GULAB KANWAR Vs. UCO BANK HARSORE DISTT NAGAUR
|
October 6, 1995 |
|
GULABDAS JAGANNATH Vs. STATE OF RAJASTHAN
|
February 15, 1995 |
|
GULLA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 13, 1995 |
|
GUNJAN CEMENT PVT LIMITED Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPN LIMITED
|
January 2, 1995 |
|
GUPTA CHEMICALS (P) LTD Vs. STATE OF RAJASTHAN AND INSECTICIDE INSPECTOR
|
November 17, 1995 |
|
GURDEV SINGH Vs. STATE OF RAJASTHAN
|
October 13, 1995 |
|
GYARSA Vs. STATE OF RAJASTHAN
|
July 12, 1995 |
|
GYARSI Vs. STATE OF RAJASTHAN
|
October 11, 1995 |
|
H P KOHLI Vs. STATE OF RAJASTHAN
|
November 28, 1995 |
|
HAFIZ MOHAMMED Vs. STATE
|
January 6, 1995 |
|
HAJARI SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
May 25, 1995 |
|
HAMTA RAM Vs. STATE OF RAJASTHAN
|
July 11, 1995 |
|
HANS RAJ Vs. STATE
|
March 21, 1995 |
|
HANUMAN CHOUDHARY Vs. STATE OF RAJASTHAN
|
January 4, 1995 |
|
HANUMANDASS CHHAGANLAL OF ANUPGARH Vs. STATE OF RAJASTHAN
|
July 20, 1995 |
|
HANUMAT PRASAD NANDWANA Vs. STATE OF RAJASTHAN
|
November 24, 1995 |
|
HARI MOHAN SHARMA Vs. REGIONAL RESEARCH INSTITUTE
|
March 27, 1995 |
|
HARI NARAIN & ORS. Vs. STATE OF RAJASTHAN
|
September 22, 1995 |
|
HARI NARAIN SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 1, 1995 |
|
HARI RAM Vs. JAI SINGH & ORS.
|
December 12, 1995 |
|
HARISH CHANDRA Vs. STATE OF RAJASTHAN
|
August 29, 1995 |
|
HARLAL Vs. STATE OF RAJASTHAN
|
January 24, 1995 |
|
HASHISH SHARMA Vs. SUSHMA SHARMA
|
September 19, 1995 |
|
HASSAN KHAN Vs. STATE OF RAJASTHAN
|
December 15, 1995 |
|
HAZAN Vs. SHEOJI
|
February 14, 1995 |
|
HEERA LAL Vs. STATE OF RAJASTHAN
|
March 1, 1995 |
|
HEERA RAM Vs. STATE OF RAJASTHAN
|
March 20, 1995 |
|
HEMA RAM Vs. STATE OF RAJASTHAN
|
July 6, 1995 |
|
HERDILIA UNIMERS LTD Vs. RENU JAIN
|
May 5, 1995 |
|
HETRAM Vs. STATE OF RAJASTHAN
|
February 10, 1995 |
|
HINDUSTAN MACHINE TOOLS EMPLOYEES UNION Vs. HINDUSTAN MACHINE TOOLS LTD
|
May 3, 1995 |
|
HIRA CHAND Vs. GOPAL
|
July 24, 1995 |
|
HOT CHAND AND OTHERS Vs. MUNICIPAL COUNCIL, AJMER
|
November 2, 1995 |
|
IDREES & ANOTHER Vs. STATE OF RAJASTHAN
|
November 3, 1995 |
|
IDRISH Vs. STATE OF RAJASTHAN
|
May 18, 1995 |
|
ILYAS Vs. STATE OF RAJASTHAN
|
September 18, 1995 |
|
INDER RAJ Vs. STATE OF RAJASTHAN
|
March 23, 1995 |
|
IQBAL Vs. HAKIMUDDIN
|
January 17, 1995 |
|
IQBAL SINGH Vs. RAJASTHAN STATE ELECTRICITY
|
January 31, 1995 |
|
ISHAQ Vs. STATE OF RAJASTHAN
|
May 16, 1995 |
|
ISHWARSINGH Vs. STATE AND ORS.
|
August 29, 1995 |
|
J K WHITE CEMENT WORKS Vs. UNION OF INDIA
|
November 27, 1995 |
|
JAGAT PRAKASH ROY BHATNAGAR Vs. STATE OF RAJASTHAN
|
February 2, 1995 |
|
JAGDISH Vs. THE STATE
|
July 18, 1995 |
|
JAGDISH PRASAD Vs. HARI SINGH AND
|
January 23, 1995 |
|
JAI DRINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1995 |
|
JAI DRINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 19, 1995 |
|
JAIKISHAN Vs. STATE OF RAJASTHAN
|
July 26, 1995 |
|
JAKIR ALIASRAJU Vs. STATE
|
September 21, 1995 |
|
JALE SINGH Vs. STATE OF RAJASTHAN
|
July 14, 1995 |
|
JAMAT SINGH Vs. STATE OF RAJASTHAN
|
August 4, 1995 |
|
JAMNA PRASAD Vs. DHABALI MANAKLAL
|
July 21, 1995 |
|
JAMURAM Vs. STATE OF RAJASTHAN
|
January 9, 1995 |
|
JAN MOHD Vs. STATE OF RAJASTHAN
|
March 12, 1995 |
|
JAN MOHD AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
March 13, 1995 |
|
JARNAIL SINGH Vs. STATE OF RAJASTHAN
|
May 18, 1995 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
March 30, 1995 |
|
JATAN SINGH Vs. STATE OF RAJASTHAN
|
February 16, 1995 |
|
JEEVA Vs. STATE OF RAJASTHAN
|
April 10, 1995 |
|
JHAVAR PRAKASH Vs. STATE OF RAJASTHAN
|
March 1, 1995 |
|
JUGAL KISHORE Vs. STATE OF RAJASTHAN
|
August 2, 1995 |
|
K M MATHEW Vs. ASHOK TANWAR
|
May 24, 1995 |
|
KACHRA Vs. STATE OF RAJASTHAN
|
May 3, 1995 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
April 7, 1995 |
|
KAILASH CHAND VERMA Vs. PANCHAYAT SAMITI
|
July 18, 1995 |
|
KAILASH TALKIES Vs. STATE OF RAJASTHAN
|
February 6, 1995 |
|
KALIA Vs. STATE OF RAJASTHAN
|
January 23, 1995 |
|
KALU Vs. STATE OF RAJASTHAN
|
December 13, 1995 |
|
KAMAL SINGH Vs. STATE
|
April 21, 1995 |
|
KAMJI Vs. STATE OF RAJASTHAN
|
March 20, 1995 |
|
KAMLA Vs. STATE OF RAJASTHAN
|
January 11, 1995 |
|
KAMMO ALIASKAMARUDDIN Vs. STATE OF RAJASTHAN
|
July 18, 1995 |
|
KAN NATH Vs. STATE OF RAJASTHAN
|
August 24, 1995 |
|
KANA RAM Vs. STATE OF RAJASTHAN
|
July 20, 1995 |
|
KANHAIYA LAL Vs. HARI SINGH
|
December 15, 1995 |
|
KANHAIYA LAL AND ANR Vs. STATE OF RAJASTHAN
|
October 20, 1995 |
|
KANWAR LAL Vs. ADDL COMMISSIONER COMMERCIAL
|
May 10, 1995 |
|
KAPOORA & 7 OTHERS Vs. STATE OF RAJASTHAN
|
July 11, 1995 |
|
KARNI DAN Vs. STATE OF RAJASTHAN
|
August 7, 1995 |
|
KASAM DALVI Vs. STATE OF RAJASTHAN
|
July 5, 1995 |
|
KEHAR SINGH Vs. STATE
|
February 7, 1995 |
|
KESAR DEVI ALIAS KANTI DEVI Vs. UNION OF INDIA
|
July 19, 1995 |
|
KESHU LAL Vs. STATE OF RAJASTHAN
|
January 19, 1995 |
|
KESRI SINGH Vs. MITHA LAL METHA
|
August 8, 1995 |
|
KEWAL SINGH Vs. STATE OF RAJASTHAN
|
November 20, 1995 |
|
KHAYALI RAM Vs. B.O.R. AND OTHERS
|
February 17, 1995 |
|
KHERAJ Vs. STATE OF RAJASTHAN
|
April 5, 1995 |
|
KHERAJ RAM Vs. STATE OF RAJASTHAN
|
March 27, 1995 |
|
KHETA Vs. STATE OF RAJASTHAN
|
April 10, 1995 |
|
KINGSLEY Vs. STATE OF RAJASTHAN
|
December 14, 1995 |
|
KISHAN SINGH Vs. STATE
|
March 1, 1995 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
January 19, 1995 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
July 3, 1995 |
|
Kishan Singh Vs. State of Rajasthan
|
January 9, 1995 |
|
KISHORE MISHRA Vs. DISTRICT TRANSPORT OFFICER
|
May 23, 1995 |
|
KISHORE SINGH Vs. STATE OF RAJ. & ORS.
|
March 20, 1995 |
|
KOHINOOR EXHIBITOR P LTD Vs. STATE
|
January 5, 1995 |
|
KOMAL SINGH Vs. STATE OF RAJASTHAN
|
July 14, 1995 |
|
KRISHAN LAL Vs. STATE OF RAJASTHAN
|
April 17, 1995 |
|
KRISHAN SINGH Vs. STATE AND OTHERS
|
April 20, 1995 |
|
KRISHNA LAL Vs. GURCHARAN LAL BHATIA AND SONS
|
August 24, 1995 |
|
KULDEEP SINGH Vs. UNION OF INDIA
|
November 22, 1995 |
|
KULVENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 17, 1995 |
|
KUSHAL CHAND Vs. COMMISSIONER OF WEALTH TAX
|
March 21, 1995 |
|
KUSHAL CHAND SURANA Vs. COMMISSIONER OF WEALTH TAX
|
January 12, 1995 |
|
L R BAIRWA Vs. HIGH COURT OF RAJASTHAN
|
January 18, 1995 |
|
LAHARI BAI Vs. STATE OF RAJASTHAN
|
February 3, 1995 |
|
LAHARI BAI Vs. STATE OF RAJASTHAN
|
July 6, 1995 |
|
LAKKHI AND Vs. STATE OF RAJASTHAN
|
August 14, 1995 |
|
LAL CHAND Vs. CHUNNI LAL
|
August 16, 1995 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
March 27, 1995 |
|
LALIA Vs. STATE OF RAJASTHAN
|
May 4, 1995 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
March 13, 1995 |
|
LAXMANLAL MEENA Vs. UNION OF INDIA
|
August 19, 1995 |
|
LIYAQAT ALI GAURI Vs. STATE OF RAJASTHAN
|
July 3, 1995 |
|
LRS OF LATE SHRI AHMED KHAN SHRI ABDUL REHMAN Vs. KARMU
|
August 8, 1995 |
|
LUNA RAM Vs. STATE OF RAJASTHAN
|
May 1, 1995 |
|
M C SINDHI Vs. HEMANDASS
|
February 13, 1995 |
|
M P POTDAR Vs. APPELLATE AUTHORITY NCERT
|
May 26, 1995 |
|
M.P. AGRAWAL Vs. STATE OF RAJASTHAN
|
July 28, 1995 |
|
M/S. GENERAL PRODUCE CO. LTD Vs. M/S. SONMATI HOLDINGS
|
November 3, 1995 |
|
MADAN LAL Vs. LAXMAN DASS
|
September 13, 1995 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
May 9, 1995 |
|
MADAN LAL Vs. CHIEF ENGINEER PUBIIC HEALTH AND ENGINEERING DEPARTMENT JAIPUR
|
January 19, 1995 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
April 7, 1995 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN
|
April 7, 1995 |
|
MAGAN LAL Vs. CHABI LAL
|
March 8, 1995 |
|
MAGAN SINGH Vs. STATE
|
January 3, 1995 |
|
MAGANLAL Vs. STATE
|
December 15, 1995 |
|
MAGH SINGH Vs. STATE
|
January 6, 1995 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
July 19, 1995 |
|
MAHAVEER ALIAS KRISHNA Vs. STATE OF RAJASTHAN
|
December 18, 1995 |
|
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
March 15, 1995 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 28, 1995 |
|
MAHESH CHANDRA MEHTA Vs. STATE OF RAJASTHAN
|
April 6, 1995 |
|
MAHESH CHANDRA MEHTA Vs. STATE OF RAJASTHAN
|
January 10, 1995 |
|
MAHESH FABRICS P LIMITED Vs. NIRMA CORPORATION
|
October 9, 1995 |
|
MAJI KHAN Vs. STATE OF RAJASTHAN
|
April 7, 1995 |
|
MAKHAN Vs. SUPERINTENDENT OF CENTRAL JAIL
|
July 18, 1995 |
|
MAKHAN SINGH SB HUKAM SINGH Vs. STATE OF RAJASTHAN
|
September 14, 1995 |
|
MALA S O MANA JAT Vs. STATE OF RAJASTHAN
|
January 11, 1995 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
January 24, 1995 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
January 19, 1995 |
|
MANAGEMENT OF KOTA CENTRAL CO-OPERATIVE BANK LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
|
January 31, 1995 |
|
MANAGMENT OF KOTA CENTRAL CO OPERATIVE BANK LTD Vs. JUDGE INDUSTRIAL TRIBUAL
|
January 31, 1995 |
|
MANAK CHAND Vs. STATE OF RAJASTHAN
|
July 3, 1995 |
|
MANGAL CHAND Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1995 |
|
MANGARAM Vs. STATE OF RAJASTHAN
|
January 17, 1995 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
February 8, 1995 |
|
MANGI RAM MANGI LAL Vs. STATE OF RAJASTHAN
|
March 8, 1995 |
|
MANGLA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1995 |
|
MANISH DIXIT Vs. STATE OF RAJASTHAN & ORS.
|
March 10, 1995 |
|
MANJI Vs. STATE OF RAJASTHAN
|
January 3, 1995 |
|
MARUDHARA DYE CHEM Vs. RAJASTHAN STATE ELECTRICITY
|
April 18, 1995 |
|
MARUTI AGENCY SUMERPUR Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
February 13, 1995 |
|
MASAND TRANSPORT Vs. ADDL TRANSPORT COMMISSIONER
|
August 2, 1995 |
|
MATA ALIAS MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
May 25, 1995 |
|
MATHURA LAL Vs. STATE OF RAJASTHAN AND ANR
|
May 25, 1995 |
|
MEHTAB SINGH @ KALA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
August 23, 1995 |
|
MICHAEL P. CANN Vs. STATE OF RAJASTHAN
|
May 12, 1995 |
|
MILKIYAT SINGH Vs. STATE OF RAJASTHAN
|
July 25, 1995 |
|
MISHRI LAL GORDHAN LAL Vs. COMMISSIONER OF INCOME TAX
|
March 14, 1995 |
|
MISHRIYA Vs. STATE OF RAJASTHAN
|
July 31, 1995 |
|
MISHRIYA Vs. STATE OF RAJASTHAN
|
July 6, 1995 |
|
MISHRIYA Vs. STATE OF RAJASTHAN
|
July 3, 1995 |
|
MITHU LAL Vs. STATE OF RAJASTHAN
|
May 19, 1995 |
|
MODERN WOOLENS LIMITED JAIPUR Vs. STATE OF RAJASTHAN
|
February 6, 1995 |
|
MODI ENGINEERING PRIVATE LIMITED Vs. UNION OF INDIA
|
May 8, 1995 |
|
MOHAMMAD IQBAL Vs. STATE OF RAJASTHAN
|
July 25, 1995 |
|
MOHAMMAD ISMAIL Vs. STATE OF RAJASTHAN
|
May 10, 1995 |
|
MOHAMMAD SHARIF Vs. NASRINE
|
May 12, 1995 |
|
MOHAMMAD YUSUF Vs. BHAIRON SINGH SHEKHAWAT
|
April 18, 1995 |
|
MOHAMMAD ZAKIR Vs. STATE OF RAJASTHAN
|
March 27, 1995 |
|
MOHAN LAL BHATRA Vs. STATE OF RAJASTHAN
|
September 19, 1995 |
|
MOHANDASS Vs. STATE OF RAJASTHAN
|
January 25, 1995 |
|
MOHD HUSSAIN ABDUL HUSSAIN Vs. STATE OF RAJASTHAN
|
February 21, 1995 |
|
MOHD NASIR Vs. STATE OF RAJASTHAN
|
March 14, 1995 |
|
MOHD. IQBAL @ RAJU Vs. STATE OF RAJASTHAN
|
December 12, 1995 |
|
MOOL CHAND Vs. STATE OF RAJASTHAN
|
March 7, 1995 |
|
MOTILAL Vs. COMMISSIONER OF INCOME TAX
|
January 6, 1995 |
|
MRS RATAN SINGH GEHLOT Vs. UNION OF INDIA & ORS.
|
October 4, 1995 |
|
MS UNIQUE PRECURED RETREADERS, BHILWARA Vs. STATE OF RAJASTHAN & OTHERS
|
April 4, 1995 |
|
MST. TEEJU DEVI Vs. STATE OF RAJASTHAN
|
March 28, 1995 |
|
MUKAT RAJYA LAXMI Vs. COMMISSIONER OF WEALTH TAX
|
April 14, 1995 |
|
MUKESH KUMAR SONI Vs. STATE OF RAJASTHAN
|
February 2, 1995 |
|
MUKHTIYAR SINGH Vs. STATE
|
March 27, 1995 |
|
MUNICIPAL COUNCIL Vs. SARLA DEVI
|
August 31, 1995 |
|
MUNNA LAL SB KARUJI GUJAR Vs. STATE OF RAJASTHAN
|
October 4, 1995 |
|
MUNNA MUNI KHAN Vs. STATE OF RAJASTHAN
|
July 5, 1995 |
|
MUNNI LAL Vs. B O R
|
February 16, 1995 |
|
MUNNORAM Vs. HARIRAM
|
April 4, 1995 |
|
MURARI LAL AND ORS. Vs. ABHIMANYU SINGH AND ORS.
|
April 10, 1995 |
|
MUSTAQ ALI Vs. STATE OF RAJASTHAN
|
July 11, 1995 |
|
NAGENDRA Vs. JAHOOR KHAN
|
July 27, 1995 |
|
NANDANA Vs. PRADEEP BHANDARI
|
August 23, 1995 |
|
NANU RAM & ORS. Vs. STATE OF RAJASTHAN
|
May 25, 1995 |
|
NANU RAM AND ORS. Vs. STATE OF RAJASTHAN
|
November 8, 1995 |
|
NARAINI DEVI Vs. GOPAL LAL
|
August 28, 1995 |
|
NARCOTICS CONTROL BUREAU Vs. HARNATH SINGH
|
February 22, 1995 |
|
NARENDRA KUMAR PAREEK Vs. STATE OF RAJASTHAN
|
November 14, 1995 |
|
NARESH GERA Vs. DWARKA DAS
|
August 8, 1995 |
|
NARESH KUMAR Vs. PYAR CHAND
|
May 5, 1995 |
|
NARPAT RAM BARWAR Vs. SHRI MOHAN MEGHWAL
|
October 31, 1995 |
|
NASEEBAN Vs. SURENDRA PAL
|
February 13, 1995 |
|
NASIR KHAN Vs. STATE OF RAJASTHAN
|
May 25, 1995 |
|
NATHE KHAN Vs. STATE OF RAJASTHAN
|
May 15, 1995 |
|
NATHU & 4 ORS Vs. THE STATE OF RAJASTHAN
|
January 11, 1995 |
|
NATIONAL INSTITUTE OF AYURVEDA, JAIPUR Vs. VIJAY LAXMI AND OTHERS
|
March 8, 1995 |
|
NATIONAL TEXTILE CORPN D P AND R LTD Vs. JUDGE LABOUR COURT
|
November 1, 1995 |
|
NAVIN R KAMANI Vs. STATE OF RAJASTHAN
|
January 11, 1995 |
|
NAWAL KISHORE Vs. NAND KISHORE & ORS.
|
October 16, 1995 |
|
NEERAJ KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 31, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH
|
October 31, 1995 |
|
NEW INDIA INSURANCE COMPANY LIMITED Vs. KESHAR
|
May 2, 1995 |
|
NIKOORAM Vs. STATE OF RAJASTHAN
|
September 6, 1995 |
|
NIRMAL KUMAR JHANWAR Vs. FOOD CORPN OF INDIA
|
January 30, 1995 |
|
NIRMAL NAHAR Vs. STATE OF RAJASTHAN
|
February 7, 1995 |
|
NIRMAL NAHAR Vs. STATE
|
March 2, 1995 |
|
NITENDRA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
November 16, 1995 |
|
Noor Khan and Ors. Vs. State of Rajasthan & Ors.
|
December 8, 1995 |
|
NOOR MOHAMMAD Vs. NAGAR NIGAM JAIPUR
|
April 7, 1995 |
|
NOOR MOHAMMAD WALI BHAI TAJWALA Vs. UNION OF INDIA
|
January 30, 1995 |
|
OM PRAKASH Vs. UNION OF INDIA
|
April 10, 1995 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 17, 1995 |
|
OM PRAKASH Vs. M/S BOTHRA SALT WORKS AND ORS.
|
February 16, 1995 |
|
OM PRAKASH AND COMPANY Vs. JAWARI LAL
|
January 5, 1995 |
|
OM PRAKASH RAIGAR Vs. STATE OF RAJASTHAN
|
September 5, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. SHEIKH MOHAMMAD
|
January 5, 1995 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. HANSI
|
July 21, 1995 |
|
PADMAWATI AND ANOTHER Vs. SHYAM KUMAR SHARMA
|
April 20, 1995 |
|
PANCHHI BAI Vs. STATE & ANOTHER
|
August 29, 1995 |
|
PAPPU ALIAS DALCHAND Vs. STATE OF RAJASTHAN
|
June 29, 1995 |
|
PAPPU SINGH Vs. STATE OF RAJASTHAN
|
May 8, 1995 |
|
PAPURIA RAJESH Vs. STATE OF RAJASTHAN
|
March 2, 1995 |
|
PARASMAL KANJI Vs. COMMISSIONER OF WEALTH TAX
|
March 27, 1995 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
January 11, 1995 |
|
PODAR SPINNING MILLS Vs. STATE OF RAJASTHAN
|
January 11, 1995 |
|
POONA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 18, 1995 |
|
POONAMCHAND KOTHARI Vs. RAJASTHAN TUBE MANUFACTURING CO
|
August 4, 1995 |
|
POORA RAM Vs. STATE OF RAJASTHAN
|
September 14, 1995 |
|
POORAN Vs. STATE OF RAJASTHAN
|
March 31, 1995 |
|
POORANMAL & ANR Vs. MOHD YASEEN & ANR
|
November 3, 1995 |
|
POOSA RAM Vs. BOARD OF REVENUE
|
September 18, 1995 |
|
PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
February 3, 1995 |
|
PRABHU LAL SHARMA Vs. MUNICIPAL COUNCIL
|
September 11, 1995 |
|
PRADEEP KUMAR Vs. STATE OF RAJASTHAN
|
February 9, 1995 |
|
PRAKASH & ANR. Vs. STATE OF RAJASTHAN
|
December 13, 1995 |
|
PRAKASH BABU BAJPAI Vs. UNION OF INDIA
|
April 18, 1995 |
|
PRAKASH CHAND MODI Vs. COMMISSIONER OF WEALTH TAX
|
November 28, 1995 |
|
PRAKASH CHANDRA Vs. STATE AND OTHERS
|
July 31, 1995 |
|
PRAKASH CHANDRA JAIN Vs. CHANDRAWATI JAIN
|
September 18, 1995 |
|
PRAKASH MOHONOT Vs. THAR AANCHALIK GRAMIN BANK
|
February 23, 1995 |
|
PRATAP Vs. ABHAY KANWAR
|
November 9, 1995 |
|
PREM NATH Vs. SHYAM LAL SHARMA
|
August 25, 1995 |
|
PREM SINGH Vs. MADHU BALA
|
July 3, 1995 |
|
PREM SINGH SODA Vs. STATE OF RAJASTHAN
|
November 17, 1995 |
|
PRITAM SINGH Vs. STATE OF RAJASTHAN
|
August 7, 1995 |
|
PUKH RAJ Vs. GIRDHAR NARAIN
|
September 6, 1995 |
|
PUKH RAJ MEHTA Vs. STATE OF RAJASTHAN
|
March 2, 1995 |
|
PUKHRAJ Vs. STATE OF RAJASTHAN
|
February 7, 1995 |
|
PURAN NATH Vs. STATE OF RAJASTHAN
|
July 10, 1995 |
|
PURAN RAM Vs. STATE OF RAJ. & ORS.
|
August 31, 1995 |
|
PURAN SINGH & ORS. Vs. STATE OF RAJASTHAN
|
July 12, 1995 |
|
PURSHOTTAM Vs. DEV CHAND
|
December 15, 1995 |
|
PURSHOTTAM DAS Vs. S T A T
|
March 21, 1995 |
|
PUSHPA DEVI Vs. STATE OF RAJASTHAN
|
July 21, 1995 |
|
PYARELAL, RANVEER AND ORS. Vs. STATE OF RAJASTHAN
|
September 8, 1995 |
|
R S E B ACCOUNTANTS ASSOCIATION RAJASTHAN JAIPUR Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
June 30, 1995 |
|
R S R T C Vs. RAMESHWARI
|
March 31, 1995 |
|
RADHA BAI Vs. SURESH PAL
|
January 3, 1995 |
|
RADHA KISHAN KALVANIYA Vs. UCO BANK AND OTHERS
|
February 22, 1995 |
|
RADHESH CHANDRA Vs. STATE OF RAJASTHAN
|
May 19, 1995 |
|
RADHESH CHANDRA Vs. STATE OF RAJASTHAN
|
May 9, 1995 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
November 24, 1995 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
January 31, 1995 |
|
RAGHUNANDAN Vs. STATE OF RAJASTHAN
|
August 24, 1995 |
|
RAGHUNATH SINGH Vs. VIKRAM SHARMA
|
November 13, 1995 |
|
RAGHUVAR INDIA Vs. STATE
|
July 6, 1995 |
|
RAHEES AHMED Vs. SOMOTI
|
July 3, 1995 |
|
RAI KUMAR Vs. STATE
|
July 11, 1995 |
|
RAI SAHIB Vs. STATE OF HARYANA
|
January 24, 1995 |
|
RAJ SHEKHARAN Vs. STATE OF RAJASTHAN
|
November 30, 1995 |
|
RAJA RAM Vs. STATE OF RAJASTHAN
|
July 4, 1995 |
|
RAJASTHAN BAR FEDERATION Vs. STATE OF RAJASTHAN
|
April 26, 1995 |
|
RAJASTHAN CO-OPERATIVE DAIRY FEDERATION LTD Vs. AMAR CHAND JAT
|
July 25, 1995 |
|
RAJASTHAN EXPLOSIVES AND CHEMICALS LIMITED Vs. STATE OF RAJASTHAN AND OTHERS
|
July 24, 1995 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. VINOD KUMAR
|
October 12, 1995 |
|
RAJASTHAN HOUSING BOARD Vs. AWASAN MANDAL PARIJAT UNCHA AYWARG SANGARSH SAMITI
|
August 8, 1995 |
|
RAJASTHAN MINERAL DEVELOPMENT CORPN UDAIPUR Vs. STATE OF RAJASTHAN
|
April 5, 1995 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. NARAYAN LAL MEENA
|
February 1, 1995 |
|
RAJASTHAN STATE INDL DEVELOPMENT and INVESTMENT CORPN LTD Vs. STATE
|
February 20, 1995 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHRI RAM YADAV
|
May 9, 1995 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. R T A BIKANER
|
March 31, 1995 |
|
RAJASTHAN TRADE UNION KENDRA Vs. J K SYNTHETICS LTD
|
November 13, 1995 |
|
RAJDHANI EXPRESS AND TRANSPORT Vs. STATE OF RAJASTHAN
|
May 4, 1995 |
|
RAJEEV KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
March 27, 1995 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
July 6, 1995 |
|
RAJENDRA GROVER & 3 OTHERS Vs. STATE OF RAJASTHAN
|
December 19, 1995 |
|
RAJENDRA KUMAR Vs. SHANTI GODIKA
|
September 21, 1995 |
|
RAJENDRA PAL Vs. UNION OF INDIA
|
August 17, 1995 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 24, 1995 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 26, 1995 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
April 19, 1995 |
|
RAJMAL Vs. STATE OF RAJASTHAN
|
November 3, 1995 |
|
RAJMAL CHORDIA Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1995 |
|
RAJSAMAND CHAMBER OF COMMERCE AND INDUSTRY Vs. STATE OF RAJASTHAN
|
April 4, 1995 |
|
RAJU @ RAJENDRA KUMAR Vs. STATE
|
July 13, 1995 |
|
RAJU ALIAS RAJENDRA PRASAD AND Vs. STATE OF RAJASTHAN
|
January 24, 1995 |
|
RAJVEER SINGH Vs. JUDGE LABOUR COURT
|
August 29, 1995 |
|
RAKESH Vs. STATE OF RAJASTHAN
|
June 26, 1995 |
|
RAM AWATAR GUPTA Vs. STATE
|
April 25, 1995 |
|
RAM CHANDRA Vs. RAJASTHAN STATE ROAD TRANS
|
December 18, 1995 |
|
RAM CHARAN Vs. NAWAB SINGH
|
August 4, 1995 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
December 13, 1995 |
|
RAM ICE FACTORY Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
July 11, 1995 |
|
RAM NARAIN Vs. STATE OF RAJASTHAN
|
July 4, 1995 |
|
RAM NARAIN SINGH Vs. STATE OF RAJASTHAN
|
March 27, 1995 |
|
RAM NARAYAN AND ORS. Vs. STATE OF RAJASTHAN
|
July 31, 1995 |
|
RAM NATH Vs. STATE OF RAJASTHAN
|
April 7, 1995 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
March 14, 1995 |
|
RAM PRASAD Vs. RUKMA DEVI
|
December 6, 1995 |
|
RAM PYARI Vs. BHARAT SINGH
|
November 22, 1995 |
|
RAM RATAN Vs. STATE OF RAJASTHAN
|
January 18, 1995 |
|
RAM SAHAI SHARMA Vs. STATE OF RAJASTHAN
|
May 26, 1995 |
|
RAM SINGH Vs. AMRA
|
August 4, 1995 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
July 24, 1995 |
|
RAM SINGH MEENA Vs. STATE OF RAJASTHAN
|
September 8, 1995 |
|
RAMANUJ Vs. STATE OF RAJASTHAN
|
September 22, 1995 |
|
RAMAVTAR Vs. STATE OF RAJASTHAN
|
April 1, 1995 |
|
RAMBAGH PALACE HOTEL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1995 |
|
RAMDHAN SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
March 24, 1995 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
July 31, 1995 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
November 18, 1995 |
|
RAMESH CHAND PANDEY Vs. BABU LAL
|
August 4, 1995 |
|
RAMESH CHANDRA Vs. BRIJLAL AND ANR.
|
October 30, 1995 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
April 17, 1995 |
|
RAMESHWAR PRASAD SHARMA Vs. RAJASTHAN STATE TEXT BOOK BOARD
|
May 26, 1995 |
|
RAMESHWARLAL Vs. STATE
|
February 24, 1995 |
|
RAMESHWARLAL AND ANOTHER Vs. MAHESHWARI SAMAJ SAMPATI TRUST
|
March 21, 1995 |
|
RAMSWAROOP MEENA Vs. UNIVERSITY OF RAJASTHAN
|
September 14, 1995 |
|
RAN MAL & ORS. Vs. STATE OF RAJASTHAN
|
February 16, 1995 |
|
RANJITA Vs. SUPDT OF POLICE TONK
|
April 24, 1995 |
|
RATAN KANWAR Vs. STATE OF RAJASTHAN
|
January 10, 1995 |
|
RATAN LAL AGARWAL Vs. HIGH COURT OF JUDICATURE
|
May 1, 1995 |
|
RATHI GUM INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
November 13, 1995 |
|
RATNA DEVI AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
June 20, 1995 |
|
RAVI DUTT SHARMA Vs. STATE OF RAJASTHAN
|
March 24, 1995 |
|
REGIONAL DIRECTOR Vs. GREEN CARRIER AND CONTRACT
|
September 15, 1995 |
|
RELA RAM Vs. STATE OF RAJASTHAN
|
July 10, 1995 |
|
RESHAM SINGH Vs. STATE OF RAJASTHAN
|
May 17, 1995 |
|
RONGSENMAR LONG KUMAR Vs. UNIVERSITY OF RAJASTHAN & ANR
|
July 27, 1995 |
|
ROSHAN Vs. STATE OF RAJASTHAN
|
October 9, 1995 |
|
ROSHAN LAL Vs. P HEMCHANDRAN
|
July 27, 1995 |
|
RUDA RAM AND 3 ORS Vs. STATE OF RAJASTHAN
|
December 19, 1995 |
|
S C SHARMA Vs. STATE
|
April 25, 1995 |
|
S ZORASTER AND COMPANY SUPPLIES PVT LTD Vs. STATE OF RAJASTHAN
|
January 20, 1995 |
|
S.R. INDUSTRIES Vs. RAJ FINANCIAL CORP. AND OTHERS
|
March 14, 1995 |
|
SAHAB SINGH & OTHERS Vs. STATE OF RAJASTHAN
|
April 6, 1995 |
|
SAILESH KUMAR SINGH Vs. INDIAN PETROCHEMICALS COR
|
July 24, 1995 |
|
SAMPAT LAL Vs. STATE OF RAJASTHAN
|
August 4, 1995 |
|
SAMPAT LAL Vs. STATE OF RAJASTHAN
|
March 20, 1995 |
|
SAMPAT RAM BUDHMAL Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1995 |
|
SANGEETA PATHAK Vs. HIGH COURT OF JUDICATURE
|
April 5, 1995 |
|
SANJAY SINGH Vs. STATE AND OTHERS
|
September 14, 1995 |
|
SANKLA RAM Vs. STATE OF RAJASTHAN
|
July 19, 1995 |
|
SANTOKH SINGH Vs. STATE OF RAJASTHAN
|
May 10, 1995 |
|
SANTOSH DAS Vs. STATE OF RAJASTHAN
|
May 23, 1995 |
|
SANWAL RAM Vs. STATE OF RAJASTHAN
|
May 2, 1995 |
|
SARAF TEXTILE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1995 |
|
SARPANCH GRAM PANCHAYAT CHHATRAIL Vs. MEGHE KHAN
|
October 6, 1995 |
|
SARWAN Vs. STATE OF RAJASTHAN
|
May 31, 1995 |
|
SATISH CHAND Vs. KUMUD SHARMA
|
March 14, 1995 |
|
SATISH KUMAR BHAMBANI Vs. UNION OF INDIA UOI
|
March 27, 1995 |
|
SATISH KUMAR PORWA Vs. STATE OF RAJASTHAN
|
March 22, 1995 |
|
SATNAM MOGA Vs. STATE OF RAJASTHAN
|
July 3, 1995 |
|
SATNAM TANEJA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 20, 1995 |
|
SATTAR KHAN Vs. STATE OF RAJASTHAN
|
March 15, 1995 |
|
SATYA PRAKASH Vs. PREMLATA
|
September 14, 1995 |
|
SATYAPRAN DEV Vs. STATE OF RAJASTHAN
|
March 13, 1995 |
|
SAWA Vs. STATE OF RAJASTHAN
|
July 12, 1995 |
|
SAWAI SINGH Vs. STATE OF RAJ. & ORS.
|
March 14, 1995 |
|
SAWAI SINGH Vs. STATE OF RAJASTHAN
|
February 16, 1995 |
|
SAWAI SINGH AND ORS Vs. STATE OF RAJ AND ORS
|
February 22, 1995 |
|
SAYAD ASIF MADANI Vs. MOHAMMED SAFI
|
November 29, 1995 |
|
SAYARI DEVI Vs. STATE OF RAJASTHAN
|
March 21, 1995 |
|
SENS KARAN & ORS. Vs. STATE OF RAJ.
|
September 13, 1995 |
|
SERVESH KUMAR Vs. STATE OF RAJASTHAN
|
March 5, 1995 |
|
SERVESH KUMAR Vs. STATE
|
May 23, 1995 |
|
SERVESH KUMAR Vs. STATE OF RAJASTHAN
|
May 30, 1995 |
|
SHABBIR MOHAMMAD Vs. STATE OF RAJASTHAN
|
September 5, 1995 |
|
SHAFI MOHD Vs. STATE
|
February 20, 1995 |
|
SHAHMIR ALIAS SHAHMIRIA Vs. STATE OF RAJASTHAN
|
January 11, 1995 |
|
SHAKUNTALA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1995 |
|
SHAMBHU DAYAL Vs. MEERA
|
August 23, 1995 |
|
SHANKAR NATH Vs. STATE OF RAJASTHAN
|
July 15, 1995 |
|
SHANKERLAL Vs. STATE OF RAJASTHAN
|
May 19, 1995 |
|
SHANTI DEVI Vs. STATE
|
November 22, 1995 |
|
SHANTI DEVI Vs. MATHURA LAL
|
February 7, 1995 |
|
SHANTI LAL Vs. STATE OF RAJASTHAN
|
March 30, 1995 |
|
SHANTI LAL Vs. STATE OF RAJASTHAN
|
May 23, 1995 |
|
SHANTI RAJORIYA Vs. CHIMAN SINGH
|
August 9, 1995 |
|
SHARAD GANDHI Vs. STATE OF RAJASTHAN
|
September 27, 1995 |
|
SHARIF KHAN & 3 ORS. Vs. STATE OF RAJASTHAN
|
July 21, 1995 |
|
SHEESH RAM Vs. HARISH AND ANOTHER
|
January 18, 1995 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
May 4, 1995 |
|
SHERA RAM Vs. STATE OF RAJASTHAN
|
May 15, 1995 |
|
SHIBBO @ SHIV CHARAN AND DEVILAL Vs. STATE OF RAJASTHAN
|
August 2, 1995 |
|
SHIV BHAGWAN SONI Vs. KESHA RAM AND OTHERS
|
January 16, 1995 |
|
SHIVJI RAM Vs. STATE
|
January 10, 1995 |
|
SHREE VADERA TEXTILES Vs. RAJASTHAN FINANCIAL CORPORATION
|
May 22, 1995 |
|
SHRI AMAR JAIN MEDICAL RELIEF SOCIETY Vs. PRESIDING OFFICER LABOUR COURT
|
September 20, 1995 |
|
SHRI MAHESHWARI SENIOR HIGHER SECONDARY SCHOOL Vs. MAHENDRA KUMAR RANA
|
October 4, 1995 |
|
SIMRATH SINGH Vs. STATE OF RAJASTHAN
|
April 25, 1995 |
|
SIROHI CEMENTS LTD Vs. STATE
|
November 3, 1995 |
|
SITA RAM SHANNA Vs. STATE OF RAJASTHAN
|
July 18, 1995 |
|
SITARAM Vs. STATE OF RAJASTHAN
|
January 12, 1995 |
|
SLIER SINGH Vs. STATE OF RAJASTHAN
|
May 4, 1995 |
|
SMT. KAILASHI Vs. STATE OF RAJASTHAN
|
July 12, 1995 |
|
SMT. SHARBATI AND ORS. Vs. THE STATE OF RAJASTHAN
|
July 28, 1995 |
|
SOBHA RAJ Vs. ABHINANDANMAL AND ANOTHER
|
February 7, 1995 |
|
SOBHA RAM Vs. R S R T C
|
November 23, 1995 |
|
SOHAN LAL Vs. JUDGE LABOUR COURT
|
August 24, 1995 |
|
SOHAN LAL Vs. KHETU LAL
|
March 8, 1995 |
|
SOHAN SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1995 |
|
SOMTI DEVI Vs. STATE OF RAJASTHAN
|
September 13, 1995 |
|
SON SINGH AND 2 OTHERS Vs. STATE OF RAJASTHAN AND 2 OTHERS
|
September 1, 1995 |
|
SRI RAM Vs. STATE OF RAJASTHAN
|
September 21, 1995 |
|
STATE Vs. BANWARI LAL
|
September 15, 1995 |
|
STATE BANK OF BIKANER & JAIPUR Vs. A M KOTHARI
|
May 15, 1995 |
|
STATE BANK OF INDIA Vs. NAND RAM
|
April 28, 1995 |
|
STATE OF RAJASTHAN Vs. DH
|
April 10, 1995 |
|
STATE OF RAJASTHAN Vs. RATAN LAL
|
January 11, 1995 |
|
STATE OF RAJASTHAN Vs. VISHNU LAL
|
February 7, 1995 |
|
STATE OF RAJASTHAN Vs. MAHAMANTRI P W D
|
February 14, 1995 |
|
STATE OF RAJASTHAN Vs. MAMRAJ
|
September 13, 1995 |
|
STATE OF RAJASTHAN Vs. TARA SINGH
|
August 25, 1995 |
|
STATE OF RAJASTHAN Vs. ISHWAR DASS
|
September 1, 1995 |
|
STATE OF RAJASTHAN Vs. VIJAY SINGH
|
September 4, 1995 |
|
STATE OF RAJASTHAN Vs. SHRI HEMA RAM
|
August 24, 1995 |
|
STATE OF RAJASTHAN Vs. LABOUR COURT
|
August 24, 1995 |
|
STATE OF RAJASTHAN Vs. SATYA NARAIN
|
October 20, 1995 |
|
STATE OF RAJASTHAN Vs. ISHWAR DASS AND ORS.
|
January 9, 1995 |
|
STATE OF RAJASTHAN Vs. MINKA & ORS.
|
January 16, 1995 |
|
STATE OF RAJASTHAN Vs. SUBHASH CHAND
|
December 18, 1995 |
|
STATE OF RAJASTHAN Vs. RAJA RAM
|
March 20, 1995 |
|
STATE OF RAJASTHAN Vs. MINA S/O BHIMA
|
December 15, 1995 |
|
STATE OF RAJASTHAN AND ANOTHER Vs. RAGHUVEER SINGH
|
December 15, 1995 |
|
STRAW PRODUCTS LTD Vs. UNION OF INDIA
|
February 1, 1995 |
|
SUBH RAM Vs. STATE OF RAJASTHAN
|
December 14, 1995 |
|
SUBHAAH Vs. THE STATE OF RAJASTHAN
|
April 27, 1995 |
|
SUBHASH BHATIA Vs. STATE OF RAJASTHAN
|
November 17, 1995 |
|
SUBHASH KOLI Vs. STATE OF RAJASTHAN
|
September 4, 1995 |
|
SUDARSHAN KAUR Vs. RIPUDAMAN SINGH
|
July 12, 1995 |
|
SUDHA Vs. MANMOHAN
|
February 23, 1995 |
|
SUDHIR BALDWA Vs. STATE OF RAJASTHAN
|
March 7, 1995 |
|
SUDHIR JIWAN Vs. RAJ STATE PUBLIC SERVICE
|
May 15, 1995 |
|
SUGAN CHAND Vs. STATE OF RAJASTHAN
|
April 2, 1995 |
|
SUGAN CHAND Vs. STATE OF RAJ & OTHERS
|
April 20, 1995 |
|
SUKH NANDAN SWAROOP Vs. UNION OF INDIA
|
April 26, 1995 |
|
SUKH NANDAN SWAROOP Vs. UNION OF INDIA & ORS
|
April 24, 1995 |
|
SUKHA Vs. STATE OF RAJASTHAN
|
April 21, 1995 |
|
SUKHDEO SINGH RAJPUROHIT Vs. STATE
|
April 26, 1995 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
September 12, 1995 |
|
SUNDER Vs. THE STATE OF RAJASTHAN
|
February 10, 1995 |
|
SURAJ DEVI Vs. SITA DEVI
|
March 21, 1995 |
|
SURAJ KARAN Vs. STATE OF RAJASTHAN
|
January 20, 1995 |
|
SURAJMAL Vs. STATE OF RAJASTHAN
|
March 27, 1995 |
|
SURAJMAL & ANR. Vs. STATE OF RAJASTHAN
|
August 29, 1995 |
|
SURENDRA ALIAS SUNIYA Vs. STATE OF RAJASTHAN
|
July 12, 1995 |
|
SURENDRA NARAIN GOSWAMI Vs. STATE
|
February 21, 1995 |
|
SURENDRAPAL SINGH Vs. STATE OF RAJASTHAN
|
February 21, 1995 |
|
SURESH CHAND AGARWAL Vs. SATE OF RAJASTHAN
|
March 6, 1995 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
November 12, 1995 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
January 12, 1995 |
|
SURESH KUMAR RAWAT Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1995 |
|
SURJA DEVI, AND ANOTHER Vs. BHERONDAN AND ANOTHER
|
March 21, 1995 |
|
SUSHILA KUMARI Vs. STATE OF RAJASTHAN
|
May 17, 1995 |
|
SWARAN SINGH Vs. NAGAR PARISHAD, KOTA
|
May 26, 1995 |
|
SWAROOP SINGH Vs. BOARD OF REVENUE
|
February 14, 1995 |
|
SWEDFUND INTERNATIONAL Vs. ADITYA GUSTAVSBERG LTD.
|
October 9, 1995 |
|
TARA CHAND Vs. SHRADNAND
|
May 16, 1995 |
|
TARACHAND Vs. STATE OF RAJASTHAN & ORS.
|
July 3, 1995 |
|
TARACHEM LABORATORIES Vs. UNION OF INDIA
|
September 6, 1995 |
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TARANSINGH Vs. STATE OF RAJASTHAN
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October 17, 1995 |
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TEJ KARAN Vs. SUSHIL KUMAR
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August 29, 1995 |
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TEJ SHANKAR S/O MOTI LAL Vs. GOVERNMENT OF RAJASTHAN
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January 17, 1995 |
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TEJ SINGH Vs. STATE OF RAJASTHAN
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February 3, 1995 |
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TEJBHAN Vs. STATE OF RAJASTHAN
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March 27, 1995 |
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THE GOVERNING BODY, KANODIA MAHILA MAHAVIDHYALAYA, JAIPUR Vs. RAJASTHAN NON
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November 8, 1995 |
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THE STATE OF RAJASTHAN Vs. CHUNIYA @ JANGIDA
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December 14, 1995 |
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TIKKO BAI Vs. DIVISIONAL COMMISSIONER BIKANER
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February 7, 1995 |
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TULSI RAM SHARMA Vs. STATE AND OTHERS
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March 13, 1995 |
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UCHHABKANWAR Vs. LEGAL REPRESENTATIVES OF RAMSWAROOP
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February 20, 1995 |
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UKARDA Vs. STATE OF RAJASTHAN
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April 10, 1995 |
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UMESH SHARMA Vs. STATE OF RAJASTHAN
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January 31, 1995 |
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UMMED Vs. STATE OF RAJASTHAN
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March 27, 1995 |
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UNION OF INDIA Vs. S S KOTHIYAL
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March 8, 1995 |
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UNION OF INDIA Vs. KISHNA DEVI
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January 19, 1995 |
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UNION OF INDIA Vs. PEERULAL
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May 22, 1995 |
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UNION OF INDIA Vs. M/S GUPTA BROS. , JODHPUR
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January 19, 1995 |
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UNIQUE PRECURED RETREADERS BHILWARA Vs. STATE OF RAJASTHAN
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July 6, 1995 |
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UNITED INDIA INSURANCE CO LTD Vs. TARA CHAND
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January 18, 1995 |
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URBAN IMPROVEMENT TRUST JODHPUR Vs. SOHNI DEVI
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July 28, 1995 |
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VIJAY LAXMI BHATNAGAR Vs. STATE OF RAJASTHAN AND ANOTHER
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October 13, 1995 |
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VIJAY RAJ Vs. STATE OF RAJASTHAN
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December 1, 1995 |
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VIJAY SINGH SANKHLA Vs. R S E B
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September 14, 1995 |
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VIKAS BUNKAR Vs. RAJASTHAN STATE HANDLOOM
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May 25, 1995 |
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VIKAS BUNKAR Vs. RAJASTHAN STATE HANDLOOM DEVELOPMENT CORPORATION LTD
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May 1, 1995 |
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VINOD Vs. DISTT JUDGE
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February 24, 1995 |
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VINOD KUMAR Vs. KAUSHALYA
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August 30, 1995 |
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VINOD TALKIES Vs. STATE OF RAJASTHAN
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April 5, 1995 |
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VIREN DEVI Vs. KRISHNA DEVI
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September 6, 1995 |
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VIRENDRA KUMAR Vs. STATE OF RAJASTHAN
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April 25, 1995 |
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VIRENDRA NATH SORAL Vs. SAJJAN KUMAR JAIN
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December 5, 1995 |
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VISHNU KUMAR Vs. SOHNI DEVI
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November 28, 1995 |
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VISHWANATH Vs. STATE
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July 11, 1995 |
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VISRA Vs. STATE OF RAJASTHAN
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May 24, 1995 |
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YASIN KHAN Vs. MOHAMMED ALI
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July 3, 1995 |
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YATISH CHAND Vs. KUMUD SHARMA
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March 13, 1995 |
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YOGENDRA KUMAR Vs. STATE OF RAJASTHAN
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December 11, 1995 |
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YOGESH CHANDRA HARIT Vs. THE STATE OF RAJASTHAN AND OTHRS
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July 22, 1995 |
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ZAMIR ALI Vs. STATE OF RAJASTHAN
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September 19, 1995 |
LOGIN