A C T O Vs. YASWANT AND COMPANY
|
October 1, 1993 |
A S CHAUHAN Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ANOTHER
|
January 29, 1993 |
AAD RAM Vs. STATE OF RAJASTHAN
|
September 14, 1993 |
ABDUL HALIM & 2 ORS Vs. STATE OF RAJASTHAN AND ORS
|
February 8, 1993 |
ABDUL QAIYUM Vs. ADDITIONAL DIVISIONAL COMMISSIONER & OTHERS
|
July 26, 1993 |
ABDUL RASHEED Vs. STATE OF RAJASTHAN
|
October 29, 1993 |
ABDUL REHMAN & ANR Vs. MAHESHWARI PANCHAYAT, KOTA & ANR
|
December 9, 1993 |
ABDUL REHMAN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
July 21, 1993 |
ABDUL REHMAN KHAN Vs. R S E B
|
March 30, 1993 |
ACHLA RAM Vs. HASTIMAL
|
November 22, 1993 |
ADITYA MILLS LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
|
November 23, 1993 |
ADITYA SYNTHETICS PVT LTD Vs. UNION OF INDIA UOI
|
March 10, 1993 |
AGARWAL KHAD BHANDAR Vs. STATE OF RAJASTHAN
|
January 6, 1993 |
AGRICULTURE MARKET COMMITTEE Vs. PRESCRIBED AUTHORITY UNDER RAJASTHAN S AND CE ACT
|
July 9, 1993 |
AHMAD ALI Vs. MUNICIPAL COUNCIL & ANOTHER
|
February 17, 1993 |
AIDAN Vs. STATE OF RAJASTHAN
|
March 23, 1993 |
AJAYPAL SINGH Vs. JAINARAYAN VYAS UNIVERSITY JODHPUR
|
March 1, 1993 |
AJIT KUMAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
February 16, 1993 |
AJMER SINGH Vs. STATE OF RAJASTHAN
|
December 16, 1993 |
AKHIL RAJASTHAN RAJYA HAND PUMP MISTRIES SANGHATHAN BANSWARA Vs. STATE OF RAJASTHAN
|
August 30, 1993 |
ALIMUDDIN & OTHERS Vs. STATE OF RAJASTHAN
|
April 9, 1993 |
ALLAHDEEN Vs. STATE OF RAJASTHAN
|
September 14, 1993 |
ALLANOOR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 17, 1993 |
AMAR SINGH Vs. UNION OF INDIA
|
August 13, 1993 |
AMBASSADOR DRY CLEANERS Vs. UNION OF INDIA
|
March 30, 1993 |
AMBICA DEVI Vs. STATE
|
February 4, 1993 |
AMILAL Vs. STATE OF RAJASTHAN & ORS
|
July 23, 1993 |
AMRA RAM Vs. STATE OF RAJASTHAN
|
July 29, 1993 |
AMRIT LAL DOSI AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
January 6, 1993 |
ANANT RAM SANKHLA Vs. JUDGE INDUSTRIAL TRIBUNAL
|
August 3, 1993 |
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
September 9, 1993 |
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
March 11, 1993 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
March 1, 1993 |
ANIL KUMAR GUPTA Vs. STATE OF RAJASTHAN & OTHERS
|
March 15, 1993 |
ANIL KUMAR MODI Vs. STATE OF RAJASTHAN
|
February 3, 1993 |
ANIL NAYYAR Vs. UNIVERSITY OF RAJASTHAN AND
|
September 24, 1993 |
ANTIM RAMDEO Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
ANUJ JOSHI Vs. STATE OF RAJASTHAN
|
October 7, 1993 |
ARISTO PULP & PAPER LTD Vs. RAJASTHAN FINANCIAL CORPORATION AND ANOTHER
|
November 6, 1993 |
ARNOD PANCHAYAT SAMITI Vs. STATE OF RAJASTHAN
|
October 6, 1993 |
ARUN KUMAR SAINI Vs. RAM DULARI
|
August 4, 1993 |
ARVIND KUMAR GOCHAR Vs. STATE OF RAJASTHAN
|
May 6, 1993 |
ASHA DEVI AND OTHERS Vs. STATE OF RAJASTHAN
|
December 25, 1993 |
ASHA RAM Vs. RAM CHANDRA AND ANOTHER
|
March 29, 1993 |
ASHA RAM Vs. STATE OF RAJASTHAN
|
May 3, 1993 |
ASHOK KHURANA Vs. STATE OF RAJASTHAN
|
July 28, 1993 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
September 28, 1993 |
ASHOK KUMAR AND 9 ORS Vs. STATE FARM CORPN OF INDIA LTD
|
February 22, 1993 |
ASHOK KUMAR ASERI Vs. UNIVERSITY OF JODHPUR
|
October 8, 1993 |
ASHOK KUMAR GARG Vs. STATE OF RAJASTHAN
|
September 6, 1993 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. LAXMI UDYOG
|
November 9, 1993 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. INSULATOR AND CERAMIC INDIA PVT LTD
|
February 16, 1993 |
ASSOCIATED STONE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 19, 1993 |
AVADESH SINGH Vs. STATE OF RAJASTHAN
|
September 3, 1993 |
BABU Vs. STATE OF RAJASTHAN
|
February 16, 1993 |
BABU LAL AND ORS. Vs. STATE OF RAJASTHAN
|
December 17, 1993 |
BABU LAL SHARMA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN & OTHERS
|
December 15, 1993 |
BABURA Vs. STATE OF RAJASTHAN
|
March 17, 1993 |
BACHAN SINGH Vs. STATE OF RAJASTHAN
|
January 8, 1993 |
BACHUBHAI SHANTIBHAI AND BROS Vs. COMMISSIONER OF INCOME TAX
|
October 15, 1993 |
BADAMILAL Vs. HARSHVARDHAN
|
July 15, 1993 |
BAHADUR SINGH Vs. CHIEF ENGINEER IRRIGATION DEPARTMENT
|
February 24, 1993 |
BAJRANG LAL JAT Vs. STATE OF RAJASTHAN
|
August 20, 1993 |
BAL MIKAND S/O BITHAL PRASAD Vs. STATE OF RAJASTHAN
|
November 5, 1993 |
BALA RAM Vs. STATE OF RAJASTHAN
|
March 18, 1993 |
BALKISHAN Vs. SECRETARY, GROUND WATER DEPARTMENT, JAIPUR AND ANOTHER
|
April 9, 1993 |
BALUNATH Vs. STATE OF RAJASTHAN
|
August 5, 1993 |
BANNE SINGH Vs. BANK OF BARODA & ANOTHER
|
July 22, 1993 |
BANSHI ALIASBANSHIDHAR AGARWAL Vs. LAXMI NARAIN
|
August 27, 1993 |
BANWARI Vs. STATE
|
September 9, 1993 |
BANWARI S/O RAM RAKH Vs. STATE OF RAJASTHAN
|
July 13, 1993 |
BANWARILAL & MST GINI DEVI Vs. MANGILAL ESTATE PVT LTD CO
|
March 29, 1993 |
BASANT BAHAR RESTAURANT Vs. RAM GOPAL SHARMA
|
January 17, 1993 |
BATTI LAL Vs. STATE OF RAJASTHAN
|
August 19, 1993 |
BAWLA KHAN Vs. DISTRICT MAGISTRATE
|
March 31, 1993 |
BHABHUTA RAM Vs. STATE OF RAJASTHAN
|
May 5, 1993 |
BHAG CHAND PALIWAL Vs. STATE OF RAJASTHAN AND OTHERS
|
September 15, 1993 |
BHAGIRATH Vs. HARDAYAL
|
May 19, 1993 |
BHAGWAN DAS RAJAK Vs. STATE OF RAJASTHAN
|
March 18, 1993 |
BHAGWAN DEVI Vs. UNION OF INDIA
|
February 22, 1993 |
BHAGWAN DHAN Vs. RAJASTHAN HOUSING BOARD JAIPUR
|
April 12, 1993 |
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
February 15, 1993 |
BHAGWANA RAM Vs. STATE OF RAJASTHAN
|
February 25, 1993 |
BHAGWATI PRASAD Vs. CHIRANJI LAL
|
September 23, 1993 |
BHAIRON LAL Vs. CHANDMAL
|
December 2, 1993 |
BHAIRON LAL Vs. RAM BHAROSI LAL
|
February 5, 1993 |
BHAIYA @ AMEER UL Vs. STATE OF RAJASTHAN
|
August 12, 1993 |
BHAJAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
March 12, 1993 |
BHANU Vs. SMT. DHAPA
|
November 3, 1993 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 20, 1993 |
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
December 10, 1993 |
BHANWARLAL Vs. KISHORILAL PARSI
|
January 8, 1993 |
BHARAT CONSTRUCTION CO Vs. STATE OF RAJASTHAN
|
August 17, 1993 |
BHEEM SEN GARG Vs. STATE OF RAJASTHAN
|
June 10, 1993 |
BHERARAM & 2 ORS Vs. THE STATE OF RAJ & OTHERS
|
February 26, 1993 |
BHIM SINGH Vs. BAKHTAWAR LAL
|
March 10, 1993 |
BHINYA RAM Vs. STATE OF RAJASTHAN
|
August 19, 1993 |
BHOJMAL Vs. DISTRICT TRANSPORT OFFICER
|
November 10, 1993 |
BHOLURAM Vs. STATE OF RAJASTHAN
|
January 13, 1993 |
BHOOR SINGH Vs. DIST MAGISTRATE BARMER
|
March 31, 1993 |
BHOPAL SINGH Vs. STATE OF RAJASTHAN
|
May 19, 1993 |
BILBAR Vs. STATE OF RAJASTHAN
|
May 20, 1993 |
BISHNA RAM Vs. STATE OF RAJASTHAN
|
September 15, 1993 |
BOARD OF LNDIAN MEDICINE RAJASTHAN Vs. RADHEY SHYAM SHARMA
|
July 8, 1993 |
BRIJ NARAIN Vs. KANCHAN SINGH
|
March 18, 1993 |
BRIJENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1993 |
BRIJESH SHARMA Vs. DISTRICT JUDGE JAIPUR DISTRICT JAIPUR
|
December 9, 1993 |
C I T Vs. SHREE TEXTILES
|
May 11, 1993 |
C T O Vs. RADIANT INDUSTRIES OF INDIA
|
November 22, 1993 |
C T O Vs. BARAN CO-OPERATIVE MARKETING SOCIETY LTD
|
September 22, 1993 |
C T O Vs. ASSAM ROLLER FLOUR MILLS
|
October 1, 1993 |
C T O Vs. BHONRI LAL JAIN
|
October 26, 1993 |
C T O JAIPUR Vs. CHAMPALAL JAIN AND CO
|
October 4, 1993 |
C T O SPECIAL CIRCLE-I JAIPUR Vs. DELHI CLOTH AND GENERAL MILLS LTD
|
September 16, 1993 |
CHAIN SINGH Vs. STATE OF RAJASTHAN
|
October 26, 1993 |
CHAMKOR SINGH Vs. STATE OF RAJASTHAN
|
November 10, 1993 |
CHANAN RAM Vs. STATE OF RAJASTHAN
|
January 28, 1993 |
CHANDRA PRAKASH AGRAWAL Vs. STATE OF RAJASTHAN
|
March 22, 1993 |
CHANDRA SHEKHAR Vs. STATE OF RAJASTHAN
|
September 10, 1993 |
CHETRAM Vs. KISHA LAL @ DHURIYA
|
December 17, 1993 |
CHHATRABHUJ Vs. REGIONAL DIRECTOR INSURANCE
|
February 18, 1993 |
CHHIDDI SINGH Vs. LABOUR COURT, JAIPUR AND ANOTHER
|
April 7, 1993 |
CHHINDER SINGH Vs. STATE OF RAJASTHAN
|
February 9, 1993 |
CHHOGA RAM Vs. STATE
|
February 1, 1993 |
CHIDDA SINGH Vs. STATE OF RAJASTHAN & OTHERS
|
March 11, 1993 |
CHOKHA RAM Vs. STATE OF RAJASTHAN
|
September 8, 1993 |
CHOUTH RAM Vs. STATE OF RAJASTHAN
|
March 3, 1993 |
COLONEL S M MEHTA Vs. UNION OF INDIA
|
May 28, 1993 |
COMMERCIAL TAXES OFFICER Vs. KIRAN TRADING
|
November 9, 1993 |
COMMERCIAL TAXES OFFICER AJMER Vs. DEPUTY CONTROLLER OF STORES WESTERN RAILWAY AJMER
|
September 21, 1993 |
COMMERCIAL TAXES OFFICER CIRCLE E JAIPUR Vs. HINDUSTAN SAFETY GLASS WORKS LTD
|
October 26, 1993 |
COMMERCIAL TAXES OFFICER JAIPUR Vs. TATA IRON AND STEEL COMPANY LTD
|
October 8, 1993 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE BHARATPUR Vs. DALMIA DAIRY INDUSTRIES
|
September 21, 1993 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE KOTA Vs. MANGALAM CEMENTS LTD
|
October 13, 1993 |
COMMERCIAL TAXES OFFICER SPL. CIRCLE I, JODHPUR Vs. M/S INDIAN RAYON AND INDUSTRIES LTD.
|
November 22, 1993 |
COMMISSIONER OF GIFT TAX Vs. LAL CHAND DEOMAL
|
October 28, 1993 |
COMMISSIONER OF INCOME TAX Vs. ASSAM ROLLER AND FLOUR MILLS
|
October 28, 1993 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL BEARING COMPANY LIMITED
|
October 28, 1993 |
COMMISSIONER OF INCOME TAX Vs. PAREKH DR K L
|
October 28, 1993 |
COMMISSIONER OF INCOME TAX Vs. JATANLAL
|
October 14, 1993 |
COMMISSIONER OF INCOME TAX Vs. GUPTA SAND STONE COMPANY
|
October 14, 1993 |
COMMISSIONER OF INCOME TAX Vs. ANJUMAN MOINIA FAKHARIA
|
October 14, 1993 |
COMMISSIONER OF INCOME TAX Vs. HOTEL RAM BAGH PALACE
|
October 8, 1993 |
COMMISSIONER OF INCOME TAX Vs. SHREE BHAGPATIA FOOD INDUSTRIES
|
October 8, 1993 |
COMMISSIONER OF INCOME TAX Vs. RAJESHWAR PRASAD
|
October 8, 1993 |
COMMISSIONER OF INCOME TAX Vs. FUNDILAL RIKHABCHAND
|
October 12, 1993 |
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHREE UMMED MILLS
|
October 8, 1993 |
COMMISSIONER OF INCOME TAX Vs. AMBER CORPORATION
|
October 8, 1993 |
COMMISSIONER OF INCOME TAX Vs. POWER PLANTS SALE AND SERVICES PRIVATE LIMITED
|
October 8, 1993 |
COMMISSIONER OF INCOME TAX Vs. S M S INVESTMENT CORPORATION PRIVATE LIMITED
|
September 21, 1993 |
COMMISSIONER OF INCOME TAX Vs. RASHMIKANT DURLABHJI
|
November 9, 1993 |
COMMISSIONER OF INCOME TAX Vs. MAHESH TRANSPORT SERVICE
|
November 10, 1993 |
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED SOAP STONE DISTRIBUTING COMPANY PRIVATE LIMITED
|
November 10, 1993 |
COMMISSIONER OF INCOME TAX Vs. YAMATAKE HONEYWELL COMPANY LIMITED
|
November 10, 1993 |
COMMISSIONER OF INCOME TAX Vs. SHAH ENGINEERING PRIVATE LIMITED
|
October 28, 1993 |
COMMISSIONER OF INCOME TAX Vs. ADITYA MILLS LIMITED
|
October 28, 1993 |
COMMISSIONER OF INCOME TAX Vs. DHANDIA GEMS CORPORATION
|
October 29, 1993 |
COMMISSIONER OF INCOME TAX Vs. BRIJRAJ SINGH
|
November 2, 1993 |
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRA UDHAVDASS
|
December 10, 1993 |
COMMISSIONER OF INCOME TAX Vs. YEMATAKE HONEYWELL COMPANY LIMITED
|
December 9, 1993 |
COMMISSIONER OF INCOME TAX Vs. ISPAT LIMITED R G
|
December 9, 1993 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE WAREHOUSING CORPORATION
|
December 1, 1993 |
COMMISSIONER OF INCOME TAX Vs. KASHMIR BOOT HOUSE
|
September 17, 1993 |
COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL RAMGOPAL KAWAI
|
September 17, 1993 |
COMMISSIONER OF INCOME TAX Vs. PREM KUMARI SURANA
|
September 9, 1993 |
COMMISSIONER OF INCOME TAX Vs. PADAM KUMARI SURANA
|
September 9, 1993 |
COMMISSIONER OF INCOME TAX Vs. KASLIWAL R L
|
September 14, 1993 |
COMMISSIONER OF INCOME TAX Vs. TEXTILES
|
May 11, 1993 |
COMMISSIONER OF INCOME TAX Vs. BHAGWAN BROKER AGENCY
|
May 11, 1993 |
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LIMITED
|
April 30, 1993 |
COMMISSIONER OF INCOME TAX Vs. MOHAN ENTERPRISES
|
May 19, 1993 |
COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND GOPI CHAND
|
March 31, 1993 |
COMMISSIONER OF INCOME TAX Vs. LAL CHAND
|
March 30, 1993 |
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL SHRINIWAS
|
March 30, 1993 |
COMMISSIONER OF INCOME TAX Vs. MAHAVIR COMPANY PRIVATE LIMITED
|
March 30, 1993 |
COMMISSIONER OF INCOME TAX Vs. DHARMA CHAND
|
March 30, 1993 |
COMMISSIONER OF INCOME TAX Vs. L K KASLIWAL
|
April 19, 1993 |
COMMISSIONER OF INCOME TAX Vs. RAJA NARENDRA
|
March 10, 1993 |
COMMISSIONER OF INCOME TAX Vs. BHAGWATI REROLLING MILLS
|
December 16, 1993 |
COMMISSIONER OF INCOME TAX THE JODHPUR Vs. RAJASTHAN SPINNING AND WEAVING MILLS LIMITED BHILWARA
|
July 7, 1993 |
COMMISSIONER OF INCOME-TAX Vs. K L PARIKH
|
October 28, 1993 |
COMMISSIONER OF WEALTH TAX Vs. AMAR SINGH RATHORE
|
November 1, 1993 |
COMMISSIONER OF WEALTH TAX Vs. JYOTSANA BAID
|
November 10, 1993 |
COMMISSIONER OF WEALTH TAX Vs. SETH GOKUL DASS PRADEEP KUMAR NO 2
|
November 9, 1993 |
COMMISSIONER OF WEALTH TAX Vs. KALYANI SHARMA
|
December 7, 1993 |
COMMISSIONER OF WEALTH TAX Vs. R L KASLIWAL
|
December 9, 1993 |
COMMISSIONER OF WEALTH TAX Vs. RATHORE A S
|
September 22, 1993 |
COMMISSIONER OF WEALTH TAX Vs. ABHEMAL SHAH
|
September 27, 1993 |
COMMISSIONER OF WEALTH TAX Vs. BHAGPATIA FOOD INDUSTRIES
|
October 8, 1993 |
COMMISSIONER OF WEALTH TAX Vs. SETH GOKULDAS PRADEEP KUMAR NO 1
|
October 14, 1993 |
COMMISSIONER OF WEALTH TAX Vs. MAN BAHADUR SINGH
|
October 14, 1993 |
COMMISSIONER OF WEALTH TAX Vs. ASHA MITTAL
|
October 28, 1993 |
COMMISSIONER OF WEALTH TAX Vs. SHRINIWAS SHARMA
|
March 30, 1993 |
CONTROLLER OF ESTATE DUTY Vs. SAGARMAL DAGA LATE
|
April 27, 1993 |
CONTROLLER OF ESTATE DUTY Vs. DROPADI J NAGPAL
|
December 16, 1993 |
CONTROLLER OF ESTATE DUTY Vs. SIREH MAL JI NAWALKHA
|
December 9, 1993 |
CONTROLLER OF ESTATE DUTY JAIPUR Vs. LATE SAGARMAL DAGA A/P SHRI MOTICHAND DAGA JAIPUR
|
April 27, 1993 |
D K NAGAR Vs. UNIVERSITY OF RAJASTHAN
|
May 28, 1993 |
DALPAT RAJ BHANDARI Vs. PRESIDENT OF INDIA
|
July 6, 1993 |
DAMA Vs. STATE OF RAJASTHAN
|
April 7, 1993 |
DAMODAR LAL SHARMA AND 13 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 8, 1993 |
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
February 25, 1993 |
DAUD ALI Vs. STATE OF RAJASTHAN
|
November 25, 1993 |
DAYA SAINI Vs. DIRECTOR OF PRIMARY AND SECONDARY EDUCATION BIKANER AND OTHERS
|
February 17, 1993 |
DAYANAND & ORS. Vs. STATE OF RAJASTHAN
|
August 16, 1993 |
DEEP CHAND Vs. GOPI RAM
|
February 11, 1993 |
DEEPA AND ORS. Vs. STATE OF RAJASTHAN
|
December 7, 1993 |
DEEPA RAM Vs. STATE OF RAJASTHAN
|
November 17, 1993 |
DEO KARAN Vs. STATE OF RAJASTHAN
|
August 4, 1993 |
DESH RAJ Vs. STATE OF RAJASTHAN
|
September 2, 1993 |
DEV DUTT VYAS Vs. STATE OF RAJASTHAN
|
January 6, 1993 |
DEV KUMARI & 2 OTHERS Vs. STATE & OTHERS
|
January 15, 1993 |
DHAN SINGH Vs. STATE OF RAJASTHAN
|
January 2, 1993 |
DHARJI Vs. STATE OF RAJASTHAN
|
March 17, 1993 |
DHARMA Vs. STATE OF RAJASTHAN
|
September 28, 1993 |
DHIM SINGH Vs. STATE OF RAJASTHAN
|
January 2, 1993 |
DHIRENDRA SHARMA Vs. STATE OF RAJASTHAN
|
August 18, 1993 |
DHIRENDRA SHARMA Vs. STATE OF RAJASTHAN
|
August 8, 1993 |
DHOLPUR STONE COMPANY KARAULI Vs. STATE OF RAJASTHAN
|
March 22, 1993 |
DILAWAR SINGH Vs. STATE OF BAJASTHANÂ
|
July 28, 1993 |
DILAWAR SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 8, 1993 |
DILIP K SHARMA Vs. STATE OF RAJ
|
December 15, 1993 |
DILIP SINGH Vs. REGISTRAR COOPERATIVE
|
February 1, 1993 |
DINESH Vs. STATE
|
March 19, 1993 |
DINESH AND ANOTHER Vs. STATE OF RAJASTHAN
|
September 21, 1993 |
DR. D.S. TOMAR & DR. SHOBHA TOMAR Vs. STATE OF RAJASTHAN & ORS.
|
October 15, 1993 |
DURGA COTTON INDUSTRIES Vs. STATE OF RAJASTHAN
|
December 10, 1993 |
DURGA SINGH Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
DVL PERSONNEL OFFICER WESTERN RLY Vs. ASHIYA BEGAM
|
September 2, 1993 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. JAIPUR ENTERPRISES
|
April 6, 1993 |
FALCON GULF CERAMICS LTD Vs. INDUSTRIAL DESIGNS BUREAU
|
March 22, 1993 |
FATEH CHAND SONI Vs. STATE OF RAJASTHAN AND OTHERS
|
September 21, 1993 |
FATEH MOHMMED Vs. STATE OF RAJASTHAN
|
August 17, 1993 |
FATEH RAJ Vs. SH. NAR SINGH BHAGWAN MANDIR
|
September 13, 1993 |
FOJA RAM Vs. STATE OF RAJASTHAN
|
January 28, 1993 |
G L VERMA Vs. STATE OF RAJASTHAN
|
February 15, 1993 |
GANESH LAL & OTHERS Vs. BALU LAL & OTHERS
|
January 6, 1993 |
GANESH RAM S/O SURTA Vs. HANSA RAM S/O NAGJI
|
March 3, 1993 |
GANGA RAM AND Vs. STATE OF RAJASTHAN
|
August 26, 1993 |
GANGA RAM S/O SHRI BAKSA RAM Vs. STATE OF RAJASTHAN
|
August 10, 1993 |
GANI KHAN Vs. UNION OF INDIA
|
February 4, 1993 |
GANPAT AND OTHERS Vs. STATE OF RAJASTHAN
|
August 13, 1993 |
GATTU DEVI Vs. LADU NARAIN
|
May 28, 1993 |
GAURAV VIDEO LIBRARY Vs. PREM KUMAR GUPTA
|
April 27, 1993 |
GAURI SHANKAR Vs. STATE OF RAJASTHAN
|
August 17, 1993 |
GAYATRI VIDEO Vs. STATE
|
August 13, 1993 |
GEETA ENTERPRISES Vs. STATE OF RAJASTHAN
|
May 28, 1993 |
GENA RAM Vs. STATE OF RAJASTHAN
|
August 4, 1993 |
GENA RAM BISHNOI Vs. STATE OF RAJASTHAN
|
September 17, 1993 |
GHANSHYAM Vs. STATE OF RAJASTHAN
|
August 16, 1993 |
GHANSHYAM Vs. STATE OF RAJASTHAN
|
January 15, 1993 |
GHANSHYAM LAL MATHUR Vs. STATE
|
February 9, 1993 |
GHANSHYAM SONI Vs. UNION OF INDIA
|
August 26, 1993 |
GHULAM MUSTAFA Vs. STATE OF RAJASTHAN
|
May 28, 1993 |
GIRENDRA PAL DR Vs. STATE OF RAJASTHAN
|
June 7, 1993 |
GODU RAM BHATI S/O PUNARAM Vs. STATE OF RAJASTHAN
|
March 23, 1993 |
GOLCHA PROPERTIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1993 |
GOPAL Vs. HIRA CHAND
|
August 17, 1993 |
GOPAL SYNTHETICS Vs. WORKMENS COMPENSATION COMMISSIONER
|
December 17, 1993 |
GOPAL VERMA Vs. STATE OF RAJASTHAN
|
August 13, 1993 |
GORA SINGH Vs. STATE OF RAJASTHAN
|
November 5, 1993 |
GOURI SHANKAR Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
GOVIND RAM Vs. STATE OF RAJASTHAN
|
February 1, 1993 |
GOVIND RAM Vs. JAI NARAIN VYAS UNIVERSITY
|
March 10, 1993 |
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
January 12, 1993 |
GOVIND SINGH Vs. STATE
|
March 19, 1993 |
GUR SHARAN KAUR Vs. STATE
|
January 21, 1993 |
GURRAJ SINGH Vs. STATE OF RAJASTHAN
|
January 25, 1993 |
GURSHARAN KAUR Vs. STATE OF RAJASTHAN
|
January 21, 1993 |
GURUBACHAN SINGH Vs. STATE OF RAJASTHAN
|
August 3, 1993 |
GYAN CHAND Vs. STATE OF RAJASTHAN
|
February 15, 1993 |
GYARSA Vs. STATE OF RAJASTHAN
|
December 17, 1993 |
HAJARI RAM Vs. PREMA RAM
|
August 18, 1993 |
HALIYA Vs. STATE OF RAJASTHAN
|
March 17, 1993 |
HANGAMI LAL Vs. STATE OF RAJASTHAN
|
February 15, 1993 |
HANJA Vs. RAM KISHAN AHIR
|
September 11, 1993 |
HANJA Vs. RAM KISHAN AHIR
|
September 13, 1993 |
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
May 21, 1993 |
HARBHAJAN SINGH Vs. STATE OF RAJASTHAN
|
August 24, 1993 |
HARENDRA ALIAS HARI SINGH Vs. STATE OF RAJASTHAN
|
May 5, 1993 |
HARI GYAN SINGH DR Vs. STATE OF RAJASTHAN
|
April 9, 1993 |
HARI RAM Vs. SURESH CHAND & ORS
|
October 1, 1993 |
HARI SHANKAR SHARMA Vs. STATE OF RAJASTHAN
|
November 3, 1993 |
HARI SINGH Vs. RAM KUMAR
|
January 7, 1993 |
HARIYA Vs. STATE OF RAJASTHAN
|
March 22, 1993 |
HARJITENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 20, 1993 |
HARMINDRA PAL KAUR Vs. STATE OF RAJASTHAN
|
April 20, 1993 |
HARPHOOL Vs. THE STATE OF RAJASTHAN
|
August 20, 1993 |
HAZARILAL Vs. ADDITIONAL SENIOR SUB JUDGE
|
October 11, 1993 |
HAZI MOHAMMED SON OF GULAM MOHAMMED & 2 ORS Vs. SARJU BAI WIFE OF RATANJIBHAT, CHANDOSA
|
March 16, 1993 |
HAZI MUKHTIAR Vs. STATE
|
May 4, 1993 |
HEERALAL AND ANR. Vs. STATE OF RAJASTHAN
|
July 29, 1993 |
HEMA RAM Vs. STATE OF RAJASTHAN
|
March 1, 1993 |
HIMMAT JAIN Vs. STATE
|
November 5, 1993 |
HIMMAT MAL Vs. SUMMATI ROOPCHAND
|
August 18, 1993 |
HINDUSTAN DEVELOPMENT CORPORATION LTD. Vs. RAJASTHAN UDYOG AND OTHERS
|
December 1, 1993 |
HINDUSTAN MACHINE TOOLS LTD Vs. LABOUR COURT
|
March 11, 1993 |
HINDUSTAN MACHINE TOOLS LTD Vs. INDUSTRIAL TRIBUNAL
|
January 6, 1993 |
HIRA LAL DHANPAT RAI Vs. LAXMICHAND
|
April 6, 1993 |
HIRALAL Vs. LAXMI CHAND
|
April 6, 1993 |
IBRAHIM Vs. JAHOOR AND SONS
|
August 12, 1993 |
IGYAR DASS VAISHNAV Vs. STATE OF RAJASTHAN
|
March 17, 1993 |
IKRAMUDDIN Vs. STATE
|
March 1, 1993 |
IMRAN KHAN Vs. STATE OF RAJASTHAN
|
May 14, 1993 |
INDERJIT SAHDEV Vs. UNION BANK OF INDIA
|
January 13, 1993 |
INDIAN ASSOCIATION OF LAWYERS Vs. STATE OF RAJASTHAN
|
April 12, 1993 |
INDIAN HOTELS COMPANY LTD & ORS Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 4, 1993 |
INDRA KUMAR Vs. JUDGE LABOUR COURT
|
March 30, 1993 |
INDRAJ MEENA Vs. STATE OF RAJASTHAN AND OTHERS
|
March 11, 1993 |
IQBAL SINGH Vs. STATE OF RAJASTHAN
|
March 19, 1993 |
ISHWAR SINGH Vs. GANGA SINGH
|
July 6, 1993 |
JABAR KHAN S/O AHMED KHAN Vs. STATE OF RAJASTHAN
|
October 5, 1993 |
JAGANNATH JOSHI Vs. STATE OF RAJASTHAN
|
February 9, 1993 |
JAGDISH Vs. STATE OF RAJASTHAN
|
August 24, 1993 |
JAGDISH LAL Vs. MADAN GOPAL
|
December 17, 1993 |
JAGDISH NARAIN SHARMA Vs. RAJASTHAN PATRIKA LTD
|
June 21, 1993 |
JAGDISH PRASAD SHARMA Vs. GOPAL
|
August 13, 1993 |
JAGDISH PRASAD SHARMA Vs. RAJASTHAN STATE SOCIAL WELFARE ADVISORY BOARD
|
August 18, 1993 |
JAGDISH PRASAD SINGHAL Vs. STATE OF RAJASTHAN
|
September 2, 1993 |
JAGDISH PRASAD SINGHAL Vs. STATE OF RAJASTHAN AND OTHERS
|
September 15, 1993 |
JAGDISH RAI & ORS. Vs. STATE OF RAJASTHAN
|
December 7, 1993 |
JAGDISHMAL BHANSALI Vs. UNITED INDIA INSURANCE CO LTD
|
November 3, 1993 |
JAGMALA RANI Vs. JEET MAL
|
December 6, 1993 |
JAGMOHAN SINGH Vs. STATE OF RAJASTHAN
|
April 23, 1993 |
JAGROOP SINGH Vs. STATE OF RAJASTHAN
|
November 4, 1993 |
JAGRUP SINGH Vs. STATE
|
February 18, 1993 |
JAI NARAIN MEENA & 2 OTHERS Vs. STATE OF RAJASTHAN
|
May 18, 1993 |
JAI SINGH Vs. UNION OF INDIA
|
January 28, 1993 |
JAI SINGH Vs. RAMSINGH
|
April 28, 1993 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
March 23, 1993 |
JAIN DRINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1993 |
JAIPUR CINEMA KARMCHARI UNION AND ANOTHER Vs. JAIPUR DEVELOPMENT AUTHORITY AND ANOTHER
|
January 25, 1993 |
JAIPUR DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY Vs. BANWARI LAL
|
September 3, 1993 |
JAIPUR DIVISION IRRIGATION EMPLOYEES UNION Vs. STATE OF RAJASTHAN
|
October 5, 1993 |
JALAM SINGH Vs. STATE OF RAJASTHAN
|
September 20, 1993 |
JALANI KARYALAYA Vs. COMMERCIAL TAXES OFFICER CIRCLE D JODHPUR
|
November 22, 1993 |
JAMEELA Vs. ALIMUDDIN
|
March 22, 1993 |
JEET SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1993 |
JUGAL KISHORE KARVA AND OTHERS Vs. CENTRAL BANK OF INDIA
|
February 8, 1993 |
K L SHARMA Vs. UCO BANK
|
August 3, 1993 |
K M MOHNOT Vs. CHAIRMAN BANK OF RAJASTHAN
|
September 17, 1993 |
K P MISRA Vs. STATE OF RAJASTHAN
|
February 11, 1993 |
K P SINGHAL Vs. STATE OF RAJASTHAN
|
February 1, 1993 |
KAILASH AND 5 OTHERS Vs. STATE OF RAJASTHAN
|
April 8, 1993 |
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
September 8, 1993 |
KAILASH CHANDRA Vs. DEVKINANDAN & ANR
|
February 25, 1993 |
KAILASH GUPTA Vs. STATE OF RAJASTHAN
|
November 10, 1993 |
KAJOD Vs. STATE OF RAJASTHAN
|
August 6, 1993 |
KALAWATI Vs. STATE OF RAJASTHAN
|
September 10, 1993 |
KALU RAM Vs. CHARAN SINGH
|
January 4, 1993 |
KANHAIYA LAL & ORS Vs. ADDITIONAL COLLECTOR, KOTA AND OTHERS
|
March 16, 1993 |
KANKUDI Vs. STATE OF RAJASTHAN
|
January 27, 1993 |
KANNAIYALAL Vs. STATE
|
January 21, 1993 |
KANWAR DEVI Vs. UNION OF INDIA UOI
|
December 6, 1993 |
KARAN SINGH Vs. STATE OF RAJASTHAN
|
March 1, 1993 |
KEDAR NATH Vs. STATE OF RAJASTHAN
|
August 5, 1993 |
KENDRIYA VIDHYALAYA SANGTHAN Vs. M L MUDGAL
|
May 25, 1993 |
KENDRIYA VIDYALAYA SANGTHAN Vs. M L MUDGAL
|
October 28, 1993 |
KHANCHAND Vs. AUTHORISED CHIEF COMMISSIONER
|
April 13, 1993 |
KHARTARAM Vs. STATE OF RAJASTHAN
|
June 4, 1993 |
KHEM CHAND Vs. SENIOR REGIONAL MANAGER FOOD
|
August 3, 1993 |
KHETA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 12, 1993 |
KHUDA BUX Vs. ABDUL RAHIM
|
March 1, 1993 |
KHUMAN SINGH Vs. STATE OF RAJASTHAN
|
November 5, 1993 |
KHUSHIA Vs. STATEÂ
|
July 14, 1993 |
KHYALI RAM MEENA Vs. MANAGING DIRECTOR, R F C & ORS
|
November 1, 1993 |
KISHAN CHAND NAGDEV Vs. STATE OF RAJASTHAN
|
May 21, 1993 |
KISHAN LAL Vs. STATE OF RAJASTHAN
|
August 26, 1993 |
KISHAN LAL SHARMA Vs. STATE OF RAJASTHAN
|
September 3, 1993 |
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
July 6, 1993 |
KISHAN SINGH Vs. DISTRICT MAGISTRATE
|
March 31, 1993 |
KISHORE SUKAN RAJ JAM Vs. STATE OF RAJASTHAN
|
June 18, 1993 |
KOTA CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1993 |
KOTA CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1993 |
KRANTI KUMAR JAIN Vs. RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER AND OTHERS
|
December 17, 1993 |
KRISHAN GOPAL TIWARI Vs. STATE OF RAJASTHAN
|
May 27, 1993 |
KRISHNA KUMARI Vs. STATE OF RAJASTHAN
|
April 19, 1993 |
KULWANT SINGH Vs. JASBIR SINGH & ORS.
|
August 17, 1993 |
KUMARI RENU CHOUHAN Vs. GOVT COLLEGE AJMER
|
January 8, 1993 |
KUNDAN MAL Vs. NAND KISHORE
|
August 16, 1993 |
KUODAN S/O NARAIN Vs. STATE OF RAJASTHAN
|
November 3, 1993 |
KUSUM Vs. KAILASH CHOUDHARY
|
August 26, 1993 |
LADU SINGH Vs. STATE OF RAJASTHAN
|
April 9, 1993 |
LAL CHAND Vs. STATE OF RAJASTHAN
|
June 29, 1993 |
LALCHAND Vs. U O I
|
January 20, 1993 |
LALU KHAN Vs. STATE OF RAJASTHAN
|
May 28, 1993 |
LATA BAI Vs. MOHAN LAL SUKHADIA UNIVERSITY
|
January 18, 1993 |
LAXMI NARAIN Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
September 23, 1993 |
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
May 26, 1993 |
LEELA & ORS. Vs. STATE OF RAJASTHAN
|
December 15, 1993 |
LEELA DEVI Vs. SURESH KUMAR
|
July 5, 1993 |
LEGAL REPRESENTATIVE OF GHASI RAM Vs. LAXMINARAIN
|
August 5, 1993 |
LEGAL REPRESENTATIVES Vs. STATE OF RAJASTHAN
|
March 5, 1993 |
LEGAL REPRESENTATIVES OF MAGA RAM Vs. KANA RAM
|
August 13, 1993 |
LEGAL REPRESENTATIVES OF MOHD. SAHAB Vs. PANCH PATHIK SUTHAR SAMAJ
|
December 6, 1993 |
LICHHMAN RAM Vs. STATE
|
September 14, 1993 |
LOKENDRA INDUSTRIES Vs. STATE
|
January 12, 1993 |
LOONKARAN Vs. STATE OF RAJASTHAN
|
September 7, 1993 |
LT COL S M PALNITKAR Vs. RAJNI RANI SHARA
|
July 16, 1993 |
M C SAXENA Vs. STATE OF RAJASTHAN
|
January 21, 1993 |
M D JEWELLERS Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1993 |
MADAN LAL Vs. STATE OF RAJASTHANÂ
|
May 21, 1993 |
MAGANLAL Vs. STATE
|
February 5, 1993 |
MAGHRAJ CALLA Vs. KAJODI MAL
|
May 25, 1993 |
MAHABEER MAL SOLANKI Vs. STATE OF RAJASTHAN
|
January 18, 1993 |
MAHANT LAXMAN DAS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 6, 1993 |
MAHARANA MAHENDRA SINGH AND ANOTHER Vs. MAHARAJ ARVIND SINGH JI AND OTHERS
|
March 23, 1993 |
MAHAVEER CONDUCTORS Vs. ASSISTANT COMMERCIAL TAXES OFFICER WARD III CIRCLE C JODHPUR RAJASTHAN
|
May 17, 1993 |
MAHAVEER PRASAD Vs. SHARAT CHAND @ SARBESH CHAND & AKHILESH CHAND
|
March 5, 1993 |
MAHAVEER PRASAD SHARMA AND 10 OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 15, 1993 |
MAHAVEER SINGH Vs. RAJASTHAN STATE WARE HOUSING CORPORATION JAIPUR
|
October 11, 1993 |
MAHAVEER SINGH MEHTA Vs. STATE OF RAJASTHAN
|
March 30, 1993 |
MAHENDER SINGH S/O SUNDER SINGH Vs. STATE OF RAJASTHAN
|
May 25, 1993 |
MAHENDRA KUMAR BHADU Vs. STATE OF RAJASTHAN
|
November 10, 1993 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1993 |
MAHENDRA SINGH Vs. MUNICIPAL CORPORATION
|
May 26, 1993 |
MAHENDRA SURANA Vs. STATE OF RAJASTHAN
|
April 2, 1993 |
MAHENDRU SINGH Vs. THE STATE OF RAJASTHAN
|
July 26, 1993 |
MAHESH Vs. STATE OF RAJASTHAN
|
November 3, 1993 |
MAHESH Vs. STATE OF RAJASTHAN
|
July 13, 1993 |
MAHESH @ PAPPU AND SATYA NARAIN Vs. STATE OF RAJASTHAN
|
August 18, 1993 |
MAHESH KUMAR Vs. UNITED COMMERCIAL BANK AND ORS.
|
August 26, 1993 |
MAHESH LUDHIYANI Vs. STATE OF RAJASTHAN
|
October 5, 1993 |
MAHESH SINGH Vs. RAJASTHAN HIGH COURT JODHPUR
|
July 7, 1993 |
MAHOHAR LAL AGRAWAL Vs. SANTOSH
|
April 19, 1993 |
MAJOR RADHA KRISHNA Vs. UNION OF INDIA
|
March 26, 1993 |
MAKHANLAL SHARMA Vs. R S E B
|
December 22, 1993 |
MALAM SINGH Vs. SUNDAR LAL
|
January 7, 1993 |
MAN SINGH Vs. JALORE CENTRAL COOPERATIVE BANK
|
March 10, 1993 |
MAN SINGH Vs. STATE OF RAJASTHAN
|
May 10, 1993 |
MAN SINGH Vs. STATE OF RAJASTHAN
|
May 14, 1993 |
MANAK CHAND AND ORS. Vs. MUNICIPAL BOARD
|
January 6, 1993 |
MANAKMOHATA Vs. STATE OF RAJ
|
July 27, 1993 |
MANGAL CHAND GUPTA Vs. UNION BANK OF INDIA AND OTHERS
|
June 24, 1993 |
MANGAL CHAND SONI Vs. STATE OF RAJASTHAN
|
January 14, 1993 |
MANGAL CHAND TUBES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 15, 1993 |
MANGI LAL KOTHARI Vs. STATE OF RAJASTHAN
|
October 8, 1993 |
MANGUDASS Vs. STATE OF RAJASTHAN
|
December 7, 1993 |
MANI KANT ARYA Vs. RAJASTHAN KHADI AND VILLAGE INDUSTRIES BOARD AND
|
July 6, 1993 |
MANI LAL AND COMPANY Vs. COMMERCIAL TAXES OFFICER
|
October 13, 1993 |
MANIK CHAND SURANA Vs. STATE OF RAJASTHAN & OTHERS
|
April 26, 1993 |
MANISH ALIAS MANU Vs. STATE
|
May 5, 1993 |
MANISHA GOYAL Vs. STATE OF RAJASTHAN
|
August 13, 1993 |
MANOHAR LAL Vs. STATE OF RAJASTHAN
|
October 8, 1993 |
MANOHAR LAL Vs. STATE OF RAJASTHAN
|
October 7, 1993 |
MANOHAR LAL AGRAWAL Vs. SANTOSH
|
April 17, 1993 |
MANOJ KUMAR BANSAL Vs. STATE OF RAJASTHAN
|
August 12, 1993 |
MANPHOOL SINGH BENIWAL Vs. RAJASTHAN STATE SPORTS COUNCIL AND OTHERS
|
August 22, 1993 |
MARUTI UDHYOG LTD Vs. INSTRUMENTATION LTD
|
December 17, 1993 |
MATADEEN GUPTA Vs. STATE OF RAJASTHAN
|
March 4, 1993 |
MAYADEVI Vs. STATE OF RAJASTHAN
|
April 2, 1993 |
MEER KHAN Vs. STATE OF RAJASTHAN
|
January 22, 1993 |
MEERA Vs. VIJAY SHANKAR TALCHIDIA
|
September 21, 1993 |
MEETPAL AND ANR. Vs. STATE OF RAJASTHAN
|
September 13, 1993 |
METAL REFINING AND TRADING CO Vs. STATE OF RAJASTHAN
|
September 2, 1993 |
MINOR ANU ALIASATUL Vs. RATAN LAL SHARMA
|
April 26, 1993 |
MOHABBAT SINGH Vs. STATE OF RAJASTHAN
|
July 21, 1993 |
MOHAMMAD BUX Vs. STATE FB
|
February 22, 1993 |
MOHAMMAD IRSHAD Vs. STATE OF RAJASTHAN
|
October 25, 1993 |
MOHAMMAD SALAM @ ABDUL SALAM Vs. STATE OF RAJASTHAN
|
December 6, 1993 |
MOHAMMED AYUB Vs. MOHAMMED AND SONS
|
February 16, 1993 |
MOHAN LAL Vs. JAGDISH
|
January 25, 1993 |
MOHAN LAL Vs. GHISI BAI
|
January 13, 1993 |
MOHAN LAL KATARIA Vs. NAGAR PARISHAD SRI GANGANAGAR
|
November 18, 1993 |
MOHAN LAL SHARMA & 3 ORS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
April 23, 1993 |
MOHAN LILANI Vs. PEVI BAI
|
July 21, 1993 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
November 4, 1993 |
MOHANLAL AND BROS. Vs. STATE OF RAJASTHAN
|
July 26, 1993 |
MOHD ASLAM Vs. PARVATI DEVI
|
August 23, 1993 |
MOHD BUX Vs. STATE OF RAJASTHAN
|
February 22, 1993 |
MOHD. HUSSAIN & ANR. Vs. JUGAL KISHORE
|
September 15, 1993 |
MOHNOT STAINLESS STEEL INDUSTRIES P LTD Vs. STATE OF RAJASTHAN
|
May 28, 1993 |
MOINUDDIN Vs. STATE OF RAJASTHAN
|
August 20, 1993 |
MOOL CHAND Vs. STATE OF RAJASTHAN
|
February 10, 1993 |
MOTI LAL Vs. UNION OF INDIA
|
March 10, 1993 |
MRS. DEV KUMARI AND OTHERS Vs. STATE AND OTHERS
|
January 15, 1993 |
MS BALDWA SYNTHETICS PVT LTD , BHILWARA Vs. UNION OF INDIA AND ORS
|
November 11, 1993 |
MS GIRDHARILAL Vs. UNION OFINDIA
|
September 23, 1993 |
MS GOLCHA PROPERTIES PVT LTD Vs. UNION OF INDIA & ORS
|
July 15, 1993 |
MS K K COMPLEX (PVT ) LTD & ANR Vs. JDA & ORS
|
April 8, 1993 |
MS MANOHAR JEWELLERS, JODHPUR Vs. UNION OF INDIA AND ORS
|
October 4, 1993 |
MS RAJASTHAN DRUGS & PHARMACEUTICALS LTD Vs. BANK OF RAJASTHAN LIMITED
|
May 11, 1993 |
MST. JAMEELA Vs. ALIMUDDIN
|
March 23, 1993 |
MST. RAMESHWARI Vs. STATE
|
November 24, 1993 |
MUKAT BEHARI Vs. SHYAM SUNDER
|
November 22, 1993 |
MUKESH S/O SOHAN LAL Vs. STATE OF RAJASTHAN
|
August 7, 1993 |
MUKH RAM Vs. STATE OF RAJASTHAN
|
March 16, 1993 |
MUKHTIYAR SINGH Vs. STATE OF RAJASTHAN
|
August 19, 1993 |
MUNICIPAL COUNCIL BHILWARA Vs. STATE
|
January 28, 1993 |
MUNICIPAL COUNCIL, SRI GANGANAGAR Vs. RAM NARAIN AND OTHERS
|
September 15, 1993 |
MURLI DHAR Vs. STATE OF RAJASTHAN
|
January 29, 1993 |
N K DUTTA Vs. STATE OF RAJASTHAN
|
July 6, 1993 |
NADAN AND MEDA Vs. STATE OF RAJASTHAN
|
July 26, 1993 |
NAEEM Vs. STATE OF RAJASTHAN
|
December 25, 1993 |
NAGAR NIGAM, JAIPUR, THROUGH ITS ADMINISTRATOR Vs. RAM RATAN MAHESHWARI
|
July 8, 1993 |
NAGAR PALIKA KARAMCHARI SANGH RANI Vs. STATE OF RAJASTHAN
|
October 28, 1993 |
NANAK RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
February 5, 1993 |
NAND KISHORE DUBEY Vs. STATE OF RAJASTHAN AND OTHERS
|
August 3, 1993 |
NANDA SINGH Vs. STATE
|
June 23, 1993 |
NANDLAL Vs. RATAN BAI
|
January 6, 1993 |
NANIK TANWANI Vs. MALVIYA REGIONAL ENGINEERING COLLEGE, JAIPUR AND ANOTHER
|
February 24, 1993 |
NANNE KHAN Vs. HAM DASS
|
July 6, 1993 |
NARAIN Vs. STATE OF RAJASTHAN
|
September 9, 1993 |
NARAIN Vs. STATE
|
December 20, 1993 |
NARAIN RAM Vs. STATE OF RAJASTHAN
|
March 5, 1993 |
NARAYAN @ UDA Vs. STATE OF RAJASTHAN
|
November 25, 1993 |
NARENDRA KUMAR Vs. VARIS HASSAN FAROOQUI
|
April 12, 1993 |
NARENDRA KUMAR JAIN Vs. MANZULA
|
May 6, 1993 |
NARENDRASINGH BHATI Vs. RAMNARAIN BISHNOI
|
February 16, 1993 |
NASIR MOHAMMED Vs. RADHA DEVI
|
November 9, 1993 |
NATHA & ANR Vs. STATE &ANR
|
August 6, 1993 |
NATHU LAL Vs. STATE OF RAJASTHAN
|
May 19, 1993 |
NATHU RAM SAINI Vs. HINDUSTAN COPPER LTD
|
April 22, 1993 |
NATHULAL Vs. STATE
|
May 19, 1993 |
NATIONAL ENGINEERING INDUSTRIES LTD & 10 ANR Vs. STATE OF RAJASTHAN & 10 OTHERS
|
May 27, 1993 |
NATIONAL INSURANCE CO LTD Vs. PARAS
|
August 4, 1993 |
NATIONAL INSURANCE CO LTD Vs. ABDUL MAJID
|
December 17, 1993 |
NEEM DAS Vs. STATE OF RAJASTHAN
|
January 22, 1993 |
NEMI CHAND Vs. STATE OF RAJASTHAN
|
July 7, 1993 |
NENU Vs. STATE OF RAJASTHAN
|
February 11, 1993 |
NEW INDIA ASSURANCE CO LTD Vs. CENTRAL INDUSTRIAL TRIBUNAL
|
January 6, 1993 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAD KANWAR
|
March 30, 1993 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BAIKALA
|
November 25, 1993 |
NIRMLA ARORA Vs. JOINT REGISTRAR COOPERATIVE
|
March 10, 1993 |
NITA JAIN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 1, 1993 |
NIWAS & ORS Vs. SHANKAR LAL
|
August 17, 1993 |
NIYAMAT ALI Vs. SIROHI DISTT COMMERCIAL CO OPERATIVE BANK LTD
|
August 17, 1993 |
NIZAM Vs. JAIPUR DEVELOPMENT AUTHORITY
|
April 12, 1993 |
NIZZU Vs. STATE OF RAJASTHAN
|
July 9, 1993 |
NYAS EMPLOYEES UNION JODHPUR Vs. STATE OF RAJASTHAN
|
January 14, 1993 |
OM METAL & MINERAL PVT. LTD. Vs. STATE OF PUNJAB
|
January 11, 1993 |
OM PRAKASH Vs. STATE
|
March 30, 1993 |
OM PRAKASH AGARWAL Vs. STATE OF RAJASTHAN
|
May 17, 1993 |
OM PRAKASH SHARMA Vs. PANCHAYAT SAMITI BAP
|
May 14, 1993 |
OM PRAKASH TIWARI Vs. STATE OF RAJASTHAN
|
June 25, 1993 |
OM SINGH Vs. SWAROOP RAM CHOUDHARY
|
January 25, 1993 |
ONKAR Vs. KUNDAN LAL
|
August 19, 1993 |
ORIENTAL INSURANCE CO AND OTHERS Vs. SHAH MOHD
|
July 23, 1993 |
ORIENTAL INSURANCE CO LTD Vs. SARDAR SADHU SINGH
|
August 13, 1993 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. PATEL RATAN BEN
|
August 16, 1993 |
ORIENTAL POWER CABLES LTD Vs. REGISTRAR OF COMPANIES
|
February 10, 1993 |
P K TIWARI Vs. COMMISSIONER OF WEALTH TAX
|
September 21, 1993 |
PADMA DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 30, 1993 |
PADMJA SHARMA Vs. RATAN LAL SHARMA
|
October 7, 1993 |
PALA RAM Vs. STATE OF RAJASTHAN
|
September 6, 1993 |
PALI CENTRAL CO Vs. SUNIL KUMAR SHARMA
|
September 15, 1993 |
PALI FILLING STATION Vs. STATE OF RAJASTHAN
|
January 19, 1993 |
PANCHIYA Vs. STATE OF RAJASTHAN
|
March 12, 1993 |
PANCHIYA Vs. STATE OF RAJASTHAN
|
March 22, 1993 |
PANKAJ SHARMA Vs. C S BANSAL
|
January 19, 1993 |
PAPALIYA @ OM PARKASH Vs. STATE OF RAJASTHAN
|
August 25, 1993 |
PAPIYA Vs. STATE OF RAJASTHAN
|
December 8, 1993 |
PARAS MAL Vs. SHIV LAL
|
January 5, 1993 |
PARBAT SINGH Vs. STATE OF RAJASTHAN
|
January 29, 1993 |
PARIVAHAN KARAMCHARI Y S S LTD Vs. REGIONAL TRANSPORT AUTHORITY
|
July 27, 1993 |
PARMESHWARI SHIVRAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 15, 1993 |
PAWAN KUMAR Vs. JAIPUR DEVELOPMENT AUTHORITY
|
September 8, 1993 |
PAWAN KUMAR PAREEK Vs. RAJASTHAN RAJYA BUNKAR SAHKARI SANGH
|
August 5, 1993 |
PAWAN KUMAR S/O SHRI MOHAN LAL JAIN, Vs. STATE OF RAJASTHAN
|
August 4, 1993 |
PEAREY LAL RAJENDRA KUMAR PVT LTD Vs. STATE OF RAJASTHAN
|
January 21, 1993 |
PEER SINGH Vs. STATE OF RAJASTHAN
|
February 22, 1993 |
PEMA RAM Vs. UNION OF INDIA
|
January 14, 1993 |
PERIWAL TRADING CORPN Vs. REGIONAL P F COMMISSIONER
|
July 7, 1993 |
PHOOL SINGH Vs. STATE OF RAJASTHAN
|
May 3, 1993 |
PHOOTAR MAL Vs. STATE OF RAJASTHAN
|
September 1, 1993 |
POLAR MARMO AGGLOMERATES LTD Vs. UNION OF INDIA
|
November 10, 1993 |
POONAM CHAND PREM RAJ Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1993 |
POORAN Vs. STATE OF RAJASTHAN
|
July 9, 1993 |
POORAN &ORS Vs. THE STATE OF RAJASTHAN
|
April 26, 1993 |
POORIYA Vs. STATE OF RAJASTHAN
|
February 25, 1993 |
PRABHU ALIAS PRABHULAL Vs. STATE OF RAJASTHAN
|
September 30, 1993 |
PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
November 4, 1993 |
PRABHU DAYAL Vs. SUWA LAL
|
August 20, 1993 |
PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
April 7, 1993 |
PRABHU LAL Vs. STATE OF RAJASTHAN
|
September 17, 1993 |
PRABHU LAL AGARWAL Vs. STATE OF RAJASTHAN
|
January 29, 1993 |
PRADEEP KHATRI Vs. STATE OF RAJASTHAN
|
November 26, 1993 |
PRADEEP KUMAR Vs. SECRETARY GANGANAGAR SUGAR MILLS LTD
|
March 4, 1993 |
PRAKASH Vs. STATE OF RAJASTHAN
|
May 18, 1993 |
PRAKASH Vs. BHAGWAN DAS
|
August 13, 1993 |
PRAKASH CHAND Vs. REGIONAL TRANSPORT AUTHORITY JODHPUR
|
March 11, 1993 |
PRANITA Vs. BOARD OF SECONDARY EDUCATION
|
July 15, 1993 |
PRASHANT KOTHARI Vs. SOHAN LAL
|
September 17, 1993 |
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1993 |
PRAVIN CHAND MOHIN KUMAR Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1993 |
PREM CHAND Vs. MADAN LAL
|
November 17, 1993 |
PREM CHAND Vs. STATE OF RAJASTHAN
|
July 8, 1993 |
PREM CHAND AND OTHERS Vs. THE STATE OF RAJASTHAN
|
May 18, 1993 |
PREM PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS
|
March 1, 1993 |
PREM SUKH Vs. STATE OF RAJASTHAN
|
January 5, 1993 |
PREMIA Vs. STATE OF RAJASTHAN
|
July 9, 1993 |
PRESANNA KUMARI K K Vs. STATE OF RAJASTHAN
|
March 4, 1993 |
PUBLIC CARRIERS TRUCK OWNERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1993 |
PURAN CHAND Vs. VIJAY KUMAR
|
October 4, 1993 |
PYAR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
September 9, 1993 |
RADMAL Vs. STATE OF RAJASTHAN
|
November 10, 1993 |
RAGHUNATH PURI GOSWAMI Vs. STATE OF RAJASTHAN
|
March 18, 1993 |
RAJ RANI Vs. COLLECTOR LAND RECORD AJMER
|
November 9, 1993 |
RAJA MAN SINGH Vs. COMMISSIONER OF WEALTH TAX
|
April 27, 1993 |
RAJASTHAN FINANCIAL CORPORATION Vs. DISTRICT JUDGE JAIPUR CITY JAIPUR
|
May 17, 1993 |
RAJASTHAN HIGH COURT Vs. RADHA MOHAN LAL
|
May 26, 1993 |
RAJASTHAN HIGH COURT Vs. RADHA MOHAN LAL
|
March 31, 1993 |
RAJASTHAN PUBLIC SERVICE Vs. MEETHA NATH ALIAS MEETHESH NIRMOHI
|
January 28, 1993 |
RAJASTHAN STATE ELECTRICITY Vs. KAMLESH JAIN
|
November 24, 1993 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. MUNSIFFTAND JUDICIAL MAGISTRATE DAUSA
|
October 6, 1993 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. ORIGINAL MINERAL INDUSTRIES RAJGARH ALWAR
|
September 2, 1993 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 19, 1993 |
RAJASTHAN STATE ELECTY. BOARD, JAIPUR Vs. SH. S.S. RATHORE AND ANOTHER
|
December 13, 1993 |
RAJASTHAN STATE MINES AND MINERALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1993 |
RAJASTHAN STATE ROAD TRANSPORT COMPANY Vs. HUKAM SINGH
|
May 13, 1993 |
RAJASTHAN STATE ROAD TRANSPORT CORPN Vs. LABOUR COURT
|
March 10, 1993 |
RAJASTHAN STATE ROAD TRANSPORT CORPN Vs. BABU LAL SHARMA
|
November 10, 1993 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SOHAN LAL
|
October 26, 1993 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HABIB KHAN
|
January 28, 1993 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOHAN SINGH
|
April 20, 1993 |
RAJASTHAN STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1993 |
RAJASTHAN WOOL PROCESSORS Vs. INCOME TAX OFFICER
|
November 5, 1993 |
RAJENDRA BAHADUR BHANDARI Vs. RAJASTHAN STATE AGRICULTURE
|
December 16, 1993 |
RAJENDRA KUMAR Vs. UNION OF INDIA
|
January 13, 1993 |
RAJENDRA KUMAR SONI Vs. AUTHORITY UNDER SEC 20 OF RAJASTHAN SHOPS AND
|
September 17, 1993 |
RAJENDRA MOHAN JOSHI Vs. STATE OF RAJASTHAN
|
October 6, 1993 |
RAJENDRA PRASAD Vs. STATE
|
May 3, 1993 |
RAJENDRA PRASAD Vs. STATE
|
September 23, 1993 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
November 10, 1993 |
RAJENDRA SINGH @ RAJU SINGH AND 3 OTHERS Vs. STATE OF RAJASTHAN
|
May 5, 1993 |
RAJENDRA TRADING COMPANY Vs. C T O
|
October 13, 1993 |
RAJESH Vs. STATE OF RAJASTHAN
|
March 18, 1993 |
RAJESH BHARGAVA Vs. STATE BANK OF BIKANER AND JAIPUR
|
December 1, 1993 |
RAJKIYA MAHAVIDHYALAYA ASTHAI VYAKHYATA SANGHARSH SAMITIDH Vs. STATE OF RAJASTHAN
|
October 14, 1993 |
RAJMATA SMT SUSHILA KUMARI Vs. M S A SINGH
|
May 12, 1993 |
RAJNEESH Vs. JAI NARAIN VYAS UNIVERSITY JODHPUR
|
September 6, 1993 |
RAKESH GUPTA Vs. AHMED FAROOQ
|
January 19, 1993 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
February 8, 1993 |
RAM CHANDRA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
March 22, 1993 |
RAM CHANDRA KASLIWAL, ADVOCATE Vs. STATE OF RAJASTHAN & ORS
|
April 2, 1993 |
RAM CHANDRA SWAMI Vs. STATE OF RAJASTHAN
|
April 27, 1993 |
RAM CHARAN Vs. STATE OF RAJASTHAN
|
July 15, 1993 |
RAM DASS VERMA Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 19, 1993 |
RAM KISHORE Vs. STATE OF RAJASTHAN
|
March 11, 1993 |
RAM KISHORE SHARMA Vs. ZILA PARISHAD JODHPUR
|
January 21, 1993 |
RAM NIWAS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
March 30, 1993 |
RAM PRATAP SHARMA Vs. BISHAMBHAR DAYAL
|
August 4, 1993 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
August 19, 1993 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
October 14, 1993 |
RAM SWAROOP RAIGAR Vs. RAJASTHAN KHADI AND VILLAGE INDUSTRY BOARD
|
July 8, 1993 |
RAMDAS Vs. STATE OF RAJASTHAN
|
December 17, 1993 |
RAMDEO Vs. STATE OF RAJASTHAN
|
July 22, 1993 |
RAMDEO Vs. STATE OF RAJASTHAN
|
March 31, 1993 |
RAMDHAR SINGH Vs. RAJASTHAN COMMUNICATIONS LTD
|
August 20, 1993 |
RAMESH AGRAWAL Vs. SMT BHAGWATI NEELAM
|
May 17, 1993 |
RAMESH CHAND Vs. SMT. VIJAY LAXMI
|
April 6, 1993 |
RAMESH CHAND KACHHAWAHA Vs. STATE OF RAJASTHAN
|
July 8, 1993 |
RAMESH CHAND PALIWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
|
September 28, 1993 |
RAMESHWAR Vs. STATE
|
February 16, 1993 |
RAMGOPAL Vs. VIJAY KUMAR
|
February 1, 1993 |
RAMPHAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 3, 1993 |
RAMPRATAP Vs. BOARD OF REVENUE
|
January 6, 1993 |
RAMVEER SINGH Vs. STATE
|
September 14, 1993 |
RAMZAN Vs. STATE OF RAJASTHAN
|
March 29, 1993 |
RAN SINGH ALIAS RANVEER SINGH Vs. STATE OF RAJASTHAN
|
August 16, 1993 |
RANA RAM S/O SHRI ROCHI RAM Vs. THE STATE OF RAJASTHAN
|
January 2, 1993 |
RASHID KHAN ALIAS RASHID Vs. STATE
|
January 11, 1993 |
RASHID MOHD Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
RATAN INDUSTRIAL CORPORATION Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
|
December 16, 1993 |
RATAN LAL Vs. STATE OF RAJASTHAN
|
September 3, 1993 |
RATAN LAL SONI Vs. STATE OF RAJASTHAN
|
July 29, 1993 |
RATNA DEVI Vs. STATE OF RAJASTHAN
|
August 4, 1993 |
RATTA Vs. STATE OF RAJASTHAN
|
September 2, 1993 |
RAVINDRA KUMAR SABU Vs. STATE
|
September 23, 1993 |
RAZAK Vs. STATE OF RAJASTHAN
|
November 22, 1993 |
REGIONAL PROVIDENT FUND COMMISSIONER, JAIPUR & 3 ORS Vs. NARAYANI UDYOG, KOTA & 3 ORS
|
July 7, 1993 |
REKHA RAM Vs. NEW INDIA INSURANCE CORPORATION
|
August 5, 1993 |
RICHPAL SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
|
September 2, 1993 |
RODU RAM Vs. STATE OF RAJASTHAN
|
February 9, 1993 |
ROHITASH SINGH Vs. DISTRICT & SESSIONS JUDGE, DUNGARPUR AND OTHERS
|
March 22, 1993 |
ROOPA RAM Vs. COLLECTOR
|
January 12, 1993 |
ROOPI BAI Vs. MAHAVEER
|
March 10, 1993 |
ROOPSI @ ROOPJI Vs. STATE OF RAJASTHAN
|
October 7, 1993 |
ROSHAN Vs. STATE OF RAJASTHAN
|
March 31, 1993 |
ROSHAN LAL AGARWAL Vs. UNION OF INDIA
|
October 28, 1993 |
RSRTC JAIPUR Vs. HUKAM SINGH
|
May 13, 1993 |
RSRTC, JAIPUR Vs. LABOUR COURT, KOTA & ANR
|
March 4, 1993 |
RUP RAM Vs. STATE OF RAJASTHAN
|
May 27, 1993 |
S B B J JAIPUR Vs. NATIONAL IRON AND STEEL ROLLING CORPORATION
|
September 2, 1993 |
S B P CHEM PVT LTD Vs. STATE OF RAJASTHAN
|
March 3, 1993 |
S P MALOO & 3 ORS Vs. RAJASTHAN HOUSING BOARD AND OTHERS
|
October 8, 1993 |
SABBA S/O CHAND MAL Vs. STATE OF RAJASTHAN
|
May 3, 1993 |
SAHAB SINGH AND 6 OTHERS Vs. STATE OF RAJASTHAN
|
June 7, 1993 |
SAHI RAM Vs. STATE OF RAJASTHAN
|
February 17, 1993 |
SAMAI SINGH Vs. THE STATE OF RAJASTHAN
|
June 7, 1993 |
SAMUHIK SAHAKARI SAMITI NO 2 MANDALGARH Vs. STATE OF RAJASTHAN AND MANDALGARH
|
September 3, 1993 |
SANGARSH SAMITI PRADHAN ADHYAPAK MADHYAMIK VIDHYALAYA DISTRICT RAJSAMAND Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
SANGEETA Vs. STATE
|
February 1, 1993 |
SANKLA Vs. STATE OF RAJASTHAN
|
March 18, 1993 |
SANTOK CHAND SONI Vs. STATE OF RAJASTHAN
|
May 7, 1993 |
SANTOSH Vs. ADDITIONAL DISTRICT JUDGE NO L GANGANAGAR
|
August 5, 1993 |
SANTOSH KUMARI Vs. DEVI SINGH & OTHERS
|
November 10, 1993 |
SANTOSH SHARMA Vs. J D A APPELLATE TRIBUNAL
|
January 25, 1993 |
SARLA DEVI Vs. MUNICIPAL COUNCI JODHPUR
|
April 20, 1993 |
SAROJ Vs. STATE OF RAJASTHAN
|
February 24, 1993 |
SAROJ SHARMA Vs. STATE OF RAJASTHAN & ORS
|
September 23, 1993 |
SARVOTAM VEGETABLE PRODUCTS Vs. STATE OF RAJASTHAN
|
March 23, 1993 |
SARYA NARAYAN Vs. SHANTI LAL
|
May 21, 1993 |
SATISH CHANDRA Vs. STATE OF RAJASTHAN
|
November 16, 1993 |
SATISH KUMAR SETHI Vs. STATE OF RAJASTHAN
|
December 21, 1993 |
SATYA NARAIN Vs. R.S.R.T.C. AND ANOTHER
|
October 27, 1993 |
SATYA NARAIN Vs. RAJASTHAN STATE ROAD TRANS
|
October 27, 1993 |
SATYA NARAIN Vs. UNION OF INDIA
|
October 28, 1993 |
SATYA NARAIN KHATIKA Vs. STATE OF RAJASTHAN & ANR.
|
September 1, 1993 |
SATYA NARAIN SHARMA Vs. RASTRIYA MILL MAZDOOR SANGH
|
January 6, 1993 |
SATYA VEER Vs. STATE OF RAJASTHAN
|
March 10, 1993 |
SATYPAL Vs. STATE OF RAJASTHAN
|
March 16, 1993 |
SAVDA Vs. STATE OF RAJASTHAN
|
January 18, 1993 |
SAYED SULTAN AHMAD Vs. STATE OF RAJASTHAN
|
May 17, 1993 |
SEEMA Vs. SANJEEV GODHA
|
September 24, 1993 |
SEWA RAM Vs. MANOJ KUMAR
|
August 20, 1993 |
SHAHID KHAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 15, 1993 |
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
March 23, 1993 |
SHAKTI SINGH Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN
|
September 23, 1993 |
SHAMBHU DAYAL AGRAWAL Vs. STATE OF RAJASTHAN
|
February 9, 1993 |
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
|
December 25, 1993 |
SHANI BAI Vs. MADAN LAL
|
October 26, 1993 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
May 12, 1993 |
SHANKARLAL Vs. VED PRAKASH
|
April 16, 1993 |
SHANKER SINGH Vs. STATE OF RAJASTHAN
|
July 14, 1993 |
SHANTI KUMAR Vs. BHAGWANI DEVI HOSPITAL
|
September 20, 1993 |
SHANTI LAL Vs. GUMAN MAL LODHA
|
October 13, 1993 |
SHER KHAN Vs. STATE OF RAJASTHAN
|
September 17, 1993 |
SHER SINGH Vs. STATE OF RAJASTHAN
|
August 24, 1993 |
SHERA RAM Vs. STATE OF RAJASTHAN
|
August 26, 1993 |
SHIKER CHAND Vs. STATE OF RAJASTHAN
|
January 28, 1993 |
SHIV CABLE TV SYSTEM Vs. STATE OF RAJASTHAN
|
May 10, 1993 |
SHIV KUMAR Vs. STATE OF RAJASTHAN
|
April 7, 1993 |
SHIV RATAN Vs. COMMERCIAL TAXES OFFICER BIKANER DIVISION ANTI EVASION
|
March 23, 1993 |
SHIV SAINATH RUBBER INDUSTRIES PVT LTD Vs. STATE OF RAJASTHAN
|
December 10, 1993 |
SHIV SHANKAR Vs. PRABHU LAL
|
November 26, 1993 |
SHRAVAN, BRIJYA, BADR1 & LALYA Vs. STATE OF RAJASTHAN
|
April 19, 1993 |
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
|
April 7, 1993 |
SHRI MAHENDRASINGH; SMT MAHARANI SUSHILA KUMARI; SHRI ARVIND SINGH; LEGAL REPRESENTATIVES OF MAHARANA BHAGWAT SINGH; ARVIND SINGH Vs. SHRI ARVIND SINGH & ORS; SHRI ARVIND SINGH & ORS; SHRI MAHENDRASINGH; RAJMATA SMT SUSHILA KUMARI & OTHERS; M K MAHENDRASINGH & ORS
|
June 11, 1993 |
SHRI RAM Vs. STATE
|
February 1, 1993 |
SHRI RAM BAGORIA Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
|
February 10, 1993 |
SHRI SUGAR MERCHANTS ASSOCIATION UDAIPUR Vs. STATE OF RAJASTHANÂ
|
July 8, 1993 |
SHYAM DAS Vs. PRAVEEN KUMAR
|
August 13, 1993 |
SHYAM MURARI BANSAL Vs. SHRI K S GALUNDIA
|
February 4, 1993 |
SHYAM MURARI BANSAL Vs. K.S. GALUNDIA
|
March 4, 1993 |
SHYAM OIL CAKE P LTD Vs. STATE OF RAJASTHAN
|
September 15, 1993 |
SHYAM PRAKASH VYAS DR Vs. STATE OF RAJASTHAN
|
August 12, 1993 |
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
January 25, 1993 |
SHYAM SUNDER MODI Vs. STATE OF RAJASTHAN
|
April 13, 1993 |
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN & OTHERS
|
July 5, 1993 |
SHYAMA @ SHYAM SUNDER Vs. STATE OF RAJ
|
January 25, 1993 |
SHYAMPURIGRAH NIRMAN SAHAKAR1SAMITI LTD Vs. STATE OF RAJASTHAN AND ANR
|
August 27, 1993 |
SHYAMU Vs. STATE OF RAJASTHAN
|
March 10, 1993 |
SIDHARTH Vs. SHANKERDAN AND ANOTHER
|
October 6, 1993 |
SIDHRAJ DHADDA Vs. STATE
|
May 26, 1993 |
SIDHRAJ DHADDA Vs. STATE OF RAJASTHAN
|
May 25, 1993 |
SINCHAI KAMGAR UNION Vs. STATE OF RAJASTHAN
|
May 21, 1993 |
SITA RAM Vs. STATE OF RAJASTHAN
|
April 7, 1993 |
SITA RAM GOYAL & OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
January 6, 1993 |
SITE RAM Vs. STATE OF RAJASTHAN
|
September 3, 1993 |
SLUTTISH CHANDRA JAIN Vs. STATE OF RAJASTHAN
|
April 6, 1993 |
SMT. PATASHI AND 5 OR. LADIES Vs. STATE OF RAJASTHAN
|
August 4, 1993 |
SMT. VIMLA LODHA Vs. VIKLANG KALYAN SAMITI
|
March 23, 1993 |
SOBHAG MAL Vs. SHANTILAL AND ANR.
|
August 30, 1993 |
SODI DEVI Vs. HAJARIMAL
|
September 21, 1993 |
SOHAN LAL Vs. STATE OF RAJASTHAN
|
June 26, 1993 |
SOMALAL Vs. STATE
|
January 19, 1993 |
SONI Vs. MADAN LAL
|
August 23, 1993 |
SRI RAM Vs. STATE
|
February 1, 1993 |
STATE Vs. PINK CITY TRADE ARTICLES KHUDRA VIKRETA SANGH JAIPUR
|
March 10, 1993 |
STATE Vs. NARENDRA KUMAR KAUSHIK
|
August 23, 1993 |
STATE Vs. BADRI BHATIA
|
August 16, 1993 |
STATE Vs. RIKHAB DAS JAIN
|
August 17, 1993 |
STATE BANK OR INDIA Vs. SPINTEX TUBES AND CONES LTD
|
February 10, 1993 |
STATE OF RAJASTHAN Vs. GOVERDHAN OIL MILLS
|
March 4, 1993 |
STATE OF RAJASTHAN Vs. SUNITA GUPTA
|
April 6, 1993 |
STATE OF RAJASTHAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
March 31, 1993 |
STATE OF RAJASTHAN Vs. MOHAMMAD SAHID
|
July 5, 1993 |
STATE OF RAJASTHAN Vs. SHIV KARAN
|
April 29, 1993 |
STATE OF RAJASTHAN Vs. SHER SINGH
|
August 24, 1993 |
STATE OF RAJASTHAN Vs. JUGAL KISHORE
|
September 2, 1993 |
STATE OF RAJASTHAN Vs. BABU KHAN
|
September 8, 1993 |
STATE OF RAJASTHAN Vs. GANESH DAS
|
November 8, 1993 |
STATE OF RAJASTHAN Vs. SHIV NARAIN
|
April 23, 1993 |
STATE OF RAJASTHAN Vs. RAM PRATAP.
|
May 19, 1993 |
SUBHASH CHANDRA PANDEY Vs. ASSISTANT COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
JAIPUR AND OTHERS
|
March 17, 1993 |
SUBHASH PUROHIT Vs. STATE OF RAJASTHAN
|
February 25, 1993 |
SUKHA Vs. STATE OF RAJASTHAN
|
April 2, 1993 |
SUKHDEV AND OTHERS Vs. STATE OF RAJASTHAN
|
August 17, 1993 |
SUKHDEV VYAS Vs. STATE OF RAJASTHAN
|
August 27, 1993 |
SUKHVINDER SINGH Vs. STATE OF RAJASTHAN
|
November 24, 1993 |
SUKI Vs. HEM SINGH
|
January 6, 1993 |
SUMAN KUMAR GUPTA Vs. UNIVERSITY OF RAJASTHAN AND OTHERS
|
February 1, 1993 |
SUMAN PRAKASH JUNEJA AND ANOTHER Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO 1,
JAIPUR CITY, JAIPUR AND ANOTHER
|
August 3, 1993 |
SUNDER LAL AND 22 OTHERS Vs. STATE OF RAJASTHAN
|
November 22, 1993 |
SUNIL Vs. SHYAM SINGH & ORS.
|
December 9, 1993 |
SUNIL BABBAR S/O S.L. BABBAR Vs. STATE OF RAJASTHAN
|
April 13, 1993 |
SUNIL KUMAR AJMERA Vs. SECRETARY STATE TRANSPORT AUTHORITY GWALIOR
|
May 20, 1993 |
SUNIL SYNCHEM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1993 |
SUNIT KUMARAVASTHI Vs. BAR COUNCIL OF RAJASTHAN THROUGH ITS SECRETARY
|
February 18, 1993 |
SURENDRA KAUR GUDWAN Vs. STATE OF RAJASTHAN
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August 23, 1993 |
SURESH CHAND Vs. STATE OF RAJASTHAN
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September 24, 1993 |
SURESH CHANDRA Vs. STATE OF RAJASTHAN
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July 28, 1993 |
SURJAN Vs. STATE OF RAJASTHAN
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September 30, 1993 |
SWAROOP SINGH Vs. STATE
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December 25, 1993 |
SYAL BROTHERS Vs. RAJASTHAN HOUSING BOARD JAIPUR
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September 23, 1993 |
TARA CHAND SANKHLA Vs. STATE OF RAJASTHAN AND OTHERS
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September 30, 1993 |
TARA CHAND TELI Vs. INDUSTRIAL TRIBUNAL, JAIPUR AND OTHERS
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February 26, 1993 |
TARACHAND Vs. STATE OF RAJASTHAN & OTHERS
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July 9, 1993 |
TARANAGAR KRAYA VIKRAYA SAHAKARI SAMITI Vs. STATE OF RAJASTHAN
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September 16, 1993 |
TEK CHAND Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN, JODHPUR
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December 21, 1993 |
TH SHANKER SINGH Vs. DHARMDAS
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September 23, 1993 |
THE CHAIRMAN, MUNICIPAL BOARD, SARDAR SAHAR Vs. BHAGWANA RAM
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December 16, 1993 |
THE STATE OF RAJASTHAN & ORS Vs. DR BHAGWAT SHARAN CHATURVEDI
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July 8, 1993 |
THEKEDAR MAZDOOR UNION Vs. JUDGE INDUSTRIAL TRIBUNAL
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September 7, 1993 |
TIKAMCHAND Vs. STATE OF RAJASTHAN AND ANOTHER
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May 12, 1993 |
TOPAN DAS DAKOT Vs. STATE OF RAJASTHAN
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April 6, 1993 |
TULSIRAM SHARMA Vs. STATE OF RAJASTHAN
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March 1, 1993 |
UDAI LAL ALIAS UDA Vs. STATE OF RAJASTHAN
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January 25, 1993 |
UGAM RAJ Vs. STATE
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January 14, 1993 |
UMED SINGH Vs. STATE OF RAJASTHAN
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March 4, 1993 |
UNION BANK OF INDIA Vs. GOPI KRISHNA
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March 11, 1993 |
UNION OF INDIA Vs. STATE OF RAJASTHAN
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February 9, 1993 |
UNION OF INDIA Vs. STATE OF RAJASTHAN
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April 6, 1993 |
UNION OF INDIA Vs. KRISHNA MILLS LTD
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September 9, 1993 |
UNION OF INDIA Vs. STATE OF RAJASTHAN
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September 15, 1993 |
UNION OF INDIA Vs. JAIPUR ENQUIRY COMMISSION
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October 7, 1993 |
UNION OF INDIA UOI Vs. SHIV BABOO SINGH
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February 22, 1993 |
UNITED INDIA INSURANCE CO LTD Vs. DAMA RAM
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November 25, 1993 |
USMAN Vs. SITARAM
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August 16, 1993 |
UTMA RAM Vs. NIRMLA DEVI
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March 23, 1993 |
UTTAM SINGH Vs. STATE OF RAJASTHAN
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July 28, 1993 |
VARDHAMAN KALA Vs. STATE OF RAJASTHAN
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November 9, 1993 |
VASUDEV RAJANI Vs. UNION OF INDIA
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January 4, 1993 |
VIDYA DHAR Vs. HINDUSTAN COPPER LTD
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December 20, 1993 |
VIJAY KUMAR Vs. MUNICIPAL COUNCIL, TONK
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June 16, 1993 |
VIJAY SHANKAR Vs. STATE OF RAJASTHAN
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September 10, 1993 |
VIJAY SINGH MEENA Vs. JAI NARAIN VYAS UNIVERSITY
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May 10, 1993 |
VIMAL CHAND HIRAWAT Vs. COMMISSIONER OF INCOME TAX
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October 28, 1993 |
VIMAL CHAND HIRAWAT Vs. COMMISSIONER OF INCOME-TAX
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October 28, 1993 |
VIMAL KUMAR Vs. BHILWARA WOOLTAX LIMITED
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May 28, 1993 |
VINOD KUMAR BHARTI Vs. STATE
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September 6, 1993 |
VINOD LUNIA Vs. STATE OF RAJASTHAN
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December 20, 1993 |
VIRENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
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September 21, 1993 |
VISHAMBHAR DAYAL MUNNA LAL Vs. ASSISTANT COMMERCIAL TAXES
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January 4, 1993 |
VISHNU LAL Vs. STATE OF RAJASTHAN
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September 21, 1993 |
WALI MOHAMMED Vs. STATE OF RAJASTHAN
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August 19, 1993 |
WAPCOS KARAMCHARI SANGH Vs. UNION OF INDIA
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March 23, 1993 |
YAQOOB Vs. STATE OF RAJASTHAN
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July 21, 1993 |
YASIN KHAN Vs. O N G C
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February 25, 1993 |
YUSUF ALI Vs. STATE OF RAJASTHAN
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September 8, 1993 |
ZAFAR ALI Vs. KHATOOBAI WIDOW OF KAMRUDEEN
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August 20, 1993 |
ZAMINDARA MOTOR TRANSPORT Vs. STATE TRANSPORT APPELLATE
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March 23, 1993 |