A C T O ANTI EVASION JODHPUR Vs. DEO KARAN SHRI CHAND JAIN MERTA CITY
|
March 27, 1992 |
A C T O WARD IV BHILWARA Vs. L RS OF DECEASED CHHOGALAL AKODIA
|
February 24, 1992 |
A C T O WARD-C Vs. MAHAVEER TIMBER MART
|
February 11, 1992 |
A K GUPTA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
August 27, 1992 |
A S RAWAT Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
A.C.J.M. Vs. SHYAM SINGH S/O SHRI MAGAN SINGH
|
November 3, 1992 |
ABDUL AZIZ Vs. R S R T C & ANR
|
July 3, 1992 |
ABDUL BEG Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
ABDUL GAFOOR Vs. REGIONAL TRANSPORT AUTHORITY
|
January 22, 1992 |
ABDUL LATIF Vs. THE JUDGE, INDUSTRIAL TRIBUNAL AND OTHERS
|
December 3, 1992 |
ABDUL WAHID Vs. STATE OF RAJASTHAN
|
April 2, 1992 |
ADARSH METAL CORPORATION Vs. UNION OF INDIA
|
August 11, 1992 |
ADESH KUMAR Vs. STATE OF RAJASTHAN
|
November 19, 1992 |
ADITYA KUMAR Vs. STATE OF RAJASTHAN
|
August 10, 1992 |
ADITYA MILLS LTD & 2 ORS Vs. STATE OF RAJASTHAN & 2 OTHERS
|
July 23, 1992 |
AHMED Vs. STATE OF RAJASTHAN
|
January 6, 1992 |
AHMED KHAN Vs. STATE OF RAJASTHAN
|
February 11, 1992 |
AJAIB SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1992 |
AJMER CENTRAL CO Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 26, 1992 |
AKHATARKHAN Vs. T V RAMNAN & ANR
|
December 17, 1992 |
ALCOBEX METALS P LIMITED Vs. UNION OF INDIA
|
January 18, 1992 |
ALFOODIN GHOSI ALIAS ALFOO Vs. UNION OF INDIA
|
June 17, 1992 |
ALI AKSAR Vs. MOHANLAL SUKHADIA
|
September 7, 1992 |
ALKA DABI Vs. PREM PRAKASH DABI
|
February 10, 1992 |
ALL INDIA STUDENTSFEDERATION RAJASTHAN UNIT Vs. STATE OF RAJASTHAN
|
April 16, 1992 |
ALLADIN Vs. L RS OF MANGILAL
|
May 15, 1992 |
ALLAHDEEN Vs. STATE OF RAJASTHAN
|
September 4, 1992 |
ALLIED AGENCIES Vs. UNION OF INDIA
|
April 21, 1992 |
AMAR CHAND Vs. STATE OF RAJASTHAN
|
May 4, 1992 |
AMAR CHAND Vs. GRAM PANCHAYAT
|
November 25, 1992 |
AMAR CHAND GUPTA Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
AMAR KANWAR Vs. STATE
|
August 20, 1992 |
AMAR SINGH Vs. BANARSI DEVI
|
July 27, 1992 |
AMBALAL Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
AMRA RAM Vs. STATE OF RAJASTHAN
|
May 13, 1992 |
AMRINDER SINGH Vs. UNION OF INDIA
|
December 14, 1992 |
ANAND GUM INDUSTRIES Vs. UNION OF INDIA AND OTHERS
|
February 20, 1992 |
ANAND PRAKASH Vs. RAGHUVEER SINGH PAREEK
|
January 3, 1992 |
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
November 16, 1992 |
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
September 16, 1992 |
ANI @ HANIF & OTHERS Vs. THE STATE OF RAJASTHAN
|
March 12, 1992 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
ANIL KUMAR Vs. STATE
|
July 20, 1992 |
ANIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 20, 1992 |
ANURAG GUPTA Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
APAR SINGH Vs. STATE OF RAJASTHAN
|
May 18, 1992 |
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
February 11, 1992 |
ARVIND KUMAR @ TILLU Vs. STATE OF RAJASTHAN
|
April 21, 1992 |
ARVIND KUMAR SHARMA Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 13, 1992 |
ASGAR KHAN Vs. MUNICIPAL COUNCIL
|
August 20, 1992 |
ASHA DEVI Vs. STATE OF RAJASTHAN
|
June 5, 1992 |
ASHGAR KHAN & ANR Vs. STATE OF RAJASTHAN
|
April 24, 1992 |
ASHIQ Vs. STATE OF RAJASTHAN
|
February 10, 1992 |
ASHOK BHATNAGAR Vs. R S R T C
|
February 18, 1992 |
ASHOK CHANDRA GUPTA Vs. RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR AND ANOTHER
|
May 27, 1992 |
ASHOK DHARIWAL Vs. UNIVERSITY OF JODHPUR
|
August 28, 1992 |
ASHOK KRIPLANI Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
ASHOK KUMAR JAIN & ORS Vs. THE STATE OF RAJASTHAN & ANR
|
October 20, 1992 |
ASHUTOSH GOSWAMI Vs. U.O.I. AND OTHERS
|
January 3, 1992 |
ASHUTOSH PAREEK Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
January 13, 1992 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. KISHORI SHYAM BRIJESH KUMAR
|
April 17, 1992 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SWAROOP NARAIN GORDHAN DAS
|
April 17, 1992 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RAJ MINERAL SUPPLY WORKS
|
October 22, 1992 |
ASSISTANT COMMERCIAL TAXES OFFICER WARD III JAIPUR Vs. JAWAHAR PATANG HOUSE
|
March 16, 1992 |
ASSISTANT COMMERCIAL TAXES OFFICER WARD-I AJMER Vs. DHARAJEET HALWAI
|
March 25, 1992 |
ASSOCIATION OF RETIRED EMPLOYEES Vs. STATE OF RAJASTHAN
|
July 6, 1992 |
ASU SINGH RAJPUT Vs. GEHLOT ENTERPRISES LTD.
|
November 20, 1992 |
ATTEQUE ALI Vs. ZUBBERIYA TIBBIYA COLLEGE
|
February 10, 1992 |
AUTOMOBILES COOP WORKSHOP LTD Vs. JETHMAL AGARWAL
|
September 15, 1992 |
AVASHAN MANDAL PARIJAT UCH Vs. RAJASTHAN HOUSIONG BOARD
|
November 16, 1992 |
AVATAR SINGH Vs. STATE OF RAJASTHAN
|
August 19, 1992 |
AVICHAL GARGE Vs. JAGDISH LAL
|
January 8, 1992 |
AVTAR SINGH Vs. RAJASTHAN STATE SEEDS CORPORATION LTD. AND ANR
|
January 6, 1992 |
B K CHOUDHARY Vs. STATE OF RAJASTHAN AND OTHERS
|
June 10, 1992 |
B K PAREEK Vs. NEW BANK OF INDIA AND OTHERS
|
February 4, 1992 |
B L BAKIWALA Vs. JAIPUR DEVELOPMENT AUTHORITY & OTHERS
|
November 3, 1992 |
B N BHOOTRA Vs. STATE OF RAJASTHAN
|
December 9, 1992 |
B T C UTIRNA SANGH Vs. STATE
|
February 11, 1992 |
BABU KHAN Vs. STATE OF RAJASTHAN
|
March 9, 1992 |
BABU KHAN Vs. STATE OF RAJASTHAN
|
February 27, 1992 |
BABU LAL Vs. STATE OF RAJASTHAN
|
January 9, 1992 |
BABU LAL Vs. KISHORE LAL
|
November 18, 1992 |
BABU LAL ALIAS BABU RAM Vs. STATE OF RAJASTHAN
|
February 20, 1992 |
BABU LAL SHARMA Vs. URMILA SHARMA
|
August 19, 1992 |
BABU RAM Vs. STATE OF RAJASTHAN
|
December 9, 1992 |
BABULAL TATIWAL Vs. STATE
|
April 21, 1992 |
BACHANSINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 3, 1992 |
BACHUMAL UTTAM MAL Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1992 |
BADAN SINGH Vs. BOARD OF REVENUE
|
January 15, 1992 |
BADRI Vs. STATE
|
February 26, 1992 |
BADRI LAL Vs. PRESCRIBED AUTHORITY UNDER
|
October 28, 1992 |
BAGA RAM Vs. STATE
|
July 8, 1992 |
BAGDA RAM Vs. STATE OF RAJASTHAN
|
December 3, 1992 |
BAGIRATH SINGH Vs. STATE
|
January 13, 1992 |
BAHADUR SINGH Vs. CHIEF ENGINEER
|
July 10, 1992 |
BAJRANG LAL Vs. ASST ENGINEER PWD
|
April 21, 1992 |
BAJRANG SINGH RATHORE Vs. STATE BANK OF INDIA AND OTHERS
|
May 25, 1992 |
BAJRANGLAL Vs. ASSISTANT ENGINEER P W D SUB DIVISION SIKAR
|
April 21, 1992 |
BAL KISHAN Vs. STATE OF RAJASTHAN
|
October 8, 1992 |
BALLU Vs. STATE
|
May 11, 1992 |
BANDHUA MUKTI MORCHA RAJASTHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
July 14, 1992 |
BANSHI LAL Vs. STATE OF RAJASTHAN
|
January 10, 1992 |
BANSI LAL BAKARI Vs. SECRETARY TO THE GOVERNMENT
|
March 10, 1992 |
BANSWARA SYNTEX LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
March 13, 1992 |
BANTA SINGH Vs. STATE OF RAJASTHAN
|
February 6, 1992 |
BARJI DEVI Vs. STATE OF RAJASTHAN
|
September 16, 1992 |
BARKAT ALI Vs. RUKHSANA
|
December 10, 1992 |
BASANTI DEVI Vs. STATE OF RAJASTHAN
|
March 31, 1992 |
BASHEER Vs. BUNDU KHAN
|
April 30, 1992 |
BASHIRUDDIN ALIAS ASGAR Vs. STATE OF RAJASTHAN
|
March 13, 1992 |
BASUDEV SINGH Vs. RAJASTHAN STATE COOPERATIVE BANK AND ANOTHER
|
November 5, 1992 |
BEERBAL Vs. STATE OF RAJ & ORS
|
May 19, 1992 |
BHAGIRATH AND TODIAYA Vs. STATE OF RAJASTHAN
|
January 30, 1992 |
BHAGWAN DAS Vs. STATE OF RAJASTHAN
|
August 4, 1992 |
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
|
October 22, 1992 |
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
November 16, 1992 |
BHAGWAT SINGH BANAWAT Vs. UNION OF INDIA AND ORS.
|
January 7, 1992 |
BHAGYOMAL Vs. R S R T C
|
April 23, 1992 |
BHAMRI ALIAS LEELE Vs. STATE OF RAJASTHAN
|
July 6, 1992 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 22, 1992 |
BHANWARLAL Vs. STATE OF RAJASTHAN
|
July 17, 1992 |
BHANWARLAL Vs. BANK OF BARODA
|
April 10, 1992 |
BHANWAROO KHAN Vs. AZIM KHAN
|
October 14, 1992 |
BHARAT GENERAL and SEEDS STORES Vs. MAHENDRA SINGH
|
September 16, 1992 |
BHARATLAL Vs. DEVICHAND
|
November 26, 1992 |
BHAROSI LAL AND ANR Vs. MOOL CHAND
|
April 27, 1992 |
BHARTIYA HOMOEOPATHIC MEDICAL COLLEGE & OTHERS Vs. UNIVERSITY OF RAJASTHAN AND ANOTHER
|
May 27, 1992 |
BHATA RAM & 10 ORS. Vs. STATE OF RAJASTHAN
|
September 3, 1992 |
BHATU ALIAS BHARAT KUMAR Vs. STATE OF RAJASTHAN
|
February 13, 1992 |
BHAWANI SINGH Vs. STATE
|
February 21, 1992 |
BHEMJI Vs. STATE OF RAJASTHAN
|
November 11, 1992 |
BHENSREADGARH PANCHAYAT SAMITI HI GRADE TEACHERS ASSOCIATION Vs. STATE OF RAJASTHAN
|
March 3, 1992 |
BHERU LAL Vs. STATE OF RAJASTHAN
|
January 10, 1992 |
BHERU LAL Vs. STATE OF RAJASTHAN
|
April 13, 1992 |
BHERU SINGH Vs. STATE OF RAJASTHAN
|
March 4, 1992 |
BHERU SINGH Vs. RAJASTHAN STATE ELECTRICITY
|
January 22, 1992 |
BHIM SINGH Vs. PANCBAJAT SAMITI SHERGARH
|
December 17, 1992 |
BHIM SINGH Vs. STATE OF RAJASTHAN
|
July 24, 1992 |
BHOM SINGH RATHORE Vs. RAJASTHAN STATE ELECTRICITY
|
April 23, 1992 |
BHOMPAL SINGH Vs. STATE OF RAJASTHAN
|
March 20, 1992 |
BHOOR SINGH Vs. STATE OF RAJASTHAN
|
May 6, 1992 |
BHOPAL SINGH Vs. STATE
|
August 20, 1992 |
BHURA RAM Vs. STATE OF RAJASTHAN
|
March 4, 1992 |
BHURI BAI Vs. STATE OF RAJASTHAN
|
May 5, 1992 |
BIMLA PURTY & ORS Vs. UNIVERSITY OF AJMER
|
October 21, 1992 |
BINA M CHERIAN Vs. STATE OF RAJASTHAN
|
December 9, 1992 |
BINDA RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
|
January 24, 1992 |
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. INCOME TAX OFFICER
|
September 25, 1992 |
BIRLA JUTE AND INDUSTRIES LIMITED Vs. CIVIL JUDGE
|
November 5, 1992 |
BISHAN SINGH Vs. VIRENDRA VERMA
|
February 17, 1992 |
BITTHAL PRASAD Vs. STATE OF RAJASTHAN
|
July 23, 1992 |
BODU RAM Vs. STATE OF RAJASTHAN
|
May 11, 1992 |
BRAHMANAND PANDEY Vs. V.N. BAHADUR AND ANR
|
March 11, 1992 |
BRAHMRAJ SINGH Vs. STATE
|
December 25, 1992 |
BRIJ LAL Vs. COOPERATIVE SOCIETY GRAM
|
April 6, 1992 |
BUDDHA MAL Vs. MEENA
|
August 6, 1992 |
BUDHA RAM & GOMATI Vs. STATE OF RAJASTHAN
|
May 26, 1992 |
BUDHA RAM CHAUDHARY Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 19, 1992 |
C I T JAIPUR Vs. A K SHARMA
|
December 17, 1992 |
C P SINGH Vs. STATE OF RAJASTHAN
|
May 5, 1992 |
C T O Vs. UTTUMAL GAGUMAL
|
April 30, 1992 |
C T O Vs. KEWALRAM SUMNOMAL CAVANDUSPUR
|
January 24, 1992 |
C T O Vs. DELHI CLOTH AND GENERAL MILLS LTD
|
January 23, 1992 |
C T O SPECIAL CIRCLE JAIPUR Vs. NATIONAL ENGINEERING INDUSTRIES LTD
|
March 25, 1992 |
CHAIRMAN MARWAR GRAMIN BANK Vs. GENERAL SECRETARY GRAMIN BANK
|
February 7, 1992 |
CHAND Vs. STATE OF RAJASTHAN
|
July 8, 1992 |
CHAND SINGH Vs. STATE OF RAJASTHAN & ANR
|
November 27, 1992 |
CHANDAN SINGH & ANR. Vs. STATE OF RAJASTHAN
|
April 3, 1992 |
CHANDRA NARAIN VERMA Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
CHANDRA PRAKASH CHATURVEDI Vs. SECRETERY SETH MOTILAL
|
August 27, 1992 |
CHANDRA SHEKHAR Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
CHARANJIT Vs. R T A BIKANER
|
December 7, 1992 |
CHHAGAN LAL Vs. RAM BABU
|
March 31, 1992 |
CHHANGU RAM Vs. BOARD OF REVENUE
|
March 27, 1992 |
CHHOGA LAL Vs. LEGAL REPRESENTATIVES OF DECEASED KESHAV LAL
|
November 11, 1992 |
CHHOGA LAL Vs. RANVEER SINGH
|
July 20, 1992 |
CHHOGA RAM MUNDOLIYA Vs. STATE OF RAJASTHAN
|
July 14, 1992 |
CHHOTU & ORS. Vs. STATE OF RAJASTHAN
|
February 11, 1992 |
CHHOTU RAM Vs. RAJ PAL
|
August 1, 1992 |
CHHOTU RAM Vs. STATE OF RAJASTHAN
|
October 19, 1992 |
CHIMAN SINGH Vs. STATE BANK OF BIKANER
|
February 17, 1992 |
CHOTHU RAM Vs. STATE OF RAJASTHAN
|
April 13, 1992 |
CHOTU MOHAMMED Vs. STATE OF RAJASTHAN
|
December 17, 1992 |
CIMMCO WAGON FACTORY MAZDOOR SANGH BHARATPUR Vs. CIMMCO WAGON FACTORY
|
August 6, 1992 |
COMMERCIAL TAXES OFFICER Vs. KISTOOR MAL GULAB CHAND
|
April 27, 1992 |
COMMERCIAL TAXES OFFICER Vs. KELVINATOR INDIA
|
April 21, 1992 |
COMMERCIAL TAXES OFFICER Vs. RAJDHANI WINES
|
March 25, 1992 |
COMMERCIAL TAXES OFFICER Vs. MANI LAL AND CO
|
March 16, 1992 |
COMMERCIAL TAXES OFFICER AJMER Vs. KISTOOR MAL GULAB CHAND
|
March 25, 1992 |
COMMERCIAL TAXES OFFICER ANTI EVASION KOTA Vs. BIRDHI LAL BANSHI DHAR KOTA
|
June 22, 1992 |
COMMERCIAL TAXES OFFICER CIRCLE E JAIPUR Vs. S B ELECTRIC COMPANY
|
April 21, 1992 |
COMMERCIAL TAXES OFFICER KOTA Vs. RAJASTHAN OIL MILLS
|
March 16, 1992 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE AJMER Vs. AJMER ZILA DUGADH UTPADAK SANGH LTD
|
April 22, 1992 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE I JAIPUR Vs. DELHI CLOTH AND GENERAL MILLS LTD
|
March 25, 1992 |
COMMISSIONER OF GIFT TAX Vs. GOKUL DASS PRADEEP KUMAR RATHI
|
October 19, 1992 |
COMMISSIONER OF INCOME TAX Vs. ZENITH COMMERCIAL AGENCIES P LTD
|
October 19, 1992 |
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE PRIVATE LIMITED
|
October 28, 1992 |
COMMISSIONER OF INCOME TAX Vs. JAIPUR OIL COMPANY
|
October 19, 1992 |
COMMISSIONER OF INCOME TAX Vs. RATAN CHAND LODHA
|
October 19, 1992 |
COMMISSIONER OF INCOME TAX Vs. ZENITH COMMERCIAL AGENCIES LTD
|
October 14, 1992 |
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA STATE MOTORS
|
October 13, 1992 |
COMMISSIONER OF INCOME TAX Vs. CHANDRA SHEKHAR PAWAN KUMAR
|
October 13, 1992 |
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUPPLY AND COMMISSION SHOP LIMITED
|
October 13, 1992 |
COMMISSIONER OF INCOME TAX Vs. JAIPUR PHARMACEUTICAL WORKS
|
August 20, 1992 |
COMMISSIONER OF INCOME TAX Vs. DURLABHJI R Y
|
May 27, 1992 |
COMMISSIONER OF INCOME TAX Vs. LUN KARAN GOYAL
|
July 29, 1992 |
COMMISSIONER OF INCOME TAX Vs. MANNALAL NIRMAL KUMAR
|
July 29, 1992 |
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LIMITED
|
July 29, 1992 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION
|
December 17, 1992 |
COMMISSIONER OF INCOME TAX Vs. VIMAL CHAND GOLECHA
|
December 16, 1992 |
COMMISSIONER OF INCOME TAX Vs. SHARMA A K DR
|
December 17, 1992 |
COMMISSIONER OF INCOME TAX Vs. ANAND LAMPS PRIVATE LIMITED
|
December 17, 1992 |
COMMISSIONER OF INCOME TAX Vs. CHAMPALAL
|
December 15, 1992 |
COMMISSIONER OF INCOME TAX Vs. PLASTIC DELA FOOT WEAR
|
December 8, 1992 |
COMMISSIONER OF INCOME TAX Vs. ABDUL GANI MOHAMMAD ISMAIL
|
December 8, 1992 |
COMMISSIONER OF INCOME TAX Vs. SANGHI OXYGEN COMPANY
|
December 8, 1992 |
COMMISSIONER OF INCOME TAX Vs. SURENDRA PAL
|
December 8, 1992 |
COMMISSIONER OF INCOME TAX Vs. PARAMHANS ASHRAM TRUST
|
December 8, 1992 |
COMMISSIONER OF INCOME TAX Vs. BEST CHEM AND LIMESTONE INDUSTRIES PRIVATE LIMITED
|
December 8, 1992 |
COMMISSIONER OF INCOME TAX Vs. KAMAL AND COMPANY
|
December 17, 1992 |
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED GRAMENTS MAKERS
|
March 13, 1992 |
COMMISSIONER OF INCOME TAX Vs. PRATAPSINGH AMROSINGH RAJENDRA SINGH AND DEEPAK KUMAR
|
March 11, 1992 |
COMMISSIONER OF INCOME TAX Vs. MAHARANA SHRI BHAGWAT SINGH
|
March 11, 1992 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPINNING AND WVG MILLS LIMITED
|
March 11, 1992 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CO OPERATIVE SPINNING MILLS
|
March 11, 1992 |
COMMISSIONER OF INCOME TAX Vs. GANDHI METALS MILLS PRIVATE LIMITED
|
March 11, 1992 |
COMMISSIONER OF INCOME TAX Vs. VANDANA PRINTERS
|
March 11, 1992 |
COMMISSIONER OF INCOME TAX Vs. ORIENTAL POWER CABLES LIMITED
|
April 28, 1992 |
COMMISSIONER OF WEALTH TAX Vs. SETH GOKULDAS PRADEEP KUMAR RATHI
|
April 28, 1992 |
COMMISSIONER OF WEALTH TAX Vs. GOLECHA HUF R K
|
February 28, 1992 |
COMMISSIONER OF WEALTH TAX Vs. BADAR K C
|
April 3, 1992 |
COMMISSIONER OF WEALTH TAX Vs. TARANATH TONDON
|
December 8, 1992 |
COMMISSIONER OF WEALTH TAX Vs. KANCHAN BAI BADER
|
May 19, 1992 |
COMMISSIONER OF WEALTH TAX Vs. GOPI CHAND RAWAT
|
August 20, 1992 |
COMMISSIONER OF WEALTH TAX Vs. GOPI CHAND RAWAT
|
October 21, 1992 |
COPY MAX PVT LTD Vs. SCOR DUPLICATORS COMPANY P LTD
|
May 27, 1992 |
COTTON CORPORATION Vs. UNION OF INDIA UOI
|
September 18, 1992 |
D C M SHRIRAM CONSOLIDATED LTD Vs. UNION OF INDIA
|
March 4, 1992 |
DAKUDI Vs. MANA RAM
|
November 25, 1992 |
DAL KAURI; OM PRAKASH Vs. OMPRAKASH AND ORS; DAL KAURI
|
October 16, 1992 |
DALJEET SINGH Vs. STATE OF RAJASTHAN
|
September 16, 1992 |
DALPATRAJ BHANDARI Vs. PRESIDENT OF INDIA
|
April 13, 1992 |
DAN MAL Vs. STATE OF RAJASTHAN
|
July 3, 1992 |
DARSHAN SINGH Vs. GHEWARCHAND
|
December 17, 1992 |
DARSHAN SINGH & ORS. Vs. STATE OF RAJASTHAN
|
April 9, 1992 |
DASHRATH SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
DAYALI BAI Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
DEBI RAM Vs. STATE OF RAJASTHAN & ORS
|
October 28, 1992 |
DEEPAK AGENCIES Vs. A C T O
|
January 8, 1992 |
DEV KISHAN Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
DEVARAM Vs. STATE OF RAJASTHAN
|
January 16, 1992 |
DEVI SINGH Vs. STATE OF RAJASTHAN & ORS
|
August 4, 1992 |
DEVI SINGH Vs. STATE OF RAJASTHAN
|
February 5, 1992 |
DEVKI NANDAN Vs. RAMSWAROOP AND OTHERS
|
September 1, 1992 |
DEVKINANDAN SHARMA Vs. STATE OF RAJASTHAN
|
July 20, 1992 |
DEVSHREE CEMENT LTD Vs. STATE OF RAJASTHAN
|
May 15, 1992 |
DHAN RAJ PUROHIT Vs. L RS OF RAMSWAROOP
|
August 25, 1992 |
DHANESH GUPTA Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
DHANPAL JAIN Vs. STATE OF RAJASTHAN
|
April 23, 1992 |
DHARA GRAM SEWA SEHKARI SAMITI Vs. INDIAN FARMERS FERTILIZERS
|
July 24, 1992 |
DHARAM SINGH Vs. STATE OF RAJASTHAN
|
March 17, 1992 |
DHARAM VIR Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 5, 1992 |
DHARAMPAL SINGH Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
DHARMENDRA ACHARYA Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
DHARMI Vs. STATE OF RAJASTHAN
|
September 4, 1992 |
DHEERA Vs. MOHAN LAL
|
November 25, 1992 |
DHOLPUR KHANIJ VYAPAR SANGH Vs. STATE OF RAJASTHAN
|
November 4, 1992 |
DHURA RAM AND ANOTHER Vs. STATE OF RAJASTHAN
|
November 27, 1992 |
DILIP SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1992 |
DINESH @ GUDDU Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
DINESH CHAND Vs. STATE OF RAJASTHAN
|
July 17, 1992 |
DINESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
February 17, 1992 |
DINESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
DINESH KUMAR Vs. UNION OF INDIA
|
October 7, 1992 |
DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS NEW DELHI Vs. COMMERCIAL TAXES OFFICER B CIRCLE JAIPUR
|
April 21, 1992 |
DISTRICT RURAL DEVELOPMENT AGENCY, ALWAR Vs. DEVKINANDAN & ORS
|
September 8, 1992 |
DR. GYAN CHAND JAIN Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 16, 1992 |
DULI CHAND Vs. STATE OF RAJASTHAN
|
May 20, 1992 |
DULI CHAND Vs. STATE OF RAJASTHAN
|
June 26, 1992 |
DULI CHAND Vs. STATE OF RAJASTHAN
|
July 2, 1992 |
DURGA DEVI Vs. STATE OF RAJASTHAN
|
November 20, 1992 |
DWARKA LAL Vs. STATE OF RAJASTHAN
|
July 2, 1992 |
FAIYAJ MOHAMMED Vs. STATE OF RAJASTHAN
|
March 11, 1992 |
FAKHRE HASSAN Vs. STATE OF RAJASTHAN
|
August 17, 1992 |
FAKIR MOHAMMAD Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
FATEH LAL Vs. STATE OF RAJASTHAN
|
January 23, 1992 |
FATEH SINGH SOLANKI Vs. RASTRIYA MILL MAZDOOR SANGH
|
January 6, 1992 |
FATEHLAL S O RATANLAL RANKA Vs. STATE OF RAJASTHAN
|
January 23, 1992 |
FATTA Vs. STATE OF RAJASTHAN
|
May 6, 1992 |
FEDERATION OF MINING ASSOCIATION Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
FIRM GAURAV VIDEO LIBRARY Vs. PREM KUMAR GUPTA
|
November 25, 1992 |
FIRM SWAROOP SINGH SHERI SINGH Vs. MOHAN LAL
|
February 20, 1992 |
G N SAXENA Vs. STATE OF RAJASTHAN SECRETARY MEDICAL & HEALTH DEPARTMENT JAIPUR
|
September 9, 1992 |
G P MISHRA Vs. STATE OF RAJASTHAN
|
May 26, 1992 |
G.S. RAJAWAT Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
|
October 22, 1992 |
GAJ RAJ Vs. RAJASTHAN AGRICULTURAL
|
March 31, 1992 |
GANGA Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
GANGA RAM BHANDARI Vs. UNION OF INDIA
|
January 27, 1992 |
GARG OIL PROCESSING INDUSTRIES Vs. STATE & ORS
|
February 21, 1992 |
GARRISON ENGINEER MES Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
May 27, 1992 |
GAURI LAL Vs. GUJAR MAL THROUGH HIS LEGAL REPRESENTATIVES
|
February 12, 1992 |
GAUTAM Vs. STATE OF RAJASTHAN
|
April 6, 1992 |
GAUTAM AND CO Vs. STATE
|
September 2, 1992 |
GAUTAM INDUSTRIES Vs. REGIONAL DIRECTOR EMPLOYEES
|
September 23, 1992 |
GEETA DEVI GHATIWALA AND 5 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 1, 1992 |
GEETA ENTERPRISES Vs. STATE OF RAJASTHAN
|
May 5, 1992 |
GENERAL MANAGER LAKE PALACE HOTEL UDAIPUR Vs. RANJIT SINGH
|
January 17, 1992 |
GENERAL MANAGER WESTERN RAILWAY Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
August 6, 1992 |
GHANSHYAM LAL Vs. STATE OF RAJASTHAN
|
February 12, 1992 |
GHASIRAM TODARMAL Vs. INCOME TAX OFFICER
|
March 13, 1992 |
GIRDHARI S/O AMAR CHAND GUJAR AND ANOTHERS Vs. STATE OF RAJASTHAN
|
April 13, 1992 |
GIRISH SAREEN Vs. STATE OF RAJASTHAN
|
August 25, 1992 |
GIRJESH KUMARI Vs. LIFE INSURANCE CORPORATION
|
February 26, 1992 |
GIRRAJ PRASAD Vs. M/S SHRI RAM RAYONS, KOTA AND ANR
|
October 19, 1992 |
GOP RAMCHANDANI Vs. ONKAR SINGH
|
November 5, 1992 |
GOPAL Vs. STATE OF RAJASTHAN
|
November 26, 1992 |
GOPAL & SOBRAN Vs. STATE OF RAJASTHAN
|
April 21, 1992 |
GOPAL KRISHAN JINDAL Vs. UNION OF INDIA
|
August 19, 1992 |
GOPAL LAL Vs. STATE
|
May 29, 1992 |
GOPI CHAND BHARGAVA Vs. STATE (THROUGH. S.P.E. JAIPUR.)
|
January 31, 1992 |
GORDHAN Vs. STATE AND ANR.
|
August 26, 1992 |
GORDHAN LAL Vs. STATE OF RAJASTHAN
|
March 17, 1992 |
GORDHAN SINGH Vs. STATE OF RAJASTHAN
|
January 3, 1992 |
GOVERDHAN LAL PUROHIT Vs. R P F COMMISSIONER
|
July 23, 1992 |
GOVERDHAN OIL MILLS Vs. STATE OF RAJASTHAN
|
January 30, 1992 |
GOVIND RAM Vs. INDIAN BANK
|
November 25, 1992 |
GOVIND SAHAI Vs. JAGDISH PRASAD
|
July 30, 1992 |
GOVIND SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 28, 1992 |
GOVINDA & ORS. Vs. STATE OF RAJASTHAN
|
March 3, 1992 |
GOYAL AND COMPANY Vs. UNION OF INDIA
|
September 2, 1992 |
GRADE III TEACHERS OF SARADA PANCHAYAT SAMITI Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 10, 1992 |
GRAM PANCHAYAT Vs. STATE OF RAJASTHAN
|
July 23, 1992 |
GRAM PANCHAYAT NOONIA GOTHDA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 20, 1992 |
GUIAM RASOOL Vs. MARIYAM
|
February 14, 1992 |
GULAB SINGH Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
GULAM HUSSAIN Vs. STATE OF RAJASTHAN
|
September 14, 1992 |
GULAM RASOOL Vs. MARIYAM
|
February 17, 1992 |
GULAMRUSOOL Vs. MARIYAM
|
April 17, 1992 |
GULSHAN Vs. SUSHIL KUMARÂ
|
November 11, 1992 |
GUMAN SINGH Vs. BOARD OF REVENUE
|
January 16, 1992 |
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
April 28, 1992 |
GURUJANT SINGH Vs. STATE OF RAJASTHAN
|
May 15, 1992 |
GYAN CHAND Vs. STATE OF RAJASTHAN
|
July 27, 1992 |
GYAN CHAND JAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
April 2, 1992 |
GYARSA Vs. STATE OF RAJ S B
|
January 22, 1992 |
GYARSA & 7 ORS. Vs. STATE OF RAJASTHAN
|
September 18, 1992 |
H C CHATURVEDI Vs. STATE OF RAJASTHAN
|
December 15, 1992 |
H S AGARWAL Vs. MS INSTRUMENTATION LTD , KOTA
|
September 8, 1992 |
H S RANKA Vs. P K MEHRA ASSTT COLLECTOR
|
April 6, 1992 |
H U CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
September 7, 1992 |
HAJI MUKHTYAR ALI Vs. STATE OF RAJASTHAN
|
December 4, 1992 |
HAKIM SINGH Vs. UNION OF INDIA
|
August 5, 1992 |
HANS RAM KASANA Vs. RAJASTHAN POLLUTION CONTROL BOARD
|
November 30, 1992 |
HANUMAN Vs. STATE OF RAJASTHAN
|
April 10, 1992 |
HANUMAN PRASAD YADAV Vs. STATE OF RAJASTHAN
|
October 14, 1992 |
HANUWANT SINGH RAWAT Vs. M/S RAJPUTANA AUTOMOBILES, AJMER
|
December 8, 1992 |
HAR BHAJAN LAL Vs. R S R T C & ANOTHER
|
April 20, 1992 |
HARI MOHAN BHATNAGAR Vs. STATE OF RAJASTHAN & ORS.
|
May 21, 1992 |
HARI NARAIN Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
HARI RAM Vs. STATE OF RAJASTHAN
|
July 21, 1992 |
HARI RAM Vs. HITESH CHANDRA
|
May 26, 1992 |
HARI RAM Vs. STATE OF RAJASTHAN
|
February 13, 1992 |
HARI RAM KHATRI Vs. NOTIFIED COMMITTEE JAISALMER
|
May 13, 1992 |
HARI RAM SHARMA Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
May 21, 1992 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
October 21, 1992 |
HARISH CHAND SHARMA Vs. DIRECTOR GENERAL OF POLICE
|
January 8, 1992 |
HARJI Vs. GANPATLAL
|
May 15, 1992 |
HARPAL SINGH Vs. STATE OF RAJASTHAN
|
April 7, 1992 |
HARPHOOL CHAND Vs. UNIVERSITY OF RAJASTHAN
|
September 8, 1992 |
HARPHOOL CHAND AND 3 ORS Vs. UNIVERSITY OF RAJASTHAN AND ORS
|
September 18, 1992 |
HAWA SINGH Vs. STATE OF RAJASTHAN
|
November 16, 1992 |
HAZARI LAL SONI Vs. UNION OF INDIA
|
November 5, 1992 |
HAZUR SINGH Vs. BEHARI LAL
|
July 2, 1992 |
HEERA BHAI & ORS. Vs. STATE OF RAJASTHAN
|
March 27, 1992 |
HEERALAL Vs. STATE OF RAJASTHAN
|
April 30, 1992 |
HEM KUMAR Vs. STATE OF RAJASTHAN
|
February 19, 1992 |
HEM RAJ GURJAR Vs. STATE OF RAJASTHAN
|
March 27, 1992 |
HEMRAJ GURJAR Vs. STATE OF RAJASTHAN
|
March 2, 1992 |
HINDUSTAN ZINC LIMITED Vs. CENTRAL INDUSTRIAL TRIBUNAL
|
February 18, 1992 |
HINDUSTAN ZINC LTD Vs. STATE OF RAJASTHAN
|
March 23, 1992 |
HIRA LAL AND 4 OTHERS Vs. STATE OF RAJASTHAN
|
May 9, 1992 |
HIRALAL & FOUR OTHERS Vs. STATE OF RAJASTHAN
|
September 9, 1992 |
HUMAIRAH S QADRI Vs. STATE OF RAJASTHAN & ORS
|
March 25, 1992 |
HURMAT Vs. KARIM KHAN
|
January 13, 1992 |
HURMAT Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
IBRAHIM KHAN Vs. STATE OF RAJASTHAN
|
November 27, 1992 |
IFHTEKAR ALI Vs. STATE
|
April 27, 1992 |
INDIRA BAI Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
INDIRA SHIKSHA PRASAR SANSTHAN Vs. STATE OF RAJASTHAN
|
July 21, 1992 |
INDRA BAI Vs. LIFE INSURANCE CORPORATION OF INDIA & ANOTHER
|
July 9, 1992 |
INSTRUMENTATION LIMITED, KOTA Vs. RAJASTHAN PRADESH HIND MAZDOOR SABHA AND ANOTHER
|
December 15, 1992 |
INTJAMIA COMMITTEE Vs. STATE OF RAJASTHAN
|
February 5, 1992 |
ISHQ MOHD Vs. STATE
|
January 15, 1992 |
J
MAKHAN SINGH Vs. STATE OF RAJASTHAN
|
January 6, 1992 |
J C CALLA Vs. UNIVERSITY OF JODHPUR
|
January 3, 1992 |
J K JAIN Vs. STATE OF RAJASTHAN
|
August 14, 1992 |
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN
|
July 2, 1992 |
J S SIDHU Vs. STATE OF RAJASTHAN
|
August 27, 1992 |
JAG MOHAN Vs. STATE OF RAJASTHAN
|
September 23, 1992 |
JAGAN SINGH Vs. STATE OF RAJASTHAN
|
January 10, 1992 |
JAGDEESH Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
JAGDISH Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
JAGDISH NARAIN LATA Vs. STATE OF RAJASTHAN & ORS
|
March 4, 1992 |
JAGDISH PRASAD DAVE Vs. STATE OF RAJASTHAN
|
February 13, 1992 |
JAGDISH SINGH Vs. STATE
|
January 29, 1992 |
JAGMAN & LOHRE Vs. STATE OF RAJASTHAN
|
July 22, 1992 |
JAGTAR SINGH Vs. STATE OF RAJASTHAN
|
November 6, 1992 |
JAHARUDDIN Vs. MOHAMMED LUKAMAN
|
December 9, 1992 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
October 21, 1992 |
JAIPUR NAGAR GRIHA NIRMAN SAHAKARI SAMITIYAN ASSCN Vs. STATE OF RAJASTHAN & OTHERS
|
July 3, 1992 |
JAIPUR POLYSPIN LIMITED Vs. STATE OF RAJASTHAN
|
October 15, 1992 |
JAIPUR WOOLLEN QUALITY CARPETS Vs. UNION OF INDIA
|
November 24, 1992 |
JALLI Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
JAM Vs. STATE OF RAJASTHAN
|
November 3, 1992 |
JAN MOHD Vs. STATE
|
May 12, 1992 |
JARIN KHAN Vs. STATE OF RAJASTHAN
|
October 16, 1992 |
JARNEL SINGH Vs. STATE
|
January 6, 1992 |
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
July 8, 1992 |
JAWAHAR NAGAR NAGRIK MAHA SAMIT1, JAWAHAR NAGAR, JAIPUR Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 7, 1992 |
JHARYA S/O KALLA BAIRWA Vs. STATE OF RAJASTHAN
|
August 7, 1992 |
JKS EMPLOYEES WELFARE FUND Vs. INCOME TAX OFFICER
|
March 27, 1992 |
JODHPUR CEMENT INDUSTRIES PVT LTD Vs. STATE OF RAJASTHAN
|
May 12, 1992 |
JODHPUR REGION PWD Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
K C SHUKLA Vs. STATE OF RAJASTHAN
|
August 26, 1992 |
K K BANERJI Vs. UNIVERSITY OF JODHPUR
|
March 11, 1992 |
KAILASH BHANDARI Vs. STATE
|
January 20, 1992 |
KAILASH CHAND AGARWAL Vs. STATE
|
February 27, 1992 |
KAILASH CHAND AGARWAL Vs. STATE OF RAJASTHAN & ORS
|
February 7, 1992 |
KAILASH LAL MATHUR Vs. HINDUSTAN ZINC LTD
|
September 7, 1992 |
KALU ALIAS ABDUL SALAM Vs. STATE OF RAJASTHAN
|
April 10, 1992 |
KALU RAM Vs. STATE OF RAJASTHAN
|
March 23, 1992 |
KALU RAM OM PRAKASH MUNDRA Vs. SOHANI DEVI
|
September 16, 1992 |
KALYAN CHAMAR Vs. MOHINI KAPUR
|
December 14, 1992 |
KAMLA Vs. STATE OF RAJASTHAN
|
July 22, 1992 |
KAMLESH KUMAR Vs. STATE OF RAJASTHAN
|
April 21, 1992 |
KAMLESH KUMAR AGRAWAL Vs. UNIVERSITY OF RAJASTHAN
|
March 13, 1992 |
KAMLESH SAXENA Vs. STATE OF RAJASTHAN
|
March 26, 1992 |
KAMRU Vs. STATE OF RAJASTHAN
|
February 12, 1992 |
KAN NATH Vs. STATE OF RAJASTHAN
|
April 3, 1992 |
KANA RAM Vs. STATE OF RAJASTHAN
|
December 16, 1992 |
KANCHAN KUMARI LUNIA Vs. RAJASTHAN HOUSING BOARD
|
July 7, 1992 |
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
February 10, 1992 |
KANTI PRASAD Vs. SHANKARLAL
|
November 27, 1992 |
KANTILAL Vs. LOCAL BODIES AND OTHERS
|
August 27, 1992 |
KAPOOR CHAND Vs. STATE OF RAJASTHAN
|
February 14, 1992 |
KARAN SINGH Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
KARTAR SINGH Vs. UNION OF INDIA
|
January 22, 1992 |
KASHI PRASAD Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
KEDAR NARAIN SHARMA Vs. M.L. MEHTA & ORS.
|
February 12, 1992 |
KEDAR PRAKASH SHARMA Vs. UNIVERSITY OF RAJASTHAN AND OTHERS
|
August 14, 1992 |
KESHAN EUMAK AND ORS Vs. STATE OF RAJASTHAN & OTHERS
|
April 21, 1992 |
KESRILAL LALCHAND Vs. AUTHORITY APPOINTED UNDER RAJASTHAN SHOPS AND COMMR ESTT ACT 1958
|
February 27, 1992 |
KHANGAR SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1992 |
KHANNA ELECTRIC STORES Vs. STATE OF RAJASTHAN
|
September 24, 1992 |
KISHAN LAL Vs. SHRIRAM
|
February 19, 1992 |
KISHAN SINGH Vs. STATE
|
May 4, 1992 |
KISHORE SHARAN Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
KISHORI SHARAN GARG Vs. STATE OF RAJASTHAN
|
April 13, 1992 |
KRISHNA CO-OPERATIVE HOUSING SOCIETY LTD & 2 ORS Vs. RAJASTHAN HOUSING BOARD, JAIPUR AND OTHERS
|
December 8, 1992 |
KUM ASHOKA BHATACHARYA Vs. RAJASTHAN ADULT EDUCATION ASSOCIATION & ORS
|
March 10, 1992 |
KUNJI RAMAN Vs. STATE OF RAJASTHAN
|
January 29, 1992 |
KUNKU DEVI Vs. HINDUSTAN ZINC LTD
|
July 3, 1992 |
KUTA RAM AND ANR. Vs. GHEESULAL AND ORS.
|
December 14, 1992 |
LACHA DEVI Vs. STATE TRANSPORT APPELLATE
|
January 13, 1992 |
LADURAM Vs. STATE OF RAJASTHAN
|
February 24, 1992 |
LAKHA SINGH Vs. STATE OF RAJASTHAN
|
February 12, 1992 |
LAL CHAND DANDORIYA THROUGH HIS LEGAL REPRESENTATIVES Vs. MUNICIPAL COUNCIL JAIPUR AND OTHERS
|
September 3, 1992 |
LALA RAM Vs. STATE OF RAJASTHAN
|
February 20, 1992 |
LALARAM Vs. STATE OF RAJASTHAN
|
December 27, 1992 |
LALIA AND DHANIYA Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
LALITA SANKHALA Vs. STATE OF RAJASTHAN
|
November 2, 1992 |
LAXMAN DAS Vs. NIRMALA DEVI
|
July 30, 1992 |
LAXMAN PRASAD SHARMA Vs. INDUSTRIAL TRIBUNAL AND LABOUR COURT, KOTA AND OTHERS
|
May 1, 1992 |
LAXMAN RAM Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
LAXMAN RAM Vs. SUPERINTENDENT OF POLICE
|
February 13, 1992 |
LAXMI Vs. ESHWAR MAUDIYANI
|
May 12, 1992 |
LEGAL REPRESENTATIVES Vs. SHIVLAL SINGH
|
November 18, 1992 |
LIFE INSURANCE CORPORATION Vs. JASVINDER KAUR
|
January 8, 1992 |
LILA RAM Vs. STATE OF RAJASTHAN
|
July 31, 1992 |
LOKENDER SINGH Vs. R S E B
|
May 8, 1992 |
LOKESH KUMAR PAREEK Vs. STATE OF RAJASTHAN
|
January 28, 1992 |
M M LAL Vs. WATER PREVENTION OF POLLUTION BOARD
|
May 7, 1992 |
M/S. BHARAT ROADWAYS (P) LTD. Vs. STATE OF RAJASTHAN
|
May 25, 1992 |
M/S. MEHTA METAL INDUSTRIES, BAGRU Vs. THE RAJASTHAN FINANCIAL CORPORATION & ANR.
|
July 23, 1992 |
MADAN Vs. STATE OF RAJASTHAN
|
August 28, 1992 |
MADAN Vs. STATE OF RAJASTHAN
|
September 28, 1992 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
March 5, 1992 |
MADAN LAL Vs. MALA RAM 7
|
December 3, 1992 |
MADAN LAL MEHTA Vs. STATE OF RAJASTHAN
|
March 7, 1992 |
MADAN MOHAN Vs. STATE
|
January 10, 1992 |
MADAN SINGH Vs. GANGANAGAR SUGAR MILLS LTD
|
January 30, 1992 |
MADAN SINGH Vs. STATE OF RAJASTHAN
|
April 3, 1992 |
MADAN SINGH PARIHAR Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
MADANLAL Vs. STATE OF RAJASTHAN
|
April 29, 1992 |
MADANSINGH Vs. STATE
|
November 4, 1992 |
MADHO @ MAHADEV Vs. STATE OF RAJASTHAN
|
July 3, 1992 |
MADIRA KRAYA VIKRAYA SANGH Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1992 |
MADULAL Vs. SAROJINI DEVI
|
May 11, 1992 |
MAGNA RAM CHUOUDHARY Vs. STATE OF RAJASTHAN
|
December 17, 1992 |
MAGNI RAM Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
MAHAL SINGH Vs. STATE OF RAJASTHAN
|
January 3, 1992 |
MAHARAJ SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
MAHAVEER CHAND Vs. RIICO
|
February 18, 1992 |
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
August 4, 1992 |
MAHAVIR PRASAD SHARMA Vs. MUNICIPAL BOARD BUNDI
|
February 6, 1992 |
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 8, 1992 |
MAHENDRA KUMAR Vs. DHANESH KUMAR SHARMA
|
July 14, 1992 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 5, 1992 |
MAHESH KUMAR Vs. UNIVERSITY OF RAJASTHAN
|
April 9, 1992 |
MAHIPAL Vs. STATE OF RAJASTHAN
|
February 5, 1992 |
MALA AND ORS. Vs. STATE OF RAJASTHAN
|
April 16, 1992 |
MALT MANUFACTUERS P LTD Vs. UNION OF INDIA
|
June 22, 1992 |
MANGAL RAM Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
MANGALAM CEMENT LTD. Vs. THE GOODS SUPERVISER, WESTERN RAILWAY, KOTA AND OTHERS
|
August 25, 1992 |
MANGU RAM Vs. STATE OF RAJASTHAN
|
July 21, 1992 |
MANIRAM, AND ANOTHER Vs. STATE OF RAJASTHAN AND
|
April 19, 1992 |
MANISH AND COMPANY Vs. MUNICIPAL BOARD
|
May 12, 1992 |
MANJULA SHARMA Vs. STATE
|
November 16, 1992 |
MANKA CHAND Vs. STATE OF RAJASTHAN
|
August 5, 1992 |
MANNU LAL Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
MANOHAR SINGH Vs. KANTI LAL
|
November 18, 1992 |
MANOJ DYEING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 14, 1992 |
MANOJ KUMAR Vs. STATE TRANSPORT APPELLATE
|
January 13, 1992 |
MANOJ KUMAR RAWAT Vs. KHANDELWAL VAISHYA CENTRAL SR HIGHER SECONDARY SCHOOL
|
August 28, 1992 |
MASRA Vs. STATE OF RAJASTHAN
|
February 7, 1992 |
MASTAN RAM Vs. STATE OF RAJASTHAN
|
May 4, 1992 |
MATHURA BAI FATECHAND DAMANI Vs. REGIONAL PROVIDENT FUND
|
September 14, 1992 |
MEENA KUMARI Vs. STATE
|
August 17, 1992 |
MEHRAJ Vs. STATE OF RAJASTHAN
|
December 25, 1992 |
MEHTA CONSTRUCTION CO Vs. STATE OF RAJASTHAN
|
September 4, 1992 |
MEHTAB SINGH Vs. STATE OF RAJASTHAN
|
July 14, 1992 |
MEWAR MARBLE INDUSTRIES PVT LTD Vs. RAJASTHAN STATE ELECTRICITY
|
January 6, 1992 |
MEWAR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1992 |
MEWAR SUGAR MILLS LTD Vs. UNION OF INDIA
|
December 2, 1992 |
MISHRI Vs. KHATUN
|
March 3, 1992 |
MISHRI MAL BURAD Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1992 |
MISS SHIVANI KAUR & ORS Vs. BOARD OF SECONDARY EDUCATION, RAJASTHAN, AJMER & ORS
|
August 20, 1992 |
MODERN SYNTEX Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
June 22, 1992 |
MOHAMMED SADDIQUE Vs. SLATE OF RAJASTHAN
|
July 27, 1992 |
MOHAMMED SALEEM Vs. STATE OF RAJASTHAN
|
September 7, 1992 |
MOHAMMED SHAFI Vs. SANT KUMAR
|
September 24, 1992 |
MOHAMMED UMAR Vs. THE RAJASTHAN STATE ELECTRICITY BOARD AND ANOTHER
|
October 7, 1992 |
MOHAN AND OTHERS Vs. STATE OF RAJASTHAN
|
December 1, 1992 |
MOHAN LAL & ANR. Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
MOHAN LAL AGARWAL Vs. GANGANAGAR SUGAR MILLS LTD & ORS
|
December 16, 1992 |
MOHAN SINGH Vs. STATE
|
February 19, 1992 |
MOHAN SINGH Vs. STATE
|
January 3, 1992 |
MOHAN SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
January 16, 1992 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
November 3, 1992 |
MOHARI LAL Vs. STATE OF RAJASTHAN
|
January 20, 1992 |
MOHD AMAN Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPORATION LTD
|
April 21, 1992 |
MOHD HUSSAIN Vs. STATE OF RAJASTHAN
|
February 5, 1992 |
MOHMMAD JUNAID SHAMIM Vs. THE UNIVERSITY OF RAJASTHAN & ANR
|
February 18, 1992 |
MOOLA Vs. STATE OF RAJASTHAN
|
February 13, 1992 |
MOTILAL KOLI Vs. STATE OF RAJASTHAN
|
May 1, 1992 |
MUKAT BIHARI SHARMA Vs. JAGDISH SAGAR & OTHERS
|
December 2, 1992 |
MUL CHAND Vs. STATE OF RAJASTHAN
|
May 4, 1992 |
MULK RAJ SETHI Vs. S. N. KHANNA
|
February 14, 1992 |
MULTIMETALS LIMITED Vs. UNION OF INDIA
|
August 5, 1992 |
MULTIMETALS LTD Vs. JOGENDRA SINGH
|
March 25, 1992 |
MUNICIPAL COUNCIL PALI Vs. KISHAN LAL
|
July 13, 1992 |
MUNIR Vs. MUNICIPAL BOARD NIMBAHEDA
|
May 8, 1992 |
MUNIYA Vs. STATE OF RAJASTHAN
|
February 10, 1992 |
MUNSHI RAM Vs. STATE OF RAJASTHAN
|
March 30, 1992 |
MUNSHI RAM Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
MURLI @ MOOL CHAND & 6 ORS. Vs. STATE OF RAJASTHAN
|
January 3, 1992 |
N S DHILLAN Vs. RAJASTHAN HOUSING BOARD
|
March 10, 1992 |
NAGA RAM CHOUDHARY Vs. STATE OF RAJASTHAN
|
January 16, 1992 |
NAGAR MAL Vs. STATE OF RAJASTHAN
|
October 29, 1992 |
NAGAR PARISHAD KARMCHARI UNION Vs. MUNICIPAL COUNCIL AND ANR
|
February 11, 1992 |
NAI IN KUMAR Vs. STATE OF RAJASTHAN & ANR
|
January 16, 1992 |
NALIN KUMAR Vs. STATE OF RAJASTHAN
|
January 16, 1992 |
NAND LAL BAPNA Vs. STATE OF RAJASTHAN ETC.
|
September 24, 1992 |
NARAIN Vs. STATE
|
November 18, 1992 |
NARAIN LAL SAINI Vs. STATE OF RAJASTHAN
|
January 10, 1992 |
NARAIN SINGH Vs. AMRARAM
|
April 17, 1992 |
NARAIN SINGH RANAWAT Vs. STATE OF RAJASTHAN
|
April 3, 1992 |
NARAYAN Vs. STATE OF RAJASTHAN
|
January 3, 1992 |
NARAYAN LAL Vs. STATE OF RAJASTHAN
|
January 29, 1992 |
NARAYAN SINGH Vs. STATE OF RAJASTHANÂ
|
January 6, 1992 |
NARENDRA KUMAR Vs. RAM PRASAD SHARMA
|
November 5, 1992 |
NARENDRA KUMAR ALIAS RASS Vs. STATE
|
February 6, 1992 |
NARENDRA KUMAR CHANDWAR Vs. STATE OF RAJASTHAN
|
January 16, 1992 |
NARENDRA KUMAR CHHANGANI Vs. STATE
|
May 11, 1992 |
NARESH Vs. STATE OF RAJASTHAN
|
August 28, 1992 |
NARPAT CHAND Vs. MUNICIPAL BOARD
|
January 6, 1992 |
NARPAT SINGH RATHOD Vs. RAJASTHAN FINANCIAL CORPORATION
|
March 24, 1992 |
NASHIMALAM Vs. SHRIMUKUND SINGH AND OTHERS
|
September 23, 1992 |
NATHI AND 2 OTHERS Vs. STATE OF RAJASTHAN
|
November 3, 1992 |
NATHI LAL SARASWAT Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 9, 1992 |
NATHU SINGH VERMA Vs. BEHARI DASS
|
February 26, 1992 |
NATHULAL Vs. STATE
|
July 8, 1992 |
NATHULAL JAIN Vs. STATE
|
August 31, 1992 |
NATHYA AND ORS. Vs. THE STATE OF RAJASTHAN
|
July 29, 1992 |
NATIONAL INSURANCE CO Vs. MANJU
|
September 7, 1992 |
NAVED QUAISER Vs. REGISTRAR, UNIVERSITY OF AJMER
|
February 5, 1992 |
NAVEEN KUMAR Vs. STATE OF RAJASTHAN
|
May 7, 1992 |
NAWAD Vs. STATE OF RAJASTHAN
|
September 10, 1992 |
NEELAM JOSHI Vs. STATE OF RAJASTHAN
|
September 23, 1992 |
NEW INDIA ASSURANCE CO LTD Vs. RAMANAND
|
May 6, 1992 |
NEW INDIA INSURANCE CO LTD Vs. GHISI BAI
|
September 7, 1992 |
NEWAR MARBLE INDUSTRIES PVT LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
|
January 6, 1992 |
NIROTI LAL Vs. STATE OF RAJASTHAN & ORS.
|
May 5, 1992 |
NOOR BANO Vs. MOHAMMED RIAZ
|
August 12, 1992 |
NOOR MOHAMMED Vs. GULAM RASOOL
|
September 23, 1992 |
NORA RAM Vs. STATE OF RAJASTHAN
|
April 9, 1992 |
O P SHARMA Vs. UNITED COMMERCIAL BANK, JAIPUR AND ANOTHER
|
June 18, 1992 |
OM PRAKASH Vs. REGIONAL TRANSPORT AUTHORITY
|
January 13, 1992 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
OM PRAKASH Vs. HARGOVIND RAJKUMAR
|
August 10, 1992 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 27, 1992 |
OM PRAKASH Vs. STATE
|
November 19, 1992 |
OM PRAKASH SHARMA & ORS Vs. STATE OF RAJASTHAN AND ANR
|
May 7, 1992 |
OM SINGH Vs. UNION OF INDIA
|
February 5, 1992 |
OMI PUROHIT Vs. STATE OF RAJASTHAN
|
November 25, 1992 |
ONKAR LAL Vs. STATEOF RAJAS THAN
|
July 20, 1992 |
ONKAR LAL Vs. STATE AND ORS.
|
May 6, 1992 |
ORIENTAL INSURANCE CO. Vs. PUSHPA DEVI AND OTHERS
|
April 1, 1992 |
P C BHAGOTIYA Vs. GULKANDI DEVI
|
February 18, 1992 |
P D YADAV Vs. STATE OF RAJASTHAN
|
July 6, 1992 |
PAD MA RAM Vs. STATE OF RAJASTHAN
|
July 6, 1992 |
PADAM CHAND SONI Vs. STATE OF RAJASTHAN
|
April 30, 1992 |
PADMA Vs. STATE OF RAJASTHAN
|
August 11, 1992 |
PADMA DEVI Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
PALIWAL MINI STEEL (INDIA) LTD Vs. STATE OF RAJASTHAN AND OTHERS
|
March 24, 1992 |
PANCHAYAT SAMITI ITAWA Vs. JEEVAN FERTILIZER AND CHEMICAL COMPANY PVT LTD
|
December 16, 1992 |
PANNALAL KUMAWAT Vs. STATE
|
February 20, 1992 |
PARAS MAL Vs. EXECUTIVE OFFICER MUNICIPAL
|
September 14, 1992 |
PARMANAND SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ANOTHER
|
August 25, 1992 |
PARMESHWAR LAL MURARKA AND COMPANY Vs. UNION OF INDIA
|
February 19, 1992 |
PARWATI BAI Vs. BHEEKAM CHAND
|
August 27, 1992 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
February 17, 1992 |
PEMA RAM Vs. STATE OF RAJASTHAN
|
September 4, 1992 |
PHOOL CHAND Vs. STATE OF RAJASTHAN
|
November 25, 1992 |
PHOOL CHAND & ANR. Vs. STATE OF RAJASTHAN
|
July 14, 1992 |
PHOOL CHAND MUKANCHAND DAKALIA Vs. BABU LAL
|
September 7, 1992 |
PHOOLA RAM Vs. STATE OF RAJASTHAN
|
May 21, 1992 |
POONA Vs. STATE OF RAJASTHAN
|
May 13, 1992 |
POORAN MAL Vs. RAHMAN
|
February 14, 1992 |
PRABHA SHANKAR Vs. STATE OF RAJASTHAN
|
March 12, 1992 |
PRABHATI LAL Vs. STATE
|
February 24, 1992 |
PRABHU DAYAL Vs. SMT. KANTA DEVI AND OTHERS
|
October 22, 1992 |
PRABHU RAM CHOUDHARY Vs. UNIVERSITY OF JODHPUR
|
November 9, 1992 |
PRADEEP KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN
|
December 3, 1992 |
PRAFULLA CHAND & ANR. Vs. STATE OF RAJASTHAN
|
March 12, 1992 |
PRAHALAD MALI Vs. STATE OF RAJASTHAN
|
January 28, 1992 |
PRAKASH Vs. STATE OF RAJASTHAN
|
September 2, 1992 |
PRAKASH CHAND JAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
April 7, 1992 |
PRAKASH LAL MATHUR Vs. STATE OF RAJASTHAN
|
January 3, 1992 |
PRASAN RAJ Vs. THE RAJASTHAN HIGH COURT
|
February 9, 1992 |
PRATAP RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 13, 1992 |
PREM BAHADUR SHRIVASTAVA Vs. SHRI M L MEHTA
|
September 16, 1992 |
PREMLATA Vs. GOVT OF RAJASTHAN
|
March 10, 1992 |
PREMVATI Vs. STATE OF RAJASTHAN AND OTHERS
|
December 16, 1992 |
PRITHI SINGH Vs. STATE OF RAJASTHAN
|
July 30, 1992 |
PRITHVI RAJ Vs. STATE OF RAJASTHAN
|
July 22, 1992 |
PRITHVI RAJ Vs. STATE OF RAJASTHAN
|
March 10, 1992 |
PUBLIC OF VILLAGES BAGHSARI BUDHPURA and LAXMIPURA Vs. STATE
|
December 4, 1992 |
PUKHRAJ RIKHABDASS Vs. COMMISSIONER OF WEALTH TAX
|
October 13, 1992 |
PURAN Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
PURAN SINGH S/O MAKHAN SINGH Vs. THE STATE OF RAJASTHAN
|
March 25, 1992 |
PURSHOTTAM NAGAR Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
PUSHPA DEVI Vs. PRAHLAD SAHAI SHARMA
|
January 17, 1992 |
PUSPHA Vs. MAHENDRA
|
February 10, 1992 |
R K GOYAL & ORS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 19, 1992 |
R L GOYAL Vs. STATE
|
August 27, 1992 |
R L GOYAL AND OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
April 27, 1992 |
R S E B RETIRED EMPLOYEES ASSOCIATION Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
January 22, 1992 |
R S METALS PVT LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE III JAIPURÂ
|
June 22, 1992 |
R S R T C JAIPUR Vs. R T A BIKANER
|
September 25, 1992 |
R S RAWAT Vs. STATE OF RAJASTHAN AND OTHERS
|
October 7, 1992 |
R.S.R.T.C. & ANR Vs. RAMESH CHANDRA MINA
|
April 20, 1992 |
RADHA DEVI Vs. STATE OF RAJASTHAN
|
January 17, 1992 |
RADHA RAMAN Vs. STATE OF RAJASTHAN
|
May 5, 1992 |
RADHESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
RAHIM BUX Vs. BOARD OF REVENUE
|
January 17, 1992 |
RAHIMBUX NABOOJI CHHIPA Vs. RGIONAL DIRECTOR EMPLOYEES
|
September 17, 1992 |
RAIS KHAN Vs. UNION OF INDIA
|
May 26, 1992 |
RAJ KUMAR Vs. KANHAIYA LAL
|
March 3, 1992 |
RAJ RAJESHWAR DADHICH Vs. GEM AND JEWELLERY EXPORT PROMOTION COUNCIL
|
January 3, 1992 |
RAJ SINGH Vs. STATE OF RAJASTHAN
|
February 20, 1992 |
RAJA RAM Vs. STATE OF RAJASTHAN
|
December 10, 1992 |
RAJASTHAN BANK EMPLOYEES UNION Vs. UNION OF INDIA
|
March 23, 1992 |
RAJASTHAN DANIK VETAN BHOGI AND ANSHKALIN SAFAI MAZDOOR SANGTHAN Vs. STATE OF RAJASTHAN
|
October 21, 1992 |
RAJASTHAN MINERALS AND COMPANY Vs. AUTHORITY UNDER MINIMUM WAGES ACT
|
December 18, 1992 |
RAJASTHAN NAHAR RASHTRIYA Vs. STATE OF RAJASTHAN
|
May 18, 1992 |
RAJASTHAN POLLUTION CONTROL BOARD OFFICERS ASSOCIATION AND OTHERS Vs. RAJASTHAN BOARD FOR PREVENTION AND CONTROL OF POLLUTION AND ANOTHER
|
November 29, 1992 |
RAJASTHAN PRATHMIK AND MADHYMIK Vs. STATE OF RAJASTHAN
|
January 21, 1992 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. COMMERCIAL TAXES OFFICER CIRCLE-E JAIPUR
|
March 27, 1992 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. RAJESH KUMAR
|
May 8, 1992 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. MOOL CHAND JANGIR
|
August 3, 1992 |
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. ASHOK LAL
|
January 28, 1992 |
RAJASTHAN STATE ROAD TRANSPORT Vs. ASRAR MOHAMMAD
|
March 23, 1992 |
RAJASTHAN STATE ROAD TRANSPORT Vs. LAL CHAND AND ANR.
|
October 19, 1992 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LAL CHAND
|
October 23, 1992 |
RAJASTHAN VIDHISEVA SANGH Vs. STATE OF RAJASTHAN & ORS
|
September 8, 1992 |
RAJDHANI EXPRESS TRANSPORT Vs. SECRETARY EXCISE AND TAXATION GOVERNMENT OF RAJASTHAN
|
August 10, 1992 |
RAJENDRA Vs. STATE OF RAJASTHAN
|
August 7, 1992 |
RAJENDRA BAHADUR BHANDARI Vs. RAJASTHAN STATE AGRICULTURE
|
July 23, 1992 |
RAJENDRA BAHADUR BHANDARI Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD JAIPUR & 7 ORS
|
July 9, 1992 |
RAJENDRA KUMAR Vs. SUMAN LATA CHATURVEDI
|
December 18, 1992 |
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 2, 1992 |
RAJENDRA MOHAN SHARMA Vs. STATE OF RAJASTHAN & ORS
|
May 25, 1992 |
RAJENDRA PAL SINGH Vs. UNION OF INDIA
|
February 18, 1992 |
RAJENDRA SHARMA Vs. STATE OF RAJASTHAN
|
April 30, 1992 |
RAJENDRA SHOE COMPANY PVT LTD Vs. UNION OF INDIA
|
October 22, 1992 |
RAJENDRA SINGH RAWAT Vs. NAVODAYA VIDYALAYA SAMITI
|
April 3, 1992 |
RAJENDRA SWAROOP MATHUR Vs. MUNICIPAL BOARD
|
February 17, 1992 |
RAJKISHORE SHARMA Vs. SHARDA DEVI
|
July 10, 1992 |
RAJVEER Vs. STATE OF RAJASTHAN
|
December 3, 1992 |
RAJVEER SINGH & ORS. Vs. STATE OF RAJASTHAN
|
February 27, 1992 |
RAM AVATAR Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
RAM AVTAR AND ANOTHER Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE AND ANOTHER
|
February 21, 1992 |
RAM AVTAR KHANDELWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
|
July 3, 1992 |
RAM BABU Vs. JAIPUR PLYWOOD AND GLASS HOUSE
|
January 8, 1992 |
RAM BHAROSI Vs. STATE
|
April 2, 1992 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
May 25, 1992 |
RAM CHANDRA SINGH Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
RAM CHANDRA SWAMI Vs. STATE OF RAJASTHAN
|
November 11, 1992 |
RAM CHARAN Vs. STATE OF RAJASTHAN
|
January 1, 1992 |
RAM DAULT SHASTRI Vs. RAJASTHAN STATE ELECTRICITY BEARD JAIPUR
|
July 20, 1992 |
RAM DAYAL SHARMA Vs. JOINT REGISTRAR CO-OPERATIVE
|
October 13, 1992 |
RAM DEO Vs. STATE OF RAJASTHAN
|
May 26, 1992 |
RAM DULARI ALIAS DOULI Vs. STATE OF RAJASTHAN
|
January 31, 1992 |
RAM GOPAL AND ANR. Vs. STATE OF RAJASTHAN & ORS.
|
May 26, 1992 |
RAM GOPAL GOYAL Vs. OM PRAKASH DHIR
|
March 17, 1992 |
RAM KARAN Vs. STATE OF RAJASTHAN
|
June 26, 1992 |
RAM KARAN Vs. STATE OF RAJASTHAN
|
July 27, 1992 |
RAM KISHAN Vs. STATE OF RAJASTHAN
|
September 17, 1992 |
RAM KISHAN Vs. CHANDRA KANTA
|
May 5, 1992 |
RAM KRISHAN TRIVEDI & 3 OTHERS Vs. UNIVERSITY OF RAJASTHAN & ANOTHER
|
April 24, 1992 |
RAM KUMAR Vs. STATE OF RAJASTHAN
|
March 31, 1992 |
RAM LAL Vs. GIRRAJ
|
August 12, 1992 |
RAM NARAIN Vs. ADDITIONAL COLLECTOR CUM
|
November 6, 1992 |
RAM PRAKASH CINEMA Vs. STATE OF RAJASTHAN
|
March 24, 1992 |
RAM PRASAD Vs. STATE OF RAJASTHAN
|
August 28, 1992 |
RAM PRASAD Vs. STATE OF RAJASTHAN
|
May 13, 1992 |
RAM RAJ NAHTA Vs. STATE OF RAJASTHAN
|
May 20, 1992 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
RAM SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
March 3, 1992 |
RAMA NAND Vs. LALITA SHARMA
|
January 17, 1992 |
RAMCHANDRA SHUKLA Vs. STATE OF RAJASTHAN
|
July 3, 1992 |
RAMESH CHAND DESHI Vs. STATE OF RAJASTHAN
|
May 14, 1992 |
RAMESH CHAND GARUDIA Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 1992 |
RAMESH CHAND PANDEY & ORS Vs. BABU LAL & ORS
|
August 27, 1992 |
RAMESH CHAND PAREEK Vs. INDIAN RED CROSS SOCIETY, RAJASTHAN STATE BRANCH, JAIPUR & ANR.
|
May 27, 1992 |
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
November 19, 1992 |
RAMESH CHANDRA SANKHLA Vs. SUNITA
|
February 6, 1992 |
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
February 3, 1992 |
RAMESHWAR DAYAL GOYAL DR Vs. STATE OF RAJASTHAN
|
July 30, 1992 |
RAMJI LAL Vs. BHOOP SINGH
|
July 31, 1992 |
RAMJILAL Vs. CHANDRA BHAGA
|
November 11, 1992 |
RAMKUMAR Vs. SECRETARY R T A BIKANER
|
August 20, 1992 |
RAMNIWAS Vs. MUNNI DEVI
|
August 28, 1992 |
RAMPAL SHASTRI Vs. STATE OF RAJASTHAN
|
March 25, 1992 |
RAMPHOOL Vs. STATE OF RAJASTHAN
|
February 28, 1992 |
RAMU RAM CHOUDHARY Vs. STATE OF RAJASTHAN
|
July 21, 1992 |
RAMVEER Vs. STATE OF RAJASTHAN
|
May 21, 1992 |
RAMZAN KHAN Vs. STATE OF RAJASTHAN
|
April 10, 1992 |
RANDHIRMAL LODHA Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
RANG LAL Vs. BALWANT SINGH
|
March 20, 1992 |
RANG LAL Vs. BALWANT SINGH
|
March 25, 1992 |
RANI RAM RAKHANI Vs. STATE OF RAJASTHAN & OTHERS
|
November 19, 1992 |
RATAN CHAND Vs. SHANKER LAL
|
August 26, 1992 |
RATAN KANWAR Vs. TEJ BHAN
|
August 24, 1992 |
RATANLAL Vs. MUKUT BIHARI
|
February 5, 1992 |
RATHI ALLOYS AND STEEL P LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
March 13, 1992 |
RATNA Vs. STATE OF RAJASTHAN
|
March 10, 1992 |
RAVI KUMAR Vs. SARDUL SINGH
|
July 13, 1992 |
RAVINDER NATH Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
REGAL SPORTS Vs. MOHD SIDDIQUE
|
April 22, 1992 |
REGIONAL TRANSPORT AUTHORITY JODHPUR Vs. SITA RAM
|
October 22, 1992 |
RENU TANDON Vs. UNION OF INDIA
|
January 24, 1992 |
RIAJULLA KHAN Vs. CHAIRMAN RAJ BOARD OF MUSLIM WAQF
|
November 9, 1992 |
RICHHPAL SINGH Vs. STATE OF RAJASTHAN
|
August 18, 1992 |
RICHPAL SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1992 |
ROHITASH KUMAR Vs. STATE OF RAJASTHAN
|
July 23, 1992 |
RTIYA HOMOEOPATHIC MEDICAL COLLEGE & ORS. Vs. THE UNIVERSITY OF RAJASTHAN AND ANR.
|
May 27, 1992 |
S K MISHRA Vs. STATE OF RAJASTHAN
|
March 6, 1992 |
S L SETIA Vs. STATE OF RAJ & ORS
|
October 22, 1992 |
S M B SECONDARY SCHOOL Vs. STATE OF RAJASTHAN
|
July 14, 1992 |
S M S INVESTMENT CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1992 |
S N SINGH Vs. RAJASTHAN ATOMIC POWER PROJECT 70
|
January 17, 1992 |
S.K. AGRAWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
November 24, 1992 |
SABEER KANWAR Vs. STATE
|
September 8, 1992 |
SACHHIDANAND SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY
|
August 27, 1992 |
SADHU SINGH Vs. STATE OF RAJASTHAN
|
July 9, 1992 |
SAHAB SINGH AND JAGDISH Vs. STATE OF RAJASTHAN
|
May 7, 1992 |
SAHEED AHMED Vs. HAJI ABDUL GANI
|
November 25, 1992 |
SAHIB SINGH Vs. TEHSILDAR ANOOPGARH
|
August 2, 1992 |
SAHIB SINGH Vs. TEHSILDAR ETC
|
August 12, 1992 |
SAHIDA Vs. STATE OF RAJASTHAN
|
February 19, 1992 |
SAHIRAM Vs. JAGDISH PD & ANR
|
August 20, 1992 |
SALIM Vs. STATE OF RAJASTHAN
|
July 17, 1992 |
SAMASTH PANCH JAIN SWETAMBAR STHANAKWASI BAIS SAMPRADAYA BHADSODAS REPRESENTATIVES MOHANLAL AND BHANWARLAL R/O BHANDSODA DISTRICT CHITTORGARH Vs. SHRI MOTILAL
|
February 26, 1992 |
SANGHI BROS Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1992 |
SANJAY MODI Vs. REGISTRAR OF COMPANIES
|
March 6, 1992 |
SANTOSH Vs. STATE OF RAJASTHAN
|
August 4, 1992 |
SANTOSH KUMAR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
January 2, 1992 |
SANWARMAL Vs. STATE OF RAJASTHAN
|
July 8, 1992 |
SARAF SYNTHETICS (RAJASTHAN) LTD. Vs. OFFICIAL LIQUIDATOR
|
November 16, 1992 |
SAREMAL Vs. STATE OF RAJASTHAN
|
July 27, 1992 |
SARIYA Vs. STATE OF RAJASTHAN
|
February 6, 1992 |
SARWAN SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1992 |
SATISH KUMAR Vs. STATE OF RAJASTHAN
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May 5, 1992 |
SATYA KANT BHATI Vs. STATE
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April 27, 1992 |
SATYA NARAIAN Vs. KAMLA DEVI
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July 2, 1992 |
SATYA NARAIN Vs. STATE OF RAJASTHAN
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August 19, 1992 |
SATYA NARAIN Vs. STATE OF RAJASTHAN
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April 7, 1992 |
SATYA NARAIN & ORS Vs. STATE OF RAJASTHAN
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November 24, 1992 |
SATYA NARAIN GUPTA Vs. BOARD OF SECONDARY EDUCATION
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February 4, 1992 |
SATYA NARAYAN Vs. STATE OF RAJASTHAN
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October 22, 1992 |
SATYA NARAYAN SHARMA AND 4 OTHERS Vs. THE STATE OF RAJASTHAN AND ANOTHER
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August 28, 1992 |
SAYED MEHRAB ALI Vs. SHAHID ALI
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May 15, 1992 |
SAYEED ANSARI Vs. STATE OF RAJASTHAN
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November 24, 1992 |
SESA RAM Vs. TEEJA
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August 12, 1992 |
SEVARAM Vs. STATE OF RAJASTHAN
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December 2, 1992 |
SH PUNEET MATHUR Vs. BOARD OF SEC EDUCATION
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December 14, 1992 |
SHAH SOHONIE AND COMPANY Vs. STATE OF RAJASTHAN
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April 22, 1992 |
SHAITAN SINGH Vs. STATE OF RAJASTHAN
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July 27, 1992 |
SHAKUNTLA Vs. STATE OF RAJASTHAN
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December 1, 1992 |
SHAMBHOO LAL SONI Vs. STATE OF RAJASTHAN
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October 22, 1992 |
SHAMBHU LAL SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
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April 2, 1992 |
SHAMBHU SINGH Vs. INDU KANWAR
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December 15, 1992 |
SHAMBHU SINGH MEENA & 4 OTHERS Vs. STATE OF RAJASTHAN & OTHERS
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May 11, 1992 |
SHAMEER SINGH @ CHHABIR SINGH Vs. STATE
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March 10, 1992 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
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January 17, 1992 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
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April 27, 1992 |
SHANKER DAN Vs. STATE OF RAJASTHAN
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March 4, 1992 |
SHANKER LAL Vs. GANGA BAI
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November 4, 1992 |
SHANKER LAL Vs. STATE OF RAJASTHAN
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November 13, 1992 |
SHANKER LAL YADAV Vs. STATE OF RAJASTHAN
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October 8, 1992 |
SHANTI GOPAL PUROHIT Vs. STATE OF RAJASTHAN
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February 25, 1992 |
SHANTI PANCHAL Vs. STATE OF RAJASTHAN
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August 11, 1992 |
SHARFUDDIN Vs. SHARFUDDIN
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October 15, 1992 |
SHEO NARAIN AND 23 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
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October 21, 1992 |
SHIMBHU DAYAL Vs. BOARD OF REVENUE FOR RAJ & ANR
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July 29, 1992 |
SHISH RAM Vs. STATE OF RAJASTHAN
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January 14, 1992 |
SHIV CHARAN SINGH Vs. JANARDAN SINGH GEHLOT
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February 3, 1992 |
SHIV RAJ SINGH Vs. STATE OF RAJASTHAN
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July 13, 1992 |
SHIVDUTTRAI LIKHMICHAND Vs. COMMERCIAL TAXES OFFICER
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March 3, 1992 |
SHIVJI RAM Vs. STATE OF RAJASTHAN
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August 12, 1992 |
SHIVLAL SINGH CHIMAN SINGH Vs. SHIVLAL SINGH RANJEET SINGH
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November 18, 1992 |
SHREE PIPES LIMITED Vs. UNION OF INDIA AND OTHERS
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October 14, 1992 |
SHREE RAJASTHAN SYNTEX LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
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March 13, 1992 |
SHRI ASHOKA OIL MILLS AND ANOTHER Vs. RAJASTHAN STATE ELECTRICITY BOARD & ORS
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August 24, 1992 |
SHRI BHAGWAN Vs. PRAKASH CHAND
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January 8, 1992 |
SHRI DINESH MEHTA Vs. INSTITUTE OF CHARTERED
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January 8, 1992 |
SHRI GANPATI RE ROLLING INDUSTRIES Vs. CORPORATION BANK
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January 30, 1992 |
SHRI IQBAL Vs. HIS HOLINESS DR SYEDNA MOHD BARHANUDDIN SAHEB
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January 20, 1992 |
SHRI KISHAN Vs. STATE OF RAJASTHAN
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July 8, 1992 |
SHRI MAHARAJ KUMAR RANJEET SINGH Vs. SHAKIR BHAI
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August 11, 1992 |
SHRI NIWAS CLOTH STORES Vs. UNITED COMMERCIAL BANK
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November 25, 1992 |
SHRI RAM CHOUDHARY Vs. STATE
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November 12, 1992 |
SHYAM LAL AND PARTY Vs. THE STATE OF RAJASTHAN AND ANR.
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April 8, 1992 |
SHYAM LAL KABRA Vs. STATE OF RAJASTHAN
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November 5, 1992 |
SHYAM SUNDER DHOOT Vs. WEALTH TAX OFFICER
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February 18, 1992 |
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
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September 8, 1992 |
SHYAMJI Vs. STATE OF RAJASTHAN
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August 12, 1992 |
SIKANDER BEG Vs. STATE OF RAJASTHAN
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April 1, 1992 |
SIKAR KENDRIYA SAHKARI BANK LTD Vs. PRESCRIBED AUTHORITY
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January 21, 1992 |
SILVER AND ART PALACE Vs. COMMISSIONER OF INCOME TAX
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November 11, 1992 |
SINGHAL BROTHERS Vs. STATE OF RAJASTHAN
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August 10, 1992 |
SITA RAM Vs. STATE OF RAJASTHAN
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August 25, 1992 |
SITA RAM MOTILAL AGARWAL Vs. STATE OF RAJASTHAN
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September 3, 1992 |
SIYA AND ORS. Vs. STATE OF RAJASTHAN
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November 18, 1992 |
SOHAN LAL Vs. STATE
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January 6, 1992 |
SOHAN RAJ Vs. AMAR CHAND
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April 23, 1992 |
SOHAN SINGH Vs. STATE OF RAJASTHAN
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February 10, 1992 |
SOHAN SINGH AND ANR. Vs. THE STATE OF RAJASTHAN
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April 16, 1992 |
SOM NATH Vs. STATE
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August 24, 1992 |
SOME DUTT Vs. STATE
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August 24, 1992 |
SONI RAM Vs. STATE OF RAJASTHAN
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April 1, 1992 |
SOORANA CHARITABLE TRUST Vs. STATE OF RAJASTHAN
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July 24, 1992 |
STATE Vs. DHANNI
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December 2, 1992 |
STATE Vs. BUGGA SINGH
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February 12, 1992 |
STATE Vs. RATAN KANWAR
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May 5, 1992 |
STATE OF RAJASTHAN Vs. ATMA RAM
|
February 11, 1992 |
STATE OF RAJASTHAN Vs. MUNGA RAM
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April 3, 1992 |
STATE OF RAJASTHAN Vs. SAWAI SINGH
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March 31, 1992 |
STATE OF RAJASTHAN Vs. RAJA RAM
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March 31, 1992 |
STATE OF RAJASTHAN Vs. RAM SINGH
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March 31, 1992 |
STATE OF RAJASTHAN Vs. GANGA
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March 27, 1992 |
STATE OF RAJASTHAN Vs. RAMA
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April 9, 1992 |
STATE OF RAJASTHAN Vs. SHRI KANTI LA]
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April 13, 1992 |
STATE OF RAJASTHAN Vs. VASUMATI
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March 11, 1992 |
STATE OF RAJASTHAN Vs. BANARSHI LAL S LEGAL …
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November 18, 1992 |
STATE OF RAJASTHAN Vs. MANGI LAL
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November 23, 1992 |
STATE OF RAJASTHAN Vs. MOHAN SINGH
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November 18, 1992 |
STATE OF RAJASTHAN Vs. KHEM CHAND SHARMA
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July 23, 1992 |
STATE OF RAJASTHAN Vs. NATHURAM
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September 14, 1992 |
STATE OF RAJASTHAN Vs. PRAKASH CHAND VYAS
|
September 3, 1992 |
STATE OF RAJASTHAN Vs. CHANDRA NARAIN VERMA
|
September 23, 1992 |
STATE OF RAJASTHAN Vs. NIRANJAN SINGH
|
September 23, 1992 |
STATE OF RAJASTHAN & ORS Vs. PRALAD & ANR
|
November 30, 1992 |
STATE TRADING CORPORATION Vs. M/S LAXMI OILS EXTRACTIONS MILL LTD.
|
October 8, 1992 |
STEPHEN DSILVA Vs. JAIPUR CHALCHITRA PVT LTD
|
December 10, 1992 |
SUBE SINGH Vs. STATE OF RAJASTHAN AND OTHERS
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April 9, 1992 |
SUDHA GUPTA (SEN) Vs. STATE OF RAJASTHAN
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September 25, 1992 |
SUJA Vs. RAM NARAIN
|
January 23, 1992 |
SUKHA SINGH ALIAS SUKHDEO SINGH Vs. STATE OF RAJASTHAN
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January 28, 1992 |
SUKHPAL Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
SULTAN SINGH Vs. RAJASTHAN HIGH COURT
|
November 20, 1992 |
SUMAN NAHAR Vs. SHRI ABHAY KUMAR NAHAR
|
June 12, 1992 |
SUNDER LAL MALI Vs. STATE OF RAJASTHAN
|
September 17, 1992 |
SUNIL Vs. STATE OF RAJASTHAN
|
July 9, 1992 |
SUNIL KUMAR Vs. STATE OF RAJASTHAN
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August 12, 1992 |
SUNIL KUMAR Vs. STATE
|
February 13, 1992 |
SUNIL LONGIYA Vs. UNION OF INDIA
|
June 4, 1992 |
SUNIL TALWAR MURLIDHAR Vs. STATE OF RAJASTHAN
|
February 22, 1992 |
SUNINDERJEET SINGH Vs. STATE OF RAJASTHAN
|
October 20, 1992 |
SUPYAR BAI Vs. GORDHAN BAI
|
January 21, 1992 |
SURAJ BHAN Vs. STATE
|
January 6, 1992 |
SURAJ MAL SONI Vs. STATE OF RAJASTHAN
|
April 16, 1992 |
SURAJMAL & ORS Vs. STATE OF RAJASTHAN
|
May 1, 1992 |
SURAJMAL AND 14 OTHERS Vs. STATE OF RAJASTHAN
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December 1, 1992 |
SURENDRA KUMAR JAITLY Vs. STATE OF RAJASTHAN
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July 22, 1992 |
SURENDRA KUMAR PAREEK Vs. SHREE GURU NANAK OILS PVT LTD
|
March 17, 1992 |
SURENDRA KUMAR VYAS Vs. STATE
|
November 11, 1992 |
SURENDRA VYAS Vs. STATE OF RAJASTHAN
|
August 24, 1992 |
SURESH CHAND GUPTA Vs. UNIVERSITY OF RAJASTHAN & ORS
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May 26, 1992 |
SURESH KUMAR Vs. DUNGARPUR-BANSWARA KSHETRIYA
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February 17, 1992 |
SURESH MEHTA Vs. STATE
|
May 15, 1992 |
SURJA RAM Vs. KRISHAN LAL
|
December 9, 1992 |
SURJAN SINGH Vs. STATE OF RAJASTHAN
|
January 17, 1992 |
SUSHILA Vs. STATE OF RAJASTHAN & OTHERS
|
October 21, 1992 |
SUTLEJ COTTON MILLS LTD Vs. UNION OF INDIA
|
December 10, 1992 |
SUTLEJ COTTON MILLS LTD Vs. RAJASTHAN TEXTILE MAZDOOR PANCHAYAT BHAWANI
|
December 16, 1992 |
SWARAN LATA SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
December 9, 1992 |
SWAROOPA RAM Vs. STATE OF RAJASTHAN
|
February 10, 1992 |
SWASTIKA WOOLLEN INDUSTRIES Vs. UNION OF INDIA
|
June 5, 1992 |
SYED FIROZUDDIN Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
T C JAIN Vs. STATE OF RAJASTHAN
|
July 20, 1992 |
T R JUNEJA Vs. RAJASTHAN STATE INDUSTRIAL
|
January 27, 1992 |
TARA CHAND Vs. STATE OF RAJASTHAN
|
May 26, 1992 |
TARA CHAND Vs. RINKU
|
June 27, 1992 |
TARACHAND Vs. PYAR CHAND
|
November 26, 1992 |
TARSEM KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
August 10, 1992 |
TRILOK CHAND Vs. STATE OF RAJASTHAN
|
March 27, 1992 |
TRILOK CHAND Vs. STATE OF RAJASTHAN
|
February 14, 1992 |
UDA RAM Vs. STATE OF RAJASTHAN
|
August 28, 1992 |
UDAI SINGH Vs. STATE OF RAJASTHAN
|
August 7, 1992 |
UMA KANT BHATT Vs. STATE OF RAJASTHAN
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July 13, 1992 |
UMESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 9, 1992 |
UMESH KUMAR SHARMA & ORS Vs. RAJASTHAN HIGH COURT & ANOTHER
|
May 21, 1992 |
UNION OF INDIA Vs. SEWAK RAM
|
March 26, 1992 |
UNION OF INDIA Vs. LEGAL REPRESENTATIVES OF PRITHVI RAJ
|
December 14, 1992 |
UNION OF INDIA Vs. SURENDRA SINGH PARIHAR
|
December 31, 1992 |
UNION OF INDIA Vs. PANNURAM
|
June 15, 1992 |
UNION OF INDIA Vs. STATE OF RAJASTHAN
|
July 20, 1992 |
UNION OF INDIA Vs. KARANSINGH
|
November 12, 1992 |
UNION OF INDIA Vs. ANAND GUM CHEMICALS
|
May 5, 1992 |
UNION OF INDIA AND OTHERS Vs. M/S TATA IRON & STEEL COMPANY LIMITED
|
April 23, 1992 |
UNITED COMMERCIAL BANK Vs. BHAGWAN SAHAI SHARMA
|
January 7, 1992 |
UNIVERSAL SUPPLY CORPORATION Vs. STATE OF RAJASTHAN
|
July 30, 1992 |
USMAN Vs. SITA RAM
|
November 2, 1992 |
VASUDEO Vs. LAL SINGH
|
February 7, 1992 |
VED PRAKASH Vs. SHANKER LAL
|
November 18, 1992 |
VED PRAKASH SHARMA & 7 ORS Vs. STATE OF RAJASTHAN & ORS
|
November 16, 1992 |
VELA Vs. STATE OF RAJASTHAN
|
February 12, 1992 |
VIDHYA PRAKASH JOHARI Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION
|
August 5, 1992 |
VIDHYA UDYOG Vs. STATE OF RAJASTHAN
|
August 25, 1992 |
VIDHYADHAR CHAUDHARY Vs. STATE OF RAJASTHAN
|
March 27, 1992 |
VIDYA PRAKASH JOHRI Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION LTD
|
March 4, 1992 |
VIJAI SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN LTD
|
October 7, 1992 |
VIKRAM SINGH Vs. COLLECTOR JODHPUR
|
April 23, 1992 |
VIKRAM SINGH & ANR, Vs. STATE OF RAJASTHAN
|
March 17, 1992 |
VIMLA DEVI Vs. NAND LAL
|
February 13, 1992 |
VINAY MERTIA Vs. UNIVERSITY OF JODHPUR
|
January 22, 1992 |
VINOD CHAND Vs. STATE OF RAJASTHAN
|
November 25, 1992 |
VIRENDRAPAL SINGH Vs. LALIT KUMAR
|
February 5, 1992 |
VIRMA AND ORS. Vs. THE STATE OF RAJASTHAN
|
July 8, 1992 |
VIRWATI Vs. STATE OF RAJASTHAN
|
March 6, 1992 |
VISHAMBHER Vs. STATE OF RAJASTHAN
|
April 6, 1992 |
VISHWAMBHAR LAL AND CO Vs. STATE
|
August 20, 1992 |
Y D SHARMA AND ANOTHER Vs. RAMAKANT SHARMA
|
August 18, 1992 |
YADUNATH SINGH Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR REGION II JAIPUR
|
May 25, 1992 |
YASHODA DEVI Vs. STATE
|
January 16, 1992 |
YOGESH CHANDRA Vs. STATE OF RAJASTHAN
|
January 30, 1992 |
YOGESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 3, 1992 |
ZORASTER S AND COMPANY SUPPLIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1992 |