A C T O BIKANER Vs. MODERN ELECTRONICS
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August 30, 1990 |
A C T O JODHPUR Vs. KESHRILAL SATYANARAYAN
|
November 13, 1990 |
ABDUL HAMID Vs. ASIA
|
December 17, 1990 |
ABDUL KARIM @ KALE KHAN Vs. STATE OF RAJASTHAN
|
December 5, 1990 |
ABDUL NAEEM KHAN Vs. RAJ. BOARD OF MUSLIM WAKFS & ANR.
|
July 12, 1990 |
ADMINISTRATOR MUNICIPAL BOARD Vs. STATE OF RAJASTHAN
|
December 21, 1990 |
ADU Vs. STATE OF RAJASTHAN
|
December 5, 1990 |
AIDAM SINGH Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
July 10, 1990 |
AJEET MEHTA Vs. STATE OF RAJASTHAN
|
January 1, 1990 |
ALEXIS Vs. RAJASTHAN STATE ROAD TRANS
|
August 31, 1990 |
ALIMUDDIN Vs. STATE OF RAJASTHAN
|
December 21, 1990 |
AMAR LAL UDHANI Vs. STATE OF RAJASTHAN
|
December 17, 1990 |
AMAR SINGH Vs. STATE OF RAJASTHAN
|
September 4, 1990 |
AMAR SINGH Vs. STATE OF RAJASTHAN
|
May 23, 1990 |
AMARA RAM Vs. STATE
|
March 29, 1990 |
AMARCHAND Vs. STATE
|
February 1, 1990 |
AMARJEET SINGH Vs. STATE
|
April 2, 1990 |
AMB SINGH AND KUMP SINGH Vs. STATE OF RAJASTHAN
|
January 23, 1990 |
AMBA LAL SADHU Vs. STATE OF RAJASTHAN
|
February 20, 1990 |
AMIL LAL Vs. STATE OF RAJASTHAN
|
July 23, 1990 |
AMRA RAM Vs. STATE OF RAJASTHAN
|
March 23, 1990 |
AMRIT LAL RAHORE Vs. STATE OF RAJ.
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July 11, 1990 |
AMRITLAL Vs. STATE
|
February 21, 1990 |
ANANT KUMAR MEENA ETC. Vs. STATE OF RAJ. & ANR.
|
March 8, 1990 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
August 10, 1990 |
ANIL TEXTILE INDUSTRY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 8, 1990 |
ANITA KOTHARI Vs. STATE OF RAJASTHAN
|
August 20, 1990 |
ANUPAM TRADERS Vs. COMMERCIAL TAXES OFFICER UDAIPUR
|
August 30, 1990 |
ASHA DEVI & BALKISHAN Vs. STATE OF RAJASTHAN
|
November 7, 1990 |
ASHOK Vs. STATE OF RAJASTHAN
|
November 7, 1990 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
April 9, 1990 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
February 21, 1990 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
January 31, 1990 |
ASHOK MEHTA Vs. AMRIK SINGH
|
December 17, 1990 |
ASHU Vs. STATE OF RAJASTHAN
|
August 3, 1990 |
ASSISTANT COMMERCIAL TAXES OFFICER GANGANAGAR 41 Vs. GANESH CHIMINI EEAT BHATTA UTPADAK SAHAKARI SAMITI LTD
|
August 30, 1990 |
AVTAR SINGH Vs. STATE OF RAJASTHAN
|
March 15, 1990 |
AZIZULLA KHAN Vs. STATE
|
September 6, 1990 |
BABLA Vs. STATE OF RAJASTHAN
|
April 6, 1990 |
BABU LAL Vs. STATE OF RAJASTHAN
|
March 29, 1990 |
BABUDA Vs. STATE OF RAJASTHAN
|
March 9, 1990 |
BABULAL Vs. STATE OF RAJASTHAN
|
February 12, 1990 |
BACHU SINGH Vs. STATE OF RAJASTHAN
|
January 25, 1990 |
BADAM Vs. STATE OF RAJASTHAN
|
November 24, 1990 |
BAJSINGH Vs. STATE
|
July 28, 1990 |
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
|
September 12, 1990 |
BAL KISHAN Vs. STATE OF RAJASTHAN
|
January 15, 1990 |
BALBIR Vs. STATE OF RAJASTHAN
|
September 10, 1990 |
BALDEV KISHAN Vs. STATE OF RAJASTHAN
|
May 26, 1990 |
BALDEV KISHAN Vs. STATE OF RAJASTHAN
|
May 28, 1990 |
BALVIR Vs. STATE OF RAJASTHAN
|
January 23, 1990 |
BANK OF BARODA Vs. NANDKISHORE KACHHWAHA
|
April 16, 1990 |
BANSHI LAL Vs. STATE OF RAJASTHAN
|
February 21, 1990 |
BANSILAL Vs. STATE
|
March 9, 1990 |
BANWARI Vs. STATE OF RAJASTHAN
|
February 8, 1990 |
BASANTILAL CHAUBISA DR Vs. STATE OF RAJASTHAN
|
January 18, 1990 |
BASHIR MOHD Vs. STATE OF RAJASTHAN
|
April 2, 1990 |
BASTI RAM Vs. L.RS. OF MADAN LAL SMT. SUNDER
|
August 23, 1990 |
BATTU ALIAS BAHADUR JAT Vs. STATE OF RAJASTHAN
|
November 8, 1990 |
BEBI GUPTA Vs. STATE OF RAJASTHAN
|
July 25, 1990 |
BEERBAL AND ANR. Vs. STATE OF RAJASTHAN
|
February 14, 1990 |
BHAG SINGH Vs. STATE OF RAJASTHAN
|
September 7, 1990 |
BHAGWAN Vs. UNION OF INDIA & ORS.
|
August 16, 1990 |
BHAGWAN DASS Vs. RAILWAY SHRAMIK SAHAKARI BANK LTD
|
March 20, 1990 |
BHAGWAN RAM Vs. GANESH RAM AND ORS.
|
February 1, 1990 |
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
November 14, 1990 |
BHAGWAN SINGH Vs. STATE
|
October 17, 1990 |
BHANWAR LAL Vs. STATE
|
February 15, 1990 |
BHANWARI Vs. STATE OF RAJASTHAN
|
September 12, 1990 |
BHARAT PETROLEUM CORPN LTD Vs. JAI PRAKASH GOYAL
|
September 5, 1990 |
BHARAT PRAKASH SHARMA Vs. RAJASTHAN PUBLIC SERVICE
|
November 24, 1990 |
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
December 19, 1990 |
BHEEK CHAND Vs. STATE OF RAJASTHAN
|
December 17, 1990 |
BHEEM BAHADUR Vs. STATE OF RAJASTHAN
|
December 19, 1990 |
BHEEM RAJ Vs. STATE OF RAJASTHAN
|
November 6, 1990 |
BHEERA Vs. STATE OF RAJASTHAN
|
April 9, 1990 |
BHERA RAM Vs. BHIYA RAM
|
April 2, 1990 |
BHERU Vs. CHHOGA
|
March 27, 1990 |
BHERULAL Vs. STATE OF RAJASTHAN
|
December 13, 1990 |
BHIK SINGH Vs. STATE OF RAJASTHAN
|
August 3, 1990 |
BHIKA LAL Vs. STATE OF RAJASTHAN
|
October 17, 1990 |
BHIKA LAL JAIN Vs. UNIVERSITY OF RAJASTHAN
|
January 17, 1990 |
BHIKHA Vs. STATE OF RAJASTHAN
|
March 9, 1990 |
BHIMLA Vs. STATE OF RAJASTHAN
|
February 26, 1990 |
BHOLA SINGH Vs. STATE OF RAJASTHAN
|
March 21, 1990 |
BHOOP RAM Vs. RAM MURTHI
|
November 28, 1990 |
BHOOP SINGH Vs. STATE OF RAJASTHAN
|
January 4, 1990 |
BHOOR SINGH Vs. DISTRICT JUDGE JODHPUR
|
July 16, 1990 |
BHOOR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
October 24, 1990 |
BHOP SINGH Vs. STATE OF RAJASTHAN
|
October 16, 1990 |
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN
|
December 19, 1990 |
BHURA SINGH Vs. STATE OF RAJASTHAN
|
November 30, 1990 |
BHURMAL Vs. SURAJMALÂ
|
February 19, 1990 |
BIJENDER SINGH Vs. THE STATE OF RAJASTHAN
|
November 22, 1990 |
BOOLANI ENGINEERING CORPORATION Vs. ASUP SYNTHETICS AND CHEMICALS LTD
|
April 6, 1990 |
BRIJ LAL BAGORIA Vs. STATE OF RAJASTHAN
|
March 29, 1990 |
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
February 16, 1990 |
C T O ANTI-EVASION ZONE JAIPUR Vs. HARYANA DAL MILL
|
March 16, 1990 |
C T O CIRCLE A KOTA Vs. KARAMCHAND THADARAM
|
November 16, 1990 |
C T O SPECIAL CIRCLE ALWAR Vs. MODERN SUITINGS LTD
|
November 12, 1990 |
C T O SPL CIRCLE KOTA Vs. KUNDAN MAL MUKUND MAL
|
November 15, 1990 |
C.E.O. SRIGANGANAGAR SUGER MILLS LTD. Vs. OM PRAKASH BAGARI
|
August 9, 1990 |
CENTRAL INDIA MACHINERY MANUFACTURING CO LTD Vs. SUPERINTENDENT CENTRAL EXCISE BHARATPUR
|
October 27, 1990 |
CHABILIA Vs. STATE OF RAJASTHAN
|
February 16, 1990 |
CHANDRA KALA Vs. STATE OF RAJASTHAN
|
September 13, 1990 |
CHANDRA MOHAN Vs. STATE OF RAJASTHAN
|
January 29, 1990 |
CHANDRA MOHAN Vs. STATE OF RAJ.
|
November 19, 1990 |
CHANDU @ CHIRANJI LAL Vs. STATE OF RAJASTHAN
|
May 30, 1990 |
CHATTRA RAM Vs. STATE OF RAJASTHAN
|
November 6, 1990 |
CHETRAM Vs. STATE
|
September 13, 1990 |
CHHABI LAL Vs. STATE OF RAJASTHAN
|
March 16, 1990 |
CHHAGAN KANWAR Vs. PEP SINGH
|
January 19, 1990 |
CHHAGAN LAL Vs. STATE OF RAJASTHAN
|
August 9, 1990 |
CHHAGANLAL Vs. B B BHARDWAJ
|
March 1, 1990 |
CHHITAR Vs. STATE OF RAJASTHAN
|
December 6, 1990 |
CHHITAR LAI & ANR. Vs. STATE OF RAJASTHAN
|
June 26, 1990 |
CHHITAR SINGH Vs. STATE OF RAJASTHAN
|
August 17, 1990 |
CHHITARLAL Vs. STATE OF RAJASTHAN
|
July 3, 1990 |
CHINDA SINGH Vs. STATE
|
September 15, 1990 |
COMMERCIAL TAXES OFFICER Vs. AGRAWAL OIL MILLS
|
November 7, 1990 |
COMMERCIAL TAXES OFFICER BANSWARA Vs. PRITI CHEMICALS
|
December 6, 1990 |
COMMERCIAL TAXES OFFICER CIRCLE "E" JAIPUR Vs. RAJASTHAN STATE AGRO INDUSTRIES CORPORATION
|
November 15, 1990 |
COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR Vs. HARI KISHAN AND CO
|
November 7, 1990 |
COMMERCIAL TAXES OFFICER CIRCLE E JAIPUR Vs. RAJASTHAN RAJYA SAHAKARI MUDRANALAYA LTD
|
November 14, 1990 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE BHILWARA Vs. VIKAS CO OPERATIVE MARKETING SOCIETY KAPASAN
|
October 16, 1990 |
COMMISSIONER OF INCOME TAX Vs. MULTI METALS LIMITED
|
October 27, 1990 |
COMMISSIONER OF INCOME TAX Vs. AMBICA ELECTROLYTIC CAPACITORS PRIVATE LIMITED
|
September 12, 1990 |
COMMISSIONER OF INCOME TAX Vs. MANJEET STONE COMPANY
|
November 22, 1990 |
COMMISSIONER OF INCOME TAX Vs. SUJANKHAN LALOO KHAN
|
November 22, 1990 |
COMMISSIONER OF INCOME TAX Vs. MALI RAM POORAN MAL
|
November 27, 1990 |
COMMISSIONER OF INCOME TAX Vs. ABDUL KARIM ALI MOHD
|
December 3, 1990 |
COMMISSIONER OF INCOME TAX Vs. PIONEER MINERALS
|
December 14, 1990 |
COMMISSIONER OF INCOME TAX Vs. JANKI DASS
|
July 6, 1990 |
COMMISSIONER OF INCOME TAX Vs. BOMBAY MOTOR
|
July 10, 1990 |
COMMISSIONER OF INCOME TAX Vs. SACHDEV P N
|
July 11, 1990 |
COMMISSIONER OF INCOME TAX Vs. MULTIMETALS LIMITED
|
July 31, 1990 |
COMMISSIONER OF INCOME TAX Vs. MODERN STONE TRADERS
|
February 8, 1990 |
COMMISSIONER OF INCOME TAX Vs. KUMAR TRANSPORT PVT LTD
|
January 18, 1990 |
COMMISSIONER OF INCOME TAX JAIPUR Vs. GANGA STONE TRADERS KOTA
|
November 22, 1990 |
COMMISSIONER OF INCOME TAX JAIPUR Vs. SULTAN AKHTAR
|
November 22, 1990 |
COMMISSIONER OF INCOME-TAX Vs. (BOM)BAY MOTOR.
|
March 10, 1990 |
COMMISSIONER OF WEALTH TAX Vs. GIRDHARI LAL SARAF
|
November 27, 1990 |
COMMISSIONER OF WEALTH TAX Vs. UMRAOMAL DHADDHA
|
February 2, 1990 |
COMMISSIONER OF WEALTH TAX Vs. KANCHAN BAI BADER
|
July 23, 1990 |
COMMISSIONER OF WEALTH TAX Vs. SUMAN RATHI
|
August 24, 1990 |
COMMISSIONER OF WEALTH TAX Vs. R K GOLECHA
|
May 18, 1990 |
D C M LIMITED Vs. MUNICIPAL COUNCIL
|
August 25, 1990 |
D C M LIMITED Vs. UNION OF INDIA
|
October 11, 1990 |
D C M LTD Vs. LABOUR COURT
|
December 6, 1990 |
DARSHAN LAL Vs. STATE OF RAJASTHAN
|
February 13, 1990 |
DAULAT RAM Vs. PUNJAB NATIONAL BANK
|
December 4, 1990 |
DAULAT RAM @ DAULAT KUMAR Vs. STATE OF RAJASTHAN
|
August 27, 1990 |
DAYAL Vs. STATE OF RAJASTHAN
|
March 30, 1990 |
DAYANAND Vs. BAIJNATH
|
February 1, 1990 |
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. STATE OF RAJASTHAN
|
November 26, 1990 |
DEV KARAN Vs. DISTRICT MAGISTRATE NAGPUR
|
July 10, 1990 |
DEVA @ DEVILAL Vs. STATE OF RAJASTHAN
|
July 6, 1990 |
DEVENDRA NATH Vs. STATE OF RAJASTHAN
|
January 18, 1990 |
DEVI CHAND JAIN Vs. STATE OF RAJASTHAN
|
December 19, 1990 |
DEVI PRASAD Vs. STATE OF RAJASTHAN
|
March 20, 1990 |
DEVI SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1990 |
DEVILAL Vs. STATE OF RAJASTHAN
|
April 5, 1990 |
DEWA RAM Vs. STATE OF RAJASTHAN
|
November 8, 1990 |
DHANNA Vs. STATE OF RAJASTHAN
|
January 11, 1990 |
DHANRAJ PAWAN KUMAR Vs. MLS RAMRAKH GHANSHYAM JI
|
August 30, 1990 |
DHEER SINGH & ORS. Vs. STATE OF RAJASTHAN
|
November 6, 1990 |
DHIRE ALIAS DHRUVENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 29, 1990 |
DHULLA RAM Vs. STATE OF RAJASTHAN
|
March 7, 1990 |
DILIP KUMAR Vs. STATE OF RAJASTHAN
|
October 26, 1990 |
DINESH CHANDER Vs. STATE OF RAJASTHAN AND ANR.
|
February 22, 1990 |
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
July 13, 1990 |
DISTRICT MANAGER TELEPHONES PATNA Vs. LALIT KUMAR BAJLA
|
January 31, 1990 |
DR. M.R. GOEL Vs. STATE OF RAJASTHAN AND ANR.
|
September 11, 1990 |
DR. SHRIDHAR SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
November 21, 1990 |
DURGA Vs. STATE OF RAJASTHAN
|
February 8, 1990 |
DURGA LAL Vs. STATE OF RAJASTHAN
|
August 31, 1990 |
DURGA SINGH Vs. STATE
|
October 9, 1990 |
DWARKA DASS Vs. MANBHARI
|
December 20, 1990 |
FARAZ HAMIDI Vs. STATE OF RAJASTHAN
|
April 2, 1990 |
FATTA RAM Vs. STATE OF RAJASTHAN
|
August 8, 1990 |
GAIN SINGH Vs. STATE OF RAJASTHAN
|
December 21, 1990 |
GAJE SINGH Vs. STATE OF RAJASTHAN
|
July 26, 1990 |
GALBA Vs. STATE OF RAJASTHAN
|
January 22, 1990 |
GANESH Vs. STATE OF RAJASTHAN
|
September 13, 1990 |
GANGANAGAR SUGAR MILLS LTD Vs. RAMESHWAR DAS TARA CHAND
|
November 5, 1990 |
GARROO, SOMI KHAN, AMI KHAN, KAMARUDDIN Vs. STATE OF RAJASTHAN
|
August 29, 1990 |
GAUTAM BANERJEE Vs. MADHU KAPOOR
|
September 12, 1990 |
GAZI KHAN ALIAS CHOTIA Vs. STATE OF RAJASTHAN
|
January 15, 1990 |
GENA RAM Vs. STATE OF RAJASTHAN
|
August 27, 1990 |
GENERAL MANAGER NORTHERN RAILWAY Vs. CENTRAL INDUSTRIAL TRIBUNAL
|
March 20, 1990 |
GHANSHYAM ACHARYA Vs. STATE OF RAJASTHAN
|
July 18, 1990 |
GHANSHYAM PUROHIT Vs. STATE OF RAJASTHAN
|
October 17, 1990 |
GHEWAR CHAND Vs. STATE BANK
|
February 14, 1990 |
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
September 14, 1990 |
GIRRAJ & ORS. Vs. STATE OF RAJASTHAN
|
September 10, 1990 |
GIRRAJ KISHORE SHARMA Vs. TEJMAL GUPTA
|
September 12, 1990 |
GOKAL CHAND Vs. STATE OF RAJASTHAN
|
December 13, 1990 |
GOKUL NARAYAN Vs. URBAN IMPROVEMENT TRUST
|
November 20, 1990 |
GOPAL Vs. STATE OF RAJASTHAN
|
February 7, 1990 |
GOPAL MILL MAZDOOR UNION Vs. MANAGEMENT SUDERSHAN TEXTILE MILLS
|
September 14, 1990 |
GOPAL SINGH Vs. STATE OF RAJ. & ORS.
|
September 3, 1990 |
GOPI ALIAS SOBHA SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1990 |
GOPI CHAND Vs. SATYANARAIN
|
February 21, 1990 |
GORDHAN Vs. STATE OF RAJASTHAN
|
August 28, 1990 |
GORDHAN DASS Vs. RAM JANKI
|
September 5, 1990 |
GOVIND PRASAD Vs. STATE OF RAJASTHAN & ANR.
|
September 4, 1990 |
GULAB RAM Vs. STATE OF RAJASTHAN
|
November 5, 1990 |
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
November 22, 1990 |
GURDEEP SINGH Vs. SUPERINTENDING IRRIGATION OFFICER
|
November 22, 1990 |
GYAN PRAKASH Vs. STATE OF RAJASTHAN
|
January 22, 1990 |
HAKAM SINGH Vs. STATE OF RAJASTHAN
|
August 31, 1990 |
HAMJA Vs. STATE OF RAJASTHAN
|
December 21, 1990 |
HAMJI Vs. STATE OF RAJASTHAN
|
August 29, 1990 |
HANSIA Vs. STATE OF RAJASTHAN
|
March 1, 1990 |
HANSRAJ Vs. STATE OF RAJASTHAN
|
July 20, 1990 |
HANUMAN Vs. STATE OF RAJASTHAN
|
January 10, 1990 |
HANUMAN PRASAD MATHUR Vs. STATE OF RAJASTHAN
|
November 15, 1990 |
HANUMANARAM Vs. BASTI RAM
|
October 11, 1990 |
HAR SAHAI AND LALLU Vs. STATE OF RAJASTHAN
|
February 9, 1990 |
HARCHANDI & ANR. Vs. STATE OF RAJ
|
August 30, 1990 |
HARI PRAKASH KUCHHAL Vs. STATE OF RAJASTHAN
|
August 30, 1990 |
HARI PRASAD Vs. STATE OF RAJASTHAN
|
April 17, 1990 |
HARI RAM Vs. STATE AND ORS.
|
November 20, 1990 |
HARNATH SINGH Vs. STATE OF RAJASTHAN
|
November 8, 1990 |
HARSI RAM Vs. STATE OF RAJASTHAN
|
May 22, 1990 |
HEERALAL Vs. STATE
|
August 7, 1990 |
HEMRAJ Vs. STATE OF RAJASTHAN
|
December 5, 1990 |
HEMRAJ UDYOG Vs. UNION OF INDIA
|
October 29, 1990 |
HET RAM Vs. STATE OF RAJASTHAN
|
March 21, 1990 |
HINDA Vs. STATE OF RAJASTHAN
|
August 17, 1990 |
HINDUSTAN MOTORS LTD Vs. SURI FASHIONS PVT LTD
|
July 13, 1990 |
HINDUSTAN ZINC LIMITED Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR
|
December 17, 1990 |
INDER CHAND Vs. LILAWATI
|
December 20, 1990 |
INDER SINGH ALIASTHUNIA SINGH Vs. STATE OF RAJASTHAN
|
March 30, 1990 |
INDIAN AIRLINES Vs. RAJESH KUMAR UPADHYAY
|
February 2, 1990 |
INDO CONTINENTAL HOTELS AND RESORTS LIMITED Vs. IN RE
|
April 20, 1990 |
INDRA CHAND Vs. STATE OF RAJASTHAN
|
April 23, 1990 |
ISHAR Vs. STATE
|
October 8, 1990 |
J SMT JAMALI Vs. LAKHA RAM
|
July 26, 1990 |
JABAR SINGH Vs. STATE OF RAJASTHAN
|
January 17, 1990 |
JAGANNATH Vs. STATE OF RAJASTHAN
|
February 7, 1990 |
JAHEED HUSSAIN Vs. SHAH AND LOHIA AUTO PVT LTD
|
January 24, 1990 |
JAI PRAKASH Vs. KHIMARAJ
|
September 6, 1990 |
JAI SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
February 19, 1990 |
JAIKAN Vs. STATE OF RAJASTHAN
|
August 10, 1990 |
JAIPAL Vs. UNIVERSITY OF RAJASTHAN
|
May 3, 1990 |
JALU RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
October 29, 1990 |
JAMLI AND OTHERS Vs. LAKHA RAM AND OTHERS
|
July 26, 1990 |
JANGIR SINGH Vs. STATE OF RAJASTHAN
|
April 12, 1990 |
JANWARA RAM Vs. JADU RAM
|
March 5, 1990 |
JATAN SINGH Vs. STATE OF RAJASTHAN
|
July 27, 1990 |
JAY PRAKASH Vs. STATE
|
January 15, 1990 |
JEET RAM Vs. RAM KARAN
|
November 13, 1990 |
JEEWA Vs. STATE OF RAJASTHAN
|
August 20, 1990 |
JETHI DEVI Vs. STATE OF RAJASTHAN
|
January 18, 1990 |
JHAMKU Vs. IEED MOHAMMAD
|
March 6, 1990 |
JHEBARMAL Vs. STATE OF RAJASTHAN
|
March 23, 1990 |
JHUNTA Vs. STATE
|
September 3, 1990 |
JODHPUR UNIVERSITY TEMPORARY Vs. UNIVERSITY OF JODHPUR
|
December 21, 1990 |
JOGINDER SINGH Vs. STATE OF RAJASTHAN
|
December 21, 1990 |
JORAWAR SINGH Vs. STATEOF RAJASTHAN
|
December 12, 1990 |
KABUL ALIAS KHUDIA Vs. STATE OF RAJASTHAN
|
November 8, 1990 |
KAILASH Vs. STATE OF RAJASTHAN
|
January 29, 1990 |
KAILASH CHANDRA JAIN Vs. KHADI & VILLAGE INDUSTRIES COMMISSION AND OTHERS
|
December 18, 1990 |
KAILASH KUMAR Vs. STATE OF RAJASTHAN
|
March 27, 1990 |
KALAWANTI Vs. MEETHA LAL
|
November 12, 1990 |
KALIAN Vs. STATE OF RAJASTHAN
|
October 30, 1990 |
KALOO Vs. STATE OF RAJASTHAN
|
July 28, 1990 |
KALU Vs. KARNIDAN
|
August 1, 1990 |
KALU Vs. STATE OF RAJASTHAN
|
September 12, 1990 |
KALURAM Vs. SHAKUNTALA DEVI
|
July 23, 1990 |
KAMLESH CHAND MEENA Vs. STATE OF RAJASTHAN
|
February 1, 1990 |
KANA @ KANHAIYA Vs. STATE OF RAJASTHAN
|
August 28, 1990 |
KANA MEENA Vs. STATE
|
July 28, 1990 |
KANA RAM Vs. STATE OF RAJASTHAN
|
March 21, 1990 |
KANARAM Vs. STATE OF RAJASTHAN
|
May 23, 1990 |
KANCHAN BAI Vs. KETSIDAS
|
July 17, 1990 |
KANCHAN BAI Vs. KHETSIDES
|
September 5, 1990 |
KANCHAN STEELS Vs. UNION OF INDIA
|
August 23, 1990 |
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
January 5, 1990 |
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
October 24, 1990 |
KANHAIYA LAL Vs. STATE
|
November 6, 1990 |
KANTI LAL Vs. PREM CHAND
|
July 1, 1990 |
KANTICHANDRA Vs. RAJASTHAN COOPERATIVE DAIRY
|
December 11, 1990 |
KAPOOR KUMARI AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 3, 1990 |
KARNI DAN Vs. STATE OF RAJASTHAN
|
April 4, 1990 |
KARNI SINGH Vs. DINESH ALIASPAPU
|
December 19, 1990 |
KASHMIRI LAL Vs. STATE OF RAJASTHAN
|
January 30, 1990 |
KAUSHAL CHAND SURANA & 5 OTHERS Vs. STATE OF RAJASTHAN
|
August 30, 1990 |
KAUSHAL SINGH Vs. STATE OF RAJASTHAN
|
October 16, 1990 |
KEDAR Vs. STATE OF RAJASTHAN
|
May 17, 1990 |
KESHAV KUMAR Vs. STATE OF RAJASTHAN
|
July 27, 1990 |
KEWAL SINGH Vs. STATE OF RAJASTHAN
|
October 11, 1990 |
KEWAL SINGH Vs. STATE OF RAJASTHAN
|
November 10, 1990 |
KHERA Vs. STATE OF RAJASTHAN
|
August 8, 1990 |
KHOJA LIME UDYOG Vs. R P F COMMISSIONER
|
January 15, 1990 |
KHOMCHAND Vs. STATE OF RAJASTHAN
|
March 30, 1990 |
KHUDA BUX Vs. STATE OF RAJASTHAN
|
January 25, 1990 |
KIKAR SINGH Vs. STATE OF RAJASTHAN
|
September 12, 1990 |
KISHAN DUTT SHARMA Vs. RAJASTHAN STATE AGRICULTURAL
|
September 20, 1990 |
KISHAN LAL Vs. MUNICIPAL COUNCIL
|
March 20, 1990 |
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
August 27, 1990 |
KISHNI DEVI Vs. STATE OF RAJASTHAN
|
September 11, 1990 |
KISTUR CHAND JAWARI LAL Vs. MANGHI LAL
|
September 13, 1990 |
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
|
September 4, 1990 |
KRISHNA ALIASRAJESH AND RAMDHARI Vs. STATE OF RAJASTHAN
|
December 6, 1990 |
KRISHNA OIL MILLS Vs. JAI INDUSTRIAL WORKS JAIPUR
|
July 30, 1990 |
KUNWAR PAL Vs. STATE OF RAJASTHAN
|
December 19, 1990 |
KURBAN ALI Vs. STATE OF RAJASTHAN
|
July 30, 1990 |
LADU RAM Vs. STATE OF RAJASTHAN
|
August 23, 1990 |
LAL BAHADUR Vs. STATE
|
March 22, 1990 |
LAL CHAND Vs. STATE OF RAJASTHAN
|
February 17, 1990 |
LAL SINGH Vs. STATE OF RAJASTHAN
|
July 27, 1990 |
LALU RAM Vs. STATE OF RAJASTHAN
|
January 2, 1990 |
LAXMI CHAND Vs. STATE OF RAJASTHAN
|
January 30, 1990 |
LAXMI NARAIN Vs. STATE OF RAJASTHAN
|
December 19, 1990 |
LUNA RAM Vs. STATE
|
August 30, 1990 |
M/S. B.L. INDUSTRIES & ANR. Vs. STATE OF RAJASTHAN
|
August 1, 1990 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
March 14, 1990 |
MAFTA Vs. STATE OF RAJASTHAN
|
December 20, 1990 |
MAGAN SINGH Vs. STATE OF RAJASTHAN
|
August 16, 1990 |
MAHADEV ANS ORS. Vs. STATE OF RAJASTHAN
|
May 30, 1990 |
MAHADEV PRASAD YADAV Vs. STATE OF RAJASTHAN
|
September 13, 1990 |
MAHARANA MAHENDRA SINGH Vs. MAHARAJ ARVIND SINGH
|
December 19, 1990 |
MAHAVEER Vs. STATE OF RAJASTHAN
|
July 9, 1990 |
MAHAVEER AND NARHI Vs. STATE OF RAJASTHAN
|
November 26, 1990 |
MAHAVEER DASS Vs. GANESHMAL JEEVRAJ
|
July 11, 1990 |
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
January 17, 1990 |
MAHAVIR ALIAS MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
March 5, 1990 |
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
September 14, 1990 |
MAHAVIR PRASAD Vs. PANCHAYAT SRI DIGAMBER JAIN MANDIR
|
July 19, 1990 |
MAHENDRA PRATAP SINGH Vs. STATE OF RAJASTHAN
|
March 1, 1990 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 12, 1990 |
MAHENDRA SINGH Vs. BHARATPUR CENTRAL COOPERATIVE BANK, BHARATPUR & ANR .
|
November 20, 1990 |
MAHESH CHAND GOYAL Vs. STATE OF RAJASTHAN
|
April 5, 1990 |
MAHESH CHANDRA MISHRA Vs. STATE OF RAJASTHAN
|
May 29, 1990 |
MAJOR RAJA P SINGH Vs. SURENDRA KUMARI
|
September 13, 1990 |
MALKIYAT SINGH Vs. STATE OF RAJASTHAN
|
September 12, 1990 |
MANAGEMENT HINDUSTAN MACHINE TOOLS LTD Vs. JUDGE LABOUR COURT
|
April 17, 1990 |
MANGAL SINGH RAJPUT Vs. UNIVERSITY OF RAJ. & ORS.
|
August 24, 1990 |
MANGILAL Vs. STATE OF RAJASTHAN
|
October 12, 1990 |
MANGILAL Vs. STATE OF RAJASTHAN
|
September 13, 1990 |
MANINDRA KUMAR Vs. STATE OF RAJASTHAN
|
February 21, 1990 |
MANJEET SINGH Vs. STATE OF RAJASTHAN
|
January 10, 1990 |
MANOHAR LAL Vs. STATE OF RAJASTHAN
|
April 4, 1990 |
MARBLE VYAPAR SANGHATHAN Vs. STATE OF RAJASTHAN
|
February 9, 1990 |
MEHTA Vs. STATE OF RAJASTHAN
|
July 23, 1990 |
MEHTA AND SONS Vs. COMMERCIAL TAXES OFFICER UDAIPUR
|
December 13, 1990 |
MOHAMMED YAKUB Vs. STATE OF RAJASTHAN
|
January 1, 1990 |
MOHAN AND ORS. Vs. STATE OF RAJASTHAN
|
February 16, 1990 |
MOHAN LAL Vs. DISTRICT COLLECTOR
|
March 21, 1990 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
March 6, 1990 |
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
February 26, 1990 |
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
February 27, 1990 |
MOHD JAVED Vs. STATE OF RAJASTHAN
|
March 27, 1990 |
MOHINI KAPUR J BHAGWAN RAM Vs. GANESH RAM
|
February 1, 1990 |
MOOL CHAND Vs. STATE OF RAJASTHAN
|
September 20, 1990 |
MOOLA RAM Vs. LAXMI
|
March 6, 1990 |
MOOLA RAM Vs. LAXMI
|
February 20, 1990 |
MOOLDAN Vs. STATE OF RAJASTHAN
|
April 13, 1990 |
MOTI LAL Vs. STATE OF RAJASTHAN
|
November 23, 1990 |
MOTI LAL Vs. STATE OF RAJASTHAN
|
February 9, 1990 |
MOTI TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1990 |
MPL COUNCIL BIKANER Vs. SHAMBHU YADAV
|
February 17, 1990 |
MRS TARA MATHUR Vs. STATE OF RAJASTHAN
|
December 3, 1990 |
MST. CHIDIA Vs. STATE OF RAJASTHAN
|
July 3, 1990 |
MUKESH PRATHISTHAN Vs. COMMERCIAL TAXES OFFICER
|
September 12, 1990 |
MUKNARAM Vs. STATE OF RAJASTHAN
|
December 14, 1990 |
MUKNARAM & ORS. Vs. STATE
|
March 9, 1990 |
MUNI KAMAL VIJAYJI Vs. STATE
|
March 16, 1990 |
MUNICIPAL CORPORATION Vs. KHUBILAL
|
September 13, 1990 |
MUNISH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
January 24, 1990 |
MUNNA Vs. STATE OF RAJASTHAN & ORS.
|
September 5, 1990 |
MUNSHI RAM Vs. AMRNATH AND ANOTHER
|
December 5, 1990 |
MUSE KHAN Vs. STATE OF RAJASTHAN
|
March 1, 1990 |
NADEEM Vs. STATE OF RAJASTHAN
|
February 18, 1990 |
NAND KISHORE TRIVEDI Vs. STATE OF RAJASTHAN
|
December 21, 1990 |
NANGA AND SHANKAR Vs. STATE OF RAJASTHAN
|
January 30, 1990 |
NARAIN Vs. STATE OF RAJASTHAN
|
August 27, 1990 |
NARAIN DASS Vs. LEGAL REPRESENTATIVE OF CHAMPA
|
November 20, 1990 |
NARAIN LAL JAT Vs. DISTRICT ESTABLISHMENT COMMITTEE OF ZILA PARISHAD & ANR.
|
August 31, 1990 |
NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
March 6, 1990 |
NARENDRA NATH GOVIL Vs. NARESH CHAND GOYAL
|
January 29, 1990 |
NARPAT SINGH Vs. STATE OF RAJASTHAN
|
January 18, 1990 |
NARSI Vs. STATE OF RAJASTHAN
|
November 6, 1990 |
NASIRUDDIN Vs. NOOR JAHAN
|
February 5, 1990 |
NASRU Vs. BATOOL
|
August 17, 1990 |
NATHU RAM Vs. STATE OF RAJASTHAN
|
April 6, 1990 |
NATIONAL INSURANCE CO LTD Vs. P A VERGIS
|
September 13, 1990 |
NAZAR SINGH Vs. STATE OF RAJASTHAN
|
August 16, 1990 |
NEELAM JAIN Vs. PANCHAYAT SAMITI
|
July 31, 1990 |
NEMI CHAND Vs. SHANTI LAL
|
September 10, 1990 |
NET RAM Vs. MADAN LAL
|
August 1, 1990 |
NEW ERA FURNISHERS (P.) LTD. Vs. INDO-CONTINENTAL HOTELS
|
February 2, 1990 |
NIRMAL MARBLES LTD. Vs. VIVEK BHAMBHANI AND ORS.
|
February 5, 1990 |
NORATMAL Vs. SOBHAG KANWAR
|
February 12, 1990 |
O P JAIN Vs. HIGH COURT OF JUDICATURE FOR RAJ
|
August 10, 1990 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 27, 1990 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 4, 1990 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 17, 1990 |
OM PRAKASH GUPTA Vs. STATE OF RAJASTHAN
|
January 9, 1990 |
ONKAR LAL SHARMA Vs. STATE OF RAJASTHAN
|
January 18, 1990 |
OTAR MAL Vs. BHIKA RAM
|
December 10, 1990 |
PABUDA Vs. STATE
|
September 13, 1990 |
PADAM CHAND JAIN Vs. STATE OF RAJASTHAN
|
January 11, 1990 |
PAL BUS SERVICE Vs. STATE
|
September 3, 1990 |
PAL SINGH Vs. STATE OF RAJASTHAN
|
January 5, 1990 |
PANDHEE KHAN Vs. STATE OF RAJASTHAN
|
December 11, 1990 |
PANDI Vs. STATE
|
August 8, 1990 |
PANNU RAM Vs. STATE OF RAJASTHAN
|
March 8, 1990 |
PAPU ALIAS CHHILLU Vs. STATE OF RAJASTHAN
|
March 14, 1990 |
PATASI BAI Vs. BABURI
|
November 28, 1990 |
PEPHI DEVI Vs. LEGAL REPRESENTATIVES OF SUMER SINGH
|
August 22, 1990 |
PHULA Vs. STATE OF RAJASTHAN
|
September 7, 1990 |
POORA Vs. STATE OF RAJASTHAN
|
November 14, 1990 |
POORAN RAM Vs. STATE OF RAJASTHAN
|
August 29, 1990 |
POORAN RAM Vs. STATE OF RAJASTHAN
|
August 27, 1990 |
PRABHUDAN CHARAN Vs. STATE OF RAJASTHAN
|
November 7, 1990 |
PRAHLAD Vs. STATE OF RAJASTHAN
|
December 25, 1990 |
PRAKASH CHAND Vs. STATE OF RAJASTHAN
|
September 14, 1990 |
PRAKASH CHANDRA Vs. STATE OF RAJASTHAN
|
October 9, 1990 |
PRAKASH CHANDRA SINGHAL Vs. BANK OF BARODA
|
July 26, 1990 |
PRAMOD KUMAR Vs. STATE OF RAJASTHAN
|
October 26, 1990 |
PRATAPVAN Vs. CHHOGNATH
|
November 8, 1990 |
PREM KANWAR Vs. R S R T C
|
December 20, 1990 |
PREM SHANKER Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN & OTHERS
|
November 24, 1990 |
PREM SINGH Vs. STATE OF RAJASTHAN
|
September 12, 1990 |
PREM SINGH Vs. STATE OF RAJASTHAN
|
March 9, 1990 |
PREMVATI Vs. STATE COMMITTEE UNDER ESSENTIAL
|
March 27, 1990 |
PRITAM SINGH Vs. BHANU RAM
|
July 12, 1990 |
PRITHVI SINGH Vs. BOARD OF REVENUE
|
November 6, 1990 |
PURAN Vs. STATE
|
August 23, 1990 |
PURANA NAND JAIN HITKARI SAMITI JAIPUR Vs. JAIPUR DEVELOPMENT AUTHORITY
|
February 7, 1990 |
PURKHA RAM Vs. STATE OF RAJASTHAN
|
December 18, 1990 |
PURSHOTTAM DAS GOYAL Vs. SANT LAL
|
December 5, 1990 |
PURUSHOTTAM LAL ALIASPURUSHOTTAM DAS Vs. R S R T C
|
January 19, 1990 |
PUSHPA Vs. STATE OF RAJASTHANPUSHPA
|
February 9, 1990 |
PUSHPENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 2, 1990 |
R S E B Vs. OM PRAKASH GAUR
|
July 19, 1990 |
R S E B Vs. TRILOK CHAND
|
January 12, 1990 |
RADHE SHYAM RAJENDRA KUMAR Vs. ASSISTANT COMMERCIAL TAXES OFFICER WARD II CIRCLE A JODHPUR
|
November 15, 1990 |
RADHE SHYAM SONI Vs. STATE OF RAJASTHAN
|
December 3, 1990 |
RAFIQ MOHAMMED Vs. SHARIF MOHAMMED AND ANOTHER
|
December 4, 1990 |
RAFIQUE Vs. STATE
|
April 5, 1990 |
RAGHUNATH Vs. STATE OF RAJASTHAN
|
June 28, 1990 |
RAGHURAJ SINGH & ORS Vs. SURENDRA SINGH & ORS.
|
July 27, 1990 |
RAGHUVEER SINGH Vs. RAJASTHAN HOUSING BOARD
|
January 10, 1990 |
RAHIM BUX Vs. STATE OF RAJASTHAN
|
February 20, 1990 |
RAJ KUMAR ALIASRATNESH Vs. STATE OF RAJASTHAN
|
August 10, 1990 |
RAJANDAR SINGH Vs. STATE
|
August 1, 1990 |
RAJASTHAN MATSYA VYAVASAYEE SANGH Vs. STATE
|
October 29, 1990 |
RAJASTHAN STATE ROAD TRANS Vs. PISTA AGRAWAL
|
August 23, 1990 |
RAJASTHAN STATE ROAD TRANS Vs. ONKAR
|
April 6, 1990 |
RAJASTHAN STATE ROAD TRANS. CORPN. Vs. CHHITARIYA
|
July 6, 1990 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GAURI SHANKER
|
October 17, 1990 |
RAJASTHAN THERMAL ASSOCIATION Vs. STATE OF RAJASTHAN
|
April 10, 1990 |
RAJEEV ARORA Vs. UNION OF INDIA
|
April 5, 1990 |
RAJEEV KUMAR Vs. KAILASH NATH BHARGAWA
|
February 5, 1990 |
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
November 1, 1990 |
RAJENDRA KUMAR Vs. STATE OF RAJ.
|
January 12, 1990 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
October 24, 1990 |
RAJENDRA SINGH Vs. MUNICIPAL BOARD NAGORE
|
January 5, 1990 |
RAJINDER SINGH Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
December 20, 1990 |
RAJIV CHOUDHARY Vs. OIL SELECTION BOARDÂ
|
April 25, 1990 |
RAJKUMAR Vs. STATE OF RAJASTHAN
|
March 20, 1990 |
RAJKUMAR Vs. STATE OF RAJASTHAN
|
October 10, 1990 |
RAJU NAYAK Vs. STATE OF RAJASTHAN
|
November 15, 1990 |
RAJVENDRA Vs. STATE OF RAJASTHAN
|
November 20, 1990 |
RAKESH KUMAR Vs. STATE OF RAJASTHAN
|
January 10, 1990 |
RAKESH MANI Vs. STATE OF RAJASTHAN
|
December 11, 1990 |
RAM BABU Vs. STATE OF RAJASTHAN
|
October 30, 1990 |
RAM BABU & ORS. Vs. STATE OF RAJASTHAN
|
January 9, 1990 |
RAM BHAROSI AND SUGREEV Vs. STATE OF RAJASTHAN
|
January 31, 1990 |
RAM CHANDRA YADAV Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN
|
May 9, 1990 |
RAM CHARAN Vs. STATE OF RAJASTHAN
|
March 7, 1990 |
RAM CHARAN KHANDELWAL Vs. STATE OF RAJASTHAN
|
January 17, 1990 |
RAM DAYAL Vs. STATE
|
November 26, 1990 |
RAM GOPAL & ORS. Vs. STATE OF RAJASTHAN
|
August 7, 1990 |
RAM KALYAN Vs. MOTILAL
|
July 18, 1990 |
RAM KARAN Vs. STATE OF RAJASTHAN
|
August 20, 1990 |
RAM KARAN @ RANA Vs. STATE OF RAJASTHAN
|
November 6, 1990 |
RAM KISHAN Vs. STATE OF RAJASTHAN
|
July 10, 1990 |
RAM KUMAR Vs. STATE OF RAJASTHAN
|
January 10, 1990 |
RAM KUMAR Vs. STATE OF RAJASTHAN
|
March 5, 1990 |
RAM NARAYAN Vs. STATE OF RAJASTHAN
|
July 9, 1990 |
RAM NIWAS Vs. STATE
|
December 10, 1990 |
RAM PYARA Vs. STATE OF RAJASTHAN
|
March 15, 1990 |
RAM SINGH Vs. STATE
|
April 5, 1990 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
November 8, 1990 |
RAM SUKH Vs. STATE OF RAJASTHAN
|
January 18, 1990 |
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
October 30, 1990 |
RAMBAGH HOTELS PVT LTD Vs. COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR
|
March 2, 1990 |
RAMESH Vs. STATE OF RAJASTHAN
|
August 1, 1990 |
RAMESH AND ORS. Vs. STATE OF RAJASTHAN
|
February 2, 1990 |
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
July 19, 1990 |
RAMESH CHAND PALIWAL Vs. STATE OF RAJASTHAN
|
October 25, 1990 |
RAMESH KUMAR Vs. JOGENDERPAL SINGH
|
October 16, 1990 |
RAMESH LAMBA Vs. S P VISHNOI
|
November 30, 1990 |
RAMESHWAR & MAHIPAL Vs. STATE
|
November 1, 1990 |
RAMESHWAR LAL Vs. BULAKI RAM
|
October 9, 1990 |
RAMESHWARLAL Vs. SEETA RAM
|
July 16, 1990 |
RAMJANKI DEVI Vs. COMMISSIONER OF INCOME TAX
|
August 7, 1990 |
RAMJAS Vs. STATE OF RAJASTHAN
|
February 17, 1990 |
RAMJILAL & ANR. Vs. STATE OF RAJASTHAN
|
September 12, 1990 |
RAMLA @ RAM LAL Vs. STATE OF RAJASTHAN
|
December 6, 1990 |
RAMLAL Vs. STATE
|
January 19, 1990 |
RAMLAL Vs. STATE
|
February 13, 1990 |
RAMLINGAM @ RAMLILO Vs. STATE OF RAJASTHAN
|
September 4, 1990 |
RAMSWAROOP BRAHMIN Vs. STATE (THROUGH C.B.I.)
|
November 24, 1990 |
RAMU Vs. RAJASTHAN STATE ROAD TRANS
|
December 3, 1990 |
RANGA Vs. STATE OF RAJASTHAN
|
August 3, 1990 |
RANVEER SINGH AND ORS. Vs. BALU RAM
|
March 2, 1990 |
RASHID Vs. STATE OF RAJASTHAN
|
January 16, 1990 |
RASIK BEHARI NIGAM Vs. STATE
|
November 5, 1990 |
RATAN LAL Vs. RAJ HOUSING BOARD
|
October 25, 1990 |
RATAN PRABHA Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1990 |
RATI RAM Vs. STATE OF RAJASTHAN
|
October 24, 1990 |
RATIRAM Vs. STATE OF RAJASTHAN
|
October 9, 1990 |
RATNA PRABHA Vs. COMMISSIONER OF INCOME-TAX
|
October 26, 1990 |
RAWAJI Vs. STATE OF RAJASTHAN
|
January 18, 1990 |
REGIONAL TRANSPORT OFFICER JAIPUR Vs. NARENDRA SINGH BAID
|
March 23, 1990 |
REKHA RAM Vs. STATE OF RAJASTHAN
|
July 24, 1990 |
ROOP CHAND SHAH Vs. STATE OF RAJASTHAN
|
November 21, 1990 |
ROOP NARAIN SINGH Vs. STATE OF RAJASTHAN
|
July 3, 1990 |
ROSHAN LAL Vs. STATE OF RAJASTHAN
|
March 23, 1990 |
S K DUTT SHARMA Vs. STATE OF RAJASTHAN
|
February 7, 1990 |
S S KOTHIYAL Vs. UNION OF INDIA
|
December 6, 1990 |
S.K. CAFE PROPRIETOR SURENDERA KUMAR Vs. STATE OF RAJASTHAN
|
November 22, 1990 |
SADDA SINGH Vs. STATE OF RAJASTHAN
|
April 23, 1990 |
SAGAR Vs. VIKRAM SINGH
|
December 19, 1990 |
SAHABUDDIN MEB Vs. SHIVLAL & ORS.
|
January 25, 1990 |
SAHEE RAM Vs. BANK OF INDIA
|
February 8, 1990 |
SAHIB SINGH Vs. STATE OF RAJASTHAN
|
September 13, 1990 |
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
February 15, 1990 |
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
August 20, 1990 |
SAJJAN SINGH Vs. STATE OF RAJASTAN
|
August 9, 1990 |
SALAMUDEEN Vs. STATE OF RAJASTHAN
|
December 19, 1990 |
SALMA BANO Vs. MOHAMMED RAFIQ
|
December 17, 1990 |
SAMPAT LAL Vs. STATE OF RAJASTHAN
|
November 7, 1990 |
SAMPATRAJ Vs. STATE
|
August 15, 1990 |
SAMRATH LAL Vs. UNION OF INDIA
|
May 3, 1990 |
SAMUNDRA SINGH Vs. JDA, JAIPUR
|
August 9, 1990 |
SARDAR KEHAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
November 8, 1990 |
SARDAR MOHD Vs. STATE OF RAJASTHAN AND ANR
|
August 9, 1990 |
SARDARA RAM DANGI Vs. DISTRICT JUDGE JODHPUR
|
August 23, 1990 |
SARJUDEEN Vs. SMT. MUMTAZ AND ORS.
|
January 15, 1990 |
SARWAN SINGH Vs. STATE OF RAJASTHAN
|
August 29, 1990 |
SASARAM Vs. STATE
|
May 16, 1990 |
SAUKHAN Vs. STATE OF RAJASTHAN
|
July 31, 1990 |
SAWAI SINGH Vs. STATE OF RAJASTHAN
|
December 19, 1990 |
SECRETARY RAJ PUBLIC SERVICE Vs. OM DUTT SHARMA
|
October 10, 1990 |
SETH MUKUND DAS RATHI Vs. COMMISSIONER OF WEALTH TAX
|
July 3, 1990 |
SEVA SINGH Vs. STATE OF RAJASTHAN
|
August 16, 1990 |
SEWABHAVI AYURVEDIC RASAYANSHALA TRUST LADNU Vs. SHYAM SUNDER JOSHI
|
November 19, 1990 |
SHAHBUDDIO Vs. STATE OF RAJASTHAN
|
January 31, 1990 |
SHAKTI KANT PATTAK Vs. PASCHIMI RAJASTHAN DUGDH UTPADAK SAHAKARI SANGH LTD
|
November 20, 1990 |
SHANKAR BIRMIWAL Vs. J D A
|
January 5, 1990 |
SHANKER Vs. STATE OF RAJASTHAN
|
August 23, 1990 |
SHANKER LAL Vs. STATE OF RAJASTHAN
|
July 23, 1990 |
SHANKER LAL Vs. STATE OF RAJASTHAN
|
April 10, 1990 |
SHANTI DEVI Vs. STATE OF RAJASTHAN
|
August 20, 1990 |
SHER SINGH Vs. STATE OF RAJASTHAN
|
June 21, 1990 |
SHIKHA FOOT Vs. COMMISSIONER, SALES TAX OF RAJASTHAN AND OTHERS
|
December 18, 1990 |
SHISHUPAL Vs. MANAK CHAND
|
January 25, 1990 |
SHIV CHARAN & ANR. Vs. STATE OF RAJASTHAN
|
November 27, 1990 |
SHIV KANT Vs. STATE OF RAJASTHAN
|
November 26, 1990 |
SHIV KUMAR Vs. STATE OF RAJASTHAN
|
February 13, 1990 |
SHIVNATH Vs. STATE OF RAJASTHAN
|
January 25, 1990 |
SHIVRAM @ SHIBBU Vs. STATE OF RAJASTHAN
|
August 17, 1990 |
SHRAWAN LAL Vs. THE JUDGE, INDUSTRIAL TRIBUNAL, RAJ. JAIPUR & ORS.
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March 22, 1990 |
SHRI PHAL AND ANR. Vs. STATE OF RAJASTHAN
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January 17, 1990 |
SHRI SUBENDU DIXIT Vs. RAJASTHAN AGRICULTURE
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April 9, 1990 |
SHYAM LAL Vs. V.B.L. MATHUR AND ANOTHER
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October 9, 1990 |
SHYAM LAL AND PRITAM SINGH Vs. STATE
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December 25, 1990 |
SHYAM SUNDER Vs. DEVI SINGH
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March 19, 1990 |
SHYAMLAL Vs. STATE OF RAJASTHAN
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August 29, 1990 |
SINGHVI BROTHERS Vs. UNION OF INDIA
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May 9, 1990 |
SITA RAM Vs. STATE OF RAJASTHAN
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May 10, 1990 |
SMT. GULAB AND ORS. Vs. STATE OF RAJ. AND ORS.
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December 13, 1990 |
SMT. SUDHA JAIN Vs. STATE OF RAJ. & ORS.
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March 20, 1990 |
SMT. VIMLA AGRAWAL Vs. STATE OF RAJ. & ORS.
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August 24, 1990 |
SOHAN LAL Vs. STATE OF RAJASTHAN
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February 15, 1990 |
SOHAN LAL Vs. STATE OF RAJASTHAN
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November 22, 1990 |
SOHANLAL Vs. STATES
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April 5, 1990 |
SRI CHAND Vs. BRIJ BHUSHAN AND ORS.
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January 30, 1990 |
STATE Vs. GULSHAN CHOPRA
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September 13, 1990 |
STATE Vs. MOHAN LAL
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April 4, 1990 |
STATE Vs. LOONKARAN
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February 15, 1990 |
STATE Vs. UCHBAB KANWAR
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November 13, 1990 |
STATE OF RAJASTAN Vs. SANT KUMAR
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August 28, 1990 |
STATE OF RAJASTHAN Vs. KISHAN LAL
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April 9, 1990 |
STATE OF RAJASTHAN Vs. NATHUMAL
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February 19, 1990 |
STATE OF RAJASTHAN Vs. GANPAT SINGH
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March 9, 1990 |
STATE OF RAJASTHAN Vs. LADU S/O MAINDU 140
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February 2, 1990 |
STATE OF RAJASTHAN Vs. MISHRI LAL
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January 31, 1990 |
STATE OF RAJASTHAN Vs. DEVI SAHAI
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January 4, 1990 |
STATE OF RAJASTHAN Vs. RAMESHWAR LAL SHARMA
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November 19, 1990 |
STATE OF RAJASTHAN Vs. BHAGIRATH
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September 5, 1990 |
STATE OF RAJASTHAN Vs. MADAN MOHAN
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December 19, 1990 |
STATE OF RAJASTHAN Vs. DILSHAD AND ASLAM
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February 15, 1990 |
STATE OF RAJASTHAN Vs. BANNEY SINGH & ANR.
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December 3, 1990 |
STATE OF RAJASTHAN Vs. JAGANNATH
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August 31, 1990 |
STATE OF RAJASTHAN Vs. GOVIND NARAIN AND ORS.
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August 7, 1990 |
STATE OF RAJASTHAN Vs. SURESH
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January 3, 1990 |
STATE OF RAJASTHAN Vs. MANGI LAL & ORS.
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July 27, 1990 |
STATE OF RAJASTHAN AND ANR. Vs. UMMED CHAND MATHUR
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August 20, 1990 |
STATE OF U.P. Vs. RAM LAKHAN AND ANR.
|
September 27, 1990 |
SUBHASH CHANDRA SAHARAN Vs. STATE OF RAJASTHAN
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January 22, 1990 |
SUBHASH PATHAK & AND OTHERS Vs. STATE OF RAJASTHAN
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December 20, 1990 |
SUJAN SINGH Vs. STATE OF RAJASTHAN
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August 28, 1990 |
SUJANA Vs. STATE OF RAJASTHAN
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February 20, 1990 |
SULTAN Vs. STATE OF RAJASTHAN
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August 27, 1990 |
SULTANIA KANJAR Vs. STATE OF RAJASTHAN
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February 9, 1990 |
SUNDAR BAI Vs. SUGANDH KUMAR
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March 15, 1990 |
SURAJ MAL SONI Vs. STATE OF RAJASTHAN
|
August 20, 1990 |
SURENDRA KUMAR AGRAWAL Vs. JAGDISH GEHLOT
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January 24, 1990 |
SURESH CHANDRA Vs. STATE OF RAJASTHAN
|
January 11, 1990 |
SURJA RAM Vs. STATE OF RAJASTHAN
|
February 1, 1990 |
SURYAKANT ALIASPAPPU Vs. STATE OF RAJASTHAN
|
February 13, 1990 |
SUSHMA KHANDELWAL Vs. UNIVERSITY OF RAJASTHAN
|
January 29, 1990 |
SWADESHI FELT MANUFACTURERS Vs. UNION OF INDIA
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November 20, 1990 |
SWATI LODHA Vs. STATE OF RAJASTHAN
|
May 10, 1990 |
T A BENNY Vs. RAJASTHAN CO-OPERATIVE DAIRY FEDERATION LTD
|
July 3, 1990 |
TALLA SINGH Vs. STATE OF RAJASTHAN
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July 25, 1990 |
TARA CHAND Vs. GYANENDRA TIWARI
|
November 7, 1990 |
TARACHAND Vs. STATE OF RAJASTHAN
|
August 3, 1990 |
TEJA RAM Vs. UNIVERSITY OF JODHPUR
|
August 22, 1990 |
THANWARA Vs. STATE OF RAJASTHAN
|
July 26, 1990 |
TULSI RAM Vs. PARO BAI
|
December 7, 1990 |
TULSI RAM Vs. PARO BAI
|
December 17, 1990 |
UJAGAR SINGH Vs. STATE OF RAJASTHAN
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October 9, 1990 |
UMA SHANKER JOSHI Vs. RAJESHWARI
|
August 9, 1990 |
UMRAO & OTHERS Vs. LILA BAI
|
April 13, 1990 |
UNION OF INDIA Vs. STATE OF RAJASTHAN
|
March 29, 1990 |
UNITED INDIA INSURANCE CO LTD Vs. ROOP KANWAR
|
August 1, 1990 |
UNITED INDIA INSURANCE CO LTD Vs. ARJUNLAL
|
October 24, 1990 |
UNIVERSITY OF AJMER Vs. HANUMAN DUTT
|
March 23, 1990 |
URMILA GOYAL Vs. SR DIVISIONAL MANAGER LIC OF INDIA
|
April 16, 1990 |
USMAN Vs. SITA RAM
|
December 21, 1990 |
VAIDYA BANWAN LAL Vs. STATE OF RAJASTHAN
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August 8, 1990 |
VARIS ALI Vs. STATE OF RAJASTHAN
|
February 17, 1990 |
VED PRAKASH Vs. STATE OF RAJASTHAN
|
October 11, 1990 |
VED PRAKASH DANGI Vs. STATE OF RAJASTHAN
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January 10, 1990 |
VEER PUNERJAI Vs. STATE OF RAJASTHAN
|
July 13, 1990 |
VIDHYARTHI SANRAKSHAN SAMITI JODHPUR Vs. UNIVERSITY OF JODHPUR
|
August 20, 1990 |
VIDYA PRAKASH GANGWAL Vs. OFFICIAL LIQUIDATOR RAJASTHAN HIGH COURT
|
March 9, 1990 |
VIJAY JOSHI Vs. STATE OF RAJASTHAN
|
October 5, 1990 |
VIJAY KAUR Vs. RADHEYSHYAM
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January 19, 1990 |
VIJAY KUMAR KHEMKA Vs. RAJASTHAN FINANCIAL CORPORATION
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December 19, 1990 |
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
January 27, 1990 |
VIJAY SINGH Vs. DINESH CHANDRA
|
February 22, 1990 |
VIJAY SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
February 1, 1990 |
VIJAYA KAUR Vs. RADHEY SHYAM
|
August 1, 1990 |
VILLAGE PANCHAYAT MALAWALI Vs. STATE OF RAJASTHAN
|
January 17, 1990 |
VISHAL SINGH Vs. STATE OF RAJASTHAN
|
November 21, 1990 |
VISHNU KUMAR Vs. STATE OF RAJASTHAN
|
July 16, 1990 |
VSIHNU DUTT SHARMA Vs. STATE OF RAJASTHAN
|
November 26, 1990 |
YOGESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
July 20, 1990 |
YUSUF Vs. ABDUL WAHID AND ORS.
|
March 6, 1990 |