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(1) GANESH (2) BRAJ MOHAN Vs. STATE
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July 10, 1989 |
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ABDUL WAHEED Vs. STATE OF RAJASTHAN
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February 8, 1989 |
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ACHALIA Vs. STATE OF RAJASTHAN
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April 3, 1989 |
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AILA @ AIDAN Vs. STATE OF RAJ.
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September 6, 1989 |
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AJEET MEHTA Vs. STATE OF RAJASTHAN
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May 9, 1989 |
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AJIT KUMAR Vs. STATE OF RAJASTHAN
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January 25, 1989 |
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AJIT SINGH Vs. STATE OF RAJASTHAN
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January 19, 1989 |
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AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. AHMEDABAD ELECTRICITY CO LTD
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August 24, 1989 |
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ALLARAKH Vs. STATE OF RAJASTHAN
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April 5, 1989 |
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ALTAF Vs. STATE OF RAJASTHAN
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June 6, 1989 |
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AMAR CHAND Vs. STATE OF RAJASTHAN
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November 10, 1989 |
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AMAR SINGH Vs. STATE
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December 13, 1989 |
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AMNA BAI Vs. MAHAVEER SINGH
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July 27, 1989 |
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AMREEK SINGH Vs. STATE OF RAJASTHAN
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November 30, 1989 |
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AMRIK SINGH Vs. STATE OF RAJASTHAN
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April 17, 1989 |
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ANGREJ SINGH Vs. THE STATE OF RAJ.
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August 2, 1989 |
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ANIL KUMAR MEHRA Vs. STATE OF RAJASTHAN
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August 4, 1989 |
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ARADHANA TEXTILES PVT LTD Vs. VISHNU TEXTILES TRADERS
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November 27, 1989 |
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ARJUN SINGH Vs. STATE OF RAJASTHAN
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April 19, 1989 |
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ARUN KUMAR SOGANI Vs. STATE OF RAJASTHAN
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January 30, 1989 |
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ASHOK JAIN Vs. STATE
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September 21, 1989 |
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ASHOK KUMAR Vs. VILLAGE PANCHAYAT GUHALA
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May 11, 1989 |
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ASHOK KUMAR Vs. VILLAGE PANCHAYAT
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November 5, 1989 |
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ASSISTANT COMMERCIAL TAXES OFFICER Vs. KAPUR TRUNK FACTORY
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May 9, 1989 |
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ASSISTANT COMMERCIAL TAXES OFFICER AJMER Vs. MURLI BRORS
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April 12, 1989 |
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ASSISTANT COMMERCIAL TAXES OFFICER MAKRANA Vs. MERCANTILE MARBLE MART
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March 10, 1989 |
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ASSISTANT COMMERCIAL TAXES OFFICER UDAIPUR Vs. KWALITY RESTAURANT
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January 17, 1989 |
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ASSISTANT COMMERCIAL TAXES OFFICER WARD I CIRCLE A JODHPUR Vs. JODHPUR LEGAL PRACTITIONERS CO-OPERATIVE SOCIETY
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January 18, 1989 |
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ASSISTANT COMMERCIAL TAXES OFFICER WARD III PALI Vs. GEWAR CHAND KESRIMAL PALI
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October 23, 1989 |
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ASSOCIATED STONE INDUSTRIES KOTA LIMITED Vs. COMMISSIONER OF INCOME TAX
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October 17, 1989 |
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ATAR CHAND Vs. STATE OF RAJASTHAN
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September 22, 1989 |
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AVTAR SINGH Vs. RAJ RAJYA SAHAKARI KRAY VIKRAYA SANGH LTD
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April 17, 1989 |
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BABBAR BHAN @ BABAR SINGH Vs. STATE OF RAJASTHAN
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December 8, 1989 |
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BABU Vs. KAMLA DEVI
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April 24, 1989 |
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BABU ALIAS OM PRAKASH Vs. STATE OF RAJASTHAN
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September 19, 1989 |
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BABU LAL Vs. STATE OF RAJASTHAN
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July 6, 1989 |
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BABU LAL Vs. STATE OF RAJASTHAN
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June 7, 1989 |
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BABU SINGH Vs. STATE OF RAJASTHAN
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November 29, 1989 |
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BABU SINGH Vs. STATE OF RAJASTHAN
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December 14, 1989 |
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BABUDA Vs. STATE OF RAJASTHAN
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May 3, 1989 |
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BABULAL Vs. STATE
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March 13, 1989 |
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BABULAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
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December 4, 1989 |
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BADAN SINGH Vs. STATE
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September 25, 1989 |
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BADRI LAL Vs. STATE OF RAJASTHAN
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July 4, 1989 |
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BAJAJ INDUSTRIES Vs. STATE OF RAJASTHAN
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October 16, 1989 |
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BAJRANG LAL Vs. STATE OF RAJASTHAN
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August 31, 1989 |
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BAJRANG SINGH Vs. STATE
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March 10, 1989 |
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BAKSHA Vs. STATE OF RAJASTHAN
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June 6, 1989 |
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BAL CHAND Vs. DEVI SINGH
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October 16, 1989 |
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BAL KRISHAN MOONDRA Vs. MAN MOHAN SWAROOP BHATNAGAR & ANOTHER
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September 20, 1989 |
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BALBEER Vs. STATE OF RAJASTHAN
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July 4, 1989 |
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BALDEO SINGH Vs. STATE OF RAJASTHAN
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November 24, 1989 |
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BALRAM Vs. STATE OF RAJASTHAN
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September 4, 1989 |
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BANNI RAM Vs. STATE OF RAJ. & ORS.
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October 19, 1989 |
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BANNU Vs. BUNDU
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March 10, 1989 |
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BANSHI Vs. STATE OF RAJASTHAN
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September 22, 1989 |
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BANSHI LAL Vs. RAWAT SINGH
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March 1, 1989 |
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BANSHU KHAN Vs. STATE OF RAJASTHAN
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January 18, 1989 |
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BANWARI LAL Vs. RAM AVATAR
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January 24, 1989 |
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BARKAT Vs. STATE OF RAJASTHAN
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November 16, 1989 |
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BARKAT ALI Vs. STATE OF RAJASTHAN
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July 19, 1989 |
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BASHIR MOHD Vs. STATE OF RAJASTHAN
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December 14, 1989 |
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BASTICHAND BHANWALI Vs. DHARAM VIR KALIA
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March 16, 1989 |
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BASUDA Vs. STATE
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May 3, 1989 |
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BHAG CHAND Vs. STATE OF RAJASTHAN
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August 25, 1989 |
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BHAGEL SINAH Vs. STATE OF RAJASTHAN
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December 8, 1989 |
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BHAGIRATH Vs. STATE OF RAJASTHAN
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November 21, 1989 |
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BHAGIRATH MAL Vs. UNION OF INDIA
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January 6, 1989 |
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BHAGWAN DAS Vs. STATE OF RAJASTHAN
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March 13, 1989 |
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BHAGWAN DASS Vs. MOTILAL
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March 1, 1989 |
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BHAGWAN DASS Vs. KAREEM BAX
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July 26, 1989 |
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BHAGWAN SINGH Vs. KEDAR SINGH
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July 5, 1989 |
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BHAGWANRAM Vs. THAKURJI SHRI HANUMANJI MAHARAJ
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April 13, 1989 |
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BHAGWAT SINGH Vs. STATE OF RAJASTHAN
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February 6, 1989 |
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BHAGWATI Vs. STATE
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December 11, 1989 |
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BHAIYA RAM AND ASURAM Vs. STATE OF RAJASTHAN
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September 22, 1989 |
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BHANWAR LAL Vs. CHHITAR LAL
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October 19, 1989 |
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BHANWAR LAL Vs. STATE OF RAJASTHAN
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January 18, 1989 |
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BHANWAR LAL Vs. STATE OF RAJASTHAN
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February 28, 1989 |
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BHANWAR LAL Vs. PREM
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March 29, 1989 |
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BHANWAR LAL Vs. UNION OF INDIA
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December 6, 1989 |
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BHANWAR LAL Vs. STATE OF RAJASTHAN
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December 14, 1989 |
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BHANWAR SINGH Vs. STATE
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January 16, 1989 |
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BHANWAR SINGH Vs. STATE OF RAJASTHAN
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September 12, 1989 |
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BHANWARIA Vs. STATE OF RAJ.
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February 1, 1989 |
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BHANWARLAL Vs. TEJMAL
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April 3, 1989 |
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BHANWARU Vs. STATE OF RAJASTHAN
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October 26, 1989 |
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BHARAT TRACTORS MUZAFFARPUR Vs. SRI RAMCHANDRA PANDEY
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May 15, 1989 |
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BHARATPUR CENTRAL CO-OP BANK LTD Vs. RATAN SINGH
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July 7, 1989 |
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BHAWANI SINGH Vs. STATE
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December 5, 1989 |
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BHERU LAL Vs. STATE OF RAJASTHAN
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January 3, 1989 |
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BHERULAL Vs. STATE
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November 29, 1989 |
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BHOM SINGH Vs. STATE OF RAJASTHAN
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August 10, 1989 |
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BHOORI Vs. MOHANLAL
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December 13, 1989 |
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BHOPAL SINGH Vs. STATE OF RAJASTHAN
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November 3, 1989 |
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BHOPAL SINGH Vs. STATE OF RAJASTHAN
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January 20, 1989 |
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BHURAMAL RAJMAL Vs. COMMISSIONER OF INCOME TAX
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July 4, 1989 |
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BHURIA Vs. STATE OF RAJASTHAN
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July 25, 1989 |
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BIRBAL Vs. JAMNA
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April 27, 1989 |
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BIRMA RAM Vs. JANKIDAS
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August 1, 1989 |
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BISHAMBHAR DAYAL & ORS. Vs. STATE OF RAJASTHAN & ORS.
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January 23, 1989 |
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BOARDS AND BOARDS PVT LTD Vs. HIMALAYA PAPER MACHINERY PVT LTD
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November 9, 1989 |
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BRAJ MOHAN Vs. STATE OF RAJASTHAN
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July 5, 1989 |
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BRIG GURDIAL SINGH Vs. STATE OF RAJASTHAN
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May 26, 1989 |
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BRIJ LAL MEHTA Vs. KAMAL MEENA
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September 12, 1989 |
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C.H. LOGANI AND 3 ORS. Vs. STATE OF RAJASTHAN
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July 25, 1989 |
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CAPSTAN METERS INDIA LTD Vs. JUDGE LABOUR COURT
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December 21, 1989 |
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CENTRAL BANK OF INDIA, BOMBAY Vs. HARI KISHAN KOTHARI
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October 18, 1989 |
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CHAGGAN LAL Vs. PANCHAYAT SAMITI
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November 10, 1989 |
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CHAHAT AND ANR. Vs. LALJI AND ORS.
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December 7, 1989 |
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CHAIN BHARTI Vs. STATE
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September 21, 1989 |
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CHAIN SINGH Vs. STATE
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May 25, 1989 |
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CHAIRMAN WAHID AHMED & ORS. Vs. STATE
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July 12, 1989 |
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CHANDER SINGH GAUR Vs. STATE
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May 26, 1989 |
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CHANDI DAN Vs. STATE OF RAJASTHAN
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October 20, 1989 |
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CHANDRA BHAN Vs. STATE OF RAJASTHAN
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March 6, 1989 |
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CHANDRA BHAN JAIN Vs. MADAN LAL
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January 24, 1989 |
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CHARAN SINGH Vs. STATE OF RAJASTHAN
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August 7, 1989 |
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CHELIA Vs. STATE OF RAJASTHAN
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March 16, 1989 |
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CHHAGANLAL Vs. STATE
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May 9, 1989 |
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CHHOTEYLAL Vs. STATE OF RAJASTHAN
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February 27, 1989 |
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CHHOTU LAL Vs. STATE OF RAJ.
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September 7, 1989 |
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CHHOTU RAM Vs. STATE OF RAJASTHAN
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July 10, 1989 |
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CHHUTAN LAL Vs. STATE OF RAJASTHAN
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February 27, 1989 |
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CHIMAN SINGH Vs. STATE
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July 26, 1989 |
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CHOUTHU AND BHANARAM Vs. STATE OF RAJASTHAN
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February 21, 1989 |
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CHUNNILAL Vs. JAMNALAL
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January 16, 1989 |
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COMMERCIAL OFFICER OFFICE OF THE TELECOM DISTT MANAGER PATNA Vs. BIHAR STATE WAREHOUSING CORPORATION
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October 18, 1989 |
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COMMERCIAL TAXES OFFICER JODHPUR Vs. CHANDRA CHEMICAL INDUSTRIES
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January 18, 1989 |
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COMMERCIAL TAXES OFFICER SPECIAL CIRCLE II JAIPUR Vs. HOT CHAND POHU MAL
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April 13, 1989 |
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COMMERCIAL TAXES OFFICER SPECIAL CIRCLE KOTA Vs. JANKI LAL GOURILAL
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April 12, 1989 |
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COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI Vs. SOJAT LIME CO
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March 2, 1989 |
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COMMERCIAL TAXES OFFICER UDAIPUR Vs. MOHANLAL SHANTILAL JAIN
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January 18, 1989 |
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COMMERCIAL TAXES OFFICER UDAIPUR Vs. NALWAYA MINERALS AND MOTOR PARTS UDAIPUR
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August 8, 1989 |
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COMMISSIONER OF GIFT TAX Vs. KISHAN CHAND
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July 19, 1989 |
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COMMISSIONER OF GIFT TAX Vs. CHARANJEET SINGH
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October 26, 1989 |
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COMMISSIONER OF INCOME TAX Vs. ADITYA MILLS
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October 17, 1989 |
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COMMISSIONER OF INCOME TAX Vs. CHANDI PRASAD KHAITAN
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November 7, 1989 |
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COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL GHATIWALA
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July 11, 1989 |
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COMMISSIONER OF INCOME TAX Vs. HUKAM CHAND
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July 11, 1989 |
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COMMISSIONER OF INCOME TAX Vs. GANESH DAS RAM SWAROOP KAKANI
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August 21, 1989 |
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COMMISSIONER OF WEALTH TAX Vs. GOLECHA HUF S K
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August 21, 1989 |
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COMMISSIONER OF WEALTH TAX Vs. SAJANMAL RAMPAL GODHA HUF
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November 17, 1989 |
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COMMISSIONER OF WEALTH TAX Vs. UGAR SINGH
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October 17, 1989 |
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COMMISSIONER OF WEALTH TAX Vs. MANMOHAN LAL
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October 26, 1989 |
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COMMISSIONER OF WEALTH TAX Vs. GOLECHA S K
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October 19, 1989 |
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COMMISSIONER OF WEALTH TAX Vs. VIMAL KUMAR SURANA
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July 6, 1989 |
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COMMISSIONER OF WEALTH TAX Vs. PRAKASH CHAND SURANA
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July 6, 1989 |
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COMMISSIONER OF WEALTH TAX Vs. UMRAO MAL DHADDA
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July 6, 1989 |
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COMMISSIONER OF WEALTH TAX Vs. KUSUM BADER
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December 20, 1989 |
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COMMON CAUSE Vs. D E S U
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October 17, 1989 |
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CONSUMER PROTECTION COUNCIL Vs. AHMEDABAD ELECTRICITY CO LTD
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December 8, 1989 |
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CONSUMER UNITY AND TRUST SOCIETY Vs. UNION OF INDIA
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December 8, 1989 |
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CONSUMER UNITY AND TRUST SOCIETY JAIPUR Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT JAIPUR AND DIRECTOR MEDICAL AND HEALTH DEPARTMENT FAMILY WELFARE JAIPUR
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January 3, 1989 |
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D S MEHTA Vs. UNION OF INDIA
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January 18, 1989 |
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DABBU Vs. STATE OF RAJ.
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April 3, 1989 |
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DAL CHAND Vs. R T A
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September 27, 1989 |
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DALIP SINGH Vs. SADHU SINGH
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November 25, 1989 |
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DALJEET SINGH Vs. STATE OF RAJASTHAN
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November 7, 1989 |
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DAMODAR LAL Vs. SURAJ KANWAR
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August 9, 1989 |
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DARBARA SINGH Vs. STATE OF RAJASTHAN
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April 24, 1989 |
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DARBI TEXTILES LTD Vs. R S E B
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August 3, 1989 |
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DAU DAYAL JAG MOHAN Vs. STATE OF RAJASTHAN
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November 23, 1989 |
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DAULAT RAM Vs. STATE
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September 19, 1989 |
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DEEP CHAND Vs. PUNJAB NATIONAL BANK
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August 14, 1989 |
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DESH RAJ Vs. MEERA
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September 14, 1989 |
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DESH RAJ Vs. OMPRAKASH
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April 13, 1989 |
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DESHRAJ Vs. OM PRAKASH
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December 19, 1989 |
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DEVI LAL Vs. STATE OF RAJASTHAN
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December 7, 1989 |
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DEVI LAL Vs. STATE OF RAJASTHAN
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May 10, 1989 |
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DEVI LAL & ORS. Vs. STATE OF RAJASTHAN
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September 20, 1989 |
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DEVI SINGH Vs. STATE
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March 15, 1989 |
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DEVI SINGH Vs. STATE OF RAJASTHAN
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May 10, 1989 |
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DHANGIR Vs. JANKIDAS
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September 14, 1989 |
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DHANNA LAI Vs. STATE OF RAJASTHAN
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February 7, 1989 |
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DHANNA RAM Vs. SMT. POONA
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September 21, 1989 |
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DHANNA RAM RAJPUROHIT Vs. STATE OF RAJASTHAN
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May 16, 1989 |
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DHAPU Vs. NAZAR AHMAD
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August 16, 1989 |
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DHARAM CHAND Vs. STATE
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March 14, 1989 |
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DHARAM PAL Vs. KAUSHALYA DEVI
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February 27, 1989 |
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DHARM SINGH Vs. STATE OF RAJASTHAN
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November 17, 1989 |
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DHOLA Vs. KAKA SINGH
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July 19, 1989 |
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DINESH KUMAR Vs. STATE OF RAJASTHAN
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July 19, 1989 |
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DINESH KUMAR Vs. STATE
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February 7, 1989 |
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DINESH SINGH Vs. STATE OF RAJ.
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May 26, 1989 |
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DINESH SINGH & ORS. Vs. STATE OF RAJ.
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September 20, 1989 |
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DOONGAR CHAND DANGI Vs. STATE OF RAJASTHAN
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November 16, 1989 |
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DURGA PRASAD Vs. RADHEY SHYAM
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October 16, 1989 |
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DUSHYANT KUMAR Vs. R S R T CORPORATION
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November 17, 1989 |
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EDUCATIONAL SOCIETY OF SOPHIA Vs. KAILASH CHANDRA SINGHAL KOTA
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September 29, 1989 |
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EXECUTIVE ENGINEER Vs. BACHNO BAI
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April 25, 1989 |
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EXECUTIVE ENGINEER P H E D DRILLING DN UDAIPUR Vs. KRISHNA DUTT
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September 16, 1989 |
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FAKIR MOHAMMAD Vs. STATE OF RAJASTHAN
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December 4, 1989 |
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FARHAT HUSSAIN Vs. STATE OF RAJASTHAN
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December 14, 1989 |
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FATEH SINGH MEHTA Vs. O P SINGHAL
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February 24, 1989 |
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FAZAL HUSSAIN Vs. KALU KHAN
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March 3, 1989 |
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FIRM KIRPA RAM GANESHI LAL Vs. VIJAY KUMAR
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March 10, 1989 |
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FIRM MOHAN LAL RAM SWAROOP Vs. RAJKUMAR
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September 21, 1989 |
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FOJA SINGH Vs. STATE
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March 13, 1989 |
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GAJANAND Vs. STATE OF RAJ.
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April 29, 1989 |
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GAJANAND Vs. STATE OF RAJASTHAN
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September 20, 1989 |
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GANESH CHANDRA SAINI Vs. STATE OF RAJASTHAN
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December 3, 1989 |
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GANESH RAM & ANOTHER Vs. LEGAL HEIRS OF JETHA RAM & ORS.
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November 21, 1989 |
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GANGA RAM Vs. STATE OF RAJASTHAN
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July 13, 1989 |
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GANPAT LAL Vs. STATE
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January 27, 1989 |
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GANPAT RAM Vs. STATE OF RAJASTHAN
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December 4, 1989 |
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GATTA ALIAS BHAGWAN SINGH Vs. STATE OF RAJASTHAN
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November 10, 1989 |
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GEETA RAM Vs. STATE OF RAJ.
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July 21, 1989 |
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GENERAL MANAGER SOUTH EASTERN RAILWAYS Vs. SHRI ANAND PRASAD SINBA
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August 28, 1989 |
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GHASI Vs. STATE OF RAJASTHAN
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December 18, 1989 |
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GHEWARIA Vs. STATE OF RAJASTHAN
|
April 13, 1989 |
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GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
July 21, 1989 |
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GIRDHARI SINGH Vs. STATE OF RAJASTHAN, THROUGH P.P.
|
April 20, 1989 |
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GIRRAJ Vs. STATE OF RAJASTHAN
|
May 12, 1989 |
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GOKUL Vs. STATE OF RAJASTHAN
|
July 13, 1989 |
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GOKUL Vs. STATE OF RAJASTHAN
|
November 20, 1989 |
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GOPAL Vs. STATE OF RAJASTHAN
|
April 5, 1989 |
|
GOPAL @ SUKHPAL Vs. STATE OF RAJ.
|
February 1, 1989 |
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GORDHAN LAL Vs. STATE OF RAJASTHAN
|
November 30, 1989 |
|
GOVIND SHARAN Vs. STATE OF RAJASTHAN
|
March 23, 1989 |
|
GOYAL ELECTRI-STEELS CASTINGS Vs. DIDWANA CHEMICALS LTD
|
November 10, 1989 |
|
GULAB CHAND Vs. STATE OF RAJASTHAN
|
February 27, 1989 |
|
GULAB NARAIN Vs. BANSHI DEVI
|
July 13, 1989 |
|
GULAM NABI Vs. STATE OF RAJASTHAN
|
September 1, 1989 |
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GULSHAN CHOPRA Vs. STATE OF RAJASTHAN
|
November 30, 1989 |
|
GUMANARAM Vs. STATE
|
September 25, 1989 |
|
GUR MAHENDRA SINGH Vs. S D M
|
August 22, 1989 |
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GURU DAYAL AND ORS. Vs. STATE OF RAJASTHAN
|
November 3, 1989 |
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GURU NANAK STEEL ROLLING MILL BHARATPUR Vs. STATE OF RAJASTHAN
|
April 24, 1989 |
|
GUTTA Vs. STATE OF RAJASTHAN
|
March 27, 1989 |
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GYARSA Vs. STATE OF RAJASTHAN
|
May 19, 1989 |
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HAKIMUDDIN Vs. STATE OF RAJASTHAN
|
March 8, 1989 |
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HANSRAJ Vs. STATE OF RAJASTHAN
|
July 7, 1989 |
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HANSUDEEN Vs. PARASMAL
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May 3, 1989 |
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HANUMAN Vs. STATE OF RAJASTHAN
|
February 27, 1989 |
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HAR NATH Vs. STATE OF RAJASTHAN
|
August 14, 1989 |
|
HARAKCHAND Vs. SOHANRAJ
|
April 3, 1989 |
|
HARDEO LAL JAT Vs. ALWAR SAHAKARI BHUMI VIKAS BANK LTD
|
May 1, 1989 |
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HARI RAM Vs. STATE OF RAJASTHAN
|
April 6, 1989 |
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HARICHARAN Vs. VISHAMBHAR DAYAL
|
August 28, 1989 |
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HARISH CHANDRA DHADDA Vs. GOVIND SAHAI
|
April 17, 1989 |
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HAZARI Vs. STATE OF RAJASTHAN
|
March 7, 1989 |
|
HAZI MENU Vs. STATE OF RAJASTHAN
|
April 5, 1989 |
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HEERA Vs. STATE OF RAJASTHAN
|
September 18, 1989 |
|
HEERA LAL Vs. STATE OF RAJ.
|
March 24, 1989 |
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HEM SINGH ALIAS VIJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 31, 1989 |
|
HEMNATH Vs. JALAM SINGH
|
March 15, 1989 |
|
HINDUSTAN ENGINEERING CORPN JAIPUR Vs. RAJASTHAN FINANCIAL CORPN
|
November 17, 1989 |
|
HIRA RAM Vs. STATE OF RAJASTHAN
|
April 28, 1989 |
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HOTEL GANDHARVA Vs. BHARAT BIJLEE LTD
|
October 19, 1989 |
|
INDIRA BHATNAGAR Vs. STATE OF RAJASTHAN
|
April 25, 1989 |
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INDRAJ SINGH Vs. STATE OF RAJASTHAN
|
November 25, 1989 |
|
IQRAMUDDIN Vs. NIZAMUDDIN
|
November 9, 1989 |
|
ISHWAR Vs. STATE OF RAJASTHAN
|
March 24, 1989 |
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ISMAIL Vs. STATE OF RAJASTHAN
|
December 13, 1989 |
|
IZAZ AHMED Vs. KAPOOR CHAND
|
April 5, 1989 |
|
J
GANPATLAL Vs. KULDEEP SINGH
|
January 25, 1989 |
|
J K PAPER INDUSTRIES AND OTHERS Vs. BANK OF BARODA, SARDARSAHAR AND OTHERS
|
August 25, 1989 |
|
J K SYNTHETICS LTD Vs. MUNICIPAL BOARD OF NIMBAHERA
|
September 13, 1989 |
|
JAG MAL Vs. DEVI LAL
|
March 3, 1989 |
|
JAGANNATH Vs. STATE OF RAJASTHAN
|
May 9, 1989 |
|
JAGANNATH Vs. STATE OF RAJASTHAN
|
September 21, 1989 |
|
JAGDEESH PURI Vs. STATE OF RAJASTHAN
|
December 11, 1989 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
December 11, 1989 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
December 6, 1989 |
|
JAGDISH Vs. PREMLATA RAI
|
November 7, 1989 |
|
JAGDISH BEHARI GOSWAMI Vs. STATE OF RAJASTHAN
|
December 5, 1989 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
August 7, 1989 |
|
JAGGI Vs. STATE OF RAJASTHAN
|
April 3, 1989 |
|
JAGGU RAM Vs. STATE OF RAJASTHAN
|
March 8, 1989 |
|
JAGJIT COTTON TEXTILES MILLS LTD Vs. UNION OF INDIA
|
April 13, 1989 |
|
JAGJIWANCHAND BHANDARI Vs. RAJASTHAN HIGH COURT JODHPUR
|
May 3, 1989 |
|
JAGMAL Vs. DEVILAL
|
March 3, 1989 |
|
JAI CHAND Vs. STATE OF RAJASTHAN
|
September 14, 1989 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
August 2, 1989 |
|
JAIPUR UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1989 |
|
JAIPUR UDYOG LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE KOTA
|
April 26, 1989 |
|
JAMIL AHMAD Vs. STATE OF RAJASTHAN
|
May 12, 1989 |
|
JAMIL AHMED Vs. STATE OF RAJASTHAN
|
May 18, 1989 |
|
JAMNA PRASAD Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
March 8, 1989 |
|
JAMNADASS Vs. RAJENDRA KUMAR
|
February 28, 1989 |
|
JAMNALAL Vs. STATE OF RAJSTHAN
|
December 20, 1989 |
|
JANPRIYA FINANCE AND INDUSTRIAL INVESTMENT INDIA LTD Vs. ANOOP LAL BANSAL UDAIPUR
|
June 2, 1989 |
|
JAWAHAR SINGH Vs. STATE OF RAJASTHAN
|
March 15, 1989 |
|
JAWAHAR SINGH Vs. STATE OF RAJASTHAN
|
December 21, 1989 |
|
JEET SINGH Vs. STATE OF RAJASTHAN
|
November 28, 1989 |
|
JEEWLA Vs. STATE OF RAJASTHAN
|
March 10, 1989 |
|
JETHANAND & ANR. Vs. STATE & ANR.
|
March 24, 1989 |
|
JODHPUR CENTRAL COOP BANK LTD Vs. NAIM SINGH
|
September 19, 1989 |
|
JOGENDER SINGH AND DALJEET SINGH Vs. STATE OF RAJASTHAN
|
February 7, 1989 |
|
JOHANNES PHILIPUS VADDE VENCE DIJK Vs. STATE
|
August 22, 1989 |
|
JORMULL PERIWAL ICE AND COTTON GINNING FACTORY Vs. R S E B
|
August 24, 1989 |
|
K C NAWARIA Vs. RAJASTHAN HOUSING BOARD JAIPUR
|
October 19, 1989 |
|
K K TIWARI Vs. SUPERINTENDENT OF POLICE CBI
|
January 17, 1989 |
|
K N MATHUR Vs. STATE OF RAJASTHAN
|
January 10, 1989 |
|
KAILASH CHAND KAUSHIK Vs. STATE OF RAJASTHAN
|
September 27, 1989 |
|
KAILASH CHANDRA Vs. BASANTI
|
May 18, 1989 |
|
KAILASH CHANDRA SHARMA Vs. RSRTC AND STATE OF RAJASTHAN
|
April 27, 1989 |
|
KAILASH RATHI Vs. STATE OF RAJASTHAN
|
August 21, 1989 |
|
KALAM ALIASBABA KALAM Vs. STATE OF RAJASTHAN
|
November 10, 1989 |
|
KALU Vs. STATE OF RAJASTHAN
|
November 23, 1989 |
|
KALU LAL Vs. STATE OF RAJASTHAN
|
March 14, 1989 |
|
KALU RAM Vs. STATE OF RAJ.
|
April 21, 1989 |
|
KALU SINGH & ORS. Vs. STATE OF RAJASTHAN
|
October 18, 1989 |
|
KALYAN CHAND Vs. AMRITLAL
|
March 16, 1989 |
|
KALYAN SINGH Vs. STATE OF RAJASTHAN
|
April 19, 1989 |
|
KAMAL ENG WORKS Vs. ASHWANI KUMAR
|
September 12, 1989 |
|
KAMAL PRAKASH BIHANI Vs. STATE OF RAJASTHAN AND ANR.
|
June 28, 1989 |
|
KAMLA DEVI Vs. MOHAMMAD HUSSAIN
|
August 8, 1989 |
|
KAMLESH Vs. PREM PRAKASH
|
March 16, 1989 |
|
KAMLESH KUMAR Vs. JAIPUR STOCK EXCHANGE LTD
|
June 29, 1989 |
|
KAN SINGH Vs. STATE OF RAJASTHAN
|
February 28, 1989 |
|
KANA RAM Vs. R T A
|
January 17, 1989 |
|
KANHA Vs. STATE OF RAJASTHAN
|
June 29, 1989 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
May 11, 1989 |
|
KANHAIYA LAL Vs. BOARD OF REVENUE
|
July 26, 1989 |
|
KANHIYALAL ALIAS KANHAYA Vs. STATE OF RAJASTHAN
|
October 27, 1989 |
|
KANTA SAHGAL Vs. STATE OF RAJASTHAN
|
December 7, 1989 |
|
KARAM SINGH AND SAWAI SINGH Vs. STATE OF RAJASTHAN
|
August 7, 1989 |
|
KARTAR SINGH Vs. STATE OF RAJASTHAN
|
August 1, 1989 |
|
KARTAR SINGH Vs. UNION OF INDIA
|
March 2, 1989 |
|
KASHMIR SINGH Vs. STATE OF RAJASTHAN
|
December 21, 1989 |
|
KAUR SINGH Vs. STATE OF RAJASTHAN
|
July 6, 1989 |
|
KAUSHALYA DEVI Vs. STATE OF RAJASTHAN
|
October 25, 1989 |
|
KEDAR PRASAD Vs. STATE OF RAJASTHAN
|
October 26, 1989 |
|
KESHAR Vs. STATE OF RAJASTHAN
|
May 26, 1989 |
|
KEWALCHAND Vs. SATYANARAIN
|
January 24, 1989 |
|
KHALID Vs. STATE
|
April 6, 1989 |
|
KHAYALI LAL Vs. STATE OF RAJASTHAN
|
January 19, 1989 |
|
KHURSHEED Vs. STATE OF RAJASTHAN
|
April 28, 1989 |
|
KISHAN LAL Vs. SHYAM LAL
|
May 2, 1989 |
|
KISHANGARH MARBLES P LTD Vs. GUJARAT STATE FINANCIAL CORPORATION
|
August 23, 1989 |
|
KISHNARAM Vs. STATE
|
May 16, 1989 |
|
KISTUR CHAND & ORS. Vs. STATE
|
March 27, 1989 |
|
KOHAR SINGH Vs. STATE OF RAJASTHAN
|
December 4, 1989 |
|
KOTA STEEL RE-ROLLING MILLS PVT LTD Vs. COMMERCIAL TAXES OFFICER KOTA
|
April 17, 1989 |
|
KRISHAN Vs. STATE OF RAJASTHAN
|
November 27, 1989 |
|
KRISHAN LAL Vs. STATE OF RAJASTHAN
|
August 9, 1989 |
|
KRISHI UPAJ MANDI SAMITI Vs. VARDI CHAND
|
November 25, 1989 |
|
KRISHI UPAJ MANDI SAMITI Vs. STATE OF RAJASTHAN
|
April 5, 1989 |
|
KULDEEP SINGH Vs. GANPAT LAL
|
March 8, 1989 |
|
KULWANT KAUR Vs. STATE OF RAJASTHAN
|
April 26, 1989 |
|
KULWANT SINGH Vs. STATE
|
August 18, 1989 |
|
KULWANT SINGH Vs. STATE OF RAJASTHAN
|
September 18, 1989 |
|
KUMBHA RAM Vs. STATE OF RAJASTHAN
|
November 17, 1989 |
|
KUNDAN LAL HANDA Vs. STATE OF RAJASTHAN
|
March 16, 1989 |
|
KUSUM LATA Vs. COMMISSIONER OF INCOME TAX
|
July 18, 1989 |
|
LABH SINGH @ LADDA SINGH Vs. STATE OF RAJASTHAN
|
January 12, 1989 |
|
LAKHA KALU MEHAR Vs. STATE OF RAJASTHAN
|
May 18, 1989 |
|
LAL SINGH Vs. STATE OF RAJASTHAN
|
April 25, 1989 |
|
LAXMI CHAND Vs. STATE OF RAJASTHAN
|
August 23, 1989 |
|
LAXMI INT AND CHUNA UTPADAK SAHAKARI SAMITI LIMITED Vs. STATE OF RAJASTHAN
|
October 20, 1989 |
|
LAXMIKANT SHARMA Vs. GEETA DEVI
|
September 8, 1989 |
|
LAXMILAL & ANOTHER Vs. STATE OF RAJASTHAN
|
November 29, 1989 |
|
LEELA Vs. STATE OF RAJASTHAN
|
November 3, 1989 |
|
LEGAL REPRESENTATIVES OF JASRAJ Vs. DHINGARMAL
|
May 25, 1989 |
|
LEGAL REPRESENTATIVES OF OM PRAKASH MAYA Vs. MAHENDRA PAL
|
March 1, 1989 |
|
LIYAKAT ALI Vs. STATE OF RAJASTHAN
|
November 27, 1989 |
|
LOBHA Vs. STATE
|
April 4, 1989 |
|
LOCAL HEALTH AUTHORITY Vs. MEWA LAL
|
May 24, 1989 |
|
LOHDYA Vs. STATE OF RAJASTHAN
|
May 2, 1989 |
|
LOHIA STARLINGER LIMITED Vs. ZENITH COMPUTERS LIMITED
|
December 11, 1989 |
|
M C GOLCHA Vs. OFFICIAL LIQUIDATOR
|
October 20, 1989 |
|
M C GUPTA Vs. UNIVERSITY OF RAJASTHAN
|
September 21, 1989 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
May 11, 1989 |
|
MADAN LAL Vs. STATE OF RAJ.
|
February 7, 1989 |
|
MADAN LAL SONI Vs. STATE OF RAJASTHAN
|
September 8, 1989 |
|
MADANLAL Vs. HEERALAL
|
March 7, 1989 |
|
MADHUSUDAN SHARMA Vs. STATE OF RAJASTHAN
|
December 6, 1989 |
|
MAHADEV Vs. STATE OF RAJASTHAN
|
December 20, 1989 |
|
MAHADEV RATAREKAR Vs. SITA RAM
|
November 30, 1989 |
|
MAHANDRA SINGH Vs. STATE
|
August 22, 1989 |
|
MAHARAJA DILIP SINGH Vs. STATE OF RAJASTHAN
|
November 27, 1989 |
|
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
September 14, 1989 |
|
MAHENDRA Vs. STATE OF RAJASTHAN
|
July 5, 1989 |
|
MAHENDRA KUMAR Vs. SHRI NATHI LAL
|
January 24, 1989 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 27, 1989 |
|
MAHENDRA SINGH Vs. STATE
|
May 10, 1989 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 22, 1989 |
|
MAHESH BHOOTRA Vs. UNITED INDIA INSURANCE CO LTD
|
April 27, 1989 |
|
MAHFOOZ BEG Vs. KHALEEZA BEGUM
|
November 6, 1989 |
|
MAINA Vs. STATE OF RAJASTHAN
|
March 14, 1989 |
|
MAJOR SINGH Vs. STATE OF RAJASTHAN
|
July 21, 1989 |
|
MAKHAN LAL CHAUBDAR Vs. STATE OF RAJASTHAN
|
November 24, 1989 |
|
MALU KHAN Vs. STATE
|
March 16, 1989 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
November 23, 1989 |
|
MAN SINGH Vs. GANGA SINGH
|
August 2, 1989 |
|
MANA RAM Vs. STATE OF RAJASTHAN
|
November 2, 1989 |
|
MANAK Vs. STATE OF RAJASTHAN
|
April 13, 1989 |
|
MANGAT Vs. STATE OF RAJASTHAN
|
July 11, 1989 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
October 16, 1989 |
|
MANGILAL Vs. NAGAR PALIKA, BILARA AND OTHERS
|
September 15, 1989 |
|
MANGIYA ALIAS MANGILAL Vs. STATE OF RAJASTHAN
|
July 20, 1989 |
|
MANGTU KHAN Vs. STATE OF RAJASTHAN
|
April 3, 1989 |
|
MANGURAM Vs. STATE
|
December 16, 1989 |
|
MANOHARLAL Vs. STATE
|
May 17, 1989 |
|
MANSHA RAM PUROHIT Vs. STATE OF RAJASTHAN
|
April 20, 1989 |
|
MAYURA GUPTA Vs. STATE OF RAJASTHAN
|
November 29, 1989 |
|
MEGHA RAM Vs. STATE OF RAJASTHAN
|
May 11, 1989 |
|
MEHMOOD Vs. LAXMI DEVI
|
September 21, 1989 |
|
MEHTA and COMPANY JAIPUR Vs. STATE OF RAJASTHAN
|
January 16, 1989 |
|
MEHTA PRINTING INDUSTRIES Vs. LILA DEVI
|
January 9, 1989 |
|
MEHTAB KHAN Vs. STATE OF RAJASTHAN
|
January 25, 1989 |
|
MEMBERS CONSUMER UNITY AND TRUST SOCIETY CALCUTTA Vs. CHAIRMAN AND MANAGING DIRECTOR BANK OF BARODA
|
May 8, 1989 |
|
MILKHA SINGH Vs. STATE
|
April 10, 1989 |
|
MITHIESH KUMARI Vs. STATE OF RAJASTHAN
|
July 20, 1989 |
|
MITHU SINGH Vs. STATE OF RAJASTHAN
|
February 2, 1989 |
|
MOHAMMED Vs. STATE OF RAJASTHAN
|
July 17, 1989 |
|
MOHAMMED TAYAB Vs. STATE OF RAJASTHAN
|
September 28, 1989 |
|
MOHAN KUMAR Vs. NAND KISHORE
|
May 4, 1989 |
|
MOHAN LAL Vs. KALA ALIASSHANTA DEVI
|
May 17, 1989 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
January 11, 1989 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
December 16, 1989 |
|
MOHAN LAL Vs. SAJJAN MAL AND ANOTHER
|
August 3, 1989 |
|
MOHAN SINGH & ORS. Vs. STATE OF RAJ.
|
May 1, 1989 |
|
MOHANA RAM Vs. STATE OF RAJASTHAN
|
March 15, 1989 |
|
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
July 4, 1989 |
|
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
April 25, 1989 |
|
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
April 26, 1989 |
|
MOHD ALI Vs. STATE OF RAJASTHAN
|
April 4, 1989 |
|
MOHD AYUB Vs. SHREE YUSUF
|
December 12, 1989 |
|
MOHD SHAFI Vs. STATE OF RAJASTHAN
|
August 22, 1989 |
|
MOHD. YASIN KHAN Vs. STATE OF RAJASTHAN
|
May 23, 1989 |
|
MOHINI DEVI Vs. MASAJID COMMITTEE AJMER
|
September 19, 1989 |
|
MOHINI KUMHARI Vs. STATE OF RAJASTHAN
|
November 30, 1989 |
|
MOHIT MALHOTRA Vs. STATE OF RAJASTHAN
|
November 7, 1989 |
|
MONA DHAND Vs. STATE
|
December 22, 1989 |
|
MOOL CHAND Vs. MATA DEEN
|
June 5, 1989 |
|
MOOL SINGH Vs. STATE OF RAJASTHAN
|
September 18, 1989 |
|
MOOLI Vs. STATE OF RAJASTHAN
|
October 24, 1989 |
|
MST. KAMLA Vs. STATE OF RAJASTHAN
|
February 3, 1989 |
|
MST. SARBATI & ORS. Vs. STATE OF RAJ.
|
July 21, 1989 |
|
MST. SUNDER Vs. STATE OF RAJASTHAN
|
December 22, 1989 |
|
MUKHTIAR SINGH Vs. STATE OF RAJ.
|
February 28, 1989 |
|
MUNICIPAL BOARD BEGUN Vs. STATE OF RAJASTHAN
|
August 3, 1989 |
|
MUNICIPAL BOARD DEOLI Vs. HEMCHAND & ORS.
|
July 3, 1989 |
|
MUNICIPAL BOARD MOUNT ABU Vs. HARI LAL
|
August 22, 1989 |
|
MUNICIPAL COMMITTEE Vs. RAMESH CHANDRA SINGHAL
|
October 18, 1989 |
|
MUNICIPAL COUNCIL Vs. KANHAIYA LAL
|
May 22, 1989 |
|
MUNICIPAL COUNCIL JAIPUR Vs. MAHENDRA KUMAR
|
April 12, 1989 |
|
MUNICIPAL COUNCIL KOTA Vs. HARAK CHAND
|
August 14, 1989 |
|
MUNICIPAL COUNCIL KOTA Vs. TILLU MAL
|
July 26, 1989 |
|
MUNICIPAL PROSECUTING INSPECTOR M C AJMER Vs. ASHOK S/O RATANLAL
|
May 18, 1989 |
|
MUNILAL Vs. STATE OF RAJASTHAN
|
September 22, 1989 |
|
MURARILAL & SMT. MOHANI Vs. STATE
|
September 29, 1989 |
|
MURLI ALIAS DENNY Vs. STATE OF RAJASTHAN
|
March 1, 1989 |
|
MURLIDHAR Vs. STATE OF RAJASTHAN
|
April 5, 1989 |
|
NADAR SINGH Vs. STATE OF RAJASTHAN
|
August 18, 1989 |
|
NAGAR VIKAS PRADHIKARAN KAMGAR SANGH Vs. JAIPUR VIKAS PRADHIKARAN
|
November 2, 1989 |
|
NAGARMAL Vs. STATE OF RAJASTHAN
|
December 19, 1989 |
|
NAINA RAM Vs. STATE OF RAJASTHAN
|
August 30, 1989 |
|
NALIN VILOCHAN SINGH Vs. STATE OF RAJASTHAN
|
July 18, 1989 |
|
NANAK SINGH Vs. STATE OF RAJASTHAN
|
August 1, 1989 |
|
NANCHHU RAM & MANNI Vs. STATE OF RAJASTHAN
|
October 19, 1989 |
|
NAND KISHORE Vs. GIRRAJ
|
July 17, 1989 |
|
NAND LAL Vs. STATE OF RAJASTHAN
|
July 7, 1989 |
|
NAND LAL CHOTIYA Vs. STATE OF RAJASTHAN
|
April 20, 1989 |
|
NARAIN Vs. STATE OF RAJASTHAN
|
October 17, 1989 |
|
NARAIN & ORS. Vs. STATE OF RAJ.
|
May 5, 1989 |
|
NARAIN DAS SARAF Vs. STATE OF RAJASTHAN
|
July 25, 1989 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
February 22, 1989 |
|
NARAYAN LAL Vs. STATE OF RAJASTHAN
|
September 1, 1989 |
|
NARENDRA KUMAR Vs. ASSTT COLLECTOR C EX
|
July 6, 1989 |
|
NARENDRA KUMAR Vs. RAJASTHAN HIGH COURT
|
December 5, 1989 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 13, 1989 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 25, 1989 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 17, 1989 |
|
NARPAT SINGH BHATI Vs. STATE OF RAJASTHAN
|
November 25, 1989 |
|
NARPAT SINGH PARIHAR Vs. SIMPSON
|
September 11, 1989 |
|
NARPATSINGH Vs. STATE OF RAJASTHAN
|
July 27, 1989 |
|
NATHHI Vs. STATE OF RAJASTHAN
|
December 12, 1989 |
|
NATHMAL Vs. STATE
|
September 8, 1989 |
|
NATHU LAL Vs. STATE
|
July 7, 1989 |
|
NATIONAL INSURANCE CO Vs. DAKHI
|
May 11, 1989 |
|
NEERAJ RAJ GARG Vs. STATE OF RAJASTHAN
|
December 6, 1989 |
|
NEMI & OTHERS Vs. STATE OF RAJASTHAN
|
May 12, 1989 |
|
NEW GREAT INSURANCE COMPANY Vs. KOSHALESH SHARMA
|
May 3, 1989 |
|
NEW INDIA ASSURANCE COMPANY Vs. KISHORILAL
|
March 2, 1989 |
|
NIHAL SINGH Vs. SINGH RAM
|
March 13, 1989 |
|
NISAR BROTHERS Vs. INCOME TAX OFFICER
|
November 8, 1989 |
|
NUTAN GAS SERVICE UDAIPUR Vs. KRISHAN CHAND
|
May 31, 1989 |
|
OFFICIAL LIQUIDATOR Vs. ASSISTANT COLLECTOR CUSTOMS
|
April 28, 1989 |
|
OM PARKASH DECEASED MAYA AND OTHER Vs. MAHENDRA PAL AND OTHERS
|
March 1, 1989 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 2, 1989 |
|
OM PRAKASH Vs. STATE
|
July 18, 1989 |
|
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
October 18, 1989 |
|
OMI Vs. STATE OF RAJASTHAN
|
April 3, 1989 |
|
ONKAR SINGH Vs. STATE OF RAJASTHAN
|
July 11, 1989 |
|
ORIENTAL FIRE AND GENERAL Vs. CHAMPALAL
|
February 27, 1989 |
|
ORIENTAL INSURANCE CO LTD Vs. HARKU DEVI
|
November 17, 1989 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RANGJI
|
March 9, 1989 |
|
OSWAL FINE ARTS Vs. H M T MADRAS
|
April 27, 1989 |
|
P N MISTRY Vs. STATE OF RAJASTHAN
|
March 29, 1989 |
|
P P ARORA Vs. CENTRAL BANK OF INDIA
|
March 9, 1989 |
|
P S NANAWATI Vs. JAIPUR METALS AND ELECTRICALS
|
September 28, 1989 |
|
PADAM CHAND Vs. STATE OF RAJASTHAN
|
April 11, 1989 |
|
PADMA CHOUDHARY Vs. STATE OF RAJASTHAN
|
December 4, 1989 |
|
PALI RAM Vs. HIRA LAL
|
January 24, 1989 |
|
PANKAJ Vs. STATE OF RAJASTHAN
|
October 17, 1989 |
|
PANKAJ KUMAR Vs. STATE OF RAJASTHAN
|
May 19, 1989 |
|
PARMANAND Vs. STATE OF RAJASTHAN
|
April 20, 1989 |
|
PARVAT SINGH Vs. STATE OF RAJASTHAN
|
September 26, 1989 |
|
PEP SINGH Vs. STATE OF RAJASTHAN
|
April 10, 1989 |
|
PHOOL MOHAMMED Vs. STATE OF RAJASTHAN
|
October 16, 1989 |
|
PHOOL SINGH Vs. STATE
|
September 18, 1989 |
|
POONAMCHAND Vs. RAMKISHAN
|
January 10, 1989 |
|
POORANMAL Vs. STATE OF RAJASTHAN
|
April 28, 1989 |
|
PRABHU Vs. STATE OF RAJASTHAN
|
August 28, 1989 |
|
PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
December 13, 1989 |
|
PRABHU DAYAL JAT Vs. ALWAR SAHAKARI BHUMI VIKAS BANK LTD
|
May 1, 1989 |
|
PRAGATI K SHAH Vs. STATE
|
July 19, 1989 |
|
PRAHLAD MALI Vs. STATE OF RAJASTHAN
|
December 7, 1989 |
|
PRAHLAD RAI SARAF Vs. STATE OF RAJASTHAN
|
December 19, 1989 |
|
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
|
November 28, 1989 |
|
PRAKASH @ OM PRAKASH Vs. STATE OF RAJASTHAN
|
November 10, 1989 |
|
PRASANNA KUMAR Vs. MOHAN LAL
|
April 6, 1989 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
July 7, 1989 |
|
PREM Vs. STATE OF RAJASTHAN
|
April 4, 1989 |
|
PREM CHAND Vs. SHEOJI LAL
|
March 9, 1989 |
|
PREM CHAND Vs. STATE OF RAJASTHAN
|
November 30, 1989 |
|
PRESIDENT LAL KOTHI SCHEME JYOTINAGAR RESIDENTS ASSOCIATION Vs. CHAIRMAN RAJASTHAN HOUSING BOARD
|
July 25, 1989 |
|
PRITHVI RAJ Vs. STATE
|
August 16, 1989 |
|
PUKHRAJ Vs. STATE OF RAJASTHAN
|
July 17, 1989 |
|
PUKHRAJ Vs. STATE OF RAJASTHAN
|
September 12, 1989 |
|
PUKHRAJ Vs. RAMWATI BAI
|
November 2, 1989 |
|
PUKHRAJ Vs. STATE OF RAJASTHAN
|
January 20, 1989 |
|
PUSHPA MEENA Vs. SHAH ENTERPRISES RAJ KOTA
|
August 8, 1989 |
|
QUAZI MOHAMMED SADDIQUEE Vs. WAHID HUSSAIN
|
January 18, 1989 |
|
R C BAHREE Vs. STATE GOVT OF INDIA
|
November 20, 1989 |
|
R N PRODUCTS Vs. STATE OF RAJASTHAN
|
May 3, 1989 |
|
R S E B Vs. SMALL SCALE INDUSTRIES ASSOCIATION KOTA
|
July 5, 1989 |
|
R S E B JAIPUR Vs. KANCHAN SINGH VERMA
|
July 7, 1989 |
|
RADHA KISHAN Vs. NAVARATAN MAL JAIN
|
August 30, 1989 |
|
RADHEY SHYAM Vs. DAULAT SINGH
|
March 13, 1989 |
|
RAFIQ MOHAMMED Vs. DIVISIONAL MECHNICAL ENGINEER
|
December 5, 1989 |
|
RAGHUBIR SINGH Vs. STATE
|
January 5, 1989 |
|
RAGHURAJ Vs. STATE OF RAJASTHAN
|
December 22, 1989 |
|
RAJ KUMAR BAHAL Vs. FOOD CORPN OF INDIA
|
September 27, 1989 |
|
RAJA RAM Vs. STATE OF RAJASTHAN
|
September 28, 1989 |
|
RAJANTI Vs. PHOOL
|
September 28, 1989 |
|
RAJASTHAN CO-OPERATIVE DAIRY Vs. PRASAN KUMAR
|
May 24, 1989 |
|
RAJASTHAN COUNCIL OF DIPLOMA Vs. STATE OF RAJASTHAN
|
March 16, 1989 |
|
RAJASTHAN MEDICAL STORE NATHDWARA Vs. VIJAY KUMAR DAYA
|
August 9, 1989 |
|
RAJASTHAN PENSIONERS SAMAJ Vs. STATE OF RAJASTHAN
|
July 5, 1989 |
|
RAJASTHAN SMALL INDUSTRIES EMPLOYEES UNION Vs. STATE OF RAJASTHAN
|
April 11, 1989 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHAKTI GINNING AND GENERAL MILLS HANUMANGARH ROAD SRI GANGANAGAR
|
July 31, 1989 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHANDI BAI
|
August 28, 1989 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DEVILAL
|
September 18, 1989 |
|
RAJASTHAN WATER RESOURCES Vs. RAM KARAN
|
December 13, 1989 |
|
RAJENDRA KUMAR Vs. KANHAIYA LAL
|
August 7, 1989 |
|
RAJENDRA KUMAR BHATI Vs. STATE OF RAJASTHAN
|
December 13, 1989 |
|
RAJENDRA PRASAD Vs. STATE OF RAJ.
|
March 8, 1989 |
|
RAJENDRA SINGH Vs. KANHAAYA LAL
|
November 17, 1989 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 23, 1989 |
|
RAJENDRA SINGH Vs. SHANTA DEVI
|
February 27, 1989 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
March 8, 1989 |
|
RAM BABU Vs. PADAM CHAND
|
January 21, 1989 |
|
RAM CHANDER Vs. STATE OF RAJ.
|
January 12, 1989 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
February 7, 1989 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
September 19, 1989 |
|
RAM CHANDRA MEENA Vs. STATE OF RAJASTHAN
|
July 6, 1989 |
|
RAM CHARAN Vs. STATE OF RAJASTHAN
|
May 18, 1989 |
|
RAM GOPAL Vs. STATE
|
January 17, 1989 |
|
RAM GOPAL Vs. STATE OF RAJASTHAN
|
December 1, 1989 |
|
RAM KARAN OJHA Vs. BOARD OF REVENUE
|
January 20, 1989 |
|
RAM KISHORE Vs. STATE OF RAJASTHAN
|
March 14, 1989 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
April 25, 1989 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
August 2, 1989 |
|
RAM NARAIN Vs. STATE OF RAJASTHAN
|
November 24, 1989 |
|
RAM NATH Vs. STATE OF RAJASTHAN
|
September 8, 1989 |
|
RAM NATH & ORS. Vs. STATE OF RAJ
|
January 21, 1989 |
|
RAM NISH BANSAL Vs. STATE OF RAJASTHAN
|
April 11, 1989 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN & ORS.
|
August 14, 1989 |
|
RAM PRATAP Vs. STATE OF RAJASTHAN
|
February 2, 1989 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
March 1, 1989 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
July 18, 1989 |
|
RAM SINGH Vs. STATE OF RAJ.
|
January 4, 1989 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
April 19, 1989 |
|
RAM SWAROOP Vs. BHOLU RAM
|
August 28, 1989 |
|
RAM SWAROOP Vs. LAKHOO MAL
|
December 8, 1989 |
|
RAM SWAROOP SHARMA Vs. STATE OF RAJASTHAN
|
December 12, 1989 |
|
RAMAVTAR SINGH Vs. BUDDHA RAM
|
April 24, 1989 |
|
RAMCHARAN KAPTAN Vs. STATE OF RAJASTHAN
|
February 21, 1989 |
|
RAMDAYAL AND ORS Vs. STATE OF RAJASTHAN
|
May 5, 1989 |
|
RAMDHAN NATH Vs. GEETA BAI
|
December 6, 1989 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
January 17, 1989 |
|
RAMESH BALARIA Vs. STATE OF RAJ.
|
July 6, 1989 |
|
RAMESH CHAND AND ORS. Vs. STATE & ORS.
|
September 1, 1989 |
|
RAMESH CHANDER DATA Vs. MEERA
|
August 24, 1989 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
July 13, 1989 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
December 14, 1989 |
|
RAMESHWAR Vs. BOARD OF REVENUE AJMER
|
December 12, 1989 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
November 30, 1989 |
|
RAMESHWAR DAYAL Vs. UIT
|
May 10, 1989 |
|
RAMESHWAR LAL SAINI Vs. STATE OF RAJASTHAN
|
January 18, 1989 |
|
RAMESHWAR PRASAD DIXIT Vs. STATE OF RAJASTHAN
|
December 4, 1989 |
|
RAMESHWAR SINGH Vs. STATE
|
January 30, 1989 |
|
RAMGOPAL Vs. STATE OF RAJ.
|
March 1, 1989 |
|
RAMJEEVANI Vs. NARATI BAI
|
December 22, 1989 |
|
RAMJI LAL Vs. STATE OF RAJASTHAN
|
June 2, 1989 |
|
RAMNI KUMAR Vs. MANJU BHATNAGAR
|
October 17, 1989 |
|
RAMOTAR Vs. STATE OF RAJASTHAN
|
March 3, 1989 |
|
RAMPAL Vs. STATE OF RAJASTHAN
|
May 26, 1989 |
|
RAMPAL Vs. STATE OF RAJASTHAN
|
April 25, 1989 |
|
RAMPRATAP Vs. VIJAY KUMAR
|
August 11, 1989 |
|
RAMRAJ Vs. NARAINDAS
|
May 5, 1989 |
|
RANJEETMAL HARAN Vs. SANTOSH
|
April 10, 1989 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
March 17, 1989 |
|
RATAN SINGH Vs. STATE OF RAJASTHAN
|
July 25, 1989 |
|
REKHARAM Vs. STATE
|
July 11, 1989 |
|
RIYAZ MOHAMMAD Vs. RAMESHWAR
|
March 10, 1989 |
|
ROOBHAROO SINGH ALIAS BHANWAR Vs. STATE AND DISTRICT EXCISE OFFICER
|
July 11, 1989 |
|
ROOPA Vs. STATE OF RAJASTHAN
|
March 29, 1989 |
|
SABIR ALI Vs. STATE
|
February 2, 1989 |
|
SADDA & UMRAO Vs. STATE OF RAJASTHAN
|
April 21, 1989 |
|
SAHARA INDIA SAVINGS AND INVESTMENT CORPORATION LIMITED SEOCTR OFFICE KOTHRI GORDHANPURA KOTA Vs. DISTRICT FORUM CONSUMER PROTECTION KOTA
|
October 18, 1989 |
|
SAJID MIAN Vs. GANGA
|
March 7, 1989 |
|
SALAMAT Vs. LEGAL REPRESENTATIVES OF BABU KHAN MARHUM
|
August 4, 1989 |
|
SALIM Vs. STATE OF RAJASTHAN
|
March 23, 1989 |
|
SAMPAT DEVI Vs. HANUMAN
|
April 12, 1989 |
|
SAMPAT SINGH BHANDAWAT Vs. STATE
|
May 10, 1989 |
|
SAMPAT SINGH BHANDAWAT Vs. STATE OF RAJASTHAN
|
May 18, 1989 |
|
SANTOSH KUMARI SOGNA Vs. UNIVERSITY OF AJMER
|
November 27, 1989 |
|
SANWAR MAL Vs. STATE
|
September 22, 1989 |
|
SARBATI Vs. RAM CHANDRA
|
May 15, 1989 |
|
SARDAR MOHAMMED Vs. STATE OF RAJASTHAN
|
November 25, 1989 |
|
SARDAR MOHD Vs. STATE OF RAJASTHAN
|
November 29, 1989 |
|
SARDARA Vs. SATYANARAIN
|
August 25, 1989 |
|
SARGENT JONE Vs. RAJASTHAN STATE ROAD TRANS
|
July 4, 1989 |
|
SARIA KHAN MEMBER CHAIRMAN Vs. SHYAM LAL SOMANI UDAIPUR
|
December 18, 1989 |
|
SAROJ Vs. STATE OF RAJASTHAN
|
December 20, 1989 |
|
SATISH CHANDRA Vs. YAMIN KHAN
|
April 3, 1989 |
|
SATISH KUMAR PUROHIT Vs. STATE OF RAJASTHAN
|
November 1, 1989 |
|
SATYA NARAIN KABRA Vs. MAHA LAXMI SAHAKARI KRIYA VIKRIYA SAMITI PRATABGARH
|
August 4, 1989 |
|
SATYA PRAKASH Vs. DEVA RAM
|
April 10, 1989 |
|
SATYENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 19, 1989 |
|
SAWAI MADHOPUR CO OP MARKETING SOCIETY LTD Vs. RAJASTHAN STATE CO OP TRIBUNAL JAIPUR
|
December 16, 1989 |
|
SEWA BHAVI AYURVEDIC RASAYAU SHALA Vs. VAIDYA SHYAM SUNDER JOSHI
|
July 26, 1989 |
|
SEWA RAM Vs. GHANSHYAM LAL
|
August 1, 1989 |
|
SHAHZAD BANO Vs. SHER MOHAMMAD
|
September 20, 1989 |
|
SHAIRSUDDIN Vs. JHANWARILAL
|
May 11, 1989 |
|
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
|
January 31, 1989 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
November 2, 1989 |
|
SHANKER Vs. STATE OF RAJASTHAN
|
November 15, 1989 |
|
SHANTI DEVI Vs. RAJENDRA SINGH
|
February 27, 1989 |
|
SHANTI LAL Vs. STATE OF RAJASTHAN
|
December 13, 1989 |
|
SHASHIKANT Vs. STATE OF RAJASTHAN
|
March 16, 1989 |
|
SHEO CHAND Vs. STATE OF RAJASTHAN
|
December 12, 1989 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
July 12, 1989 |
|
SHIV CHAND Vs. STATE OF RAJASTHAN
|
November 29, 1989 |
|
SHIV DAYAL Vs. STATE OF RAJASTHAN
|
July 13, 1989 |
|
SHIV DUTTA PARIKH Vs. BHAGIRATH SINGH
|
April 24, 1989 |
|
SHIV NANDAN Vs. STATE
|
April 28, 1989 |
|
SHIV PRASAD GARG Vs. BHAIRON SINGH
|
March 2, 1989 |
|
SHIV PRASAD SHUKLA Vs. MUNICIPAL BOARD KEKRI
|
July 24, 1989 |
|
SHIV RAJ SINGH RATHORE Vs. STATE OF RAJASTHAN
|
December 20, 1989 |
|
SHIV RAM Vs. STATE OF RAJASTHAN
|
July 19, 1989 |
|
SHIV RAM Vs. STATE OF RAJASTHAN
|
August 21, 1989 |
|
SHOBHA INDUSTRIAL CORPORATION Vs. BANK OF BAROD
|
August 22, 1989 |
|
SHRI DAMODAR SWAROOP CHANDEL JAIPUR Vs. HINDUSTAN MOTORS
|
August 10, 1989 |
|
SHRI KANHAIYA LAL MATHUR Vs. SECRETARY RAJ HOUSING BOARD JAIPUR
|
December 4, 1989 |
|
SHRI KHUSIRAM Vs. SHRI SWAROOP NARAYAN
|
January 20, 1989 |
|
SHRI RAM OIL EXTRACTIONS LTD Vs. STATE OF RAJASTHAN
|
September 27, 1989 |
|
SHRI UMEDILAL AGGARWAL Vs. UNITED INDIA ASSURANCE CO LTD
|
July 28, 1989 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
January 4, 1989 |
|
SHYAM LAL Vs. GOPAL LAL
|
July 5, 1989 |
|
SHYAM LAL @ GHANSHYAM Vs. STATE OF RAJASTHAN
|
November 24, 1989 |
|
SIDDHA RAJ DHADDA Vs. STATE OF RAJASTHAN
|
June 2, 1989 |
|
SIDRA ALIAS SIRDARA Vs. STATE OF RAJASTHAN
|
January 6, 1989 |
|
SMT. SULOCHANA RANGEY RAGHAV AND OTHERS Vs. BHUPENDRA SINGH
|
May 5, 1989 |
|
SOBHAG MAL MEENA JAIPUR Vs. HINDUSTAN MOTORS LTD
|
July 25, 1989 |
|
SOHAN LAL Vs. LAL KHAN
|
November 11, 1989 |
|
SPECIAL JUDGE DACOITY AFFECTED AREA KARAULI Vs. STATE OF RAJASTHAN
|
December 6, 1989 |
|
SPECIAL MACHINES KARNAL Vs. PUNJAB NATIONAL BANK
|
December 22, 1989 |
|
SR. PERSONAL OFFICER (WORKSHOP) WESTERN RAILWAY, AJMER Vs. CHHITTAR SINGH
|
February 1, 1989 |
|
SRI KISHAN Vs. BOARD OF REVENUE
|
November 25, 1989 |
|
SRIRAM Vs. STATE OF RAJASTHAN
|
April 5, 1989 |
|
STATE Vs. JEO RAJ
|
November 21, 1989 |
|
STATE Vs. JABBAR SINGH
|
September 21, 1989 |
|
STATE Vs. KAVARAM
|
September 22, 1989 |
|
STATE Vs. VALIKHAN
|
January 23, 1989 |
|
STATE Vs. LOONARAM
|
January 16, 1989 |
|
STATE Vs. DEVARAM
|
September 25, 1989 |
|
STATE Vs. LALCHAND
|
September 27, 1989 |
|
STATE Vs. NARAIN SINGH
|
August 8, 1989 |
|
STATE Vs. BHEEK SINGH
|
September 13, 1989 |
|
STATE OF RAJ. Vs. KESHAVDEO
|
March 9, 1989 |
|
STATE OF RAJASTHAN Vs. MOOL CHAND
|
July 26, 1989 |
|
STATE OF RAJASTHAN Vs. JASWANT SINGH
|
November 17, 1989 |
|
STATE OF RAJASTHAN Vs. BANWARI RAM
|
October 18, 1989 |
|
STATE OF RAJASTHAN Vs. INDRA ENTERPRISES
|
October 27, 1989 |
|
STATE OF RAJASTHAN Vs. LAXMAN SINGH
|
October 24, 1989 |
|
STATE OF RAJASTHAN Vs. ASHA ALIAS ASHANAND
|
August 18, 1989 |
|
STATE OF RAJASTHAN Vs. PUSHPA RANI
|
August 21, 1989 |
|
STATE OF RAJASTHAN Vs. BHERU LAL
|
September 4, 1989 |
|
STATE OF RAJASTHAN Vs. KHAYALI RAM
|
September 12, 1989 |
|
STATE OF RAJASTHAN Vs. PUKH RAJ
|
September 15, 1989 |
|
STATE OF RAJASTHAN Vs. BIRJU
|
September 15, 1989 |
|
STATE OF RAJASTHAN Vs. SHANTI LAL
|
May 5, 1989 |
|
STATE OF RAJASTHAN Vs. MAN KANWAR
|
July 7, 1989 |
|
STATE OF RAJASTHAN Vs. KALU RAM
|
May 17, 1989 |
|
STATE OF RAJASTHAN Vs. SAKUDI
|
January 6, 1989 |
|
STATE OF RAJASTHAN Vs. ROOP NARAYAN
|
February 21, 1989 |
|
STATE OF RAJASTHAN Vs. RAMCHANDRA
|
February 7, 1989 |
|
STATE OF RAJASTHAN Vs. PHOOL CHAND GARG
|
January 30, 1989 |
|
STATE OF RAJASTHAN Vs. JAGDISH
|
December 13, 1989 |
|
SUBESH CHAND Vs. M S J COLLEGE
|
May 9, 1989 |
|
SUBHAN MOHAMMAD Vs. STATE OF RAJASTHAN
|
April 17, 1989 |
|
SUBRATA ROY AND ZIA KADRI Vs. STATE OF RAJASTHAN AND ANR
|
July 21, 1989 |
|
SUBRATI Vs. BHAGWATI PRASAD
|
October 23, 1989 |
|
SUCHA SINGH Vs. STATE OF RAJASTHAN
|
October 25, 1989 |
|
SUGAN SINGH Vs. STATE OF RAJASTHAN
|
October 23, 1989 |
|
SUGNA & ANR. Vs. STATE OF RAJASTHAN
|
July 26, 1989 |
|
SUJIA Vs. STATE OF RAJASTHAN
|
December 5, 1989 |
|
SUKH RAM Vs. STATE OF RAJASTHAN
|
November 23, 1989 |
|
SUKHI Vs. STATE OF RAJASTHAN
|
December 16, 1989 |
|
SULTAN Vs. STATE OF RAJASTHAN
|
September 7, 1989 |
|
SULTAN KHAN Vs. STATE OF RAJASTHAN
|
December 11, 1989 |
|
SUNIL KUMAR SAXENA Vs. UNIVERSITY OF RAJASTHAN
|
October 23, 1989 |
|
SUNNY Vs. MUNICIPAL BOARD SIROHI
|
November 1, 1989 |
|
SURENDER SINGH & ORS. Vs. STATE OF RAJ.
|
July 6, 1989 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 27, 1989 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 13, 1989 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
February 16, 1989 |
|
SURESH KUMAR Vs. STATE
|
August 2, 1989 |
|
SURESH LAL GUPTA Vs. STATE OF RAJASTHAN
|
September 19, 1989 |
|
SURGYANI Vs. STATE OF RAJASTHAN
|
March 29, 1989 |
|
SURJARAM Vs. HASSAN
|
January 23, 1989 |
|
SURJEET SINGH Vs. SATYANARAIN
|
May 1, 1989 |
|
SURJIT & ORS. Vs. STATE OF RAJASTHAN
|
December 11, 1989 |
|
SUWA Vs. STATE OF RAJASTHAN
|
February 1, 1989 |
|
SWARAN SINGH Vs. STATE OF RAJASTHAN
|
October 23, 1989 |
|
SWASTIK METALS Vs. UNION OF INDIA
|
December 6, 1989 |
|
SYNTEX Vs. UNION OF INDIA
|
November 6, 1989 |
|
TAJMAL Vs. CHANDMAL
|
May 3, 1989 |
|
TAJU KHAN Vs. STATE OF RAJASTHAN
|
February 6, 1989 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
April 17, 1989 |
|
TARA CHAND Vs. STATE
|
May 5, 1989 |
|
TARUN SHAH Vs. PERFECT THREAD MILLS LIMITED
|
September 27, 1989 |
|
TEJ SINGH Vs. STATE OF RAJASTHAN
|
August 30, 1989 |
|
TEJARAM Vs. POONARAM
|
July 24, 1989 |
|
TEJVEER Vs. STATE OF RAJASTHAN
|
April 3, 1989 |
|
THE LOCAL HEALTH AUTHORITY, C.M.H.O., TONK Vs. RAM KISHAN
|
December 11, 1989 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. TULSI DEVI AND OTHERS
|
July 24, 1989 |
|
TIKAM LAL SHARMA Vs. STATE OF RAJASTHAN
|
September 19, 1989 |
|
TOSHNIWAL UDYOG SUMERPUR Vs. STATE OF RAJASTHAN
|
December 14, 1989 |
|
U P AVAS EVAM VIKAS PARISHAD HOUSING AND DEVELOPMENT BOARD Vs. GARIMA SHUKLA
|
August 27, 1989 |
|
UMA SHANKER Vs. STATE OF RAJASTHAN
|
January 5, 1989 |
|
UMA SHANKER BHARGAVA Vs. STATE OF RAJASTHAN
|
May 15, 1989 |
|
UMMED CHAND MATHUR Vs. STATE OF RAJASTHAN
|
December 13, 1989 |
|
UMRAO SINGH Vs. STATE OF RAJASTHAN
|
January 20, 1989 |
|
UNION OF INDIA Vs. NILESH AGARWAL
|
March 17, 1989 |
|
UNION OF INDIA Vs. J K INDUSTRIES LTD
|
September 11, 1989 |
|
UNION OF INDIA Vs. MRS SATYA BHAMA THAKUR
|
December 5, 1989 |
|
UNITED INDIA INSURANCE CO LTD Vs. SOHARAB KHAN
|
May 11, 1989 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. GHISI DEVI
|
January 17, 1989 |
|
UPBHOKTA SEVA SAMITI TONK Vs. CHAIRMAN RSEB JAIPUR
|
June 20, 1989 |
|
VASUDEO Vs. STATE OF RAJASTHAN
|
October 17, 1989 |
|
VEER PUNERJAI Vs. STATE OF RAJASTHAN
|
December 13, 1989 |
|
VEERA Vs. STATE OF RAJASTHAN
|
August 29, 1989 |
|
VIDHYA OM PRAKASH SHARMA Vs. UNION OF INDIA
|
April 12, 1989 |
|
VIDHYAWATI Vs. STATE OF RAJASTHAN
|
March 3, 1989 |
|
VIJAY KUMAR Vs. STATE
|
August 11, 1989 |
|
VIJAYA BAI Vs. STATE OF RAJASTHAN
|
March 23, 1989 |
|
VIKRAM SINGH Vs. STATE OF RAJASTHAN
|
September 16, 1989 |
|
VILLAGE PANCHAYAT BHOOTOLI Vs. STATE OF RAJASTHAN
|
April 13, 1989 |
|
VIMAL CHAND LODHA Vs. INCOME TAX OFFICER C-WARD
|
January 9, 1989 |
|
VIMAL KUMAR Vs. STATE OF RAJASTHAN
|
August 3, 1989 |
|
VISHAMBHAR Vs. STATE OF RAJASTHAN
|
October 27, 1989 |
|
VISHNU BHAGWAN Vs. STATE OF RAJASTHAN
|
August 31, 1989 |
|
VISHNU MURYA Vs. STATE OF RAJASTHAN
|
May 17, 1989 |
|
YASHWANT SINGH YADAV Vs. STATE OF RAJASTHAN
|
April 12, 1989 |
|
ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN
|
June 24, 1989 |
|
ZAMIL MOHAMMAD Vs. STATE OF RAJASTHAN
|
November 23, 1989 |
LOGIN