A C T O BEAWAR Vs. POONAM CHAND UTTAM CHAND
|
January 29, 1985 |
ABDUL MAJID Vs. ABDUL GAFFAR
|
May 21, 1985 |
ABDUL SALAM Vs. AISHA
|
June 6, 1985 |
ABHEY SINGH Vs. STATE OF RAJASTHAN
|
July 11, 1985 |
ADAM KHAN ALIAS ADAM ALI Vs. STATE OF RAJASTHAN
|
July 1, 1985 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MURLIDHAR AND COMPANY
|
August 21, 1985 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CURIOUS HOUSE
|
November 1, 1985 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIRDICHAND PANNALAL
|
November 5, 1985 |
ADIYA Vs. STATE OF RAJASTHAN
|
August 12, 1985 |
AGARWAL AND CO Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
AHAMED ALI KHAN Vs. STATE OF RAJASTHAN
|
November 6, 1985 |
AHMED BUX ALIAS AHMED KHAN Vs. BHIM RAJ MODILAL
|
July 19, 1985 |
AJAIB SINGH AND CO Vs. STATE OF RAJASTHAN
|
March 2, 1985 |
AJEET SINGH Vs. STATE
|
March 13, 1985 |
AJMER SINGH YADAV Vs. STATE OF RAJASTHAN
|
November 29, 1985 |
ALARAKH Vs. STATE OF RAJASTHAN
|
July 9, 1985 |
ALL INDIA ITDC EMPLOYEES UNION Vs. INDIA TOURISM DEV
|
October 1, 1985 |
ALLAH NOOR Vs. STATE TRANSPORT APPELLATE
|
November 19, 1985 |
AMI CHAND Vs. STATE OF RAJASTHAN
|
October 16, 1985 |
AMIR AHMED Vs. YUSUF
|
May 23, 1985 |
ANAND SINGH Vs. STATE OF RAJASTHAN
|
May 11, 1985 |
ANCHI Vs. MAIDA RAM
|
August 23, 1985 |
ANIA Vs. STATE OF RAJASTHAN
|
February 23, 1985 |
ANIL KUMAR MATHUR Vs. STATE OF RAJASTHAN
|
May 7, 1985 |
ANWAR Vs. STATE OF RAJASTHAN
|
July 29, 1985 |
ARUN KUMAR Vs. MAHESH MRIPAL
|
October 1, 1985 |
ARVIND SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1985 |
ASGAR ALI Vs. STATE OF RAJASTHAN
|
February 27, 1985 |
ASHOK KUMAR AGARWAL Vs. STATE OF RAJASTHAN
|
March 28, 1985 |
ASIAN PAINTS INDIA LIMITED Vs. STATE OF RAJASTHAN
|
August 19, 1985 |
ASSISTANT COMMERCIAL TAXES Vs. SUKH DEO GULAB CHAND
|
October 10, 1985 |
ASSISTANT COMMERCIAL TAXES Vs. SHREE AUTOMOBILES WORKS
|
October 6, 1985 |
ASSISTANT COMMERCIAL TAXES Vs. ANAND LAXMICHAND
|
February 8, 1985 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MANSAROWAR COLD DRINKS
|
October 5, 1985 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MAKRANA MARBLES MAKRANA
|
July 18, 1985 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. NEW LAXMI ENGINEERING AND TROLLEY WORKS JODHPUR
|
November 8, 1985 |
ASSISTANT COMMERCIAL TAXES OFFICER JODHPUR Vs. RAJASTHAN CHEMICAL CORPORATION
|
November 1, 1985 |
ASSISTANT COMMERCIAL TAXES OFFICER REVENUE AJMER Vs. ARAWALI ASBESTOS CEMENT INDUSTRIES FALNA DISTRICT PALI
|
August 5, 1985 |
ASSISTANT COMMERCIAL TAXES OFFICER REVISIONS AJMER Vs. RAJ AGRO INDUSTRIES
|
July 30, 1985 |
ASSISTANT COMMERCIAL TAXES OFFICER WARD A CHITTORGARH Vs. SITARAM BADRILAL
|
January 16, 1985 |
ASSISTANT COMMERCIAL TAXES OFFICER WARD A L BHILWARA Vs. LADURAM BANSILAL BHILWARA
|
July 29, 1985 |
ASSISTANT COMMERCIAL TAXES OFFICER WARD C MAKRANA DISTRICT NAGAUR Vs. BISODA SALT WORKS
|
October 3, 1985 |
ASSISTANT COMMERCIAL TAXES OFFICER WARD I A CIRCLE F JAIPUR Vs. N L SINGHAL AND SONS
|
July 31, 1985 |
B N K SAHAKARI WHOLESALE Vs. PRESCRIBED AUTHORITY UNDER
|
October 8, 1985 |
BABU KHAN Vs. STATE OF RAJASTHAN
|
February 8, 1985 |
BABU LAL Vs. STATE OF RAJASTHAN
|
January 15, 1985 |
BABU LAL Vs. STATE OF RAJASTHAN
|
October 8, 1985 |
BABULAL Vs. SUKHADIA UNIVERSITY UDAIPUR
|
February 14, 1985 |
BADAMI Vs. STATE OF RAJASTHAN
|
February 11, 1985 |
BADRI PRASAD OM PRAKASH Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1985 |
BAGA RAM Vs. JALORE CO-OPERATIVE MARKETING
|
July 25, 1985 |
BAGH SINGH Vs. STATE OF RAJASTHAN
|
April 19, 1985 |
BAHADUR SINGH Vs. GULAB SINGH
|
April 23, 1985 |
BAJRANG Vs. STATE OF RAJASTHAN
|
January 21, 1985 |
BAJRANG LAL VERMA Vs. STATE OF RAJASTHAN
|
September 18, 1985 |
BAKSHU KHAN Vs. STATE OF RAJASTHAN
|
July 23, 1985 |
BAL CHAND Vs. DISTRICT JUDGE
|
July 23, 1985 |
BAL KISHAN Vs. STATE OF RAJASTHAN
|
July 23, 1985 |
BALCHAND Vs. DISTRICT JUDGE KOTA
|
July 23, 1985 |
BALDEO SINGH Vs. STATE
|
May 13, 1985 |
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
November 1, 1985 |
BANKA Vs. STATE OF RAJASTHAN
|
September 19, 1985 |
BANNE SINGH AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
April 10, 1985 |
BANSWARA ELECTRIC SUPPLY COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1985 |
BANWARI @ BANWARI LAL Vs. STATE OF RAJASTHAN
|
July 29, 1985 |
BANWARI LAL AND OTHERS Vs. THE STATE OF RAJASTHAN
|
October 7, 1985 |
BASANT RLYMERS ALWAR Vs. STATE CHEMICAL AND PHARMACEUTICALS CORPN OF INDIA LTD
|
February 19, 1985 |
BATANIA Vs. STATE OF RAJASTHAN
|
April 24, 1985 |
BATTDA PONAPPA APACHU Vs. STATE OF RAJASTHAN
|
January 8, 1985 |
BEHARI LAL Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
BHAGIRATH AND COMPANY Vs. STATE OF RAJASTHAN
|
April 2, 1985 |
BHAGWATI DEVI Vs. JAI PRAKASH VISHWAKARMA
|
April 26, 1985 |
BHAGYAWANTI DEVI Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1985 |
BHAJAN LAL Vs. BOARD OF REVENUE AJMER
|
March 27, 1985 |
BHAJAN SINGH Vs. STATE OF RAJASTHAN
|
January 2, 1985 |
BHANTA Vs. STATE OF RAJASTHAN
|
July 16, 1985 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 11, 1985 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 18, 1985 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 1, 1985 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
September 12, 1985 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
January 9, 1985 |
BHANWAR SINGH S/O SUNDRA AND SUNDRA S/O ASHIYA Vs. THE STATE OF RAJASTHAN
|
February 11, 1985 |
BHANWARA Vs. STATE
|
December 6, 1985 |
BHANWARLAL Vs. STATE OF RAJASTHAN
|
October 29, 1985 |
BHEDI LAL KAPUR CHAND Vs. STATE OF RAJASTHAN
|
February 5, 1985 |
BHEEM SINGH Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
BHEENMAL CO OPERATIVE MARKETING SOCIETY Vs. SUMERPUR CO OPERATIVE SOCIETY
|
March 26, 1985 |
BHERU Vs. GHASI LAL
|
May 13, 1985 |
BHERU SINGH Vs. STATE OF RAJASTHAN
|
January 21, 1985 |
BHIKA RAM Vs. STATE
|
December 6, 1985 |
BHIM SINGH Vs. STATE OF RAJASTHAN
|
October 30, 1985 |
BHIMA Vs. STATE OF RAJASTHAN
|
January 16, 1985 |
BHINWA RAM Vs. SATYANARAIN
|
December 10, 1985 |
BHONRA Vs. SONIA
|
April 15, 1985 |
BHONRILAL Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
BHOORA Vs. STATE OF RAJASTHAN
|
August 22, 1985 |
BIRBAL Vs. STATE OF RAJASTHAN
|
December 19, 1985 |
BISHAMBAR DAYAL SRINIWAS Vs. COMMISSIONER OF INCOME TAX
|
October 3, 1985 |
BOMBAY MOTORS Vs. COMMISSIONER OF INCOME TAX
|
September 2, 1985 |
BOMBAY MOTORS Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1985 |
BOOL CHAND Vs. AYODHYALAL
|
December 5, 1985 |
BRIJ LATA Vs. SOMESHWAR
|
September 5, 1985 |
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
January 9, 1985 |
BUDHA SINGH Vs. STATE OF RAJASTHAN
|
July 9, 1985 |
BUTA SINGH Vs. STATE OF RAJASTHAN
|
December 6, 1985 |
C P TRIVEDI Vs. UNIVERSITY OF JODHPUR
|
March 21, 1985 |
CHAGANLAL AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1985 |
CHAINA RAM Vs. STATE OF RAJASTHAN
|
October 18, 1985 |
CHAND KHAN Vs. CHAND BAI
|
April 9, 1985 |
CHANDGIRAM Vs. THE STATE OF RAJASTHAN
|
June 25, 1985 |
CHANDMAL GANGABISHAN Vs. ASSISTANT COMMERCIAL TAXES OFFICER BIKANER
|
August 6, 1985 |
CHETAN SINGH Vs. GANESH LAL
|
October 31, 1985 |
CHHABIL DAS Vs. GOKUL DAS
|
November 25, 1985 |
CHHAGAN LAL Vs. STATE OF RAJASTHAN
|
December 16, 1985 |
CHHAJJU KHAN Vs. STATE OF RAJASTHAN
|
August 23, 1985 |
CHHAJU Vs. STATE OF RAJASTHAN
|
July 31, 1985 |
CHHINDER SINGH Vs. STATE OF RAJASTHAN
|
November 6, 1985 |
CHHOTU Vs. THE STATE OF RAJASTHAN
|
October 10, 1985 |
CHIMO AND SONIA Vs. STATE OF RAJASTHAN
|
October 11, 1985 |
CHIRANJI Vs. STATE OF RAJASTHAN
|
November 28, 1985 |
CHIRANJI LAL Vs. STATE OF RAJASTHAN
|
May 15, 1985 |
CHIRANJI LAL & ANR. Vs. THE STATE
|
November 20, 1985 |
CHUNNILAL MAHAJAN Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1985 |
COMMERCIAL TAXES OFFICER Vs. HINDUSTAN RADIATORS
|
August 26, 1985 |
COMMERCIAL TAXES OFFICER Vs. GADIA TEXTILES
|
August 21, 1985 |
COMMERCIAL TAXES OFFICER Vs. BOARD OF REVENUE
|
August 6, 1985 |
COMMERCIAL TAXES OFFICER Vs. SWASTIK GUM INDUSTRIES
|
July 30, 1985 |
COMMERCIAL TAXES OFFICER Vs. WESTERN INDIAN STATES MOTORS
|
July 26, 1985 |
COMMERCIAL TAXES OFFICER Vs. MOHANLAL CHIRANJI LAL
|
July 29, 1985 |
COMMERCIAL TAXES OFFICER Vs. MOOLCHAND JAINARAIN
|
July 27, 1985 |
COMMERCIAL TAXES OFFICER Vs. AHMED ALI KURBANALI
|
October 8, 1985 |
COMMERCIAL TAXES OFFICER Vs. B R OIL MILLS
|
September 25, 1985 |
COMMERCIAL TAXES OFFICER Vs. SHIV NARAIN RAM NARAIN
|
December 20, 1985 |
COMMERCIAL TAXES OFFICER ANTI-EVASION JAIPUR Vs. THARIA MAL BALCHAND
|
August 1, 1985 |
COMMERCIAL TAXES OFFICER BHARATPUR Vs. K O INDUSTRIES AND OIL MILLS
|
August 1, 1985 |
COMMERCIAL TAXES OFFICER CIRCLE A JAIPUR Vs. UTTUMAL GAGUMAL
|
January 30, 1985 |
COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR Vs. KESHRI LAL LALCHAND
|
August 1, 1985 |
COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR Vs. PREMNATH MOTORS P LTD
|
November 8, 1985 |
COMMERCIAL TAXES OFFICER CIRCLE B UDAIPUR Vs. EXECUTIVE ENGINEER IRRIGATION KANKROLI DISTRICT UDAIPUR
|
July 18, 1985 |
COMMERCIAL TAXES OFFICER HANUMANGARH Vs. G C MALPANI
|
October 31, 1985 |
COMMERCIAL TAXES OFFICER PALI Vs. SAKARIYA TEXTILES
|
November 21, 1985 |
COMMERCIAL TAXES OFFICER PALI Vs. KANHAYALAL MOHANLAL
|
October 15, 1985 |
COMMERCIAL TAXES OFFICER REVISION AJMER Vs. SITARAM SATISH CHAND AND CO JAIPUR
|
September 10, 1985 |
COMMERCIAL TAXES OFFICER REVISION AJMER Vs. GANESHMAL ROOPCHAND PACHPADRA
|
August 2, 1985 |
COMMERCIAL TAXES OFFICER REVISIONS AJMER Vs. RAM BAGH PALACE HOTEL
|
July 31, 1985 |
COMMERCIAL TAXES OFFICER SHRI GANGANAGAR Vs. LILA BROTHERS
|
October 16, 1985 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JODHPUR Vs. LALCHAND KAPOORCHAND
|
August 7, 1985 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR Vs. BIKANER GYPSUM LTD
|
October 15, 1985 |
COMMISSIONER OF GIFT TAX Vs. MANNALAL SURANA
|
October 29, 1985 |
COMMISSIONER OF INCOME TAX Vs. BIRDHI CHAND
|
November 5, 1985 |
COMMISSIONER OF INCOME TAX Vs. SAKUR AHMED GAFOOR KHAN
|
November 6, 1985 |
COMMISSIONER OF INCOME TAX Vs. SHIVJI RAM AGARWAL
|
November 4, 1985 |
COMMISSIONER OF INCOME TAX Vs. PRATAPSINGH
|
November 19, 1985 |
COMMISSIONER OF INCOME TAX Vs. HAZARI MAL MILAP CHAND SURANA
|
November 21, 1985 |
COMMISSIONER OF INCOME TAX Vs. MAHENDRA COMPANY LIMITED
|
October 8, 1985 |
COMMISSIONER OF INCOME TAX Vs. SOBHAGMAL JORAWAR MAL
|
October 8, 1985 |
COMMISSIONER OF INCOME TAX Vs. HARI INDUSTRIES
|
October 4, 1985 |
COMMISSIONER OF INCOME TAX Vs. CHANCHALDAS SOBHRAJMAL
|
September 10, 1985 |
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SUGAR MILLS LIMITED
|
September 11, 1985 |
COMMISSIONER OF INCOME TAX Vs. S SAJIT SINGH AND SONS
|
September 11, 1985 |
COMMISSIONER OF INCOME TAX Vs. ROYAL AMBER RESORTS
|
September 11, 1985 |
COMMISSIONER OF INCOME TAX Vs. BARJATYA FAMILY CHARITABLE TRUST
|
September 9, 1985 |
COMMISSIONER OF INCOME TAX Vs. MAN STRUCTURALS LIMITED
|
September 24, 1985 |
COMMISSIONER OF INCOME TAX Vs. YADAV TRANSPORT SERVICE
|
September 24, 1985 |
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHRI UMAID MILLS LIMITED
|
September 23, 1985 |
COMMISSIONER OF INCOME TAX Vs. GYAN PRAKASH GUPTA
|
July 26, 1985 |
COMMISSIONER OF INCOME TAX Vs. DEVICHAND PAN MAL
|
July 25, 1985 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
|
July 29, 1985 |
COMMISSIONER OF INCOME TAX Vs. NEW FRIENDS AND COMPANY
|
July 17, 1985 |
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY
|
July 16, 1985 |
COMMISSIONER OF INCOME TAX Vs. ALISHER CONTRACTORS
|
July 15, 1985 |
COMMISSIONER OF INCOME TAX Vs. LAXMAN SINGH
|
July 16, 1985 |
COMMISSIONER OF INCOME TAX Vs. VIJENDRA PAL SINGH
|
July 16, 1985 |
COMMISSIONER OF INCOME TAX Vs. AYURVEDIC SEVASHRAM PRIVATE LIMITED
|
July 24, 1985 |
COMMISSIONER OF INCOME TAX Vs. GAMBHIR MAL PANDYA
|
August 21, 1985 |
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN MACHINERY MART PRIVATE LIMITED
|
August 23, 1985 |
COMMISSIONER OF INCOME TAX Vs. AYODHYA KUMARI
|
August 23, 1985 |
COMMISSIONER OF INCOME TAX Vs. LALLS GEMS AND JEWELS
|
August 9, 1985 |
COMMISSIONER OF INCOME TAX Vs. SURAJBHAN OM PRAKASH
|
August 13, 1985 |
COMMISSIONER OF INCOME TAX Vs. RAMDEO SAMADHI
|
August 14, 1985 |
COMMISSIONER OF INCOME TAX Vs. DUDUWALA AND COMPANY
|
August 14, 1985 |
COMMISSIONER OF INCOME TAX Vs. ASSAM ROLLER FLOUR MILLS
|
August 20, 1985 |
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIAN STATE MOTORS
|
August 21, 1985 |
COMMISSIONER OF INCOME TAX Vs. SUKHLAL SOHANLAL
|
February 8, 1985 |
COMMISSIONER OF INCOME TAX Vs. MOTILAL CHUNNILAL
|
May 6, 1985 |
COMMISSIONER OF INCOME TAX Vs. KESHRIMAL PARASMAL
|
May 7, 1985 |
COMMISSIONER OF INCOME TAX Vs. SHREE EKLINGJI TRUST UDAIPUR
|
May 6, 1985 |
COMMISSIONER OF INCOME TAX Vs. GREEN ROADWAYS
|
May 6, 1985 |
COMMISSIONER OF INCOME TAX Vs. CHUNNILAL TAK SHRI
|
May 24, 1985 |
COMMISSIONER OF INCOME TAX Vs. PRADYUMAN KUMAR KACHHAWA
|
April 17, 1985 |
COMMISSIONER OF INCOME TAX Vs. SWAROOP CHAND KOJURAM BARMER
|
April 15, 1985 |
COMMISSIONER OF INCOME TAX Vs. KAMLA DEVI KHAJANCHI
|
April 15, 1985 |
COMMISSIONER OF INCOME TAX Vs. BHOORMAL CHITTARMAL COTTON
|
April 24, 1985 |
COMMISSIONER OF INCOME TAX Vs. MEWAR SUGAR MILLS LIMITED
|
April 25, 1985 |
COMMISSIONER OF INCOME TAX Vs. UNITED MERCANTILE COMPANY PRIVATE LIMITED
|
April 23, 1985 |
COMMISSIONER OF INCOME TAX Vs. ANAND GUM INDUSTRIES
|
April 19, 1985 |
COMMISSIONER OF INCOME TAX Vs. SOHAN SANKHLA
|
April 19, 1985 |
COMMISSIONER OF INCOME TAX Vs. RATAN CHAND SAMIR MAL
|
April 22, 1985 |
COMMISSIONER OF INCOME TAX Vs. AYODHYA KUMARI
|
February 3, 1985 |
COMMISSIONER OF WEALTH TAX Vs. VARDHICHAND PANNALAL
|
April 22, 1985 |
COMMISSIONER OF WEALTH TAX Vs. B T AGRAWAL
|
July 12, 1985 |
COMMISSIONER OF WEALTH TAX Vs. RANI SAJJAN KUMARI
|
January 24, 1985 |
COMMISSIONER OF WEALTH TAX Vs. AKSHAY KUMAR SANGHI
|
August 20, 1985 |
COMMISSIONER OF WEALTH TAX Vs. KAMLA DEVI BANGUR
|
August 20, 1985 |
COMMISSIONER OF WEALTH TAX Vs. RAJKUMARI BANGUR
|
August 20, 1985 |
COMMISSIONER OF WEALTH TAX Vs. MASTER KAIRAS TARAPORE
|
August 23, 1985 |
COMMISSIONER OF WEALTH TAX Vs. BALLABH KUMARI
|
August 22, 1985 |
COMMISSIONER OF WEALTH TAX Vs. RAO RAJA KALYAN SINGH DECD
|
August 22, 1985 |
COMMISSIONER OF WEALTH TAX Vs. TULSI DAS MAHANT
|
July 19, 1985 |
COMMISSIONER OF WEALTH TAX Vs. KAVIRAJ MAHIPAT SINGH
|
September 23, 1985 |
COMMISSIONER OF WEALTH TAX Vs. RAJMATA GEETA KUMARI
|
October 1, 1985 |
COMMISSIONER OF WEALTH TAX Vs. RAJ MATA GEETA KUMARI OF KISHNAGARH
|
September 9, 1985 |
COMMISSIONER OF WEALTH TAX Vs. BADER S K
|
September 4, 1985 |
COMMISSIONER OF WEALTH TAX Vs. JAGDISH PURI
|
October 28, 1985 |
COMMISSIONER OF WEALTH TAX Vs. MASTER KAIRAS TARAPORE
|
December 16, 1985 |
COMMISSIONER OF WEALTH TAX Vs. KANCHAN DEVI GOLECHA
|
December 9, 1985 |
CONTROLLER OF ESTATE DUTY Vs. SHANTA BEN MANILAL PATEL
|
October 16, 1985 |
DALEL SINGH Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
DAMA Vs. STATE OF RAJASTHAN
|
July 25, 1985 |
DAMO Vs. STATE OF RAJASTHAN
|
April 29, 1985 |
DAMO Vs. STATE OF RAJSTHAN
|
April 17, 1985 |
DAMODAR LAL SOLANKI Vs. STATE OF RAJASTHAN
|
September 24, 1985 |
DAULAT Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
DAYA SHANKER DADHICH Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
DAYAL DAS Vs. GOVERNMENT OF RAJASTHAN
|
January 11, 1985 |
DAYANAND Vs. STATE OF RAJASTHAN
|
January 9, 1985 |
DEEPAK KHOSLA Vs. STATE OF RAJASTHAN
|
April 23, 1985 |
DEOKI NANDAN KULSHRESHTHA Vs. STATE OF RAJASTHAN
|
January 29, 1985 |
DERAJ Vs. STATE OF RAJASTHAN
|
May 21, 1985 |
DEVDUTTA DHEER Vs. JANKI VALLABH
|
September 19, 1985 |
DEVI Vs. STATE OF RAJASTHAN
|
May 17, 1985 |
DEVI CHAND BASTIMAL Vs. C I T JAIPUR
|
April 24, 1985 |
DEVICHAND BASTIMAL Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1985 |
DEVILAL RATHI Vs. PREM CHAND
|
July 17, 1985 |
DHAN SINGH Vs. STATE OF RAJASTHAN
|
July 30, 1985 |
DHANNA, BHANWROO Vs. STATE
|
November 7, 1985 |
DHARAM CHAND AND ORS Vs. STATE OF RAJASTHAN AND ANR
|
February 14, 1985 |
DHARMENDRA KISHORE SHARMA Vs. STATE OF RAJASTHAN
|
September 5, 1985 |
DHOKAL RAM Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
DHONKAL RAM Vs. BOARD OF REVENUE
|
December 6, 1985 |
DUDUWALA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1985 |
DURGA DEVI Vs. RAM KISHAN
|
August 5, 1985 |
DURGA SHANKER Vs. KANCHAN BAI
|
October 17, 1985 |
DURGALAL Vs. THE STATE OF RAJASTHAN
|
October 10, 1985 |
EKLINGJI TRUST Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1985 |
EMPLOYEES STATE INSURANCE CORPORATION JAIPUR Vs. GLOBE TRANSPORT CORPORATION JAIPUR
|
November 29, 1985 |
FAKRI AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1985 |
FAROOQ HUSSAIN Vs. MOHAMMAD ISMAIL
|
July 10, 1985 |
FIRM BALDEO DAS PREM NARAIN Vs. THE STATE OF RAJASTHAN
|
October 18, 1985 |
FIRM JAMNA RAM KESUSINGH Vs. SHANTI DEVI
|
November 25, 1985 |
FIRM JANKI LAL RAMDAS Vs. MOHANDAS
|
October 29, 1985 |
FOOD CORPORATION OF INDIA Vs. MANIPAL AND SONS
|
April 6, 1985 |
G S SATSANGI Vs. LIFE INSURANCE CORPORATION
|
July 25, 1985 |
GAFOOR ALI Vs. BEGUM
|
October 28, 1985 |
GAJE SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 7, 1985 |
GAJJANSINGH Vs. STATE
|
October 30, 1985 |
GANESH KANT Vs. HIRA LAL
|
August 16, 1985 |
GANESH LAL Vs. MAGAN RAJ
|
January 23, 1985 |
GANESH LAL Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
GANESH RAM Vs. COLLECTOR PALI
|
March 25, 1985 |
GANESH RAM Vs. COLLECTOR
|
February 22, 1985 |
GANESHLAL Vs. MAG
|
January 23, 1985 |
GANGA DEVI Vs. COMMISSIONER OF WEALTH TAX
|
December 19, 1985 |
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
January 16, 1985 |
GANPAT SINGH & OTHERS Vs. STATE OF RAJASTHAN
|
August 21, 1985 |
GANPATI LAL Vs. HHRI SINGH
|
March 19, 1985 |
GILL SANDHU HARYANA TRANSPORT CO Vs. STATE OF RAJASTHAN
|
October 18, 1985 |
GIRI RAJ Vs. STATE OF RAJASTHAN
|
August 21, 1985 |
GODHU Vs. STATE OF RAJASTHAN
|
February 25, 1985 |
GOKHA SINGH Vs. STATE OF RAJASTHAN
|
October 30, 1985 |
GOKUL Vs. STATE OF RAJASTHAN
|
November 30, 1985 |
GOPAL Vs. STATE OF RAJASTHAN
|
August 23, 1985 |
GOPALLAL Vs. STATE OF RAJASTHAN
|
April 5, 1985 |
GOPI Vs. STATE OF RAJASTHAN
|
October 5, 1985 |
GOPI CHAND Vs. KOMAL CHAND
|
October 1, 1985 |
GORDHAN Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
GORDHAN DAS Vs. STATE OF RAJASTHAN
|
May 11, 1985 |
GORDHAN LAL Vs. PANNA LAL
|
October 5, 1985 |
GORDHANLAL Vs. ANNALS
|
October 5, 1985 |
GORDHANLAL Vs. PANNALAL
|
October 15, 1985 |
GOTILAL BHONRILAL Vs. C T O
|
December 18, 1985 |
GOVANJI Vs. KADUVA
|
September 3, 1985 |
GOVIND SINGH Vs. BOARD OF REVENUE
|
July 1, 1985 |
GRAM PANCHAYAT Vs. BALA PRASAD
|
May 8, 1985 |
GRAM PANCHAYAT BARAL Vs. STATE
|
January 7, 1985 |
GREATER BOMBAY CO-OPERATIVE BANK Vs. LATE MANAK LAL
|
May 24, 1985 |
GREEN ROADWAYS Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1985 |
GULABCHAND Vs. UNIVERSITY OF JODHPUR
|
January 18, 1985 |
GULAM HUSSAIN Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
GULAM MOHAMMED Vs. RAJASTHAN STATE ROAD TRANSPORT
|
October 15, 1985 |
GULE SINGH Vs. MUNICIPAL COUNCIL
|
May 16, 1985 |
GURDAS MAL SALUJA Vs. STATE OF RAJASTHAN
|
December 12, 1985 |
GURDEO SINGH Vs. MALLA SINGH
|
October 7, 1985 |
GURMAIL SINGH Vs. STATE
|
September 18, 1985 |
GURUDEO SINGH Vs. STATE OF RAJASTHAN
|
January 3, 1985 |
GYAN CHAND AND BROTHERS Vs. STATE OF RAJASTHAN
|
October 9, 1985 |
GYARSAYA Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
HAKAM SINGH Vs. ASSISTANT COLLECTOR CEILING
|
July 15, 1985 |
HAKIM SINGH Vs. STATE OF RAJASTHAN
|
July 15, 1985 |
HAKIMUDDIN Vs. ANOOP SINGH
|
July 30, 1985 |
HANUMAN Vs. HARI RAM
|
October 9, 1985 |
HANUMAN PRASAD CHAUDHARY Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
|
May 20, 1985 |
HAR CHAND AND NAND RAM Vs. STATE OF RAJASTHAN
|
July 5, 1985 |
HAR VILAS Vs. KALYAN PRASAD
|
August 14, 1985 |
HARBANS KAUR Vs. STATE OF RAJASTHAN
|
July 10, 1985 |
HARBANS SINGH Vs. UNION OF INDIA
|
May 22, 1985 |
HARDAYAL Vs. JAYA SINGH
|
January 1, 1985 |
HARI NARAIN, KISHORI, KANCHAN AND CHALNA RAM Vs. THE STATE
|
September 2, 1985 |
HARI SINGH Vs. THE STATE OF RAJASTHAN
|
October 7, 1985 |
HARI SINGH Vs. UNION OF INDIA
|
July 10, 1985 |
HARJI RAM Vs. STATE OF RAJASTHAN
|
October 4, 1985 |
HARLAL AND OTHERS Vs. STATE OF RAJASTHAN
|
August 26, 1985 |
HARNAND RAI RAMANAND Vs. COMMISSIONER OF WEALTH TAX
|
July 19, 1985 |
HASAN ALI Vs. HAFIZ MUSTAK ALI
|
March 15, 1985 |
HAZARI LAL Vs. STATE OF RAJASTHAN
|
March 25, 1985 |
HAZARI LAL Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
HAZARI LAL Vs. THE STATE OF RAJASTHAN
|
July 22, 1985 |
HAZARILAL AND COMPANY Vs. STATE OF RAJASTHAN
|
April 2, 1985 |
HEERA LAL Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
HEERA NAND Vs. STATE OF RAJASTHAN
|
April 5, 1985 |
HEMJI Vs. STATE OF RAJASTHAN
|
September 24, 1985 |
HIMMAT SINGH Vs. JUDGE INDUSTRIAL TRIBUNAL
|
July 17, 1985 |
HINDUSTAN COPPER MAZDOOR SANGH Vs. CHIEF LABOUR COMMISSIONER C MINISTRY OF LABOUR GOVT OF INDIA
|
November 24, 1985 |
HINDUSTAN ZINC LTD Vs. K C JAIN
|
July 24, 1985 |
HIRALAL Vs. PARMANAND
|
August 9, 1985 |
HOTCHAND MOOL CHAND Vs. STATE OF RAJASTHAN
|
December 10, 1985 |
HUKAM CHAND Vs. MADAN LAL
|
April 23, 1985 |
HUKAM CHAND Vs. UNION OF INDIA
|
January 19, 1985 |
HULAS CHANDRA Vs. UNION OF INDIA
|
November 5, 1985 |
ISMAIL KHAN Vs. STATE OF RAJASTHAN
|
November 18, 1985 |
J
DIDAR SINGH Vs. STATE OF RAJASTHAN
|
September 12, 1985 |
J K TYRE EMPLOYEES UNION Vs. J K INDUSTRIES LTD
|
October 1, 1985 |
JAG MOHAN Vs. GANI
|
November 28, 1985 |
JAGANNATH Vs. STATE OF RAJASTHAN
|
September 11, 1985 |
JAGANNATH Vs. STATE OF RAJASTHAN
|
January 16, 1985 |
JAGDISH Vs. STATE OF RAJASTHAN
|
December 11, 1985 |
JAGDISH Vs. STATE OF RAJASTHAN
|
November 29, 1985 |
JAGDISH Vs. STATE OF RAJASTHAN
|
November 30, 1985 |
JAGDISH CHANDRA KHADGAWAT Vs. STATE BANK OF BIKANER AND JAIPUR
|
October 18, 1985 |
JAGU BAI Vs. BOARD OF REVENUE
|
December 18, 1985 |
JAI CHAND KANJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
May 6, 1985 |
JAI KISHAN Vs. STATE OF RAJASTHAN
|
July 9, 1985 |
JAI NARAIN Vs. STATE OF RAJASTHAN
|
July 2, 1985 |
JAMNA LAL MOHAN LAL Vs. BARKAT ALI
|
August 19, 1985 |
JANKI DEVI BAJAJ SEVA TRUST Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1985 |
JASWANT RAJ SINGHVI Vs. UNION OF INDIA
|
October 31, 1985 |
JAYENDRA SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1985 |
JEET MAL PAU Vs. STATE OF RAJASTHAN
|
November 21, 1985 |
JEETMAL Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
JEETMAL Vs. TEOMAL
|
July 31, 1985 |
JEEWA RAM Vs. MADAN LAL
|
April 26, 1985 |
JEEWA RAM Vs. MADAN LAL
|
July 26, 1985 |
JESARAM Vs. STATE OF RAJASTHAN
|
February 1, 1985 |
JETH MAL Vs. STATE OF RAJASTHAN
|
August 9, 1985 |
JETH MAL Vs. JAGDISH CHAND
|
November 21, 1985 |
JETHA RAM Vs. STATE OF RAJASTHAN
|
May 21, 1985 |
JHANDU KHAN Vs. STATE OF RAJASTHAN
|
November 21, 1985 |
JITU Vs. STATE OF RAJASTHAN
|
November 7, 1985 |
JITU Vs. STATE OF RAJASTHAN
|
September 17, 1985 |
JODHA RAM Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
JOHNY WILSON Vs. STATE OF RAJASTHAN
|
February 4, 1985 |
JOHNY WILSON Vs. STATE OF RAJASTHAN
|
July 17, 1985 |
JUGAL KISHORE Vs. RAM BUX
|
March 27, 1985 |
K M GANG Vs. CENTRAL BANK OF INDIA BOMBAY
|
December 16, 1985 |
K N BHATNAGAR Vs. U O I
|
April 1, 1985 |
KAILASH Vs. STATE OF RAJASTHAN
|
January 29, 1985 |
KAILASH Vs. STATE OF RAJASTHAN
|
January 27, 1985 |
KAILASH Vs. THE STATE OF RAJASTHAN
|
August 26, 1985 |
KALI Vs. GANGA
|
January 25, 1985 |
KALU LAL Vs. STATE OF RAJASTHAN
|
July 19, 1985 |
KALU RAM Vs. THE STATE OF RAJASTHAN
|
September 16, 1985 |
KALYA Vs. STATE OF RAJASTHAN
|
January 29, 1985 |
KALYAN SAHAY Vs. MADAN LAL
|
April 30, 1985 |
KAMAL SINGH Vs. UNION OF INDIA
|
May 3, 1985 |
KAMJI Vs. STATE OF RAJASTHAN
|
August 22, 1985 |
KAMLA Vs. JAGDISH PRASAD
|
September 24, 1985 |
KAMLA Vs. SAMAST PANCH VISHA HUMMAD, GALIAKOT
|
January 25, 1985 |
KAMLESH KUMAR Vs. PRAHLAD
|
January 8, 1985 |
KAN SINGH Vs. BHAN SINGH
|
September 9, 1985 |
KANA Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
KANA ALIAS KANHAIYA Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
KANA RAM Vs. STATE OF RAJASTHAN
|
January 24, 1985 |
KANARAM Vs. STATE OF RAJASTHAN
|
November 1, 1985 |
KANHAIYA LAL Vs. DAULETRAM
|
September 30, 1985 |
KANHAIYA LAL Vs. DAYA RAM
|
November 28, 1985 |
KANHAIYALAL Vs. UNIVERSITY OF RAJASTHAN
|
August 9, 1985 |
KANHI RAM Vs. THE STATE OF RAJASTHAN
|
October 16, 1985 |
KANTI LAL PURSHOTTAM AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
January 29, 1985 |
KAPOOR CHAND Vs. INDRA CHAND
|
September 24, 1985 |
KARAMVEER SINGH S/O HARPHOOL SINGH Vs. STATE OF RAJASTHAN
|
July 19, 1985 |
KARAN SINGH Vs. STATE OF RAJASTHAN
|
September 24, 1985 |
KARAN SINGH Vs. STATE OF RAJASTHAN
|
July 19, 1985 |
KASHIRAM RADHAKISHAN Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1985 |
KAYCEE SONS ELECTRONICAL Vs. SMT MALTI SAXENA
|
October 4, 1985 |
KEDAR NATH Vs. STATE OF RAJASTHAN
|
September 23, 1985 |
KESHRA RAM Vs. JODHA RAM
|
August 29, 1985 |
KESU LAL Vs. UMA DEVI
|
September 9, 1985 |
KEWAL KUMARI Vs. STATE OF RAJASTHAN
|
February 27, 1985 |
KISHAN Vs. KHEM CHAND
|
January 25, 1985 |
KISHAN ALIAS KISHANYA & ORS. Vs. STATE OF RAJASTHAN
|
July 17, 1985 |
KISHAN LAL Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
KISHANLAL Vs. KISTOORI
|
January 21, 1985 |
KISHANLAL Vs. SHRIRAM
|
August 5, 1985 |
KOKA DEVI Vs. SARJOO DEVI
|
May 9, 1985 |
KRISHNA AUTAR MAHESHWARI Vs. STATE OF RAJASTHAN
|
August 22, 1985 |
KUNDAN Vs. STATE OF RAJASTHAN
|
December 3, 1985 |
KURDA RAM Vs. STATE OF RAJASTHAN
|
September 2, 1985 |
LABH SINGH Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
LADU Vs. STATE OF RAJASTHAN
|
April 18, 1985 |
LADU AND KANA Vs. STATE OF RAJASTHAN
|
September 2, 1985 |
LAGANA DEVI Vs. LILA RAM
|
September 6, 1985 |
LALLU NARAIN Vs. STATE OF RAJASTHAN
|
August 1, 1985 |
LALOO Vs. STATE OF RAJASTHAN
|
August 29, 1985 |
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
August 20, 1985 |
LAXMAN SINGH Vs. ASHA DEVI
|
September 11, 1985 |
LAXMI Vs. STATE
|
September 2, 1985 |
LEELADHAR Vs. STATE OF RAJASTHAN
|
October 10, 1985 |
LEHRU LAL Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
LICHMAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
July 9, 1985 |
M C GOLCHA Vs. STATE
|
January 31, 1985 |
M K JAIN Vs. RAJASTHAN FINANCIAL CORPORATION
|
January 7, 1985 |
M L GUPTA Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1985 |
MADAN LAL Vs. GIRI RAJ
|
October 30, 1985 |
MADAN LAL Vs. RAMA DEVI
|
November 22, 1985 |
MADAR UNION SANATORIUM AND HOSPITAL Vs. M B SATHE
|
November 18, 1985 |
MADHOPURI Vs. BANSHIDHAR
|
May 22, 1985 |
MADNIYA Vs. STATE OF RAJASTHAN
|
January 24, 1985 |
MAHARAJA GAJ SINGH Vs. STATE OF RAJASTHAN
|
January 4, 1985 |
MAHARANI YOGESHWARI KUMARI Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1985 |
MAHARAVAL LAKSHMANSINGH Vs. COMMISSIONER OF INCOME TAX
|
July 22, 1985 |
MAHAVIR INDUSTRIES Vs. BOARD OF REVENUE
|
August 27, 1985 |
MAHENDRA KUMAR Vs. GANGA SINGH
|
April 4, 1985 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 25, 1985 |
MAHESH CHAND Vs. STATE OF RAJASTHAN
|
April 8, 1985 |
MAINA DEVI Vs. THAKUR MANSINGH
|
February 1, 1985 |
MAKBOOL AHMED Vs. BHURA LAL
|
April 2, 1985 |
MAL SINGH Vs. STATE OF RAJASTHAN
|
July 1, 1985 |
MAMRAJ SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1985 |
MAN INDUSTRIAL CORPN Vs. R S E B
|
September 4, 1985 |
MANAK LAL Vs. MAHENDRA SINGH
|
August 14, 1985 |
MANAKLAL PORWAL Vs. COMMISSIONER OF INCOME TAX
|
January 30, 1985 |
MANGA RAM Vs. STATE OF RAJASTHAN
|
January 11, 1985 |
MANGAL DEO Vs. BHERU SINGH
|
September 5, 1985 |
MANGI LAL Vs. MEWAR TEXTILE MILLS STAFF
|
January 23, 1985 |
MANGLYA @ MANGILAL Vs. THE STATE OF RAJASTHAN
|
August 9, 1985 |
MANI RAM Vs. STATE OF RAJASTHAN
|
April 11, 1985 |
MANOHAR LAL Vs. VIJAI LAL
|
November 7, 1985 |
MANOHAR NAGORA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 30, 1985 |
MANPHOOL RAM Vs. STATE OF RAJASTHAN
|
July 23, 1985 |
MANSOOR ALI Vs. LEGAL REPRESENTATIVES OF LATE
|
October 3, 1985 |
MEGHRAJ ALIAS BHOORIYA Vs. STATE OF RAJASTHAN
|
February 13, 1985 |
METHARAM LEKHUMAL Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1985 |
MITHLESH KUMARI Vs. STATE OF RAJASTHAN
|
October 30, 1985 |
MITHU SINGH Vs. THE STATE
|
February 23, 1985 |
MODIYA Vs. STATE OF RAJASTHAN
|
January 4, 1985 |
MODU Vs. STATE OF RAJASTHAN
|
November 20, 1985 |
MODU Vs. STATE OF RAJASTHAN
|
December 16, 1985 |
MOHAMMAD ARIF Vs. STATE OF RAJASTHAN
|
April 15, 1985 |
MOHAMMAD RAFIQUE Vs. STATE OF RAJASTHAN
|
February 5, 1985 |
MOHAMMAD SHAFI Vs. LAJWANTI DEVI
|
September 19, 1985 |
MOHAMMED BUX Vs. BASHIR MOHAMMED
|
March 18, 1985 |
MOHAN Vs. THE STATE OF RAJASTHAN
|
November 28, 1985 |
MOHAN Vs. THE STATE OF RAJASTHAN
|
August 1, 1985 |
MOHAN LAL Vs. STATE
|
January 8, 1985 |
MOHAN LAL Vs. BABU LAL
|
September 6, 1985 |
MOHANLAL Vs. STATE OF RAJASTHAN
|
April 24, 1985 |
MOHANLAL Vs. THE STATE OF RAJASTHAN
|
July 26, 1985 |
MOHD FARUQ LURHSHI Vs. MANZAR BANO
|
September 5, 1985 |
MOHD RAFIQUE Vs. MOHD RAFIQUE
|
February 5, 1985 |
MOHD SAYED Vs. NIZAMUDDIN
|
January 21, 1985 |
MOOLCHAND Vs. MOHANLAL
|
October 4, 1985 |
MOTI TRUST Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1985 |
MUKH RAM Vs. HARDEEPSINGH
|
November 22, 1985 |
MUKHTIAR MOHD. Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
MUNICIPAL BOARD Vs. INDUSTRIAL TRIBUNAL AND LABOUR
|
November 21, 1985 |
MUNICIPAL BOARD GANGAPUR CITY Vs. DAVID AURTHER
|
May 14, 1985 |
MUNNI LAL Vs. STATE OF RAJASTHAN
|
January 19, 1985 |
MUNSHISINGH Vs. STATE
|
October 10, 1985 |
MURARI Vs. THE STATE OF RAJASTHAN
|
September 30, 1985 |
MURARI LAL Vs. GOMATI DEVI
|
February 20, 1985 |
MURARILAL AHUJA AND SONS Vs. BOARD OF REVENUE
|
August 27, 1985 |
N K MITTAL Vs. STATE OF RAJASTHAN
|
November 21, 1985 |
NACHHATTAR SINGH Vs. STATE OF RAJASTHAN
|
October 1, 1985 |
NAND LAL Vs. STATE OF RAJASTHAN
|
October 10, 1985 |
NANDA Vs. STATE OF RAJASTHAN
|
September 24, 1985 |
NANDA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
September 2, 1985 |
NANDA & OTHERS Vs. STATE OF RAJASTHAN.
|
March 21, 1985 |
NANDLAL Vs. STATE
|
October 4, 1985 |
NANHE KHAN Vs. RAM DAS
|
August 6, 1985 |
NARAIN Vs. PRATIMA SHANTINATHJI
|
May 8, 1985 |
NARAIN LAL DEOPURA Vs. STATE OF RAJASTHAN
|
November 30, 1985 |
NARAIN SINGH Vs. D
|
April 16, 1985 |
NARENDRA GUPTA Vs. UNIVERSITY OF RAJASTHAN
|
April 26, 1985 |
NARENDRA KUMAR TYAGI Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL JAIPUR
|
May 14, 1985 |
NARPAT KARAN Vs. WALI KHAN
|
January 22, 1985 |
NARSINGH Vs. STATE
|
April 9, 1985 |
NARSINGH RAM Vs. UDA RAM AND RADHA KISHAN
|
November 21, 1985 |
NATH MAL Vs. URBAN IMPROVEMENT TRUST
|
July 30, 1985 |
NATHA Vs. STATE OF RAJASTHAN
|
January 1, 1985 |
NATHA SINGH Vs. STATE OF RAJASTHAN
|
January 25, 1985 |
NATHI Vs. MAGAN LAL
|
May 24, 1985 |
NATHU Vs. STATE OF RAJASTHAN
|
May 8, 1985 |
NATHU SINGH Vs. STATE OF RAJASTHAN
|
May 23, 1985 |
NATHULAL Vs. R S R T C
|
April 22, 1985 |
NATIONAL INSURANCE CO LTD Vs. KASTURI
|
April 11, 1985 |
NATIONAL INSURANCE CO LTD Vs. NARAIN DAS MEHTA
|
March 14, 1985 |
NATIONAL INSURANCE COMPANY Vs. SHANTI
|
February 23, 1985 |
NAV RATAN MAL ALIAS BABU Vs. STATE OF RAJASTHAN
|
July 22, 1985 |
NAZIR KHAN Vs. STATE OF RAJASTHAN
|
February 5, 1985 |
NEW INDIA ASSURANCE COMPANY Vs. INDRA
|
April 23, 1985 |
NIHAL SINGH Vs. STATE OF RAJASTHAN
|
October 11, 1985 |
NIRMAL KUMAR Vs. DEVI LAL
|
September 6, 1985 |
NIRUPAMA BEN Vs. DEVAT SINGH
|
July 26, 1985 |
NISAR MOHAMMED Vs. STATE OF RAJASTHAN
|
April 22, 1985 |
OFFICIAL LIQUIDATOR Vs. GULAB CHAND KHAN CHAND
|
July 12, 1985 |
OFFICIAL LIQUIDATOR Vs. PUSHA MAL NARENDRA KUMAR
|
February 22, 1985 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 14, 1985 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 23, 1985 |
OM PRAKASH : SMT MAYA Vs. MAHENDRA PAL
|
March 1, 1985 |
OM PRAKASH GAUR Vs. RAJASTHAN HOUSING BOARD
|
July 22, 1985 |
OM PRAKASH SONI Vs. STATE OF RAJASTHAN
|
December 10, 1985 |
ONKAR Vs. JEEV RAJ
|
December 5, 1985 |
PABUDAN SINGH Vs. STATE OF RAJASTHAN
|
November 10, 1985 |
PADAM CHAND TAMBI Vs. DAMODAR JOHAR
|
December 16, 1985 |
PANCHA RAM Vs. STATE OF RAJASTHAN
|
September 24, 1985 |
PANCHI Vs. BANSILAL
|
October 11, 1985 |
PANNALAL KOTHARI Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1985 |
PARVATI Vs. CHHITARMAL
|
February 26, 1985 |
PATRIYA Vs. MOOLA
|
April 23, 1985 |
PATTDA PONAPPA APACHU Vs. STATE OF RAJASTHAN
|
February 6, 1985 |
PEMA RAM Vs. STATE OF RAJASTHAN
|
April 9, 1985 |
PHINDER SINGH Vs. STATE OF RAJASTHAN
|
August 9, 1985 |
PHOOL SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1985 |
POOSA RAM GHEWAR LAL Vs. HEMRAJ
|
October 4, 1985 |
PRABHU DAYAL SHARMA Vs. STATE OF RAJASTHAN
|
October 11, 1985 |
PRABHU LAL Vs. KALU RAM
|
May 8, 1985 |
PRADEEP KUMAR KALUA Vs. STATE OF RAJASTHAN
|
March 12, 1985 |
PRADEEP SINGH Vs. STATE
|
September 17, 1985 |
PRADUMAN Vs. STATE OF RAJASTHAN
|
September 4, 1985 |
PRAHLAD BAHADUR SAXENA Vs. NARAIN DASS KALRA
|
September 9, 1985 |
PRAHLAD KUMAR Vs. UNIVERSITY OF RAJASTHAN
|
January 9, 1985 |
PRAKASH Vs. STATE OF RAJASTHAN
|
December 19, 1985 |
PRATAP Vs. RATAN LAL
|
February 4, 1985 |
PRATAP CHITRAPAT Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1985 |
PRATAP COTTON TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1985 |
PREM Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
PREM CABLES LTD Vs. UNION OF INDIA
|
August 9, 1985 |
PREM CABLES PRIVATE LTD Vs. UNION OF INDIA
|
October 29, 1985 |
PREM CHAND Vs. STATE OF RAJASTHAN
|
March 22, 1985 |
PREM CHNAD Vs. STATE OF RAJASTHAN
|
August 23, 1985 |
PREM PRAKASH Vs. STATE OF RAJASTHAN
|
August 5, 1985 |
PREM PRAKASH Vs. KAILASH CHANDRA
|
December 9, 1985 |
PREM SINGH Vs. STATE
|
January 14, 1985 |
PREM SINGH AND ORS Vs. STATE OF RAJASTHAN
|
January 15, 1985 |
PUKH RAJ Vs. STATE OF RAJASTHAN
|
October 3, 1985 |
PUKHA Vs. POONAM CHAND
|
July 30, 1985 |
PURA Vs. STATE OF RAJASTHAN
|
October 4, 1985 |
PURAN Vs. STATE OF RAJASTHAN
|
December 19, 1985 |
QAISER JAHAN BEGUM Vs. MOHD IBRAHIM
|
October 18, 1985 |
R K SHUKLA Vs. CHIEF PROJECT ENGINEER R A P P KOTA
|
November 6, 1985 |
R S E B JAIPUR Vs. SHIV CHARAN LAL
|
May 1, 1985 |
R S R T C Vs. CHANDRA KANTA
|
September 18, 1985 |
R S R T CORPN Vs. KISTOORI DEVI
|
October 17, 1985 |
R S R T CORPN Vs. VIRENDRAKUMAR SINGH
|
January 31, 1985 |
RADHA MADHAV GUM FACTORY Vs. STATE OF RAJASTHAN
|
July 9, 1985 |
RADHEY SHYAM & BACHALA ALIAS NARAYAN Vs. STATE OF RAJASTHAN
|
March 14, 1985 |
RAGHUNATH AND MUNIR Vs. JAMALUDDIN
|
May 8, 1985 |
RAGUNATH DAS PARIHAR DHARMASHALA Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1985 |
RAHMANI Vs. STATE OF RAJASTHAN
|
August 26, 1985 |
RAICHAND Vs. STATE OF RAJASTHAN
|
October 16, 1985 |
RAJ SINGH Vs. STATE OF RAJASTHAN
|
October 8, 1985 |
RAJA BALDEODAS BIRLA SANTATI KOSH Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1985 |
RAJARAM Vs. STATE OF RAJASTHAN
|
September 2, 1985 |
RAJASTHAN COTTON MILLS Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1985 |
RAJASTHAN STATE ELECTRICITY Vs. SHREE SADU TEXTILES LTD
|
April 4, 1985 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. MADAN P JOSHI
|
December 19, 1985 |
RAJASTHAN STATE ROAD TRANSPORT Vs. HARPYARI DEVI
|
February 2, 1985 |
RAJASTHAN STATE ROAD TRANSPORT Vs. GYAN PRAKASH BHARGAVA
|
March 14, 1985 |
RAJASTHAN STATE ROAD TRANSPORT Vs. VIRENDRA KUMAR SINGH
|
January 31, 1985 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUPYAR KANWAR AND OTHERS
|
September 18, 1985 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHAGWANI AND ORS.
|
February 14, 1985 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL
|
May 21, 1985 |
RAJASTHAN TEXTILE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1985 |
RAJENDRA KUMAR SHAH Vs. STATE OF RAJASTHAN
|
May 15, 1985 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 27, 1985 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 22, 1985 |
RAJENDRA SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
|
December 9, 1985 |
RAJENDRA VAISHNAV Vs. PRINCIPAL S N MEDICAL COLLEGE
|
November 29, 1985 |
RAKESH KUMAR NAGAL Vs. STATE OF RAJASTHAN
|
September 23, 1985 |
RAM BABU Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
RAM CHANDRA Vs. UNION OF INDIA
|
October 11, 1985 |
RAM DAYAL Vs. STATE OF RAJASTHAN
|
May 2, 1985 |
RAM KHILARI Vs. UNION OF INDIA
|
September 23, 1985 |
RAM KISHAN ALIAS KISHAN Vs. STATE OF RAJASTHAN
|
August 8, 1985 |
RAM KISHORE Vs. STATE
|
October 16, 1985 |
RAM PARSAD Vs. TARA CHAND
|
July 5, 1985 |
RAM PRATAP Vs. MANPHOOL
|
March 27, 1985 |
RAM RATAN Vs. STATE OF RAJASTHAN
|
February 2, 1985 |
RAMA Vs. RAM KISHAN
|
August 5, 1985 |
RAMGOPAL Vs. STATE OF RAJASTHAN
|
July 29, 1985 |
RAMJI LAL Vs. STATE OF RAJASTHAN AND ORS.
|
July 12, 1985 |
RAMJILAL Vs. STATE
|
December 2, 1985 |
RAMLAL SINGH Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
RAMNAGAR CANE AND SUGAR CO LTD Vs. COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR
|
March 27, 1985 |
RAMPURIA ICE FACTORY Vs. STATE OF RAJASTHAN
|
August 30, 1985 |
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
November 21, 1985 |
RASHIDAN Vs. GAFOOR
|
December 11, 1985 |
RASOOLJI BUXJI Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1985 |
RATAN CHAND GAURI Vs. PUNJAB NATIONAL BANK
|
August 22, 1985 |
RATAN LAL AND OTHERS Vs. STATE
|
November 8, 1985 |
RATNA Vs. STATE OF RAJASTHAN
|
September 10, 1985 |
REHMAT KHAN Vs. STATE OF RAJASTHAN
|
September 23, 1985 |
RETIRED CONTRIBUTORY PROVIDENT Vs. STATE OF RAJASTHAN
|
September 3, 1985 |
ROHITAS KUMAR Vs. KIRAN DEVI
|
October 28, 1985 |
ROHTAS INDUSTRIES LIMITED Vs. JUDGE LABOUR COURT
|
October 1, 1985 |
ROOP SINGH Vs. CHHOGA LAL
|
January 4, 1985 |
ROOPI Vs. STATE OF RAJASTHAN
|
December 11, 1985 |
ROSHAN LAL Vs. BANWARI LAL
|
November 30, 1985 |
ROSHAN LAL PAWAN KUMAR Vs. MUNICIPAL BOARD AND ANR.
|
July 23, 1985 |
S DANGAICH Vs. GAYATRI VAISH
|
February 15, 1985 |
S K KAKKAR Vs. YASHWANT SINGH
|
February 5, 1985 |
S L SONI Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION LTD
|
February 26, 1985 |
SABAL SINGH Vs. STATE OF RAJASTHAN
|
April 24, 1985 |
SABITA MOHAN NAGPAL Vs. COMMISSIONER OF INCOME TAX
|
February 7, 1985 |
SABITA MOHAN NAGPAL Vs. COMMISSIONER OF WEALTH TAX
|
September 9, 1985 |
SADHVI SMT LAXMI DAS Vs. SUB-DIVISIONAL MAGISTRATE
|
September 2, 1985 |
SADUL TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1985 |
SAGARMAL BASTIMAL Vs. BHIKAMCHAND AND PUKHRAJ
|
January 21, 1985 |
SAHIBLAL Vs. STATE OF RAJASTHAN
|
July 11, 1985 |
SAIFFUDDIN Vs. COMMISSIONER OF INCOME TAX
|
April 23, 1985 |
SAJJAN SING Vs. THE STATE
|
November 19, 1985 |
SALEEM KHAN Vs. STATE
|
September 25, 1985 |
SAMANDER SINGH S/O RANJEET SINGH AND 2 ORS. Vs. STATE OF RAJASTHAN
|
January 9, 1985 |
SAMARATH LAL JOSHI Vs. STATE OF RAJASTHAN
|
January 28, 1985 |
SAMAST PANCH KAUM HELAN Vs. JAMEEL MOHAMMED
|
April 23, 1985 |
SAMPAT Vs. STATE
|
September 18, 1985 |
SAMPAT LAL Vs. GEETA DEVI
|
September 10, 1985 |
SAMPATI LAL Vs. HARI SINGH
|
March 19, 1985 |
SANTOKH SINGH Vs. STATE OF RAJASTHAN
|
January 16, 1985 |
SANTRA BAI Vs. PRAHLAD
|
April 17, 1985 |
SARDARMAL Vs. KASTOORA RAM
|
October 11, 1985 |
SARJEET SINGH Vs. STATE OF RAJASTHAN
|
November 25, 1985 |
SARVA PRAKASH ANAND Vs. JUGAL KISHORE
|
August 2, 1985 |
SARWAN SINGH MANN Vs. UNION OF INDIA
|
January 16, 1985 |
SATYA NARAYAN Vs. THE STATE OF RAJASTHAN
|
January 17, 1985 |
SATYA PRAKASH Vs. STATE OF RAJASTHAN
|
January 25, 1985 |
SHAKTI ENTERPRISES Vs. EMPLOYEES STATE INSURANCE
|
March 11, 1985 |
SHAMBHU DUTT SHASTRI Vs. STATE OF RAJASTHAN
|
April 10, 1985 |
SHANKAR Vs. STATE OF RAJASTHAN
|
September 5, 1985 |
SHANKER LAL Vs. AUTHORISED OFFICER
|
August 19, 1985 |
SHANKER SINGH Vs. NAHAR SINGH
|
August 13, 1985 |
SHANTI Vs. RAM KARAN
|
February 27, 1985 |
SHARAT CHAND Vs. REGIONAL TRANSPORT AUTHORITY
|
October 29, 1985 |
SHART CHAND Vs. NATIONAL TRANSPORT AUTHORITY
|
October 9, 1985 |
SHEKON ENTERPRISES Vs. NARU
|
November 28, 1985 |
SHEOLAL Vs. BHAGIRATH
|
January 21, 1985 |
SHER MOHAMMED Vs. ROSHAN
|
April 26, 1985 |
SHER SINGH Vs. STATE OF RAJASTHAN
|
December 4, 1985 |
SHIV KUMAR Vs. SUSHILA
|
July 9, 1985 |
SHIV LAL SOLANKI Vs. JALORE CENTRAL CO-OPERATIVE
|
August 19, 1985 |
SHIV RAJ Vs. RAM PRASAD
|
April 4, 1985 |
SHIV RAJ Vs. RAM SWAROOP
|
November 22, 1985 |
SHIV RAM SHARMA Vs. UNION OF INDIA
|
May 7, 1985 |
SHIV SINGH Vs. STATE OF RAJASTHAN
|
April 18, 1985 |
SHIV SINGH Vs. STATE OF RAJASTHAN
|
July 22, 1985 |
SHIVJI & HARI CHARAN Vs. STATE OF RAJASTHAN
|
March 15, 1985 |
SHREE RAJASTHAN SYNTEX LTD Vs. UNION OF INDIA
|
May 14, 1985 |
SHRI GAURI INDUSTRIES Vs. PRATHVI RAJ
|
October 8, 1985 |
SHRI KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX RAJASTHAN JAIPUR
|
January 14, 1985 |
SHYAM SINGH Vs. STATE
|
June 6, 1985 |
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
August 22, 1985 |
SHYAM SWAROOP ALIAS SHYAM Vs. STATE OF RAJASTHAN
|
July 19, 1985 |
SIREHMAL NAWALKHA Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1985 |
SITA RAM DANGAYACH Vs. SURAJ NARAIN
|
August 16, 1985 |
SITA RAM SOMANI Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
SMT. PANI AND ANR. Vs. STATE OF RAJASTHAN
|
August 16, 1985 |
SMT. RATANI & ORS. Vs. STATE OF RAJASTHAN
|
July 23, 1985 |
SMT. SHARDA W/O SITARAM Vs. STATE OF RAJASTHAN
|
July 18, 1985 |
SOBHAG MAL JAIN Vs. MOOL CHAND VAISH
|
May 8, 1985 |
SOBHARANI Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1985 |
SOCIAL WORK AND RESEARCH CENTRE BENSWARA Vs. STATE
|
December 19, 1985 |
SOHAN RAJ Vs. THE STATE
|
December 6, 1985 |
SOHAN SINGH Vs. STATE OF RAJASTHAN
|
August 22, 1985 |
SOHANLAL BASANT KUMAR Vs. UMRAO MAL CHOPRA
|
May 6, 1985 |
SONRAJ Vs. RAMKISHORE
|
January 15, 1985 |
STATE Vs. MANJI
|
July 2, 1985 |
STATE Vs. BANSILAL CHATARLAL
|
March 28, 1985 |
STATE Vs. BILKISH BANU
|
September 4, 1985 |
STATE Vs. MOOL CHAND
|
November 7, 1985 |
STATE BANK OF BIKANER AND JAIPUR Vs. VIJAY SINGH MEHTA
|
December 20, 1985 |
STATE OF RAJASTHAN Vs. R K GODARA AND COMPANY
|
December 5, 1985 |
STATE OF RAJASTHAN Vs. AANILAL
|
December 16, 1985 |
STATE OF RAJASTHAN Vs. LICHMA DEVI
|
November 21, 1985 |
STATE OF RAJASTHAN Vs. ATTU ALIAS ATTAR CHAND
|
November 20, 1985 |
STATE OF RAJASTHAN Vs. PATIYA
|
November 8, 1985 |
STATE OF RAJASTHAN Vs. SHANKUNTLA
|
September 3, 1985 |
STATE OF RAJASTHAN Vs. MANI RAM
|
August 21, 1985 |
STATE OF RAJASTHAN Vs. PRITHVI SINGH
|
August 14, 1985 |
STATE OF RAJASTHAN Vs. LEMBA
|
July 23, 1985 |
STATE OF RAJASTHAN Vs. DAYAL SARAN SAXENA
|
July 25, 1985 |
STATE OF RAJASTHAN Vs. KANIA
|
August 1, 1985 |
STATE OF RAJASTHAN Vs. TEJARAM
|
September 5, 1985 |
STATE OF RAJASTHAN Vs. MAGNA
|
October 9, 1985 |
STATE OF RAJASTHAN Vs. DUDUWALA AND CO
|
April 8, 1985 |
STATE OF RAJASTHAN Vs. SURAJ BHAN
|
May 3, 1985 |
STATE OF RAJASTHAN Vs. KALYAN SAHAI
|
May 10, 1985 |
STATE OF RAJASTHAN Vs. SALEEM
|
January 9, 1985 |
STATE OF RAJASTHAN Vs. SARAJJUDDIN
|
January 2, 1985 |
STATE OF RAJASTHAN Vs. MAHARAJA SHREE UMAID MILLS
|
January 24, 1985 |
STATE OF RAJASTHAN Vs. BAJRANGA
|
January 21, 1985 |
STATE OF RAJASTHAN Vs. HEERA
|
January 30, 1985 |
STATE OF RAJASTHAN Vs. HARI SINGH
|
February 8, 1985 |
State of Rajasthan Vs. Hand Loom Articles Jaipur
|
February 7, 1985 |
STATE OF RAJASTHAN Vs. SHRI PAREGSHWAR TIWARI
|
March 13, 1985 |
STATE OF RAJASTHAN Vs. RADHAMOHAN
|
March 27, 1985 |
STATE OF RAJASTHAN Vs. BEHARILAL
|
December 4, 1985 |
STATE OF RAJASTHAN Vs. BHAKAR RAM
|
November 7, 1985 |
STATE OF RAJASTHAN Vs. BABULAL
|
November 8, 1985 |
STATE OF RAJASTHAN Vs. MOOLA
|
September 17, 1985 |
STATE OF RAJASTHAN Vs. CHHAGANA
|
December 5, 1985 |
STATE OF RAJASTHAN Vs. RAM NARAIN AND TWO OTHERS
|
November 7, 1985 |
SUBEER SINGH TAMRA Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1985 |
SUBEER SINGH TAMRA Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1985 |
SUBH KARAN Vs. STATE OF RAJASTHAN
|
November 21, 1985 |
SUBHAN S/O AHMADA Vs. THE STATE OF RAJASTHAN
|
August 29, 1985 |
SUDHAKAR SHASHTRI Vs. STATE
|
November 6, 1985 |
SUDHIR KUMAR Vs. MOHAN LAL SUKHADIA UNIVERSITY
|
November 6, 1985 |
SUKH PAL Vs. STATE OF RAJASTHAN
|
January 3, 1985 |
SUKHA AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
October 3, 1985 |
SUNIL SYNCHEM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1985 |
SURAJ BHUTRA Vs. HIGH COURT OF JUDICATURE
|
February 28, 1985 |
SURANA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1985 |
SURESH CHAND Vs. STATE OF RAJASTHAN
|
March 11, 1985 |
SURESH CHAND Vs. STATE OF RAJASTHAN
|
February 14, 1985 |
SURGYAN SINGH Vs. STATE OF RAJASTHAN
|
November 4, 1985 |
SURJA RAM Vs. STATE OF RAJASTHAN
|
February 5, 1985 |
SUSHILA KUMARI Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1985 |
SWARUP SINGH Vs. STATE OF RAJASTHAN
|
March 22, 1985 |
T C JAIN Vs. STATE OF RAJASTHAN
|
December 20, 1985 |
TAFAZUL HUSSAIN Vs. STATE OF RAJASTHAN
|
May 21, 1985 |
TARA Vs. KAPILMUNI
|
April 15, 1985 |
TARA CHAND Vs. STATE OF RAJASTHAN
|
August 21, 1985 |
TEJA RAM Vs. STATE OF RAJASTHAN
|
September 17, 1985 |
THAKUR DAS Vs. OM PRAKASH
|
September 10, 1985 |
THAKUR DAS BHATIA Vs. M P MEENA
|
December 17, 1985 |
THE STATE OF RAJASTHAN Vs. PRITHVI SINGH AND OTHERS
|
December 20, 1985 |
THEKEDAR ROOPA Vs. SHAH ACHALMAL
|
April 18, 1985 |
TIMIA Vs. STATE OF RAJASTHAN
|
January 11, 1985 |
TODI PAHARMAL Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1985 |
TULSI DAS Vs. THE STATE OF RAJASTHAN AND OTHERS
|
December 2, 1985 |
TULSILAL MANILAL Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1985 |
UCHAB LAL Vs. TEJ MAL AND SUWA LAL
|
September 30, 1985 |
UDIYA AND LADURA Vs. STATE OF RAJASTHAN
|
July 12, 1985 |
UKA Vs. STATE OF RAJASTHAN
|
November 4, 1985 |
UNION OF INDIA Vs. RAJASTHAN ANUSHAKATI PARIYOJNA
|
January 10, 1985 |
UNION OF INDIA Vs. JETHA LAL D TRIVEDI
|
September 25, 1985 |
UNION OF INDIA Vs. RAISH PLASTIC
|
September 20, 1985 |
UNION OF INDIA Vs. SURTI SYNTEX LTD
|
September 17, 1985 |
UNITED INDIA FIRE AND GENERAL INSURANCE CO AND ANR Vs. MST HOONDI BAI AND 6 ORS
|
August 5, 1985 |
UNITED INDIA INSURANCE COMPANY Vs. HARBHAJAN LAL
|
September 23, 1985 |
UNIVERSITY OF JODHPUR Vs. MAHENDRA KEWALIA
|
February 27, 1985 |
UTMA RAM Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
V K BHATNAGAR Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
V S CHOUDHARY Vs. STATE OF RAJASTHAN
|
February 4, 1985 |
V S CHOUDHARY Vs. STATE OF RAJASTHAN
|
January 8, 1985 |
VARIA Vs. STATE OF RAJASTHAN
|
October 1, 1985 |
VAZIR MOHD. AND ANR. Vs. SAMBHU SINGH AND ORS.
|
December 16, 1985 |
VED RAJ Vs. STATE OF RAJASTHAN
|
November 6, 1985 |
VIDYA SAGAR RASTOGI Vs. STATE OF RAJASTHAN
|
April 6, 1985 |
VIJAI KUMAR Vs. STATE OF RAJASTHAN
|
November 20, 1985 |
VIJAI SINGH MEHTA Vs. STATE BANK OF BIKANER AND JAIPUR
|
October 15, 1985 |
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
VIMALCHAND Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1985 |
VIRENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 1, 1985 |
YASHPAL AND NARAIN Vs. STATE OF RAJASTHAN
|
August 26, 1985 |
YASHWANT GAURI SHANKER TRIVEDI Vs. STATE OF RAJASTHAN
|
April 22, 1985 |
ZAHID HUSSAIN Vs. STATE OF RAJASTHAN
|
September 4, 1985 |