ABDUL GAFFAR Vs. S T A T
|
October 3, 1983 |
ABDUL SATTAR Vs. ABDUL RAHIM
|
September 7, 1983 |
ACHAL SINGH Vs. ASHARAM
|
January 13, 1983 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HEMANDAS DHARAJMAL
|
December 21, 1983 |
AKBAR KHAN Vs. STATE OF RAJASTHAN
|
March 16, 1983 |
AKKHO Vs. M B AUGUSTUS
|
April 18, 1983 |
ALEXANDER ALIAS A.D. Vs. STATE OF RAJASTHAN
|
November 28, 1983 |
ALTAF Vs. STATE
|
March 24, 1983 |
AMRA Vs. THE STATE OF RAJASTHAN
|
August 25, 1983 |
AMRIT LAL BISANI Vs. STATE OF RAJASTHAN
|
May 6, 1983 |
ASHA RAM Vs. STATE OF RAJASTHAN
|
April 19, 1983 |
ASHOK DHARIWAL Vs. STATE OF RAJASTHAN
|
July 25, 1983 |
ASU SINGH Vs. STATE OF RAJASTHAN
|
December 19, 1983 |
ATMA RAM Vs. MOOL CHAND
|
August 2, 1983 |
ATMA RAM Vs. STATE OF RAJASTHAN
|
April 7, 1983 |
BABU LAL Vs. OTMAL
|
September 19, 1983 |
BABU LAL Vs. STATE
|
April 20, 1983 |
BABU LAL GAUR Vs. STATE OF RAJASTHAN
|
September 27, 1983 |
BABU SINGH Vs. DISA SINGH
|
September 23, 1983 |
BABULAL Vs. STATE OF RAJASTHAN
|
October 20, 1983 |
BABULAL JAISWAL Vs. STATE OF RAJASTHAN
|
May 6, 1983 |
BACCHAN SINGH Vs. THE STATE OF RAJASTHAN
|
March 15, 1983 |
BACHANA RAM Vs. STATE OF RAJASTHAN.
|
December 22, 1983 |
BADRI RAM NITHARWAL Vs. STATE OF RAJASTHAN
|
May 6, 1983 |
BAGDI RAM Vs. STATE OF RAJASTHAN
|
July 26, 1983 |
BALMUKAND Vs. STATE OF RAJASTHAN
|
April 23, 1983 |
BALVEER SINGH Vs. BOARD OF REVENUE
|
April 7, 1983 |
BALWANT SINGH Vs. HARJITENDERJEET SINGH
|
July 21, 1983 |
BANARSI DAS Vs. MOHD SAFI
|
January 4, 1983 |
BANSHI LAL Vs. STATE OF RAJASTHAN
|
January 17, 1983 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
July 14, 1983 |
BANWARI LAL Vs. THE STATE OF RAJASTHAN
|
August 1, 1983 |
BASKI Vs. STATE OF RAJASTHAN
|
December 15, 1983 |
BHADRA BAHU Vs. STATE OF RAJASTHAN
|
April 7, 1983 |
BHAGAT RAM Vs. JALAM
|
October 28, 1983 |
BHAGI RATH Vs. STATE OF RAJASTHAN
|
July 27, 1983 |
BHAGIRATH AND OTHERS Vs. STATE OF RAJASTHAN
|
August 1, 1983 |
BHAGURAM Vs. STATE OF RAJASTHAN
|
October 27, 1983 |
BHAGWANDASS Vs. STATE OF RAJASTHAN
|
November 18, 1983 |
BHAN SINGH Vs. STATE OF RAJASTHAN
|
March 21, 1983 |
BHANWAR LAL Vs. KAMLA DEVI
|
January 21, 1983 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
November 11, 1983 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
December 21, 1983 |
BHANWARLAL KAVAD Vs. SHYAMSUNDER
|
February 9, 1983 |
BHARTIRAM Vs. STATE OF RAJASTHAN
|
March 21, 1983 |
BHAWANI SINGH Vs. CONTL OF ED
|
July 13, 1983 |
BHEEMA Vs. STATE OF RAJASTHAN
|
December 13, 1983 |
BHERA Vs. STATE OF RAJASTHAN
|
August 19, 1983 |
BHIMSEN Vs. DIWAKAR DUTT BHARDWAJ
|
March 22, 1983 |
BHINYA RAM Vs. STATE OF RAJASTHAN
|
October 6, 1983 |
BHUR SINGH Vs. GURDEV KAUR
|
September 9, 1983 |
BIKANER GYPSUM LTD Vs. JUDGE CENTRAL GOVERNMENT
|
April 28, 1983 |
BINJA RAM Vs. STATE OF RAJASTHAN
|
July 27, 1983 |
BIRENDRA KAUR Vs. URBAN IMPROVEMENT TRUST
|
December 12, 1983 |
BORIYA ALIAS JAGMAL KHAN Vs. STATE OF RAJASTHAN
|
May 5, 1983 |
BRIJ MOHAN LAL BHARGAVA Vs. LILA BAI
|
February 25, 1983 |
BRIJENDRA NATH MATHUR Vs. DINESH CHAND MATHUR
|
July 20, 1983 |
BUDHI Vs. BALMUKAND
|
September 16, 1983 |
CET Vs. BALDEO DASS RAMESHWAR
|
December 5, 1983 |
CHANDMAL Vs. STATE OF RAJASTHAN
|
September 13, 1983 |
CHANDRA BHAN SINGH Vs. STATE OF RAJASTHAN
|
January 12, 1983 |
CHANDRA KANWAR Vs. STATE OF RAJASTHAN
|
March 24, 1983 |
CHANDRAKALA Vs. BANSHIDHAR
|
September 12, 1983 |
CHELA RAM Vs. STATE OF RAJASTHAN
|
July 6, 1983 |
CHETAN Vs. STATE OF RAJASTHAN
|
August 18, 1983 |
CHHANGARAM Vs. STATE
|
February 1, 1983 |
CHHINDERPAL SINGH Vs. STATE OF RAJASTHAN
|
March 1, 1983 |
CHHITARMAL KAILASH CHANDRA & OTHER Vs. STATE OF RAJASTHAN
|
July 21, 1983 |
CHHITARMAL OM PRAKASH Vs. MUNICIPAL COUNCIL AJMER
|
October 20, 1983 |
CHHOTU KHAN Vs. JEEWAN KHAN
|
July 28, 1983 |
CHIMMAN Vs. STATE
|
May 5, 1983 |
CHIRANJI LAL Vs. THE STATE OF RAJASTHAN
|
February 14, 1983 |
COMMISSIONER OF INCOME TAX Vs. VIJAY LAXMI TRADING COMPANY LIMITED
|
July 15, 1983 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL TRACT
|
September 28, 1983 |
COMMISSIONER OF INCOME TAX Vs. GIRDHARILAL
|
September 19, 1983 |
COMMISSIONER OF INCOME TAX Vs. AJIT SINGH BHAGAT SINGH
|
December 7, 1983 |
COMMISSIONER OF INCOME TAX Vs. SHARMA AND COMPANY
|
December 2, 1983 |
COMMISSIONER OF INCOME TAX Vs. RAMESHWARDASS NARSINGHDASS AND COMPANY
|
December 3, 1983 |
COMMISSIONER OF INCOME TAX Vs. MAKHAN SINGH
|
October 24, 1983 |
COMMISSIONER OF INCOME TAX Vs. RANGNATH BANGUR
|
December 19, 1983 |
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA SHRI DEVI SINGHJI OF JODHPUR
|
December 19, 1983 |
DAL CHAND Vs. STATE OF RAJASTHAN
|
December 1, 1983 |
DALIP SINGH SON OF SARDARA Vs. STATE OF RAJASTHAN
|
June 8, 1983 |
DALPAT SINGH Vs. OM PRAKASH
|
July 20, 1983 |
DAN SINGH Vs. BOARD OF REVENUE
|
May 17, 1983 |
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
May 16, 1983 |
DELHI CLOTH AND GENERAL MILLS LTD Vs. STATE OF RAJTASTHAN
|
November 22, 1983 |
DEV KISHAN Vs. STATE OF RAJASTHAN
|
July 21, 1983 |
DEV RAM Vs. STATE OF RAJASTHAN
|
July 11, 1983 |
DEVA SON OF TAJOO, 2. MMJI SON OF TAJOO, 3. KANJI SON OF MANJI, 4. GOMANA SON OF TAJOO, S. BAKTA SON OF TAJOO, 6. RAMJI SON OF MANJI, 7. HOORJI SON OF THANA, 8. DHOOLA SON OF ROOPA, 9 TEJA SON OF MANJI, 10 VEERJI SON OF KALIYA, 11. JHUOMLA SON OF ROOPA, 1 Vs. STATE OF RAJASTHAN.
|
August 18, 1983 |
DEVI LAL Vs. STATE OF RAJASTHAN
|
May 4, 1983 |
DEVI SINGH Vs. STATE OF RAJASTHAN
|
October 3, 1983 |
DEWA RAM Vs. STATE OF RAJASTHAN
|
September 16, 1983 |
DHANJEE Vs. STATE OF RAJASTHAN
|
October 20, 1983 |
DHANNA AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
May 2, 1983 |
DHARAM CHAND Vs. STATE OF RAJASTHAN
|
February 14, 1983 |
DHULI Vs. STATE OF RAJASTHAN
|
March 3, 1983 |
DHULJI Vs. THE STATE OF RAJASTHAN
|
August 10, 1983 |
DISPENSING CHEMIST Vs. STATE OF RAJASTHAN
|
December 13, 1983 |
DITIYA ALIAS DURGASHANKER Vs. STATE OF RAJASTHAN
|
July 18, 1983 |
FARIYAD Vs. STATE OF RAJASTHAN
|
July 11, 1983 |
FATTU KHAN Vs. STATE OF RAJASTHAN
|
September 8, 1983 |
FIRM MODERN MACHINERY STORES ALWAR Vs. DISTRICT JUDGE ALWAR
|
February 17, 1983 |
FOJU AND OTHERS Vs. THE STATE OF RAJASTHAN
|
March 17, 1983 |
FOJYA AND OTHERS Vs. THE STATE OF RAJASTHAN
|
September 22, 1983 |
GAJENDRA INDUSTRIES DEEG Vs. STATE OF RAJASTHAN
|
August 2, 1983 |
GAJI BAI Vs. S K BOHRA
|
December 2, 1983 |
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
August 1, 1983 |
GANGA DHAR GUJAR Vs. UNION OF INDIA
|
June 1, 1983 |
GANGA RAM Vs. DEVI SINGH
|
October 20, 1983 |
GANGA RAM Vs. TARA RAM
|
September 9, 1983 |
GANGARAM Vs. STATE OF RAJASTHAN
|
July 14, 1983 |
GANGARAM Vs. TARURAM
|
November 18, 1983 |
GANPAT LAL Vs. STATE OF RAJASTHAN
|
November 10, 1983 |
GAURI SHANKAR Vs. THE REGIONAL TRANSPORT AUTHORITY, JODHPUR REGION, JODHPUR
|
March 30, 1983 |
GAURI SHANKER Vs. MADAN MOHAN
|
May 10, 1983 |
GHASI LAL Vs. STATE OF RAJASTHAN
|
September 2, 1983 |
GHASI RAM ALIASKALU Vs. STATE OF RAJASTHAN
|
December 1, 1983 |
GIRDHARI Vs. STATE OF RAJASTHAN
|
February 8, 1983 |
GIRRAJ AND OTHER Vs. THE STATE OF RAJASTHAN
|
August 1, 1983 |
GOBERI LAL Vs. STATE OF RAJASTHAN
|
October 6, 1983 |
GOKUL Vs. STATE OF RAJASTHAN
|
November 23, 1983 |
GOKUL NARAIN Vs. STATE OF RAJASTHAN
|
March 10, 1983 |
GOLU AND ASHOK KUMAR AND OTHERS Vs. THE STATE OF RAJASTHAN
|
April 16, 1983 |
GOMA Vs. STATE OF RAJASTHAN
|
December 5, 1983 |
GOPAL DAS Vs. STATE OF RAJASTHAN
|
April 5, 1983 |
GOPAL DUTT Vs. STATE
|
January 4, 1983 |
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
May 12, 1983 |
GOPIKISHAN Vs. STATE OF RAJASTHAN
|
January 5, 1983 |
GOPIRAM Vs. STATE OF RAJASTHAN
|
March 21, 1983 |
GORDHAN Vs. STATE OF RAJASTHAN
|
December 14, 1983 |
GOURI SHANKER Vs. JABBAR SINGH
|
September 15, 1983 |
GOVIND RAM Vs. CHITTAR
|
August 1, 1983 |
GOVINDRAM Vs. CHHOTU KHAN
|
August 8, 1983 |
GOVINDRAM PUROHIT Vs. JAGJEEWAN CHAND BHANDARI
|
December 19, 1983 |
GRAM PANCHAYAT Vs. ISWAR CHAND
|
March 3, 1983 |
GUJAR MAL Vs. STATE OF RAJASTHAN
|
December 16, 1983 |
GUMAN KANWAR AND OTHERS Vs. LALCHAND AND OTHERS
|
November 28, 1983 |
GURA SINGH Vs. STATE OF RAJASTHAN
|
December 20, 1983 |
GURDAYAL SINGH Vs. STATE OF RAJASTHAN
|
September 26, 1983 |
H G SHANKER NARAYAN Vs. STATE
|
December 9, 1983 |
H K PUROHIT Vs. UNIVERSITY OF JODHPUR
|
August 8, 1983 |
HABIB KHAN Vs. THE STATE OF RAJASTHAN
|
July 22, 1983 |
HANGAMI Vs. STATE OF RAJASTHAN
|
October 19, 1983 |
HANJA Vs. STATE OF RAJASTHAN
|
August 22, 1983 |
HANUMAN SINGH Vs. BOARD OF REVENUE
|
August 5, 1983 |
HARI NARAYAN GOYAL Vs. RAJASTHAN STATE WARE HOUSING CORPORATION
|
April 18, 1983 |
HARNARAIN Vs. SMT. SUBHADRA
|
May 9, 1983 |
HARSHAMAL SHIVBUX Vs. RAMKISHAN DAS SAGARMAL
|
January 19, 1983 |
HEERA BAI Vs. NAND LAL
|
March 17, 1983 |
HEERA LAL Vs. THE STATE OF RAJASTHAN
|
May 17, 1983 |
HIND TYRES Vs. STATE OF RAJASTHAN
|
September 9, 1983 |
HIRALAL SHARMA Vs. RAILWAY SHRAMIK SAHKARI BANK
|
September 4, 1983 |
HUKAM SINGH Vs. STATE OF RAJASTHAN
|
August 25, 1983 |
HURMAT Vs. STATE OF RAJASTHAN.
|
November 2, 1983 |
IBRAHIM KHAN Vs. STATE OF RAJASTHAN
|
February 18, 1983 |
IMAMUDDIN Vs. AYUB KHAN
|
December 1, 1983 |
INDIAN COLD STORAGE AND ICE FACTORY Vs. LAND ACQUISITION OFFICER
|
August 2, 1983 |
ISHAR RAM Vs. PADAMNATH
|
September 19, 1983 |
ISHWAR SINGH Vs. PANNEY SINGH
|
September 1, 1983 |
J
PREM DAN Vs. STATE OF RAJASTHAN
|
November 2, 1983 |
JAGANNATH SINGH Vs. STATE OF RAJASTHAN
|
October 25, 1983 |
JAGATPAL Vs. STATE OF RAJASTHAN
|
January 1, 1983 |
JAGATPAL Vs. THE STATE OF RAJASTHAN
|
July 18, 1983 |
JAGDISH AND ORS. Vs. THE STATE OF RAJASTHAN
|
March 14, 1983 |
JAGJET KUMAR Vs. SMT. VINOD
|
May 13, 1983 |
JAGTAR SINGH Vs. STATE
|
March 18, 1983 |
JAI KUMAR CHATURVEDI Vs. STATE OF RAJASTHAN
|
April 8, 1983 |
JAIPUR UDYOG LIMITED Vs. INCOME TAX OFFICER
|
April 20, 1983 |
JAIPUR WOOL AND NAMDA ASSOCIATION JAIPUR Vs. STATE OF RAJASTHAN
|
January 24, 1983 |
JAL SINGH Vs. STATE OF RAJASTHAN
|
August 5, 1983 |
JAMA AND NATHU Vs. STATE OF RAJASTHAN
|
August 24, 1983 |
JAMALUDIN Vs. STATE OF RAJASTHAN
|
February 24, 1983 |
JAMANDASS Vs. GOKULDASS
|
January 4, 1983 |
JAMUNA DEVI Vs. THE STATE OF RAJASTHAN
|
August 5, 1983 |
JANG SINGH Vs. STATE OF RAJASTHAN
|
December 7, 1983 |
JASWANT SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
November 18, 1983 |
JEET RAM Vs. GANGARAM
|
August 8, 1983 |
JHUNTHA RAM Vs. STATE OF RAJASTHAN
|
January 28, 1983 |
JODHPUR SAHAKARI UPBHOKTA Vs. REGIONAL PROVIDENT FUND
|
February 21, 1983 |
JUGAL KISHORE Vs. DEO NARAYAN
|
November 24, 1983 |
K M MATHUR Vs. STATE
|
December 12, 1983 |
KADVA Vs. STATE OF RAJASTHAN
|
July 14, 1983 |
KAJOD Vs. STATE OF RAJASTHAN
|
September 20, 1983 |
KALOO SINGH Vs. MADAN LAL
|
December 6, 1983 |
KALU S/O SAMPAT Vs. STATE OF RAJASTHAN
|
December 3, 1983 |
KAMLESH KUMAR KHATRI Vs. UNIVERSITY OF JODHPUR
|
February 4, 1983 |
KANWARLAL SON OF SHRI AMARLAL Vs. STATE OF RAJASTHAN
|
July 7, 1983 |
KARAN SINGH Vs. COLLECTOR BUNDI
|
February 9, 1983 |
KARNIDAN Vs. STATE OF RAJASTHAN
|
April 29, 1983 |
KAUSHALIYA AND OTHERS Vs. STATE OF RAJASTHAN AND ANR.
|
December 14, 1983 |
KESRIMAL Vs. UGAM SINGH
|
July 4, 1983 |
KEWAL CHAND NAI Vs. STATE OF RAJASTHAN
|
May 4, 1983 |
KHERAJ Vs. STATE OF RAJASTHAN
|
June 27, 1983 |
KHIYARAM Vs. STATE OF RAJASTHAN
|
March 3, 1983 |
KHUBI LAL Vs. STATE OF RAJASTHAN
|
July 28, 1983 |
KISHAN BIHARI BIRLA & OTHERS Vs. PREM KUMARI BHATI
|
August 12, 1983 |
KISHAN LAL Vs. STATE OF RAJASTHAN
|
April 22, 1983 |
KISHAN LAL KOLI Vs. STATE OF RAJASTHAN
|
March 9, 1983 |
KISHANLAL SHARMA Vs. PREM KISHORE
|
January 28, 1983 |
KISTOORA RAM Vs. UNION OF INDIA
|
January 18, 1983 |
KOTA BOM MANUFACTURING CO Vs. STATE OF RAJASTHAN
|
April 28, 1983 |
KOTA BOX MANUFACTURING CO Vs. STATE OF RAJASTHAN
|
September 16, 1983 |
KRISHANLAL Vs. STATE OF RAJASTHAN
|
July 13, 1983 |
KRISHNA MILLS LTD Vs. UNION OF INDIA
|
November 26, 1983 |
KRISHNA ROADWAYS NATHDWARA Vs. MADANLAL
|
November 11, 1983 |
L M SIMLOT Vs. STATE OF RAJASTHAN
|
April 13, 1983 |
L.E.O. Vs. TAYABJI SULTANJI
|
March 11, 1983 |
LABOUR ENFORCEMENT INSPECTOR Vs. SHANKER LAL JOSHI
|
March 11, 1983 |
LAKHMA Vs. STATE OF RAJASTHAN
|
February 18, 1983 |
LAL BAHADUR SHASHTRI EDUCATIONAL SOCIETY LTD Vs. STATE
|
March 23, 1983 |
LAXMI DEVI Vs. SITA RAM
|
July 28, 1983 |
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
August 18, 1983 |
LAXMINARAIN Vs. STATE OF RAJASTHAN
|
December 2, 1983 |
LIFE INSURANCE CORPORATION OF INDIA Vs. H S CHAUHAN
|
July 5, 1983 |
LOGAR Vs. STATE OF RAJASTHAN
|
December 9, 1983 |
M/S. ARAWALI FORGINGS LIMITED, BHIWADI Vs. STATE OF RAJASTHAN AND ORS.
|
March 31, 1983 |
MADAN CHAND Vs. URBAN IMPROVEMENT TRUST
|
November 3, 1983 |
MADANLAL Vs. HANSRAJ
|
September 14, 1983 |
MAHARAJ KUMAR MAHENDRA SINGH Vs. LAKE PALACE HOTELS AND MOTELS
|
July 20, 1983 |
MAHARAJA SHREE UMAID MILLS Vs. COMMISSIONER OF INCOME TAX
|
December 14, 1983 |
MAHARAJA SHREE UMAID MILLS LIMITED Vs. INCOME TAX OFFICER
|
May 13, 1983 |
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
April 15, 1983 |
MAHENDRA KUMAR TALY Vs. STATE OF RAJASTHAN
|
August 18, 1983 |
MAHENDRA SURANA Vs. STATE OF RAJASTHAN
|
January 7, 1983 |
MAHESHWARI SAMAJ Vs. MOHANSINGH
|
March 31, 1983 |
MAHZRAJ KUMAR MAHENDRA SINGH OF UDAIPUR Vs. SECRETARY LAKE PALACE HOTELS AND MOTELS PVT LTD
|
July 20, 1983 |
MAKBOOL KHAN Vs. STATE OF RAJASTHAN
|
January 28, 1983 |
MALA Vs. STATE OF RAJASTHAN
|
October 27, 1983 |
MALSINGH Vs. STATE OF RAJASTHAN
|
May 10, 1983 |
MAN SINGH Vs. STATE OF RAJASTHAN
|
November 23, 1983 |
MANAGING COMMITTEE, ADARSH VIDHYA MANDIR, JAIPUR Vs. RAM GOPAL GOYAL AND ANOTHER
|
August 2, 1983 |
MANAK RAM Vs. STATE OF RAJASTHAN
|
December 2, 1983 |
MANGI LAL Vs. SURESH CHANDRA
|
November 15, 1983 |
MANGIYA AND MANGI LAL Vs. THE STATE OF RAJASTHAN
|
September 19, 1983 |
MANGOO Vs. STATE OF RAJASTHAN
|
September 15, 1983 |
MANIYA Vs. STATE OF RAJASTHAN
|
July 19, 1983 |
MANMAL Vs. BHURE KHAN
|
August 18, 1983 |
MANORANJAN HOTEL DISCO Vs. STATE OF RAJASTHAN
|
July 4, 1983 |
MANPHOOL Vs. MANPHOOL
|
January 4, 1983 |
MANPHOOL Vs. STATE OF RAJASTHAN
|
March 1, 1983 |
MANSINGHKA BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 19, 1983 |
MANU MAL BHIL Vs. STATE OF RAJASTHAN
|
July 15, 1983 |
MAQBOOL AHMED Vs. STATE OF RAJASTHAN
|
October 28, 1983 |
MARIA SINGH Vs. NARENDRA SINGH AND OTHERS
|
September 2, 1983 |
MEGH SINGH Vs. STATE OF RAJASTHAN
|
March 24, 1983 |
MEGHJI Vs. STATE OF RAJASTHAN
|
May 18, 1983 |
MELA RAM Vs. STATE OF RAJASTHAN
|
October 11, 1983 |
MEWAR TEXTILE MILLS LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 19, 1983 |
MISHRIYA Vs. STATE OF RAJASTHAN
|
August 2, 1983 |
MISS NIHARIKA TAK Vs. UNIVERSITY OF JODHPUR
|
January 12, 1983 |
MODA RAM Vs. STATE OF RAJASTHAN
|
November 2, 1983 |
MODHA RAM Vs. KRISHNA DEVI
|
November 10, 1983 |
MODIYA Vs. STATE OF RAJASTHAN
|
December 16, 1983 |
MODURAM Vs. STATE OF RAJASTHAN
|
December 25, 1983 |
MOHAMMAD UMAR AND ANR. Vs. STATE OF RAJASTHAN
|
September 29, 1983 |
MOHAN Vs. STATE OF RAJASTHAN
|
July 25, 1983 |
MOHAN BAI Vs. JAI KISHAN
|
February 1, 1983 |
MOHAN KANWAR Vs. BOARD OF REVENUE
|
July 5, 1983 |
MOHAN LAL Vs. STATE
|
March 21, 1983 |
MOHAN RAM Vs. STATE OF RAJASTHAN
|
July 20, 1983 |
MOHAN RAM Vs. STATE OF RAJASTHAN
|
July 29, 1983 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
July 21, 1983 |
MOHAN SINGH Vs. DALPAT SINGH
|
September 9, 1983 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
January 20, 1983 |
MOHANSINGH Vs. STATE OF RAJASTHAN
|
March 25, 1983 |
MOHINDER SINGH Vs. AMARJEET KAUR
|
May 3, 1983 |
MOTI LAL Vs. STATE OF RAJASTHAN
|
April 27, 1983 |
MUKAND DAS Vs. STATE OF RAJASTHAN
|
September 20, 1983 |
MUKAT BEHARI Vs. STATE OF RAJASTHAN
|
September 26, 1983 |
MULTANA Vs. STATE OF RAJASTHAN
|
March 7, 1983 |
MUNICIPAL BOARD Vs. PRABHU LAL
|
July 22, 1983 |
MUNICIPAL COUNCIL Vs. MAHESHWARI PD
|
February 11, 1983 |
MUNNALAL JAIN Vs. THE STATE OF RAJASTHAN
|
February 9, 1983 |
MURLIDHAR ISHWAR DAS Vs. STATE OF RAJASTHAN
|
December 14, 1983 |
NAND LAL Vs. STATE OF RAJASTHAN
|
April 22, 1983 |
NAND LAL SHARMA Vs. ELECTION COMMISSION OF INDIA
|
May 18, 1983 |
NANDA AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 3, 1983 |
NARAIN HARISHANKAR Vs. STATE OF RAJASTHAN
|
December 2, 1983 |
NARAIN LAL SHANPAR Vs. STATE BANK OF INDIA AND OTHERS
|
March 27, 1983 |
NARAIN LAL SHARMA Vs. STATE BANK OF INDIA
|
March 24, 1983 |
NARAIN SINGH Vs. MUNSIF AND JUDICIAL MAGISTRATE BUNDI
|
January 6, 1983 |
NARAIN SWAROOP MATHUR Vs. STATE OF RAJASTHAN AND OTHERS
|
March 21, 1983 |
NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
December 12, 1983 |
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 24, 1983 |
NATH MAL SON OF PANNA LALJI BY CASTE OSWAL RESIDENT OF JHANJHANWAS Vs. MUKNA RAM SON OF GOMA, MOTI SON OF GONIA, OGAD SON OF DAYA, LIKINA SON OF MUKNA AND STATE OF RAJASTHAN. ALL R/O JHANJHANWAS.
|
December 1, 1983 |
NATHI RAM Vs. STATE OF RAJASTHAN
|
March 3, 1983 |
NATHU Vs. ROSHAN LAL
|
September 14, 1983 |
NEMI CHAND Vs. STATE OF RAJASTHAN
|
December 20, 1983 |
NEMI CHAND Vs. CHHAGAR
|
March 1, 1983 |
NEW BHARAT RICE AND GENERAL MILLS Vs. STATE OF RAJASTHAN
|
July 18, 1983 |
O P AGARWAL Vs. STATE OF RAJASTHAN
|
March 9, 1983 |
OM PRAKASH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
|
February 1, 1983 |
OM PRAKASH Vs. NOVELTY CINEMA
|
April 12, 1983 |
OM PRAKASH JOSHI Vs. STATE OF RAJASTHAN
|
April 15, 1983 |
OMPRAKASH Vs. GAURISHANKER
|
May 16, 1983 |
ONKAR Vs. STATE OF RAJASTHAN
|
August 30, 1983 |
ONKAR Vs. STATE OF RAJASTHAN
|
August 18, 1983 |
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. HUKAMCHAND JAIN
|
September 22, 1983 |
PABU SINGH Vs. RETURNING OFFICER
|
November 17, 1983 |
PAL SINGH Vs. STATE OF RAJASTHAN
|
August 16, 1983 |
PARMESHWAR SWAROOP Vs. STATE OF RAJASTHAN
|
March 22, 1983 |
PARSADI S BHOMA Vs. STATE OF RAJASTHAN
|
March 14, 1983 |
PHOOL CHAND Vs. STATE OF RAJASTHAN
|
March 14, 1983 |
POMA Vs. STATE OF RAJASTHAN
|
August 3, 1983 |
POMA RAM Vs. STATE OF RAJASTHAN
|
September 23, 1983 |
PONKAR Vs. STATE OF RAJASTHAN
|
May 13, 1983 |
POONAM CHAND Vs. RAM LAL
|
August 11, 1983 |
POONMA Vs. STATE OF RAJASTHAN
|
November 9, 1983 |
POOSA RAM Vs. STATE OF RAJASTHAN
|
September 9, 1983 |
PRABHU Vs. STATE OF RAJASTHAN
|
February 24, 1983 |
PRABHU Vs. STATE OF RAJASTHAN
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November 23, 1983 |
PRADEEP Vs. STATE OF RAJASTHAN
|
November 25, 1983 |
PRAHLAD Vs. BOARD OF REVENUERAJASTHANAJMER
|
April 12, 1983 |
PRAHLAD Vs. STATE OF RAJASTHAN
|
November 24, 1983 |
PRAHLAD PRASAD Vs. UNION OF INDIA
|
February 25, 1983 |
PRAHLAD RAI KHEMKA Vs. STATE BANK OF BIKANER, JAIPUR
|
July 19, 1983 |
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
October 31, 1983 |
PREM TENT HOUSE Vs. PARKASH CHAND JAIN
|
April 11, 1983 |
PREMIER METALS AND INDUSTRIES Vs. UNION OF INDIA
|
October 27, 1983 |
PUKH RAJ Vs. UNION OF INDIA
|
December 8, 1983 |
PUKH RAJ Vs. STATE OF RAJASTHAN
|
May 4, 1983 |
PUNIA ALIAS PANNALAL Vs. STATE OF RAJASTHAN
|
July 11, 1983 |
PUNJAB BHAI SHANKAR BHAI AND CO Vs. GOVIND SINGH AND ANOTHER
|
May 3, 1983 |
PURAN Vs. STATE OF RAJASTHAN
|
May 5, 1983 |
PURAN SINGH Vs. STATE OF RAJASTHAN
|
August 19, 1983 |
PUSHPA DEVI Vs. UNION OF INDIA
|
July 28, 1983 |
PUSHPA KUMARI Vs. ARJUN KUMAR
|
February 18, 1983 |
R S R T C Vs. RATAN KANWAR
|
November 9, 1983 |
RADHA KISHAN Vs. NARAINDAS
|
April 13, 1983 |
RADHA VALLABH Vs. STATE OF RAJASTHAN
|
March 23, 1983 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
August 5, 1983 |
RAJ KUMAR LAL Vs. STATE OF RAJASTHAN
|
October 20, 1983 |
RAJA ALIASRAJENDRA PRASAD Vs. STATE OF RAJASTHAN
|
December 14, 1983 |
RAJAS THAN STATE ROAD TRANSPORT CORPORATION Vs. MANGI LAL CHAUDHARI
|
September 22, 1983 |
RAJASTHAN COOPERATIVE DAIRY Vs. MANOHARLAL SHARMA
|
January 25, 1983 |
RAJASTHAN STATE AGRICULTURAL MARKETING BOARDJAIPUR Vs. GURDEEP KAUR
|
February 21, 1983 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. FIRM SURATGARH COTTON CINNING AND PRESSING FACTORY SURATGARH
|
July 27, 1983 |
RAJASTHAN STATE ROAD Vs. STATE TRANSPORT APPELLATE
|
July 5, 1983 |
RAJASTHAN STATE ROAD TRANSPORT Vs. MANGI LAL CHAUDHARI
|
August 22, 1983 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATIONJAIPUR Vs. STATE TRANSPORT APPELLATE TRIBUNALJAIPUR
|
August 2, 1983 |
RAJENDRA PRASAD DUBE Vs. STATE OF RAJASTHAN
|
November 8, 1983 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 27, 1983 |
RAJMAL MEHTA Vs. STATE OF RAJASTHAN
|
December 1, 1983 |
RAM BHAROSE Vs. STATE OF RAJASTHAN
|
February 2, 1983 |
RAM CHANDRA Vs. S T A T
|
November 9, 1983 |
RAM GOPAL Vs. STATE OF RAJASTHAN
|
February 25, 1983 |
RAM LAL Vs. BHANWARI DEVI
|
September 13, 1983 |
RAM LUBHAYA Vs. STATE OF RAJASTHAN
|
July 20, 1983 |
RAM PRASAD Vs. STATE OF RAJASTHAN
|
August 16, 1983 |
RAM SARAN Vs. NATHU LAL
|
April 28, 1983 |
RAM SHARAN Vs. STATE OF RAJASTHAN
|
April 8, 1983 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
August 18, 1983 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
November 23, 1983 |
RAM SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
March 31, 1983 |
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
January 10, 1983 |
RAMDHAN Vs. BHANWARLAL
|
May 20, 1983 |
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
March 1, 1983 |
RAMESH KUMAR Vs. BADAMI
|
April 19, 1983 |
RAMJANI Vs. STATE OF RAJASTHAN
|
April 5, 1983 |
RAMJI LAL Vs. SHYAMA
|
September 16, 1983 |
RANA Vs. STATE OF RAJASTHAN
|
March 18, 1983 |
RATAN RICE AND FLOUR MILLS Vs. STATE OF RAJASTHAN
|
July 20, 1983 |
RATAN SINGH Vs. STATE OF RAJASTHAN
|
August 8, 1983 |
RATAN SINGH Vs. MUNSIFF AND JUDICIAL MAGISTRATEDHOLPUR
|
March 21, 1983 |
RATAN SINGH Vs. STATE OF RAJASTHAN
|
January 5, 1983 |
RATNA RAM Vs. UNION OF INDIA
|
January 27, 1983 |
REGISTHAN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1983 |
ROOPA Vs. STATE OF RAJASTHAN
|
December 13, 1983 |
RUSTAM Vs. STATE OF RAJASTHAN
|
November 1, 1983 |
S BAHADUR Vs. D N SHARMA
|
April 22, 1983 |
S P WAHI Vs. SURENDRA SINGH
|
January 21, 1983 |
SABIR Vs. STATE OF RAJASTHAN
|
March 11, 1983 |
SAKIR MOHAMMED ALIAS SAKIR HUSSAIN Vs. STATE OF RAJASTHAN
|
September 21, 1983 |
SALAM AND FAYAZ Vs. STATE OF RAJASTHAN
|
November 16, 1983 |
SALIG RAM Vs. SAGAR CHAND
|
March 15, 1983 |
SAMPOORAN SINGH Vs. STATE OF RAJASTHAN
|
July 21, 1983 |
SAMRATH Vs. KHEMJI
|
January 21, 1983 |
SANTRAM Vs. STATE
|
March 9, 1983 |
SANWAL RAM Vs. AGARWAL AGRO AGENCIES
|
October 27, 1983 |
SANWALA RAM Vs. FIRM AGARWAL AGRO AGENCIES BHINMAL
|
October 27, 1983 |
SANWAT SINGH Vs. BOARD OF REVENUE
|
May 9, 1983 |
SAPALA Vs. STATE OF RAJASTHAN
|
April 28, 1983 |
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
October 6, 1983 |
SATYANARAYAN Vs. RAM NIWAS
|
March 3, 1983 |
SEDU RAM YADAV Vs. STATE OF RAJASTHAN
|
March 22, 1983 |
SHANKARIA Vs. STATE OF RAJASTAAN
|
August 24, 1983 |
SHANKER Vs. STATE OF RAJASTHAN
|
July 20, 1983 |
SHARDA SWAMI Vs. STATE OF RAJASTHAN
|
January 7, 1983 |
SHER SINGH Vs. STATE OF RAJASTHAN
|
October 5, 1983 |
SHIV BHAGWAN Vs. STATE OF RAJASTHAN
|
August 1, 1983 |
SHIV DAN SINGH Vs. STATE OF RAJASTHAN
|
January 11, 1983 |
SHIV DAN SINGH Vs. STATE OF RAJASTHAN
|
January 12, 1983 |
SHRI CHAND AND ORS. Vs. STATE OF RAJASTHAN
|
September 22, 1983 |
SHRI DEVI Vs. KASHIRAM
|
September 15, 1983 |
SHYAMSUNDER Vs. UNIVERSITY OF JODHPUR
|
August 1, 1983 |
SHYO RAM Vs. STATE OF RAJASTHAN
|
July 5, 1983 |
SITA RAM Vs. STATE OF RAJASTHAN
|
July 4, 1983 |
SITA RAM Vs. STATE OF RAJASTHAN
|
April 29, 1983 |
SMT. GITA AND ANOTHER Vs. BHERU LAL
|
October 12, 1983 |
SOHAN LAL Vs. STATE OF RAJASTHAN
|
December 5, 1983 |
SRININIWAS BUTRA AND OTHER Vs. STATE OF RAJASTHAN
|
April 13, 1983 |
ST MARYS HIGH SCHOOL Vs. KESARAM
|
September 13, 1983 |
STATE Vs. JAI NARAYAN AND SOHANLAL
|
August 9, 1983 |
STATE Vs. RUDIA
|
August 9, 1983 |
STATE FARMS CORPORATION OF INDIA Vs. RAJENDRA TANEJA
|
December 1, 1983 |
STATE OF RAJ. Vs. DALIP SINGH
|
November 23, 1983 |
STATE OF RAJASTHAN Vs. MANAK LAL
|
October 4, 1983 |
STATE OF RAJASTHAN Vs. FAKARUDDIN
|
October 4, 1983 |
STATE OF RAJASTHAN Vs. AKHLESH CHANDRA SHARMA
|
December 7, 1983 |
STATE OF RAJASTHAN Vs. SUBRATI KHAN
|
February 2, 1983 |
STATE OF RAJASTHAN Vs. BUDH RAJ
|
February 7, 1983 |
STATE OF RAJASTHAN Vs. GOPAL MODI
|
December 5, 1983 |
STATE OF RAJASTHAN Vs. AMOLAK CHAND
|
December 14, 1983 |
STATE OF RAJASTHAN Vs. MOHAN DAS GODUMAL
|
December 12, 1983 |
STATE OF RAJASTHAN Vs. CHAMPAT RAJ
|
November 2, 1983 |
STATE OF RAJASTHAN Vs. SHANKER LAL
|
November 2, 1983 |
STATE OF RAJASTHAN Vs. GOPARAM
|
November 10, 1983 |
STATE OF RAJASTHAN Vs. SADDIQ
|
November 11, 1983 |
STATE OF RAJASTHAN Vs. BASTI RAM
|
November 14, 1983 |
STATE OF RAJASTHAN Vs. B K ROY
|
December 19, 1983 |
STATE OF RAJASTHAN Vs. JAGMAL
|
August 9, 1983 |
STATE OF RAJASTHAN Vs. UDAI SINGH
|
August 19, 1983 |
STATE OF RAJASTHAN Vs. JAMNA DAS GANGADAS AND CO
|
August 30, 1983 |
STATE OF RAJASTHAN Vs. NAGJI RAM
|
September 14, 1983 |
STATE OF RAJASTHAN Vs. HUKAM CHAND
|
September 26, 1983 |
STATE OF RAJASTHAN Vs. GURUBUX SINGH
|
October 20, 1983 |
STATE OF RAJASTHAN Vs. KEDAR NATH
|
June 3, 1983 |
STATE OF RAJASTHAN Vs. MOOL CHAND
|
May 20, 1983 |
STATE OF RAJASTHAN Vs. MAN MAL KEWAL CHAND
|
May 20, 1983 |
STATE OF RAJASTHAN Vs. RAMDAYAL
|
August 1, 1983 |
STATE OF RAJASTHAN Vs. HANUMAN
|
August 1, 1983 |
STATE OF RAJASTHAN Vs. JEEYA
|
August 2, 1983 |
STATE OF RAJASTHAN Vs. BOARD OF REVENUE
|
August 5, 1983 |
STATE OF RAJASTHAN Vs. BADRI LAL
|
August 8, 1983 |
STATE OF RAJASTHAN Vs. RAM DAYAL MODI
|
August 9, 1983 |
STATE OF RAJASTHAN Vs. NIHAL KHAN
|
May 2, 1983 |
STATE OF RAJASTHAN Vs. RAM DAYAL
|
May 10, 1983 |
STATE OF RAJASTHAN Vs. BANSHI LAL
|
April 27, 1983 |
STATE OF RAJASTHAN Vs. MANGALSINGH
|
April 15, 1983 |
STATE OF RAJASTHAN Vs. N R KESHAN
|
April 4, 1983 |
STATE OF RAJASTHAN Vs. SAVIYA
|
April 7, 1983 |
STATE OF RAJASTHAN Vs. MAHARAJA SHRI KARNI SINGHJI
|
January 6, 1983 |
STATE OF RAJASTHAN Vs. JEETA SINGH
|
March 9, 1983 |
STATE OF RAJASTHAN Vs. R J MOOLCHANDANI
|
March 3, 1983 |
STATE OF RAJASTHAN Vs. RAMKUMAR SINGH
|
March 14, 1983 |
STATE OF RAJASTHAN Vs. GOPAL KRISHAN
|
February 21, 1983 |
STATE OF RAJASTHAN Vs. JAMNADASS GANGADASS
|
February 7, 1983 |
STATE OF RAJASTHAN Vs. MOHAN LAL TAMBI
|
May 12, 1983 |
STATE OF RAJASTHAN Vs. GOKAL CHAND
|
May 6, 1983 |
SUB DIVISIONAL OFFICER JHALAWAR Vs. MADAN LAL
|
September 15, 1983 |
SUBHAN KHAN Vs. THE STATE OF RAJASTHAN
|
February 15, 1983 |
SUDHIR KUMAR Vs. UNIVERSITY OF UDAIPUR
|
January 3, 1983 |
SUGAN SINGH Vs. STATE OF RAJASTHAN
|
July 30, 1983 |
SUKH RAM Vs. THE STATE OF RAJASTHAN
|
August 17, 1983 |
SUKH SINGH GEHLOT Vs. MANAGER AUTOMOBILE
|
September 16, 1983 |
SULTAN KHAN Vs. STATE OF RAJASTHAN
|
July 22, 1983 |
SUMIT LAL C SHAH Vs. STATE OF RAJASTHAN
|
December 16, 1983 |
SUNDAR LAL Vs. REGIONAL ASSISTANT LABOUR COMMISSIONER AND CONCILIATION OFFICER BHILWARA
|
December 20, 1983 |
SUNDER DAS Vs. ZANNAT BEGUM
|
November 22, 1983 |
SUNDER LAL Vs. BHANWAR LAL
|
March 16, 1983 |
SURENDRA MOHAN MATHUR Vs. ADDITIONAL DISTRICT JUDGE NO 2JAIPUR CITYJAIPUR
|
March 14, 1983 |
SURESH NARAIN Vs. STATE
|
June 6, 1983 |
SURTA Vs. STATE OF RAJASTHAN
|
December 14, 1983 |
SWETAMBAR SAMPRADAY THROUGH KANHAIYALAL AND OTHERS Vs. DIGAMBAR SAMPRDAY THROUGH SUGANLAI AND OTHERS
|
April 18, 1983 |
T L BAKOLIA Vs. HEERA LAL
|
November 15, 1983 |
TAHAL SINGH Vs. SHAMMI
|
March 2, 1983 |
TATA FISON INDUSTRIES LTD Vs. STATE OF RAJASTHAN
|
December 1, 1983 |
THE STATE OF RAJASTHAN Vs. SUNDER LAL
|
March 9, 1983 |
THE STATE OF RAJASTHAN Vs. BHANWARLAL AND OTHERS
|
March 2, 1983 |
THE STATE OF RAJASTHAN Vs. SUBHASH DEO DANGI
|
January 28, 1983 |
THE STATE OF RAJASTHAN Vs. DEAF PERSON (PAKISTAN)
|
February 14, 1983 |
THE STATE OF RAJASTHAN Vs. NANDLAL ARORA
|
April 26, 1983 |
TIWARI JHOOMA LAL SWAROOPLAL Vs. STATE OF RAJASTHAN
|
January 18, 1983 |
TIWARI JHOOMAR LAL SWAROOP LAL Vs. STATE OF RAJASTHAN
|
November 18, 1983 |
TOGA Vs. STATE OF RAJASTHAN
|
September 2, 1983 |
UDAIRAM Vs. STATE OF RAJASTHAN
|
February 21, 1983 |
UGAM SINGH Vs. STATE OF RAJASTHAN
|
April 29, 1983 |
UMARAM Vs. AADURAM
|
July 29, 1983 |
UNION OF INDIA Vs. KARANSINGH
|
March 22, 1983 |
UNION OF INDIA Vs. SATYA PAL MEHTA
|
January 4, 1983 |
UNION OF INDIA Vs. RAM NIWAS
|
January 5, 1983 |
UNION OF INDIA Vs. MOHAN RAJ
|
January 17, 1983 |
UNION OF INDIA Vs. CHATURBHUJ
|
November 7, 1983 |
URBAN IMPROVEMENT TRUST Vs. BALVEER SINGH
|
August 22, 1983 |
VIJAY DAN Vs. STATE OF RAJASTHAN
|
November 28, 1983 |
VINOD KUMAR PUROHIT Vs. UNIVERSITY OF JODHPUR
|
April 8, 1983 |
VIRENDRA LIME COMPANY Vs. UNION OF INDIA
|
November 7, 1983 |
VISHWA NATH Vs. STATE OF RAJASTHAN
|
February 2, 1983 |
YASHWANT RAJ Vs. MOHAN LAL
|
March 30, 1983 |