|
A K MALLICK Vs. UNION OF INDIA
|
September 23, 1982 |
|
A N NIGAM Vs. UNIVERSITY OF JODHPUR
|
June 9, 1982 |
|
ACHLARAM AND ANR. Vs. STATE OF RAJASTHAN
|
October 18, 1982 |
|
ADMINISTRATOR M C UDAIPUR Vs. UMADEVI
|
October 11, 1982 |
|
ADMINISTRATOR MUNICIPAL BOARD Vs. OM PRAKASH
|
February 25, 1982 |
|
ADMINISTRATOR MUNICIPAL BOARD GANGAPUR CITY. Vs. RAMJILAL
|
February 13, 1982 |
|
ADMINISTRATOR, MUNICIPAL BOARD, GANGAPUR CITY Vs. BHONRILAL
|
February 16, 1982 |
|
AKBAR ALI Vs. AMBALAL
|
February 4, 1982 |
|
ALLADIN Vs. STATE OF RAJASTHAN
|
April 8, 1982 |
|
AMALGAMATED ELECTRICITY CO LTD Vs. STATE OF RAJASTHAN
|
November 26, 1982 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
November 5, 1982 |
|
AMIR AHMED Vs. USUF
|
November 5, 1982 |
|
ANAND SINGH Vs. THE STATE OF RAJASTHAN
|
May 14, 1982 |
|
ANITA KARNAWAT Vs. STATE OF RAJASTHAN
|
July 19, 1982 |
|
ARJUNLAL MAHESHWARI Vs. STATE
|
December 13, 1982 |
|
ARYA SAMAJ KESARGANJ Vs. NATHARMAL
|
January 11, 1982 |
|
ASHOK DHARIWAL Vs. STATE OF RAJASTHAN
|
May 19, 1982 |
|
AVINASH KUMAR Vs. THE STATE OF RAJASTHAN
|
November 24, 1982 |
|
BABU AND ORS Vs. SUNDER BAI AND ORS
|
August 18, 1982 |
|
BABU MISTRI Vs. STATE OF RAJASTHAN
|
October 21, 1982 |
|
BACHAN SINGH Vs. STATE OF RAJASTHAN
|
August 23, 1982 |
|
BACHAYA KHAN Vs. STATE OF RAJASTHAN
|
April 7, 1982 |
|
BADRI NARAIN TAK Vs. SHYAM NARAIN
|
March 3, 1982 |
|
BAL KISHAN Vs. STATE OF RAJASTHAN
|
April 30, 1982 |
|
BALDEO SINGH Vs. THE STATE OF RAJASTHAN
|
October 8, 1982 |
|
BALDEV TRADERS Vs. STATE OF RAJASTHAN
|
October 13, 1982 |
|
BALU Vs. BIRDA
|
March 18, 1982 |
|
BALVENDRA SINGH Vs. STATE OF RAJASTHAN
|
December 9, 1982 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
October 20, 1982 |
|
BANSIDHAR AND 3 ORS. Vs. THE UNION OF INDIA (UOI) AND ORS.
|
November 18, 1982 |
|
BANWARI LAL NAGPAL Vs. STATE OF RAJASTHAN
|
November 11, 1982 |
|
BHAGIRATH AND OTHERS Vs. STATE OF RAJASTHAN
|
March 11, 1982 |
|
BHAGWAN DAS Vs. GOSWAMI BRIJESH KUMARJI
|
August 2, 1982 |
|
BHAGWAN SINGH Vs. STALE OF RAJASTHAN
|
March 2, 1982 |
|
BHAGWATI LAL Vs. JHAMAK LAL
|
August 26, 1982 |
|
BHALKAR SINGH Vs. STATE OF RAJASTHAN
|
May 7, 1982 |
|
BHANWAR LAL Vs. BHANWAR LAL
|
August 18, 1982 |
|
BHANWAR LAL Vs. PURAN CHAND
|
August 27, 1982 |
|
BHANWAR LAL Vs. MITHAN LAL
|
November 25, 1982 |
|
BHANWAR LAL Vs. THE STATE OF RAJASTHAN
|
April 2, 1982 |
|
BHANWAR LAL BRIJ GOPAL Vs. STATE OF RAJASTHAN
|
August 25, 1982 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
December 14, 1982 |
|
BHANWAR SINGH Vs. STATE
|
September 17, 1982 |
|
BHANWARI BAI ALIAS RAMJI BAI Vs. MOHD ISHAQ
|
April 27, 1982 |
|
BHANWARU & ANOTHER Vs. STATE OF RAJASTHAN
|
January 13, 1982 |
|
BHILWARA SAHKARI UPBHOKTA WHOLESALE BHANDAR LTD Vs. PRESCRIBED AUTHORITY
|
August 11, 1982 |
|
BHIM RAJ Vs. RANG RAJ BAI
|
November 19, 1982 |
|
BHIWARA SABKARI UPBRADAR LTD Vs. PRESCRIBED AUTHORITY
|
August 11, 1982 |
|
BHOPAL SINGH AND ANR. Vs. THE STATE OF RAJASTHAN
|
April 23, 1982 |
|
BOSU ALIAS GURUBUX SINGH Vs. STATE OF RAJASTHAN
|
August 3, 1982 |
|
BRIJ LAL Vs. STATE OF RAJASTHAN
|
September 14, 1982 |
|
BRIJ MOHAN SHARMA Vs. STATE OF RAJASTHAN
|
March 1, 1982 |
|
BRIJLAL Vs. STATE OF RAJASTHAN
|
November 30, 1982 |
|
BUNIYAD Vs. STATE OF RAJASTHAN
|
July 21, 1982 |
|
CENTRAL INDIA MACHINERY MANUFACTURING CO LTD Vs. STATE OF RAJ
|
June 7, 1982 |
|
CHAGAN LAL Vs. PREET RANI
|
January 18, 1982 |
|
CHAGAN LAL Vs. SMT. PREET RANI
|
January 19, 1982 |
|
CHAND MAL Vs. STATE OF RAJASTHAN
|
October 6, 1982 |
|
CHANDRA KALA Vs. PADAM CHAND ALIAS PADAM SINGH
|
February 9, 1982 |
|
CHATARA Vs. THE STATE OF RAJASTHAN
|
September 1, 1982 |
|
CHATURBHUJ DAS GUPTA Vs. STATE OF RAJASTHAN
|
January 5, 1982 |
|
CHAUTHMAL Vs. STATE OF RAJASTHAN
|
January 16, 1982 |
|
CHHAGAN LAL Vs. STATE OF RAJASTHAN
|
July 15, 1982 |
|
CHHAGAN LAL Vs. STATE
|
November 5, 1982 |
|
CHHAGANLAL Vs. STATE OF RAJASTHAN
|
September 23, 1982 |
|
CHHAGANLAL Vs. NANE SHAH
|
May 11, 1982 |
|
CHHAGANLAL Vs. JHUMAKLAL
|
May 7, 1982 |
|
CHIMANLAL Vs. STATE OF RAJASTHAN
|
March 23, 1982 |
|
COMMERCIAL TAXES OFFICER REVISION AJMER Vs. GOPAL INDUSTRIES LIMITED
|
August 24, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. UMRAO SINGH LT GEN
|
July 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHRI UMDED MILLS
|
January 15, 1982 |
|
CPL GOKUL RAM Vs. UNION OF INDIA
|
December 14, 1982 |
|
DAL CHAND Vs. SATISH CHANDRA
|
February 1, 1982 |
|
DARGA AND ORS. Vs. STATE OF RAJASTHAN
|
August 26, 1982 |
|
DAULAT RAM Vs. THE STATE OF RAJASTHAN
|
April 8, 1982 |
|
DEEPLA Vs. STATE OF RAJASTHAN
|
February 25, 1982 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LTD. AND ANR. Vs. THE UNION OF INDIA (UOI) AND ANR.
|
October 14, 1982 |
|
DEO NARAYAN Vs. STATE OF RAJASTHAN AND ORS.
|
November 8, 1982 |
|
DEVI SINGH Vs. SUSHILA
|
September 18, 1982 |
|
DHANNI Vs. STATE OF RAJASTHAN
|
March 22, 1982 |
|
DHAPI Vs. STATE OF RAJASTHAN
|
November 5, 1982 |
|
DHUDARAM Vs. STATE
|
March 18, 1982 |
|
DUGDH SHRAMIK SANGH Vs. PASHCHIMI RAJASTHAN DUGDH UTPADAK SAHKARI SANGH LTD. AND ANR.
|
July 22, 1982 |
|
DURGA PRASAD Vs. THE STATE OF RAJASTHAN AND ANR.
|
November 29, 1982 |
|
DURGA SINGH AND ORS. Vs. MAL SINGH AND ORS.
|
October 21, 1982 |
|
DWARKADHEESH Vs. STATE OF RAJASTHAN
|
October 8, 1982 |
|
FAKKAR KHAN Vs. STATE OF RAJASTHAN
|
August 26, 1982 |
|
FIRM RAM KUMAR RAJENDRA PRASAD Vs. STATE OF RAJASTHAN
|
October 4, 1982 |
|
GAJ RAJ Vs. ESTATE OFFICER DIVISIONAL SUPERINTENDENTWESTERN
|
March 30, 1982 |
|
GANPAT CHAND Vs. JETH MAL
|
October 21, 1982 |
|
GANPAT CHAND Vs. JHETHMAL
|
December 21, 1982 |
|
GAURI SHANKAR Vs. KAPOOR CHAND
|
November 3, 1982 |
|
GAURISHANKER Vs. STATE OF RAJASTHAN
|
May 10, 1982 |
|
GEEJ RAJ Vs. STATE OF RAJASTHAN
|
March 29, 1982 |
|
GHANSHYAM Vs. STATE OF RAJASTHAN
|
April 8, 1982 |
|
GHASEETA SINGH Vs. M D SINGH
|
September 8, 1982 |
|
GHASI RAM Vs. THE STATE OF RAJASTHAN
|
December 25, 1982 |
|
GIRDHAR SINGH Vs. ANAND SINGH
|
April 28, 1982 |
|
GOM SINGH Vs. STATE OF RAJASTHAN
|
April 3, 1982 |
|
GOPAL DASS Vs. NATHULAL BARAYA
|
December 13, 1982 |
|
GOVIND RAM Vs. STATE OF RAJASTHAN
|
January 11, 1982 |
|
GOVIND RAM GUPTA Vs. STATE OF RAJASTHAN AND ORS.
|
November 20, 1982 |
|
GOVINDI BAI Vs. PURSHOTTAM LAL
|
January 13, 1982 |
|
GOVINDLAL Vs. STATE OF RAJASTHAN
|
October 7, 1982 |
|
GRAM PANCHAYATVILLAGE MAHAWA Vs. ADVISORY COMMITTEE
|
November 4, 1982 |
|
GULAB KHAN Vs. STATE OF RAJASTHAN
|
January 19, 1982 |
|
GULAB SINGH Vs. DHANRAJ
|
September 17, 1982 |
|
GULAM ABBAS KAMRUDDIN BHALAMWALA Vs. STATE OF RAJASTHAN
|
August 24, 1982 |
|
GULAM RASOOL AND ORS. Vs. ABDUL GAFFAR AND ORS.
|
April 27, 1982 |
|
H.S. CHAUHAN AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
July 6, 1982 |
|
HALKA Vs. THE STATE OF RAJASTHAN
|
December 10, 1982 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
July 15, 1982 |
|
HANUMAN DAS AND OTHERS Vs. SANWAL RAM
|
April 19, 1982 |
|
HARDAM SINGH Vs. STATE OF RAJASTHAN
|
November 19, 1982 |
|
HARDAYAL SINGH Vs. STATE OF RAJASTHAN
|
November 23, 1982 |
|
HARI BHAJAN AND ORS. Vs. THE STATE OF RAJASTHAN
|
May 7, 1982 |
|
HARI KISHAN Vs. STATE OF RAJASTHAN
|
September 6, 1982 |
|
HARI RAM Vs. STATE OF RAJASTHAN
|
November 17, 1982 |
|
HARI RUDRA BHAVAN Vs. STATE OF RAJASTHAN
|
March 12, 1982 |
|
HARJI Vs. STATE OF RAJASTHAN
|
May 17, 1982 |
|
HARNARAIN Vs. STATE OF RAJASTHAN
|
August 24, 1982 |
|
HAZARI LAL Vs. STATE OF RAJASTHAN
|
August 26, 1982 |
|
HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
August 25, 1982 |
|
HIRA LAL Vs. RAILWAY SHRAMIK SAHAKARI BANK LTD
|
December 15, 1982 |
|
HUKAMA RAM Vs. STATE OF RAJASTHAN
|
May 7, 1982 |
|
IN RE DASHRATH CHAND SINGHVI Vs. ABC
|
February 15, 1982 |
|
INDER LAL Vs. ABDUL SALAM
|
January 12, 1982 |
|
ISHAQ MOHAMMED Vs. STATE OF RAJASTHAN AND ORS.
|
September 23, 1982 |
|
JAGDISH AND ORS. Vs. STATE OF RAJASTHAN
|
April 15, 1982 |
|
JAGDISH KISHORE Vs. THE STATE OF RAJASTHAN AND ANR.
|
March 1, 1982 |
|
JAGMAL Vs. STATE OF RAJASTHAN
|
October 7, 1982 |
|
JAHURDIN Vs. MODARAM
|
February 4, 1982 |
|
JAI RAM Vs. THE STATE OF RAJASTHAN
|
November 3, 1982 |
|
JAILAL KAPUR Vs. HINDUSTAN ZINC LIMITED
|
November 12, 1982 |
|
JAIN TRADERS Vs. HANUWANT CHAND MEHTA
|
July 14, 1982 |
|
JAINARAIN S/O RAJURAM Vs. MST. PATASI W/O JAINARAIN
|
June 4, 1982 |
|
JAMNA LAL Vs. KANHAIYA LAL
|
November 25, 1982 |
|
JAWAHARLAL Vs. STATE OF RAJASTHAN
|
April 5, 1982 |
|
JESA RAM Vs. STATE OF RAJASTHAN
|
November 17, 1982 |
|
JHABAR MAL Vs. STATE OF RAJASTHAN
|
May 7, 1982 |
|
JODHA Vs. STATE OF RAJASTHAN
|
January 5, 1982 |
|
JODHPUR SAHAKARI UPBHOKTA WHOLESALE BHANDAR Vs. BADRI NATH KALLA
|
November 4, 1982 |
|
JOHARI CHAND AND ORS. Vs. STATE OF RAJASTHAN
|
March 2, 1982 |
|
JUGAL KISHORE Vs. DEONARAYAN
|
November 24, 1982 |
|
JUGAL KISHORE Vs. BABULAL
|
September 30, 1982 |
|
JUHARMAL Vs. KAPOOR CHAND
|
October 6, 1982 |
|
K L RAJPUROHIT Vs. UNIVERSITY OF JODHPUR
|
August 17, 1982 |
|
KAILASH MEGHWAL Vs. STATE OF RAJASTHAN
|
November 30, 1982 |
|
KALYAN Vs. STATE OF RAJASTHAN
|
May 26, 1982 |
|
KALYAN SINGH Vs. STATE OF RAJASTHAN
|
May 7, 1982 |
|
KAMLA AND ORS. Vs. STATE
|
December 8, 1982 |
|
KAMLESH BHARDWAJ ETC Vs. STATE OF RAJASTHAN AND ANR
|
May 14, 1982 |
|
KAMMO Vs. STATE
|
October 22, 1982 |
|
KAMRA BOTTLING COMPANY Vs. ASSTT. COLLECTOR CENTRAL EXCISE
|
April 20, 1982 |
|
KANA RAM Vs. STATE OF RAJASTHAN
|
April 21, 1982 |
|
KANHAIYA LAL Vs. NENU RAM
|
December 20, 1982 |
|
KANHAIYALAL Vs. STATE OF RAJASTHAN
|
February 12, 1982 |
|
KAPOORA AND ANR. Vs. THE STATE OF RAJASTHAN
|
December 8, 1982 |
|
KARAN SINGH AND 2 ORS. Vs. THE UNION OF INDIA (UOI) AND ANR.
|
November 8, 1982 |
|
KASHIRAM Vs. HANSRAJ
|
November 22, 1982 |
|
KAUDA Vs. STATE OF RAJASTHAN
|
October 8, 1982 |
|
KAYHAIYA LAL Vs. THE STATE OF RAJASTHAN
|
July 30, 1982 |
|
KEDARLAL Vs. STATE OF RAJASTHAN
|
July 16, 1982 |
|
KESARDEO AND ORS. Vs. HARIRAM AND ORS.
|
December 23, 1982 |
|
KHAN MOHD. AND OTHERS Vs. STATE OF RAJASTHAN
|
December 25, 1982 |
|
KHANGIYA Vs. STATE OF RAJASTHAN
|
February 11, 1982 |
|
KHUBCHAND Vs. TULSIRAM
|
November 26, 1982 |
|
KISHAN BILASH Vs. RADHA MOHAN
|
February 9, 1982 |
|
KISHAN KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
April 13, 1982 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
July 4, 1982 |
|
KISHANA RAM Vs. STATE OF RAJASTHAN
|
December 7, 1982 |
|
KISHNA DEVI Vs. VISHNU MITRA
|
May 11, 1982 |
|
KISHNA RAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHANJAIPUR AND
|
November 23, 1982 |
|
KRISHNA DUTT SHARMA Vs. STATE OF RAJASTHAN
|
November 25, 1982 |
|
KUBERIYA Vs. THE STATE OF RAJASTHAN
|
February 18, 1982 |
|
KUMARI PUSHPA Vs. SMT SANTOSH
|
November 3, 1982 |
|
KUNJ BEHARILAL & JAGDISH Vs. STATE OF RAJASTHAN
|
November 9, 1982 |
|
LALDEEN Vs. STATE OF RAJASTHAN
|
March 24, 1982 |
|
LATOOR @ CHAMPA LAL Vs. STATE OF RAJASTHAN
|
April 5, 1982 |
|
LAXMAN AND ORS. Vs. THE STATE OF RAJASTHAN
|
June 29, 1982 |
|
LAXMAN SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA AJMER
|
January 25, 1982 |
|
LAXMINARAIN Vs. STATE AND ORS.
|
August 23, 1982 |
|
LEHRU AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 24, 1982 |
|
LOONDAN & OTHERS Vs. THE STATE OF RAJASTHAN
|
December 7, 1982 |
|
M C KHANDELWAL Vs. CHAIRMANBOARD OF SECONDARY EDUCATION
|
July 15, 1982 |
|
M/S. RANDEO DHANALAL HINDU JOINT FAMILY Vs. MST. GANGA BAI AND OTHERS
|
October 12, 1982 |
|
MADAN LAL Vs. KAMLA DEVI
|
January 15, 1982 |
|
MADAN MOHAN Vs. MADHU SUDAN
|
November 24, 1982 |
|
MADAN MOHAN Vs. MADHU SUDAN
|
November 21, 1982 |
|
MADANLAL Vs. STATE OF RAJASTHAN
|
October 22, 1982 |
|
MADANLAL Vs. THE STATE OF RAJASTHAN AND ORS.
|
November 3, 1982 |
|
MAGHAR SINGH Vs. STATE OF RAJASTHAN
|
October 1, 1982 |
|
MAGHSINGH Vs. STATE OF RAJASTHAN
|
August 4, 1982 |
|
MAHARAJ DEVI SINGH Vs. H.H. MAHARAJA GAJ SINGH AND ORS.
|
December 23, 1982 |
|
MAHAVEER SINGH Vs. RAGHUNATH
|
April 9, 1982 |
|
MAHENDRA NATH NAGIYA Vs. STATE OF RAJASTHAN
|
February 2, 1982 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 19, 1982 |
|
MANGI Vs. STATE OF RAJASTHAN
|
July 13, 1982 |
|
MANGI LAL Vs. KAILASH CHAND SHARMA
|
January 15, 1982 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
April 14, 1982 |
|
MANGILAL Vs. THE STATE OF RAJASTHAN
|
April 22, 1982 |
|
MANGILAL Vs. KAILASH CHANDRA SHARMA
|
January 19, 1982 |
|
MANGILAL Vs. KAILASH CHAND SHARMA
|
January 13, 1982 |
|
MANGTURAM Vs. PALARAM AND ANR.
|
December 3, 1982 |
|
MANJU Vs. PREM KUMAR
|
January 13, 1982 |
|
MANNALAL Vs. STATE OF RAJASTHAN
|
July 22, 1982 |
|
MANOHARI Vs. STATE OF RAJASTHAN
|
December 21, 1982 |
|
MANPHOOL Vs. STATE OF RAJASTHAN
|
April 9, 1982 |
|
MATHURALAL AND ANR. Vs. MANDATTSINGH AND ORS.
|
February 23, 1982 |
|
MAZID KHAN Vs. STATE
|
March 17, 1982 |
|
MEHROODA Vs. STATE OF RAJASTHAN
|
September 16, 1982 |
|
MERTA OIL MILLS CO. Vs. STATE OF RAJASTHAN AND ORS.
|
May 7, 1982 |
|
MEWAR TEXTILE MILLS LTD Vs. SITA RAM BASANTI LAL
|
January 15, 1982 |
|
MEWAR TEXTILES MILLS LTD Vs. SITA RAM BASANTI LAL JAIN
|
January 5, 1982 |
|
MODI STEEL Vs. MANMOHANLAL AGRAWAL
|
November 4, 1982 |
|
MOHAMMED UMAR AND ORS. Vs. MOHAMMED NISAR
|
July 12, 1982 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 15, 1982 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
March 29, 1982 |
|
MOHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
March 13, 1982 |
|
MOOL RAJ Vs. GULAB SINGH
|
November 24, 1982 |
|
MOOLA RAM Vs. STATE OF RAJASTHAN
|
March 29, 1982 |
|
MOTI Vs. STATE OF RAJASTHAN
|
August 27, 1982 |
|
MST. PARWATI Vs. BHANWARLAL
|
March 3, 1982 |
|
MST. SUNDARI Vs. THE STATE OF RAJASTHAN
|
April 22, 1982 |
|
MST. SURJALI Vs. STATE OF RAJASTHAN
|
February 18, 1982 |
|
MST. VIDYA DEVI Vs. BASANT KUMAR AND ANR.
|
December 14, 1982 |
|
MUKHI ALIAS MUKHTIYAR SINGH Vs. STATE OF RAJASTHAN
|
April 9, 1982 |
|
MUNICIPAL COUNCIL Vs. PUKHRAJ
|
January 21, 1982 |
|
MUNICIPAL COUNCIL UDAIPUR Vs. MAHESHWARI PRASAD
|
February 11, 1982 |
|
MUNICIPAL COUNCILAJMER Vs. NARINDER SINGH
|
April 27, 1982 |
|
MUNILAL Vs. SARVAIEET
|
August 10, 1982 |
|
MUNNA SHARMA Vs. STATE OF RAJASTHAN
|
November 6, 1982 |
|
MURARI LAL Vs. K C ANEJA
|
March 23, 1982 |
|
NAGAR PARISHAD Vs. GANGA LAHARI
|
February 11, 1982 |
|
NAGAR PARISHAD ALWAR Vs. BHARAT BHUSHAN
|
July 9, 1982 |
|
NAGJI Vs. STATE OF RAJASTHAN
|
April 22, 1982 |
|
NAGJI Vs. THE STATE OF RAJASTHAN
|
April 14, 1982 |
|
NAHAR SINGH Vs. PREETAM SINGH
|
March 12, 1982 |
|
NAHAR SINGH Vs. STATE OF RAJASTHAN
|
November 11, 1982 |
|
NANAK RAM Vs. STATE OF RAJASTHAN
|
December 7, 1982 |
|
NAND LAL SHARMA Vs. STATE OF RAJASTHAN
|
September 1, 1982 |
|
NAND LAL SHARMA S/O PT RAMDEOJI Vs. STATE OF RAJASTHAN AND ANR
|
August 26, 1982 |
|
NANDLAL Vs. ABDUL SATTAR AND ANR.
|
November 9, 1982 |
|
NARASARAM Vs. BABLI BAI
|
October 14, 1982 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
July 30, 1982 |
|
NASIR MOHAMMED Vs. THE STATE OF RAJASTHAN
|
December 8, 1982 |
|
NATHULAL Vs. STATE OF RAJASTHAN
|
March 3, 1982 |
|
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. SHANKER LAL
|
May 5, 1982 |
|
NIRANJAN SINGH Vs. COLLECTOR, SRIGANGANAGAR AND ORS.
|
October 14, 1982 |
|
OM PRAKASH Vs. KAMAL KISHORE
|
July 8, 1982 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
January 11, 1982 |
|
PANNA Vs. STATE OF RAJASTHAN
|
February 18, 1982 |
|
PANNA LAL Vs. UNION OF INDIA
|
February 4, 1982 |
|
PASHUPATI NATH ARORA Vs. REGISTRARCO-OPERATIVE SOCIETIESJAIPUR
|
July 21, 1982 |
|
PAWAR AND CO Vs. STATE OF RAJASTHAN
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February 8, 1982 |
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PEER BUX AND ANR. Vs. THE STATE AND ANR.
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October 14, 1982 |
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PEMLA Vs. STATE OF RAJASTHAN
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December 14, 1982 |
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PHOOL CHAND Vs. BOARD OF REVENUE
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November 11, 1982 |
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POORAN DAS Vs. THE STATE OF RAJASTHAN
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April 22, 1982 |
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PRABHU AND ORS. Vs. STATE OF RAJASTHAN
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September 10, 1982 |
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PRABHU DAYAL Vs. RTA
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November 11, 1982 |
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PRAKASH CHANDRA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
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March 15, 1982 |
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PREM KUMAR Vs. THE STATE OF RAJASTHAN
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December 25, 1982 |
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PRITHVIRAJ Vs. STATE OF RAJASTHAN
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July 16, 1982 |
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PUKHRAJ PUROHIT Vs. UNIVERSITY OF JODHPUR
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July 22, 1982 |
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PUNAMIA Vs. STATE OF RAJASTHAN
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March 3, 1982 |
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PUNJA Vs. STATE OF RAJASTHAN
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April 23, 1982 |
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R K BHATNAGAR Vs. UNION OF INDIA AND DIVISIONAL RLY MANAGER WESTERN RAILWAY JAIPUR
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July 30, 1982 |
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RADHE SHYAM Vs. BOARD OF TECHNICAL EDUCATION
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August 30, 1982 |
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RADHEY MOHAN SRIVASTAVA Vs. STATE OF RAJASTHAN
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August 20, 1982 |
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RADHEY SHYAM Vs. PREM KANTA
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April 16, 1982 |
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RAGHU NATH Vs. STATE OF RAJASTHAN
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December 25, 1982 |
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RAISH PLASTICS Vs. UNION OF INDIA
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May 6, 1982 |
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RAJASTHAN PUBLIC SERVICE COMMISSION AJMER Vs. DAMYANTI DADICH
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August 3, 1982 |
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RAJASTHAN WOOL PROCESSORS Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE BIKANER
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January 15, 1982 |
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RAJENDRA SINGH Vs. PATWANT KAUR
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April 23, 1982 |
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RAM CHANDRA Vs. STATE OF RAJASTHAN & ORS.
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February 9, 1982 |
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RAM CHANDRA Vs. THE STATE OF RAJASTHAN AND ORS.
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April 21, 1982 |
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RAM CHANDRA SHARMA ADVOCATE Vs. BAR COUNCIL OF INDIA
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April 17, 1982 |
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RAM DAYAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
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December 21, 1982 |
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RAM DHAN Vs. JAGAT PRASAD SETHI
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April 30, 1982 |
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RAM GOPAL Vs. STATE OF RAJASTHAN
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September 22, 1982 |
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RAM KISHORE Vs. ROOPESH KUMAR
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January 13, 1982 |
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RAM PRASAD AND ORS. Vs. THE STATE OF RAJASTHAN
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April 22, 1982 |
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RAM PRATAP Vs. STATE OF RAJASTHAN
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May 4, 1982 |
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RAM SWAROOP Vs. STATE OF RAJASTHAN
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January 13, 1982 |
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RAMA KISHAN Vs. UMEDMAL
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August 15, 1982 |
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RAMCHANDER Vs. THE STATE OF RAJASTHAN
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October 22, 1982 |
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RAMCHARAN ALIAS NOLIYA Vs. STATE OF RAJASTHAN
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January 16, 1982 |
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RAMNUGAR CANS AND SUGAR COMPANY LTD Vs. UNION OF INDIA
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June 30, 1982 |
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RANJEET MAL Vs. POONAM CHAND
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July 21, 1982 |
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RATANLAL Vs. RAMKUMAR
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March 4, 1982 |
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RATI RAM Vs. STATE OF RAJASTHAN
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April 1, 1982 |
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RATNA Vs. THE STATE OF RAJASTHAN
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November 24, 1982 |
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ROHITASH SINGH Vs. STATE OF RAJASTHAN
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January 6, 1982 |
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RONKI Vs. THE STATE OF RAJASTHAN
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December 25, 1982 |
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ROSHANLAL Vs. RAMLAL AND ANR.
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May 13, 1982 |
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S N SINGH Vs. RAJ ATOMIC POWER PROJECT AND ANR
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August 5, 1982 |
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S.L. MALHOTRA Vs. STATE OF RAJASTHAN & ANOTHER
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January 14, 1982 |
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SADUL SINGH AND ORS. Vs. STATE OF RAJASTHAN
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April 8, 1982 |
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SALIGRAM Vs. SAGAR CHAND
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March 15, 1982 |
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SANWARMAL Vs. BUDH MAL
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December 20, 1982 |
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SATYAKAM Vs. DALLU
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May 1, 1982 |
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SAWAI SINGH Vs. STATE OF RAJASTHAN
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March 16, 1982 |
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SAYAR BAI Vs. YASHODA BAI
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December 15, 1982 |
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SEHMAL & ORS. Vs. STATE OF RAJASTHAN
|
May 5, 1982 |
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SETHI MARBLE AND STONE INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER, RAJASTHAN JAIPUR AND ANR.
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July 30, 1982 |
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SHAH NEMJI CHITARMAL Vs. UNION OF INDIA
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August 6, 1982 |
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SHALIENDAR Vs. UNIVERSITY OF JODHPUR
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January 18, 1982 |
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SHAMBHU DAYAL KUREEL Vs. UNION OF INDIA & ORS
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February 25, 1982 |
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SHANKAR BIRMIWAL Vs. UNION OF INDIA
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January 7, 1982 |
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SHANKER Vs. LALI AND ANR
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August 23, 1982 |
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SHANTI DEVI Vs. GOVIND SINGH
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August 24, 1982 |
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SHANTI LAL Vs. RAM GOPAL
|
May 13, 1982 |
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SHANTILAL BAFNA Vs. THE RAJASTHAN STATE ELECTRICITY BOARD AND ORS.
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March 29, 1982 |
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SHARDA Vs. NATHMAL
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January 7, 1982 |
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SHERA S/O ANDA AND ANR. Vs. STATE OF RAJASTHAN
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May 7, 1982 |
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SHESH MAL Vs. HARAK CHAND
|
April 15, 1982 |
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SHIV RAM ALIAS SAWA Vs. STATE OF RAJASTHAN
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April 8, 1982 |
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SHIV SINGH Vs. SHUSHEELA KUMARI AND OTHERS
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February 4, 1982 |
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SHREEJI INDUSTRIES Vs. THE STATE OF RAJASTHAN
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November 2, 1982 |
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SHRINIWAS Vs. KESHRI CHAND
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December 2, 1982 |
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SHYAMLAL Vs. MUNSIFF AND JUDICIAL MAGISTRATE KISHANGARH BAS
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October 21, 1982 |
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SHYAMLAL Vs. UPBHOKTA SAHAKARI SAMITIJODHPUR
|
September 7, 1982 |
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SIRAJ AND ORS. Vs. STATE OF RAJASTHAN
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March 11, 1982 |
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SITA RAM Vs. STATE OF RAJASTHAN
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March 22, 1982 |
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SIYA SADAN Vs. SAGAR MAL
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February 12, 1982 |
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SMT MANJU Vs. PREM KUMAR
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May 13, 1982 |
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SMT. GORA DEVI Vs. THE STATE OF RAJASTHAN AND ORS.
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December 1, 1982 |
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SMT. GULAB Vs. STATE OF RAJASTHAN AND ORS.
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May 14, 1982 |
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SMT. INDU PATHAK Vs. DR. S. K. PATHAK
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November 4, 1982 |
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SMT. KANTA CHOUDHARY Vs. RAJENDRA CHOUDHARY
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October 1, 1982 |
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SMT. MEERA Vs. PURSHOTTAM
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August 27, 1982 |
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SMT. NIRMALA GEHLOT Vs. THE DIRECTOR OF PRIMARY AND SECONDARY EDUCATION AND ORS.
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April 27, 1982 |
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SMT. SUDERSHAN PURI AND ORS. Vs. R.S.R.T.C. AND ANR.
|
September 21, 1982 |
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SOHAN LAL Vs. STATE OF RAJASTHAN
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September 9, 1982 |
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SOHANDAS Vs. SAMPATSINGH
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August 18, 1982 |
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SOHANLAL Vs. STATE OF RAJASTHAN
|
July 30, 1982 |
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STATE Vs. MADAN SINGH
|
November 30, 1982 |
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STATE OF RAJASTHAN Vs. SUMER CHAND
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February 15, 1982 |
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STATE OF RAJASTHAN Vs. TAJ MOHD.
|
February 25, 1982 |
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STATE OF RAJASTHAN Vs. VIJAY SINGH
|
May 18, 1982 |
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STATE OF RAJASTHAN Vs. BHERU
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April 20, 1982 |
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STATE OF RAJASTHAN Vs. GURBANCHAN SINGH AND MOHANJIT SINGH
|
January 18, 1982 |
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STATE OF RAJASTHAN Vs. PEMA
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February 11, 1982 |
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STATE OF RAJASTHAN Vs. GOKUL
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January 27, 1982 |
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STATE OF RAJASTHAN Vs. BHANWAR
|
September 10, 1982 |
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STATE OF RAJASTHAN Vs. VASUDEV SHARMA
|
September 15, 1982 |
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STATE OF RAJASTHAN Vs. UTTAMCHAND
|
July 12, 1982 |
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STATE OF RAJASTHAN Vs. ISBWARI PRASAD GARG
|
July 12, 1982 |
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STATE OF RAJASTHAN Vs. J P SHARMA
|
March 1, 1982 |
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STATE OF RAJASTHAN Vs. CHUNNILAL
|
February 4, 1982 |
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STATE OF RAJASTHAN Vs. GEEGA RAM
|
December 17, 1982 |
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STATE OF RAJASTHAN Vs. BAL SINGH
|
December 2, 1982 |
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STATE OF RAJASTHAN Vs. JAGDISH
|
November 6, 1982 |
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STATE OF RAJASTHAN AND ANR. Vs. JAI NARAIN JHA AND ANR.
|
October 20, 1982 |
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STATE OF RAJASTHAN AND GANESH RAM Vs. OTA
|
February 11, 1982 |
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STATE OF RAJESTHAN Vs. LAXMANSINGH AND THREE ORS.
|
April 8, 1982 |
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SUGAN CHAND Vs. STATE OF RAJASTHAN
|
January 7, 1982 |
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SUJAN KAUR Vs. STATE
|
January 6, 1982 |
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SUKHDEO AND ORS. Vs. STATE OF RAJASTHAN
|
April 22, 1982 |
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SUKHI Vs. STATE OF RAJASTHAN
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March 2, 1982 |
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SUNDER PAL Vs. STATE OF RAJASTHAN
|
February 15, 1982 |
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SUNEETA HANDA Vs. DHARAMPAL HANDA
|
September 1, 1982 |
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SURAJ MAL Vs. STATE OF RAJASTHAN
|
August 24, 1982 |
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SURAN SINGH Vs. THE STATE OF RAJASTHAN
|
December 25, 1982 |
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SURTA RAM Vs. THE BOARD OF REVENUE AND ORS.
|
February 16, 1982 |
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SURTA RAM Vs. STATE OF RAJASTHAN
|
March 30, 1982 |
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T D GULATI Vs. STATE OF RAJASRHAN
|
August 16, 1982 |
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TAJU KHAN Vs. STATE OF RAJASTHAN
|
October 22, 1982 |
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TAMU RAM Vs. STATE OF RAJASTHAN
|
May 6, 1982 |
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TEJENG Vs. STATE OF RAJASTHAN
|
February 11, 1982 |
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TEJIYA AND ORS. Vs. THE STATE OF RAJASTHAN
|
December 20, 1982 |
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THAKUR MANDHATTA SINGH Vs. COMMISSIONER OF WEALTH TAX
|
January 15, 1982 |
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THANA Vs. STATE OF RAJASTHAN
|
August 30, 1982 |
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THE GANGA NAGAR SUGAR MILL LTD. Vs. JETHA RAM AND ORS.
|
October 14, 1982 |
|
THE MUNICIPAL BOARD PHALODI THROUGH ITS CHAIRMAN Vs. KRISHNA GOPAL JOSHI AND ORS.
|
April 1, 1982 |
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THE STATE OF RAJASTHAN Vs. NAWAL KISHORE AND ORS.
|
December 14, 1982 |
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THE STATE OF RAJASTHAN Vs. BAJRANGLAL AND ORS.
|
December 14, 1982 |
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THE UNIVERSITY OF JODHPUR AND ANR. Vs. SUNIL VYAS AND 21 ORS.
|
November 29, 1982 |
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TRILOCHAN SINGH Vs. STATE OF RAJASTHAN
|
September 27, 1982 |
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TULCHARAM Vs. STATE OF RAJASTHAN
|
January 22, 1982 |
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UDA Vs. STATE OF RAJASTHAN
|
February 25, 1982 |
|
UMARDEEN Vs. STATE OF RAJASTHAN
|
May 10, 1982 |
|
UNION OF INDIA Vs. STATE OF RAJASTHAN
|
August 19, 1982 |
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UNION OF INDIA Vs. STATE OF RAJASTHAN
|
September 29, 1982 |
|
UNION OF INDIA Vs. BEHARI LAL
|
January 21, 1982 |
|
UNION OF INDIA Vs. RAM PRASAD PRAHLADRAI
|
March 23, 1982 |
|
UNION OF INDIA Vs. J P SHARMA
|
March 23, 1982 |
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URBAN IMPROVEMENT TRUST AND ORS. Vs. MAHARANA PRATAP SMARAK SAMITI
|
March 3, 1982 |
|
V J PRAKASH Vs. NIRANJAN NATH PANERI
|
January 15, 1982 |
|
VALI MOHD AND ORS Vs. VAHIDAN AND ANR
|
February 18, 1982 |
|
VED PRAKASH AND ANR. Vs. THE STATE OF RAJASTHAN
|
December 1, 1982 |
|
VELJI Vs. STATE OF RAJASTHAN
|
April 16, 1982 |
|
VICHITRA BANWARILAL MEENA Vs. UNION OF INDIA
|
August 11, 1982 |
|
VIMLESH Vs. STATE OF RAJASTHAN AND ORS.
|
November 3, 1982 |
|
VISHAMBER DASS Vs. S T A T AND ORS
|
July 14, 1982 |
|
VISHNU DATT Vs. STATE OF RAJASTHAN
|
October 1, 1982 |
|
YAQOOB ALI Vs. FIRM HAJI TAJ KHANJI IBRAHIMJIUDAIPUR
|
November 7, 1982 |
|
YATAYAT NIGAMUDAIPUR Vs. UNION OF INDIA
|
February 25, 1982 |
|
YUSUF Vs. HAMIDULLA
|
January 5, 1982 |
LOGIN