ABDUL AZIZ AND OTHERS Vs. ABDUL HAKIM AND ORS.
|
January 21, 1981 |
ABDUL GANI & ORS. Vs. STATE OF RAJASTHAN
|
September 16, 1981 |
ABDUL HAFIZ KHAN Vs. JETHU RAM
|
October 26, 1981 |
ABDUL JABBAR KHAN Vs. KAILASH CHANDRA
|
September 9, 1981 |
ABDUL MAJID Vs. STATE OF RAJASTHAN
|
March 27, 1981 |
AGGRAWAL TEXTILES INDUSTRIES Vs. STATE
|
March 2, 1981 |
ALLARAKH Vs. STATE
|
December 7, 1981 |
AMAN TRAVELS Vs. REGIONAL TRANSPORT AUTHORITY
|
October 19, 1981 |
AMAR Vs. STATE OF RAJASTHAN
|
May 4, 1981 |
AMRITLAL Vs. STATE OF RAJASTHAN
|
June 3, 1981 |
ANAND PRAKASH Vs. ABDUL KAYOOM
|
December 11, 1981 |
ANIL KUMAR PUNJWANI Vs. STATE OF RAJASTHAN
|
July 14, 1981 |
ARUN KUMAR Vs. UNION OF INDIA
|
September 4, 1981 |
ASHARAF Vs. RTA JODHPUR
|
December 4, 1981 |
ASHOK DAVE Vs. STATE OF RAJASTHAN
|
August 10, 1981 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
September 15, 1981 |
ATMADEO Vs. UNION OF INDIA
|
September 11, 1981 |
BABU Vs. STATE OF RAJASTHAN
|
July 10, 1981 |
BABU LAL Vs. SHIVE LAL
|
November 25, 1981 |
BABU LAL ALIAS MITHAN LAL Vs. SUKH RAM
|
December 1, 1981 |
BABULAL Vs. SHIV LAL
|
November 25, 1981 |
BABULAL Vs. STATE OF RAJASTHAN
|
May 11, 1981 |
BACHU S/O KEDAR Vs. STATE OF RAJASTHAN
|
November 2, 1981 |
BADRI LAL Vs. STATE OF RAJASTHAN
|
July 24, 1981 |
BAIRILAL Vs. RICH RAM
|
December 1, 1981 |
BAJRANG LAL Vs. STATE OF RAJASTHAN
|
April 15, 1981 |
BAJRANG RAM Vs. MOTARAM
|
January 5, 1981 |
BALDEV RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 13, 1981 |
BALJEET KAUR Vs. PAL KAUR
|
August 20, 1981 |
BALVIR KUMAR ARYA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
|
September 7, 1981 |
BAMBLOO DUGDH UTPADAK SAHKARI Vs. STATE OF RAJASTHAN
|
April 28, 1981 |
BANSHI LAL Vs. MAGNI BAI
|
August 27, 1981 |
BANSILAL Vs. STATE OF RAJASTHAN
|
September 29, 1981 |
BATLIBOI AND CO LTD Vs. GOVIND NARAYAN
|
July 21, 1981 |
BATLIBOI AND COMPANY PVT LTD Vs. GOVIND NARAIN
|
January 22, 1981 |
BENI MADHAVA Vs. STATE OF RAJASTHAN
|
September 22, 1981 |
BHAG SINGH GILL Vs. UNIVERSITY OF RAJASTHAN
|
December 14, 1981 |
BHAGWAN SAHAI Vs. SATYA NARAIN
|
October 30, 1981 |
BHAGWATILAL Vs. CHHAGANLAL
|
February 19, 1981 |
BHANWAR LAL Vs. ISHWAR LAL
|
December 2, 1981 |
BHANWAR LAL Vs. FIRM MANGALJI CHHOTEYLAL BARAN
|
March 2, 1981 |
BHANWAR LAL CHANDALIA Vs. STATE OF RAJASTHAN
|
March 12, 1981 |
BHANWARLAL Vs. KAMLA DEVI
|
July 27, 1981 |
BHAWANI SINGH Vs. ACHAL SINGH
|
August 26, 1981 |
BHOPAL MINING WORKS Vs. JAI MICA SUPPLY CO
|
May 12, 1981 |
BHUPENDRASINGH Vs. R T A
|
September 2, 1981 |
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
July 10, 1981 |
CHAITAN PRAKASH Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ORS.
|
May 9, 1981 |
CHAMPA LAL Vs. STATE TRANSPORT APPELLATE
|
April 14, 1981 |
CHANCHAL MAL Vs. PANNALAL AND OTHERS
|
February 20, 1981 |
CHANDANMAL Vs. STATE OF RAJASTHAN
|
July 7, 1981 |
CHANDRASINGH Vs. BOARD OF REVENUE
|
April 1, 1981 |
CHHAGAN LAL Vs. BHAGAT RAM
|
December 4, 1981 |
CHIMANA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
November 13, 1981 |
CHIRAG ENTERPRISES Vs. STATE OF RAJASTHAN
|
February 12, 1981 |
CHOTEY LAL AGARWAL Vs. RAJASTHAN HOUSING BOARD
|
April 10, 1981 |
CHUNNI RAM Vs. STATE
|
July 3, 1981 |
CHUNNIA Vs. KESHRI MAL
|
April 10, 1981 |
COL MOHAN SINGH Vs. STATE OF RAJASTHAN
|
March 26, 1981 |
D K GOYAL Vs. STATE OF RAJASTHAN
|
December 4, 1981 |
DAL CHAND Vs. STATE OF RAJASTHAN
|
February 2, 1981 |
DALCHAND AND OTHERS Vs. STATE OF RAJASTHAN
|
August 4, 1981 |
DALEEPSINGH Vs. STATE OF RAJASTHAN
|
March 11, 1981 |
DALJIT KAUR Vs. BALWANT SINGH
|
August 12, 1981 |
DANMAL Vs. STATE OF RAJASTHAN
|
January 8, 1981 |
DANMAL AND ORS. Vs. STATE OF RAJASTHAN
|
June 29, 1981 |
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
December 9, 1981 |
DAYAL CHAND Vs. STATE OF RAJASTHAN
|
August 10, 1981 |
DEVILAL Vs. STATE OF RAJASTHAN
|
December 11, 1981 |
DEVILAL & OTHERS Vs. STATE OF RAJASTHAN
|
November 11, 1981 |
DHARAMVEER KALIYA Vs. KHEM SINGH AND ORS
|
October 20, 1981 |
DHOKAIRAM AND ANR. Vs. STATE
|
March 10, 1981 |
DILIP KUMAR Vs. BOARD OF REVENUE
|
April 14, 1981 |
DINESH KHARE Vs. INDUSTRIAL TRIBUNAL
|
December 1, 1981 |
DINESH KUMAR Vs. RAM SAHAI
|
February 27, 1981 |
DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY Vs. MOHANLAL
|
November 17, 1981 |
DR. CHANDA KIRAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL, JAIPUR, AND OTHERS
|
April 23, 1981 |
FIRM RAM KRIPAL SRICHAND Vs. STATE OF RAJASTHAN
|
July 15, 1981 |
FIRM RAM NARAIN DAMODAR DASS MALPANI AND ORS Vs. TRILOKIDAS AND ORS
|
January 15, 1981 |
FIRM RAM NARAIN DAMODAR DASS MALPANJ Vs. TRILOKI DAS
|
January 16, 1981 |
G R BHATI Vs. STATE OF RAJASTHAN
|
August 5, 1981 |
GAFOOR BEG Vs. STATE OF RAJASTHAN
|
May 8, 1981 |
GANGANAGAR SUGAR MILLS Vs. MANAGEMENT OF THE GANGANAGAR
|
January 7, 1981 |
GEETA BAJAJ Vs. STATE OF RAJASTHAN
|
September 29, 1981 |
GENERAL AUTO AGENCIES BHAGAT Vs. HAZARI SINGH GOHLOT
|
March 19, 1981 |
GHASIMAL Vs. STATE OF RAJASTHAN
|
May 15, 1981 |
GHEWAR CHAND Vs. GOSWAMI SHRI BRIJ BHUSHAN LALJI MAHARAJ AND ORS.
|
March 9, 1981 |
GHISU LAL Vs. UNION OF INDIA
|
December 4, 1981 |
GIRDHAR PAREEK Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 1, 1981 |
GOGRAJ Vs. THE STATE OF RAJASTHAN
|
July 20, 1981 |
GOPAL Vs. HARI DUTT SHARMA
|
July 24, 1981 |
GOPIRAM RAMLAL FRUITS Vs. STATE OF RAJASTHAN
|
January 7, 1981 |
GORDHAN Vs. ALI BUX
|
February 27, 1981 |
GOVERNMENT OF RAJASTHAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 13, 1981 |
GOVIND KAUR Vs. HARDEO
|
July 6, 1981 |
GULAB CHAND Vs. RAGHUVIRNATH
|
August 12, 1981 |
GULAB CHAND NATH Vs. STATE OF RAJASTHAN
|
December 11, 1981 |
GULAB SINGH Vs. MUNSIF AND JUDICIAL
|
February 3, 1981 |
GULAM NABI Vs. STATE OF RAJASTHAN
|
September 17, 1981 |
GUNDRI Vs. STATE OF RAJASTHAN
|
February 26, 1981 |
GURTEJ SINGH Vs. STATE OF RAJASTHAN
|
November 2, 1981 |
GURUCHARANSINGH Vs. GURDAYAL KAUR
|
January 22, 1981 |
GYAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 3, 1981 |
GYARSI DEVI Vs. SAIN DAS
|
June 30, 1981 |
HAKIM MOHAMMED ALI Vs. BHANWARI BAI
|
February 16, 1981 |
HANUMAN Vs. NENI BAI
|
September 2, 1981 |
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
September 23, 1981 |
HARI PRAKASH SAHNI Vs. PRINCIPAL S N MEDICAL …
|
May 6, 1981 |
HARI SHANKAR Vs. SATYA PRAKASH
|
November 4, 1981 |
HARI SINGH Vs. SRINGAR KANWAR
|
February 10, 1981 |
HARISH Vs. SOM NATH
|
October 1, 1981 |
HARISH CHANDRA GOLECHA HUF Vs. COMMISSIONER OF INCOME TAX
|
January 27, 1981 |
HARLAL Vs. STATE OF RAJASTHAN
|
July 15, 1981 |
HAZI ISMAIL Vs. STATE OF RAJASTHAN
|
August 21, 1981 |
HINDUSTAN SUGAR MILLS Vs. DIRECTOR OF TRANSPORT
|
July 22, 1981 |
HYDERALI Vs. SUPERINTENDING ENGINEER
|
November 25, 1981 |
IN APPL FOR SUCCESSION Vs. STATE
|
February 26, 1981 |
INDER DEV ARYA Vs. UNIVERSITY OF RAJASTHAN
|
April 16, 1981 |
ISHWAR SINGH Vs. STATE OF RAJASTHAN
|
July 24, 1981 |
J
JAIN SWETAMBER KHARTAR BHAVE Vs. SHREE JUGRAJ MAL
|
January 23, 1981 |
JAGANNATH Vs. JANIRAM
|
March 23, 1981 |
JAGDISH Vs. STATE
|
October 20, 1981 |
JAGDISH PRASAD Vs. MAYA WATI DEVI
|
January 12, 1981 |
JAGMALARAM Vs. STATE OF RAJASTHAN
|
December 10, 1981 |
JAI SHANKAR Vs. STATE OF RAJASTHAN & ANOTHER
|
December 11, 1981 |
JALAM SINGH Vs. UNIVERSITY OF RAJASTHAN
|
April 14, 1981 |
JANKI Vs. STATE OF RAJASTHAN
|
January 8, 1981 |
JARNAIL SINGH Vs. STATE OF RAJASTHAN
|
July 3, 1981 |
JASWANT SINGH Vs. STATE TRANSPORT APPELLATE
|
June 29, 1981 |
JEGDISH PRASAD Vs. FIROZIBAI
|
March 30, 1981 |
JETHARAM Vs. STATE OF RAJASTHAN
|
August 7, 1981 |
JHUMAR MAL Vs. STATE
|
February 3, 1981 |
JUG RAJ VERMA Vs. STATE OF RAJASTHAN
|
September 4, 1981 |
JUGAL ALIAS NATHU Vs. STATE OF RAJASTHAN
|
May 6, 1981 |
JUNJIYA & ORS. Vs. STATE OF RAJASTHAN
|
March 31, 1981 |
KAILASH CHANDRA Vs. PARASMAL
|
April 22, 1981 |
KAILASH CHANDRA JAIN Vs. S M PODDAR
|
September 10, 1981 |
KAILASH NARAIN Vs. BHAIROON DUTTA
|
December 11, 1981 |
KAILASH SINGH PARIHAR Vs. PRITI PARIHAR
|
July 9, 1981 |
KAILASHDAN Vs. MISHRIYA AND OTHERS
|
October 21, 1981 |
KAKKA SINGH Vs. STATE OF RAJASTHAN
|
June 25, 1981 |
KALICHARAN Vs. PRINCIPAL DHATRI KALPAD TRAINING
|
July 24, 1981 |
KALPANA KUMBHAT Vs. UNIVERSITY OF JODHPUR
|
May 1, 1981 |
KALURAM Vs. THE STATE OF RAJASTHAN
|
July 2, 1981 |
KALYAN Vs. STATE OF RAJASTHAN
|
March 23, 1981 |
KALYAN MAL MINA Vs. RATAN LAL TAMBI
|
February 4, 1981 |
KAMLA PAREEK Vs. RAJASTHAN AGRICULTURAL MARKETING BOARD JAIPUR
|
August 26, 1981 |
KAMLESH KUMAR Vs. SHIV RATAN
|
April 15, 1981 |
KANHAIYA LAL Vs. AMENDRA KUMAR
|
March 23, 1981 |
KANIYA Vs. STATE OF RAJASTHAN
|
September 25, 1981 |
KANTA PRASAD Vs. STATE OF RAJASTHAN
|
November 18, 1981 |
KANTICHAND Vs. UNION OF INDIA
|
December 7, 1981 |
KARMA Vs. STATE OF RAJASTHAN
|
September 24, 1981 |
KARNIA Vs. STATE OF RAJASTHAN
|
August 4, 1981 |
KARTAR SINGH Vs. SUPERINTENDING IRRIGATION
|
July 27, 1981 |
KESA Vs. GANESH AND OTHERS
|
February 6, 1981 |
KEWAL Vs. SESMAL
|
March 3, 1981 |
KHANGARAM Vs. STATE OF RAJASTHAN
|
November 27, 1981 |
KHET SINGH Vs. STATE OF RAJASTHAN
|
September 18, 1981 |
KHETSIDAS Vs. KANCHAN BAI
|
September 21, 1981 |
KHWAJA PRINTING AND PROCESS PALI Vs. RAJSSTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORP LTD
|
May 1, 1981 |
KISHAN KANT Vs. RAMA SHANKAR
|
September 10, 1981 |
KISHORE SINGH AND 5 OTHERS Vs. STATE OF RAJASTHAN
|
June 26, 1981 |
KISTOOR MALL Vs. C P SINGH ITO
|
August 31, 1981 |
KOUR SINGH Vs. STATE
|
February 5, 1981 |
KRISHNA SWAROOP MATHUR Vs. STATE OF RAJASTHAN
|
May 5, 1981 |
KUM KUM JHALANI Vs. STATE OF RAJASTHAN
|
March 12, 1981 |
LACHHMI DEVI Vs. S RAJMAL GOLECHA
|
February 6, 1981 |
LUCKY MINMATE PVT LTD Vs. STATE OF RAJASTHAN
|
August 11, 1981 |
LUMBARAM Vs. VARDARAM
|
April 21, 1981 |
M A ADMANI Vs. A ADMANI
|
October 22, 1981 |
MADANLAL Vs. REGION TRANSPORT AUTHORITY JAIPUR
|
October 30, 1981 |
MADHU INDUSTRIES P LTD Vs. STATE OF RAJASTHAN
|
August 5, 1981 |
MAGH SINGH Vs. STATE OF RAJASTHAN
|
August 4, 1981 |
MAHABIR PRASAD Vs. SMT. BIMLA DEVI
|
January 8, 1981 |
MAHARAJA SHRI GAJ SINGH Vs. STATE OF RAJASTHAN
|
February 27, 1981 |
MAHENDRA KUMAR PATNI Vs. STATE OF RAJASTHAN
|
December 8, 1981 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 13, 1981 |
MAHENDRA SINGH Vs. UNIVERSITY OF JODHPUR
|
February 5, 1981 |
MAHESH CHANDRA Vs. STATE OF RAJASTHAN
|
May 14, 1981 |
MAHESH TRANSPORT CO Vs. R T A JODHPUR
|
July 2, 1981 |
MALU KHAN Vs. STATE OF RAJASTHAN
|
August 7, 1981 |
MANARAM Vs. STATE OF RAJASTHAN
|
August 25, 1981 |
MANGAT RAI MITRUKA Vs. STATE OF RAJASTHAN
|
March 9, 1981 |
MANMAL SHANKER LAL Vs. SHAH AND CO
|
January 2, 1981 |
MANOHAR LAL Vs. PANCHAYAT SAMITI NOHAR
|
August 10, 1981 |
MANOHARLAL Vs. STATE
|
September 10, 1981 |
MANOHARLAL Vs. STATE OF RAJASTHAN
|
September 9, 1981 |
MASTANA RAM Vs. STATE OF RAJASTHAN
|
February 9, 1981 |
MEHTAB ALI KHAN Vs. B D O PANCHAYAT SAMITI CHAKSU
|
May 15, 1981 |
MESSRS POKAR CHAND Vs. STATE OF RAJASTHAN
|
September 4, 1981 |
MEWAR BONE MILLS Vs. BOARD OF REVENUE FOR RAJASTHAN
|
July 29, 1981 |
MEWAR TEXTILE MILLS LTD Vs. INDUSTRIAL TRIBUNAL NO 2
|
February 6, 1981 |
MILIND NIKHARE Vs. MALVIYA REGIONAL ENGINEERING COLLEGE SOCIETY
|
November 6, 1981 |
MITHOOLAL Vs. STATE OF RAJASTHAN
|
August 13, 1981 |
MOHAMMAD USMAN Vs. UNION OF INDIA
|
July 20, 1981 |
MOHAMMED HANIF Vs. PREM CHAND
|
February 24, 1981 |
MOHAMMED RAMZAN Vs. STATE OF RAJASTHAN
|
November 20, 1981 |
MOHAMMED YAMIN Vs. OM PRAKASH BANSAL
|
May 27, 1981 |
MOHAN LAL Vs. PUSHPA DEVI
|
October 12, 1981 |
MOHAN PRAKASH Vs. GULAB CHAND
|
July 31, 1981 |
MOHAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
November 27, 1981 |
MOHARSINGH Vs. MOHANLAL
|
April 23, 1981 |
MOHD UMAR MOHD HAROON Vs. STATE OF RAJASTHAN
|
March 27, 1981 |
MOHD. SAYEED KHAN AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 4, 1981 |
MOOL CHAND Vs. BULAKI DAS & ORS.
|
July 7, 1981 |
MOOL KANWAR Vs. JEEWALAL
|
November 13, 1981 |
MOOLCHAND SONI Vs. VIRENDRA KUMAR
|
February 4, 1981 |
MOTI LAL Vs. NATHMAL
|
April 9, 1981 |
MOTILAL Vs. NATHMAL
|
April 6, 1981 |
MOTOR OWNERS INSURANCE CO LTD Vs. KHET PAL SINGH
|
October 30, 1981 |
MRS GRACE HARRIS Vs. STATE OF RAJASTHAN
|
September 22, 1981 |
MRS SHAKUNTLA Vs. CHAIRMAN RAJASTHAN HOUSING BOARD JAIPUR
|
July 17, 1981 |
MST NARBADA Vs. MOHAMMAD HANIF
|
November 16, 1981 |
MURAD Vs. STATE OF RAJASTHAN
|
November 17, 1981 |
NABU Vs. GANI
|
October 30, 1981 |
NAND LAL Vs. RAMJILAL
|
March 9, 1981 |
NANDA CHHITTAR Vs. STATE OF RAJASTHAN
|
November 30, 1981 |
NANU RAM Vs. STATE OF RAJASTHAN
|
October 22, 1981 |
NARAIN LAL Vs. STATE OF RAJASTHAN
|
January 22, 1981 |
NARAIN SINGH Vs. STATE OF RAJASTHAN
|
January 13, 1981 |
NARAYAN Vs. STATE OF RAJASTHAN
|
March 15, 1981 |
NARAYAN AND OTHERS Vs. STATE OF RAJASTHAN
|
August 18, 1981 |
NARENDRA KUMAR KOTHARI Vs. STATE OF RAJASTHAN
|
December 8, 1981 |
NATHI Vs. PATORI
|
July 6, 1981 |
NATHU ALIAS MITHU Vs. STATE OF RAJASTHAN
|
September 28, 1981 |
NAVIN RAMJI KAMANI AND ORS. Vs. K.C. SHEKHARAN. DY. CHIEF CONTROLLER OF IMPORTS AND EXPORTS, NEW DELHI AND THE STATE OF RAJASTHAN
|
February 19, 1981 |
NAVIN RAMJI KAMANI AND OTHERS Vs. K.C. SEKHARAN AND ANOTHER
|
February 3, 1981 |
NAWLA Vs. STATE OF RAJASTHAN
|
January 30, 1981 |
NAZMA Vs. MOHAMMED SABIR
|
November 3, 1981 |
NEMCHAND Vs. BHANWAR LAL
|
February 19, 1981 |
OFFICIAL LIQUIDATOR Vs. GOLCHA PROPERTIES P LTD
|
February 21, 1981 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
March 2, 1981 |
OM SHARAN Vs. BANSIDHAR
|
May 8, 1981 |
ONKAR Vs. JAGMOHAN SINGH
|
May 5, 1981 |
PADAM SINGH Vs. STATE OF RAJASTHAN
|
November 9, 1981 |
PALA SINGH Vs. STATE OF RAJASTHAN
|
November 3, 1981 |
PANCHAYAT SAMITI Vs. BHANWARI DEVI
|
August 27, 1981 |
PANCHAYAT SAMITI Vs. LABOUR COURT
|
September 3, 1981 |
PAPPU Vs. STATE
|
September 28, 1981 |
PAPPU @ PARMANAND Vs. STATE OF RAJASTHAN
|
July 27, 1981 |
PARAG Vs. STATE OF RAJASTHAN
|
April 2, 1981 |
PARMANAND Vs. RAMSWAROOP
|
August 12, 1981 |
PARMANAND Vs. STATE OF RAJASTHAN
|
March 24, 1981 |
PARMESHWAR LAL Vs. STATE OF RAJASTHAN
|
April 29, 1981 |
PARWATI DEVI Vs. SHRIPAL
|
March 6, 1981 |
PEMA RAM Vs. STATE OF RAJASTHAN
|
August 20, 1981 |
PEMI BAI Vs. SANKALI BAI
|
February 9, 1981 |
POKAR CHAND JEEVRAJ Vs. STATE OF RAJASTHAN
|
September 4, 1981 |
POONA RAM Vs. STATE OF RAJASTHAN
|
January 12, 1981 |
POONMARAM Vs. STATE OF RAJASTHAN
|
November 17, 1981 |
POPAT LAL Vs. STATE OF RAJASTHAN
|
April 9, 1981 |
PRABHU Vs. STATE OF RAJASTHAN
|
April 3, 1981 |
PRAHLAD Vs. STATE OF RAJASTHAN
|
January 27, 1981 |
PRAJA SAHKARI UDYOG BHARATPUR LTD Vs. JOINT REGISTRAR CO OP SOC
|
July 29, 1981 |
PRATAP SINGH Vs. SATE OF RAJASTHAN
|
April 7, 1981 |
PREM SUKH Vs. MANAGER EMPLOYEES STATE INSURANCE CORPORATION
|
March 3, 1981 |
PUSHKARLAL Vs. LAXMAN SINGH
|
October 19, 1981 |
PUSHPA DEVI Vs. KISHANLAL
|
September 4, 1981 |
PYARE LAL Vs. BANWARI LAL
|
December 4, 1981 |
PYARE MOHAN Vs. NARAYANI
|
February 19, 1981 |
R K TONGIA Vs. STATE OF RAJASTHAN
|
February 10, 1981 |
R N SINGH Vs. STATE OF RAJASTHAN
|
May 1, 1981 |
RADHA DEVI Vs. AALUMAL GYANCHAND
|
February 19, 1981 |
RADHA DEVI Vs. ALUMAL GYANCHAND OF SHAHPURA
|
March 1, 1981 |
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
April 24, 1981 |
RAGHUNANDAN PRASAD SHARMA Vs. UNION OF INDIA
|
August 26, 1981 |
RAILWAY EMPLOYEES CO-OPERATIVE Vs. INDUSTRIAL TRIBUNAL
|
December 17, 1981 |
RAJASTHAN ICE AND COLD STORAGE Vs. STATE OF RAJASTHAN
|
May 11, 1981 |
RAJASTHAN STATE ELECTRICITY Vs. BHANWAR SINGH
|
December 3, 1981 |
RAJASTHAN STATE ROAD TRANSPORT Vs. MANORMA
|
December 11, 1981 |
RAJASTHAN STATE ROAD TRANSPORT Vs. STATE TRANSPORT APPELLATE
|
June 19, 1981 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. OM PRAKASH GUPTA AND ORS.
|
March 24, 1981 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 7, 1981 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
February 25, 1981 |
RAM CHANDRA Vs. PRABHU LAL
|
December 18, 1981 |
RAM KISHAN VIJAI VARGIYA Vs. STATE OF RAJASTHAN
|
October 1, 1981 |
RAM LAKHAN TIKKIWAL Vs. STATE OF RAJASTHAN
|
March 26, 1981 |
RAM LAL Vs. STATE OF RAJASTHAN
|
December 9, 1981 |
RAM MURTI Vs. KASHI RAM
|
April 23, 1981 |
RAM PRASAD Vs. STATE OF RAJASTHAN
|
December 23, 1981 |
RAM PRASAD Vs. OF RAJASTHAN
|
December 29, 1981 |
RAM VILAS Vs. GABOOLAL
|
December 16, 1981 |
RAMAN LAL Vs. PYARE LAL
|
December 7, 1981 |
RAMCHANDRA Vs. STATE OF RAJASTHAN
|
January 8, 1981 |
RAMDHAN Vs. KANMAL
|
February 3, 1981 |
RAMDHAN MEENA Vs. STATE OF RAJASTHAN
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July 3, 1981 |
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
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July 17, 1981 |
RAMESH PATNI Vs. HANSA
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August 3, 1981 |
RAMESHWAR Vs. MUNSIFF AND JUDICIAL MAGISTRATE
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April 16, 1981 |
RAMESHWAR DAYAL Vs. STATE OF RAJASTHAN
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September 7, 1981 |
RAMLAL Vs. REGIONAL MANAGER FOOD CORPORATION OF INDIA JAIPUR
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February 27, 1981 |
RAMNIWAS AND OTHERS Vs. STATE OF RAJASTHAN
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August 4, 1981 |
RAMSHARAN Vs. STATE OF RAJASTHAN
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August 6, 1981 |
RAMSWAROOP Vs. BOARD OF REVENUE
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February 13, 1981 |
RATAN LAL Vs. STATE OF RAJASTHAN
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March 3, 1981 |
RATAN LAL AND JETH MAL Vs. RAMLAL
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August 26, 1981 |
RATAN RICE FLOUR AND OIL MILLS Vs. STATE OF RAJASTHAN
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July 24, 1981 |
RATANLAL Vs. RAMLAL
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August 26, 1981 |
RAWAT HARDEO SINGH Vs. STATE OF RAJASTHAN
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February 11, 1981 |
RAWTA RAM Vs. STATE OF RAJASTHAN
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December 7, 1981 |
REGIONAL DIRECTOR E S I CORPORATION JAIPUR Vs. SHRI P C KASLIWAL
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January 2, 1981 |
RISHIKUL VIDYAPEETH Vs. UNION OF INDIA
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August 18, 1981 |
RUKMANI VAISH Vs. STATE OF RAJASTHAN
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July 31, 1981 |
SABIR Vs. STATE OF RAJASTHAN
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July 13, 1981 |
SADUL SINGH & ANR. Vs. STATE OF RAJASTHAN
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May 1, 1981 |
SAGAR MAL Vs. STATE OF RAJASTHAN
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July 27, 1981 |
SALIM Vs. STATE OF RAJASTHAN
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July 8, 1981 |
SANWAL RAM Vs. ADDITIONAL DISTRICT MAGISTRATESRI GANGANAGAR
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October 15, 1981 |
SANWATRAJ MEHTA Vs. JUGAL KISHORE DAVE
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August 13, 1981 |
SARASWATI DEVI Vs. MOTI LAL
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December 22, 1981 |
SARDAR IQBAL SINGH Vs. RAM NATH CHAWDHARY
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August 3, 1981 |
SARDAR IQBAL SINGH Vs. RAM NATH CHOWDHARY
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August 5, 1981 |
SARDAR LAL Vs. UMRAO LAL GUPTA
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September 4, 1981 |
SARLA SIKRODIA Vs. KRISHAN CHANDRA SIKRODIA
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December 14, 1981 |
SARWAN AND OTHERS Vs. STATE OF RAJASTHAN
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February 27, 1981 |
SATYANARAIN & ANR. Vs. SHANKERLAL & ANR.
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July 6, 1981 |
SEEMA SANDESH AND OTHERS Vs. SMT. GIAN KAUR
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October 26, 1981 |
SHAKTIMAL Vs. UNION OF INDIA
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March 5, 1981 |
SHANKER LAL Vs. STATE OF RAJASTHAN
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July 1, 1981 |
SHANKUNTLA Vs. CHAIRMAN HOUSING BOARD JAIPUR
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July 17, 1981 |
SHEOJI RAM Vs. STATE OF RAJASTHAN
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March 26, 1981 |
SHIBPRAT ALI Vs. AHSAN LAL
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November 5, 1981 |
SHIV BHAGWAN VIDAY SHANKAR Vs. THAKARAMAL
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February 9, 1981 |
SHIV LAL Vs. STATE OF RAJASTHAN
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February 10, 1981 |
SHIV NARAIN Vs. RAJI
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March 31, 1981 |
SHYAM SUNDER Vs. SANWAR MAL
|
March 31, 1981 |
SHYAM SUNDER Vs. MODA RAM
|
February 24, 1981 |
SITA RAM Vs. CHUNNI LAL
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November 12, 1981 |
SMT. DURGA Vs. STATE OF RAJASTHAN
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January 29, 1981 |
SMT. SUMITRA & ANR. Vs. STATE OF RAJASTHAN & ANR.
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March 31, 1981 |
STATE OF RAJASTHAN Vs. POONAMCHAND
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September 28, 1981 |
STATE OF RAJASTHAN Vs. HUKMARAM
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June 26, 1981 |
STATE OF RAJASTHAN Vs. VARDHA RAM
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March 11, 1981 |
STATE OF RAJASTHAN Vs. AKLANKA JINDEL AND OTHERS
|
December 21, 1981 |
STATE OF RAJASTHAN Vs. SOHANA RAM & OTHERS
|
November 24, 1981 |
STATE OF RAJASTHAN Vs. CHHITAR
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September 15, 1981 |
STATE OF RAJASTHAN Vs. NIHAL SINGH
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October 26, 1981 |
STATE OF RAJASTHAN Vs. SUBE SINGH
|
November 12, 1981 |
STATE OF RAJASTHAN Vs. NARENDRA MAL
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July 21, 1981 |
STATE OF RAJASTHAN Vs. CHATURBHUJ
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July 17, 1981 |
STATE OF RAJASTHAN Vs. HARIDASS
|
July 24, 1981 |
STATE OF RAJASTHAN Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
September 1, 1981 |
STATE OF RAJASTHAN Vs. BHANWAR LAL
|
February 25, 1981 |
STATE OF RAJASTHAN Vs. GULAM AHMED
|
January 23, 1981 |
STATE OF RAJASTHAN Vs. GORDHAN PRASAD
|
April 27, 1981 |
STATE OF RAJASTHAN Vs. CHIRAG ENTERPRISES
|
April 28, 1981 |
SUA Vs. STATE OF RAJASTHAN
|
August 12, 1981 |
SUDESH KUMAR Vs. UNION OF INDIA
|
July 17, 1981 |
SULTAN Vs. STATE OF RAJASTHAN
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November 24, 1981 |
SUMRATHYA Vs. STATE OF RAJASTHAN
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September 9, 1981 |
SUNDAR & ORS. Vs. THE STATE OF RAJASTHAN
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November 18, 1981 |
SUNEETA Vs. UNIVERSITY OF JODHPUR
|
September 1, 1981 |
SURAJ NARAIN Vs. LAXMI DEVI
|
September 28, 1981 |
SURENDRA PRATAP Vs. S T A T
|
August 14, 1981 |
SURENDRA SINGH Vs. STATE OF RAJASTHAN
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February 26, 1981 |
SURESH CHANDRA Vs. STATE
|
March 13, 1981 |
SURJA RAM Vs. MALI RAM
|
March 3, 1981 |
SURJA RAM Vs. STATE OF RAJASTHAN
|
April 22, 1981 |
SURJEET SINGH Vs. UNION OF INDIA
|
December 2, 1981 |
SURYA NARAIN CHOUDHARY Vs. UNION OF INDIA
|
August 28, 1981 |
SUSHRI SUNITA Vs. UNIVERSITY OF JODHPUR
|
August 3, 1981 |
SWETAMBER JAIN SAMPRADAY Vs. DIGAMBER AMNAY
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September 29, 1981 |
TARA CHAND AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
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March 12, 1981 |
TARESH KUMAR V. Vs. REGHUNANDAN AND OTHERS
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July 2, 1981 |
TEJ SINGH Vs. STATE OF RAJASTHAN
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December 22, 1981 |
THAKURI BAI Vs. STATE OF RAJASTHAN
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May 5, 1981 |
TRILOK CHAND Vs. MAGNADEVI AND STATE
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April 15, 1981 |
TRLOK CHAND Vs. EXCISE AND PROHIBITION
|
August 31, 1981 |
UDA Vs. STATE OF RAJASTHAN
|
November 23, 1981 |
UMESH CHAND SHARMA Vs. RAMESHWARI DEVI
|
September 29, 1981 |
UMMED MAL Vs. KUNDANMAL
|
April 15, 1981 |
UNION OF INDIA Vs. MAHAVEER PRASAD
|
January 2, 1981 |
UNION OF INDIA Vs. SHRI MAHAVEER PRASAD
|
January 7, 1981 |
UNION OF INDIA Vs. STATE OF RAJASTHAN
|
September 2, 1981 |
UNITED COMMERCIAL BANK Vs. ROOP
|
February 27, 1981 |
UNITED PICTURES Vs. STATE OF RAJASTHAN
|
August 14, 1981 |
URBAN IMPROVEMENT TRUST Vs. NARBADA DEVI
|
April 1, 1981 |
URJA RAM & OTHERS Vs. STATE OF RAJASTHAN
|
May 7, 1981 |
USMAN GANI Vs. S T A T
|
February 16, 1981 |
V K MALIK Vs. UNIVERSITY OF JODHPUR
|
December 14, 1981 |
VALLABH CHAND MEHTA Vs. RAJASTHAN CO-OPERATIVE DIARY
|
November 13, 1981 |
VASUDEV Vs. STATE OF RAJASTHAN
|
September 11, 1981 |
VED PRAKASH Vs. RAJASTHAN STATE WARE-HOUSING
|
July 27, 1981 |
VIMAL CHANDRA GOLECHA Vs. INCOME TAX OFFICER
|
May 15, 1981 |
VIMLA CHOUHAN Vs. STATE OF RAJSTHAN
|
February 26, 1981 |
VISHWANATH Vs. DHANRAJ
|
November 5, 1981 |
YAR MOHAMMED Vs. STATE OF RAJASTHAN
|
November 17, 1981 |
YASHVANT SINGH Vs. SANDHYA
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March 24, 1981 |