ABDUL GAFOOR Vs. REGIONAL TRANSPORT AUTHORITY
|
February 4, 1976 |
ABDUL RAUF S/O ABDUL RAHIM SAIKH R/O BEEWAR Vs. STATE OF RAJASTHAN.
|
August 21, 1976 |
ABDUL RAZAQ Vs. DHOOP CHAND
|
July 23, 1976 |
ADARSH BAL NIKETAN JHUNJHUNU Vs. REGISTRAR OF SOCIETIES RAJASTHAN
|
July 17, 1976 |
AKBAR ALI Vs. ALI MOHAMMED
|
March 26, 1976 |
AKBARALI AMANATALI Vs. ASSISTANT COMMERCIAL TAXES OFFICER C WARD PALI
|
December 10, 1976 |
AKHTAR ALI Vs. STATE OF RAJASTHAN
|
October 25, 1976 |
ALEMBIC CHEMICAL WORKS COMPANY LTD. Vs. LABOUR COURT OF RAJASTHAN
|
January 23, 1976 |
ALIANOOR & OTHERS Vs. STATE OF RAJASTHAN
|
March 17, 1976 |
ALLABUX Vs. STATE OF RAJASTHAN
|
January 23, 1976 |
AMAR SINGH & KUNJ BEHARI Vs. STATE OF RAJASTHAN.
|
July 16, 1976 |
AMARJEET SINGH Vs. STATE OF RAJASTHAN
|
July 14, 1976 |
AMBA LAL Vs. STATE
|
October 21, 1976 |
ANAND WOOD INDUSTRIES Vs. BOARD OF REVENUE
|
November 8, 1976 |
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1976 |
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
December 3, 1976 |
ASHA MISHRA Vs. DHIRENDRA KUMAR
|
October 11, 1976 |
ASSISTANT COMMERCIAL TAXES Vs. AZAD BAKERY
|
October 19, 1976 |
ASSISTANT COMMERCIAL TAXES OFFICER Vs. BIKANER HOTEL
|
October 7, 1976 |
ASSTT. COMMERCIAL TAXES OFFICER, WARD 1, CIRCLE D, JAIPUR Vs. M/S GRAMODYOG KHADI BHANDAR, JAIPUR
|
October 11, 1976 |
AUTOMOBILE TRANSPORT PVT LTD Vs. DEWALAL
|
November 8, 1976 |
AUTOMOBILES TRANSPORT RAJASTHAN PVT Vs. DEWALAL
|
November 29, 1976 |
AWAMI KUMAR Vs. STATE OF RAJASTHAN
|
August 11, 1976 |
AWAN KANWAR Vs. THE BOARD OF REVENUE AND ORS.
|
November 8, 1976 |
B P JOSHI Vs. STATE OF RAJASTHAN
|
April 23, 1976 |
BABOOR SINGH Vs. STATE OF RAJASTHAN
|
July 26, 1976 |
BABU Vs. STATE OF RAJASTHAN
|
March 3, 1976 |
BABULAL Vs. STATE OF RAJASTHAN
|
July 8, 1976 |
BABULAL Vs. STATE OF RAJASTHAN
|
March 12, 1976 |
BADRI DAS Vs. THE STATE OF RAJASTHAN
|
May 6, 1976 |
BAHIRUMAL BASDEV Vs. LALIT KISHORE
|
March 9, 1976 |
BAJRANG SINGH SKEKHAWAT Vs. UNIVERSITY OF JODHPUR
|
May 27, 1976 |
BALU MAL Vs. J P CHANDANI
|
August 21, 1976 |
BALU MAL Vs. J P CHANDANI
|
April 21, 1976 |
BALWANT Vs. STATE OF RAJASTHAN
|
September 3, 1976 |
BANSHI LAL AND OTHERS Vs. SAMIR SINGH
|
April 28, 1976 |
BANSHIDHAR Vs. STATE
|
October 21, 1976 |
BANSHIDHAR Vs. HINDU ANATHA ASHRAM
|
July 21, 1976 |
BANWARILAL AND ANR. Vs. AMBALAL AND ORS.
|
August 27, 1976 |
BARKAT SINGH Vs. KULDEEP SINGH
|
November 4, 1976 |
BASANT KANWAR Vs. STATE OF RAJASTHAN
|
November 8, 1976 |
BASANTI DEVI Vs. ABDUL SATTAR
|
April 21, 1976 |
BASHIR Vs. STATE OF RAJASTHAN
|
August 3, 1976 |
BHADADA Vs. THE UNIVERSITY OF JODHPUR
|
November 3, 1976 |
BHAG CHAND Vs. STATE TRANSPORT APPELLATE
|
January 22, 1976 |
BHAGIRATH AND OTHERS Vs. STATE OF RAJASTHAN
|
September 14, 1976 |
BHAGWANA & OTHERS Vs. STATE OF RAJASTHAN
|
November 9, 1976 |
BHAGWANDAS Vs. KANMAL
|
January 27, 1976 |
BHAGWAT PRASAD AND LAKHMI CHAND Vs. STATE OF RAJASTHAN
|
August 12, 1976 |
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
|
July 22, 1976 |
BHAIRON LAL AND ORS. Vs. JAWARI LAL AND ORS.
|
November 15, 1976 |
BHANA Vs. STATE OF RAJASTHAN
|
August 12, 1976 |
BHANWAR LAL Vs. U I T
|
February 4, 1976 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
February 20, 1976 |
BHANWAR LAL Vs. HUSSENI BAI
|
January 16, 1976 |
BHANWARLAL Vs. NATHMAL
|
January 27, 1976 |
BHANWARLAL Vs. STATE OF RAJASTHAN
|
May 14, 1976 |
BHANWARLAL Vs. STATE OF RAJASTHAN
|
May 4, 1976 |
BHANWARLAL BINJARAM Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
October 29, 1976 |
BHANWARLAL SHARMA Vs. STATE OF RAJASTHAN
|
January 21, 1976 |
BHANWARU RAM Vs. STATE OF RAJASTHAN
|
July 14, 1976 |
BHANWERLAL Vs. KAJKUMARI
|
February 20, 1976 |
BHEEMA Vs. STATE OF RAJASTHAN
|
February 24, 1976 |
BHERULAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
|
August 27, 1976 |
BHERULAL Vs. STATE OF RAJASTHAN
|
November 4, 1976 |
BHIKAM Vs. STATE OF RAJASTHAN.
|
August 12, 1976 |
BHIMA Vs. STATE OF RAJASTHAN
|
November 9, 1976 |
BHIMSEN Vs. STATE OF RAJASTAN
|
September 29, 1976 |
BHOJRAJ SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1976 |
BHOLI BAI Vs. URBAN IMPROVEMENT TRUST UDAIPUR
|
November 12, 1976 |
BHONREY LAL Vs. BHANWARSINGH
|
May 28, 1976 |
BHOORA NATH Vs. STATE OF RAJASTHAN
|
April 29, 1976 |
BHOORA RAM Vs. STATE OF RAJASTHAN
|
March 1, 1976 |
BHOPAL SINGH Vs. UNION OF INDIA
|
November 8, 1976 |
BHURA Vs. BAHADURSINGH
|
March 8, 1976 |
BHURE KHAN Vs. STATE OF RAJASTHAN
|
April 1, 1976 |
BILAMCHAND Vs. VIDYA DEVI
|
November 3, 1976 |
BISHAN DASS Vs. STATE OF RAJASTHAN
|
November 19, 1976 |
BOMBAY ELECTRIC AND GENERAL AGENCIES Vs. INCOME TAX OFFICER
|
June 3, 1976 |
BUDHA Vs. BOARD OF REVENUE
|
December 6, 1976 |
C L PATHAK Vs. STATE OF RAJASTHAN
|
January 7, 1976 |
C P MASSEY Vs. HIRA CHAND
|
September 7, 1976 |
C. MED SINGH & OTHERS Vs. STATE OF RAJASTHAN
|
February 11, 1976 |
CENTRAL STORES OFFICER Vs. COMMERCIAL TAXES OFFICER
|
September 15, 1976 |
CHAMPA LAL Vs. STATE OF RAJASTHAN
|
September 21, 1976 |
CHAMPALAL Vs. STATE OF RAJASTHAN
|
September 1, 1976 |
CHANDAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
September 23, 1976 |
CHANDRA BHAN Vs. RAMANLAL
|
December 17, 1976 |
CHANDRASEN Vs. MURARILAL
|
March 4, 1976 |
CHELLA Vs. STATE OF RAJASTHAN
|
September 17, 1976 |
CHHAGAN SINGH Vs. STATE
|
June 11, 1976 |
CHHOTEY KHAN Vs. STATE OF RAJASTHAN
|
August 20, 1976 |
CHHOTIA Vs. UNION OF INDIA
|
September 3, 1976 |
CHHOTIYA Vs. STATE OF RAJASTHAN
|
August 13, 1976 |
CHIMANDAS Vs. EHANWARLAL
|
November 4, 1976 |
CHIRAGUDDIN Vs. NAZIR
|
October 21, 1976 |
CHITTARMAL Vs. SHEO NARAIN
|
March 3, 1976 |
CHUNNILAL Vs. B.D. AGARWAL
|
October 3, 1976 |
COMMERCIAL TAXES OFFICER Vs. ASSAM ROLLER FLOUR MILLS
|
November 1, 1976 |
COMMERCIAL TAXES OFFICER Vs. MAGNIRAM HARIRAM BEAWAR
|
November 9, 1976 |
COMMERCIAL TAXES OFFICER Vs. GURU NANAK, ENGINEERING WORKS
|
October 6, 1976 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE II JAIPUR Vs. BHARAT KRISHI YANTRALAYA
|
October 13, 1976 |
D C JAIN Vs. UNIVERSITY OF JODHPUR
|
November 26, 1976 |
DALIP SINGH S/O TARA CHAND JAT R/O, JHARODA, AT PRESENT ASSTT. TEACHER, GOVT. HIGHER SECONDARY SCHOOL, UDAIPURWATI. Vs. THE STATE OF RAJASTHAN
|
July 9, 1976 |
DAN SINGH Vs. STATE OF RAJASTHAN
|
December 22, 1976 |
DATA RAM Vs. STATE OF RAJASTHAN
|
August 11, 1976 |
DAULAT RAM Vs. STATE OF RAJASTHAN
|
October 20, 1976 |
DAYAL RAM Vs. TULSI DEVI
|
August 17, 1976 |
DEV KARAN Vs. STATE OF RAJASTHAN
|
November 1, 1976 |
DEVI LAL Vs. STATE OF RAJASTHAN
|
November 12, 1976 |
DEVI SINGH Vs. AUTHORITY UNDER SECTION 28A2
|
October 26, 1976 |
DEVI SINGH Vs. RAJASTHAN SHOP AND COMMERCIAL ESTABLISHMENT ACT AND ORS
|
October 26, 1976 |
DIGAMBER JAIN PANCHAYAT TERAPANTHI MANDIR BARA, JAIPUR Vs. SIREMAL SACHETI AND ORS.
|
September 15, 1976 |
DURGALAL Vs. HARI RAM
|
April 1, 1976 |
EXECUTIVE ENGINEER P W D UDAIPUR Vs. SHRI GIRDHARI
|
November 18, 1976 |
FATMA BEGUM Vs. BHURE KHAN
|
December 8, 1976 |
FIRM KHILA RAM JAWAHAR LAL Vs. GHISI BAI
|
January 20, 1976 |
G L PATHAK Vs. STATE OF RAJASTHAN
|
January 7, 1976 |
G N BHARGAVA Vs. STATE OF RAJASTHAN
|
January 21, 1976 |
GANESH Vs. STATE OF RAJASTHAN.
|
July 15, 1976 |
GANESH DAS CHAWLA Vs. UNIVERSITY OF JODHPUR
|
January 6, 1976 |
GANGA BAI Vs. STATE OF RAJASTHAN
|
September 28, 1976 |
GANGA BAI Vs. BASANTILAL
|
April 10, 1976 |
GANGA RAM S/O SRI KISHNA RAM, MEGHWAL Vs. STATE OF RAJASTHAN
|
July 27, 1976 |
GANI MOHAMMED Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
March 31, 1976 |
GANPAT LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
May 5, 1976 |
GHANSHYAM Vs. BHAGWAN DAS
|
February 25, 1976 |
GHANSHYAM Vs. STATE OF RAJASTHAN
|
May 3, 1976 |
GOPAL Vs. MUNICIPAL COUNCIL JAIPUR
|
October 25, 1976 |
GOPAL LAL Vs. DAULAT RAM MULK RAJ
|
September 20, 1976 |
GOPI Vs. STATE OF RAJASTHAN.
|
August 6, 1976 |
GORDHAN LAL Vs. S K DURGIA
|
April 15, 1976 |
GOTMA Vs. THE STATE OF RAJASTHAN
|
April 26, 1976 |
GOVIND SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
|
July 21, 1976 |
GULABKHAN Vs. STATE OF RAJASTHAN
|
April 27, 1976 |
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
September 6, 1976 |
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
January 1, 1976 |
GURDATTA Vs. ASSISTANT SETTLEMENT COMMISSIONER
|
August 4, 1976 |
GURDAYAL SINGH Vs. STATE OF RAJASTHAN
|
March 22, 1976 |
GURDEVA SINGH Vs. GOVT OF INDIA
|
October 5, 1976 |
GURMEJ SINGH Vs. STATE OF RAJASTHAN
|
November 22, 1976 |
GURUBACHAN SINGH Vs. THE STATE OF RAJASTHAN
|
August 5, 1976 |
HAFIZ MOHAMMAD Vs. BANSHIDHAR NANDKISHORE
|
January 21, 1976 |
HAJIALISHER Vs. STATE OF RAJASTHAN
|
March 30, 1976 |
HANS RAJ Vs. SUPERINTENDING ENGINEER PWD
|
October 19, 1976 |
HANSARAM Vs. THE STATE OF RAJASTHAN
|
November 29, 1976 |
HANUMAN DASS Vs. STATE OF RAJASTHAN
|
July 5, 1976 |
HARDEVA AND OTHERS Vs. STATE OF RAJASTHAN.
|
July 23, 1976 |
HARI RAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
December 25, 1976 |
HARI SINGH Vs. STATE OF RAJASTHAN.
|
August 11, 1976 |
HARI TRANSPORT COMPANY Vs. REGIONAL TRANSPORT AUTHORITY
|
February 20, 1976 |
HARJI Vs. SHANTI DEVI
|
August 20, 1976 |
HARSUKH LAL Vs. HARI SHANKAR AND ORS.
|
March 18, 1976 |
HATTU SON OF PARNA, BHIL, RESIDENT OF SUNDA Vs. THE STATE OF RAJASTHAN
|
May 10, 1976 |
HEMSINGH Vs. COLLECTOR
|
March 8, 1976 |
HINDUSTAN SUGAR MILLS LTD Vs. STATE OF RAJASTHAN
|
September 10, 1976 |
HUKAM SINGH Vs. STATE OF RAJASTHAN
|
February 5, 1976 |
HUKMA Vs. STATE OF RAJASTHAN
|
February 19, 1976 |
IDAN SINGH Vs. STATE OF RAJASTHAN
|
November 23, 1976 |
IMMAMUDIN Vs. KHATOON
|
July 23, 1976 |
IMMAMUDIN Vs. KHATOON
|
July 1, 1976 |
INDAR MAL Vs. BABU LAL
|
April 6, 1976 |
ISHAR MAL Vs. BABU LAL
|
April 6, 1976 |
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN
|
May 14, 1976 |
JAHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 30, 1976 |
JAI CHAND LAL Vs. RAMJILAL
|
May 13, 1976 |
JAIPUR MILK SUPPLY SCHEME JAIPUR Vs. JUDGE LABOUR COURT RAJASTHAN JAIPUR
|
March 3, 1976 |
JALAL Vs. STATE OF RAJASTHAN
|
March 10, 1976 |
JANARDAN PRASAD Vs. STATE OF RAJASTHAN
|
August 23, 1976 |
JASRAJ Vs. STATE OF RAJASTHAN
|
September 24, 1976 |
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
August 3, 1976 |
JETHU Vs. SOOTHIA AND OTHERS
|
November 25, 1976 |
JHAMMAT Vs. STATE OF RAJASTHAN
|
August 23, 1976 |
JODHA RAM AND OTHERS Vs. PABUDAN SINGH AND OTHERS
|
August 21, 1976 |
JUGAL KISHORE Vs. MANGI LAL
|
February 5, 1976 |
JUJHAR SINGH Vs. STATE OF RAJASTHAN
|
May 12, 1976 |
KACHARIA Vs. STATE OF RAJASTHAN
|
August 11, 1976 |
KAJOD Vs. STATE OF RAJASTHAN
|
November 30, 1976 |
KALIYA Vs. STATE OF RAJASTHAN
|
March 11, 1976 |
KALOO SINGH Vs. ASSTT MINING ENGINEER RECOVERY MINES and GEOLOGICAL
|
May 12, 1976 |
KALUA AND ANOTHER Vs. STATE OF RAJASTHAN
|
November 12, 1976 |
KALUA AND OTHERS Vs. STATE OF RAJASTHAN
|
May 6, 1976 |
KAMAL MIXED FERTILIZERS Vs. STATE OF RAJASTHAN
|
March 2, 1976 |
KAMAL SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
|
December 8, 1976 |
KAMLA DEVI Vs. REGIONAL TRANSPORT AUTHORITY
|
March 5, 1976 |
KANHAIYALAL Vs. KANHAIYALAL
|
July 7, 1976 |
KANHIYA Vs. STATE OF RAJASTHAN
|
May 4, 1976 |
KARA ALIAS KHANCHAND AND ANOTHER Vs. STATE OF RAJASTHAN.
|
August 3, 1976 |
KAYUM ALI Vs. ALANOOR
|
February 11, 1976 |
KESAR DEV Vs. STATE OF RAJASTHAN
|
January 30, 1976 |
KESARI LAL Vs. SUB-DIVISIONAL OFFICER AND ORS.
|
March 10, 1976 |
KHETRI TAMBA SHRAMIK SANGH Vs. UNION OF INDIA
|
November 2, 1976 |
KIRORILAL Vs. STATE OF MADHYA PRADESH
|
November 4, 1976 |
KISHAN BAI Vs. POORAN
|
January 9, 1976 |
KISHAN CHAND MATHUR Vs. THE STATE OF RAJASTHAN
|
May 3, 1976 |
KISHAN LAL AND ORS. Vs. STATE OF RAJASTHAN
|
July 28, 1976 |
KISHANSINGH BHATI Vs. STATE OF RAJASTHAN
|
January 17, 1976 |
KODUMAL Vs. RAJASTHAN SMALL INDUSTIRIES
|
October 11, 1976 |
KRIPAL SINGH Vs. BHANWARLAL
|
October 8, 1976 |
KRISHNA RAM Vs. STATE OF RAJASTHAN
|
February 17, 1976 |
KUMARI JITENDER PAL Vs. STATE OF RAJASTHAN AND ORS.
|
September 21, 1976 |
KUNDAN SINGH JHALA Vs. STATE OF RAJASTHAN
|
April 15, 1976 |
KUSHALCHAND Vs. MOTILAL
|
January 7, 1976 |
LADHU RAM Vs. RUKMA DEVI
|
January 21, 1976 |
LADHU RAM Vs. STATE OF RAJASTHAN
|
December 22, 1976 |
LAL MOHAMMED Vs. KALU
|
December 10, 1976 |
LAXMI CHAND Vs. STATE OF RAJASTHAN
|
May 5, 1976 |
LAXMI NARAIN Vs. STATE OF RAJASTHAN
|
December 9, 1976 |
LAXMI NARAIN Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 1, 1976 |
M H SHAH Vs. STATE OF RAJASTHAN
|
October 12, 1976 |
MADAN LAL Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL RAI
|
October 23, 1976 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
February 12, 1976 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
February 17, 1976 |
MADAN LAL Vs. STATE OF RAJASTHAN AND ORS.
|
May 21, 1976 |
MADHAV LAL Vs. STATE OF RAJASTHAN
|
October 27, 1976 |
MAHALAXMI CO LTD Vs. GANESHDAS TARACHAND
|
December 15, 1976 |
MAHARAJA BHAGWATI SINGHJI Vs. STATE OF RAJASTHAN
|
November 18, 1976 |
MALAMSINGH Vs. STATE OF RAJASTHAN
|
September 17, 1976 |
MAN INDUSTRIAL CORPORATION LTD Vs. STATE OF RAJASTHAN
|
July 20, 1976 |
MANGI BAI Vs. JEEWAN
|
October 4, 1976 |
MANGI LAL & OTHERS Vs. STATE OF RAJASTHAN
|
November 12, 1976 |
MANGU Vs. STATE OF RAJASTHAN
|
August 23, 1976 |
MANGU AND OTHERS Vs. STATE OF RAJASTHAN.
|
July 22, 1976 |
MANI RAM AND OTHERS Vs. IDAN AND OTHERS
|
March 25, 1976 |
MANKORI Vs. STATE OF RAJASTHAN
|
October 12, 1976 |
MANOHARI Vs. STATE OF RAJASTHAN
|
October 15, 1976 |
MANPHOOL RAM Vs. STATE OF RAJASTHAN
|
January 22, 1976 |
MANSUKH RAM Vs. STATE
|
August 6, 1976 |
MASTANA DUDH UTPADAK SAHKARI SAMITI PALI Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
July 21, 1976 |
MEGHA RAM Vs. STATE OF RAJASTHAN
|
April 5, 1976 |
MEHANDUDA Vs. STATE OF RAJASTHAN
|
April 6, 1976 |
MEHTA MANSUK LAL Vs. MODI FATEH LAL
|
January 21, 1976 |
MIRCHUMAL Vs. DEVI BAI
|
December 8, 1976 |
MISHRILAL Vs. SHIV CHARAN
|
May 12, 1976 |
MITHA RAM Vs. STATE OF RAJASTHAN
|
July 15, 1976 |
MOHAMMAD ISHAQ Vs. STATE OF RAJASTHAN
|
September 13, 1976 |
MOHAN LAL Vs. THE REGIONAL TRANSPORT AUTHORITY, JODHPUR
|
January 16, 1976 |
MOHANLAL Vs. STATE OF RAJASTHAN
|
July 8, 1976 |
MOHMMAD YUSUF S/O HAJI MUBARAK SHAH, BY CASTE MUSALMAN, R/O SHIV GAN], DISTT. SIROHI, PRESENTLY DETAINED IN CENTRAL JAIL, JODHPUR. Vs. STATE OF RAJASTHAN
|
July 13, 1976 |
MOHRU Vs. STATE
|
December 15, 1976 |
MOOLCHAND Vs. STATE OF RAJASTHAN
|
November 3, 1976 |
MOOLIA Vs. STATE OF RAJASTHAN
|
April 17, 1976 |
MOTILAL Vs. BANARSI LAL
|
November 17, 1976 |
MST. SURAJ Vs. MULTAN
|
August 5, 1976 |
MULI S/O SHRI SUKHI, BY CASTE MALI, R/O BAYANA, DISTRICT BHARATPUR, POLICE STATION, BAYANA, AT PRESENT CONFINED TO DISTRICT JAIL, BHARATPUR Vs. STATE OF RAJASTHAN
|
August 31, 1976 |
MULTANA RAM Vs. THE STATE OF RAJASTHAN
|
July 6, 1976 |
MUNICIPAL BOARD Vs. THE LABOUR COMMISSIONER
|
July 22, 1976 |
MUNICIPAL BOARD MERTA Vs. LABOUR COMMISSIONER RAJ JAIPUR
|
February 22, 1976 |
MUNICIPAL COUNCIL Vs. NATHU
|
January 15, 1976 |
MUNICIPAL COUNCIL, ALWAR Vs. RAMDEO.
|
January 15, 1976 |
MUNICIPAL COUNCIL, ALWAR Vs. PRADHUDAYAL
|
January 15, 1976 |
MUNICIPAL COUNCIL, JAIPUR Vs. BHURAMAL
|
February 4, 1976 |
MUNICIPAL COUNCIL, JAIPUR Vs. JAGDISH.
|
February 12, 1976 |
MUNICIPAL COUNCIL, JAIPUR Vs. MANGAL RAM
|
September 10, 1976 |
MUNICIPAL COUNCIL, JAIPUR AND ANOTHER Vs. GOPAL
|
January 23, 1976 |
MUSHTAQ Vs. STATE OF RAJASTHAN
|
October 6, 1976 |
NAND LAL Vs. STATE OF RAJASTHAN
|
August 13, 1976 |
NANU AND MST, SHANTI Vs. STATE OF RAJASTHAN
|
February 3, 1976 |
NARAINSINGH AND ORS Vs. SUPERINTENDING IRRIGATION OFFICER AND ORS
|
November 7, 1976 |
NARAYAN LAL Vs. SUB DIVISIONAL OFFICER BHILWARA
|
November 9, 1976 |
NARAYANEE Vs. STATE OF RAJASTHAN
|
August 26, 1976 |
NASEERUDEEN NAZAR Vs. STATE OF RAJASTHAN
|
August 17, 1976 |
NATHI LAL Vs. RAMAN LAL
|
July 26, 1976 |
NATHIA Vs. STATE OF RAJASTHAN
|
March 18, 1976 |
NATHU RAM Vs. SHAMBHU DAYAL
|
July 23, 1976 |
NATHULAL Vs. STATE OF RAJASTHAN
|
November 9, 1976 |
NATHULAL Vs. MANGEE
|
April 5, 1976 |
NATHULAL Vs. UNION OF INDIA
|
April 22, 1976 |
NAVAL & ANOTHER Vs. STATE OF RAJASTHAN
|
November 22, 1976 |
NIRMAL PURSHOTTAM Vs. STATE OF RAJASTHAN,
|
August 20, 1976 |
NISAR MOHAMMED Vs. STATE OF RAJASTHAN
|
January 8, 1976 |
NIYAMAT KHAN Vs. GAFFAR KHAN
|
September 1, 1976 |
NIZRU Vs. REWAR MAL
|
January 6, 1976 |
NOORA AND LALA Vs. THE STATE OF RAJASTHAN
|
November 16, 1976 |
O.P. GUPTA Vs. THE STATE OF RAJASTHAN
|
February 26, 1976 |
OFFICIAL LIQUIDATOR BHARATPUR OIL MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
November 24, 1976 |
OFFICIAL LIQUIDATOR, SHREE BIJAY COTTON MILLS Vs. NATIONAL TEXTILE CORPORATION
|
May 14, 1976 |
OKHA Vs. STATE OF RAJASTHAN
|
December 1, 1976 |
OM PRAKASH GARG Vs. STATE OF RAJASTHAN
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November 9, 1976 |
ONKAR Vs. STATE OF RAJASTHAN
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February 1, 1976 |
PARBAT SINGH Vs. STATE OF RAJASTHAN AND BIHARI LAL
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August 17, 1976 |
PEMA RAM AND OTHERS Vs. BHAGIRATH AND OTHERS
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August 10, 1976 |
PHOOL CHAND Vs. GIRRAJ PRASAD
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August 16, 1976 |
PODDAR SPINNING MILLS LTD. Vs. THE BOARD OF REVENUE
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October 21, 1976 |
POOSA RAM Vs. STATE OF RAJASTHAN
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February 17, 1976 |
POPAT LAL Vs. THE RAJASTHAN STATE TRANSPORT
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March 3, 1976 |
POPI AND OTHERS. Vs. STATE OF RAJASTHAN
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July 28, 1976 |
PRABHU Vs. GEETA
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August 17, 1976 |
PRABHU RAM Vs. STATE OF RAJASTHAN
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November 18, 1976 |
PRAHLAD Vs. STATE OF RAJASTHAN
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March 31, 1976 |
PRAN NATH BAHI Vs. OFFICIAL LIQUIDATOR
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November 10, 1976 |
PRATAP SINGH Vs. THE RAJASTHAN STATE ELECTRICITY BOARD
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August 26, 1976 |
PREM RATAN ACHARYA Vs. RAJASTHAN STATE ELECTRICITY BOARD
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April 1, 1976 |
PREMCHAND GOVIL Vs. RAJ. STATE ELECTRICITY BOARD
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September 1, 1976 |
PREMWATI SONI JAIN Vs. STATE OF RAJASTHAN
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December 1, 1976 |
PRITHVI SINGH Vs. STATE
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February 10, 1976 |
PROVIDENT FUND INSPECTOR Vs. SOHAN LAL KUKKAR AND SONS
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January 17, 1976 |
PUKIA RAJ Vs. MISHRIMAI
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May 7, 1976 |
PURSHOTTAM DAS Vs. STATE OF RAJASTHAN
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August 30, 1976 |
PYARA SINGH Vs. STATE OF RAJASTHAN
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September 8, 1976 |
PYARE MIAN AND OTHERS Vs. STATE OF RAJASTHAN
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July 20, 1976 |
R. C. BAHRI Vs. PRABHU SINGH
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July 22, 1976 |
RADHA KISHAN Vs. THE STATE
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January 13, 1976 |
RADHA KRISHNA Vs. STATE OF RAJASTHAN
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September 16, 1976 |
RADHAKISHAN Vs. THE UNIVERSITY OF RAJASTHAN
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July 22, 1976 |
RADHEY SHYAM AGRAWAL Vs. STATE OF RAJASTHAN AND ANR.
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July 30, 1976 |
RAGHUBIR SINGH Vs. STATE OF RAJASTHAN
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August 21, 1976 |
RAGHUNATH AND ORS. Vs. STATE OF RAJASTHAN
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March 3, 1976 |
RAGHURAM Vs. STATE OF RAJASTHAN
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October 4, 1976 |
RAJ BAHADUR SINGH Vs. STATE OF RAJASTHAN
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January 16, 1976 |
RAJASTHAN INDUSTRIES AND METAL Vs. STATE BANK OF INDIA
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February 13, 1976 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. THE JUDGE, INDUSTRIAL TRIBUNAL RAJASTHAN
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April 22, 1976 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
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August 3, 1976 |
RAJASTHAN UDYOG Vs. STATE OF RAJASTHAN
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October 5, 1976 |
RAJOO Vs. STATE OF RAJASTAN
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August 27, 1976 |
RAM AVTAR Vs. DHAN RAJ
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December 3, 1976 |
RAM CHANDRA SEXENA Vs. CHAIL BEHARI LAL
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September 6, 1976 |
RAM KHILADI Vs. STATE OF RAJASTHAN
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July 30, 1976 |
RAM KHILARI Vs. UNION OF INDIA
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May 10, 1976 |
RAM PRASAD Vs. STATE OF RAJASTHAN
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April 7, 1976 |
RAM PRASAD SHARMA Vs. STATE OF RAJASTHAN
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March 10, 1976 |
RAM SWAROOP Vs. STATE OF RAJASTHAN
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August 31, 1976 |
RAMAVTAR SHARMA Vs. STATE OF RAJASTHAN
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December 10, 1976 |
RAMBAGH PALACE HOTEL Vs. RAJASTHAN HOTEL WORKERS UNION
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January 5, 1976 |
RAMCHAND Vs. SUNDERSINGH
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February 10, 1976 |
RAMCHANDRA Vs. UNION OF INDIA
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April 16, 1976 |
RAMCHARANLAL GOEL Vs. STATE OF RAJASTHAN
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November 19, 1976 |
RAMDAYAL Vs. STATE OF RAJASTHAN
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October 11, 1976 |
RAMESH CHAND BAHREE Vs. OM PRADASH
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September 20, 1976 |
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
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September 9, 1976 |
RAMESHWARLAL Vs. RAGHUNATH DAS
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October 11, 1976 |
RAMJI DAS AND BASANTI LAL Vs. STATE OF RAJASTHAN
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March 24, 1976 |
RAMJI LAL Vs. STATE OF RAJASTHAN
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September 6, 1976 |
RAMJIDAS Vs. STATE OF RAJASTHAN
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March 4, 1976 |
RAMKISHORE Vs. JAGDISH PRASAD
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January 13, 1976 |
RAMLAL Vs. STATE OF RAJASTHAN
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September 27, 1976 |
RAMNATH KHANNA Vs. STATE OF RAJASTHAN
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August 4, 1976 |
RAMNATH SINGH Vs. THE STATE OF RAJASTHAN
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September 2, 1976 |
RAMRIKH AND OTHERS Vs. STATE OF RAJASTHAN
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May 6, 1976 |
RAMSHAI Vs. BOARD OF REVENUE FOR RAJ.
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September 2, 1976 |
RAWAT RAM Vs. STATE OF RAJASTHAN
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August 19, 1976 |
ROBERT J HENDERSON Vs. TIMOTHY G MORGAN
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June 17, 1976 |
ROOP CHAND AND ORS. Vs. FIRM BALU RAM
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September 15, 1976 |
ROOR SINGH Vs. THE STATE OF RAJASTHAN
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October 11, 1976 |
ROSHAN BAI Vs. DHARAM CHAND
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March 1, 1976 |
RUPA Vs. STATE OF RAJASTHAN
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July 16, 1976 |
S ZORASTER AND CO SUPPLIES PVT LTD Vs. UNION OF INDIA
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April 22, 1976 |
S. PRITAM SINGH Vs. THE OFFICIAL LIQUIDATOR GOLCHA PROPERTIES (P) LTD.
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July 15, 1976 |
SAHAB SINGH ALIAS KHADAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
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August 6, 1976 |
SAKRI ALIAS YASODA Vs. CHHANWAR LAL
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February 23, 1976 |
SAMADA Vs. STATE OF RAJASTHAN
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November 8, 1976 |
SANGRAM SINGH Vs. DAULAT KUMARI
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August 23, 1976 |
SANWALIYA Vs. STATE OF RAJASTHAN
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September 7, 1976 |
SANWARMAL Vs. MURARILAL
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November 29, 1976 |
SAREMAL RATANCHAND Vs. JUHAR MAL BHABUTMAL
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July 12, 1976 |
SATBIR SINGH Vs. REGIONAL TRANSPORT AUTHORITY
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August 30, 1976 |
SATYAPAL Vs. SARAD KUMAR
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July 21, 1976 |
SAWAI RAM Vs. STATE OF RAJASTHAN
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September 16, 1976 |
SAWAI SINGH Vs. STATE OF RAJASTHAN
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September 21, 1976 |
SECRETARY, MINISTRY OF REVENUE, GOVT. OF RAJASTHAN, JAIPUR AND ORS. Vs. THAKURANI SAHIBA SHRIMATI PHOOL KUMARIJI
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September 22, 1976 |
SHAKOOR Vs. STATE OF RAJASTHAN
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November 11, 1976 |
SHANKER LAL Vs. UNION OF INDIA
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September 22, 1976 |
SHANTILAL Vs. KHADI AND VILLAGE INDUSTRIES
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December 21, 1976 |
SHEO KARAN Vs. STATE OF RAJASTHAN
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August 5, 1976 |
SHER SINGH Vs. STATE OF RAJASTHAN
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November 10, 1976 |
SHESHIYA Vs. THE STATE OF RAJASTHAN
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December 14, 1976 |
SHIV RAY Vs. STATE
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July 22, 1976 |
SHIVJI Vs. THE STATE OF RAJASTHAN
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July 26, 1976 |
SHIVLAL Vs. STATE OF RAJASTHAN
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August 16, 1976 |
SHOKIN NATH Vs. STATE OF RAJASTHAN
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April 1, 1976 |
SHRI PLACE GARAGE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 24, 1976 |
SHRIKISHAN SAYARDAVI Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
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March 5, 1976 |
SHYAM LAL Vs. STATE OF RAJASTHAN
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January 6, 1976 |
SITA RAM AGRAWAL Vs. SMT. KRISHNA
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September 14, 1976 |
SMT. ANGOORI DEVI Vs. BALKISHAN MANGAL
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September 9, 1976 |
SMT. RAMESHWARI Vs. GANPATLAL
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April 1, 1976 |
SOHAN LAL Vs. SMT. PREMLATA AND ORS.
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December 1, 1976 |
SRI RAM Vs. RAM SWAROOP
|
November 2, 1976 |
STATE Vs. SHANKARIYA
|
May 5, 1976 |
STATE Vs. SATISH CHANDRA
|
January 13, 1976 |
STATE Vs. DEVICHAND
|
January 21, 1976 |
STATE BANK OF BIKANER AND JAIPUR Vs. DEVAKI NARAIN BHATIA
|
August 11, 1976 |
STATE OF RAJASTHAN Vs. RAM CHARAN HEDA
|
August 2, 1976 |
STATE OF RAJASTHAN Vs. RAMNARAYAN UPADHAYAY
|
May 12, 1976 |
STATE OF RAJASTHAN Vs. SOHAN SINGH
|
January 14, 1976 |
STATE OF RAJASTHAN Vs. MAHADEV
|
January 15, 1976 |
STATE OF RAJASTHAN Vs. POORAN SINGH
|
September 17, 1976 |
STATE OF RAJASTHAN Vs. K K BHATIA
|
October 14, 1976 |
STATE OF RAJASTHAN Vs. RAMJAS RAI
|
March 19, 1976 |
STATE OF RAJASTHAN Vs. KANA AND OTHERS
|
October 12, 1976 |
STATE OF RAJASTHAN Vs. BALDEO SINGH
|
December 23, 1976 |
STATE OF RAJASTHAN Vs. BHERU SINGH & OTHERS
|
November 5, 1976 |
STATE OF RAJASTHAN Vs. UMASHANKAR
|
October 11, 1976 |
STATE OF RAJASTHAN Vs. SUBHASH CHANDER & OTHERS
|
December 10, 1976 |
STATE OF RAJASTHAN Vs. LOHRE
|
October 15, 1976 |
STATE OF RAJASTHAN Vs. RAJA JAI KUMAR ATAL
|
September 13, 1976 |
STATE OF RAJASTHAN Vs. SHARMA AND COMPANY
|
February 26, 1976 |
SUGRIVA Vs. STATE OF RAJASTHAN
|
October 5, 1976 |
SUKHIA AND OTHERS Vs. BHAGIRATH
|
December 9, 1976 |
SUKHRAM AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
December 21, 1976 |
SUMER SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
January 14, 1976 |
SUNDER KANWAR Vs. GUMAN SINGH
|
August 3, 1976 |
SUNDER SINGH Vs. THE STATE OF RAJASTHAN
|
April 29, 1976 |
SURESH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
November 17, 1976 |
SURESH KUMAR Vs. UNIVERSITY OF RAJASTHAN
|
July 22, 1976 |
SURESHKUMMR Vs. RAMCHANDRA
|
April 13, 1976 |
SWAROOP SINGH Vs. STATE OF RAJASTHAN
|
April 27, 1976 |
SWATANTRA SINGH Vs. NAGENDRA NATH
|
August 31, 1976 |
TAGARAM Vs. STATE TRANSPORT APPELLATE
|
May 10, 1976 |
TANNU MAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 2, 1976 |
TARA AND LAKHA Vs. STATE OF RAJASTHAN
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July 23, 1976 |
TARA CHAND Vs. STATE OF RAJASTHAN
|
October 7, 1976 |
TARACHAND Vs. STATE OF RAJASTHAN
|
December 14, 1976 |
TEJ SINGH Vs. STATE OF RAJASTHAN
|
November 2, 1976 |
THE COMMISSIONER OF INCOME TAX RAJASTHAN Vs. MADIRA KRIYA VIKRAYA
|
December 1, 1976 |
THE RAJASTHAN CHAMBER OF COMMERCE & INDUSTRIES JAIPUR Vs. V.N. SORAL
|
April 2, 1976 |
TITA Vs. THE STATE OF RAJASTHAN
|
December 8, 1976 |
TIWARI PRADYUMNA KUMAR Vs. STATE OF RAJASTHAN
|
May 4, 1976 |
UDA RANI & DEVI LAL Vs. STATE OF RAJASTHAN.
|
August 16, 1976 |
UGAMSEE MODI Vs. PUKHRAJ
|
August 24, 1976 |
UMA KANT AND COMPANY P LTD Vs. C I T RAJ JAIPUR
|
November 2, 1976 |
UMESH CHANDRA Vs. STATE OF RAJASTHAN
|
April 23, 1976 |
UNION OF INDIA Vs. MOHAN LAL
|
July 5, 1976 |
UNION OF INDIA Vs. RAJASTHAN ANUSHAKTI KARAMCHARI UNION
|
April 21, 1976 |
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. MST SAYAR KANWAR
|
April 6, 1976 |
UNIVERSITY OF JODHPUR Vs. RAMCHANDRA SHARMA
|
October 4, 1976 |
URBAN IMPROVEMENT TRUST, UDAIPUR Vs. MADAN LAL S/O JANKILAT MUNDHRA, UDAIPUR.
|
March 23, 1976 |
V.S. NAIR AND ANOTHER Vs. KAN SINGH AND ANOTHER
|
August 20, 1976 |
VED PRAKASH Vs. ANAND PRAKASH
|
July 8, 1976 |
VEENA LODHA Vs. NARENDRA MAL LODHA
|
August 26, 1976 |
VIJAY KUMAR Vs. THE BOARD OF REVENUE
|
January 9, 1976 |
VIJAY KUMAR Vs. SMT. PUSHPA
|
February 16, 1976 |
VIJAYSINGH KALYANSINGH Vs. R T A
|
October 26, 1976 |
VIRENDER NARANG Vs. BEENA
|
September 16, 1976 |
VISHNU KUMAR Vs. STATE BANK OF BIKANER AND JAIPUR
|
May 11, 1976 |
WALIA Vs. STATE OF RAJASTHAN
|
March 9, 1976 |
YOGESHWAR Vs. STATE OF RAJASTHAN
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August 19, 1976 |