A K DATTA Vs. STATE OF RAJASTHAN
|
April 18, 1974 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GEM PALACE
|
August 13, 1974 |
ADITYA PRAKASH Vs. SHANTI DEVI
|
February 25, 1974 |
AMARCHAND Vs. STATE OF RAJASTHAN
|
July 29, 1974 |
ANANDILAL VERMA Vs. STATE OF RAJASTHAN
|
November 4, 1974 |
ARUN KUMAR MODI Vs. STATE OF RAJASTHAN
|
May 9, 1974 |
AVINASH SWAROOP Vs. STATE
|
July 8, 1974 |
B L ASAWA Vs. STATE OF RAJASTHAN
|
March 29, 1974 |
BABOO LAL Vs. STATE OF RAJASTHAN
|
July 8, 1974 |
BABU LAL Vs. KANHAIYA LAL
|
March 11, 1974 |
BABULAL Vs. KISHNA RAM
|
January 2, 1974 |
BABULAL AJMERA Vs. STATE BANK OF BIKANER AND JAIPUR
|
April 12, 1974 |
BADRI PRASAD Vs. JAI NARAIN
|
January 9, 1974 |
BADSHAH RAM Vs. STATE OF RAJASTHAN
|
December 11, 1974 |
BALA RAM Vs. SUKH SAMPATLAL
|
January 4, 1974 |
BALWANT SINGH Vs. RAJARAM
|
July 29, 1974 |
BANK OF BARODA Vs. KRISHNA BALLABH AND ORS
|
January 14, 1974 |
BANK OF BARODA JAIPUR Vs. KRISHNA BALLABH
|
January 10, 1974 |
BANWARILAL Vs. STATE OF RAJASTHAN
|
July 25, 1974 |
BANWARILAL SHARMA Vs. RAM SWAROOP
|
March 5, 1974 |
BARKAT BAI Vs. BHANWARLAL
|
March 4, 1974 |
BHAG CHAND PANJU RAM Vs. SNEHLATA
|
January 10, 1974 |
BHAGWAN DAS Vs. STATE OF RAJASTHAN
|
July 18, 1974 |
BHAGWAN DAS AND NATHMAL Vs. STATE OF RAJASTHAN
|
September 25, 1974 |
BHAGWANDAS KESHWANI AND ORS Vs. STATE OF RAJASTHAN
|
April 3, 1974 |
BHAGWANTI LAL Vs. BHORE LAL
|
March 1, 1974 |
BHAI ISHARDAS Vs. GOVINDI
|
January 30, 1974 |
BHALLA Vs. GULAB KANWAR
|
May 13, 1974 |
BHANWARLAL Vs. BHAIRULAL
|
January 22, 1974 |
BHERA Vs. BOARD OF REVENUE
|
October 4, 1974 |
BHERULAL AND CO Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
January 8, 1974 |
BRIJ VALLABH SINGH MEHTA Vs. STATE OF RAJASTHAN
|
April 16, 1974 |
BUDDHA Vs. MANGAL
|
January 10, 1974 |
CAPTAIN CHAND NARAIN GAUTAM Vs. SAROJ GAUTAM
|
November 1, 1974 |
CHAIADER SINGH Vs. COLLECTOR SIKAR
|
March 19, 1974 |
CHAMPALAL Vs. STATE OF RAJASTHAN
|
May 9, 1974 |
CHAMPALAL Vs. STATE OF RAJASTHAN
|
November 11, 1974 |
CHANDMAL Vs. STATE
|
February 26, 1974 |
CHANDMAL JAIN Vs. STATE OF RAJASTHAN
|
July 15, 1974 |
CHANDRABHAN BANSILAL Vs. MUNICIPAL COUNCIL BIKANER
|
February 15, 1974 |
CHATRU Vs. STATE OF RAJASTHAN
|
July 12, 1974 |
CHATURBHUJ Vs. STATE OF RAJASTHAN
|
May 9, 1974 |
CHAUTH MAL Vs. HAGAMI LAL
|
February 5, 1974 |
CHHAGAN LAL Vs. SAKKHA DEVI
|
April 6, 1974 |
CHHAILA Vs. BOARD OF REVENUE
|
December 19, 1974 |
CHHITAR Vs. CHHOGA
|
March 26, 1974 |
CHHITARMAL Vs. MOTILAL
|
July 22, 1974 |
CHHOTEYLAL Vs. STATE OF RAJASTHAN
|
January 31, 1974 |
CHHOTI Vs. SHARAFAT ALI
|
November 27, 1974 |
CHIMNALAL Vs. NATHMAL
|
January 24, 1974 |
CHIRANJI LAL Vs. PRABHU LAL
|
January 17, 1974 |
CHIRANJILAL Vs. NORATMAL
|
October 3, 1974 |
COMMERCIAL TAXES OFFICER ALWAR Vs. DURGADAS KAMRA
|
April 8, 1974 |
COMMISSIONER OF INCOME TAX Vs. KESHRI SINGH
|
May 7, 1974 |
COMMISSIONER OF INCOME TAX RAJASTHAN Vs. PANA DEVI
|
February 18, 1974 |
COMMISSIONER OF WEALTH TAX Vs. THAKUR BHAIRON SINGH
|
December 3, 1974 |
D C JAIN Vs. UNIVERSITY OF JODHPUR
|
September 26, 1974 |
D S KOTHARI Vs. STATE OF RAJASTHAN
|
September 12, 1974 |
DAUDAYAL Vs. DIRECTOR RAJASTHAN ORIENTAL RESEARCH INSTITUTE JODHPUR
|
August 23, 1974 |
DEENANATH Vs. CHUNNILAL
|
July 31, 1974 |
DHAMANI ELECTRICALS Vs. STATE OF RAJASTHAN
|
July 11, 1974 |
DHOLA Vs. STATE
|
November 11, 1974 |
DIVISIONAL PERSONNEL OFFICER Vs. MAHAVIR PRASAD
|
March 15, 1974 |
DURGADAN Vs. DEVIDAN
|
April 10, 1974 |
FAZAL MASIH Vs. PATIENCE
|
February 18, 1974 |
FIRM KUNDANMAL BASTIMAL Vs. STATE OF RAJASTHAN AND ANR
|
March 29, 1974 |
FIRM MULTANMAL BACHRAJ Vs. CHOUTHMAL OSWAL
|
August 7, 1974 |
FIROJ JAL MOTI SHAW Vs. JAGDISH PRASAD
|
September 30, 1974 |
GANGADAS Vs. MOOLCHAND
|
January 22, 1974 |
GAURISHANKER Vs. MAGHARAM
|
February 27, 1974 |
GEETA KUMARI Vs. SHIVA CHARAN DAS
|
July 10, 1974 |
GODIKA TRANSPORT CO Vs. T A T JAIPUR
|
July 26, 1974 |
GOPESWAR BHATT Vs. STATE OF RAJASTHAN
|
April 25, 1974 |
GOPI Vs. STATE OF RAJASTHAN
|
January 28, 1974 |
GOPI Vs. THE STATE
|
October 1, 1974 |
GOPILAL GARG Vs. ADRASHNAGAR CO-OPERATIVE
|
February 6, 1974 |
GORI SHANKER Vs. STATE OF RAJASTHAN
|
August 13, 1974 |
GOVERDHAN LAL Vs. RAM LAL
|
January 2, 1974 |
GOVIND KANT SHARMA Vs. STATE OF RAJASTHAN
|
August 21, 1974 |
GOVIND NARAYAN Vs. SUNDER LAL
|
January 15, 1974 |
GULAB SINGH Vs. STATE OF RAJASTHAN
|
March 13, 1974 |
GUPESHWAR BHATT Vs. STATE OF RAJASTHAN
|
April 28, 1974 |
H M YUSUF Vs. MOHAMMED SHAFI
|
February 8, 1974 |
HANUMAN Vs. STATE
|
January 19, 1974 |
HANUMAN SAHAI CHOUDHURY Vs. STATE OF RAJASTHAN
|
October 4, 1974 |
HARI NARAIN Vs. LALLU NARAIN
|
October 10, 1974 |
HARI NARAIN Vs. STATE
|
January 17, 1974 |
HARI SINGH Vs. SIREH KANWAR
|
April 8, 1974 |
HARIRAM FATANDAS Vs. KANHAIYA LAL
|
July 10, 1974 |
HARISH CHANDRA Vs. KAILASH CHANDRA
|
April 3, 1974 |
HAZARI LAL Vs. GARVAR SINGH
|
January 14, 1974 |
HIRO BADLANI Vs. STATE OF RAJASTHAN
|
September 12, 1974 |
INDERDEO SINGH Vs. STATE OF RAJASTHAN
|
September 7, 1974 |
INDERDEO SINGH Vs. STATE OF RAJASTHAN
|
September 27, 1974 |
INDRA METHI Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN AJMER
|
January 31, 1974 |
INDRAPURI GRIHA NIRMAN SAHAKARI SAMITI LTD Vs. STATE OF RAJASTHAN AND ANR
|
September 17, 1974 |
J P MATHUR Vs. UNION OF INDIA & ORS
|
July 1, 1974 |
J P MATHUR Vs. UNION OF INDIA
|
July 18, 1974 |
JABBAR KHAN MEV Vs. STATE OF RAJASTHAN
|
January 17, 1974 |
JAGAN NATH Vs. CHHITARMAL
|
February 21, 1974 |
JAINUDDIN Vs. GULAB
|
April 18, 1974 |
K C JAIN Vs. STATE OF RAJASTHAN
|
May 22, 1974 |
K L MANARIA Vs. STATE OF RAJASTHAN
|
October 16, 1974 |
KAILASH CHANDRA Vs. SOHAN LAL
|
September 26, 1974 |
KAILASH NATH HALDIYA Vs. STATE OF RAJASTHAN
|
August 2, 1974 |
KALI PRASAD Vs. SUALAL RAMNARAIN
|
August 6, 1974 |
KANSINGH Vs. STATE OF RAJASTHAN
|
January 29, 1974 |
KAPOORCHAND Vs. LALCHAND
|
August 30, 1974 |
KARAN SINGH Vs. SUSHILA DEVI
|
October 11, 1974 |
KARIM Vs. NASEBO
|
February 28, 1974 |
KAURI Vs. DEEPA SINGH
|
February 22, 1974 |
KESAR Vs. STATE OF RAJASTHAN
|
November 26, 1974 |
KEWAL CHAND Vs. CHANDMAL
|
August 9, 1974 |
KEWAL RAM Vs. MANGU MAL
|
March 20, 1974 |
KHAIRATI Vs. DEVI SAHAI
|
February 22, 1974 |
KHUDA BUKSH Vs. SHIV DUTT
|
January 7, 1974 |
KILJI Vs. STATE OF RAJASTHAN
|
July 10, 1974 |
KISHAN SINGH Vs. SURAJ PRAKASH
|
February 5, 1974 |
KISTOOR CHAND Vs. CHANDRA SINGH
|
February 15, 1974 |
KISTOORMAL Vs. LACHHMA
|
January 2, 1974 |
KULDEEP SINGH Vs. UNION OF INDIA
|
January 20, 1974 |
KULDEEP SINGH Vs. UNION OF INDIA
|
January 25, 1974 |
KUNDANMAL Vs. SAKU BAT
|
January 30, 1974 |
KUNDANMAL BASTIMAL Vs. STATE OF RAJASTHAN
|
March 29, 1974 |
MADAN GOPAL ALIAS BALIA Vs. STATE OF RAJASTHAN
|
December 17, 1974 |
MADAN SINGH BAGHELA Vs. GOPAL
|
April 1, 1974 |
MADHO SINGH Vs. LADAN
|
April 3, 1974 |
MADHYA PRADESH STATE ROAD Vs. STATE TRANSPORT AUTHORITY JAIPUR
|
January 4, 1974 |
MAHA LAXMI Vs. UNION OF INDIA
|
January 31, 1974 |
MAHALAXMI TENT FACTORY JODHPUR Vs. KAMLA DEVI
|
March 4, 1974 |
MAHAVIR PRASAD PANCHOLI Vs. STATE OF RAJASTHAN
|
July 23, 1974 |
MAHESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
|
April 5, 1974 |
MAHILA SHIKSHA SADAN Vs. JAINARAYAN MITTAL
|
November 21, 1974 |
MALIK MEDICAL HALL Vs. UNION OF INDIA
|
November 28, 1974 |
MALIRAM NEMICHAND JAIN JAIPUR Vs. RAJASTHAN FINANCIAL CORPN JAIPUR
|
February 15, 1974 |
MANAGER SASTA SAHITYA PRESS LTD Vs. RAMPAL
|
September 5, 1974 |
MANDRUP Vs. STATE OF RAJASTHAN
|
December 12, 1974 |
MANILAL Vs. VINAY SINGH
|
January 31, 1974 |
MANJIT KAUR Vs. GURNEK SINGH
|
July 9, 1974 |
MANOHAR DAS Vs. ANANDILAL SHARMA
|
February 21, 1974 |
MANOHARLAL DAVE Vs. STATE OF RAJASTHAN
|
October 7, 1974 |
MANSUKHRAM Vs. GYANCHAND SUMATCHAND
|
February 26, 1974 |
MARTIN AND HARRIS PVT LTD Vs. PREM CHAND
|
March 7, 1974 |
MIRZA MAHMOOD BEG Vs. JEEVAN LAL
|
January 8, 1974 |
MISHRILAL Vs. JANKINANDAN
|
July 1, 1974 |
MODU Vs. STATE OF RAJASTHAN
|
October 21, 1974 |
MOHAN Vs. STATE
|
January 14, 1974 |
MOHAN SINGH Vs. MALIA
|
August 7, 1974 |
MOHANLAL Vs. MEGHARAM
|
January 7, 1974 |
MOHANLAL Vs. KESRARAM
|
February 5, 1974 |
MOOL CHAND Vs. KANWARLAL
|
January 19, 1974 |
MOR MUKAT SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
|
November 1, 1974 |
MOTI BAI Vs. MOHAMMED SHAFI
|
August 22, 1974 |
MUNICIPAL COUNCIL Vs. KANHAIYA LAL
|
February 25, 1974 |
MUNICIPAL COUNCIL JAIPUR Vs. BHURA
|
May 17, 1974 |
MUNICIPAL COUNCIL JAIPUR Vs. BHANWARLAL
|
January 29, 1974 |
MUNICIPAL COUNCIL UDAIPUR Vs. KISHAN LAL
|
February 1, 1974 |
MURARI LAL Vs. STATE OF RAJASTHAN
|
July 22, 1974 |
MURARI LAL Vs. STATE OF RAJASTHAN
|
November 1, 1974 |
MUSTAFA Vs. STATE OF RAJASTHAN
|
December 18, 1974 |
NAGARPALIKA RAJGARH Vs. PRABHU DAYAL
|
January 7, 1974 |
NANDLAL Vs. MAHAVIR KUMAR
|
March 18, 1974 |
NARAIN DAS Vs. ATMA RAM
|
February 19, 1974 |
NARAIN SINGH Vs. SUPERINTENDING IRRIGATION OFFICER
|
November 7, 1974 |
NARSINGH DAS Vs. VADI LAL
|
January 28, 1974 |
NATHMAL AND ANR. Vs. PHOOL CHAND
|
January 21, 1974 |
NATHU Vs. SANWLA
|
December 5, 1974 |
NATHULAL Vs. MOOL CHAND
|
February 1, 1974 |
NAVRATANMAL VYAS Vs. STATE OF RAJASTHAN
|
October 9, 1974 |
NENOO KHAN Vs. SUGANI
|
January 3, 1974 |
NIRANJAN SINGH Vs. STATE OF RAJASTHAN
|
June 11, 1974 |
NIRANJAN SINGH Vs. STATE OF RAJASTHAN
|
April 5, 1974 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 5, 1974 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 6, 1974 |
OM PRAKASH MATHUR Vs. STATE
|
February 11, 1974 |
P L JAUHAR Vs. STATE OF RAJASTHAN
|
August 22, 1974 |
PADMALOCHAN Vs. STATE OF RAJASTHAN
|
October 10, 1974 |
PANCHAYAT SAMITI PINDWARA Vs. MOTI SINGH
|
July 17, 1974 |
PRAKASH CHAND Vs. STATE OF RAJASTHAN
|
July 9, 1974 |
PRATAP SINGH Vs. UNION OF INDIA
|
March 11, 1974 |
PREM DAYAL Vs. URBAN IMPROVEMENT TRUST
|
January 24, 1974 |
PRITI PARIHAR Vs. KAILASH SINGH
|
May 6, 1974 |
PRITI PARIHAR Vs. FLT LT KAILASH SINGH PARIHAR
|
October 4, 1974 |
PURAN CHAND Vs. STATE OF RAJASTHAN
|
September 18, 1974 |
PUSHARAM Vs. STATE OF RAJASTHAN
|
October 4, 1974 |
PYARELAL Vs. STATE OF RAJASTHAN
|
February 7, 1974 |
RADHA KISHAN Vs. TEEKAMDAS
|
February 19, 1974 |
RAFEEQ Vs. STATE OF RAJASTHAN
|
March 5, 1974 |
RAJASTHAN INDUSTRIAL AND SCIENTIFIC CORPORATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX RAJASTHAN
|
December 20, 1974 |
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. RAMPURIA ICE FACTORY LTD
|
February 7, 1974 |
RAM BUX Vs. STATE OF RAJASTHAN
|
September 11, 1974 |
RAM BUX Vs. STATE OF RAJASTHAN
|
September 4, 1974 |
RAM CHANDRA PUROHIT Vs. STATE OF RAJASTHAN
|
August 19, 1974 |
RAM KUMAR SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
February 18, 1974 |
RAM NIWAS Vs. SHIKSHA PRASAR SAMITI RATANGARH
|
February 11, 1974 |
RAMCHANDRA Vs. STATE OF RAJASTHAN
|
August 23, 1974 |
RAMESHWAR PRASAD Vs. U O I
|
February 1, 1974 |
RAMESHWARI Vs. KIRPASHANKER
|
March 23, 1974 |
RAMJI LAL Vs. STATE OF RAJASTHAN
|
February 12, 1974 |
RAMJILAL Vs. UNION OF INDIA
|
August 26, 1974 |
RAMJILAL Vs. RAMKISHAN
|
September 30, 1974 |
RAMKISHAN Vs. MOHANJI
|
January 2, 1974 |
RAMSHARAN SHARMA Vs. STATE OF RAJASTHAN
|
March 12, 1974 |
RANJEET MAL Vs. GENERAL MANAGER NORTHERN RAILWAY
|
October 4, 1974 |
RATAN LAL Vs. STATE OF RAJASTHAN
|
August 29, 1974 |
REWAT DAN Vs. STATE OF RAJASTHAN
|
May 7, 1974 |
RODA Vs. NATHU
|
January 19, 1974 |
SADHUNATH Vs. SULTAN NATH
|
October 28, 1974 |
SAIDAS Vs. KALN
|
October 29, 1974 |
SAKKI ALIAS YASHODA Vs. CHHANWARLAL
|
September 30, 1974 |
SATNAM SINGH Vs. JAGAR SINGH
|
January 7, 1974 |
SAWAI SINGH Vs. STATE OF RAJASTHAN
|
October 8, 1974 |
SHANKAR LAL Vs. UNION OF INDIA
|
March 12, 1974 |
SHEO NARAIN Vs. MAHADA RAM
|
February 6, 1974 |
SHIVEJI PRASAD AND ANR. Vs. MOTILAL AND ANR.
|
February 27, 1974 |
SHIVNARAIN SINGH Vs. STATE OF RAJASTHAN
|
January 30, 1974 |
SHRI KISHAN Vs. STATE
|
February 7, 1974 |
SHYAM NARAIN Vs. STATE OF RAJASTHAN
|
April 8, 1974 |
SHYAMA Vs. UNION OF INDIA
|
January 15, 1974 |
SITA RAM AND ORS Vs. STATE OF RAJASTHAN AND ANR
|
May 3, 1974 |
SITARAM AND SONS Vs. STATE OF RAJASTHAN
|
May 1, 1974 |
SOBHRAJ Vs. BHANWAR LAL
|
April 22, 1974 |
SOHANLAL Vs. JHUMARMAL
|
February 23, 1974 |
SOONDA RAM AND ANR Vs. RAMESHWARLAL AND ANR
|
November 11, 1974 |
SOONDARAM Vs. RAMESHWARLAL
|
February 7, 1974 |
STATE Vs. KHAN FAROUK
|
February 8, 1974 |
STATE Vs. ATMARAM
|
July 16, 1974 |
STATE OF RAJASTHAN Vs. BADRI
|
July 16, 1974 |
STATE OF RAJASTHAN Vs. RADHEY SHYAM
|
August 16, 1974 |
STATE OF RAJASTHAN Vs. MASITA
|
October 11, 1974 |
STATE OF RAJASTHAN Vs. SAHAB RAM
|
September 20, 1974 |
STATE OF RAJASTHAN Vs. B L ASAWA
|
October 30, 1974 |
STATE OF RAJASTHAN Vs. NAGAR PALIKA
|
February 1, 1974 |
STATE OF RAJASTHAN Vs. RAMCHANDER
|
February 1, 1974 |
STATE OF RAJASTHAN Vs. KACHHBA
|
January 28, 1974 |
STATE OF RAJASTHAN Vs. KISHORE SINGH
|
January 24, 1974 |
STATE OF RAJASTHAN Vs. NANU LAL
|
January 24, 1974 |
STATE OF RAJASTHAN Vs. SONI ELECTRIC WORKS
|
January 11, 1974 |
STATE OF RAJASTHAN Vs. MAHADEV PRASAD
|
January 14, 1974 |
STATE OF RAJASTHAN Vs. TARADEVI
|
January 2, 1974 |
STATE OF RAJASTHAN Vs. LAXMAN SINGH
|
January 8, 1974 |
STATE OF RAJASTHAN Vs. LAHAR KANWAR
|
January 10, 1974 |
STATE OF RAJASTHAN Vs. KAMALSINGH
|
February 15, 1974 |
STATE OF RAJASTHAN Vs. BANK OF RAJASTHAN LTD
|
April 15, 1974 |
STATE OF RAJASTHAN Vs. BALMUKAND
|
May 9, 1974 |
STATE OF RAJASTHAN Vs. BADRI
|
July 6, 1974 |
SUGNI MST Vs. SHAFI
|
December 24, 1974 |
SURAJMAL Vs. STATE OF RAJASTHAN
|
February 12, 1974 |
SURJA RAM Vs. STATE OF RAJASTHAN
|
April 8, 1974 |
TIKKAN BAI Vs. DURGA PRASAD
|
February 12, 1974 |
TRIVENI BAI Vs. SWAROOP CHAND
|
January 15, 1974 |
TULSI DAS Vs. STATE
|
January 28, 1974 |
UDA Vs. STATE
|
January 29, 1974 |
UMMED MAL Vs. STATE
|
August 7, 1974 |
UMRAO ALIAS LANDIYA Vs. STATE OF RAJASTHAN
|
October 8, 1974 |
UNION OF INDIA Vs. MADHARAM VERMA
|
September 5, 1974 |
VICTOR DAVID Vs. UNION OF INDIA UOI
|
January 17, 1974 |
VIJAY SHANKER Vs. STATE OF RAJASTHAN
|
August 6, 1974 |
YASH DEVA Vs. MAYO COLLEGE AJMER
|
October 10, 1974 |
YASH DEVA Vs. MAYO COLLEGE
|
October 18, 1974 |
ZAHOOR AHMAD Vs. STATE OF RAJASTHAN
|
April 3, 1974 |