ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NOOR MOHAMMAD AND COMPANY
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April 24, 1973 |
Addl Commissioner of I T Rajasthan Vs. Usmanbhai Islambhai
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January 17, 1973 |
ALIMUDDIN Vs. MOHAMMAD LSHAK
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July 12, 1973 |
Amarjeet Singh Vs. State of Rajasthan
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January 11, 1973 |
ASHARAM Vs. BHANWARLAL
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August 28, 1973 |
ASSISTANT COLLECTOR CUSTOMS JAIPUR Vs. SURAJMAL
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December 10, 1973 |
BABU LAL Vs. PREM LATA
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November 6, 1973 |
BANARSI DEVI Vs. PRAHLAD
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December 10, 1973 |
BANSI LAL Vs. SH. JAI KARAN DAS AND ORS.
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July 24, 1973 |
Basantilal Vs. Sajjan Devi
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September 3, 1973 |
BHAGWANDAS Vs. NASIR MOHD
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January 25, 1973 |
Bhanwari Bai Vs. Joharilal Soni
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September 26, 1973 |
Bhoop Singh Vs. State
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April 17, 1973 |
BRIJ MOHAN Vs. COMMISSIONER OF INCOME TAX
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November 5, 1973 |
Brijlal Vs. Premchand
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January 29, 1973 |
Capstan Meter India LTD Vs. State of Rajasthan
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August 20, 1973 |
Chanda Vs. Sheokaran
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February 1, 1973 |
CHANDI RAM Vs. UNION OF INDIA
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November 19, 1973 |
CHELDAN Vs. THE STATE OF RAJASTHAN
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June 7, 1973 |
CHIRMOLI Vs. JAGANLAL
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August 1, 1973 |
COMMISSIONER OF INCOME TAX Vs. MUKANDDAS VISHNUKUMAR
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August 22, 1973 |
COMMISSIONER OF INCOME TAX Vs. RAO RAJA KALYANSINGH
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April 5, 1973 |
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR GOLCHA PROPERTIES PRIVATE LIMITED
|
April 10, 1973 |
Commissioner of Income Tax Central New Delhi Vs. Official Liquidator M/s Golcha Properties Pvt LTD
|
April 10, 1973 |
COMMISSIONER OF INCOME TAX RECOVERY NEW DELHI Vs. OFFICIAL LIQUIDATOR MESSRS GOLCHA PROPERTIES PVT LTD
|
December 6, 1973 |
CONTROLLER OF ESTATE DUTY Vs. SHANTA BEN MANI LAL PATEL
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October 31, 1973 |
CONTROLLER OF ESTATE DUTY Vs. SANGHI N K
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May 8, 1973 |
D S BHANDARI Vs. STATE OF RAJASTHAN
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May 2, 1973 |
D S BHANDARI Vs. STATE OF RAJASTHAN
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September 26, 1973 |
DALEEP SINGH Vs. SUKHDEO SINGH
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August 22, 1973 |
DALICHAND TEJRAJ Vs. COMMISSIONER OF INCOME TAX
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October 31, 1973 |
DALPAT RAI Vs. MANOHAR LAL AND SONS
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August 28, 1973 |
DAYASHANKER Vs. KHUBCHAND
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April 20, 1973 |
DEOKI NANDAN Vs. BAIJ NATH
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February 2, 1973 |
DHANNI Vs. STATE OF RAJASTHAN
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January 31, 1973 |
Dhool Singh Vs. Bardhu Bai
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January 22, 1973 |
DIVISIONAL PERSONNEL OFFICER Vs. RAMCHANDRA
|
November 26, 1973 |
DIVISIONAL PERSONNEL OFFICER Vs. RAMCHANDRA, NORTHERN RAILWAY, BIKANER
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November 20, 1973 |
DURGALAL Vs. ASHARAFILAL
|
May 7, 1973 |
G P Kuchil Vs. Ram Chandra
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May 1, 1973 |
GAFOOR Vs. STATE OF RAJASTHAN
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September 14, 1973 |
GANPATIA Vs. CHHOTI
|
April 26, 1973 |
Ganpatia Vs. Chhoti
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March 26, 1973 |
Garg Book Co Vs. State of Rajasthan
|
July 16, 1973 |
GAUMATI Vs. SHANKER LAL
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November 9, 1973 |
GAURI Vs. BRIJKANWAR DEVI
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November 13, 1973 |
GOPAL Vs. DURGA PARSAD
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December 14, 1973 |
GOPAL KRISHAN JOSHI Vs. COMMISSIONER OF INCOME TAX
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January 22, 1973 |
GULAB BAI Vs. RAM PRATAP
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March 28, 1973 |
Gulam Mohammed Vs. State of Rajasthan
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February 6, 1973 |
HANSRAM Vs. STATE OF RAJASTHAN
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February 22, 1973 |
Hanuman Prasad Vs. Gaindi Lal
|
September 9, 1973 |
Hardwari Lald Vs. Dwarka Prasa
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September 26, 1973 |
HARI RAM Vs. STATE
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November 20, 1973 |
HASTIMAL Vs. STATE OF RAJASTHAN
|
February 7, 1973 |
HEERA Vs. JAMNA
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November 28, 1973 |
HETRAM Vs. BHADARRAM
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December 3, 1973 |
HIRALAL Vs. MUNICIPAL BOARD
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August 22, 1973 |
Jagan Singh Vs. Chotey Lal
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September 4, 1973 |
JAGDISH PRASAD Vs. STATE TRANSPORT APPELLATE
|
September 14, 1973 |
JAIPUR METALS AND ELECTRICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1973 |
Janki Vallabh Vs. Moolchand
|
January 19, 1973 |
Jawan Mal Vs. H H Maharaj Shri Gaj Singhji
|
October 1, 1973 |
JAWAN MAL Vs. GAJ SINGHJI
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October 18, 1973 |
Jeewanpuri Vs. Union of India
|
February 21, 1973 |
JHUMA RAM Vs. PRAMI BAI
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January 31, 1973 |
JUGAL KISHORE Vs. STATE OF RAJASTHAN
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January 20, 1973 |
JUGLAL Vs. STATE OF RAJAS THAN
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December 4, 1973 |
KAILASH CHANDRA SETHIA Vs. RAJASTHAN STATE ELECTRICITY BOARD
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April 9, 1973 |
KALYAN SINGH Vs. CHHOTI
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March 14, 1973 |
Kamal Kishore Goyal Vs. Union Co operative Insurance Society LTD
|
October 19, 1973 |
KAMAL KISHORE GOYAL Vs. UNION CO-OPERATIVE INSURANCE SOCIETY LTD AND ANR
|
October 8, 1973 |
KAUSHALYA RANI Vs. VIJAI SINGH GEHLOT
|
March 13, 1973 |
KHAJOOLAL Vs. AMARCHAND
|
July 25, 1973 |
Khubilal Vs. Power House Karamchari Girah Nirman Sahakari Samiti
|
January 9, 1973 |
Khuma Vs. Jin Raj
|
July 7, 1973 |
Kishan Singh Vs. Kewalraj
|
September 21, 1973 |
Kishan Singh Vs. State of Rajasthan
|
February 15, 1973 |
Kishana Ram Vs. Union of India
|
March 24, 1973 |
KISHNA RAM Vs. UNION OF INDIA
|
April 24, 1973 |
KRIPAL SINGH Vs. STATE OF RAJASTHAN
|
November 7, 1973 |
Kulwant Rai Vs. State of Rajasthan
|
September 26, 1973 |
Kusumchand Vs. Kanhaiyalal
|
April 26, 1973 |
LACHHAMANDAS Vs. DEEPCHAND
|
April 16, 1973 |
LADULAL Vs. MAHENDRA KUMAR
|
January 18, 1973 |
Lahru Narain Vs. Kanhaiyalal
|
March 13, 1973 |
LAKHPAT RAJ Vs. ABDUL KARIM
|
February 7, 1973 |
LAXMINARAIN MISRA Vs. KAILASH NARAIN GUPTA
|
November 5, 1973 |
LEHRU NARAIN Vs. KANHAIYALAL
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March 23, 1973 |
LT COL MAHARAJ HIMMATSINGH Vs. STATE OF RAJASTHAN
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January 20, 1973 |
M K M MOOSA BHAI AMIN KOTA Vs. RAJASTHAN TEXTILE MILLS
|
December 17, 1973 |
MADHO SINGH Vs. MST LADAN
|
October 22, 1973 |
MAHENDRA SINGH Vs. SOHAN RAJ
|
March 9, 1973 |
Mahesh Metal Works Vs. Union of India
|
April 18, 1973 |
MANGILAL Vs. KEDARNATH
|
March 20, 1973 |
MANGILAL Vs. KALYAN SINGH
|
March 21, 1973 |
Mannalal Vs. Radhey Shayam
|
April 2, 1973 |
Martin AND Harris Pvt LTD Vs. Premchand
|
April 24, 1973 |
MEHTAB CHAND GOLCHA Vs. OFFICIAL LIQUIDATOR
|
November 8, 1973 |
MILKIYAT SINGH Vs. KAKA SINGH
|
November 2, 1973 |
MIRCHUMAL Vs. RAMCHANDRA
|
March 23, 1973 |
Mohan Singh Vs. State of Rajasthan
|
October 11, 1973 |
MOHANLAL Vs. JAIPUR HOSIERY MILLS PVT LTD
|
November 12, 1973 |
MOOLCHAND Vs. ISHWARLAL
|
February 27, 1973 |
MOTILAL Vs. UNION OF INDIA
|
March 30, 1973 |
MULTANMAL BACHRAJ Vs. CHOUTHMAL OSWAL
|
September 10, 1973 |
MUNICIPAL BOARD BHARATPUR Vs. RAMJI LAL
|
April 27, 1973 |
Municipal Council Ajmer Vs. Nagar Parishad Karamchari Sangh
|
March 20, 1973 |
MURARI LAL Vs. RAM SWAROOP
|
May 1, 1973 |
Narain Singh Vs. State of Rajasthan
|
June 14, 1973 |
Narainchand Mehta Vs. Krishna Kumar
|
August 7, 1973 |
NARAYAN SINGH Vs. CHHATARSINGH
|
February 15, 1973 |
NARPAT SINGH GEHLOT Vs. KRISHNA KUMAR AND CHANDRA
|
January 4, 1973 |
NATHMAL BHAIRONBUX AND CO Vs. KASHI RAM
|
February 12, 1973 |
NATHOOLAL Vs. STATE OF RAJASTHAN
|
May 10, 1973 |
Nathu Vs. Laxmi Narain
|
September 5, 1973 |
Nemichand Vs. Gram Panchayat Thanvla
|
March 16, 1973 |
OFFICIAL ASSIGNEE Vs. SUBHKARAN
|
May 2, 1973 |
Oriental Engineer Company Vs. Union of India
|
March 5, 1973 |
PADMADEVI Vs. GURBAKSHSINGH
|
March 21, 1973 |
Pakharsingh Vs. Kishansingh
|
August 30, 1973 |
Panna Vs. Moolchand
|
April 23, 1973 |
Pannalal Vs. Nandlal
|
March 27, 1973 |
Parmanand Vs. Anandi Bai
|
August 16, 1973 |
Partha Vs. Kishan
|
September 13, 1973 |
PERMANAND Vs. ABDUL KADIR
|
January 9, 1973 |
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
November 2, 1973 |
PUKH RAJ Vs. GHEWAR CHAND
|
November 29, 1973 |
Radha Vs. State of Rajasthan
|
October 1, 1973 |
RAHIM BUX Vs. ILLAHI BUX
|
January 20, 1973 |
RAJASTHAN MINERAL AND CO JAIPUR Vs. UNION OF INDIA
|
February 6, 1973 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JUDGE INDUSTRIAL TRIBUNAL RAJASTHAN AND 9 ORS
|
September 20, 1973 |
RAJESHWAR DAYAL Vs. DHAN KUMAR
|
April 10, 1973 |
RAM Vs. STATE
|
March 27, 1973 |
RAMCHANDRA Vs. BHANWARI BAI
|
March 21, 1973 |
Rameshwaram Bhadada Vs. University of Jodhpur
|
August 27, 1973 |
RAMESHWARLAL Vs. BALA BUX TAMRA
|
August 29, 1973 |
Ramjilal Vs. Union of India
|
May 7, 1973 |
RAMJILAL Vs. JAWAHAR
|
January 15, 1973 |
RAMNIWASI Vs. MADANLAL
|
January 18, 1973 |
Rampal Vs. Manager Sasta Sahitya Press LTD
|
July 3, 1973 |
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
November 23, 1973 |
RAMU RAM Vs. LUMBA RAM
|
February 1, 1973 |
Ratanlal Vs. State
|
March 22, 1973 |
Rawat Hari Singh Vs. Sohanlal
|
July 3, 1973 |
ROOP CHAND Vs. BHAG CHAND
|
October 31, 1973 |
Roop Narain Vs. Premchand T Nathani
|
August 22, 1973 |
SAMARATHMAL Vs. JUGALDAS
|
September 21, 1973 |
SANKHLA INDUSTRIES Vs. HIRALAL PUKHRAJ
|
March 30, 1973 |
SARDAR SINGH Vs. MEHANT BHAGWANDAS
|
August 20, 1973 |
Sardar Singh Vs. Shriram
|
June 26, 1973 |
Sardara Vs. State
|
March 21, 1973 |
SARV SHRI SAMUHIK KRASHI SAHAKARI SAMITI LTD Vs. SAJJANSINGH
|
February 26, 1973 |
SAWA Vs. STATE
|
November 14, 1973 |
SHAHI JAMA MASJID MERTA Vs. KANHAIYA LAL BHAGAT
|
May 11, 1973 |
Shankari Vs. Girdharilal
|
February 21, 1973 |
Shantilal Agarwal Vs. Rama Bai
|
July 5, 1973 |
SHEODAN Vs. STATE OF RAJASTHAN
|
August 22, 1973 |
Sher Ali Vs. Nasirkhan
|
September 6, 1973 |
SHRIKISHAN Vs. BHANWARLAL
|
October 30, 1973 |
SITARAM Vs. STATE OF RAJASTHAN
|
November 16, 1973 |
Sohan Lal Vs. Purshottam Lal
|
January 22, 1973 |
Sohanlal Soni Vs. Maniram
|
September 17, 1973 |
STATE Vs. DHANNA RAM
|
April 20, 1973 |
State Vs. Shriniwas
|
February 26, 1973 |
State Vs. Hindo Open Sugar Mills
|
February 17, 1973 |
STATE Vs. SARDARA
|
March 21, 1973 |
STATE Vs. KARNA
|
April 5, 1973 |
State of Rajasthan Vs. Raghunath Singh
|
March 9, 1973 |
State of Rajasthan Vs. Tarachand Gupta
|
March 12, 1973 |
State of Rajasthan Vs. Motiram
|
February 13, 1973 |
State of Rajasthan Vs. Sindhi Film Exchange
|
July 19, 1973 |
State of Rajasthan Vs. West Suket Co op L G Society LTD
|
August 27, 1973 |
STATE OF RAJASTHAN Vs. ALARAM
|
November 11, 1973 |
STATE OF RAJASTHAN Vs. SUKHDEO SINGH
|
January 4, 1973 |
STATE OF RAJASTHAN Vs. KARAM SINGH
|
September 23, 1973 |
Surajmal Vs. State of Rajasthan
|
April 12, 1973 |
Tara Singh Vs. Shakuntla
|
September 5, 1973 |
Taranath Vs. State of Rajasthan
|
October 11, 1973 |
THAKUR CHANDRA SINGHJI ISTMRADAR Vs. HAMIR SINGH RAJA JANAK SINGH
|
February 16, 1973 |
THAKUR GOPAL SINGH Vs. COMMISSIONER OF WEALTH TAX
|
January 9, 1973 |
Thanaram Vs. State of Rajasthan
|
May 7, 1973 |
UMRAO MAL Vs. HEERA LAL
|
April 5, 1973 |
Union of India Vs. Harcharan Singh
|
March 6, 1973 |
Union of India Vs. Maharaja Shri Umed Mills LTD
|
February 6, 1973 |
Union of India Vs. B K Dutta
|
September 13, 1973 |
UNION OF INDIA Vs. TECKCHAND
|
October 15, 1973 |
UNION OF INDIA Vs. TERACHAND
|
March 2, 1973 |
UNIVERSITY OF RAJASTHAN Vs. PANKAJ RANI BAJAJ
|
December 1, 1973 |
University of Rajasthan Vs. Roshanlal Seth
|
March 23, 1973 |
V N KHANNA Vs. OFFICIAL LIQUIDATOR M/S GOLECHA PROPERTIES P LTD
|
September 6, 1973 |
V N KHANNA Vs. OFFICIAL LIQUIDATOR, GOLECHA PROPERTIES (P) LIMITED
|
September 8, 1973 |
Vijay Singh Vs. State of Rajasthan
|
March 21, 1973 |
VISHAN DAS Vs. NIJI BAI
|
September 25, 1973 |
WORKS MANAGER NORTHERN RAILWAY Vs. MATHURADAS PAINTER
|
January 12, 1973 |