AGARAWAL TRADING CO BHARATPUR Vs. STATE OF RAJASTHAN
|
February 20, 1970 |
AKHEYRAM Vs. SOHANLAL
|
December 9, 1970 |
AMBA LAL Vs. STATE
|
September 22, 1970 |
ANANDILAL Vs. SOHANDAS AND BEHARILAL
|
January 10, 1970 |
ANANT RAM Vs. STATE OF RAJASTHAN
|
March 5, 1970 |
ARJUN Vs. ALIMUDDIN KHAN
|
June 11, 1970 |
ARYA SAMAJ EDUCATIONAL SOCIETY AJMER Vs. D A V COLLEGE AJMER
|
August 5, 1970 |
B GOPAL DAS BOMBAY Vs. KOTA STRAW BOARD P LTD
|
October 21, 1970 |
BABOOLAL Vs. ADDITIONAL MUNSIFF MAGISTRATE DHOLPUR
|
April 3, 1970 |
BADARMAL Vs. ROSHANLAL
|
April 17, 1970 |
BAM KUMAR Vs. BASTU SINGH
|
August 14, 1970 |
BANK OF RAJASTHAN Vs. STATE OF RAJASTHAN
|
March 10, 1970 |
BANSHILAL Vs. NOOR MOHAMMAD
|
February 2, 1970 |
BASUDEV Vs. DAMODAR LAL
|
August 29, 1970 |
BHAG KAUR Vs. SURJEET KAUR
|
April 13, 1970 |
BHAGLA Vs. ZOR SINGH
|
April 3, 1970 |
BHAGWAT SINGHJI Vs. KESAR SINGHJI
|
April 14, 1970 |
BHAINRON SINGH Vs. ADDITIONAL COLLECTOR KOTA
|
April 7, 1970 |
BHANWAR LAL Vs. MOTI LAL
|
November 9, 1970 |
BHANWARLAL Vs. JADAWALI AND CHOTHIA
|
August 29, 1970 |
BHANWARLAL Vs. NORATMAL
|
August 19, 1970 |
BHANWARLAL Vs. KAMLA
|
February 18, 1970 |
BHAWANI SHANKER Vs. STATE OF RAJASTHAN
|
March 3, 1970 |
BHAWANI SINGH Vs. STATE
|
January 25, 1970 |
BHUPENDRA SINGH Vs. AGRICULTURAL INCOME TAX OFFICER
|
December 9, 1970 |
BILAS RAI Vs. CHAIN SINGH
|
January 5, 1970 |
BODILAL Vs. STATE
|
May 22, 1970 |
BRIJMOHAN SINGH Vs. BHAGWAT SINGH
|
November 17, 1970 |
CENTRAL BANK OF INDIA Vs. GOVIND NARAIN
|
August 21, 1970 |
CENTRAL TRANSPORT SERVICE JAIPUR Vs. TRANSPORT APPELLATE TRIBUNAL
|
March 20, 1970 |
CHAND MAL Vs. STATE OF RAJASTHAN
|
November 16, 1970 |
CHANDMAL Vs. PADAMCHAND
|
January 21, 1970 |
CHANDRA MANI Vs. GOPI VALLABH
|
April 18, 1970 |
CHHITAR AND OTHERS Vs. CHHOGA AND OTHERS,
|
December 2, 1970 |
CHIMANSINGH Vs. HANUMAN
|
September 7, 1970 |
CHUNNILAL Vs. GHANSHYAMDAS
|
September 18, 1970 |
CHUNNILAL Vs. GHANSHYAMDAS AND ORS.
|
September 15, 1970 |
COMMERCIAL TAXES OFFICER Vs. MAN INDUSTRIAL CORPORATION LTD
|
May 21, 1970 |
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE I JAIPUR Vs. MAN INDUSTRIAL CORP LTD
|
May 21, 1970 |
DEVISHANKER Vs. STATE OF RAJASTHAN
|
August 10, 1970 |
DEWAN Vs. STATE
|
April 29, 1970 |
DHANBAI Vs. PHEROZSHAH
|
September 9, 1970 |
DHANI BAI Vs. NEEM KANWAR
|
July 30, 1970 |
DHURA Vs. MASRUDDIN
|
August 31, 1970 |
DURGA DAS Vs. KANHAIYALAL
|
October 14, 1970 |
DURGA OIL MILLS JODHPUR Vs. STATE OF RAJASTHAN
|
June 6, 1970 |
FURKAN Vs. MUMTAZ BEGAM
|
March 11, 1970 |
GANGA RAWAL GURU Vs. BHERA
|
February 25, 1970 |
GIRDHARI Vs. REGIONAL TRANSPORT AUTHORITY
|
February 6, 1970 |
GIRDHARI Vs. REGIONAL TRANSPORT AUTHORITY
|
July 6, 1970 |
GIRWARDHAN SINGH Vs. STATE OF RAJASTHAN
|
January 8, 1970 |
GOMAND Vs. POORAN
|
January 23, 1970 |
GOMTI Vs. RAMESHWAR DAS
|
November 18, 1970 |
GOPAL KRISHNA Vs. STATE OF RAJASTHAN
|
February 23, 1970 |
GOPICHAND VYAS Vs. MATTOO LAL
|
November 19, 1970 |
GOVINDSINGH DHILIWAL AND CO CHITTORGARH Vs. SATE OF RAJASTHAN
|
October 13, 1970 |
GRAM PANCHAYAT GOPALPURA Vs. STATE OF RAJASTHAN
|
December 18, 1970 |
GRAM PANCHAYAT SHIALAWAS KHURD Vs. STATE OF RAJASTHAN
|
October 14, 1970 |
GUDARMAL Vs. BANSILAL
|
August 6, 1970 |
GULAB DEVI Vs. BHAGWAN SAHAI
|
November 17, 1970 |
GULABJI Vs. C T O SIROHI
|
May 11, 1970 |
GULJARA SINGH Vs. STATE OF RAJASTHAN
|
February 16, 1970 |
GURCHARAN SINGH BALKARAN SINGH Vs. SHYAM KAUR
|
April 24, 1970 |
GYARSILAL Vs. RAMGOPAL RADHEYSHAM
|
January 28, 1970 |
HAMIRMAL SUKHRAJ Vs. State of Rajasthan
|
April 2, 1970 |
HARI NARAIN NATANI Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
|
January 29, 1970 |
HARIRAM Vs. STATE OF RAJASTHAN
|
July 16, 1970 |
HARIRAM NATHANI Vs. REGIONAL PROVIDENT FUND
|
April 14, 1970 |
HIRE KUNWAR Vs. DILKHUSHLAL
|
July 31, 1970 |
IDOL MURLI MANOHARJI Vs. GOPILAL GARG
|
August 5, 1970 |
INDUS TRADING AGENCIES AJMER Vs. STATE OF RAJASTHAN
|
March 24, 1970 |
JAGAN NATH Vs. KACHHULAL
|
July 28, 1970 |
JAGAN NATH SINGH Vs. R T A
|
March 31, 1970 |
JAGJIVANSINGH Vs. AHMED BUX
|
November 23, 1970 |
JAGMAL Vs. STATE OF RAJASTHAN
|
March 30, 1970 |
JAIN MOTOR CAR CO JAIPUR Vs. STATE OF RAJASTHAN
|
July 21, 1970 |
JAIPUR METAL AND ELECTRICAL LTD Vs. AMBEY PRASAD
|
March 16, 1970 |
JAISSARAM Vs. SOHAN DAS
|
February 24, 1970 |
JAMNALAL RAMGOPAL Vs. STATE OF RAJASTHAN
|
July 16, 1970 |
JASRAJ Vs. STATE OF RAJASTHAN
|
June 30, 1970 |
JAWAHARA Vs. RAM NARAIN
|
July 3, 1970 |
JAWARILAL Vs. MEGHA
|
February 6, 1970 |
JIWAN Vs. STATE
|
January 29, 1970 |
JOR SINGH Vs. STATE
|
April 18, 1970 |
JUGAL KISHORE MAHESHWARI Vs. HARI NARAIN
|
April 28, 1970 |
KALI CHARAN Vs. STATE
|
September 17, 1970 |
KALOORAM Vs. STATE OF RAJASTHAN
|
December 8, 1970 |
KALU RAM Vs. GHISALAL
|
November 4, 1970 |
KANAIYALAL AND JAMNADAS Vs. GAURISHANKAR
|
January 20, 1970 |
KANAKMAL ROOPCHAND Vs. STATE OF RAJASTHAN
|
September 24, 1970 |
KANHAIYALAL Vs. STATE AND ANR.
|
February 1, 1970 |
KARIM KHAN Vs. STATE OF RAJASTHAN,
|
September 22, 1970 |
KARTAR SINGH Vs. STATE
|
November 6, 1970 |
KAYUM ALI Vs. KANA
|
December 16, 1970 |
KESHRI LAL Vs. SHIV DUTT
|
April 7, 1970 |
KOTA STRAW BOARDS P LTD Vs. B GOPALDAS
|
October 21, 1970 |
LADHU RAM Vs. SMT. RUKRAA DEVI AND ANOTHER
|
January 21, 1970 |
LAL MOHAMMED Vs. REGIONAL TRANSPORT AUTHORITY JODHPUR REGION JODHPUR AND
|
April 23, 1970 |
LALTAPRASHAD Vs. STATE OF RAJASTHAN
|
March 18, 1970 |
LAXMI AUTOMOBILE OF BHILWARA Vs. STATE OF RAJASTHAN
|
April 10, 1970 |
LAXMI NARAIN Vs. RAM KUMAR SURAJ BUX
|
July 22, 1970 |
LIKHMI CHAND Vs. SUKHDEVI
|
May 8, 1970 |
LOONKARAN Vs. DINESHKUMAR
|
March 2, 1970 |
M L GOYAL Vs. STATE OF RAJASTHAN
|
November 25, 1970 |
M R ARJUNA Vs. UNION OF INDIA
|
April 17, 1970 |
M S KACHWAHA Vs. STATE OF RAJASTHAN
|
February 6, 1970 |
MADAN KUMAR Vs. SURENDRA KUMAR
|
November 11, 1970 |
MADHAVLAL Vs. GOVINDI BAI
|
October 14, 1970 |
MAHIPAL MADERNA Vs. STATE OF RAJASTHAN
|
October 26, 1970 |
MALCHAND Vs. STATE OF RAJASTHAN
|
April 18, 1970 |
MALKIYAT SINGH Vs. GAIJ KAUR
|
August 13, 1970 |
MALU RAM Vs. SRI RAM
|
April 16, 1970 |
MANGALJI CHHOTEY LAL Vs. STATE OF RAJASTHAN
|
August 25, 1970 |
MANGALJI CHOTELAL Vs. STATE OF RAJASTHAN
|
March 4, 1970 |
MANGILAL Vs. DISTRICT EXCISE OFFICER AJMER
|
March 2, 1970 |
MANGILAL Vs. STATE OF RAJASTHAN
|
May 1, 1970 |
MANGILAL Vs. CHHOTU
|
June 23, 1970 |
MANGLA RAM Vs. PARAS RAM
|
May 11, 1970 |
MANNALAL Vs. SARDAR SINGH
|
April 27, 1970 |
MANOHAR SINGH Vs. SUSHILA DEVI
|
July 30, 1970 |
MANSARAM Vs. STATE
|
April 23, 1970 |
MATHASINGH Vs. SANWALIA
|
November 10, 1970 |
MATHURALAL Vs. NANOORAM
|
September 11, 1970 |
MAVLI CO-OPERATIVE SAHKARI SAMITI MAVLI Vs. SORAM
|
September 3, 1970 |
MIRA BAI Vs. JAI SINGH
|
November 30, 1970 |
MISHRILAL Vs. DISTRICT JUDGE JODHPUR
|
October 28, 1970 |
MOHAMMAD SUBHAN Vs. MISBAHUDDIN AHMAD
|
November 23, 1970 |
MOHAN LAL DAGA Vs. STATE OF RAJASTHAN
|
April 14, 1970 |
MOHANLAL Vs. STATE OF RAJASTHAN
|
April 13, 1970 |
MOHANLAL Vs. GORDHANLAL
|
March 17, 1970 |
MOHANLAL Vs. MISHRIMAL
|
September 1, 1970 |
MOHANLAL Vs. MISHRIMAL
|
September 11, 1970 |
MOHANLAL Vs. STATE OF RAJASTHAN
|
July 22, 1970 |
MOHANLAL Vs. RATNA
|
August 11, 1970 |
MOHANLAL BISHAMBHARDAYAL OF JAIPUR Vs. STATE OF RAJASTHAN
|
March 24, 1970 |
MOOLCHAND Vs. MANAKCHAND
|
January 28, 1970 |
MOTILAL Vs. STATE OF RAJASTHAN
|
March 27, 1970 |
MOTILAL LALCHAND Vs. JIWANLAL KAILASHCHAND
|
October 28, 1970 |
MOTILAL MARDHA Vs. STATE OF RAJASTHAN
|
June 30, 1970 |
MUNICIPAL BOARD Vs. GAFOOR
|
April 1, 1970 |
MUNICIPAL BOARD SHRI MADHOPUR Vs. NAND LAL
|
December 15, 1970 |
MUNICIPAL COUNCIL UDAIPUR Vs. KISHAN LAL
|
December 9, 1970 |
MUNICIPAL COUNCIL UDAIPUR Vs. KISHANLAL
|
December 6, 1970 |
MUNNI LAL GARG Vs. STATE OF RAJASTHAN
|
January 23, 1970 |
NAHAR SINGH Vs. PANNA
|
April 22, 1970 |
NANDA Vs. BIRDHI
|
July 31, 1970 |
NANDLAL Vs. STATE OF RAJASTHAN
|
January 30, 1970 |
NARAYAN SINGH Vs. BEERBAL
|
April 9, 1970 |
NARBADA PRASAD Vs. ONKAR MAL
|
March 31, 1970 |
NASIRABAD URBAN COOPERATIVE BANK Vs. GYANCHAND JAIN
|
May 15, 1970 |
NASIRUDIN Vs. NOOR MOHAMMAD
|
January 28, 1970 |
NATHI Vs. HANUMAN
|
February 23, 1970 |
NATHMAL GOLIYA Vs. KALURAM
|
September 16, 1970 |
NATHU Vs. STATE OF RAJASTHAN
|
May 12, 1970 |
NATHURAM Vs. BHONREYLAL HIRALAL
|
May 12, 1970 |
NAWAL KISHORE PRINTING PRESS AJMER Vs. STATE OF RAJASTHAN
|
February 20, 1970 |
NEMICHAND Vs. GANESHMAL
|
July 29, 1970 |
NOOR MOHAMMED Vs. STATE OF RAJASTHAN
|
April 14, 1970 |
NYAYA PANCHAYAT BHARATPUR Vs. MUNSIF MAGISTRATE DEEG
|
January 7, 1970 |
ONKAR Vs. STATE OF RAJASTHAN
|
July 16, 1970 |
PALASINGH Vs. RAMSINGH
|
November 6, 1970 |
PANNALAL Vs. RAMNARAYAN
|
September 30, 1970 |
PANNALAL Vs. UNION OF INDIA (UOI) AND ORS.
|
November 20, 1970 |
PIRZADA ANWARULHASSAN HAMZAVI Vs. RAGHUBIR SINGH
|
December 8, 1970 |
POONAM CHAND JOSHI Vs. UNION OF INDIA
|
May 12, 1970 |
POONAMCHAND Vs. BRAHM DUTT BHARGAVA
|
September 22, 1970 |
PRITAM SINGH Vs. RANJIT SINGH
|
August 25, 1970 |
PRITAM SINGH Vs. STATE OF RAJASTHAN
|
January 12, 1970 |
PUKHRAJ Vs. STATE OF RAJASTHAN
|
April 20, 1970 |
RAILWAY EMPLOYEES CO OPERATIVES CREDIT SOCIETY LTD Vs. PAYMENT OF WAGES AUTHORITY FOR JODHPUR
|
August 6, 1970 |
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. SHRIKISHAN
|
January 13, 1970 |
RAM CHANDRA Vs. SUKH DEO
|
March 31, 1970 |
RAM DAYAL Vs. KISTURI
|
January 29, 1970 |
RAM GOPAL Vs. MUNSIFF MAGISTRATE
|
March 4, 1970 |
RAM KISHAN Vs. STATE
|
August 13, 1970 |
RAM SINGH Vs. COLLECTOR BANS WARA
|
August 13, 1970 |
RAMCHANDRA TANWAR Vs. RAM RAKHMAL AMICHAND
|
October 5, 1970 |
RAMDEO Vs. BIRDHICHAND SUMERMAL
|
February 8, 1970 |
RAMESHWAR PRASAD VYAS Vs. DIRECTOR PRIMARY SECONDARY
|
May 23, 1970 |
RAMESWAR PRASAD VYAS Vs. DIRECTOR PRIMARY AND SECONDARY
|
May 28, 1970 |
RAMJU Vs. MUNICIPAL BOARD BHILWARA
|
September 3, 1970 |
RAMKISHAN Vs. MODULAL
|
September 2, 1970 |
RAMKUMAR Vs. BASTU SINGH
|
August 10, 1970 |
RAMNARAIN Vs. NANDLAL
|
February 16, 1970 |
RAMNIWAS Vs. KUNAMAL
|
March 4, 1970 |
RAMNIWAS Vs. SIRLAL
|
June 30, 1970 |
RAMPARTAP Vs. ASHI BAI
|
December 16, 1970 |
RATAN SINGH Vs. STATE OF RAJASTHAN
|
December 4, 1970 |
RATANLAL Vs. STATE
|
July 14, 1970 |
ROOP CHAND BASU DEO Vs. TRANSPORT APPELLATE TRIBUNAL
|
January 27, 1970 |
ROSHAN SINGH Vs. RAMU
|
August 3, 1970 |
S M GUPTA Vs. STATE OF RAJASTHAN
|
July 7, 1970 |
SAMPAT SINGH Vs. STATE OF RAJASTHAN
|
November 25, 1970 |
SARDAR AMAR SINGH Vs. STATE OF RAJASTHAN
|
January 27, 1970 |
SARWAN Vs. STATE OF RAJASTHAN
|
August 7, 1970 |
SATISH CHANDER SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
January 12, 1970 |
SHAKUNTALA DEVI Vs. TRANSPORT APPELLATE TRIBUNAL JAIPUR
|
January 28, 1970 |
SHANKER PANDIT Vs. STATE OF RAJASTHAN
|
October 6, 1970 |
SHANKER PANDIT Vs. STATE OF RAJASTHAN
|
October 16, 1970 |
SHEILA KUMARI Vs. STATE OF RAJASTHAN
|
August 5, 1970 |
SHREE SADUL TEXTILES LTD Vs. STATE OF RAJASTHAN
|
March 13, 1970 |
SHRI RAM Vs. THE STATE,
|
March 31, 1970 |
SHRINARAIN Vs. LACHHIRAM
|
March 27, 1970 |
SITARAM JOSHI Vs. STATE OF RAJASTHAN
|
January 13, 1970 |
STATE Vs. GOMA
|
July 17, 1970 |
STATE Vs. LADHU SINGH
|
April 24, 1970 |
STATE Vs. GUMAN CHAND
|
April 25, 1970 |
STATE Vs. SANWAL RAM
|
August 3, 1970 |
STATE OF RAJ Vs. RAMDEVLA
|
November 20, 1970 |
STATE OF RAJAS THAN Vs. UNITED AUTO STORES JAIPUR
|
July 23, 1970 |
STATE OF RAJASTHAN Vs. SATYA NAND SARDANA
|
July 31, 1970 |
STATE OF RAJASTHAN Vs. ASSOCIATED STONE INDUSTRIES KOTA LTD
|
August 11, 1970 |
STATE OF RAJASTHAN Vs. PRABHU
|
August 31, 1970 |
STATE OF RAJASTHAN Vs. KALOO SINGH
|
September 8, 1970 |
STATE OF RAJASTHAN Vs. RADHAKISHAN MAMMAL JODHPUR
|
April 22, 1970 |
STATE OF RAJASTHAN Vs. MOTILAL
|
April 18, 1970 |
STATE OF RAJASTHAN Vs. MOHANLAL
|
April 1, 1970 |
STATE OF RAJASTHAN Vs. BHOGRAJ MOTILAL JODHPUR
|
June 5, 1970 |
STATE OF RAJASTHAN Vs. MOHANLAL SHRI PAL KATARIA KEKRI
|
April 30, 1970 |
STATE OF RAJASTHAN Vs. JAIRAM DAS
|
May 12, 1970 |
STATE OF RAJASTHAN Vs. GUMAN SINGH
|
January 20, 1970 |
STATE OF RAJASTHAN Vs. EX JAGIRDAR OF THIKANA KUCHAMAN
|
February 18, 1970 |
STATE OF RAJASTHAN Vs. BHAGWAN SINGH
|
February 6, 1970 |
STATE OF RAJASTHAN Vs. SHYAM SINGH
|
March 27, 1970 |
STATE OF RAJASTHAN Vs. THAKUR DEVI SINGH
|
March 18, 1970 |
STATE OF RAJASTHAN Vs. GAURI SHANKER
|
March 26, 1970 |
STATE OF RAJASTHAN Vs. RAJASTHAN CRAFT CENTRE UDAIPUR
|
March 27, 1970 |
STATE OF RAJASTHAN Vs. MATHURA LAL
|
January 20, 1970 |
STATE OF RAJASTHAN Vs. RAMDEVIA
|
November 30, 1970 |
SUBHAN KHAN Vs. STATE OF RAJASTHAN
|
September 4, 1970 |
SUGAN CHAND Vs. TRANSPORT APPELLATE TRIBUNAL
|
April 1, 1970 |
SUKHDEO Vs. KISTURCHAND
|
September 28, 1970 |
SULEMAN Vs. STATE OF RAJASTHAN
|
September 21, 1970 |
TEJKARAN Vs. CANTONMENT BOARD
|
August 10, 1970 |
TEWARI JHOOMARLAL SWAROOPLAL Vs. STATE OF RAJASTHAN
|
August 26, 1970 |
THAKURJI SHRIJI LAXMANJI Vs. SHYAMA DEVI
|
April 2, 1970 |
THE COMPANIES ACT 1956 Vs. KOTA STRAW BOARD P LTD
|
October 21, 1970 |
THE STATE OF RAJASTHAN Vs. THE ASSOCIATED STORE INDUSTRIES KOTA LTD. AND THE UNION OF INDIA (UOI)
|
July 11, 1970 |
TIKAM CHAND Vs. REGIONAL TRANSPORT AUTHORITY
|
January 30, 1970 |
TIKAMCHAND Vs. STATE
|
March 26, 1970 |
TOLARAM Vs. FAKHRUDDIN
|
April 21, 1970 |
TRILOKIDAS Vs. RAM NARAIN DAMODAR
|
April 30, 1970 |
UMA Vs. KAJOR
|
April 3, 1970 |
UMRAOCHAND Vs. INDERCHAND
|
August 28, 1970 |
UNION OF INDIA Vs. LAXMILAL
|
January 7, 1970 |
UNITED MOTORS OF RAJASTHAN Vs. MATHURALAL
|
September 24, 1970 |
VALA Vs. STATE
|
October 26, 1970 |
VANEY SINGH Vs. STATE
|
October 21, 1970 |
VIJAY BAHADUR Vs. STATE OF RAJASTHAN
|
October 16, 1970 |
VIJAY LAL Vs. STATE OF RAJASTHAN
|
October 21, 1970 |