|
ABDUL KARIM Vs. STATE OF RAJASTHAN
|
February 23, 1968 |
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ADITYA MILLS Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
|
November 4, 1968 |
|
AMALGAMATED ELECTRICITY CO Vs. MUNICIPAL COUNCIL AJMER
|
July 2, 1968 |
|
ANIL KUMAR Vs. UNION OF INDIA UOI
|
March 20, 1968 |
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AUTOMOBILE TRANSPORT RAJASTHAN P Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
|
May 1, 1968 |
|
BABROO Vs. STATE
|
September 13, 1968 |
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BACHAN SINGH Vs. RAM SINGH
|
July 2, 1968 |
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BALIA Vs. HEERJI
|
March 13, 1968 |
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BHAGWANI Vs. HARLAL
|
April 10, 1968 |
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BHANWAR LAL Vs. CHANDRA KANTA
|
July 17, 1968 |
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BHANWARLAL Vs. PALI ELECTRICITY GO LTD
|
March 27, 1968 |
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BHATT SHAILESH KUMAR Vs. SAMPAT MAL LODHA
|
November 12, 1968 |
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BHIKHA Vs. STATE OF RAJASTHAN
|
November 8, 1968 |
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BHONREYLAL Vs. KUNJ BEHARILAL
|
November 29, 1968 |
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BHOPAL SINGH Vs. STATE OF RAJASTHAN
|
February 22, 1968 |
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BHURA RAM Vs. DAULAT SINGH
|
July 16, 1968 |
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BIKANER GYPSUM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1968 |
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C A G AYYAR Vs. R B SETH MOOLCHAND NEMICHAND
|
November 20, 1968 |
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CHATURVEDI Vs. STATE OF RAJASTHAN
|
January 22, 1968 |
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CHHATTU MAL Vs. SUPERINTENDENT OF GARDENS JAIPUR
|
July 9, 1968 |
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CHHOGALAL Vs. DH
|
October 12, 1968 |
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CHHOTU LAL Vs. HEMARAM
|
November 1, 1968 |
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CHOTEYKHAN Vs. ZEENAT
|
November 14, 1968 |
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CHOUTHMAL Vs. TRACK UNION JAIPUR
|
July 24, 1968 |
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COMMISSIONER OF INCOME TAX Vs. CHAGANLAL DURGA PRASHAD BEAWAR
|
March 27, 1968 |
|
COTTON AGENTS RAJASTHAN Vs. STATE OF RAJASTHAN
|
March 8, 1968 |
|
CRISTOPHER DAULAT MASIH Vs. STATE OF RAJASTHAN
|
July 12, 1968 |
|
DAULAT SINGH Vs. KARNI DAN
|
January 5, 1968 |
|
DAYA SINGH Vs. STATE OF RAJASTHAN
|
December 20, 1968 |
|
DEEPCHAND Vs. LACHHU
|
November 29, 1968 |
|
DHANIA Vs. STATE OF RAJASTHAN
|
February 2, 1968 |
|
DHANPAT LAL Vs. HARISINGH
|
July 5, 1968 |
|
DHOLPUR GLASS WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1968 |
|
DUNGAR RAM Vs. BEGA RAM
|
July 15, 1968 |
|
DURGA PERSHAD CHOUDHARY Vs. STATE OF RAJASTHAN
|
November 13, 1968 |
|
DWARKA DAS AND SONS Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
|
September 10, 1968 |
|
GANEARAM Vs. STATE
|
August 2, 1968 |
|
GANESH DATTA Vs. STATE OF RAJASTHAN
|
February 21, 1968 |
|
GANESHARAM Vs. STATE OF RAJASTHAN
|
March 5, 1968 |
|
GANESHMAL Vs. ANAND KANWAR
|
February 29, 1968 |
|
GANGA RAM Vs. STATE OF RAJASTHAN
|
August 2, 1968 |
|
GANGA SAHAI Vs. DY DISTRICT DEVELOPMENT OFFICER SAWAI MADHOPUR
|
April 5, 1968 |
|
GAPPULAL DAMODARLAL Vs. STATE OF RAJASTHAN
|
July 2, 1968 |
|
GAURI SHANKAR Vs. GANGA
|
September 27, 1968 |
|
GHASIRAM Vs. MANBHARI
|
December 2, 1968 |
|
GHASIRAM MANGILAL Vs. STATE OF RAJASTHAN
|
July 18, 1968 |
|
GIRDHARILAL Vs. MAHADEVI SHARMA
|
January 12, 1968 |
|
GOOD YEAR INDIA Vs. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
|
May 8, 1968 |
|
GORDHAN DAS Vs. STATE
|
January 13, 1968 |
|
GOVIND RAM Vs. LILA DEVI
|
September 20, 1968 |
|
GULAB SINGH Vs. BHANMAL
|
July 7, 1968 |
|
GULAB SINGH Vs. BHAN MAL
|
July 17, 1968 |
|
GULAM ABBAS Vs. MADHAV FINANCE CO
|
July 31, 1968 |
|
GULLARAM Vs. GOVINDRAM
|
July 19, 1968 |
|
GULLOMAL Vs. KANAHIYA LAL
|
August 1, 1968 |
|
GULZARILAL Vs. BHAGWATI PRASAD
|
January 24, 1968 |
|
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
November 7, 1968 |
|
GURDAYAL Vs. STATE
|
March 27, 1968 |
|
HARDAYAL Vs. JAGGASINGH
|
April 18, 1968 |
|
HARI KHAN Vs. STATE
|
September 20, 1968 |
|
HARIKISHAN Vs. SHAMLAL
|
November 6, 1968 |
|
HARISH CHANDRA Vs. MOHAN KANWAR
|
November 4, 1968 |
|
HARISHCHANDER SINGH Vs. REGIONAL TRANSPORT AUTHORITY
|
August 6, 1968 |
|
HARLAL Vs. GHASI
|
November 21, 1968 |
|
HOORA Vs. ABDUL KARIM
|
December 12, 1968 |
|
INDERJIT SINGH Vs. SUNDER SINGH
|
August 20, 1968 |
|
INDIAN AIRLINES CORPORATION Vs. RAMNIWAS LADURAM
|
October 17, 1968 |
|
JAIPUR UDBYOG LTD Vs. UNION OF INDIA
|
December 12, 1968 |
|
JAIPUR UDHYOG LTD Vs. UNION OF INDIA
|
August 12, 1968 |
|
JATNI Vs. LALIA
|
November 26, 1968 |
|
JEEVRAJ Vs. LALCHAND
|
August 26, 1968 |
|
JHANWARLAL Vs. STATE OF RAJASTHAN
|
July 10, 1968 |
|
JIWANI Vs. DANARAM
|
May 6, 1968 |
|
JOHARI MAL Vs. STATE OF RAJASTHAN
|
July 29, 1968 |
|
JUPITER INSURANCE CO Vs. MOHAMMAD MALIK
|
October 11, 1968 |
|
KAILASH CHANDRA JAIN Vs. STATE OF RAJASTHAN
|
March 23, 1968 |
|
KAILASH NATH BHARGAVA Vs. BAL SWAROOP
|
September 17, 1968 |
|
KALUSINGH Vs. TRANSPORT APPELLATE TRIBUNAL
|
October 9, 1968 |
|
KAMAL HATH KARGHA VASTRA UTPADAK Vs. MOOLCHAND
|
October 14, 1968 |
|
KARAN SINGH Vs. NAND KUMAR SOMANI
|
August 12, 1968 |
|
KARAN SINGH Vs. MANOHAR SINGH
|
April 18, 1968 |
|
KASHI NATH JOSHI Vs. SATISH CHANDRA SHARMA
|
September 25, 1968 |
|
KESHARI LAL KAVI Vs. NARAIN PRAKASH
|
April 19, 1968 |
|
KISTOORMAL GULABCHAND Vs. SURAJ KARAN UDAIRAJ
|
December 2, 1968 |
|
KOTHARI ROADWAYS Vs. REGIONAL TRANSPORT AUTHORITY UDAIPUR
|
March 8, 1968 |
|
KOTI BAI Vs. KASTOORI BAI
|
September 27, 1968 |
|
KRISHANLAL MALHOTRA Vs. STATE OF RAJASTHAN
|
January 9, 1968 |
|
KRISHI UPAJMANDI SAMITI BHILWARA Vs. GANESH OIL MILLS BHILWARA
|
March 13, 1968 |
|
KRISHNA KUMAR CHOUDHARY Vs. TRANSPORT APPELLATE TRIBUNAL JAIPUR
|
January 4, 1968 |
|
LADHU SAHA Vs. CHAMPALAL
|
October 12, 1968 |
|
LADULAL Vs. KESHAVDAS
|
July 19, 1968 |
|
LAJJARAM Vs. KHUBIRAM
|
March 12, 1968 |
|
LAXMICHAND Vs. CHAINMAL
|
March 8, 1968 |
|
LT COL U G MENON Vs. STATE OF RAJASTHAN
|
September 9, 1968 |
|
M C TANEJA Vs. STATE
|
December 3, 1968 |
|
MADAN LAL Vs. CONTROLLER OF ESTATE DUTY
|
December 6, 1968 |
|
MADANLAL Vs. MUNICIPAL BOARD BUNDI
|
February 6, 1968 |
|
MAGH RAJ Vs. STATE OF RAJASTHAN
|
January 19, 1968 |
|
MAHADEO Vs. HANUMANMAL
|
September 16, 1968 |
|
MAHALAXMI MILLS CO Vs. STATE
|
May 9, 1968 |
|
MAHARAJA BHAGWATSINGH OF UDAIPUR Vs. MAHARANA BHOPAL ELECTRIC SUPPLY CO LTD
|
December 2, 1968 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 12, 1968 |
|
MANGIA Vs. PARA
|
July 30, 1968 |
|
MANPHOOL Vs. DULICHAND
|
July 15, 1968 |
|
MEHARCHAND Vs. STATE OF RAJASTHAN
|
December 12, 1968 |
|
MEWAR SUGAR MILLS Vs. STATE OF RAJASTHAN
|
November 12, 1968 |
|
MEWAR SUGAR MILLS LTD Vs. STATE OF RAJASTHAN
|
December 12, 1968 |
|
MITHALAL Vs. STATE OF RAJASTHAN
|
September 26, 1968 |
|
MITHUKHAN Vs. STATE OF RAJASTHAN
|
February 20, 1968 |
|
MOHAMMAD ABDUL BAQI KHAN Vs. RAJASTHAN BOARD OF MUSLIM WAKFS JAIPUR
|
March 12, 1968 |
|
MOHAR SINGH Vs. WAZIR CHAND
|
December 19, 1968 |
|
MOHD JAMA Vs. BADIA
|
March 29, 1968 |
|
MOTILAL Vs. JAGDISH PRASAD SHARMA
|
December 20, 1968 |
|
MUNICIPAL BOARD NIMBAHEDA Vs. SYAD ASHKALI
|
January 15, 1968 |
|
MUNICIPAL COUNCIL AJMER Vs. SADULLA
|
April 25, 1968 |
|
MUNICIPAL COUNCIL JAIPUR Vs. LAXMI NARAIN
|
February 20, 1968 |
|
NAG RAJ PATODIA Vs. R K BIRLA
|
November 15, 1968 |
|
NANULAL Vs. SHYAMFOEHARI LAL
|
July 30, 1968 |
|
NANURAM Vs. VISHWAMITRA
|
March 1, 1968 |
|
NARAIN SINGH KOHLI Vs. TRANSPORT APPELLATE TRIBUNAL JAIPUR
|
January 18, 1968 |
|
NARAYAN Vs. CHAMBER OF COMMERCE LTD
|
July 29, 1968 |
|
NARAYAN SWARUP Vs. SHANKAR LAL AND SONS PRIVATE LTD
|
July 15, 1968 |
|
NATHMAL SUKHLECHA Vs. CONTROLLER OF ESTATE DUTY DELHI AND RAJASTHAN
|
December 13, 1968 |
|
NATHURAM MIRDHA Vs. GORDHAN SONI AND ANR.
|
October 8, 1968 |
|
PABUDAN HIRALAL Vs. SHRI MAHESH INDUSTRIES
|
December 20, 1968 |
|
PANBAI Vs. SAJJANRAJ
|
November 4, 1968 |
|
POONAMCHAND Vs. JAWANMAL
|
November 27, 1968 |
|
POONAMCHAND Vs. BASTIRAM DEOKISHAN
|
November 19, 1968 |
|
PRATAP SINGH Vs. RAM SINGH
|
July 2, 1968 |
|
PREMCHAND Vs. BAJRANGIBAI
|
November 11, 1968 |
|
PREMRAJ Vs. GAVRI BAI
|
December 6, 1968 |
|
PRITHVI SINGH Vs. STATE
|
December 11, 1968 |
|
PT BHONREYLAL Vs. PT KUNJ BEHARI LAL
|
November 29, 1968 |
|
RAHIMA Vs. STATE
|
October 4, 1968 |
|
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. HINDUSTAN BROWN BOVERI LTD
|
October 11, 1968 |
|
RAJESHWAR DAYAL Vs. PADAM KUMAR KOTHARI
|
December 2, 1968 |
|
RAM NIWAS Vs. HANUMAN SAHAI
|
December 19, 1968 |
|
RAM SINGH Vs. STATE
|
November 1, 1968 |
|
RAM SWAROOP Vs. WORKS MANAGER LOCO
|
January 31, 1968 |
|
RAMDAYAL Vs. KISHORILAL CHAUDHARY
|
April 3, 1968 |
|
RAMESHWARLAL Vs. PAREEK COMMERCIAL BANK LTD
|
September 18, 1968 |
|
RAMSINGH Vs. STATE OF RAJASTHAN
|
July 25, 1968 |
|
RATTU Vs. MALA
|
January 31, 1968 |
|
S M MOHSIN CHISTY Vs. RAJASTHAN BOARD OF MUSLIM WAKF JAIPUR
|
February 28, 1968 |
|
SAJJAN SINGH BHAIRUN SINGH Vs. SAJJAN SINGH JAGANNATH SINGH
|
July 15, 1968 |
|
SAMPAT Vs. IDOL SHRI CHANDRA PRABHAJI BHAGWAN TEMPLE DEEG
|
January 5, 1968 |
|
SARDAR MANMOHANSINGH NAGPAL Vs. MANAKCHAND KOTHARI
|
November 11, 1968 |
|
SARDAR NARAIN SINGH KOHLI Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
|
January 18, 1968 |
|
SATYA NARAIN Vs. GANESH NARAIN
|
December 16, 1968 |
|
SETH MOOLCHAND R B Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1968 |
|
SHANKER BUS SERVICE KOTA Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
|
July 19, 1968 |
|
SHEKHAWATI GENERAL TRADERS LIMITED Vs. INCOME TAX OFFICER
|
April 20, 1968 |
|
SHITABKHAN Vs. BAR COUNCIL OF INDIA
|
May 2, 1968 |
|
SHIV DAYAL Vs. STATE
|
September 13, 1968 |
|
SHIVCHARAN LAL Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
|
April 16, 1968 |
|
SHRIKISHAN Vs. STATE OF RAJASTHAN
|
October 17, 1968 |
|
SHYAMESH Vs. PUBLIC PROSECUTOR PALI
|
May 17, 1968 |
|
SHYAMLAL Vs. KESAR DEVI
|
November 20, 1968 |
|
SOHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY KOTA
|
January 31, 1968 |
|
SRIRAM Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
|
March 26, 1968 |
|
STATE Vs. HARI SINGH
|
March 22, 1968 |
|
STATE Vs. NIDHANSINGH SHERSINGH
|
March 28, 1968 |
|
STATE Vs. MST MEERA
|
February 9, 1968 |
|
STATE Vs. SARDARA SINGH
|
March 1, 1968 |
|
STATE Vs. NAND KISHORE
|
February 2, 1968 |
|
STATE Vs. PARASMAL
|
August 24, 1968 |
|
STATE Vs. BHOLA SINGH
|
November 15, 1968 |
|
STATE Vs. JANG SINGH
|
October 28, 1968 |
|
STATE OF RAJASTHAN Vs. KESAR SINGH
|
September 18, 1968 |
|
STATE OF RAJASTHAN Vs. JAMANADAS VITHALDAS AND CO
|
July 30, 1968 |
|
STATE OF RAJASTHAN Vs. CHHATTAR SINGH
|
January 24, 1968 |
|
STATE OF RAJASTHAN Vs. PRITHVI SINGH
|
March 4, 1968 |
|
STATE OF RAJASTHAN Vs. GARG BOOK CO
|
February 15, 1968 |
|
STATE OF RAJASTHAN Vs. SATYA NARAYAN
|
February 5, 1968 |
|
STATE OF RAJASTHAN Vs. BHAGWAT SINGH
|
March 29, 1968 |
|
STATE OF RAJASTHAN Vs. SAWAI TEJSINGHJI MAHARAJA OF ALWAR
|
April 29, 1968 |
|
STATE OF RAJASTHAN Vs. BUDHRAM
|
March 28, 1968 |
|
STATE OF RAJASTHAN Vs. RAO RAJA SARDAR SINGH
|
March 13, 1968 |
|
SUDESH KUMAR Vs. MOOL CHAND
|
March 1, 1968 |
|
SUKANRAJ Vs. NEKARCHAND
|
October 12, 1968 |
|
SURAJ BHAN Vs. CHANDRA PRAKASH
|
December 16, 1968 |
|
SURAJ NARAIN Vs. GORDHAN
|
January 22, 1968 |
|
SURENDRAKUMAR Vs. STATE OF RAJASTHAN
|
October 31, 1968 |
|
SYED HABIB HUSSAIN Vs. KAMAL CHAND
|
April 24, 1968 |
|
SYED WAZIR ALI Vs. SYED WALI
|
January 18, 1968 |
|
TEJ RAM Vs. STATE OF RAJASTHAN
|
September 24, 1968 |
|
TEJMAL Vs. VARJU
|
November 21, 1968 |
|
TEJUMAL Vs. STATE OF RAJASTHAN
|
February 6, 1968 |
|
THAKURJI SHRIJI DWARKADHEESHJI Vs. GAPPULAL
|
November 1, 1968 |
|
TICKOORAM Vs. STATE OF RAJASTHAN
|
July 16, 1968 |
|
URBAN IMPROVEMENT TRUST Vs. RAJ KUMARI
|
July 10, 1968 |
|
VIJIA Vs. STATE
|
September 19, 1968 |
|
VINEY KUMAR MAJOO Vs. STATE
|
February 2, 1968 |
|
VINOD KUMAR Vs. STATE
|
August 30, 1968 |
|
VINOD KUMAR Vs. STATE
|
October 30, 1968 |
|
VISHWESHWARLAL Vs. BHURAMAL
|
February 5, 1968 |
|
WALKAR ANJARIA AND SONS PRIVATE Vs. STATE OF RAJASTHAN
|
August 21, 1968 |
LOGIN