AHMED Vs. STATE
|
July 26, 1966 |
AHMED PATWARI Vs. REVENUE BOARDS
|
May 16, 1966 |
AIDAN Vs. REGIONAL TRANSPORT OFFICER
|
April 6, 1966 |
ALI MOHAMMAD Vs. STATE OF RAJASTHAN
|
April 12, 1966 |
ALI MOHAMMAD Vs. RAMNIWAS
|
November 30, 1966 |
ALI MOHAMMAD Vs. TEKCHAND
|
December 27, 1966 |
AMAR SINGH Vs. MUNSIF MAGISTRATE JODHPUR
|
November 3, 1966 |
AMARLAL PUROHIT Vs. GHAKAR BAI
|
January 15, 1966 |
AMBEY PRASAD Vs. JAIPUR METALS AND ELECTRICALS LTD
|
August 26, 1966 |
ATMA SINGH Vs. STATE OF RAJASTHAN
|
September 22, 1966 |
AUTOMOBILE TRANSPORT RAJPUTANA PRIVATE Vs. TRANSPORT APPELLATE TRIBUNAL
|
February 21, 1966 |
AYAS MANGAL NATH Vs. STATE OF RAJASTHAN
|
February 22, 1966 |
B JOSEPH Vs. STATE
|
February 23, 1966 |
BADAN BAI Vs. BHOM SINGH
|
November 8, 1966 |
BAGHA Vs. RAMA
|
February 17, 1966 |
BAIJNATH Vs. RAMNIWAS
|
November 22, 1966 |
BAJRANG LAL Vs. SURAJ
|
July 27, 1966 |
BALBIR SINGH Vs. STATE OF RAJASTHAN
|
March 11, 1966 |
BALMUKAND SHARMA Vs. BOARD OF REVENUE
|
July 29, 1966 |
BANSIDHAR Vs. STATE OF RAJASTHAN
|
August 12, 1966 |
BANSILAL Vs. HEMRAJ
|
February 24, 1966 |
BHAGWAN SAHAI Vs. SUALAL
|
March 25, 1966 |
BHAIRONDAN Vs. CHAIRMAN BOARD OF REVENUE RAJASTHAN
|
April 15, 1966 |
BHANWAR Vs. DHAN KANWAR BAI
|
October 15, 1966 |
BHANWAR LAL Vs. CHAMPA LAL
|
May 30, 1966 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
September 23, 1966 |
BHANWARILAL Vs. STATE
|
July 13, 1966 |
BHARATDAS Vs. LADULAL
|
March 3, 1966 |
BHAWANI SAHAI Vs. STATE OF RAJASTHAN
|
April 26, 1966 |
BHAWANI SINGH Vs. COLLECTOR ALWAR
|
July 30, 1966 |
BHONRA Vs. GANESH
|
January 13, 1966 |
BHOOT OIL MILLS JODHPUR Vs. COMMERCIAL TAXES OFFICER JODHPUR
|
November 25, 1966 |
BHURA RAM Vs. ONKAR RAM
|
February 7, 1966 |
BHURA RAM Vs. PEMA
|
March 11, 1966 |
BUDHRAM Vs. STATE
|
October 11, 1966 |
C ALEXANDER Vs. STATE OF RAJASTHAN
|
November 23, 1966 |
CHAMPALAL Vs. RAMESHWAR
|
October 26, 1966 |
CHANDMAL NAURAT MAL Vs. STATE OF RAJASTHAN
|
September 5, 1966 |
CHANDRA KANWAR Vs. UDA
|
October 27, 1966 |
CHATUR SINGH Vs. STATE OF RAJASTHAN
|
March 2, 1966 |
CHAUTHMAL Vs. STATE OF RAJASTHAN
|
March 2, 1966 |
CHHATAR SINGH Vs. UNION OF INDIA
|
September 5, 1966 |
CHHITAR MAL Vs. MUNSIF RAJGARH
|
November 25, 1966 |
CHHOGALAL Vs. STATE OF RAJASTHAN
|
October 17, 1966 |
CHHOGALAL Vs. NEW GANESH FINANCE CO BEAWAR
|
February 8, 1966 |
CHIRANJILAL SHRILAL GOENKA Vs. R PRASAD COLLECTOR OF CUSTOMS
|
May 17, 1966 |
CHUNARAM Vs. MUNSIF MAGISTRATE JODHPUR
|
September 22, 1966 |
COMMERCIAL TAXES OFFICER Vs. SANWALRAM SATYANARAIN
|
August 29, 1966 |
DAMODARLAL Vs. STATE
|
January 18, 1966 |
DAOOD Vs. JAI KISHAN
|
March 9, 1966 |
DAULATRAM Vs. STATE OF RAJASTHAN
|
July 5, 1966 |
DEOKISHAN Vs. JAGAN NATH
|
October 5, 1966 |
DEVI NARAIN Vs. CHAND NARAIN
|
March 24, 1966 |
DHULI Vs. THAVRA
|
May 10, 1966 |
DULLA Vs. STATE OF RAJASTHAN
|
April 18, 1966 |
FATEH CHAND Vs. STATE OF RAJASTHAN
|
October 18, 1966 |
GANESH MAL Vs. MEGHRAJ
|
October 27, 1966 |
GANESHA RAM Vs. MUNSIF BIKANER
|
September 13, 1966 |
GANGA RAM Vs. STATE
|
March 17, 1966 |
GANGARAM AGARWAL Vs. STATE
|
February 2, 1966 |
GEMINI MURTI KALAKAR Vs. STATE
|
February 2, 1966 |
GIRRAJ PRASAD Vs. STATE
|
January 31, 1966 |
GOPI SHANKER Vs. STATE OF RAJASTHAN
|
July 21, 1966 |
GOVIND RAM Vs. SUNDER BAI
|
September 30, 1966 |
GRAM PANCHAYAT OF VILLAGE ALUDA Vs. SH PUSHPA KANWAR
|
April 20, 1966 |
GUAWANT SINGH Vs. STATE OF RAJASTHAN
|
May 11, 1966 |
GULKANDI Vs. PRAHLAD
|
July 19, 1966 |
GUPHRAN ALI Vs. BISMILLA
|
May 17, 1966 |
GYAN DEVI Vs. STATE OF RAJASTHAN
|
July 13, 1966 |
GYANA RAM Vs. RAM SINGH
|
July 5, 1966 |
HANUMAN Vs. FATTU
|
November 29, 1966 |
HANUMAN SAHAI Vs. DISTRICT JUDGE JAIPUR
|
August 22, 1966 |
HARI SINGH Vs. CHANDRA SHEKHAR GOYAL
|
July 22, 1966 |
HARI SINGH Vs. STATE OF RAJASTHAN
|
April 25, 1966 |
HEERA CHAND Vs. HINDU
|
April 12, 1966 |
HINDU NATIONAL BOOT HOUSE Vs. STATE
|
July 14, 1966 |
HIRA Vs. BOARD OF REVENUE FOR RAJASTHAN
|
March 25, 1966 |
HIRALAL Vs. RATANLAL
|
May 13, 1966 |
HIRALAL Vs. HAKRAJ
|
August 11, 1966 |
JAGANNATH PRASAD PATWARI Vs. COLLECTOR BHARATPUR
|
August 16, 1966 |
JAGGU Vs. CHHATU SINGH
|
April 25, 1966 |
JAGJIT SINGH Vs. STATE OF RAJASTHAN
|
August 31, 1966 |
JAIKAUR Vs. NAND SINGH
|
July 6, 1966 |
JAIPUR HOSIERY MILLS PRIVATE LTD Vs. STATE OF RAJASTHAN
|
November 21, 1966 |
JANKIDAS RAMPRATAP Vs. STATE
|
March 25, 1966 |
JANVED SINGH Vs. HUSENA
|
May 10, 1966 |
JEO RAJ Vs. JERIA
|
August 2, 1966 |
KAJOR Vs. KALYAN DAS
|
February 21, 1966 |
KAJORILAL Vs. BHANWAR LAL
|
July 27, 1966 |
KAJYA Vs. NARAIN
|
July 18, 1966 |
KALU Vs. STATE
|
January 28, 1966 |
KALYAN SINGH Vs. GRAM PANCHAYAT DHANI POPERA
|
May 16, 1966 |
KAMAL KISHORE Vs. ASSISTANT COMMISSIONER EXCISE AND TAXATION
|
August 11, 1966 |
KAMLA Vs. GIRDHARI
|
March 28, 1966 |
KANCHAN Vs. BABU BHAI
|
November 1, 1966 |
KARANA Vs. PURAN
|
April 5, 1966 |
KARNI SINGH Vs. PREM SINGH
|
August 31, 1966 |
KASTURI LAL Vs. RAMNATH
|
October 7, 1966 |
KENDRIYA SARVODAYA SAHKARI SANGH Vs. SHRI JAWAN SINGH
|
August 8, 1966 |
KESHAV PRASAD Vs. STATE OF RAJASTHAN
|
April 9, 1966 |
KHAN MOHAMED Vs. STATE OF RAJASTHAN
|
May 6, 1966 |
KHAZANSINGH Vs. STATE OF RAJASTHAN
|
December 20, 1966 |
KHETSI Vs. JAWAR SINGH
|
May 5, 1966 |
KIRORILAL Vs. STATE OF RAJASTHAN
|
April 16, 1966 |
KISHANLAL Vs. JEETMAL
|
September 10, 1966 |
KRIPALDAS Vs. GOVERNMENT OF INDIA
|
March 23, 1966 |
KRIPARAM GANESHILAL Vs. STATE OF RAJASTHAN
|
February 28, 1966 |
KRISHNA RAM Vs. JANTRA ROL
|
May 25, 1966 |
KRISHNANAND Vs. HARBANS SINGH
|
February 16, 1966 |
KUNDA Vs. KUMBHA RAM
|
March 10, 1966 |
KUNTAL GUPTA Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN
|
August 31, 1966 |
KUTBUDDIN Vs. STATE
|
December 20, 1966 |
KUTBUDDIN Vs. STATE OF RAJASTHAN
|
November 7, 1966 |
LACHURAM Vs. INDERLAL
|
August 31, 1966 |
LADHI BAI Vs. THAKUR SHRIJI
|
October 19, 1966 |
LADHURAM Vs. MUNICIPAL BOARD GANGANAGAR
|
April 18, 1966 |
LALIYA Vs. STATE OF RAJASTHAN
|
July 18, 1966 |
LAXMAN Vs. MOOLYA
|
February 24, 1966 |
LAXMICHAND Vs. RAMKUMAR
|
September 9, 1966 |
LONGMAL Vs. SUPERINTENDENT OF POLICE
|
April 22, 1966 |
LT COL KHAZAN SINGH Vs. STATE OF RAJASTHAN
|
December 26, 1966 |
M S CHURU GHANI OIL UTPADAK SAHKARI SAMITI LTD Vs. STATE OF RAJASTHAN
|
May 10, 1966 |
MADAN SINGH Vs. RATA
|
October 15, 1966 |
MADHO SINGH Vs. MOTI LAL
|
February 23, 1966 |
MAHAVIR CHAND Vs. BUDHMAL
|
December 20, 1966 |
MAHAVIR PARSAD Vs. STATE
|
January 19, 1966 |
MAHENDRA SINGH Vs. KHEM CHAND
|
November 10, 1966 |
MANA Vs. KALYAN
|
June 27, 1966 |
MANAK CHAND HARAS Vs. RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD
|
February 22, 1966 |
MANDIA Vs. GADSI
|
February 21, 1966 |
MANGILAL Vs. STATE OF RAJASTHAN
|
August 10, 1966 |
MANNA LAL Vs. STATE OF RAJASTHAN
|
March 15, 1966 |
MANOHAR DAN Vs. STATE OF RAJASTHAN
|
October 31, 1966 |
MANORANJAN MUKHERJEE Vs. STATE OF RAJASTHAN
|
March 16, 1966 |
MOHAMMED NAEEM Vs. NISAR AHMED
|
August 8, 1966 |
MOHAN LAL Vs. COLLECTOR UDAIPUR
|
March 30, 1966 |
MOHAN PUNAMIA Vs. STATE OF RAJASTHAN
|
April 9, 1966 |
MOHANHAI Vs. KISHANLAL
|
January 27, 1966 |
MOHRILAL Vs. SHRI BALLABH
|
December 13, 1966 |
MOOL SINGH Vs. LADU
|
January 22, 1966 |
MOTILAL BABEL FORMER L D S Vs. COLLECTOR UDAIPUR
|
February 17, 1966 |
MOTIRAM Vs. BHUGROMAL
|
October 25, 1966 |
MUKHTIAR KAUR Vs. AJMER SINGH
|
September 23, 1966 |
MUNSIF ALI Vs. STATE OF RAJASTHAN
|
January 8, 1966 |
NANE SHAH Vs. RAMKUMAR
|
March 1, 1966 |
NANURAM Vs. BOARD OF REVENUE FOR RAJASTHAN
|
February 28, 1966 |
NARAIN Vs. MAKHAN
|
July 10, 1966 |
NARAIN Vs. KALU
|
September 23, 1966 |
NARAIN SINGH Vs. STATE OF RAJASTHAN
|
April 5, 1966 |
NARAYAN CHAND Vs. KRISHNA KUMAR
|
September 23, 1966 |
NARAYAN LAL Vs. RAMESH CHANDRA
|
November 9, 1966 |
NATHU ALIAS KABLI Vs. GHISIA
|
July 26, 1966 |
NATHU LAL Vs. STATE OF RAJASTHAN
|
April 6, 1966 |
NATIONAL MOTORS JODHPUR Vs. STATE
|
February 16, 1966 |
NAVLA Vs. FEROJA ALIAS BUKHLA
|
February 28, 1966 |
NAVYUG GRANTH KUTEER BIKANER Vs. STATE OF RAJASTHAN
|
August 16, 1966 |
NAWAL KISHORE DUBEY Vs. STATE OF RAJASTHAN
|
July 28, 1966 |
NENURAM Vs. STATE OF RAJASTHAN
|
July 29, 1966 |
NEW NATIONAL CHEMICAL AND PHARMACEUTICAL WORKS BHARATPUR Vs. STATE OF RAJASTHAN
|
March 18, 1966 |
NIRBHAYARAM Vs. DALLA
|
April 4, 1966 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 14, 1966 |
ONKAR BHARTI Vs. STATE OF RAJASTHAN
|
April 11, 1966 |
PADAM SINGH Vs. STATE OF RAJASTHAN
|
August 8, 1966 |
PANCHOOLAL Vs. TARA CHAND
|
April 13, 1966 |
PHOOL CHAND Vs. SUKHRAM
|
February 22, 1966 |
PHOOLCHAND Vs. STATE
|
February 2, 1966 |
PHOOLCHAND Vs. LAXMINARAIN
|
March 4, 1966 |
POONARAM Vs. HASTIMAL
|
September 27, 1966 |
PT JAYVANT RAO Vs. PT CHANDRAKANT RAO
|
February 16, 1966 |
PURSHOTTAM Vs. GOVT OF RAJASTHAN
|
November 15, 1966 |
PURUSHOTTAMDAS Vs. COLLECTOR JHUNJHUNU
|
August 31, 1966 |
RADHAKISHAN Vs. STATE OF RAJASTHAN
|
May 4, 1966 |
RAGHBIR SINGH MATHUR Vs. RAJASTHAN FINANCIAL CORPORATION
|
September 9, 1966 |
RAGHUNATH SINGH Vs. BHOOR SINGH
|
September 13, 1966 |
RAIMAL Vs. LAKHA
|
November 11, 1966 |
RAJ KANWAR Vs. STATE OF RAJASTHAN
|
February 2, 1966 |
RAJASTHAN FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1966 |
RAM DAYAL SINGAL Vs. COLLECTOR JAIPUR
|
December 27, 1966 |
RAM DEEN Vs. STATE OF RAJASTHAN
|
March 24, 1966 |
RAM KARAN Vs. DY DISTT DEVELOPMENT OFFICER NAGORE
|
July 11, 1966 |
RAM RICHPAL Vs. BIKANER STORES SUPPLY
|
February 3, 1966 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
June 30, 1966 |
RAM SINGH Vs. FATEHLAL
|
July 18, 1966 |
RAM SINGH Vs. PARMOLI
|
April 18, 1966 |
RAMA Vs. CHHOGA
|
May 16, 1966 |
RAMBILAS BHOJNALAYA AJMER Vs. STATE OF RAJASTHAN
|
November 10, 1966 |
RAMDASS TRUST Vs. DAMODARDAS
|
February 4, 1966 |
RAMDEO Vs. BOARD OF REVENUE RAJASTHAN
|
August 31, 1966 |
RAMPATLAL TIRKHA RAM Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1966 |
RANGLAL Vs. MORMUKAT SINGH
|
June 30, 1966 |
RANGRAJ Vs. STATE OF RAJASTHAN
|
September 14, 1966 |
RANJIT SINGH Vs. STATE OF RAJASTHAN
|
April 13, 1966 |
RAO BHAGWAT SINGH Vs. STATE OF RAJASTHAN
|
December 12, 1966 |
RATAN CHAND Vs. PANCHAYAT SAMITI
|
March 23, 1966 |
RATIRAM Vs. PHUSARAM
|
September 29, 1966 |
RAWAT HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
October 24, 1966 |
RAWAT SAWAI HARI SINGH Vs. STATE OF RAJASTHAN
|
June 4, 1966 |
RIDARAM Vs. DALIP SINGH
|
October 10, 1966 |
ROOP NARAIN Vs. MUNSIF BEHROR
|
May 5, 1966 |
SACHIDA NAND Vs. MANGI LAL
|
October 4, 1966 |
SAJAN KANWAR Vs. STATE OF RAJASTHAN
|
March 15, 1966 |
SAJJANLAL Vs. STATE OF RAJASTHAN
|
March 30, 1966 |
SAMBHAR SALTS LTD Vs. STATE OF RAJASTHAN
|
October 6, 1966 |
SAMELA RAM Vs. CHANDAN MAL
|
October 10, 1966 |
SATYANARAYAN S MODY Vs. CONTROLLER OF ESTATE DUTY
|
April 11, 1966 |
SETH MANSUKH RAI MORE Vs. STATE OF RAJASTHAN
|
July 22, 1966 |
SHANTI BAI Vs. STATE
|
August 22, 1966 |
SHANTILAL SHIV KUMAR Vs. TRANSPORT APPELLATE TRIBUNAL
|
February 23, 1966 |
SHER SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
|
February 1, 1966 |
SHER SINGH Vs. UMAID SINGH
|
April 6, 1966 |
SHIVCHAND GOYAL Vs. STATE OF RAJASTHAN
|
July 27, 1966 |
SHIVJI Vs. KISHRSARAM
|
May 5, 1966 |
SHRIMATI PREM KUMARI Vs. STATE OF RAJASTHAN
|
November 30, 1966 |
SHRINARAIN Vs. BOARD OF REVENUE
|
August 8, 1966 |
SHYAM CHARAN TIWARI Vs. KANHAIYALAL
|
November 15, 1966 |
SIBAL SINGH Vs. STATE OF RAJASTHAN
|
November 9, 1966 |
SINGHAL TRANSPORT Vs. JESARAM JAMUMAL
|
November 23, 1966 |
SITTU Vs. STATE
|
March 2, 1966 |
SOHAN LAL BANSAL Vs. ARJUNMAL DUDANI
|
August 24, 1966 |
SOMDATTA Vs. ABDUL RASHID
|
October 11, 1966 |
SRI NIVAS Vs. STATE OF RAJASTHAN
|
April 6, 1966 |
STATE Vs. RAWAT HIMMAT SINGH
|
June 27, 1966 |
STATE Vs. SANGRAM SINGH
|
April 6, 1966 |
STATE Vs. BANWARI LAL JAGIRDAR
|
February 15, 1966 |
STATE Vs. BHAGWAN SINGH
|
October 3, 1966 |
STATE Vs. MANGIA
|
September 26, 1966 |
STATE OF RAJAS THAN Vs. CHHAGANMAL BASTIMAL
|
August 31, 1966 |
STATE OF RAJASTHAN Vs. MAHARAJA HUKAM SINGHJI OF JAISALMER
|
August 25, 1966 |
STATE OF RAJASTHAN Vs. PHOOL CHAND
|
August 8, 1966 |
STATE OF RAJASTHAN Vs. KHIMLA
|
September 26, 1966 |
STATE OF RAJASTHAN Vs. MUNNALAL RAGHUNATH
|
November 18, 1966 |
STATE OF RAJASTHAN Vs. VISHAMBHAR DAYAL RAMSWAROOP
|
November 10, 1966 |
STATE OF RAJASTHAN Vs. MAJOR RAGHURAJ SINGH
|
November 2, 1966 |
STATE OF RAJASTHAN Vs. GOKAL SINGH
|
November 30, 1966 |
STATE OF RAJASTHAN Vs. INDER SINGH
|
December 22, 1966 |
STATE OF RAJASTHAN Vs. HEERA LAL
|
December 25, 1966 |
STATE OF RAJASTHAN Vs. CENTRAL INDIA MACHINERY MANUFACTURING CO LTD
|
December 31, 1966 |
STATE OF RAJASTHAN Vs. MOHANLAL
|
February 8, 1966 |
STATE OF RAJASTHAN Vs. MADHO SINGH
|
January 6, 1966 |
STATE OF RAJASTHAN Vs. KAMAL AND CO JAIPUR
|
April 3, 1966 |
STATE OF RAJASTHAN Vs. GANGADHAR
|
March 21, 1966 |
STATE OF RAJASTHAN Vs. BHAIRAV SINGH
|
May 16, 1966 |
STATE OF RAJASTHAN Vs. PATARIA
|
April 12, 1966 |
STATE OF RAJASTHAN Vs. AMAR SINGH
|
May 11, 1966 |
STATE OF RAJASTHAN Vs. KESAR SINGH
|
January 6, 1966 |
SUA Vs. JAI SINGH
|
March 2, 1966 |
SUKH RAJ Vs. HEMRAJ
|
January 17, 1966 |
SULTAN Vs. STATE OF RAJASTHAN
|
May 5, 1966 |
SURAJ MAL SINGHVI Vs. STATE OF RAJASTHAN
|
March 30, 1966 |
THAKUR DEVRAJ SINGH Vs. STATE OF RAJASTHAN
|
August 24, 1966 |
THAKUR HARI SINGH Vs. COMMISSIONER OF INCOME TAX
|
October 7, 1966 |
THIKANA RAJA SAHIB KUCHAMAN Vs. STATE OF RAJASTHAN
|
April 12, 1966 |
UMIA BAI Vs. CHAMPALAL
|
January 22, 1966 |
UNION OF INDIA Vs. FIRM MOHANLAL RAMCHANDRA
|
August 2, 1966 |
VITHALDAS Vs. MOHANLAL
|
April 5, 1966 |
YOGENDRA NATH HANDA Vs. STATE
|
March 21, 1966 |
YOGESH CHANDRA Vs. STATE OF RAJASTHAN
|
April 19, 1966 |
ZAHOOR AHMED MOHAMMAD SHAFI Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
|
September 7, 1966 |