ADDITIONAL COMMISSIONER AGRICULTURAL INCOME TAX Vs. KUBER SINGH
|
August 25, 1965 |
ADDITIONAL COMMISSIONER AGRICULTURAL INCOME TAX RAJASTHAN Vs. MANSINGH OF MEENDA
|
September 7, 1965 |
AHMAD Vs. MOHAMMAD UMAR
|
August 4, 1965 |
ALAM SHER Vs. TODARMAL
|
July 2, 1965 |
AMAR CHAND Vs. BACH RAJ
|
July 30, 1965 |
AMAR CHAND Vs. BACH RAJ
|
June 30, 1965 |
AMAR SINGH Vs. STATE
|
March 9, 1965 |
ANAND KANWAR Vs. CHANDRAWATI
|
April 22, 1965 |
ANAND SWAROOP BHATNAGAR Vs. STATE
|
April 16, 1965 |
ANANDILAL VERMA Vs. STATE OF RAJASTHAN
|
December 7, 1965 |
ANANDMAL JETHMAL Vs. STATE OF RAJASTHAN
|
September 14, 1965 |
ASSOCIATION OF P N B EMPLOYEES AJMER Vs. STATE OF RAJASTHAN
|
July 16, 1965 |
BACH RAJ Vs. BHANWAR LAL
|
July 14, 1965 |
BADRI Vs. STATE
|
March 6, 1965 |
BADRI PRASAD Vs. SOHANLAL
|
August 11, 1965 |
BADRILAL Vs. TRANSPORT APPELLATE TRIBUNAL
|
September 30, 1965 |
BALARAM Vs. TRANSPORT APPELLATE TRIBUNAL
|
September 9, 1965 |
BALU Vs. BOARD OF REVENUE RAJASTHAN
|
August 26, 1965 |
BANKIDASS MOOLRAJ Vs. STATE OF RAJASTHAN
|
April 8, 1965 |
BAPULAL Vs. LAXMI BHARAT TRADING CO
|
March 9, 1965 |
BASTIMAL Vs. PRAHLAD
|
March 8, 1965 |
BASTIMAL Vs. NATHMAL
|
October 1, 1965 |
BAWA GLASS AND CORCKERIES PVT LTD Vs. STATE OF RAJASTHAN
|
February 19, 1965 |
BAXIRAM Vs. ASHWANI KUMAR
|
January 25, 1965 |
BEER SINGH Vs. AJMER KAUR
|
August 7, 1965 |
BHAGSINGH Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
|
May 14, 1965 |
BHAGWAT SINGH Vs. HIMMAT SINGH
|
March 19, 1965 |
BHANWARLAL Vs. STATE OF RAJASTHAN
|
March 5, 1965 |
BHANWARLAL Vs. SHANKER
|
June 11, 1965 |
BHANWARLAL SOHANLAL Vs. STATE
|
December 22, 1965 |
BHEEV SINGH Vs. BANKE SINGH
|
July 16, 1965 |
BHEMJI Vs. KAMALJI
|
May 17, 1965 |
BHERA Vs. KESAR SINGH
|
December 9, 1965 |
BHERULAL Vs. MOHAN SINGH
|
September 23, 1965 |
BHIKAM CHAND Vs. STATE OF RAJASTHAN
|
May 14, 1965 |
BHOORI LAL Vs. GEHRI LAL
|
October 18, 1965 |
BHOPALWALA ARYA HIGHER SECONDARY PRABANDHAK SAMITI SRI GANGANAGAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES RAJASTHAN
|
February 11, 1965 |
BHUPENDRA SINGH Vs. GULAB SINGH
|
November 5, 1965 |
BHUTI Vs. BHANWARLAL
|
February 11, 1965 |
BRIJ GOPAL Vs. BHANWARLAL
|
March 31, 1965 |
BRIJ MOHAN Vs. N V VAKHARIA
|
March 15, 1965 |
BUDH SINGH Vs. JESHRAM SINGH
|
March 15, 1965 |
CHANDA Vs. PREMCHAND
|
September 1, 1965 |
CHHATARAM Vs. KODUMAL
|
November 1, 1965 |
CHHITAR Vs. LAXMI NARAIN
|
November 6, 1965 |
CHUNNILAL Vs. VASPUJAIJI MAHARAJ
|
October 12, 1965 |
CHUNNILAL Vs. KALU
|
July 16, 1965 |
DEEN DAYAL Vs. HANUMAN SAHAI
|
July 16, 1965 |
DEEP SINGH Vs. GULAB SINGH
|
July 28, 1965 |
DEEPCHAND Vs. SURTA
|
October 12, 1965 |
DHAN RAJ Vs. HARI RAM
|
November 26, 1965 |
DHARMA Vs. STATE
|
July 27, 1965 |
DIVISIONAL PERSONAL OFFICER NORTHERN RAILWAY JODHPUR Vs. REGIONAL LABOUR COMMISSIONER CENTRAL JABALPUR
|
April 19, 1965 |
DURGA PRASAD Vs. MOHAR SINGH
|
November 30, 1965 |
DURGA PRASAD Vs. GAURI SHANKAR
|
October 15, 1965 |
FIRM CHATURBHUJ KALURAM Vs. DHULARAM
|
October 15, 1965 |
FIRM SIREMAL DHINGARMAL Vs. STATE OF RAJASTHAN
|
September 1, 1965 |
GANESHLAL BHANWARLAL Vs. REGIONAL TRANSPORT OFFICER
|
September 28, 1965 |
GANESHMAL Vs. BOARD OF REVENUE RAJASTHAN
|
April 16, 1965 |
GANGARAM Vs. PHULIA
|
September 3, 1965 |
GANPAT SINGH Vs. STATE
|
October 18, 1965 |
GHAMANDI RAM AND ANR. Vs. SHANKER LAL AND ANR.
|
May 6, 1965 |
GHASI RAM Vs. STATE
|
November 29, 1965 |
GHEWARCHAND Vs. BHANWARILAL
|
June 19, 1965 |
GHISA Vs. COAL CONSUMERS SAHAKARI BHANDAR LTD
|
March 29, 1965 |
GIRDHARILAL Vs. MALURAM
|
August 10, 1965 |
GOPICHAND Vs. DHANNALAL
|
January 11, 1965 |
GORDHAN Vs. STATE OF RAJASTHAN
|
February 5, 1965 |
GOVIND NARAIN Vs. CHHOTI DEVI
|
September 21, 1965 |
GOVINDA Vs. KALYAN
|
August 4, 1965 |
GRAM PANCHAYAT SATHIN Vs. HAPA
|
August 16, 1965 |
GULAB BAI Vs. CHAMAN SINGH
|
November 29, 1965 |
GURMUKH SINGH Vs. STATE
|
November 8, 1965 |
H C KOTHARI Vs. STATE OF RAJASTHAN
|
April 8, 1965 |
HANUMAN BUX Vs. COLLECTOR NAGOUR
|
June 16, 1965 |
HARDUTT SINGH Vs. STATE TRANSPORT AUTHORITY
|
July 27, 1965 |
HARISHCHANDRA Vs. BHONRILAL
|
November 11, 1965 |
HARLA Vs. STATE OF RAJASTHAN
|
August 2, 1965 |
HEMDAN Vs. STATE OF RAJASTHAN
|
April 30, 1965 |
IBRAHIM Vs. LAKSHMIDHAR
|
October 7, 1965 |
IBRAHIM KHAN Vs. PANCHAYAT SAMITI CHAKSU
|
March 31, 1965 |
INDER LAL Vs. LACHHURAM
|
July 6, 1965 |
JAGANNATH Vs. STATE OF RAJASTHAN
|
October 12, 1965 |
JAGDISH DASS Vs. ONKAR
|
June 4, 1965 |
JAGDISH FLOUR AND OIL MILLS Vs. SHRI RAM LADU RAM
|
September 7, 1965 |
JAGDISH PRASAD Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
|
November 15, 1965 |
JAIPUR UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 20, 1965 |
JAIPUR UDYOG LTD Vs. COMMISSIONER OF INCOME TAX DELHI
|
April 20, 1965 |
JASWANT SINGH Vs. STATE
|
July 15, 1965 |
JITENDRA SINGH Vs. MULTANTNAL
|
July 8, 1965 |
KAILASH CHANDRA Vs. LAXMINARAYAN
|
August 4, 1965 |
KALOORAM Vs. RAMA
|
November 19, 1965 |
KALYAN Vs. PRAKASH CHAND
|
November 29, 1965 |
KANAKMAL Vs. KANHAIYALAL
|
October 19, 1965 |
KANMAL Vs. HUKAM CHAND
|
December 6, 1965 |
KANMAL Vs. HUKAMCHAND
|
August 6, 1965 |
KARNIDAN SINGH Vs. CIVIL JUDGE BIKANER
|
September 6, 1965 |
KHINWA SINGH Vs. NEMI SINGH
|
October 14, 1965 |
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
January 11, 1965 |
KOTAH TRANSPORT LTD Vs. STATE OF RAJASTHAN
|
April 23, 1965 |
KRANTICHAND Vs. STATE
|
October 14, 1965 |
KUNNESINGH BHANWARLAL Vs. NAVIA
|
March 25, 1965 |
LAKHPATRAI Vs. OM PRAKASH
|
August 4, 1965 |
LAKSHMI NARAIN LATH TRUST Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1965 |
LAKSHMI NARAYAN Vs. STATE OF RAJASTHAN
|
August 20, 1965 |
LALCHAND JALAMCHAND Vs. SALES-TAX OFFICER
|
February 8, 1965 |
LAXMI NARAIN LATH TRUST Vs. COMMISSIONER OF INCOME-TAX
|
November 10, 1965 |
LEELA JAIN Vs. STATE OF RAJASTHAN
|
April 21, 1965 |
MADAN LAL Vs. STATE OF RAJASTHAN
|
April 29, 1965 |
MAHANT LAKSHMI CHAND Vs. GOBINDI
|
September 8, 1965 |
MAHARAJA TEJRAJ SINGH Vs. STATE OF RAJASTHAN
|
March 30, 1965 |
MAHAVEER PRASAD Vs. STATE
|
February 21, 1965 |
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
July 27, 1965 |
MAKHANLAL Vs. STATE OF RAJASTHAN
|
March 15, 1965 |
MAKHANLAL BRIJ MOHANLAL KHERLI Vs. STATE OF RAJASTHAN
|
October 30, 1965 |
MAN INDUSTRIAL CORPORATION Vs. STATE
|
May 13, 1965 |
MANAK CHAND Vs. KANEY SINGH
|
March 29, 1965 |
MESSRS LAXMI NARAIN LATH TRUST MANDRELLA JHUNJHUNU Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
|
November 10, 1965 |
MODILAL Vs. KANHIYALAL
|
September 28, 1965 |
MOHAN LAL Vs. STATE
|
May 14, 1965 |
MOHANLAL Vs. BHAGWAN CHAND
|
September 10, 1965 |
MOHANLAL MITHALAL CHOWDHARI Vs. TRANSPORT APPELLATE TRIBUNAL JAIPUR
|
March 5, 1965 |
MOHD UMAR Vs. AHMED
|
December 8, 1965 |
MOOLI BAI Vs. DHAPI BAI
|
November 18, 1965 |
MST BUDHIA Vs. CHHOTELAL
|
July 10, 1965 |
MUBARAK HUSSAIN Vs. STATE OF RAJASTHAN
|
October 11, 1965 |
MUNICIPAL COUNCIL Vs. RAWAT RAM
|
January 12, 1965 |
MUNICIPAL COUNCIL JAIPUR Vs. GYARSI LAL
|
February 24, 1965 |
MUNICIPAL COUNCIL, JAIPUR Vs. RAMESHWARLAL
|
October 14, 1965 |
NAND LAL Vs. SHRI PRITHVI SINGH
|
August 9, 1965 |
NANDAN BHARGAVA Vs. STATE OF RAJASTHAN
|
April 6, 1965 |
NARAIN Vs. GORAN
|
August 7, 1965 |
NARAYAN SEN Vs. VISHANLAL
|
August 9, 1965 |
NATHI BAI Vs. SURAJ NARAIN
|
November 26, 1965 |
NATIONAL CLINIC Vs. ASSTT COMMERCIAL TAXES OFFICER SRI GANGANAGAR
|
August 16, 1965 |
NIHAL CHAND Vs. STATE OF RAJASTHAN
|
January 24, 1965 |
NIHALCHAND Vs. NORATMAL
|
February 22, 1965 |
NIRMALA DEVI Vs. ELECTION TRIBUNAL
|
January 27, 1965 |
NORATMAL Vs. MOHANLAL
|
August 24, 1965 |
ONKAR Vs. MANA
|
February 20, 1965 |
ONKAR Vs. KAPOORCHAND
|
August 4, 1965 |
PARASMAL Vs. DEVILAL
|
July 27, 1965 |
PARTAP Vs. STATE OF RAJASTHAN
|
September 21, 1965 |
PRINCIPAL SOPHIA GIRLS HIGHER SECONDARY SCHOOL AJMER Vs. STATE
|
June 22, 1965 |
RADHA KISHAN Vs. FIRM JWALA PRASAD SHIV PRASAD
|
December 15, 1965 |
RADIO FRIG INDIA PVT LTD Vs. STATE
|
July 17, 1965 |
RAJA ISHWARI SINGH Vs. RAJA HARI SINGH
|
November 5, 1965 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. LABOUR COURT RAJASTHAN
|
March 2, 1965 |
RAJASTHAN TYRE RETREADING CO Vs. STATE
|
January 5, 1965 |
RAJMAL Vs. MANAKLAL
|
September 30, 1965 |
RAM GOPAL Vs. RAM KUNWARI
|
March 9, 1965 |
RAM PRASAD Vs. GULKANDI
|
August 9, 1965 |
RAMCHANDER Vs. STATE
|
December 3, 1965 |
RAMCHANDRA Vs. STATE
|
July 26, 1965 |
RAMCHANDRA SINGH Vs. PARTAPSINGH
|
April 23, 1965 |
RAMDUTT Vs. STATE OF RAJASTHAN
|
October 21, 1965 |
RAMGOPAL Vs. MANGLA
|
November 22, 1965 |
RAMNIWAS Vs. TH DEVI SINGH
|
March 11, 1965 |
RAMNIWAS Vs. THAKUR DEVISINGH
|
March 11, 1965 |
RANJEET SINGH Vs. UNIVERSITY OF RAJASTHAN
|
August 16, 1965 |
RAO BAHADUR MOOLCHAND NEMICHAND Vs. DISTRICT JUDGE
|
January 8, 1965 |
RAO BRIJ MOHAN Vs. RAO NIRANJAN LAL
|
February 9, 1965 |
RASHTRIYA MILL MAZDOOR SANGH BIJAINAGAR Vs. UNION OF INDIA
|
September 16, 1965 |
RATAN LAL Vs. MUNICIPAL COUNCIL
|
November 1, 1965 |
RATAN LAL Vs. RAJUA
|
January 15, 1965 |
ROOPA Vs. STATE OF RAJASTHAN
|
November 9, 1965 |
S GHOSH Vs. DULIA
|
July 22, 1965 |
S N VYAS Vs. STATE OF RAJASTHAN
|
September 15, 1965 |
SAGARMAL Vs. RAMA
|
July 27, 1965 |
SAKINA Vs. ZAINAB BIBI
|
July 14, 1965 |
SALAUDDIN KHAN Vs. NIRMALA DEVI
|
November 22, 1965 |
SARDARMAL Vs. STATE OF RAJASTHAN
|
March 29, 1965 |
SAVITRI DEVI Vs. LAXMI NARAIN
|
March 31, 1965 |
SHANKERLAL Vs. KISHNA
|
June 10, 1965 |
SHARMA ROADWAYS Vs. SOHANLAL SONI
|
July 5, 1965 |
SHIV NARAIN Vs. STATE OF RAJASTHAN
|
September 13, 1965 |
SHIV PYARI Vs. SARDARI
|
November 11, 1965 |
SHIVRAJ Vs. BHOLA
|
December 16, 1965 |
SHRI BIJAY COTTON MILLS Vs. RASTRIYA MILL MAZDOOR SANGH
|
April 12, 1965 |
SHRI BIJAY COTTON MILLS LTD Vs. RASTRIYA MILL MAZOOR SANGH BIJAYNAGAR
|
April 12, 1965 |
SHRIRAM Vs. STATE
|
December 20, 1965 |
SITARAM Vs. MANGIA
|
January 19, 1965 |
SOHAN LAL Vs. GULAB CHAND
|
May 7, 1965 |
SOHANLAL Vs. GULABCHAND
|
May 7, 1965 |
SOHANLAL Vs. BABULAL
|
November 19, 1965 |
SONI BAI Vs. STATE
|
October 29, 1965 |
STATE Vs. VISHNUDUTT
|
November 8, 1965 |
STATE Vs. DEVI SINGH
|
September 3, 1965 |
STATE Vs. DHANPAT
|
August 25, 1965 |
STATE Vs. ROOP SINGH
|
November 24, 1965 |
STATE Vs. SARDARA SINGH AND OTHERS,
|
April 16, 1965 |
STATE Vs. HEERA
|
May 14, 1965 |
STATE Vs. BIRDA
|
April 30, 1965 |
STATE Vs. LAXMI NARAIN
|
July 12, 1965 |
STATE Vs. ROOPA
|
July 28, 1965 |
STATE Vs. MANSHARAM
|
January 19, 1965 |
STATE Vs. MEERA
|
February 9, 1965 |
STATE Vs. JAITH SINGH
|
March 4, 1965 |
STATE Vs. BHANWARIA
|
February 25, 1965 |
STATE Vs. VIKRAM SINGH
|
February 26, 1965 |
STATE Vs. NANDKISHORE
|
February 19, 1965 |
STATE Vs. EMPIRE STORES JAIPUR
|
January 31, 1965 |
STATE Vs. KHETARAM
|
March 12, 1965 |
STATE OF RAJASTHAN Vs. MUKHTIAR SINGH
|
March 15, 1965 |
STATE OF RAJASTHAN Vs. RIKHABCHAND
|
March 22, 1965 |
STATE OF RAJASTHAN Vs. MANAKLAL
|
March 12, 1965 |
STATE OF RAJASTHAN Vs. SOHANLAL
|
April 16, 1965 |
STATE OF RAJASTHAN Vs. PUKH RAJ
|
March 31, 1965 |
STATE OF RAJASTHAN Vs. BHAGIRATH SINGH
|
January 20, 1965 |
STATE OF RAJASTHAN Vs. BAHADUR SINGH
|
July 28, 1965 |
STATE OF RAJASTHAN Vs. HEER SINGH
|
July 14, 1965 |
STATE OF RAJASTHAN Vs. SHRI MAHARAJKUMAR YASHWANT SINGH
|
April 30, 1965 |
STATE OF RAJASTHAN Vs. PANEY KARAN SINGH JAGIRDAR
|
December 17, 1965 |
STATE OF RAJASTHAN Vs. MEERA
|
December 15, 1965 |
STATE OF RAJASTHAN Vs. DAULATRAM MOOLCHAND
|
December 10, 1965 |
STATE OF RAJASTHAN Vs. PATUSARI PUNKAR SAHKARI SAMITI LTD
|
September 29, 1965 |
STATE OF RAJASTHAN Vs. CHIMNIRAM CHATHMAL
|
October 11, 1965 |
STATE OF RAJASTHAN Vs. PARWATI DEVI
|
October 19, 1965 |
SUDARSHANLAL BAJAJ Vs. S P AGARWALA
|
January 5, 1965 |
SUKHA Vs. NINNI
|
September 17, 1965 |
SULTAN MAL Vs. ISMAIL
|
November 3, 1965 |
SUMERMAL RAJMAL Vs. RAMCHANDRA
|
May 20, 1965 |
SURAT SINGH Vs. UDA
|
January 6, 1965 |
SURESHCHANDRA Vs. BIRDICHAND
|
May 14, 1965 |
TARACHAND Vs. NANCHIA
|
January 14, 1965 |
THAKUR HANUMAN SINGH Vs. LIKHMA
|
March 10, 1965 |
THE STATE OF RAJASTHAN Vs. DUNGAR SINGH
|
March 23, 1965 |
UGAM SEE MODI Vs. STATE OF RAJASTHAN
|
September 16, 1965 |
UMED SINGH Vs. MANA
|
March 12, 1965 |
UNIKAT SANKUNNI MENON Vs. STATE OF RAJASTHAN
|
November 18, 1965 |
UNION OF INDIA Vs. NATHILAL
|
October 20, 1965 |
UNION OF INDIA Vs. MAHADEO PRASAD
|
September 15, 1965 |
UNION OF INDIA Vs. AJMER CLUB AJMER AND THE BOARD OF REVENUE AJMER
|
July 16, 1965 |
VEERCHAND Vs. STATE OF RAJASTHAN
|
October 6, 1965 |
VEERCHAND MOHANLAL Vs. DHANRAJ JASRAJ
|
February 17, 1965 |
VIDYA RATAN Vs. KOTA TRANSPORT CO LTD
|
May 3, 1965 |
VIJAI RAJ Vs. SOORAJ ROOP
|
December 6, 1965 |
VIJAY RAJ Vs. LAL CHAND
|
October 14, 1965 |
VIJAYRAJ AND HEMRAJ Vs. LALCHAND AND NARSINGHDAS
|
November 14, 1965 |
VISHWA NATH Vs. STATE OF RAJASTHAN
|
February 10, 1965 |