ABDUL MAJEED Vs. PEERCHAND
|
January 4, 1964 |
ABDUL REHMAN Vs. STATE
|
April 15, 1964 |
ABDUL SHAKOOR Vs. STATE OF RAJASTHAN
|
September 28, 1964 |
ANANDILAL Vs. ABDUL HUSSAIN
|
February 24, 1964 |
ANOOP CHAND Vs. NATHMAL
|
November 17, 1964 |
ANWAR MOHAMMAD Vs. MANAGING OFFICER CUM CUSTODIAN OF EVACUEE PROPERTY JAIPUR
|
March 7, 1964 |
BADAMI Vs. STATE
|
April 2, 1964 |
BAGH SINGH Vs. STATE OF RAJASTHAN
|
August 19, 1964 |
BAHADURMAL Vs. STATE
|
November 25, 1964 |
BAJRANG SINGH Vs. STATE OF RAJASTHAN
|
August 8, 1964 |
BAKSA Vs. ISHWAR SINGH
|
March 17, 1964 |
BALJI Vs. MURARKA RADHEYSHYAM RAMKUMAR
|
August 26, 1964 |
BALMUKAND Vs. BOARD OF REVENUE FOR RAJASTHAN
|
August 24, 1964 |
BANSWARA CENTRAL CO OPERATIVE BANK LTD Vs. DHUL SINGH
|
July 30, 1964 |
BAWA GLASS AND CROCKERIES PRIVATE LTD Vs. STATE OF RAJASTHAN
|
August 29, 1964 |
BEERA Vs. FAKRUDDIN
|
September 25, 1964 |
BHAGATPURA MOTOR TRANSPORT CO-OPERATIVE SOCIETY Vs. K S JHALA
|
November 23, 1964 |
BHAGCHAND Vs. KALURAM ALIAS MOOLCHAND
|
December 14, 1964 |
BHANWARI DEVI Vs. SOHAN LAL
|
July 22, 1964 |
BHANWARI LAL Vs. SHYAMLAL
|
September 2, 1964 |
BHOLIRAM Vs. GHANSHYAM SINGH BHATI
|
April 7, 1964 |
BHOMA RAM Vs. PANNA RAM
|
December 22, 1964 |
BHONRI LAL Vs. HABRA SPO ONKAR
|
January 16, 1964 |
BHURE KHAN Vs. KHAJU
|
June 30, 1964 |
BIJAI COTTON MILLS Vs. SUB-DIVISIONAL MAGISTRATE
|
August 6, 1964 |
BIJAI LAL Vs. STATE
|
November 9, 1964 |
BIKANER TEXTILE MERCHANTS SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1964 |
BIRDHA Vs. RANCHHORDAS
|
September 17, 1964 |
BIRDHILAL Vs. MATHURALAL
|
January 16, 1964 |
BOOTA RAM Vs. TOPANDAS
|
March 5, 1964 |
BUDHA Vs. CIVIL JUDGE MERTA
|
April 15, 1964 |
CHANDRA STORES AJMER Vs. CLOTH MERCHANTS ASSOCIATION AJMER
|
March 31, 1964 |
CHATARBHUJ Vs. STATE OF RAJASTHAN
|
July 20, 1964 |
CHEETER Vs. APHIA
|
February 15, 1964 |
CHHAGANLAL Vs. STATE OF RAJASTHAN
|
August 8, 1964 |
CHIMAN LAL Vs. AMAR CHAND
|
August 4, 1964 |
CHIMHA RAM Vs. STATE OF RAJASTHAN
|
August 17, 1964 |
CHIRANJILAL SHARMA Vs. RAJA RAMSINGH
|
March 19, 1964 |
CHUNA Vs. CHHOGALAL
|
December 8, 1964 |
COL SARDAR C S ANGRE Vs. STATE
|
September 2, 1964 |
COMMISSIONER OF INCOME TAX Vs. MAHARAJA OF BIKANER
|
December 18, 1964 |
COMMISSIONER OF INCOME TAX DELHI Vs. HIS HIGHNESS MAHARAJA KARNI SINGHJI OF BIKANER
|
December 18, 1964 |
COMMISSIONER OF INCOME-TAX Vs. RAMLAL AND SONS BARMER
|
January 28, 1964 |
DAL CHAND Vs. STATE
|
August 27, 1964 |
DAYA RAM Vs. ADDITIONAL COLLECTOR JAIPUR
|
November 16, 1964 |
DHANI Vs. STATE
|
August 18, 1964 |
DHANNA Vs. TEJ
|
June 11, 1964 |
DHANRAJ BALDEOKISHAN Vs. STATE
|
September 15, 1964 |
DHOOPO Vs. STATE
|
May 14, 1964 |
DUNGARAM DHANARAM Vs. CIVIL SUPPLIES
|
October 7, 1964 |
FAIZ MOHD Vs. KANAHIYALAL
|
January 10, 1964 |
FATEH SINGH Vs. GOPI
|
April 8, 1964 |
FAUJMAL Vs. NATHULAL
|
November 27, 1964 |
FIRM RAI BAHADUR SETH MOOLCHAND SUGANCHAND UDAIPUR Vs. MEWAR INDUSTRIAL AND COMMERCIAL SYNDICATE LTD
|
December 16, 1964 |
FIRM SUKHDEO ATMARAM Vs. UNION OF INDIA
|
February 10, 1964 |
GANESHDAS HUKMICHAND Vs. STATE OF RAJASTHAN
|
January 24, 1964 |
GANGA RAM Vs. KISHAR LAL
|
August 18, 1964 |
GANGA RAM Vs. HET RAM
|
September 18, 1964 |
GANGARAM Vs. HETRAM
|
September 18, 1964 |
GANGARAM Vs. STATE OF RAJASTHAN
|
January 31, 1964 |
GAURILAL Vs. RAMESHWER
|
June 11, 1964 |
GAYOOR AHMAD KHAN Vs. HAZARIMAL
|
August 14, 1964 |
GHANSHYAM Vs. MAHANT RAMCHARAN DAS
|
March 18, 1964 |
GHEVERCHAND Vs. STATE OF RAJASTHAN
|
December 18, 1964 |
GOBARIA Vs. STATE
|
October 26, 1964 |
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
January 20, 1964 |
GOPALMAL Vs. STATE
|
October 12, 1964 |
GOPI KISAN Vs. RAMU
|
January 17, 1964 |
GOTAN LIME SYNDICATE GOTAN Vs. COMMISSIONER OF INCOME-TAX DELHI RAJASTHAN NEW DELHI
|
March 25, 1964 |
GOVINDLAL Vs. BHANWARLAL
|
December 14, 1964 |
GOVINDRAM Vs. BHAGWAN SAHAI
|
December 11, 1964 |
GRAM PANCHAYAT KATHAWALA Vs. ROOP NARAYAN
|
April 10, 1964 |
GUMAN MAL Vs. RATNA
|
February 21, 1964 |
GYASIRAM Vs. STATE
|
February 10, 1964 |
HAMARA RADIO AND GENERAL INDUSTRIES Vs. STATE OF RAJASTHAN
|
April 28, 1964 |
HARI GOPAL Vs. SARDARMAL
|
October 28, 1964 |
HARI RAM Vs. STATE
|
March 11, 1964 |
HARISH CHANDRA Vs. DEPUTY DIRECTOR OF EDUCATION BIKANER RANGE
|
September 29, 1964 |
HARNATH Vs. DURGALAL
|
July 20, 1964 |
HUSSAIN BEG Vs. BOARD OF REVENUE FOR RAJASTHAN
|
August 31, 1964 |
INDRA AND COMPANY Vs. UNION OF INDIA
|
September 14, 1964 |
ISHWARI PRASAD ATRI Vs. STATE OF RAJASTHAN
|
October 12, 1964 |
JAI SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1964 |
JAIPUR SPINNING AND WEAVING MILLS LTD Vs. STATE
|
September 5, 1964 |
JAIPUR UDYOG LIMITED SAWAI MADHOPUR Vs. STATE OF RAJASTHAN
|
April 7, 1964 |
JAMMU MAL Vs. STATE
|
January 28, 1964 |
JANKI LAL Vs. SHEO NARAIN
|
April 27, 1964 |
JAWANA Vs. CHHOGA
|
November 13, 1964 |
JETH MAL Vs. STATE OF RAJASTHAN
|
January 22, 1964 |
JETHMAL Vs. STATE OF RAJASTHAN
|
July 16, 1964 |
JHAMAN LAL Vs. STATE OF RAJASTHAN
|
September 18, 1964 |
JIWARAM Vs. STATE
|
September 10, 1964 |
JOHRILAL Vs. RAMJILAL
|
May 26, 1964 |
KALAWATI BAI Vs. SHITALDAS
|
January 6, 1964 |
KALU Vs. STATE
|
November 2, 1964 |
KALYAN SINGH Vs. BHANWAR LAL
|
November 19, 1964 |
KAMMU Vs. STATE
|
February 3, 1964 |
KANHAIYALAL Vs. GORDHAN
|
March 25, 1964 |
KANHAIYALAL Vs. BADRILAL
|
October 26, 1964 |
KANHAIYALAL Vs. UNIVERSITY OF RAJASTHAN
|
September 24, 1964 |
KAPASAN GHANI TEL UTPADAK SAHAKARI SAMITI KAPASAN Vs. STATE
|
April 14, 1964 |
KARAN SEE Vs. BASTICHAND
|
August 4, 1964 |
KASTOORI Vs. STATE OF RAJASTHAN
|
September 18, 1964 |
KESA Vs. DANA
|
May 14, 1964 |
KHEMA Vs. PEETHA
|
December 29, 1964 |
KHETPAL Vs. BHURARAM
|
September 10, 1964 |
KHINVARAM Vs. LAKHI PRASAD
|
March 16, 1964 |
KISHAN GOPAL Vs. SURAJ MAL
|
January 7, 1964 |
KRISHNA BALLABH Vs. KRISHCHANDRA
|
August 24, 1964 |
KUSUMA DEVI Vs. GOVIND SINGH
|
August 10, 1964 |
LADHU RAM Vs. SHEOKARAN
|
April 30, 1964 |
LADHURAM BHANWARLAL Vs. STATE OF RAJASTHAN
|
June 1, 1964 |
LAKSHMI NARAIN SHARMA Vs. PRATAP SINGH
|
September 2, 1964 |
LILADHAR Vs. STATE OF RAJASTHAN
|
December 3, 1964 |
LOHARE Vs. CIVIL JUDGE BHARATPUR
|
February 4, 1964 |
LOKASHAN JAIN UDYOG MANDIR Vs. KALOORAM
|
August 25, 1964 |
MADAN GOPAL Vs. COLLECTOR CHURU
|
August 8, 1964 |
MADAN LAL Vs. RAM SINGH
|
August 12, 1964 |
MADAN LAL Vs. NOOR MOHAMAD
|
August 13, 1964 |
MAHANT BHAGWANDAS Vs. SUGGAN
|
November 11, 1964 |
MAHANT RAM CHARAN DAS Vs. KESRA
|
December 17, 1964 |
MAHBOOB KHAN Vs. HAKIM ABDUL RAHIM
|
March 30, 1964 |
MAIDE KHAN Vs. STATE
|
August 21, 1964 |
MANAKLAL AND SONS Vs. MADANLAL
|
August 3, 1964 |
MANGHARAM Vs. STATE
|
December 5, 1964 |
MANNALAL KUMAWAT Vs. MANNALAL DASHI
|
February 24, 1964 |
MANSUKHRAM Vs. HEMARAM
|
January 21, 1964 |
MAVASI Vs. BALWANT
|
February 24, 1964 |
MEHTA CHAND Vs. KUNDANMAL
|
March 24, 1964 |
MESSRS CHOHAN PAN BHANDAR Vs. ASSTT SALES TAX OFFICER BEAWAR
|
August 7, 1964 |
MESSRS GOTAN LIME SYNDICATE GOTAN Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
|
March 25, 1964 |
MISRURAM Vs. GUDARMAL
|
February 17, 1964 |
MODERN TRANSPORT CO KOTA Vs. STATE TRANSPORT AUTHORITY JAIPUR
|
April 16, 1964 |
MOHAN SINGH Vs. STATE
|
February 7, 1964 |
MOOL CHAND Vs. SHANKAR DATTA
|
November 19, 1964 |
MOTI Vs. GIRRAJ
|
August 7, 1964 |
MOTI LAL Vs. ONKAR
|
November 13, 1964 |
MUNICIPAL BOARD BHILWARA Vs. BHURALAL
|
July 29, 1964 |
MUTHRILAL Vs. BHUP SINGH
|
October 21, 1964 |
NANDKISHORE Vs. SHRINATH
|
January 20, 1964 |
NANDRAM Vs. STATE OF RAJASTHAN
|
December 9, 1964 |
NANURAM Vs. JUVARU
|
June 30, 1964 |
NARAYAN DUTT Vs. MOHANI DEVI
|
July 16, 1964 |
NATHU LAL Vs. STATE OF RAJASTHAN
|
June 30, 1964 |
NATHU SINGH Vs. BANNA
|
April 30, 1964 |
NATHUDAN Vs. STATE OF RAJASTHAN
|
July 22, 1964 |
NATHULAL Vs. THAKURJI SHRIJI BIRAJMAN TEMPLE ROOPJI MAHADEOJI
|
March 17, 1964 |
NATIONAL ENGINEERING INDUSTRIES LTD Vs. SALES TAX OFFICER B CIRCLE JAIPUR
|
December 18, 1964 |
NEMI CHAND Vs. HARAK CHAND
|
July 31, 1964 |
NIYAZ MOHAMMED Vs. STATE OF RAJASTHAN
|
September 3, 1964 |
OM PRAKASH Vs. STATE
|
March 10, 1964 |
ONKAR Vs. JAIRAM
|
January 14, 1964 |
PANNA Vs. KHET SINGH
|
January 24, 1964 |
PANNE SINGH Vs. GUMAN SINGH
|
March 9, 1964 |
POONAMCHAND Vs. MUNICIPAL BOARD
|
October 26, 1964 |
PRAKASH WATCH SERVICE Vs. STATE
|
March 10, 1964 |
PREM NATH Vs. STATE OF RAJASTHAN
|
November 27, 1964 |
PRITHVI RAJ Vs. STATE OF RAJASTHAN
|
December 9, 1964 |
PT TRIVENI SHYAM SHARMA Vs. BOARD OF REVENUE RAJ
|
August 27, 1964 |
PUKHRAJ Vs. STATE OF RAJASTHAN
|
December 10, 1964 |
PUKHRAJ Vs. UMMAIDRAM
|
March 31, 1964 |
PURSHOTTAM Vs. KANHAIYALAL
|
July 22, 1964 |
PYAR CHAND Vs. SURAJMAL
|
November 13, 1964 |
PYARE LAL Vs. HALKA SINGH
|
August 19, 1964 |
PYARI DEVI SMT Vs. UNION OF INDIA
|
March 5, 1964 |
RADBAVALLABH Vs. DAMODARDAS
|
October 19, 1964 |
RADHA KISHAN Vs. STATE OF RAJASTHAN
|
March 5, 1964 |
RAJA NARAIN SINGH Vs. STATE OF RAJASTHAN
|
September 11, 1964 |
RAJKUMAR RAJENDRA SINGH Vs. GANGA BISHAN
|
February 8, 1964 |
RAM DEO Vs. STATE OF RAJASTHAN
|
February 4, 1964 |
RAM KISHORE Vs. RAM KARAN
|
June 11, 1964 |
RAM NIWAS Vs. JAGANNATH
|
June 30, 1964 |
RAM RATAN Vs. STATE OF RAJASTHAN
|
April 30, 1964 |
RAM SINGH Vs. JETHANAND WADHUMAL AND CO
|
March 30, 1964 |
RAMDANA Vs. KANAHIYALAL
|
April 29, 1964 |
RAMJAS Vs. PATRAM
|
August 28, 1964 |
RAMPRATAP Vs. BHERON SINGH
|
February 20, 1964 |
RANJEET SINGH Vs. JAGDISH SINGH
|
July 17, 1964 |
RAO RAJA SURAT SINGHJI Vs. BOARD OF REVENUE RAJASTHAN
|
October 31, 1964 |
RATANLAL Vs. STATE
|
October 30, 1964 |
REWACHAND Vs. ANANDSINGH KACHHAWAHA
|
August 28, 1964 |
REWARIA Vs. RAM KISHAN
|
August 30, 1964 |
RUGHNATH SINGH Vs. STATE OF RAJASTHAN
|
July 7, 1964 |
SADIQUA Vs. DY COMMISSIONER OF EXCISE AND TAXATION JODHPUR
|
October 29, 1964 |
SAGARMAL Vs. ASHA DEVI
|
December 14, 1964 |
SAMPATMAL TIKHA RAM Vs. STATE OF RAJASTHAN
|
April 10, 1964 |
SARDAR MAL Vs. GAYATRI DEVI
|
February 3, 1964 |
SETH PUSHALAL MANSINGHKA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 29, 1964 |
SHAH POONAM CHAND Vs. COLLECTOR JALORE
|
January 10, 1964 |
SHEO DAYAL SHARMA Vs. DISTRICT JUDGE JAIPUR DISTT JAIPUR
|
March 13, 1964 |
SHYAMNARAIN SHARMA Vs. UNION OF INDIA
|
October 9, 1964 |
SHYAMSINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE
|
September 22, 1964 |
SOHAN SINGH Vs. STATE OF RAJASTHAN
|
July 31, 1964 |
SOHANLAL Vs. STATE OF RAJASTHAN
|
December 16, 1964 |
SOHANLAL CHHAJULAL Vs. BOLYA
|
May 29, 1964 |
SRIDHAR SINGH Vs. STATE
|
May 1, 1964 |
STATE Vs. CHHAGANMAL BASTIMAL
|
April 30, 1964 |
STATE Vs. RAJASTHAN TRADING CO
|
April 27, 1964 |
STATE Vs. MAHABIR PRINTING PRESS BEAWAR
|
July 9, 1964 |
STATE Vs. LAXMINARAIN
|
July 27, 1964 |
STATE Vs. PARASRAM
|
August 7, 1964 |
STATE Vs. S MAHBOOB ALI AND SONS
|
February 25, 1964 |
STATE Vs. RAM PRATAP
|
March 3, 1964 |
STATE Vs. BADRI
|
December 18, 1964 |
STATE Vs. BABULAL
|
September 7, 1964 |
STATE OF RAJASTHAN Vs. BHERON
|
December 7, 1964 |
STATE OF RAJASTHAN Vs. SARDAR SINGH
|
March 13, 1964 |
STATE OF RAJASTHAN Vs. LIBERTY SPORTS
|
April 10, 1964 |
STATE OF RAJASTHAN Vs. BHAGWAT SINGH
|
March 25, 1964 |
STATE OF RAJASTHAN Vs. MAN MOHAN SODA WATER FACTORY
|
July 24, 1964 |
STATE OF RAJASTHAN Vs. DEO KISHEN
|
July 27, 1964 |
SUDAMA PRASHAD Vs. DIVISIONAL SUPDT W RLY
|
November 23, 1964 |
SUJA Vs. STATE
|
May 27, 1964 |
SUMER CHAND Vs. STATE OF RAJASTHAN
|
July 7, 1964 |
SURAJMAL ROOPCHAND AND CO Vs. STATE OF RAJASTHAN
|
August 31, 1964 |
SURENDRA SINGH Vs. MANGLA
|
July 15, 1964 |
TEKA Vs. DULHE SINGH
|
April 30, 1964 |
TIKAMCHAND SHARMA Vs. RAMPAL
|
March 12, 1964 |
TIWARI JHUMERLAL SWAROOPLAL Vs. STATE OF RAJASTHAN
|
February 24, 1964 |
TULCHASINGH Vs. STATE
|
June 4, 1964 |
TULSI BAI Vs. CHUNILAL
|
April 8, 1964 |
UNION OF INDIA Vs. STATE
|
June 30, 1964 |
VASTULAL PAREEK Vs. PAREEK COMMERCIAL BANK LTD
|
January 8, 1964 |
VIJAI SINGH Vs. DY COMMISSIONER E AND T AJMER
|
November 30, 1964 |
VIJERAM Vs. ONKAR
|
August 30, 1964 |
VIRENDRA KAPUR Vs. UNIVERSITY OF JODHPUR JODHPUR
|
February 13, 1964 |
VISHWESHWAR DAYAL Vs. MADHO SINGH
|
June 5, 1964 |
WALL MOHD Vs. VATAN SINGH
|
May 29, 1964 |