ABDUL GAFOOR Vs. STATE OF RAJASTHAN
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August 29, 1961 |
ABDUL GANI Vs. STATE OF RAJASTHAN
|
April 14, 1961 |
ABDULKARIM KHAN Vs. STATE
|
March 15, 1961 |
ADDL COMMISSIONER INCOME TAX JAIPUR Vs. RANA PRATAP SINGH
|
February 28, 1961 |
AMAR SINGH TH Vs. RAM PAL
|
November 18, 1961 |
AMB SINGH Vs. JETHMAL
|
February 8, 1961 |
AMBALAL Vs. STATE
|
April 25, 1961 |
ANANDMAL Vs. STATE OF RAJASTHAN
|
December 8, 1961 |
ARJANDAS Vs. GOVERNMENT OF RAJASTHAN
|
April 14, 1961 |
BABU LAL Vs. BHAT MAL
|
March 15, 1961 |
BABULAL Vs. STATE OF RAJASTHAN
|
April 3, 1961 |
BABULAL Vs. STATE
|
June 6, 1961 |
BACHAN SINGH Vs. STATE
|
December 4, 1961 |
BADRI PERSAD Vs. JABBAL
|
March 13, 1961 |
BAL MUKAND Vs. MANGILAL
|
July 27, 1961 |
BALA BUX Vs. SITARAM
|
April 19, 1961 |
BALMUKAND Vs. RADHA VALLABH
|
February 27, 1961 |
BANSHIDHAR Vs. UNIVERSITY OF RAJASTHAN
|
October 9, 1961 |
BEHARI LAL Vs. MOOLA
|
April 28, 1961 |
BHABHOOT SINGH Vs. GHANSHYAM DURGA PRASAD
|
July 25, 1961 |
BHAG CHAND KHEM CHAND Vs. SALES TAX DEPARTMENT
|
April 25, 1961 |
BHAGIRATH Vs. COLLECTOR NAGAUR
|
April 19, 1961 |
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
|
February 24, 1961 |
BHAGWANDAS Vs. STATE OF RAJASTHAN
|
February 8, 1961 |
BHAWANI SHANKER Vs. MAHANT RAMODARACHARIYA
|
February 14, 1961 |
BHEEK SINGH Vs. ABDUL JALIL QAJI
|
August 18, 1961 |
BHERU SINGHJI Vs. STATE OF RAJASTHAN
|
August 19, 1961 |
BHONRI MST Vs. STATE OF RAJASTHAN
|
March 1, 1961 |
BHOOR SINGH Vs. STATE
|
April 21, 1961 |
BHOORCHAND Vs. KALYANCHAND
|
April 7, 1961 |
BHURA Vs. LADU
|
August 16, 1961 |
BRIJMOHANLAL Vs. SOHANRAJ
|
October 26, 1961 |
CHAIRMAN MUNICIPAL BOARD BHADRA Vs. STATE
|
May 11, 1961 |
CHAMPALAL Vs. SALIGRAM
|
March 17, 1961 |
CHANDANI Vs. RAJASTHAN STATE
|
April 27, 1961 |
CHANDMAL Vs. CHHOGA
|
July 3, 1961 |
CHHAGAN LAL Vs. SUKH LAL
|
July 12, 1961 |
CHHAGAN LAL Vs. INCOME TAX OFFICER
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May 12, 1961 |
CHHAGANLAL Vs. INCOME TAX OFFICER BIKANER
|
May 12, 1961 |
CHHAGANLAL Vs. MANJI
|
November 6, 1961 |
CHIRANJILAL Vs. MUKHLAL
|
January 16, 1961 |
COMMISSIONER OF INCOME TAX Vs. BAKSHI BHAGCHAND
|
April 3, 1961 |
COMMISSIONER OF INCOME TAX Vs. BRAHAM DUTT BHARGAVA
|
July 17, 1961 |
DALCHAND SUWALKA Vs. STATE
|
July 25, 1961 |
DALICHAND Vs. KHURJA
|
September 30, 1961 |
DAULAT SINGH Vs. RATAN CHAND
|
August 3, 1961 |
DAULATRAM Vs. CHATUMAL
|
April 12, 1961 |
DAYAL Vs. COLLECTOR NAGAUR
|
October 12, 1961 |
DEVI LAL Vs. GOSWAMI MAHARAJ GOVIND LAL
|
May 3, 1961 |
DHULCHAND DEWANCHAND Vs. ADDITIONAL COMMISSIONER SALES TAX RAJASTHAN
|
February 27, 1961 |
DURGA PRASAD Vs. STATE
|
February 22, 1961 |
DURJAN SINGH Vs. SAMSHER KHAN
|
August 9, 1961 |
EXECUTIVE ENGINEER ELECTRICAL AND MECHANICAL DEPARTMENT Vs. GIRDHARI LAL
|
June 5, 1961 |
FATEH SINGH Vs. SURAJ RATAN
|
February 17, 1961 |
FIRM J P SHARMA Vs. RIKHAB DAS JAI
|
September 13, 1961 |
FIRM KISHORILAL JAGANNATH PRASAD Vs. FIRM MURLIDHAR BANWARILAL
|
May 12, 1961 |
FIRM NARSINGH DAS LADU MAL Vs. TRILOKCHAND PADDIWAL
|
February 10, 1961 |
FIRM SHAH CHANDANMAL FATEHRAJ Vs. HAZARILAL
|
October 28, 1961 |
GANESHARAM Vs. KESHRICHAND
|
June 13, 1961 |
GANGA SAHAI Vs. GOBINDI
|
April 28, 1961 |
GANGARAM Vs. STATE OF RAJASTHAN
|
January 5, 1961 |
GAPPULAL GORDHANDAS Vs. CHUNILAL SHYAM LAL
|
February 16, 1961 |
GAVER CHAND Vs. STATE OF RAJASTHAN
|
February 7, 1961 |
GOKULCHAND Vs. STATE OF RAJASTHAN
|
March 10, 1961 |
GOPAL SINGH Vs. JAWAHARDAS CHELA JIWANDAS
|
March 23, 1961 |
GOVERNMENT OF RAJASTHAN Vs. SANGRAM SINGH
|
September 1, 1961 |
GULAB Vs. STATE
|
March 26, 1961 |
GULAB RAI Vs. RAJASTHAN STATE
|
March 13, 1961 |
GULABRAI Vs. STATE
|
March 13, 1961 |
HAMIRA Vs. HAMIRA
|
May 27, 1961 |
HAR SAHAYA Vs. RAM DEO
|
May 29, 1961 |
HARDAYAL Vs. MADANLAL
|
September 26, 1961 |
HARDEV Vs. CIVIL JUDGE JHUNJHUNU
|
October 28, 1961 |
HARI PRASAD Vs. RETURNING OFFICER NAWALGARH
|
April 28, 1961 |
HARI SHANKER Vs. STATE OF RAJASTHAN
|
August 1, 1961 |
HARI SINGH Vs. STATE
|
November 30, 1961 |
HARIDAS Vs. BANSHIDHAR
|
October 9, 1961 |
HARLAL BADRINARAIN Vs. STATE OF RAJASTHAN
|
January 22, 1961 |
HASSAN CHAND AND SONS Vs. H H MAHARAJA SHRI GAJ SINGH
|
January 5, 1961 |
HAZARIMAL KOCHNAJI Vs. KHEMCHAND MAGGAJI
|
February 6, 1961 |
HEERA SINGH AND OTHERS Vs. THE STATE
|
July 12, 1961 |
HIRALAL Vs. INCOME TAX OFFICER
|
February 8, 1961 |
INDER SINGH Vs. BOARD OF REVENUE RAJASTHAN
|
October 26, 1961 |
ISMAIL Vs. STATE OF RAJASTHAN
|
October 3, 1961 |
JAGDISH Vs. STATE
|
March 9, 1961 |
JAGTING Vs. SURATRAM
|
March 18, 1961 |
JAICHAND LAL Vs. FIRM KESRICHAND BHANWARLAL
|
September 11, 1961 |
JAIKISHAN Vs. BAJRANGLAL
|
May 5, 1961 |
JAIPUR SPINNING AND WEAVING MILLS LTD Vs. STATE OF RAJASTHAN
|
January 21, 1961 |
JOHRI LAL Vs. GORDHAN
|
September 19, 1961 |
KAILASH CHANDRA Vs. GOMAND RAM
|
April 6, 1961 |
KAILASH NARAIN Vs. STATE
|
December 21, 1961 |
KALWA Vs. BOARD OF REVENUE RAJASTHAN
|
March 31, 1961 |
KANKOO Vs. PUKHRAJ
|
August 12, 1961 |
KAPOOR CHAND SANGHI Vs. NARAIN LAL
|
August 14, 1961 |
KAPOORCHAND Vs. STATE OF RAJASTHAN
|
October 24, 1961 |
KARAM CHAND THAPPER AND BROS COAL SALES Vs. SALES TAX OFFICER CITY CIRCLE A JAIPUR
|
April 21, 1961 |
KARAN SINGH Vs. BOARD OF REVENUE RAJASTHAN
|
April 24, 1961 |
KARIM Vs. STATE
|
May 23, 1961 |
KEDARNATH Vs. RAMCHANDRA
|
November 18, 1961 |
KESSRIA MAHARAJ OF SINGHPURA Vs. STATE OF RAJASTHAN
|
August 8, 1961 |
KHHOONI Vs. MAKHAN
|
August 8, 1961 |
KHIWA Vs. BHURARAM
|
July 11, 1961 |
KIRAN KUMARI Vs. SETHANI PRABHAVATI KANWAR
|
August 3, 1961 |
KIRPARAM Vs. RAMJILAL
|
December 23, 1961 |
KISHNA Vs. ARJUNDAS
|
February 6, 1961 |
KRISHNA KUMAR Vs. STATE
|
December 13, 1961 |
LABHCHAND Vs. GANPATLAL
|
April 14, 1961 |
LADU LAL Vs. STATE OF RAJASTHAN
|
December 20, 1961 |
LADURAM Vs. RUKMA
|
January 17, 1961 |
LOONA RAM Vs. AUTHORITY APPOINTED UNDER S 151 PAYMENT OF WAGES ACT
|
October 27, 1961 |
MADHO SINGH Vs. STATE
|
February 6, 1961 |
MAGANLAL SANKALCHAND Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
January 31, 1961 |
MAGNA Vs. RUSTAM
|
February 8, 1961 |
MAGNIRAM Vs. RUSTAM
|
February 6, 1961 |
MAHALAXMI COTTON GINNING AND PRESSING FACTORY ASIND Vs. ASSTT COMMISSIONER EXCISE AND TAXATION BHILWARA
|
April 25, 1961 |
MAHIPAT SINGH Vs. STATE OF RAJASTHAN
|
July 18, 1961 |
MANGAL SINGH Vs. STATE OF RAJASTHAN
|
January 17, 1961 |
MANIRAM Vs. CHHAGANLAL
|
August 11, 1961 |
MANMAL Vs. KALYANMAL
|
August 9, 1961 |
MATEY Vs. BHAGWAT SINGH
|
June 5, 1961 |
MAUJIRAM Vs. GANGARAM
|
September 19, 1961 |
MAYARAM Vs. GOPAL ALIAS RAM GOPAL
|
September 22, 1961 |
MESSRS VISHNU TALKIES Vs. STATE
|
October 9, 1961 |
MEWAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 23, 1961 |
MITHA LAL Vs. GEHARILAL
|
July 28, 1961 |
MOHAMMAD ISMAIL Vs. ZAFAR MOHAMMAD
|
March 15, 1961 |
MOHAMMAD RAMZAN Vs. ASSTT CUSTODIAN CUM MANAGING OFFICER JAIPUR
|
February 20, 1961 |
MOHANLAL Vs. STATE OF RAJASTHAN
|
July 28, 1961 |
MOHINDERSINGH Vs. STATE OF RAJASTHAN
|
December 15, 1961 |
MOOLA Vs. SHRI KISHAN BHARTI
|
January 11, 1961 |
MOOLCHAND JHANJHARI Vs. COLLECTOR AJMER
|
August 2, 1961 |
MOTI LAL Vs. POORANCHAND
|
July 18, 1961 |
MOTI SINGH Vs. STATE OF RAJASTHAN
|
August 24, 1961 |
MOTILAL Vs. STATE OF RAJASTHAN
|
May 2, 1961 |
MUNICIPAL BOARD Vs. SOORAJ MAL
|
September 7, 1961 |
NANGA Vs. DHANNALAL
|
September 1, 1961 |
NARPAT SINGH Vs. SHIV SINGH
|
August 17, 1961 |
NARSINGH LAL Vs. STATE
|
June 13, 1961 |
NATHMAL NENMAL A FIRM BOMBAY Vs. MANGILAL
|
October 31, 1961 |
NATHYA Vs. BHOLIA
|
May 26, 1961 |
NAWAL KISHORE Vs. BHONRILAL
|
October 12, 1961 |
NAWAL MAL Vs. NATHU MAL
|
January 20, 1961 |
NISAR Vs. STATE OF RAJASTHAN
|
March 22, 1961 |
ONKAR Vs. HARISH CHANDER
|
April 1, 1961 |
ONKARMAL Vs. BANWARILAL
|
October 4, 1961 |
PALI ELECTRICITY COMPANY LTD Vs. INDUSTRIAL TRIBUNAL
|
February 15, 1961 |
PARTUMAL Vs. MANAGING OFFICER
|
October 9, 1961 |
PARWATI Vs. MOTIYA
|
July 30, 1961 |
PHOOLCHAND Vs. MANGILAL
|
August 24, 1961 |
POONAMCHAND Vs. STATE OF RAJASTHAN
|
August 24, 1961 |
POONAMCHAND Vs. SUMERCHAND
|
March 9, 1961 |
PRABHUDAYAL Vs. SURYA NARAIN
|
April 21, 1961 |
PREMKUMAR Vs. STATE
|
December 19, 1961 |
PUKHRAJ Vs. STATE
|
December 15, 1961 |
RADHA BAI Vs. PARASRAM
|
September 9, 1961 |
RADHA RAMAN Vs. GOKAR NATH
|
March 21, 1961 |
RAI BAHADUR SETH BHAGCHAND SONI Vs. KAILASHNATH BHARGAVA
|
May 3, 1961 |
RAIZ AHAMAD Vs. COLLECTOR AJMER
|
August 21, 1961 |
RAJASTHAN INDUSTRIAL CO OPERATIVE SOCIETY Vs. STATE OF RAJASTHAN
|
September 18, 1961 |
RAM DAYAL Vs. MUNSIFF RAJGARH
|
July 18, 1961 |
RAM KUMAR Vs. MAHADEO LAL
|
March 22, 1961 |
RAM MURTI Vs. STATE
|
April 28, 1961 |
RAM PRASHAD Vs. VIJAY SINGH
|
September 29, 1961 |
RAM SINGH Vs. MUNSIFF BUNDI
|
September 22, 1961 |
RAM SINGH Vs. GHISI
|
June 27, 1961 |
RAMANAND Vs. DIVISIONAL MECHANICAL ENGINEER NORTHERN RAILWAY
|
December 22, 1961 |
RAMBUX Vs. SOHANLAL
|
September 11, 1961 |
RAMCHANDER Vs. STATE OF RAJASTHAN
|
July 24, 1961 |
RAMDEO Vs. BIRDICHAND SUMERMAL
|
September 19, 1961 |
RAMDHAN Vs. BHURA
|
October 20, 1961 |
RAMESHWAR PRASAD Vs. COLLECTOR BHARATPUR
|
February 2, 1961 |
RAMJILAL Vs. GOVIND NARAIN
|
August 22, 1961 |
RAMLA Vs. STATE
|
September 1, 1961 |
RAMLAL Vs. STATE OF RAJASTHAN
|
September 29, 1961 |
RAMLAL Vs. BIRDHILAL SETHI
|
March 13, 1961 |
RAMRATAN Vs. MADHO
|
January 19, 1961 |
RAMSWARUP Vs. HEMA
|
June 13, 1961 |
RANCHHODLAL Vs. HARAKLAL
|
September 4, 1961 |
RATAN Vs. HAZARI
|
June 29, 1961 |
RIDHKARAN Vs. MALI RAM
|
March 29, 1961 |
ROOPALAL Vs. A R ALLARAKHA
|
August 24, 1961 |
ROOPCHAND Vs. PUNAMCHAND
|
July 27, 1961 |
ROORMAL Vs. JANKILAL
|
December 21, 1961 |
SAJJANLAL Vs. STATE OF RAJASTHAN
|
July 25, 1961 |
SAMU BAI Vs. SHAHJI MAGAN LAL
|
January 19, 1961 |
SARDARSINGH Vs. STATE
|
December 12, 1961 |
SARUPCHAND DHARAMCHAND Vs. SALES TAX OFFICER AJMER CITY
|
April 5, 1961 |
SARWAN Vs. PURILAL
|
September 4, 1961 |
SHAH MOHAMMAD Vs. STATE OF RAJASTHAN
|
October 21, 1961 |
SHANKERLAL Vs. COLLECTOR GANGANAGAR
|
September 20, 1961 |
SHANKERLAL Vs. JAMAL
|
August 25, 1961 |
SHANTILAL Vs. FARID KHAN
|
April 26, 1961 |
SHEOJIRAM RAMKUMAR Vs. STATE OF RAJASTHAN
|
October 5, 1961 |
SHYAM SUNDER Vs. SITA RAM
|
February 24, 1961 |
SHYAM SWARUP Vs. KANWARI
|
June 2, 1961 |
SHYAMSUNDER Vs. CHAND BAI
|
August 16, 1961 |
SINDHU SAMMALIT KRISHI SAHAKARI SAMITI LTD Vs. STATE OF RAJASTHAN
|
July 18, 1961 |
SITARAM Vs. JHAMAN LAL
|
July 6, 1961 |
SITARAM Vs. TARACHAND
|
September 15, 1961 |
SITARAM Vs. MUNICIPAL BOARD SAMBHAR
|
December 20, 1961 |
SRIPAL JAIN Vs. INSPECTOR GENERAL OF POLICE RAJASTHAN JAIPUR
|
February 23, 1961 |
STATE Vs. BHOORA
|
January 9, 1961 |
STATE Vs. MOTI SINGH
|
March 17, 1961 |
STATE Vs. UGAM SINGH
|
May 9, 1961 |
STATE Vs. CHAINARAM
|
May 5, 1961 |
STATE Vs. SUWA
|
November 20, 1961 |
STATE Vs. ABDUL RASHID
|
November 22, 1961 |
STATE Vs. CHATER SINGH
|
October 31, 1961 |
STATE Vs. BHAGWAN SINGH
|
September 27, 1961 |
STATE Vs. TOLU
|
September 22, 1961 |
STATE Vs. MANGTU RAM
|
October 20, 1961 |
STATE Vs. SUMER CHAND
|
January 3, 1961 |
STATE OF RAJASTHAN Vs. SAJJAN SINGH
|
October 5, 1961 |
STATE OF RAJASTHAN Vs. RANJITA LADHURAM
|
October 9, 1961 |
STATE OF RAJASTHAN Vs. CHANDER SINGH
|
September 22, 1961 |
STATE OF RAJASTHAN Vs. PRITHVI SINGH
|
August 11, 1961 |
STATE OF RAJASTHAN Vs. MAHMOOD GHASI MUSALMAN
|
April 28, 1961 |
STATE OF RAJASTHAN Vs. GUMAN SINGH
|
May 12, 1961 |
STATE OF RAJASTHAN Vs. NARAIN
|
July 19, 1961 |
STATE OF RAJASTHAN Vs. JAIT SINGH
|
July 20, 1961 |
STATE OF RAJASTHAN Vs. BHANU PRATAP SINGH
|
March 27, 1961 |
SUKHRAM Vs. STATE OF RAJASTHAN
|
July 25, 1961 |
SURAJMAL DURGALAL Vs. INCOME TAX OFFICER JAIPUR
|
March 15, 1961 |
TEJ SINGH Vs. RAWAT MAN SINGH
|
September 9, 1961 |
TIKUDA Vs. STATE
|
May 9, 1961 |
TILUMAL Vs. STATE
|
October 26, 1961 |
TOLARAM Vs. STATE OF RAJASTHAN
|
May 31, 1961 |
TRILOKI NATH SINHA Vs. STATE
|
April 16, 1961 |
TULASA Vs. SURATRAM
|
March 6, 1961 |
TULSA Vs. SURATRAM
|
February 3, 1961 |
TULSIRAM PANNALAL Vs. STATE OF RAJASTHAN
|
January 17, 1961 |
UDAI SINGH Vs. STATE
|
April 20, 1961 |
UDAILAL Vs. KESHORAM
|
June 9, 1961 |
UDAILAL LALCHAND Vs. STATE
|
April 25, 1961 |
UGAMSEE MODI Vs. STATE OF RAJASTHAN
|
August 4, 1961 |
UMDIRAM Vs. RAMDEO
|
March 3, 1961 |
UNION OF INDIA Vs. LACHHI RAM GURDAYALMAL
|
November 6, 1961 |
UNION OF INDIA Vs. SHIVJAS RAM
|
November 24, 1961 |
VASTULAL PAREEK Vs. OFFICIAL LIQUIDATOR THE PAREEK COMMERCIAL BANK LTD
|
August 21, 1961 |
VISHAN SINGH Vs. BHAGWAN SWARUP
|
March 8, 1961 |