ABDUL AZIZ Vs. MANMATH KUMAR
|
January 31, 1959 |
ABDUL GANI Vs. DEVI LAL
|
October 5, 1959 |
ABHIMANYU Vs. SUKHIA
|
September 14, 1959 |
ALI MOHAMMED Vs. SABDAR ALI
|
July 24, 1959 |
AMIR KHAN Vs. STATE
|
June 20, 1959 |
AMOLAK Vs. STATE
|
June 8, 1959 |
ANANDI LAL Vs. ONKAR
|
October 6, 1959 |
ANANDRAM Vs. MADHOLAL
|
December 10, 1959 |
ANIRUDH SINGH Vs. MANDIR SHRI NIRITHYA GOPALJI MAHARAJ KISHANGARH
|
October 8, 1959 |
ASA BAI Vs. PRABHULAL
|
October 8, 1959 |
ASHOKA BUS TRANSPORT CORPORATIONBHILWARA Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITY AND
|
November 9, 1959 |
ASSOCIATED CEMENT COMPANIES LTD Vs. INDUSTRIAL TRIBUNAL
|
August 24, 1959 |
ASSOOMAL Vs. TEKUMAL
|
October 6, 1959 |
BADRI PRASAD Vs. STATE
|
February 25, 1959 |
BADRIDASS KANHAIYALAL Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITYRAJASTHAN
|
April 27, 1959 |
BAG ALI ALI MOHMMED Vs. STATE OF RAJASTHAN
|
March 30, 1959 |
BAHORI KALLOO Vs. GHURE BALWANT
|
April 24, 1959 |
BAKHTAWARMAL Vs. BRIJ MOHAN
|
November 18, 1959 |
BAL MUKAND Vs. STATE
|
July 13, 1959 |
BALBIR ANAND Vs. RAM JAWAYA KAPOOR
|
September 29, 1959 |
BALU Vs. GULA
|
October 7, 1959 |
BALUDAN Vs. RUGHNATH
|
August 7, 1959 |
BALYA Vs. STATE
|
February 26, 1959 |
BASHIRAN Vs. NATHU
|
November 10, 1959 |
BEHARILAL Vs. RAMDAYAL
|
December 3, 1959 |
BHAGWATI PRASAD Vs. TULSIRAM
|
November 25, 1959 |
BHANWAR BAI Vs. BALMUKUND
|
February 2, 1959 |
BHARIOLAL Vs. PYARALAL
|
February 2, 1959 |
BHAWAR SINGH Vs. HIRA SINGH
|
September 1, 1959 |
BHERA Vs. STATE OF RAJASTHAN
|
October 15, 1959 |
BHERULAL Vs. JAGAN NATH
|
November 18, 1959 |
BHIKA Vs. TARACHAND
|
July 20, 1959 |
BRIJ BALLABH GOYAL Vs. SATYA DEV
|
August 7, 1959 |
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
September 10, 1959 |
BRIJLAL Vs. STATE
|
September 14, 1959 |
BRIJLAL Vs. STATE OF RAJASTHAN
|
February 18, 1959 |
BUDHA Vs. STATE
|
April 6, 1959 |
BUGAL PRASHAD Vs. UNION OF INDIA
|
February 3, 1959 |
C R ALWARES Vs. HABOOL
|
February 2, 1959 |
CHAKBAI Vs. STATE
|
October 14, 1959 |
CHANDAN SINGH Vs. STATE OF RAJASTHAN
|
March 2, 1959 |
CHANDANMAL Vs. SHIVKISHAN
|
February 28, 1959 |
CHANDER Vs. INDRAJ
|
January 5, 1959 |
CHAUTHILAL Vs. BADRI PRASAD
|
November 3, 1959 |
CHISTOPHER ANDREW NEELAKANTAN Vs. ANNE NEELAKANTAN
|
February 23, 1959 |
DALUDAN Vs. SUKHA
|
September 2, 1959 |
DAULAT RAM Vs. STATE OF RAJASTHAN
|
August 29, 1959 |
DAULAT RAM Vs. LAKHU MAL
|
November 9, 1959 |
DEODUTT SHARMA Vs. ZAHOOR AHMED ZAID
|
April 24, 1959 |
DEVI SINGH Vs. SHIV RAM SINGH
|
June 15, 1959 |
DHULKI Vs. STATE
|
May 14, 1959 |
DURGA Vs. MUKNA
|
October 30, 1959 |
DURGAH COMMITTEE AJMER Vs. STATE OF RAJASTHAN
|
January 13, 1959 |
FIRM GULZARIMAL GHEESALAL Vs. FIRM RAMESHCHANDRA RADHYESHYAM
|
February 17, 1959 |
FIRM MURLIDHAR Vs. FIRM KISHORILAL
|
April 2, 1959 |
FIRM MURLIDHAR BANWARILAL Vs. FIRM KISHORELAL JAGANNATH PRASAD
|
December 2, 1959 |
FIRM RAMNATH RAMACHANDRA Vs. FIRM BHAGATRAM AND CO MADANGANJ
|
February 26, 1959 |
FIRM RAMNATH RAMCHANDER Vs. FIRM BHAGATRAM AND CO
|
November 11, 1959 |
GANESH Vs. HUKMICHAND
|
December 4, 1959 |
GANESHILAL Vs. FAUJMAL
|
March 10, 1959 |
GANGADHAR Vs. SARDARMAL
|
October 7, 1959 |
GANPAT SINGH Vs. AGRAN
|
March 20, 1959 |
GANPATSINGH Vs. BRIJMOHANLAL SHARMA
|
January 30, 1959 |
GENERAL ASSURANCE SOCIETY LTD Vs. RAJASTHAN AGRICULTURE LIVE STOCK AND GENERAL INSURANCE CO
|
April 15, 1959 |
GENERAL MOTOR BUS SERVICEJAIPUR Vs. REGIONAL TRANSPORT AUTHORITYJAIPUR
|
February 24, 1959 |
GHISA Vs. STATE
|
June 2, 1959 |
GHISA RAM Vs. RAMBOOL SINGH
|
August 27, 1959 |
GHISIA Vs. STATE
|
May 7, 1959 |
GIRRAJ PRASAD Vs. BADRI LAL
|
December 3, 1959 |
GIRWAR Vs. BHAJNI
|
March 11, 1959 |
GOPAL Vs. KALLU
|
March 31, 1959 |
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
August 11, 1959 |
GORDHANSINGH Vs. SUWALAL AND KALYANBUX
|
January 5, 1959 |
GUMAN SINGH Vs. MAN SINGH
|
February 19, 1959 |
GURDEO KAUR Vs. BALVIR SINGH
|
May 13, 1959 |
GURDEOSINGH Vs. DAULAT KAUR
|
December 17, 1959 |
GYANIRAM Vs. GULAB CHAND
|
November 19, 1959 |
HANOOT Vs. DISTRICT JUDGE PALI
|
November 19, 1959 |
HANS RAJ Vs. FIRM HAZARIMAL DIPA
|
January 20, 1959 |
HANSOO Vs. SUWALAL
|
November 9, 1959 |
HARI SINGH Vs. RANG BAHADUR
|
April 27, 1959 |
HARIBUX MANDHANIA Vs. GULABCHAND
|
July 27, 1959 |
HARISH CHANDRA Vs. CHOTHMAL
|
January 8, 1959 |
HAZARI LAL Vs. HARI RAM
|
February 16, 1959 |
HIMALAYA TIMBER SUPPLY CO KOTAH Vs. MOHD SHAKOOR
|
July 28, 1959 |
JAGANNATH Vs. NIRANJANLAL
|
August 13, 1959 |
JAGANNATH Vs. GHISALAL
|
May 28, 1959 |
JAI SINGH Vs. HIRA SINGH
|
November 9, 1959 |
JAIGOVIND Vs. LALCHAND
|
August 21, 1959 |
JAIPUR SPINNING AND WEAVING MILLS LTD Vs. GOVERNMENT OF RAJASTHAN
|
October 1, 1959 |
JAIPUR SPINNING AND WEAVING MILLS LTD Vs. JAIPUR SPINNING AND WEAVING MILLS LTD
|
October 5, 1959 |
JANTA GRAM CHHAPARA Vs. TH GUMAN SINGH
|
June 4, 1959 |
JETHANAND WADHUMAL AND CO Vs. TOTARAM HARDAWARIMAL
|
January 19, 1959 |
JIWARAM Vs. HARHET
|
February 13, 1959 |
JOHARIMAL Vs. FATEHCHAND
|
November 21, 1959 |
JUMMARAM Vs. LAKSHMI BAI
|
November 30, 1959 |
KADAR Vs. RAHIM BAKASH
|
June 17, 1959 |
KAMAL Vs. STATE
|
September 7, 1959 |
KANHAIYALAL Vs. DEVILAL
|
December 2, 1959 |
KARAN SINGH Vs. MANOHAR SINGH
|
August 28, 1959 |
KARTAR SINGH Vs. MUKAND SINGH
|
June 11, 1959 |
KHEMRAJ Vs. STATE
|
October 22, 1959 |
KHILUMAL TOPANDAS Vs. ARJUNDAS TULSIDAS
|
February 17, 1959 |
KIRORI LAL Vs. CHIEF PANCHAYAT OFFICER RAJASTHAN
|
January 30, 1959 |
KIRORI LAL Vs. TEHSIL PANCHAYAT TODA BHIM
|
November 17, 1959 |
KISHANGARH ELECTRIC SUPPLY CO LTD Vs. UNITED STATE OF RAJASTHAN
|
May 5, 1959 |
KOODI Vs. BABOO
|
March 5, 1959 |
KRISHNA GOPAL Vs. REGIONAL TRANSPORT AUTHORITY
|
July 6, 1959 |
LACHHIRAM Vs. KANNA
|
October 16, 1959 |
LACHHMAN Vs. PYARCHAND
|
February 16, 1959 |
LACHHMI NARAIN Vs. KALYAN
|
July 31, 1959 |
LALLOO LAL Vs. STATE
|
February 24, 1959 |
LAXMI NARAIN Vs. MADANLAL
|
November 17, 1959 |
LAXMILAL Vs. GOVERNMENT OF RAJASTHAN
|
June 15, 1959 |
MADANLAL Vs. STATE OF RAJASTHAN
|
December 11, 1959 |
MAGI Vs. BABULAL
|
February 5, 1959 |
MAHARAJA SHREE UMAID MILLS LTD Vs. UNION OF INDIA
|
May 7, 1959 |
MAHARAJA SRI UMAID MILLS LTD Vs. COLLECTOR OF PAIL
|
November 11, 1959 |
MANGA RAM Vs. HAR LAL
|
March 30, 1959 |
MANGALRAM Vs. NARAINLAL
|
January 28, 1959 |
MANGI LAL Vs. MOTI LAL
|
May 8, 1959 |
MANOHAR SINGH RAO Vs. STATE OF RAJASTHAN
|
October 14, 1959 |
MESSERS BALA BUX AMARCHAND Vs. STATE GOVERNMENT
|
August 19, 1959 |
MEWAR TEXTILE MILLS Vs. KUSHALI BAI
|
December 18, 1959 |
MIRZA NASIR BEG Vs. KALYAN BAKASH
|
December 15, 1959 |
MISHRI MAT Vs. SOHAN RAJ
|
May 14, 1959 |
MISRA Vs. RAJASTHAN BOARD OF REVENUE
|
February 3, 1959 |
MOHAMMAD BHAI Vs. STATE OF RAJASTHAN
|
August 17, 1959 |
MOHAN LAL Vs. STATE
|
February 16, 1959 |
MOHAN LAL Vs. JOGLA
|
March 5, 1959 |
MOHAN LAL Vs. BAL KISHAN
|
March 30, 1959 |
MOHARI Vs. CHUKLI
|
October 24, 1959 |
MOOL SINGH Vs. STATE
|
July 8, 1959 |
MOOLA Vs. JUGAL
|
August 31, 1959 |
MOTI Vs. LACHHMAN
|
October 21, 1959 |
MOTI SINGH Vs. KISTURA
|
December 23, 1959 |
MOTILAL Vs. SHRIMATI PARBATI
|
January 21, 1959 |
MOTILAL RAM KALYAN Vs. APPELLATE AUTHORITY OF STATE TRANSPORT AUTHORITYRAJASTHAN
|
August 13, 1959 |
MOTIRAM Vs. PARMANAND
|
January 7, 1959 |
MUKAN CHAND Vs. RAO RAJA INDER SINGH
|
February 18, 1959 |
MUNICIPAL BOARD KOTAH Vs. ABDUL RASHID
|
April 27, 1959 |
MUNICIPAL COMMITTEEKISHANGARH Vs. MAHARAJA KISHANGARH MILLS LTD
|
December 11, 1959 |
MUNSHI RAM Vs. HUKAM SINGH
|
October 27, 1959 |
MURARI LAL Vs. STATE
|
April 16, 1959 |
MUTHRA LAL Vs. STATE
|
November 20, 1959 |
NAHAR SINGH Vs. KALU
|
December 2, 1959 |
NARAIN Vs. SHYAM SWAROOP
|
August 12, 1959 |
NARAYAN Vs. BHAGIRATH SINGH
|
February 16, 1959 |
NATHILAL Vs. MUNICIPAL BOARD DHOLPUR
|
March 17, 1959 |
NATHULAL Vs. PANA
|
October 14, 1959 |
NATHURAM Vs. PATRAM
|
December 7, 1959 |
PADMARAM Vs. SURJA
|
December 17, 1959 |
PAHELWAN Vs. AUTHORISED DEPUTY CUSTODIAN OF EVACUEE PROPERTY
|
January 28, 1959 |
PARTAP SINGH Vs. STATS OF RAJASTHAN
|
January 28, 1959 |
PARWATI DEVI Vs. TH GUMAN SINGH
|
April 30, 1959 |
PATHENA MANDAL CO-OPERATIVE STORES LTD Vs. MANGULAL
|
January 30, 1959 |
POONA Vs. TEHSIL PANCHAYAT DESURI
|
November 19, 1959 |
POONAMRAM Vs. STATE OF RAJASTHAN
|
March 9, 1959 |
PRATAP SINGH Vs. MADHO SUNAR
|
February 27, 1959 |
PREMIER AUTOMOBILES LTD Vs. LAXMI MOTORS CO JODHPUR
|
December 5, 1959 |
PREMRAJ Vs. MISHRIMAL
|
February 9, 1959 |
PRITHVI RAJ Vs. STATE
|
July 10, 1959 |
PURANDEVI Vs. AIDAN
|
November 14, 1959 |
QURABALI Vs. GOVERNMENT OF RAJASTHAN
|
July 28, 1959 |
RADA Vs. SUNDARKUNWAR
|
September 23, 1959 |
RADHA KRISHAN Vs. MOHAN SINGH
|
April 7, 1959 |
RAGHU NATH Vs. RAM NARAIN
|
May 18, 1959 |
RAGHUNATH PRASAD Vs. MANGI LAL
|
March 6, 1959 |
RAJ MAL Vs. BACHAN KANWAR
|
August 27, 1959 |
RAJIA Vs. GURUBUX
|
February 25, 1959 |
RAJPUTANA COLD STORAGE AND REFRIGERATION Vs. GOVERNMENT OF RAJASTHAN
|
April 8, 1959 |
RAJVI AMAR SINGH Vs. STATE OF RAJASTHAN
|
April 29, 1959 |
RAM BUX Vs. SOHAN LAL
|
April 8, 1959 |
RAM KHILARI Vs. HARI SINGH
|
March 6, 1959 |
RAM LAL Vs. MANGU
|
June 24, 1959 |
RAM LAL Vs. MANGU
|
June 2, 1959 |
RAM SAHAI Vs. GAJJA
|
January 23, 1959 |
RAMESH CHANDRA Vs. ANOKH BAI
|
April 29, 1959 |
RAMESHWAR LAL Vs. GULAB CHAND
|
November 3, 1959 |
RAMESHWARLAL Vs. JHUNTA
|
September 25, 1959 |
RAMJILAL Vs. SUNDA
|
October 26, 1959 |
RAMLAL Vs. STATE
|
November 7, 1959 |
RAMNARAIN Vs. STATE
|
August 8, 1959 |
REDARAM Vs. BHOOPRAM
|
November 21, 1959 |
ROOP KISHORE AGARWAL Vs. KESARI MAL
|
May 14, 1959 |
ROSHAN DASS Vs. LALCHAND
|
September 22, 1959 |
SALEH RAJ Vs. CHANDAN MAL
|
September 23, 1959 |
SAMDU KHAN Vs. MADANLAL
|
January 13, 1959 |
SARDAR KHAJAN SINGH Vs. ASSTT COMMISSIONER EXCISE AND TAXATION GANGAPUR
|
July 30, 1959 |
SETH LALCHAND Vs. SETH RADHA BALLABH
|
January 6, 1959 |
SHANKERLAL S/O DAYALAL Vs. SHANKERLAL S/O AMBASHANKAR
|
December 11, 1959 |
SHARIFAN Vs. RASHID AHMAD
|
November 9, 1959 |
SHATRUSHAL SINGH Vs. NOOR MOHAMMAD
|
March 30, 1959 |
SHEO PRAKASH SINGH Vs. STATE OF RAJASTHAN
|
September 25, 1959 |
SHEOBUX SINGH Vs. PARASRAM
|
August 5, 1959 |
SHIV DAYAL Vs. SUMITRA DEVI
|
May 11, 1959 |
SHREELAL Vs. SHRI ADI GOUR BRAHMIN SANSTHA JAIPUR
|
February 19, 1959 |
SHRI RATAN Vs. STATE TRANSPORT AUTHORITY JAIPUR
|
January 28, 1959 |
SHRICHAND Vs. INDER SINGH
|
March 4, 1959 |
SHRILAL Vs. MANMATH KUMAR MISRA
|
April 16, 1959 |
SHYAM SUNDER Vs. SITA RAM
|
March 13, 1959 |
SITARAM Vs. STATE
|
November 20, 1959 |
SOHAN LAL Vs. POONAM CHAND
|
October 21, 1959 |
SOHANLAL Vs. LAXMILAL
|
November 20, 1959 |
STATE Vs. BALCHAND
|
July 23, 1959 |
STATE Vs. JATAN SINGH
|
July 30, 1959 |
STATE Vs. SOHAN LAL
|
August 20, 1959 |
STATE Vs. MOHAN
|
March 13, 1959 |
STATE Vs. KANHAIYALAL
|
February 19, 1959 |
STATE Vs. ABDUL MAJID
|
February 23, 1959 |
STATE OF RAJASTHAN Vs. GIRDHARILAL CHUNNILAL MODI
|
January 9, 1959 |
STATE OF RAJASTHAN Vs. KESHRICHAND
|
February 10, 1959 |
STATE OF RAJASTHAN Vs. MADANSWARUP
|
August 28, 1959 |
STATE OF RAJASTHAN Vs. ROOP SINGH
|
December 10, 1959 |
SUGAN CHAND Vs. HARI BUX
|
May 6, 1959 |
SUGAN CHAND Vs. DEEP SINGH
|
March 16, 1959 |
SUMER MAL Vs. RIDHKARAN
|
April 2, 1959 |
SURAJ MAL Vs. MUNICIPAL BOARD BARAN
|
March 3, 1959 |
SURAJ NARAIN Vs. HARI RAM
|
August 13, 1959 |
SURAJSEE Vs. SHEONATH SINGH
|
February 10, 1959 |
SYED HUSSAIN ALI S/O SYED SIDDIQ ALI Vs. DURGAH COMMITTEE AJMER
|
January 28, 1959 |
TEJ SINGH Vs. BIRDA
|
January 19, 1959 |
THAKUR JUNJAR KARAN Vs. SUKDEO
|
June 15, 1959 |
THAKUR MADHOSINGH Vs. JAGDAMBALAL
|
November 30, 1959 |
THAKURJI SRIJI OF JAIPUR Vs. GULAB BAI
|
January 23, 1959 |
THANMAL SURANA Vs. UNION OF INDIA
|
April 2, 1959 |
UDARAM Vs. AMAR SINGH
|
February 11, 1959 |
UMRAO KANWAR Vs. RAM PYARI
|
February 25, 1959 |
UMRAON KANWAR SURANA Vs. STATE
|
September 18, 1959 |
UNION OF INDIA Vs. MANMOHAN LAL
|
July 27, 1959 |
VARMA Vs. RAMSINGH
|
September 24, 1959 |