ABDUL GAFOOR Vs. SENSMAL
|
October 19, 1954 |
ABDUL REHMAN KHAN Vs. STATE
|
November 12, 1954 |
AJMER MUNICIPAL COMMITTEE Vs. JETHANAND WADHUMAL
|
May 15, 1954 |
ALLADIN Vs. KARIMBUX AND OTHERS
|
April 7, 1954 |
AMAR CHAND Vs. SHANKARI
|
May 11, 1954 |
AMAR SINGH MADHO SINGH Vs. STATE OF RAJASTHAN
|
August 23, 1954 |
AMARCHAND Vs. SUKHRAM
|
March 16, 1954 |
AMI KAUR Vs. BANSI
|
January 7, 1954 |
AMIRCHAND Vs. VAID RAMCHANDRA
|
May 3, 1954 |
ARJUN Vs. STATE OF RAJASTHAN
|
November 16, 1954 |
ASHKARAN Vs. SANTOK CHAND
|
March 9, 1954 |
ASSANDAS Vs. NATHIRMAL
|
February 19, 1954 |
ATRAJ Vs. STATE
|
August 9, 1954 |
BADAMI Vs. ANAND BHANWAR BANK
|
April 30, 1954 |
BADHAVA SINGH Vs. CHARAN SINGH
|
March 1, 1954 |
BADRA Vs. STATE
|
January 20, 1954 |
BAJRANGLAL Vs. STATE
|
November 26, 1954 |
BALA Vs. STATE
|
May 13, 1954 |
BALDEVI Vs. RAMNATH
|
November 22, 1954 |
BALGOVIND Vs. MAHADEVA
|
December 3, 1954 |
BALKISHAN Vs. JUGRAJ
|
April 30, 1954 |
BANA RAM Vs. RENT CONTROLLER JAIPUR
|
August 6, 1954 |
BANARSI BAI Vs. GHISOOLAL
|
August 6, 1954 |
BANARSILAL Vs. SHRI BHAGWAN
|
July 14, 1954 |
BANEYSINGH Vs. GANGASAHAI
|
April 2, 1954 |
BANSILAL Vs. KALYAN
|
January 8, 1954 |
BANTA SINGH Vs. STATE
|
February 11, 1954 |
BANWARILAL Vs. NATHULAL
|
February 10, 1954 |
BARKATALI Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY OF INDIA
|
January 18, 1954 |
BARKATALI Vs. GIRDHARI SINGH
|
September 22, 1954 |
BASTIMAL Vs. LEHRIRAM
|
April 2, 1954 |
BEGUM FEJUN Vs. STATE
|
April 22, 1954 |
BEGUM FEJUN Vs. STATE
|
December 23, 1954 |
BEOPARIA Vs. STATE OF AJMER
|
July 30, 1954 |
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
|
January 18, 1954 |
BHAGWATILAL Vs. STATE
|
January 28, 1954 |
BHAIRON LAL Vs. BHAGWAT DUTT THAKUR COLLECTOR KOTAH
|
September 29, 1954 |
BHAWANISHANKER Vs. ROOPSHANKER
|
July 16, 1954 |
BHIKAMCHAND Vs. STATE OF RAJASTHAN
|
July 27, 1954 |
BHONREYLAL Vs. RAM SINGH
|
August 30, 1954 |
BHOOR DAN Vs. HEMA
|
December 16, 1954 |
BHURA Vs. MURARDAN
|
October 23, 1954 |
BIJAILAL Vs. STATE
|
February 23, 1954 |
BIRBAL Vs. THAMMAN SINGH
|
December 2, 1954 |
BIRDHICHAND Vs. STATE
|
February 18, 1954 |
BISHNA Vs. STATE
|
July 19, 1954 |
BITHALDAS Vs. CHANDRATAN
|
October 8, 1954 |
BRIJMOHAN Vs. THAKURJI SHRI RANJIT BEHARIJI
|
February 10, 1954 |
CHANDRA BHAN AND OTHERS Vs. MISRIMAL AND OTHERS
|
August 30, 1954 |
CHATUREY Vs. HIRA
|
December 17, 1954 |
CHAUTH MAL Vs. JINSI
|
December 9, 1954 |
CHHAJIA Vs. BOARD OF REVENUE RAJASTHAN
|
February 19, 1954 |
CHHITAR Vs. PARSADI
|
June 23, 1954 |
CHHOTA Vs. STATE OF RAJASTHAN
|
November 25, 1954 |
CHIEF ENGINEER B AND R JAIPUR Vs. HARBANS SINGH
|
July 15, 1954 |
DALJEET SINGH Vs. BOARD OF REVENUE
|
November 8, 1954 |
DALURAM Vs. RAMESHWAR
|
September 8, 1954 |
DAULAT SINGH Vs. STATE OF RAJASTHAN
|
March 16, 1954 |
DAULATRAM Vs. BHOMRAJ
|
December 23, 1954 |
DEWA Vs. BHELIA
|
May 14, 1954 |
DHANNA Vs. HARI SINGH
|
December 23, 1954 |
DHANNA Vs. CHANDRA
|
September 7, 1954 |
DHANNALAL Vs. STATE
|
August 4, 1954 |
DHOKAL SINGH Vs. RIDHMAL
|
November 1, 1954 |
DHULA Vs. HARLAL
|
December 16, 1954 |
DINDAYAL Vs. BASUDEO
|
October 15, 1954 |
DULICHAND Vs. STATE
|
August 23, 1954 |
DUNGARMAL Vs. S D M RATANGARH
|
August 23, 1954 |
DURJAN SINGH Vs. STATE
|
April 27, 1954 |
FIRM SIRILAL MANGILAL Vs. SUGANCHAND
|
December 23, 1954 |
GADDAR Vs. STATE
|
January 21, 1954 |
GANESHILAL Vs. RAMGOPAL
|
July 13, 1954 |
GANGABUX Vs. AYODHYAPRASAD
|
March 22, 1954 |
GENERAL MOTOR BUS SERVICE TONK Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
|
July 28, 1954 |
GEORGE ANTHONY MONTERIO Vs. STATE
|
December 10, 1954 |
GHASI Vs. GIRDHARI
|
December 14, 1954 |
GHASI LAL BAGORIA Vs. MUNICIPAL BOARD GANGAPUR CITY
|
November 16, 1954 |
GIDHA Vs. PYARE LAL
|
May 13, 1954 |
GIRRAJ PRASAD Vs. SHRIMATI DHAKAN BAI
|
September 20, 1954 |
GORDHAN Vs. KISHAN LAL
|
May 6, 1954 |
GORDHAN LAL Vs. NATHU LAL
|
August 27, 1954 |
GOSWAMI SHRI BALLABHLALJI MAHARAJ Vs. STATE OF RAJASTHAN
|
January 8, 1954 |
GOVERDHANLAL Vs. BAKHTAWARLAL
|
March 1, 1954 |
GOVINDRAM Vs. LEKHU
|
March 8, 1954 |
GULAB SHANKAR Vs. RAM NARAIN
|
July 19, 1954 |
GUMANMAL Vs. SHAMBHULAL
|
January 19, 1954 |
GURUBUX RAI Vs. AMAN SINGH
|
November 19, 1954 |
GURUBUX SINGH Vs. STATE
|
October 8, 1954 |
GYARSI Vs. STATE
|
August 30, 1954 |
HAJI ABDUL GHAFOOR Vs. STATE OF RAJASTHAN
|
April 5, 1954 |
HAR PRASAD Vs. UNION OF INDIA
|
February 18, 1954 |
HARLAL Vs. JAINDRA SINGH
|
September 10, 1954 |
HARMUKH Vs. KANHAIYALAL
|
August 9, 1954 |
HARNARAIN Vs. MOOL CHAND
|
August 31, 1954 |
HARPRASAD Vs. REVENUE BOARD RAJASTHAN
|
April 13, 1954 |
HAVJI Vs. BADA
|
March 26, 1954 |
HEERA Vs. UDAIRAM
|
March 2, 1954 |
HEERALAL Vs. MAHADEO
|
February 2, 1954 |
HEMSINGH Vs. MOTISINGH
|
November 30, 1954 |
HIRAGIR Vs. HEMRAJ
|
December 22, 1954 |
HUKAM CHAND Vs. STATE
|
June 18, 1954 |
HUKUM SINGH MILAP SINGH Vs. STATE OF AJMER
|
January 8, 1954 |
INDER SINGH Vs. STATE OF RAJASTHAN
|
January 29, 1954 |
ISMAIL Vs. HANSRAJ AND ANOTHER,
|
November 26, 1954 |
JAILAL Vs. BADRI LAL
|
December 16, 1954 |
JAISINGH Vs. TAHSILDAR NEEM KA THANA
|
March 2, 1954 |
JAMNALAL Vs. SHANKER SINGH
|
November 3, 1954 |
JAMNALAL Vs. DEO CHAND
|
November 5, 1954 |
JAWANING Vs. STATE
|
December 21, 1954 |
JAWANMAL Vs. KANTILAL
|
September 15, 1954 |
JEEWAN ALI Vs. BHURI LAL
|
March 26, 1954 |
JETHMAL Vs. AMBSINGH
|
November 26, 1954 |
JHABARMAL Vs. UNION OF INDIA
|
February 5, 1954 |
JIWIBAI Vs. MESSERS LAXMICHAND ABASBHAI
|
August 30, 1954 |
JOHRI Vs. MANNALAL
|
November 30, 1954 |
JUBAR MAL Vs. STATE
|
August 26, 1954 |
KAJODMAL Vs. BALURAM
|
January 18, 1954 |
KALU Vs. MAMOTI SAHAI
|
March 20, 1954 |
KALYA Vs. STATE
|
July 6, 1954 |
KAMAL SINGH Vs. STATE
|
August 12, 1954 |
KANA Vs. STATE
|
August 23, 1954 |
KANARAM Vs. BAG SINGH
|
September 6, 1954 |
KANHAIYA Vs. STATE
|
December 23, 1954 |
KANHAIYALAL AZAD Vs. DISTRICT MAGISTRATE
|
October 8, 1954 |
KANWARLAL Vs. STATE
|
March 5, 1954 |
KASTOORCHAND Vs. MOTILAL
|
September 8, 1954 |
KEDARNATH Vs. SITARAM
|
September 17, 1954 |
KESHAVA RAI Vs. STATE
|
June 16, 1954 |
KESRILAL Vs. MATHURALAL
|
March 1, 1954 |
KHAIRULLAH Vs. NAZIR SHAH
|
October 13, 1954 |
KHATOON Vs. BHONRI
|
March 8, 1954 |
KISHAN LAL Vs. KHACHERA
|
December 24, 1954 |
KISHAN LAL Vs. SOHANLAL AND OTHERS
|
September 10, 1954 |
KISHANDAS Vs. PARASRAM
|
March 22, 1954 |
KISHANLAL Vs. SOHANLAL
|
September 19, 1954 |
KISHEN LAL L R OF MOHANLAL Vs. SOHANLAL
|
January 18, 1954 |
KISHNA Vs. HEMA
|
March 25, 1954 |
KISHNA Vs. GHEESA
|
August 5, 1954 |
KUNDAN Vs. MOOLCHAND
|
December 3, 1954 |
LAKSHMAN PURI Vs. MOTIPURI
|
August 12, 1954 |
LALCHAND Vs. LABURA
|
August 6, 1954 |
LALCHAND Vs. CHAMPALAL
|
December 3, 1954 |
LAXMICHAND Vs. STATE OF RAJASTHAN
|
November 24, 1954 |
LAXMILAL Vs. ONKARLAL
|
April 30, 1954 |
LAXMINARAIN Vs. STATE
|
November 17, 1954 |
LILA Vs. STATE
|
July 8, 1954 |
LOHRE Vs. PEDDI
|
August 17, 1954 |
MADHO RAI Vs. MOHAMMED UMAR
|
July 16, 1954 |
MADHOSINGH Vs. STATE OF RAJASTHAN
|
January 13, 1954 |
MADHOSINGH Vs. UNION OF INDIA
|
November 2, 1954 |
MAHARAJ AMAR SINGHJI Vs. SHRI CHAND
|
September 20, 1954 |
MAHARAJA SHRI UMAID MILLS LTD Vs. INDUSTRIAL TRIBUNAL JAIPUR
|
September 15, 1954 |
MAHARAJA SHRI UMAID MILLS LTD Vs. STATE OF RAJASTHAN
|
April 9, 1954 |
MALCAHND Vs. STATE OF RAJASTHAN
|
November 30, 1954 |
MALCHAND Vs. STATE
|
August 11, 1954 |
MAN SINGH Vs. SURJA RAM
|
August 19, 1954 |
MANAK CHAND Vs. KEWAL CHAND
|
March 22, 1954 |
MANAKLAL Vs. MADANLAL
|
February 5, 1954 |
MANDANSING Vs. RAGHUNATHSINGH
|
August 12, 1954 |
MANGLIA Vs. SHYAMLAL
|
September 25, 1954 |
MEGHRAJ Vs. STATE OF RAJASTHAN
|
July 22, 1954 |
MILAP CHAND Vs. DWARKA DAS
|
April 22, 1954 |
MISRIMAL Vs. BALWANT SINGH
|
January 13, 1954 |
MISRIMAL Vs. HAZARIMAL
|
December 1, 1954 |
MOHANLAL Vs. CHIMANLAL
|
August 14, 1954 |
MOHD AHMED Vs. PANNA LAL
|
March 31, 1954 |
MOOLCHAND Vs. SHYAMDAL
|
August 25, 1954 |
MOTI BAI Vs. STATE
|
August 4, 1954 |
MOTI BAI Vs. STATE
|
June 21, 1954 |
MUNICIPAL BOARD BUNDI Vs. KALYAN
|
August 27, 1954 |
NAHARSINGH Vs. STATE OF RAJASTHAN
|
November 11, 1954 |
NAND KISHORE Vs. RAM RATAN
|
August 2, 1954 |
NANDKISHORE Vs. BRIJBEHARI
|
March 24, 1954 |
NARAIN Vs. STATE
|
March 17, 1954 |
NARAIN Vs. ADMINISTRATOR MUNICIPAL COMMITTEE
|
February 12, 1954 |
NARAIN Vs. ISRA
|
September 30, 1954 |
NARENDRA SINGH AND SHAMBHU SINGHJI Vs. S S DEEDWANIA
|
April 29, 1954 |
NATHU LAL Vs. RAMDEO
|
August 25, 1954 |
NAURANG RAI Vs. GANPAT RAI
|
August 12, 1954 |
NAWAL SINGH Vs. STATE
|
October 15, 1954 |
NIHAL SINGH Vs. KALYAN SINGH
|
January 29, 1954 |
NITYANAND Vs. STATE
|
December 9, 1954 |
OCHA Vs. STATE
|
June 11, 1954 |
PANCHAYAT KHATRIAN BARAN Vs. BHANWAR LAL
|
August 30, 1954 |
PANNA LAL Vs. NAND KISHORE
|
March 1, 1954 |
PANNALAL Vs. BHONREYLAL
|
March 10, 1954 |
PEMA LALA Vs. STATE OF AJMER
|
June 23, 1954 |
PHOOLCHAND Vs. TARACHAND
|
December 23, 1954 |
POONAM CHAND Vs. MOTILAL
|
August 23, 1954 |
POONAMCHAND Vs. JAWARILAL
|
July 28, 1954 |
PRABHU DAYAL Vs. BHURA MAL
|
November 19, 1954 |
PRABHU DAYAL Vs. BHAGWAN SAHAI
|
May 15, 1954 |
PRABUDA Vs. STATE OF RAJASTHAN
|
April 27, 1954 |
PRASADI Vs. BHAIRON
|
August 7, 1954 |
PREM BALLABH Vs. STATE OF RAJASTHAN
|
March 31, 1954 |
PT RAM PRASAD Vs. UNION OF INDIA
|
February 18, 1954 |
PUNJA Vs. RAMLAL
|
August 30, 1954 |
RAM CHANDRA Vs. RAM HANS
|
February 19, 1954 |
RAM DEEN Vs. SHEO PRASAD
|
August 30, 1954 |
RAM LAXMAN Vs. STATE OF RAJASTHAN
|
April 30, 1954 |
RAM NARAIN Vs. STATE
|
June 9, 1954 |
RAM NARAIN Vs. BOARD OF REVENUE
|
November 22, 1954 |
RAM SINGH Vs. RAGHUNATH SINGH
|
May 6, 1954 |
RAMCHANDRA Vs. MUNICIPAL BOARD BHARATPUR
|
April 24, 1954 |
RAMCHANDRA Vs. PANNALAL
|
February 2, 1954 |
RAMDAYAL Vs. MAJI DEVDIJI
|
August 31, 1954 |
RAMDEO Vs. STATE OF RAJASTHAN
|
September 29, 1954 |
RAMESHWAR Vs. RAMESHWAR
|
January 28, 1954 |
RAMESHWAR Vs. SAGARLAL
|
February 17, 1954 |
RAMJI LAL Vs. STATE
|
July 30, 1954 |
RAMJILAL Vs. MUNICIPAL BOARD BHADRA
|
December 14, 1954 |
RAMLAL Vs. STATE
|
December 20, 1954 |
RAMLAL Vs. KALURAM
|
November 8, 1954 |
RAMLAL Vs. JAGAN NATH
|
August 23, 1954 |
RAMLAL Vs. STATE
|
March 5, 1954 |
RAMNIWAS Vs. RATANLAL
|
April 29, 1954 |
RAMSINGH Vs. JIWANLAL
|
April 27, 1954 |
RAMSINGH Vs. CUSTODIAN RAJASTHAN
|
April 21, 1954 |
RANG RAJ Vs. GRAM PANCHAYAT KHINWEL
|
April 23, 1954 |
RATAN SINGH Vs. JASRAJ
|
April 30, 1954 |
RATANLAL Vs. BHAIRONDAN
|
February 19, 1954 |
RATANLAL Vs. STATE
|
November 15, 1954 |
RAWAL ZORAWAR SINGH Vs. GANESHMAL
|
February 15, 1954 |
REHMAN Vs. STATE
|
August 27, 1954 |
REWA CHAND Vs. STATE
|
February 22, 1954 |
REWA SHANKER Vs. MANGILAL
|
July 12, 1954 |
ROOP NARAIN AGARWAL Vs. STATE
|
April 21, 1954 |
RUDI Vs. RAM KUMAR
|
September 19, 1954 |
RUDI Vs. RAM KUMAR
|
September 10, 1954 |
SADARIA Vs. RAJASTHAN BOARD OF REVENUE
|
April 2, 1954 |
SAFIA BAI Vs. KARAN SINGH
|
March 16, 1954 |
SAHU BRIJRAJ SHARAN Vs. SAHU RAGHUNANDAN SHARAN
|
November 26, 1954 |
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
August 30, 1954 |
SAMPATRAJ Vs. POKAR
|
March 23, 1954 |
SARJEET SINGH Vs. KRIPAL SINGH
|
January 22, 1954 |
SATYA NARAIN Vs. BALCHAND
|
April 7, 1954 |
SAYED FAKARUDDIN SHAH Vs. HIRA
|
November 4, 1954 |
SETH GULABCHAND Vs. RADHEYSHIAM
|
March 31, 1954 |
SETH SURAJBHAN Vs. UNION OF INDIA
|
February 3, 1954 |
SEVARAM Vs. RUPA
|
December 3, 1954 |
SHAMBHU RAM Vs. KANHYA LAL
|
October 18, 1954 |
SHAMBHU RAM Vs. GURUDAYAL
|
February 10, 1954 |
SHEO NARAIN Vs. DAYA KISHAN
|
August 23, 1954 |
SHERIA Vs. STATE
|
December 6, 1954 |
SHIV KALYAN SINGH Vs. BHUR SINGH
|
January 13, 1954 |
SHIVKARAN Vs. SARSWATI
|
March 15, 1954 |
SHIVNATH SINGH Vs. STATE
|
February 5, 1954 |
SHIVNATH SINGH Vs. CHHAJYA
|
October 14, 1954 |
SHRI MALILAL Vs. ADVOCATE GENERAL RAJASTHAN
|
November 26, 1954 |
SHRI RAM Vs. RAM SWAROOP
|
December 13, 1954 |
SHRILAL Vs. GAJANAND
|
March 25, 1954 |
SIREMAL Vs. KANTILAL
|
April 22, 1954 |
SOBHAGMAL Vs. STATE
|
March 2, 1954 |
STATE Vs. BEEJAL
|
March 22, 1954 |
STATE Vs. SUKHLAL
|
February 15, 1954 |
STATE Vs. BANARSILAL
|
January 11, 1954 |
STATE Vs. GOPIKISHEN
|
April 28, 1954 |
STATE Vs. GULAB SINGH
|
April 8, 1954 |
STATE Vs. LUNI
|
April 13, 1954 |
STATE Vs. KESAR SINGH
|
July 1, 1954 |
STATE OF AJMER Vs. TEK CHAND TEJWANI
|
January 29, 1954 |
STATE OF RAJASTHAN Vs. MANPHOOL
|
August 23, 1954 |
STATE OF RAJASTHAN Vs. MANPHOOL
|
August 28, 1954 |
SUGANCHAND Vs. NARENDRA SINGH
|
January 8, 1954 |
SUJYA Vs. GANGLYA
|
December 21, 1954 |
SUNDER Vs. DEVILAL
|
September 22, 1954 |
SURAJ MAL Vs. SETH SITA RAM
|
August 20, 1954 |
SURENDRA KUMAR MITTAL Vs. UNIVERSITY OF RAJPUTANA
|
November 25, 1954 |
TAJ KHAN Vs. STATE
|
August 5, 1954 |
TAJ KHAN Vs. STATE
|
February 25, 1954 |
TEJ SINGH Vs. ELECTION TRIBUNAL JAIPUR
|
February 2, 1954 |
TEJARAM Vs. BHAIRON
|
August 11, 1954 |
THAKUR BHIMSINGH Vs. STATE OF RAJASTHAN
|
July 27, 1954 |
THAKUR MADHOSINGH Vs. STATE OF RAJASTHAN
|
June 13, 1954 |
THAKURJI SRIJI GOPINATHJI Vs. GUMANIRAN
|
January 11, 1954 |
THELA WORKERS UNION KOTAH Vs. MUNICIPAL BOARD OF KOTAH
|
August 6, 1954 |
UMA BULLABH Vs. SRI LAL
|
October 19, 1954 |
VIRDHICHAND Vs. ROOPCHAND
|
February 16, 1954 |
VISHNU DATTA Vs. STATE
|
November 4, 1954 |
YASODA Vs. AMAR NATH
|
July 30, 1954 |
YOGESH CHANDRA Vs. STATE OF RAJASTHAN
|
July 2, 1954 |