ABDUL GAFOOR Vs. RAM NARAIN
|
December 20, 1951 |
ABDUL KADIR Vs. STATE
|
August 20, 1951 |
ABDUL RAHIM Vs. STATE
|
April 6, 1951 |
ABDUL SHAKUR Vs. STATE
|
August 16, 1951 |
ABHEYSINGH Vs. STATE
|
January 17, 1951 |
AMAR NARAIN MATHUR Vs. STATE OF RAJASTHAN
|
April 23, 1951 |
AMIN MOHD ISHAK Vs. ABDULSAKOOR
|
February 1, 1951 |
AMNA Vs. ABDUL RAHIM
|
September 19, 1951 |
AMOLAKCHAND Vs. SAMPATRAJ
|
August 22, 1951 |
ANANDIA Vs. STATE
|
October 27, 1951 |
ANANDSINGH Vs. RAJASTHAN GOVT
|
January 19, 1951 |
ARJUNLAL Vs. HIRALAL
|
August 2, 1951 |
BAIRON BUX Vs. RAJMAL
|
September 28, 1951 |
BAKHTAWARSINGH Vs. STATE
|
March 26, 1951 |
BALA Vs. PIRIYA
|
August 18, 1951 |
BALKISHAN Vs. JUGRAJ
|
April 16, 1951 |
BALMUKAN Vs. STATE
|
December 10, 1951 |
BAPULAL Vs. STATE
|
September 17, 1951 |
BASTIRAM Vs. MEGHRAJ
|
March 28, 1951 |
BEERAMDAS Vs. BOARD OF REVENUE RAJASTHAN
|
November 28, 1951 |
BEHARILAL Vs. MAHESHKUMAR
|
November 6, 1951 |
BHAIRON BUX Vs. RAJ MAL
|
September 28, 1951 |
BHANWAR SINGH Vs. BANJI
|
February 21, 1951 |
BHANWARLAL Vs. BHANWARLAL
|
January 11, 1951 |
BHANWARLAL Vs. PUROHIT GOPILAL
|
September 11, 1951 |
BHANWARLAL Vs. GYARSI
|
July 23, 1951 |
BHEEMA Vs. PARTA
|
May 2, 1951 |
BHERUN LAL Vs. KUBER SINGH
|
September 21, 1951 |
BHOLARAM Vs. PARMATMA RAM
|
March 12, 1951 |
BHORANSINGH Vs. REVENUE BOARD OF RAJASTHAN
|
September 12, 1951 |
BHURALAL Vs. KANSINGH
|
March 20, 1951 |
BHURAMAL Vs. GOKUL NARAIN
|
December 19, 1951 |
BUDH MAL Vs. GULAB SINGH
|
November 19, 1951 |
BUDHMAL Vs. SHRI GULABSINGH
|
November 19, 1951 |
CHAMPALAL Vs. PANNALAL
|
March 28, 1951 |
CHANDAR DAS Vs. MALLA
|
December 10, 1951 |
CHANDER KISHORE Vs. STATE
|
June 19, 1951 |
CHANDMAL Vs. BABURMAL
|
April 27, 1951 |
CHEDALAL Vs. BHOLARAM
|
June 19, 1951 |
CHHAGANLAL Vs. BIRJA BAI
|
March 16, 1951 |
CHHATIYA Vs. STATE
|
November 21, 1951 |
CHIRANJILAL Vs. STATE
|
November 9, 1951 |
CHIRANJILAL Vs. SHYAMLAL
|
January 11, 1951 |
DALU Vs. JUHARMAL
|
March 16, 1951 |
DANDUMAL Vs. SURAJMAL
|
December 21, 1951 |
DARYAI RAM Vs. STATE
|
November 14, 1951 |
DAUDAS Vs. RATANLAL UNREPORTED CASE SEE NEXT CASE IN CONNECTION
|
October 17, 1951 |
DEENANATH Vs. MATHURADAS
|
August 13, 1951 |
DEEPSINGH Vs. SARWANSINGH
|
July 31, 1951 |
DEO NATH Vs. STATE
|
November 26, 1951 |
DEVI SINGH Vs. STATE
|
July 30, 1951 |
DEVICHAND Vs. GULABCHAND
|
March 7, 1951 |
DHANSINGH Vs. PRATAB BAI
|
October 10, 1951 |
DHAPAN Vs. ONKARMAL
|
September 12, 1951 |
DHARAMDAS Vs. PREMBIHARILAL
|
December 13, 1951 |
DUDECHAND Vs. MANAKMAL
|
February 16, 1951 |
DURGA Vs. MOLKIYA
|
December 8, 1951 |
DURGAPRASAD Vs. HIRALAL
|
January 5, 1951 |
FAZAL NABI Vs. STATE
|
May 29, 1951 |
FIRM UDAIRAJ BANKATLAL Vs. COMMISSIONER CIVIL SUPPLIES RAJASTHAN
|
October 19, 1951 |
GANESH Vs. STATE
|
July 27, 1951 |
GANESHILAL Vs. DIRECTOR OF MINES RAJASTHAN
|
August 28, 1951 |
GANESHMAL Vs. BHOORALAL
|
August 7, 1951 |
GHAMANDI Vs. PARSHADI
|
November 6, 1951 |
GOKULCHAND Vs. GOVERNMENT OF RAJASTHAN
|
August 20, 1951 |
GOPICHAND AND PRABHU DAYAL Vs. MEENALAL
|
July 24, 1951 |
GULAB Vs. STATE
|
November 14, 1951 |
HAFIZ ABDUL RAHIM Vs. DEPUTY CUSTODIAN
|
November 16, 1951 |
HAMERA Vs. ONKAR
|
January 18, 1951 |
HAMIRSINGH Vs. PEETHSINGH
|
February 21, 1951 |
HANSRAJ Vs. AMRITLAL
|
May 7, 1951 |
HANUMAN BUX Vs. DEV DUTT
|
April 27, 1951 |
HAR DEO Vs. STATE
|
September 20, 1951 |
HAR LAL Vs. BANWARI LAL
|
August 31, 1951 |
HARI RAM Vs. NATHI
|
July 26, 1951 |
HARIDASS Vs. RAO BHAGWAT SINGH
|
November 22, 1951 |
HASTI MAL Vs. SHANKER DAN
|
July 26, 1951 |
HATAN LAL Vs. STATE
|
September 21, 1951 |
HAZARI Vs. STATE
|
May 25, 1951 |
HIMMAT RAM Vs. LALCHAND
|
November 18, 1951 |
HIMMAT SINGH Vs. VAZIRUDDIN
|
November 28, 1951 |
HINDU SINGH Vs. STATE
|
November 20, 1951 |
HOTILAL Vs. CHHOGALAL
|
December 20, 1951 |
HUKAMCHAND Vs. CHINNARAM POORANMAL
|
August 13, 1951 |
HUKMI CHAND Vs. BHANWARI
|
July 13, 1951 |
IQBAL BAHADUR Vs. STATE
|
June 1, 1951 |
JAGANNATH Vs. STATE
|
November 23, 1951 |
JAHANGIR KHAN Vs. ZAHUR
|
September 26, 1951 |
JAICHANDLAL Vs. MANAKCHAND
|
April 25, 1951 |
JAMNA DAS Vs. GULRAJ
|
August 2, 1951 |
JAMSULAL Vs. STATE
|
February 3, 1951 |
JANAKI VALLABH Vs. STATE
|
September 27, 1951 |
JANKIBALLABH Vs. STATE
|
September 27, 1951 |
JAWARLAL Vs. MATHURAPRASAD
|
April 23, 1951 |
JEET MAL Vs. NAND LAL
|
July 30, 1951 |
JEETMAL Vs. NANDLAL
|
July 30, 1951 |
JEEWAN RAM Vs. UNITED STATE OF RAJASTHAN
|
December 3, 1951 |
JETHARAM Vs. HAZARIMAL
|
August 28, 1951 |
JIWAN RAM Vs. STATE
|
October 29, 1951 |
JUGRAJ Vs. C T M JODHPUR RLY
|
July 10, 1951 |
KABOOLCHAND Vs. DEPUTY CUSTODIAN ALWAR
|
December 21, 1951 |
KALU Vs. STATE
|
January 22, 1951 |
KALURAM Vs. GYARSI
|
January 3, 1951 |
KAMDAR KANTALIA THIKANA Vs. HEERSINGH
|
July 25, 1951 |
KANJI Vs. STATE
|
October 24, 1951 |
KESARI Vs. MADHOLAL
|
July 27, 1951 |
KESHAV LAL Vs. GAVERIA
|
August 20, 1951 |
KEWAL MAL SINGHI Vs. HETA RAM
|
August 28, 1951 |
KHARGA Vs. RAMLAL
|
May 1, 1951 |
KHET LAKHANI Vs. STATE OF RAJASTHAN
|
August 31, 1951 |
KHOT Vs. RAJASTHAN STATE
|
August 31, 1951 |
KHUBI LAL Vs. HIRA LAL
|
January 15, 1951 |
KHUNNA GANGADHAR Vs. STATE
|
August 20, 1951 |
KISHAN LAL Vs. FAKRUDIN
|
August 20, 1951 |
KISHAN LAL Vs. BHANWAR LAL
|
September 11, 1951 |
KISHAN SAHAI Vs. STATE
|
October 11, 1951 |
KISHAN SINGH Vs. PEEPLA
|
December 4, 1951 |
KISHORE Vs. STATE
|
November 28, 1951 |
KRISHNA Vs. STATE
|
December 17, 1951 |
LAKSHMI LAL Vs. BHAGWAT SINGH MEHTA
|
September 17, 1951 |
LAKSHMILAL Vs. SHRI BHAGWATSINGH MEHTA
|
September 17, 1951 |
LAL SINGH Vs. THIKANA PARSOLI
|
July 24, 1951 |
LAXMICHAND Vs. GOKAL PRASAD
|
January 5, 1951 |
MADAN GOPAL KABRA Vs. UNION OF INDIA
|
January 16, 1951 |
MADANGOPAL KABRA Vs. UNION OF INDIA
|
January 9, 1951 |
MADHO Vs. STATE
|
May 23, 1951 |
MADHUSUDHAN Vs. SHYAM DASS
|
July 16, 1951 |
MADUDI Vs. SAMELA
|
October 19, 1951 |
MAHARAJ HARISINGH Vs. STATE OF RAJASTHAN
|
November 8, 1951 |
MANAK CHAND Vs. MUNICIPAL COUNCIL
|
January 25, 1951 |
MANAKCHAND Vs. PANNALAL
|
April 13, 1951 |
MANGAL Vs. MULA
|
July 26, 1951 |
MANGTU Vs. GOVERNMENT
|
August 8, 1951 |
MATARVA Vs. AMRI
|
August 14, 1951 |
MAWASI LAL Vs. RAM SAHAI
|
November 9, 1951 |
MEWAR TEXTILE MILLS LTD Vs. INDUSTRIAL TRIBUNAL
|
August 10, 1951 |
MISARIA Vs. STATE
|
November 9, 1951 |
MISRIMAL Vs. MODA
|
October 17, 1951 |
MOHAMMAD ISHAQ Vs. STATE
|
February 22, 1951 |
MOHAN Vs. STATE
|
May 3, 1951 |
MOHAN LAL Vs. RASULA
|
January 17, 1951 |
MULTANMAL Vs. PARBATSINGH
|
March 19, 1951 |
NAHAR SINGH Vs. STATE
|
May 10, 1951 |
NANAGRAM Vs. GHINSILAL
|
September 24, 1951 |
NAND SINGH Vs. RAJASTHAN REVENUE BOARD
|
August 31, 1951 |
NANDSINGH Vs. STATE
|
February 27, 1951 |
NANGA Vs. JHUNTYA
|
July 27, 1951 |
NANI BAI Vs. MITHULAL
|
February 19, 1951 |
NARAIN DAS Vs. RIKHAB CHAND
|
July 27, 1951 |
NASIRKHAN Vs. BALU
|
November 26, 1951 |
NATHMAL Vs. COMMISSIONER CIVIL SUPPLIES RAJASTHAN
|
October 19, 1951 |
NATHMAL Vs. BOARD OF REVENUE RAJASTHAN JAIPUR
|
September 6, 1951 |
NATHU LAL Vs. DURGA PRASAD
|
November 19, 1951 |
NATHU RAM Vs. STATE
|
April 25, 1951 |
NATHULAL Vs. COLLECTOR SAWAI JAIPUR
|
January 8, 1951 |
NATHULAL Vs. LACHMAN
|
August 2, 1951 |
NAURATAN MAL Vs. HARI SINGH
|
July 26, 1951 |
NEWAD RAM Vs. KISHAN
|
September 28, 1951 |
NIHALA Vs. STATE
|
December 21, 1951 |
OMPRAKASH Vs. BANSIDHAR
|
September 18, 1951 |
PARSOTTAM Vs. GOPI RAM
|
October 5, 1951 |
PHELI Vs. STATE
|
November 12, 1951 |
PHOOLCHAND Vs. MOTILAL
|
September 11, 1951 |
POKAR Vs. SURAJMAL
|
August 9, 1951 |
PRABHASHANKAR Vs. NAGAWAT RATICHAND
|
March 20, 1951 |
PRATAP MAL Vs. INCOME TAX OFFICER
|
May 8, 1951 |
PRATAPMAL Vs. INCOME TAX OFFICER JODHPUR
|
May 8, 1951 |
PREM DAS Vs. GOVIND SAHAI
|
December 20, 1951 |
PUSARAM Vs. MANMAL
|
November 28, 1951 |
QUAZI SAMIULLAH Vs. STATE OF RAJASTHAN
|
August 21, 1951 |
R S MANOHARSINGHJI Vs. STATE OF RAJASTHAN
|
December 11, 1951 |
RADHAKISHEN Vs. STATE
|
December 6, 1951 |
RAJRANA KHUMANSINGH Vs. CHATURBHUJ
|
October 28, 1951 |
RAM BALABH Vs. GOPI RAM
|
December 18, 1951 |
RAM CHANDRA Vs. RAMRUP
|
July 31, 1951 |
RAM NATH Vs. KALU RAM
|
September 11, 1951 |
RAM NIWAS Vs. SULEMAN
|
November 16, 1951 |
RAM PAL Vs. STATE
|
November 21, 1951 |
RAM PRATAP Vs. REVENUE MINISTER TO THE STATE OF RAJASTHAN
|
December 20, 1951 |
RAM SINGH Vs. TH MADANSINGH
|
October 5, 1951 |
RAMCHANDRA Vs. BHAIRON BUKSH
|
September 3, 1951 |
RAMCHANDRA Vs. BHAIRON BUKSH
|
March 19, 1951 |
RAMDHAN Vs. GOBINDRAM
|
September 11, 1951 |
RAMGOPAL Vs. GOPILAL
|
August 13, 1951 |
RAMJIWAN Vs. MADDYE KHAN
|
August 31, 1951 |
RANJITSINGH Vs. KALU
|
August 6, 1951 |
RATAN LAL Vs. THE STATE
|
September 21, 1951 |
RATANLAL Vs. KISHANLAL
|
December 17, 1951 |
RIKHABDAS Vs. STATE
|
June 1, 1951 |
ROOPLAL Vs. SHANKER
|
September 24, 1951 |
SAKHAT SINGH Vs. STATE
|
October 22, 1951 |
SANMUKHDAS Vs. STATE
|
September 5, 1951 |
SARDARMAL Vs. SARKAR
|
August 8, 1951 |
SATNARAIN Vs. STATE
|
January 31, 1951 |
SAWA Vs. KUKA
|
February 2, 1951 |
SEHDAT Vs. ABDULJABAR
|
April 30, 1951 |
SEJMAL Vs. ANOPCHAND
|
March 26, 1951 |
SERUMAL Vs. SARAN BEHARI
|
January 3, 1951 |
SETH MANAKLALJI Vs. SALGIYA RAJMAL
|
July 13, 1951 |
SETH NAURATANMAL Vs. HARISINGH
|
July 26, 1951 |
SEWA RAM Vs. MISRIMAL
|
July 30, 1951 |
SEWARAM Vs. BASTIRAM
|
January 23, 1951 |
SEWARAM Vs. GOVERNMENT OF RAJASTHAN
|
December 6, 1951 |
SHAMSUDDIN Vs. STATE OF RAJASTHAN
|
September 19, 1951 |
SHIVCHARAN LAL Vs. STATE OF RAJASTHAN
|
January 23, 1951 |
SHOBHALAL Vs. BHEROOLAL
|
May 4, 1951 |
SHRI RAM Vs. STATE
|
August 6, 1951 |
SHRILAL Vs. KANIRAM
|
August 2, 1951 |
SHRINIWAS Vs. COLLECTOR SAWAI JAIPUR
|
October 24, 1951 |
STATE Vs. NARAINSINGH
|
October 23, 1951 |
STATE Vs. NATHMAL
|
November 30, 1951 |
STATE Vs. JEEWANRAM
|
November 8, 1951 |
STATE Vs. JAGAN NATH SINGH
|
September 6, 1951 |
STATE Vs. KAYAM
|
August 23, 1951 |
STATE Vs. MAGHA
|
August 29, 1951 |
SUGAN Vs. JOHARI
|
July 18, 1951 |
SUNDER Vs. SHEONATH
|
October 5, 1951 |
SURAJ MAL Vs. MOHAMMED BUX
|
January 17, 1951 |
TARASINGH Vs. MOHANLAL
|
February 28, 1951 |
TARU LAL Vs. MANGI LAL
|
August 1, 1951 |
THAKUR BHARATSINGH Vs. THAKUR RAJSINGH
|
September 24, 1951 |
TILOKCHAND Vs. NAWALRAM
|
May 1, 1951 |
TILOKCHAND GOPALDAS Vs. STATE
|
September 7, 1951 |
TRILOKCHAND GOPALDAS Vs. STATE
|
May 30, 1951 |
TULCHHI Vs. SURAJ MAL
|
October 16, 1951 |
UDA Vs. BALU LAL
|
October 26, 1951 |
UDAI CHAND Vs. BAKKA
|
October 17, 1951 |
UDAMI Vs. STATE
|
February 4, 1951 |
UMRAO SINGH Vs. BHAGWATI SINGH
|
August 20, 1951 |
WAZIRCHAND Vs. STATE
|
August 10, 1951 |
ZORAWAL MAL Vs. SAGAR MAL
|
September 17, 1951 |