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SAJAD AHMAD BHAT Vs. UT OF JAMMU AND KASHMIR
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October 29, 2025 |
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A K ENGINEER Vs. UT OF J&K
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July 24, 2025 |
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ABDUL AZIZ DAR Vs. GREEN VALLEY EDUCATION TRUST
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January 2, 2025 |
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ABDUL GANI Vs. STATE OF J & K
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January 3, 2025 |
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ABDUL HAMID Vs. UNION OF INDIA
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April 7, 2025 |
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ABDUL LATIEF Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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October 31, 2025 |
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ABDUL MAJID BHAT Vs. UNION TERRITORY OF J&K
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May 7, 2025 |
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ABDUL MAJID BHAT Vs. GULZAR AHMAD BHAT
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April 18, 2025 |
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ABDUL QAYOOM Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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October 17, 2025 |
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ABID HUSSAIN Vs. STATE OF J & K
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July 18, 2025 |
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ADITYA MALHOTRA Vs. DHARMINDER SINGH
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April 3, 2025 |
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AJAY KUMAR GUPTA Vs. U.T. OF J&K
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December 20, 2025 |
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AJAZ AHMED Vs. UNION TERRITORY OF J & K
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August 5, 2025 |
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AJIT KUMAR SINGH Vs. UNION OF INDIA.
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December 3, 2025 |
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ALI MOHAMMAD BHAT Vs. U.T. OF J & K
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June 6, 2025 |
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AMANDEEP BR MEDICITY LTD. Vs. BASHIR AHMAD DAR
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November 7, 2025 |
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AMANULLAH KHAN Vs. UOI
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May 5, 2025 |
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AMERICAN FEEDS Vs. UNION OF INDIA
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December 20, 2025 |
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ANGRAIZ SINGH Vs. ANURADHA GUPTA
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November 7, 2025 |
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ANIL SHARMA Vs. U.T. OF J AND K
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September 15, 2025 |
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ANITA BAROO Vs. NAHIDA BIBI
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July 1, 2025 |
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ANWAR HUSSAIN Vs. U.T. OF J&K
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November 7, 2025 |
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ARCHANA Vs. UT OF J&K
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March 17, 2025 |
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ARUN JAVED Vs. U.T. OF J&K
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December 24, 2025 |
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ASHIQ KUSSAIN Vs. MUZAFFAR ALI HAKEEM
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August 14, 2025 |
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ASHOK KUMAR Vs. JAMMU DEVELOPMENT AUTHORITY
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January 1, 2025 |
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ASHOK KUMAR Vs. UNION OF INDIA
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January 2, 2025 |
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ATUL PARTAP AGRAHARI Vs. MANJU KHANNA
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December 26, 2025 |
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BABER AHMED MALIK Vs. U.T. OF J&K
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December 27, 2025 |
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BAJAJ ALLIANZ GENERAL INS. Vs. NOOR BEGUM
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September 4, 2025 |
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BARKET ALI Vs. DIVISIONAL MANAGER SFC DIVISION
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October 10, 2025 |
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BASANTI TOSHKHANI ALIAS BASANTI SAPRU Vs. ASHOK TOSHKHANI,
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November 19, 2025 |
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BASHIR Vs. NAZIR BEGUM
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December 16, 2025 |
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BASHIR AHMAD NAJAR Vs. BASHIR AHMAD SHAH
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January 2, 2025 |
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BHAGAT RAM Vs. J & K SPECIAL TRIBUNAL
|
May 2, 2025 |
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BHANU PARTAP SINGH MANHAS Vs. U.T. OF JAMMU AND KASHMIR
|
November 13, 2025 |
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BHARAT BHUSHAN Vs. ANTI CORRUPTION BUREAU
|
January 3, 2025 |
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COURT ITS OWN MOTION Vs. STATE OF J & K
|
January 3, 2025 |
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DEV RAJ Vs. STATE OF J AND K
|
October 16, 2025 |
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DHARMARTH TRUST J&K Vs. INDUSTRIAL TRIBUNAL
|
December 19, 2025 |
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DILEEP KUMAR RAINA Vs. UT OF J&K
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March 20, 2025 |
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DIR. GEN. BORDER SECURITY FORCE Vs. SANTOSH KAK
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November 18, 2025 |
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DISTRICT KATHUA CRICKET ASSOCIATION Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
December 15, 2025 |
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EMPLOYEES STATE INSURANCE CORP. Vs. SUDERSHAN STEEL PVT. LTD.
|
July 23, 2025 |
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ENVIRO SANITATION J AND K Vs. MUNICIPAL CORPORATION
|
January 3, 2025 |
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FARUKH JEHANZEB Vs. MUZAFFAR ALI KAPRA
|
March 1, 2025 |
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FAYAZ AHMAD RATHER Vs. TARIQ AHMAD WANI
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February 21, 2025 |
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FEROZ AHMAD ZARGAR Vs. UT OF J&K
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March 1, 2025 |
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GAZANFAR ALI Vs. UNION TERRITORY OF JAMMU & KASHMIR
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May 9, 2025 |
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GHULAM MOHAMMAD PAYER Vs. AMANULLA KHAN
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July 11, 2025 |
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GOGI MOTOR STORE Vs. CITIZEN’S CO-OPERATIVE BANK LTD.
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December 9, 2025 |
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GULABA CHAND Vs. UT OF J & K
|
February 20, 2025 |
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GULAM QADIR DAR AND SONS Vs. U.T. OF JAMMU AND KASHMIR
|
June 4, 2025 |
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HAJI ABDUL AHAD BHAT Vs. MOHAMMAD YOUSUF BHAT
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December 11, 2025 |
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HAKEEM ABID MUBARAK Vs. UNION TERRITORY OF J&K
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November 10, 2025 |
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HAKEEM IRFAN Vs. CHAIRMAN J. AND K. BANK LTD.
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December 2, 2025 |
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HARJEET SINGH Vs. UNION OF INDIA
|
February 24, 2025 |
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HEALTHIUM MEDTECH LTD. Vs. UT OF JAMMU AND KASHMIR
|
June 2, 2025 |
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HILAL AHMAD MIR Vs. DIRECTORATE OF ENFORCEMENT
|
January 3, 2025 |
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HUMANITY PUBLIC SCHOOL Vs. UT OF J AND K
|
March 10, 2025 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. RENU MOZA
|
December 16, 2025 |
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IMTIAZ AHMED Vs. UT OF JAMMU AND KASHMIR
|
September 26, 2025 |
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INDIAN INSTITUTE OF TECHNOLOGY Vs. SURESH GOEL AND ASSOCIATES
|
August 29, 2025 |
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INHABITANTS OF VILLAGE SADDAL Vs. STATE OF JAMMU AND KASHMIR
|
March 17, 2025 |
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IQBAL SINGH Vs. PANKAJ SHARMA
|
July 9, 2025 |
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J & K BOARD OF MUSLIM SPECIFIED WAKFS Vs. SOURA SHOPKEEPERS WELFAR ASSOCIATION
|
July 11, 2025 |
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J.D.ENTERPRISES Vs. UNION TERRITORY OF J & K
|
April 16, 2025 |
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JAGDISH RAJ GUPTA Vs. PURSHOTAM GUPTA
|
May 7, 2025 |
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JAI DURGE AUTOMOBILE Vs. JAMMU AND KASHMIR BANK
|
February 3, 2025 |
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JAI GANESH DISPOSALS Vs. UNION OF INDIA
|
December 30, 2025 |
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JAMMU COLLEGE OF PHYSIOTHERAPY JAMMU Vs. UT OF J&K
|
October 18, 2025 |
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JOHN MOHAMMAD WANI Vs. BAR COUNCIL OF J & K
|
September 1, 2025 |
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JOHNY KHAJURIA Vs. JAMMU AND KASHMIR BANK TH. ITS CHAIRMAN
|
December 26, 2025 |
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JUGAL KISHORE Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
November 27, 2025 |
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KAPIL KAUL Vs. UNION OF INDIA
|
July 4, 2025 |
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KARNAIL SINGH Vs. U.T. OF JAMMU AND KASHMIR
|
November 10, 2025 |
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KEWAL KRISHAN GUPTA Vs. KAMAL KISHORE
|
July 4, 2025 |
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KHALIL QAZI Vs. STATE OF JAMMU & KASHMIR
|
September 9, 2025 |
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KHURSHID AHMAD SHAH Vs. STATE OF J & K
|
July 25, 2025 |
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KRISHAN LAL Vs. UT OF J AND K
|
February 20, 2025 |
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KRISHAN SINGH Vs. JAMMU & KASHMIR BANK
|
August 14, 2025 |
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KULDEEP SHARMA Vs. UT OF J&K
|
April 8, 2025 |
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LATEEF AHMAD MIR Vs. IMTIYAZ AHMAD MIR
|
September 9, 2025 |
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LT. COL. DALJIT SINGH DOGRA Vs. STATE OF J&K
|
December 29, 2025 |
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M.R.INDUSTRIES Vs. STATE
|
May 29, 2025 |
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MAAN CHAND Vs. STATE OF THROUGH PUBLIC PROSECUTOR PRINCIPAL SESSIONS
|
July 1, 2025 |
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MAHIN TICKOO Vs. UNION OF INDIA
|
March 24, 2025 |
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MAJID ASHRAF WANI Vs. UT OF JAMMU AND KASHMIR
|
April 11, 2025 |
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MAKHAN DIN Vs. UNION TERRITORY OF J & K
|
June 3, 2025 |
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MANDEEP KOUR Vs. UT OF J&K
|
November 7, 2025 |
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MANOHAR SINGH Vs. UNION TERRITORY OF J & K
|
March 18, 2025 |
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MANZOOR AHMAD WANI Vs. AYAZ AHMAD RAINA
|
May 16, 2025 |
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MARUTI SUZUKI INDIA LIMITED Vs. MOHAMMAD ASHRAF KHAN
|
November 27, 2025 |
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MEENA KUMARI Vs. SAINIK CO-OP HOUSE SOCIETY
|
February 27, 2025 |
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MEHAK FAYAZ Vs. ZAHIDA
|
January 3, 2025 |
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MEHRAJ AHMAD GANAI Vs. SARA BEGUM
|
December 11, 2025 |
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MET LIFE INDIA INSURANCE COMPANY LTD Vs. ABDUL AZIZ KHAN
|
July 7, 2025 |
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MIAN ABDUL QAYOOM Vs. UNION TERRITORY OF J&K
|
December 16, 2025 |
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MIR MOUZAM Vs. FARHANA DILSHAD
|
August 13, 2025 |
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MODERN CRICKET CLUB Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
December 26, 2025 |
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MOHAMMAD ABASS MAGRAY Vs. UNION TERRITORY
|
March 7, 2025 |
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MOHAMMAD AFZAL MALIK Vs. MOHAMMAD AKRAM WANI
|
June 6, 2025 |
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MOHAMMAD AKRAM WANI Vs. STATE TH. POLICE STATION AWANTIPORA
|
March 19, 2025 |
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MOHAMMAD AMIN KUCHAY Vs. MUKHTAR AHMAD THOKAR
|
May 30, 2025 |
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MOHAMMAD AMIN SHEIKH Vs. DIVISIONAL COMMISSIONER KASHMIR
|
January 2, 2025 |
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MOHAMMAD ASHRAF WANI Vs. UNION TERRITORY OF J&K
|
October 30, 2025 |
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MOHAMMAD ISHAQ DAR Vs. USMAN SYED SHAH
|
January 2, 2025 |
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MOHAMMAD ISMAIL KOKA Vs. UT OF J&K
|
March 18, 2025 |
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MOHAMMAD JUNAID RAINA Vs. UNION TERRITORY OF J&K
|
March 19, 2025 |
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MOHAMMAD MAQBOOL Vs. STATE OF J&K
|
February 10, 2025 |
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MOHAMMAD QASIM SHEIKH Vs. UT OF J&K
|
May 8, 2025 |
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MOHAMMAD SHABAN GANAI Vs. MUSHTAQ AHMAD RATHER
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May 23, 2025 |
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MOHAMMAD SHAIF BHAT ALIAS WANI Vs. RAFI AHMAD BHAT ALIAS WANI
|
December 5, 2025 |
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MOHAMMAD YASEEN BHAT Vs. FAROOQ AHMAD BHAT
|
December 15, 2025 |
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MOHAMMAD YOUSUF SHEIKH Vs. MST. SHAHZADA
|
July 9, 2025 |
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MOHD RAFIQ Vs. UNION TERRITORY OF JAMMU & KASHMIR
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November 24, 2025 |
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MOHD. AYUB Vs. U.T. OF J&K
|
December 19, 2025 |
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MOHD. AYUB Vs. UNION TERRITORY OF J&K
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April 25, 2025 |
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MOHD. DIN Vs. STATE
|
November 4, 2025 |
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MOHD. HASSAN Vs. U.T. OF J & K
|
September 11, 2025 |
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MOHD. MAQBOOL MIR Vs. GH. MOHAMMAD PAHLOO
|
May 16, 2025 |
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MOHD. QASIM Vs. MIR MOHD
|
November 12, 2025 |
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MOHIT MAHAJAN Vs. SHAM DASS GUPTA
|
February 21, 2025 |
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MOHIT SINGH Vs. U.T. OF J & K
|
February 21, 2025 |
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MOIN MATOO Vs. UT OF J&K
|
February 21, 2025 |
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MST.ZOONA BEGUM Vs. GHULAM MOHAMMAD SHEIKH
|
May 6, 2025 |
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MUBASHIR AHMAD WANI Vs. MEELAZ MUBASHIR
|
July 25, 2025 |
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MUMTAZ AHMED Vs. UNION TERRITORY OF J&K
|
April 7, 2025 |
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MUNINDER SINGH Vs. U.T. OF J&K
|
November 28, 2025 |
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MURTI DEVI Vs. BALKAR SINGH
|
September 16, 2025 |
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MUSHTAQ AHMAD BHAT Vs. SHEERAZA AKHTER
|
January 2, 2025 |
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MUSHTAQ AHMAD JAN Vs. GOVT. OF J & K
|
July 11, 2025 |
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MUSHTAQ AHMAD MIR Vs. UT OF J AND K
|
September 17, 2025 |
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NAGINA AKHTER Vs. UT OF J&K
|
November 4, 2025 |
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NANAK CHAND Vs. UT OF J&K
|
September 1, 2025 |
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NATIONAL INSURANCE CO Vs. NARESH KUMAR
|
July 15, 2025 |
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NATIONAL INSURANCE CO. LTD. Vs. POOJA DEVI
|
September 25, 2025 |
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NAVA HEALTHCARE PVT. LTD. Vs. UT OF J AND K
|
February 21, 2025 |
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NAVEED BASHIR WANI Vs. VARQA BASHIR
|
July 3, 2025 |
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NAZIR AHMAD SOFI Vs. CHIEF SECRETARY TO GOVERNMENT OF J.K.
|
March 5, 2025 |
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NEK RAM Vs. UT OF J&K
|
July 24, 2025 |
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NIDHI GUPTA Vs. UNION OF INDIA
|
July 3, 2025 |
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PALM ISLAND SPACE OWNERS WELFARE ASSOCOATION Vs. UNION OF INDIA
|
April 7, 2025 |
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PAWAN KUMAR SHARMA Vs. UT OF J & K
|
May 23, 2025 |
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PMT INDUSTRIES BAGH-E-ALI MARDAN KHAN Vs. UT OF JAMMU AND KASHMIR
|
July 8, 2025 |
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PREHLAD SINGH Vs. UNION TERRITORY
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May 2, 2025 |
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PRINCE KUMAR Vs. J & K BOARD OF SCHOOL EDUCATION
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February 27, 2025 |
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PUNJAB NATIONAL BANK Vs. V K GANDOTRA
|
March 6, 2025 |
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RAJA ASIF FAROOQ Vs. UT OF J & K
|
June 6, 2025 |
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RAJINDER MEDICAL HALL Vs. STATE OF J & K
|
April 3, 2025 |
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RAJINDER SINGH Vs. ABDUL AZIZ
|
January 3, 2025 |
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RAM SHARMA Vs. UT OF J&K
|
March 27, 2025 |
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RAMAN PURI HINDUSTAN CONSTRUCTION Vs. SENIOR SUPERINTENDENT OF POLICE
|
August 14, 2025 |
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RATAN CHAND Vs. UNION TERRITORY OF J AND K
|
March 25, 2025 |
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RATTAN SINGH PARMAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
February 27, 2025 |
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RELIANCE GENERAL INS. CO. Vs. SANTOSH DEVI
|
October 18, 2025 |
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RENU SHARMA Vs. UNION TERRITORY OF J & K
|
March 3, 2025 |
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RESIDENTS OF SEENTHAKRAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 19, 2025 |
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RIFAT PARVEEN GILLANI Vs. UNION TERRITORY OF JANDK
|
December 11, 2025 |
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RIZWAN YOUSUF QAZI Vs. SHAZIYA SHAH
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November 11, 2025 |
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ROMESH CHANDER Vs. SOM DATT SALGOTRA
|
May 2, 2025 |
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SAHIL GILL Vs. DEVASTHAN MAHARISHI BALMIKI VIRMARG
|
September 11, 2025 |
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SAKHAVAT ALI Vs. UT OF J AND K
|
July 21, 2025 |
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SALMAN RIYAZ KHAN Vs. UT OF J & K
|
August 14, 2025 |
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SANJAY GUPTA Vs. KULDEEP GUPTA
|
November 6, 2025 |
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SARAJ DIN Vs. LIYAQAT ALI
|
March 13, 2025 |
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SHAFIQ ANJUM Vs. STATE OF JAMMU AND KASHMIR
|
December 23, 2025 |
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SHAH MOHD. CHOUDHARY Vs. STATE OF J&K
|
May 29, 2025 |
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SHAKEELA BEGUM Vs. UNION OF INDIA
|
May 28, 2025 |
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SHAKUNTALA SINGH Vs. UNION OF INDIA
|
November 13, 2025 |
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SHANKARI DEVI Vs. UT OF JAMMU AND KASHMIR
|
July 1, 2025 |
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SHEIKH GHULAM HASSAN Vs. J & K BOARD FOR SPECIFIED WAKAFS
|
May 16, 2025 |
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SHEIKH SHOWKAT Vs. GHULAM JEELANI CHESTI
|
May 20, 2025 |
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SHER SINGH Vs. NATIONAL HYDROELECTRIC PROJECT CORPORATION LTD.
|
July 3, 2025 |
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SHER-E-KASHMIR UNIVERSITY OF AGRICULTURAL SCIENCES AND TECHNOLOGY OF JAMMU Vs. VISHAV PRATAP SINGH
|
December 18, 2025 |
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SHOWKAT AHMAD GANIE Vs. UT OF J&K
|
February 24, 2025 |
|
SHOWKAT HUSSAIN RATHER Vs. JAMMU & KASHMIR STATE CO-OP BANK
|
July 9, 2025 |
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SIDHARTH MAHAJAN Vs. UT OF J&K
|
October 31, 2025 |
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STATE Vs. VED PARKASH
|
November 12, 2025 |
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STATE OF J & K Vs. ABRAR AHMAD TANTRAY
|
January 3, 2025 |
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STATE OF J & K Vs. PARVEEN SHARMA
|
July 15, 2025 |
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STATE OF J & K Vs. RAYEES AHMAD SOFI
|
April 24, 2025 |
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STATE OF J & K Vs. ISHTIYAQ ALI
|
April 15, 2025 |
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STATE OF J & K Vs. ABDUL LATIF
|
September 3, 2025 |
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STATE OF J & K Vs. GURMEET SINGH S/O. SHARAM SINGH
|
April 3, 2025 |
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STATE OF J & K Vs. MIR HUSSAIN
|
March 27, 2025 |
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STATE OF J&K Vs. TAJINDER SINGH
|
July 18, 2025 |
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STATE OF J&K Vs. SANJAY SINGH
|
November 3, 2025 |
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STATE OF J&K Vs. BASHIR AHMED
|
November 17, 2025 |
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STATE OF JAMMU & KASHMIR Vs. OM SINGH BANDRAL
|
November 13, 2025 |
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SUDESH SINGH TH.PARKASHO DEV Vs. U.T. OF J&K
|
December 5, 2025 |
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SUMESH CHADHA Vs. UT OF J&K
|
March 13, 2025 |
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SUNDRI Vs. JAMMU NAD KASHMIR BANK
|
July 9, 2025 |
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SUNIL CHOUDHARY Vs. UNION TERRITORY OF J & K
|
June 3, 2025 |
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SUNIL SINGH Vs. KRISHAN LAL GUPTA
|
November 8, 2025 |
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SUNNY KASHYAP Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 15, 2025 |
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SURESH KUMAR REKHI Vs. DIRECTORATE OF ENFORCEMENT
|
April 3, 2025 |
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SURISHTA DEVI Vs. J&K SPECIAL TRIBUNAL, JAMMU
|
December 5, 2025 |
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SURJIT KOUR Vs. UNION OF INDIA
|
November 20, 2025 |
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SWAMI VIVEKANAND ADARSH VIDYA MANDIR, UDHAMPUR Vs. SANSAR CHAND
|
April 16, 2025 |
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SYED AKHLAQ HUSSAIN Vs. VICE-CHANCELLOR
|
August 19, 2025 |
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SYED MUIZ QADRI Vs. U.T. OF J & K
|
June 6, 2025 |
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TAFAZUL FAZILI Vs. SABZAR AHMAD BANDH
|
December 11, 2025 |
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TARA SINGH Vs. UT OF J&K
|
November 25, 2025 |
|
TARIQ AHMAD LONE Vs. VERUS
|
December 5, 2025 |
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TARIQ WALI Vs. BENISH AIJAZ
|
May 16, 2025 |
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TARSEM LAL Vs. UNION OF INDIA
|
January 3, 2025 |
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TARUN GUPTA Vs. UT OF J & K THROUGH FINANCIAL COMMISSIONER, HEALTH & MEDICAL EDUCATION DEPTT.
|
January 3, 2025 |
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TAXI OPERATORS UNION, TAXI STAND Vs. U.T. OF J&K
|
December 4, 2025 |
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TSEWANG THINLES Vs. U. T. OF LADAKH
|
April 24, 2025 |
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U.T. OF J&K Vs. PARVEZ AHMED
|
November 14, 2025 |
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U.T. OF J&K Vs. KARNAIL SINGH
|
December 30, 2025 |
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U.T. OF J&K Vs. RATTAN CHAND
|
December 18, 2025 |
|
UNION OF INDIA Vs. DEV RAJ
|
December 24, 2025 |
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UNION OF INDIA Vs. JC-594381L EX SUB PARSHOTAM LAL
|
November 13, 2025 |
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UNION OF INDIA Vs. ABDUL RASHID WAR
|
November 3, 2025 |
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UNION OF INDIA Vs. MANZOOR AHMAD
|
November 26, 2025 |
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UNION OF INDIA Vs. DES RAJ NAGPAL ENGINEERS & CONTRACTORS
|
January 3, 2025 |
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UNION TERRITORY Vs. MOHAMMAD ALTAF SHEIKH
|
March 27, 2025 |
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UNION TERRITORY OF J & K Vs. ARIF AIJAZ SHAHRI
|
August 22, 2025 |
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UNION TERRITORY OF J & K Vs. AMEER HAMZA SHAH
|
July 18, 2025 |
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UNION TERRITORY OF J AND K Vs. ASHU JOLLY
|
February 6, 2025 |
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UNION TERRITORY OF J AND K Vs. JTL INFRA LIMITED
|
April 21, 2025 |
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UNION TERRITORY OF J&K Vs. PANKAJ JASROTIA
|
December 4, 2025 |
|
UNION TERRITORY OF J&K Vs. RAJA RAM
|
November 3, 2025 |
|
USHA KIRAN Vs. UT OF J&K
|
July 8, 2025 |
|
UT OF J & K Vs. FARMAN ALI
|
January 3, 2025 |
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UT OF J&K Vs. ASHWANI KUMAR KATOTRA
|
November 25, 2025 |
|
UT OF J&K Vs. SURAM CHAND
|
April 4, 2025 |
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UT OF JAMMU AND KASHMIR Vs. BALVINDER SINGH
|
November 3, 2025 |
|
V. K. SALES AND CONSTRUCTION CO. Vs. UNION OF INDIA
|
November 28, 2025 |
|
VIJAY KHOKHAR Vs. U.T. OF J&K
|
November 28, 2025 |
|
VIKAS BHARTI Vs. PUNJAB NATIONAL BANK
|
December 16, 2025 |
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WAHEED SHAFI SHEIKH Vs. NASEER AHMAD GANIE
|
July 23, 2025 |
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