| Case Title | Date |
|---|---|
| ANITA Vs. SYNDICATE BANK | November 13, 2009 |
| CORPORATION BANK Vs. SUNIL KUMAR | October 29, 2009 |
| IFCI LTD. Vs. MODISTONE LTD. | November 13, 2009 |
| MARGHOOB AHMED Vs. CORPORATION BANK | December 14, 2009 |
| PROGRESSIVE ENTERPRISES Vs. NAINITAL BANK LTD. | July 21, 2009 |
| PUNJAB AND SIND BANK Vs. RAMANAND SINGH | July 27, 2009 |
| PUNJAB AND SIND BANK Vs. HARSH VARDHAN | November 16, 2009 |
| RAMGARHIA CO-OPERATIVE BANK LTD. Vs. SURJIT KAUR | December 22, 2009 |
| SANTOSH KUMAR SINGH Vs. STATE BANK OF INDIA | November 6, 2009 |
| SHIVANCHAL INDUSTRIES PVT. LTD. Vs. STATE BANK OF INDIA | December 21, 2009 |
| STATE BANK OF INDORE Vs. RAJ KUMAR MILLS LTD. | October 16, 2009 |
| STATE OF M.P. Vs. INDUSTRIAL INVESTMENT BANK OF INDIA LTD. | February 13, 2009 |
| TILAK RAJ BAJAJ Vs. PUNJAB AND SIND BANK | November 24, 2009 |
| UNION BANK OF INDIA Vs. VEENA AGGARWAL | November 16, 2009 |
| VINAYAK INDUSTRIES LTD. Vs. BANK OF BARODA | November 12, 2009 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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