A.A. USMAN Vs. STATE OF C.G.
|
October 1, 2015 |
A.K.R. TRANSPORT Vs. KAMAKSHI SHIPPING
|
August 21, 2015 |
A.S. ALI AND OTHERS Vs. STATE OF CHHATTISGARH
|
January 8, 2015 |
ABDUL MAHMOOD Vs. STATE OF CHHATTISGARH AND ORS
|
August 5, 2015 |
ABDUL SALAM RIZVI @ SALAM AND ANOTHER Vs. STATE OF CHHATTISGARH
|
July 2, 2015 |
ABHAY KUMAR KAPRE Vs. STATE OF CHHATTISGARH AND ORS.
|
December 15, 2015 |
ABHAY NATH THAKUR Vs. STATE OF C.G.
|
March 20, 2015 |
ABHISHEK MISHRA Vs. PRIYANKA
|
July 21, 2015 |
ADHESHWARI WATTI AND ORS. Vs. KAMLESH WATTI
|
March 11, 2015 |
AGASIYA BAI AND ORS. Vs. ARJUN DAS AND ORS.
|
May 6, 2015 |
AGRA BAI AND ORS. Vs. RAJENDRA KUMAR AWADHIYA AND ORS.
|
April 16, 2015 |
AJAY KUMAR @ KIRTI DHIMAR Vs. STATE OF CHHATTISGARH
|
October 12, 2015 |
AJAY KUMAR AGRAWAL Vs. SUSHILA BAI
|
January 6, 2015 |
AJAY KUMAR AND OTHERS Vs. STATE OF CHHATTISGARH
|
February 13, 2015 |
AJAY MISHRA Vs. HIDAYATULLA NATIONAL LAW UNIVERSITY AND ANOTHER
|
February 25, 2015 |
AJAY SINGH RAJPUT AND ORS. Vs. STATE OF C.G. AND ORS.
|
July 7, 2015 |
AKTIRAM Vs. STATE OF M.P.
|
January 23, 2015 |
ALEKHO AND ORS. Vs. STATE OF M.P.
|
January 9, 2015 |
AMAR SAI Vs. STATE OF CHHATTISGARH
|
January 8, 2015 |
AMARNATH AGRAWAL Vs. S JAI SINGH AGRAWAL
|
February 10, 2015 |
AMBUJ KUMAR BHADRO AND ORS. Vs. STATE OF C.G.
|
November 18, 2015 |
AMIT JOSH Vs. STATE OF CHHATTISGARH
|
December 1, 2015 |
AMRIT LAL KAPOOR AND ANOTHER Vs. STATE OF CHHATTISGARH
|
March 3, 2015 |
AMRIT LAL PAW Vs. CHHATTISGARH STATE ELECTRICITY BOARD AND ORS.
|
February 26, 2015 |
ANAND RAM SAHU Vs. STATE OF C.G.
|
September 22, 2015 |
ANANDRAM AND ORS. Vs. STATE OF M.P.
|
April 1, 2015 |
ANIL KUMAR NARMADA Vs. STATE OF CHHATTISGARH
|
January 6, 2015 |
ANIL KUMAR PANIGRAHI Vs. STATE OF C.G.
|
March 27, 2015 |
ANIL KUMAR PRADHAN Vs. STATE OF CHHATTISGARH AND ORS.
|
November 16, 2015 |
ANIL KUMAR SINGH Vs. STATE OF M.P. (NOW C.G.)
|
October 1, 2015 |
ANIL KUMAR VERMA AND ANOTHER Vs. ARUN KUMAR SONI AND ANOTHER
|
November 4, 2015 |
ANISH @ KHAPPAR AND OTHERS Vs. STATE OF CHHATTISGARH
|
October 9, 2015 |
ANOOP MISHRA Vs. STATE OF CHHATTISGARH AND ORS.
|
July 2, 2015 |
ANUJ RAM Vs. STATE OF C.G.
|
August 31, 2015 |
ANURAG TIWARI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
May 1, 2015 |
ANUSUIYA OTI Vs. STATE OF CHHATTISGARH AND ORS.
|
November 23, 2015 |
APPU @ BHUVANLAL Vs. STATE OF CHHATTISGARH
|
October 16, 2015 |
ARCHANA Vs. ABHIMANYU
|
April 27, 2015 |
ARJUN PRASAD DHRUV Vs. STATE OF C.G.
|
October 14, 2015 |
ARJUN SINGH AND ORS. Vs. STATE OF CHHATTISGARH
|
February 20, 2015 |
ARUN KUMAR MITTAL Vs. STATE OF C.G.
|
March 10, 2015 |
ARUNA DIXIT Vs. STATE OF C.G. AND ORS.
|
May 15, 2015 |
ARUNENDRA KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
January 6, 2015 |
ARVIND KUMAR Vs. STATE OF CHHATTISGARH
|
March 11, 2015 |
ARVIND KUMAR PANDEY Vs. STATE OF C.G. AND ORS.
|
January 15, 2015 |
ASHISH KUMAR SAHU Vs. STATE OF CHHATTISGARH AND ORS.
|
April 8, 2015 |
ASHISH KUMAR SHARMA Vs. STATE OF CHHATTISGARH AND ORS.
|
December 10, 2015 |
ASHOK Vs. CHANDRAKANTA
|
January 19, 2015 |
ASHOK KENVAT Vs. STATE OF C.G.
|
September 10, 2015 |
ASHOK KUMAR Vs. STATE OF C.G.
|
September 4, 2015 |
ASHOK KUMAR JAIN Vs. DURMILA BHARTI AND ORS.
|
August 25, 2015 |
ASIF ALI Vs. STATE OF M P
|
August 4, 2015 |
ASMAN SINGH Vs. STATE OF C.G.
|
September 29, 2015 |
ASSISTANT ENGINEER, CHHATTISGARH ELECTRICITY BOARD, SARANGARH Vs. UMESH AGRAWAL
|
January 8, 2015 |
AVINASH SALOMAN Vs. SOUTH EASTERN COALFIELDS LIMITED AND ORS.
|
November 30, 2015 |
AVINASH SINGH Vs. STATE OF CHHATTISGARH AND OTHERS
|
March 17, 2015 |
AWADH NAYAK Vs. STATE OF CHHATTISGARH
|
October 14, 2015 |
AYESHA BANO Vs. STATE OF CHHATTISGARH
|
January 20, 2015 |
AYODHYA PRASAD Vs. SOUTH EASTERN COALFIELDS LIMITED, BILASPUR (CG) AND ANOTHER
|
November 16, 2015 |
B.P. TRIPATHI Vs. STATE OF CHHATTISGARH AND OTHERS
|
June 26, 2015 |
BABLOO @ IRSHAD Vs. STATE OF C G
|
December 10, 2015 |
BADAN Vs. STATE OF C.G.
|
September 30, 2015 |
BADRIDHAR DIWAN Vs. STATE OF CHHATTISGARH AND ORS
|
November 17, 2015 |
BAIJNATH ALIAS BANNU Vs. STATE OF CHHATTISGARH
|
July 13, 2015 |
BALAJI ISPAT AND ANOTHER Vs. JINDAL STEEL AND POWER LTD , C G STATE AND OTHERS
|
March 20, 2015 |
BALLA @ BALRAM JANGDE Vs. STATE OF CHHATTISGARH
|
January 6, 2015 |
BANSHIRAM PARDHI Vs. STATE OF CHHATTISGARH
|
October 28, 2015 |
BANTI SINGH Vs. STATE OF C.G.
|
January 5, 2015 |
BARAT SINGH GOND Vs. STATE OF CHHATTISGARH AND ORS
|
September 1, 2015 |
BASANT VERMA @ AATE Vs. STATE OF CHHATTISGARH
|
October 8, 2015 |
BEDANTI TIWARI Vs. BHAIYALAL RAJWADE AND ORS.
|
March 10, 2015 |
BHAGAT SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
October 27, 2015 |
BHAGWANLAL AND ORS. Vs. STATE OF C.G.
|
August 25, 2015 |
BHANUPRATAP SHUKLA Vs. CHHATTISGARH STATE POWER DISTRIBUTION CORPORATION LTD.
|
August 7, 2015 |
BHANWAR SAI Vs. STATE OF M.P.
|
December 10, 2015 |
BHARAT Vs. STATE OF CHHATTISGARH
|
February 10, 2015 |
BHARAT ALUMINIUM COMPANY LTD., KORBA Vs. STATE OF CHHATTISGARH AND OTHERS
|
January 28, 2015 |
BHARAT GOND, S/O LAHER SINGH GOND Vs. STATE OF CHHATTISGARH
|
November 24, 2015 |
BHARAT LAL DEWANGAN AND ORS. Vs. KAMAL KUMAR VERMA AND ORS.
|
July 1, 2015 |
BHOLA PRASAD SAV (GUPTA) Vs. STATE OF M.P.
|
August 12, 2015 |
BHUNESHWAR Vs. STATE OF CHHATTISGARH
|
July 7, 2015 |
BHUNESHWAR PRASAD VERMA AND ORS. Vs. STATE OF M.P.
|
June 5, 2015 |
BHUNESHWAR PRASAD VERMA AND ORS. Vs. STATE OF MADHYA PRADESH
|
June 15, 2015 |
BHUNESHWAR PRASAD YADAV Vs. BADRIDHAR DIWAN
|
May 15, 2015 |
BHUWANESHWAR Vs. STATE OF M P
|
October 13, 2015 |
BIFNA AND OTHERS Vs. STATE OF M.P. (NOW CHHATTISGARH)
|
December 17, 2015 |
BIRAM BAI Vs. STATE OF CHHATTISGARH AND ORS
|
September 10, 2015 |
BISAHU RAM Vs. AKHILESH PRATAP RAJAK
|
August 21, 2015 |
BISAHU SON OF JAGESHWAR SAHU Vs. PURUSHOTTAM VAISHNAV
|
September 16, 2015 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD., BRANCH NO.II, 2ND FLOOR, DUBEY COMPLEX, G.E. ROAD, NEAR BASANT TALKIES, POWER HOUSE, BHILAI, TAHSIL & DISTRICT DURG, C.G. Vs. DONALD KULBHUSHAN BORA AND ANOTHER
|
November 3, 2015 |
BRIJ KUMAR Vs. STATE OF CHHATTISGARH
|
December 4, 2015 |
BUDHAN S/O RUPAU MAJHWAR Vs. STATE OF CHHATTISGARH
|
November 23, 2015 |
BUDRU KASHYAP AND ORS. Vs. STATE OF C.G. AND ORS.
|
February 9, 2015 |
C.C.E. & C. Vs. GENERAL MANAGER, TELECOM DISTRICT, BSNL
|
September 14, 2015 |
C.H. KODAND RAO Vs. UNION OF INDIA AND ORS.
|
November 5, 2015 |
C.M. MAKHIJA Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, SOUTH EASTERN COALFIELDS LIMITED AND ORS.
|
July 17, 2015 |
CHAMRU SON OF MANGALU; JUGUL SON OF MANGALU; LEKADU SON OF MANGALU; JUGESHWAR @ GAJE SON OF RAVI KOLTA; SARVE @ SARVESHWAR Vs. STATE OF MADHYA PRADESH
|
June 17, 2015 |
CHANDRA BHAN Vs. STATE OF M. P. (NOW CHHATTISGARH)
|
February 5, 2015 |
CHANDRA KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
January 30, 2015 |
CHANDRAHAS UPADHYAY AND ORS. Vs. STATE OF C.G.
|
February 3, 2015 |
CHANDRASHEKHAR AND ORS. Vs. STATE OF C.G.
|
June 24, 2015 |
CHANDRIKA PRASAD GOURAHA Vs. RASHMI KESHARWANI
|
January 23, 2015 |
CHANDU RAM JATWAR Vs. STATE OF CHHATTISGARH AND ORS.
|
December 4, 2015 |
CHARANJEET SINGH SAINI Vs. STATE OF CHHATTISGARH
|
January 12, 2015 |
CHEEDEELAL YADAW AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
|
December 21, 2015 |
CHHABILAL SAHU Vs. STATE OF CHHATTISGARH AND ORS.
|
December 15, 2015 |
CHHALU MAHANAND, S/O GOUCHARAN MAHANAND Vs. STATE OF CHHATTISGARH
|
November 23, 2015 |
CHHATTISGARH POWER (COMPLAINANT) DISTRIBUTION CO LTD Vs. STATE OF CHHATTISGARH
|
January 16, 2015 |
CHHATTISGARH RAJYA VIDYUTA MANDAL COMPANY LIMITED Vs. GANESH RAM DHIWAR
|
January 8, 2015 |
CHHATTISGARH RAJYA VIDYUTA MANDAL COMPANY LIMITED Vs. TERAS RAM KAHRA
|
January 8, 2015 |
CHHATTISGARH RAJYA, VIDYUTA MANDAL Vs. RAVISHANKAR PATEL
|
January 16, 2015 |
CHHATTISGARH RAJYA,VIDDUTA MANDAL Vs. SUBHASH KUMAR PRAJAPATI
|
January 16, 2015 |
CHHATTISGARH RAJYA,VIDDUTTA MANDAL Vs. KIRAN YADAVA
|
January 8, 2015 |
CHHATTISGARH RAJYA,VIDYUTA VITARAN CO LTD Vs. LAKSHAMI BAI
|
January 16, 2015 |
CHHAYA ROY AND ORS. Vs. KESHAV DAS R. JADWANI AND ORS.
|
March 9, 2015 |
CHHEDIRAM Vs. DULESHWARI
|
December 4, 2015 |
CHHEDURAM Vs. STATE OF CHHATTISGARH
|
February 18, 2015 |
CHHOTKU RAM (DIED) THROUGH L.RS. Vs. MANGLU RAM AND OTHERS
|
December 4, 2015 |
CHINTA RAM Vs. STATE OF M.P.
|
August 17, 2015 |
CHUBUL AND ORS. Vs. STATE OF C.G.
|
August 26, 2015 |
COMMISSIONER OF C. EX. & CUS, RAIPUR Vs. AARTI SPONGE & POWER LTD.
|
November 18, 2015 |
COMMISSIONER OF C. EX. & CUS., RAIPUR Vs. VANDANA VIDYUT LTD.
|
December 1, 2015 |
COMMISSIONER OF C. EX. & CUS., RAIPUR Vs. SURYA WIRES PVT. LTD.
|
November 19, 2015 |
COMMISSIONER OF C.EX. , CUS. & S.T. Vs. ULTRATECH CEMENT LTD.
|
August 25, 2015 |
COMMISSIONER OF CUS. & C. EX., RAIPUR Vs. VANDANA ROLLING MILLS LTD.
|
September 29, 2015 |
COMMR. OF C. EX. , CUS. & S.T. Vs. ARJUNA CARRIERS PVT. LTD.
|
August 28, 2015 |
COMMR. OF C. EX.CUS. & S.T. Vs. SOUTH EASTERN COALFIELDS LTD.
|
September 2, 2015 |
D R YADAV; B P CHOUBEY; R K ROY Vs. CEMENT CORPORATION OF INDIA; INDUSTRIAL COURT; PRESIDING OFFICER, LABOUR COURT BILASPUR
|
August 20, 2015 |
D.S. DANDOTIA Vs. STATE OF CHHATTISGARH AND ORS.
|
December 17, 2015 |
DASHRATH GUPTA (HUF) & OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
|
January 30, 2015 |
DAU RAM AND ORS. Vs. THE STATE OF M.P.
|
January 22, 2015 |
DEEN DAYAL AND ORS. Vs. STATE OF C.G.
|
March 13, 2015 |
DEENBANDHU AND ORS. Vs. BIRAJHO BAI
|
July 15, 2015 |
DEEPAK DUBEY Vs. DR. KHILAWAN SAHU
|
July 13, 2015 |
DEGESHWARI AND ORS. Vs. SANTOSH KUMAR DUSEJA AND ORS.
|
September 3, 2015 |
DEVENDRA KUMAR Vs. STATE OF M.P.
|
August 3, 2015 |
DEVRAJ GUPTA Vs. STATE OF CHHATTISGARH AND ORS.
|
May 11, 2015 |
DEVRAM @ BHIKHAM SAHU Vs. ABDUL AJIM KHAN AND OTHERS
|
November 20, 2015 |
DHAMENDRA RATTRE Vs. STATE OF CHHATTISGARH AND ORS.
|
February 2, 2015 |
DHANARAM LAHRE Vs. STATE OF C.G. AND ORS.
|
February 13, 2015 |
DHARAM SINGH GOND Vs. STATE OF CHHATTISGARH
|
October 15, 2015 |
DHARMENDRA SAHU AND ANOTHER Vs. MANOHAR SEN AND OHERS
|
August 27, 2015 |
DHEERAN SAI LAKRA Vs. THE STATE OF M.P.
|
July 10, 2015 |
DIGESHWAR SAHU Vs. STATE OF C.G.
|
August 10, 2015 |
DIGESHWARI AND OTHERS Vs. SANTOSH KUMAR DUSEJA AND OTHERS.
|
September 3, 2015 |
DILIP KUMAR Vs. STATE OF M.P.
|
September 11, 2015 |
DILIP KUMAR AND ORS. Vs. STATE OF C.G.
|
May 4, 2015 |
DILIP KUMAR DAS Vs. CENTRAL BUREAU OF INVESTIGATION (ACB)
|
September 23, 2015 |
DILIP KUMAR DIWAN Vs. STATE OF CHHATTISGARH
|
May 15, 2015 |
DINESH SONI AND ANOTHER Vs. STATE OF CHHATTISGARH
|
April 29, 2015 |
DOMAR SETHIYA, S/O LATE SUNDERLAL Vs. STATE OF CHHATTISGARH
|
August 14, 2015 |
DOURAM ALIAS DAUAA SAHU Vs. STATE OF CHHATTISGARH
|
July 14, 2015 |
DR. S.K. KAMALPURIA Vs. STATE OF MADHYA PRADESH
|
March 27, 2015 |
DRONACHARYA @ PILLU BANJARE; PAWAN KUMAR; SHAILENDRA KUMAR NISHAD; RAVISHANKAR ALIAS BITTU; BASANT DHRITLAHRE Vs. STATE OF CHHATTISGARH
|
January 22, 2015 |
DROPADIBAI AND ORS. Vs. STATE OF M.P.
|
April 16, 2015 |
DULASIA BAI AND ORS. Vs. SHIKARI URAON AND ORS.
|
January 20, 2015 |
DULESHWAR Vs. STATE OF CHHATTISGARH
|
February 19, 2015 |
DURGA BAJAJ Vs. STATE OF CHHATTISGARH AND ORS.
|
March 25, 2015 |
DURGA KURRE Vs. STATE OF CHHATTISGARH AND ORS
|
September 3, 2015 |
DWARIKA Vs. STATE OF M.P.
|
July 23, 2015 |
EKESHWAR SHARMA Vs. STATE OF C.G.
|
September 29, 2015 |
EXECUTIVE ENGINEER(COMPLAINANT) (O & M) DIVISION Vs. MINA DEVI AGRAWALA
|
January 16, 2015 |
FALITRAM Vs. STATE OF MADHYA PRADESH
|
September 11, 2015 |
FULURAM Vs. STATE OF C.G.
|
January 20, 2015 |
GAIT RAM SAHU Vs. STATE OF C.G.
|
September 16, 2015 |
GANESH RAM SAHU AND OTHERS Vs. GHANSHYAM GIRI GOSWAMI @ DIPAK GIRI AND OTHERS
|
August 10, 2015 |
GANESH SUNDRANI Vs. TEJ KUMAR BAJAJ
|
March 18, 2015 |
GANPAT RAM SAHU Vs. KUMARI BAI AND OTHERS
|
October 7, 2015 |
GAUKARAN PRASAD CHANDRAVANSHI Vs. LALJEE CHANDRAVANSHI
|
December 8, 2015 |
GAUTAM SINGH KANWAR AND ORS. Vs. STATE OF C.G.
|
December 15, 2015 |
GAYASUDDIN SON OF ABDUL MAZID Vs. STATE OF CHHATTISGARH
|
March 26, 2015 |
GEETA YADAV Vs. STATE OF CHHATTISGARH
|
July 24, 2015 |
GHANSHYAM SINGH AND ORS. Vs. STATE OF C.G.
|
October 15, 2015 |
GHASIRAM @ BULTHU Vs. STATE OF C G
|
September 23, 2015 |
GHASIYA RAM Vs. STATE OF CHHATTISGARH
|
July 17, 2015 |
GIRDHARI LAL SAHU Vs. STATE OF C.G.
|
October 16, 2015 |
GOFELAL AND ORS. Vs. STATE OF C.G.
|
October 9, 2015 |
GOPAL Vs. STATE OF CHHATTISGARH
|
March 5, 2015 |
GOPAL PRASAD Vs. STATE OF M.P.
|
September 10, 2015 |
GOPAL PRASAD SONI AND ANOTHER Vs. MANORATH SONI AND OTHERS
|
February 11, 2015 |
GOPAL RAM AND ORS. Vs. STATE OF C.G.
|
April 27, 2015 |
GOPI YADAV Vs. STATE OF C.G.
|
January 15, 2015 |
GOVIND RAM BARETH Vs. DISTRICT AND SESSIONS JUDGE DISTRICT JANJGIR CHAMPA
|
August 24, 2015 |
GOVIND SINGH Vs. STATE OF CHHATTISGARH
|
November 20, 2015 |
GOVIND; VIJAY; MAHENDRA Vs. STATE OF CHHATTISGARH
|
January 22, 2015 |
GOYA Vs. STATE OF CHHATTISGARH
|
February 4, 2015 |
GUDDA Vs. STATE OF M.P.
|
August 6, 2015 |
GUDDU ALIAS BASANT KUMAR Vs. STATE
|
February 9, 2015 |
GUDDU PATEL AND ORS. Vs. SADHURAM AND ORS.
|
August 18, 2015 |
GUMAN PAL AND ANOTHER Vs. STATE OF CHHATTISGARH
|
September 1, 2015 |
GUNU RAM S/O LATE SUKHLAL RAM Vs. MOHD. SOYEF AHMED & ORS. S/O S. BUDHANMIYAN
|
July 29, 2015 |
HANEEF KHAN S/O RAFIQUE Vs. STATE OF CHHATTISGARH
|
November 17, 2015 |
HARBHAJAN KAUR AND ORS. Vs. NASIMUDDIN
|
February 25, 2015 |
HARDEO TRADERS PVT LTD Vs. STATE OF CHHATTISGARH AND ORS
|
November 24, 2015 |
HARIOM ENTERPRISES, GRAIN MERCHANTS & COMMISSION AGENT Vs. VED KUMARI ARORA AND ORS.
|
January 30, 2015 |
HARISHANKAR JOSHI Vs. STATE OF CHHATTISGARH AND OTHERS
|
February 6, 2015 |
HARJEET SINGH CHAWLA Vs. STATE OF CHHATTISGARH AND ORS.
|
April 6, 2015 |
HARNARAYAN SHARMA Vs. PARAS VAID
|
July 7, 2015 |
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED, RAIPUR (CHHATTISGARH) Vs. MAMTA CHATURVEDI AND OTHERS
|
December 10, 2015 |
HEMA BAI SAHU Vs. STATE OF CHHATTISGARH AND ORS.
|
November 5, 2015 |
HEMANT KUMAR NAYAK Vs. STATE OF C.G. AND ORS.
|
October 28, 2015 |
HEMU S/O MANDU SATNAMI AGED Vs. STATE OF MADHYA PRADESH
|
January 30, 2015 |
HIGH COURT BAR ASSOCIATION Vs. STATE OF CHHATTISGARH AND ORS.
|
August 6, 2015 |
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. KIRAN SAHU
|
February 3, 2015 |
HIRA PACKAGING Vs. COMMISSIONER CENTRAL EXCISE & CUSTOMS
|
January 5, 2015 |
HIRALAL NISHAD S/O BHAGATRAM NISHAD Vs. STATE OF CHHATTISGARH
|
September 10, 2015 |
HITENDRA BORKAR Vs. STATE OF CHHATTISGARH AND ORS.
|
July 28, 2015 |
HITENDRA KUMAR SONI Vs. STATE OF CHHATTISGARH AND ORS.
|
June 8, 2015 |
HITESH MISHRA Vs. PUSHPA MISHRA
|
September 30, 2015 |
HUSSAIN CHANDRA PRAKASH AND ORS. Vs. STATE OF C.G.
|
August 21, 2015 |
ILIYAS AND ORS. Vs. AKBARI BIBI AND ORS.
|
January 20, 2015 |
IMRAN DAUD VEHVARIYA Vs. STATE OF CHHATTISGARH
|
April 8, 2015 |
INAMUL AND ORS. Vs. STATE OF C.G.
|
May 5, 2015 |
INDERCHAND DHARIWAL AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
February 24, 2015 |
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. DR. SHYAM BIHARI GUPTA
|
March 17, 2015 |
INDRAPAL VISHWAKARMA Vs. STATE OF C.G.
|
December 9, 2015 |
INDRESH SHARMA Vs. HEERA BAI
|
February 10, 2015 |
INDUS IND BANK LIMITED Vs. VARSHA CHITALIYA, WIFE OF LATE MANISH KUMAR CHITALIYA
|
July 29, 2015 |
ISS SDB SECURITY SERVICES PVT. LTD. Vs. ASSISTANT LABOUR COMMISSIONER, KORBA AND ORS.
|
December 9, 2015 |
ITWAR SINGH Vs. GANESHRAM AND ORS.
|
February 2, 2015 |
ITWARI BELDAR Vs. STATE OF C.G.
|
July 7, 2015 |
J L JAGAT Vs. STATE OF CHHATTISGARH AND OTHERS
|
February 23, 2015 |
JAGBAI Vs. NARAYAN SINGH
|
January 16, 2015 |
JAGDISH AND OTHERS Vs. STATE OF MP
|
January 8, 2015 |
JAGDISH CHAND PASHARIJA Vs. BAL RAM SINGH YADAV
|
July 21, 2015 |
JAGDISH SAHU S/O JHADOORAM SAHU Vs. STATE OF CHHATTISGARH
|
September 10, 2015 |
JAGESHAR DEWANGAN Vs. TEEKAM DEWANGAN
|
November 27, 2015 |
JAGTURAM AND ORS. Vs. STATE OF C.G.
|
June 4, 2015 |
JAI NANDAN AND OTHERS Vs. STATE OF MADHYA PRADESH
|
December 3, 2015 |
JALARAM TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2015 |
JAN KUSHAL S/O HARI ISAI Vs. STATE OF MADHYA PRADESH
|
September 2, 2015 |
JAN SINGH BAIGA Vs. STATE OF C.G.
|
March 13, 2015 |
JANAKRAM VERMA Vs. STATE OF M.P.
|
September 3, 2015 |
JANKI BACK Vs. STATE OF CHHATTISGARH
|
January 29, 2015 |
JANOHAR LODHI Vs. STATE OF CHHATTISGARH
|
January 19, 2015 |
JAWAHAR LAL Vs. STATE OF C.G.
|
September 8, 2015 |
JAWAHAR SAHU AND ORS. Vs. STATE OF C.G.
|
January 19, 2015 |
JAYA BAI VERMA Vs. STATE OF CHHATTISGARH AND ORS.
|
October 26, 2015 |
JAYANT KUMAR BARIK Vs. DEEPANJALI BARIK
|
August 28, 2015 |
JAYANT KUMAR GOHIL Vs. PRATIBHA DANI AND OTHERS
|
August 26, 2015 |
JAYASWAL NECO INDUSTRIES LTD. Vs. STATE OF C.G. AND ORS.
|
March 3, 2015 |
JETHU RAM YADAV Vs. STATE OF C.G.
|
October 1, 2015 |
JETHURAM SINHA Vs. SITA BAI
|
August 13, 2015 |
JHAMENDRA KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
November 16, 2015 |
JHANSI ORAI TOLLWAY PVT LTD Vs. BANK OF INDIA AND ORS
|
December 2, 2015 |
JIDHAN AND ORS. Vs. STATE OF C.G.
|
June 17, 2015 |
JIRJODHAN VERMA Vs. STATE OF CHHATTISGARH AND ORS
|
October 13, 2015 |
JITENDRA KUMAR BANJARE Vs. STATE OF CHHATTISGARH AND ORS.
|
June 24, 2015 |
JITU AND ORS. Vs. STATE OF CHHATTISGARH
|
July 23, 2015 |
JOGI RAM AND OTHERS Vs. PARSADI @ LAXMINARAYAN AND OTHERS
|
December 7, 2015 |
JOHAN SINGH Vs. STATE OF MADHYA PRADESH
|
January 20, 2015 |
JOWKIM Vs. JUNUS
|
January 30, 2015 |
JUNAID SHEIKH Vs. STATE OF C.G.
|
May 15, 2015 |
JUTHEL SAHU Vs. JAGJEEVAN SAHU
|
May 15, 2015 |
JYOTI STRUCTURES Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAXES & OTHERS
|
March 3, 2015 |
KADIYAM DEVA Vs. STATE OF CHHATTISGARH
|
February 24, 2015 |
KAILASH AGARWAL Vs. FOOD CORPORATION OF INDIA AND ORS.
|
March 26, 2015 |
KAILASH AGRAWAL Vs. COMMR. OF C. EX. & CUS. (APPEALS-I)
|
November 2, 2015 |
KAILASH AGRAWAL Vs. STATE OF CHHATTISGARH & OTHERS
|
February 24, 2015 |
KAILASH AGRAWAL Vs. COMMISSIONER OF C. EX. & CUSTOMS
|
February 25, 2015 |
KAILASH AGRAWAL Vs. COMMR. OF C. EX. & CUS., RAIPUR
|
July 16, 2015 |
KAILASH CHANDRA AGRAWAL Vs. UNION OF INDIA
|
October 14, 2015 |
KAILASH MURARKA Vs. K. GEET SRIJAN
|
February 25, 2015 |
KAILASH TRAVELLING AGENCIES Vs. COMMR. (APPEALS) CUS. & C. EX.
|
February 10, 2015 |
KALA DEVI AGRAWAL @ KALAWATI Vs. SIYARAM GOND
|
July 24, 2015 |
KALLU AND ORS. Vs. STATE OF M.P.
|
February 2, 2015 |
KALYAN SINGH KURRE Vs. LALITA BAI
|
October 27, 2015 |
KAMALJEET KAUR Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
December 4, 2015 |
KAMBO MINERALS Vs. L & T FINANCE LIMITED
|
October 8, 2015 |
KAMLA DEVI AND OTHERS Vs. BANWARI LAL AND OTHERS
|
July 14, 2015 |
KAMTA PRASAD Vs. STATE OF M.P.
|
March 11, 2015 |
KAMTA PRASAD Vs. STATE OF C.G.
|
November 24, 2015 |
KANGALU Vs. STATE OF MADHYA PRADESH
|
October 15, 2015 |
KANSHI RAM, SON OF CHHEDURAM Vs. STATE OF M.P.
|
July 16, 2015 |
KARTIK RAM AND ORS. Vs. STATE OF MADHYA PRADESH
|
March 25, 2015 |
KARTIKRAM S/O BEDRAM DEWANGAN Vs. PUNABAI RATHORE W/O MOHAN LAL RATHORE
|
August 28, 2015 |
KASHIRAM RATHIYA Vs. STATE OF CHHATTISGARH
|
October 6, 2015 |
KEJU ALIAS SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
February 2, 2015 |
KESARMANI DAS AND ORS. Vs. REWATI BAI AND ORS.
|
April 8, 2015 |
KESHAR BAI Vs. STATE OF CHHATTISGARH
|
January 16, 2015 |
KESHO RAM RAWAT Vs. STATE OF CHHATTISGARH AND OTHERS
|
December 18, 2015 |
KHADANAND PATANWAR S/O RAMPYARE PATANWAR Vs. STATE OF CHHATTISGARH
|
September 8, 2015 |
KHALSA EDUCATION SOCIETY Vs. STATE OF CHHATTISGARH AND ORS.
|
December 3, 2015 |
KHEM LAL NIRMALKAR, S/O BHIM PRAKASH NIRMALKAR Vs. STATE OF CHHATTISGARH
|
November 23, 2015 |
KOKILA PRASAD DEWANGAN Vs. STATE OF C.G. AND ORS.
|
January 22, 2015 |
KOOPCHARAN DAS Vs. STATE OF CHHATTISGARH AND OTHERS
|
February 9, 2015 |
KRISHNA BAI Vs. SAROJ KUMAR AND ORS.
|
August 28, 2015 |
KRISHNA CHAKRADHARI Vs. C.G. STATE CO
|
February 4, 2015 |
KRISHNA KUMAR Vs. STATE OF CHHATTISGARH
|
July 22, 2015 |
KRISHNA KUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
August 24, 2015 |
KRITANATH RAWAT; MAGANRAM, S/O PHAGUAA GADA Vs. STATE OF M P (NOW CG)
|
October 8, 2015 |
KU. ANJU LAHRE Vs. STATE OF CHHATTISGARH AND OTHERS
|
March 2, 2015 |
KULDEEP Vs. STATE OF CHHATTISGARH
|
July 6, 2015 |
KULWANT KAUR Vs. SHABANA BAI AND OTHERS
|
February 24, 2015 |
KUMKUM DAS AND ORS. Vs. KOMAL NAGESH AND ORS.
|
April 29, 2015 |
KUNTI BAI Vs. STATE OF CHHATTISGARH AND OTHERS
|
February 10, 2015 |
LAINDAS SATNAMI S/O ANJORI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND ORS
|
March 11, 2015 |
LAKHAN BAI Vs. RAMBAI AND ORS.
|
November 3, 2015 |
LAKHANLAL Vs. STATE OF M.P.
|
September 8, 2015 |
LAKHRAM MAHANAND Vs. STATE OF C.G.
|
September 2, 2015 |
LAL SINGH Vs. STATE OF C.G.
|
September 1, 2015 |
LALDEV BHUIHAR Vs. STATE OF C.G.
|
August 27, 2015 |
LALJI CHANDRAVANSHI Vs. AKHBAR BHAI AND ORS.
|
April 20, 2015 |
LARENS EKKA Vs. STATE OF C.G.
|
July 2, 2015 |
LAXMAN MAHADEO Vs. STATE OF CHHATTISGARH
|
January 12, 2015 |
LAXMAN PRASAD Vs. LAXMI PRASAD AND ORS.
|
April 24, 2015 |
LAXMI JAIN Vs. RAMKALI AND ORS.
|
November 18, 2015 |
LAXMI KANT Vs. STATE OF CHHATTISGARH
|
January 6, 2015 |
LAXMI PRASAD Vs. STATE OF C.G.
|
September 15, 2015 |
LAXMIN BAI Vs. MARSE POWER & STEEL LIMITED
|
December 4, 2015 |
LEENA LUCAS Vs. STATE OF C G
|
October 1, 2015 |
LOCHAN RAM AND ORS. Vs. STATE OF C.G.
|
August 25, 2015 |
LODHI Vs. STATE OF C.G.
|
April 7, 2015 |
LOV KUMAR MISHRA Vs. STATE OF CHHATTISGARH
|
January 20, 2015 |
M.K. SAHA Vs. RASHTRIYA PARIYOJANA NIRMAN NIGAM
|
July 16, 2015 |
M/S MILE STONE SOFT. TECH. PVT. LTD. Vs. NIDHI CHHIBBER
|
May 8, 2015 |
M/S. A.K. CONSTRUCTION COMPANY Vs. STATE OF M.P. AND OTHERS
|
March 9, 2015 |
MAANMATI SINGH Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
July 24, 2015 |
MADHU SAHU AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
|
November 24, 2015 |
MADHUSUDAN KUMAR Vs. BABY KUTTI AND ORS.
|
August 27, 2015 |
MADVI CHAITU, S/O CHAMRU MADIA Vs. STATE OF CHHATTISGARH
|
December 7, 2015 |
MAHADEV DHRUW Vs. PRAKASH CHAND PANDEY
|
March 27, 2015 |
MAHENDRA @ GOLU Vs. STATE OF C G
|
October 16, 2015 |
MAHENDRA CHANDRA AND OTHERS Vs. STATE OF CHHATTISGARH
|
February 2, 2015 |
MAHENDRA DAS Vs. STATE OF C.G. AND ORS.
|
June 29, 2015 |
MAHENDRA KUMAR SAHU Vs. STATE OF M.P. AND ORS.
|
February 12, 2015 |
MAKHAN LAL AND ORS. Vs. R.K. NARAD AND ORS.
|
February 18, 2015 |
MALTI DEVI TRIPATHI AND ORS. Vs. MUKESH TIWARI AND ORS.
|
July 21, 2015 |
MAMTA Vs. GURUKRIPA CONSTRUCTION
|
September 29, 2015 |
MAMTA MISHRA Vs. CHHATTISGARH STATE POWER DISTRIBUTION LTD. AND ORS.
|
August 5, 2015 |
MANAGING DIRECTOR, M.P. STATE MARKETING FEDERATION AND ORS. Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
April 9, 2015 |
MANGAL CHAND TANDAN Vs. STATE OF C.G.
|
August 10, 2015 |
MANGAL S/O. PANDRA Vs. STATE OF CHHATTISGARH
|
August 10, 2015 |
MANGAN AND ORS. Vs. STATE OF C.G.
|
September 4, 2015 |
MANI SHANKAR SONI Vs. STATE OF C G
|
March 27, 2015 |
MANILAL DAYAL JI & COMPANY Vs. COMPETENT AUTHORITY AND INSPECTOR, CHILD LABOUR AND ORS.
|
January 15, 2015 |
MANISH TRAVELS AND ANOTHER Vs. REGIONAL TRANSPORT AUTHORITY, BASTAR AND ANOTHER
|
November 6, 2015 |
MANISHA AGRAWAL Vs. STATE OF C.G. AND ORS.
|
March 2, 2015 |
MANKU RAM AND ORS. Vs. STATE OF C.G.
|
January 12, 2015 |
MANNU LAL Vs. STATE OF M.P.
|
January 28, 2015 |
MANOHAR SHESH Vs. SHAKUNTALA DEVI
|
June 15, 2015 |
MANOJ KUMAR SONI Vs. STATE OF C.G.
|
September 10, 2015 |
MANRAKHAN Vs. STATE OF M P
|
March 5, 2015 |
MAST RAM NISHAD Vs. STATE OF CHHATTISGARH
|
October 28, 2015 |
MATHURA RATNAKAR S/O LATE RATAN LAL Vs. KRISHNA KANHAIYA S/O LATE RATAN LAL SURYAVANSHI
|
November 20, 2015 |
MAYANKA UPADHYAY Vs. STATE OF C.G. AND ORS.
|
March 2, 2015 |
MEEL BAI Vs. RAMESHVAR PRASAD CHAUHAN
|
September 18, 2015 |
MEGHRAJ Vs. ANUPAM GRIHA NIRMAN SAHKARI SAMITI MARYADIT AND ORS.
|
November 26, 2015 |
MEGHRAJ SINHA Vs. STATE OF C.G. AND ORS.
|
August 24, 2015 |
MOHAN CHAND BAIDH Vs. STATE OF C.G.
|
March 31, 2015 |
MOHAN JAIN Vs. SARPANCH, GRAM PANCHAYAT MUDHKUSRA AND ORS.
|
April 21, 2015 |
MOHAN LAL Vs. STATE OF M.P.
|
August 24, 2015 |
MOHAN LAL AND OTHERS Vs. BHAGWAT ALIAS BHAGWATI AND OTHERS
|
October 30, 2015 |
MOHAN LAL BHUKHAU RAM SAHU Vs. STATE OF CHHATTISGARH
|
March 11, 2015 |
MOHAN MISHRA "MRITYUNJAY" Vs. STATE OF CHHATTISGARH AND ORS.
|
December 11, 2015 |
MOHAN PRODUCTS PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA
|
January 28, 2015 |
MOHAN SINGH GOND Vs. STATE OF CHHATTISGARH
|
June 23, 2015 |
MOHD ILIYAS AND OTHERS Vs. AKBARI BIBI AND OTHERS
|
January 21, 2015 |
MOHIT RAM @ SADHU; BHANMATI Vs. STATE OF CHHATTISGARH
|
November 23, 2015 |
MOHNI BAI AND ORS. Vs. RAMPRATAP TIWARI AND ORS.
|
September 14, 2015 |
MONU STEELS Vs. UNION OF INDIA
|
January 14, 2015 |
MOTILAL KAIVARTH, S/O LATE SAHAS RAM Vs. STATE OF CHHATTISGARH
|
December 14, 2015 |
MUKESH PRAKASH PUJARI Vs. MUKUND DAMMANI
|
February 10, 2015 |
MUKUL RANJAN GANGULY AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND TEACHERS TRAINING AND ORS.
|
September 28, 2015 |
MUKUND YADAV Vs. STATE OF CHHATTISGARH AND OTHERS
|
December 18, 2015 |
MUNICIPAL CORPORATION RAJNANDGAON Vs. NARAYAN LAL SINHA
|
December 16, 2015 |
MUNICIPAL CORPORATION, BILASPUR Vs. ASHOK TANDE AND ORS.
|
September 4, 2015 |
MUNICIPAL CORPORATION, RAIPUR Vs. GIRNAR TIMBER COMPANY
|
January 14, 2015 |
N.P. PANDEY Vs. STATE OF CHHATTISGARH AND OTHERS
|
January 8, 2015 |
NAGAR PALIK NIGAM Vs. PANNA LAL RAJPUT AND ORS.
|
September 18, 2015 |
NAGAR PALIKA PARISHAD, PATHALGAON AND OTHERS Vs. LAKHIRAM AGRAWAL AND ANOTHER
|
October 28, 2015 |
NAND KUMAR SAHU Vs. SATYANARAYAN SHARMA
|
May 12, 2015 |
NARAYAN SINGH PAIKRA AND ORS. Vs. THE PUBLIC SERVICE COMMISSION AND ORS.
|
November 20, 2015 |
NARESH KUMAR MATHUR AND ORS. Vs. STATE OF C.G.
|
February 2, 2015 |
NATIONAL INSURANCE CO LTD Vs. NARAYAN KUMAR & OTHERS
|
August 10, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. DONALD KULBHUSHAN BORA S/O BALTAR BARA
|
November 3, 2015 |
NAVBHARAT PRESS KARMACHARI KALYAN SANGH Vs. STATE OF CHHATTISGARH AND ORS.
|
November 30, 2015 |
NAVEEN SALUJA S/O RAMSHARAN SALUJA Vs. STATE OF CHHATTISGARH
|
January 15, 2015 |
NEERAJ KATGHAR AND OTHERS Vs. MAHAMAYA PRATAP SINGH AND OTHERS
|
December 23, 2015 |
NEETA NAND AND ORS. Vs. NAND KISHORE CHIKLE AND ORS.
|
January 5, 2015 |
NEM KUMAR SINGH Vs. STATE OF C.G.
|
October 15, 2015 |
NITIN JAIN Vs. STATE OF C.G. AND ORS.
|
June 23, 2015 |
NOHAR SAI, S/O RAMCHARAN Vs. STATE OF CHHATTISGARH
|
December 10, 2015 |
NTPC LIMITED Vs. STATE OF CHHATTISGARH AND ORS
|
November 17, 2015 |
OFFICE REFERENCE Vs. R.B. TRIPATHI AND ORS.
|
April 28, 2015 |
OM PRAKASH AGARWAL Vs. STATE OF CHHATTISGARH AND ORS.
|
May 15, 2015 |
OM PRAKASH AGRAWAL Vs. STATE OF CG AND OTHERS
|
June 15, 2015 |
OM PRAKASH SINGH Vs. STATE OF CHHATTISGARH
|
July 10, 2015 |
OMPRAKASH CHOUDHARY Vs. STATE OF CHHATTISGARH
|
October 7, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. PARASNATH JHA S/O VEDNATH JHA
|
December 9, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SITA KUNWAR
|
August 14, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GHANSHYAM JOSHI AND OTHERS
|
May 11, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. PARMESHWARI AND ORS.
|
March 20, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. RANJIT SEN AND OTHERS
|
July 28, 2015 |
P S STEEL TUBES PVT LTD Vs. INCOME - TAX APPELLATE TRIBUNAL AND ORS
|
October 26, 2015 |
P.D. GUPTA Vs. STATE OF CHHATTISGARH AND ORS.
|
May 1, 2015 |
P.N. UPADHYAY AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
|
December 15, 2015 |
PADUM LAL SAHU Vs. STATE OF C.G.
|
May 5, 2015 |
PALTU RAM SAHU AND ORS. Vs. DEVI PRASAD THAKUR AND ORS.
|
March 13, 2015 |
PANCH RAM SAHU AND OTHERS Vs. CHAIRMAN, BOARD OF REVENUE AND OTHERS
|
January 15, 2015 |
PANDRI RAO SAWALKAR Vs. STATE OF CHHATTISGARH
|
July 21, 2015 |
PANKAJ SAMUNDRE Vs. STATE OF CHHATTISGARH
|
January 6, 2015 |
PAPPU SINGH Vs. INDRA KUMAR SAHU AND ORS.
|
March 11, 2015 |
PAPPU SINGH RAJPUT Vs. STATE OF CHHATTISGARH
|
October 5, 2015 |
PARDESHI Vs. STATE OF MADHYA PRADESH
|
August 21, 2015 |
PARMANAND Vs. STATE OF CHHATTISGARH
|
July 30, 2015 |
PARMESHWAR Vs. STATE OF C.G.
|
September 14, 2015 |
PARMESHWAR AND ORS. Vs. STATE OF M.P.
|
February 13, 2015 |
PASA ASSOCIATES PRIVATE LIMITED Vs. STATE OF CHHATTISGARH AND ORS.
|
January 9, 2015 |
PAWAN KUMAR CHANDRAKAR Vs. STATE OF M.P.
|
March 26, 2015 |
PERUMAL ASSOCIATE Vs. COMMISSIONER OF C. EX., CUS. & S.T.
|
February 10, 2015 |
PHULBAJ S/O NANKARAM CHOUHAN Vs. STATE OF CHHATTISGARH
|
December 9, 2015 |
PINKI Vs. STATE OF C.G.
|
July 15, 2015 |
POOJA JINDAL Vs. VISHAL JINDAL
|
October 15, 2015 |
POORAN SINGH GOND AND OTHERS Vs. STATE OF MADHYA PRADESH
|
October 7, 2015 |
POWER GRID CORPORATION OF INDIA LTD. Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 7, 2015 |
POWER MECH PROJECTOR PVT LTD Vs. MURLIDHAR BAIRAGI S/O BHUJBAL DAS @ UJJAWAL DAS; KISHOR STEPHAN S/O STIPAL L
|
November 19, 2015 |
PRABHA BAI Vs. STATE OF CHHATTISGARH
|
November 19, 2015 |
PRABHAT SINHA AND ORS. Vs. STATE OF C.G.
|
March 12, 2015 |
PRABHURAM Vs. SOUTH EASTERN COALFIELDS LIMITED
|
April 30, 2015 |
PRAKASH AND ORS. Vs. STATE OF C.G.
|
March 13, 2015 |
PRAKASH CHAND SONI Vs. STATE OF CHHATTISGARH AND ORS.
|
July 15, 2015 |
PRAKASH KUMAR Vs. KANAHIYA LAL AGRAWAL AND ORS.
|
March 13, 2015 |
PRAKASH NARAYAN TIWARI Vs. STATE OF CHHATTISGARH
|
July 7, 2015 |
PRAKASH PATIL Vs. STATE OF CHHATTISGARH
|
August 17, 2015 |
PRAMILA BAI, NANDLAL, KU. NANDINI, ROSHAN KUMAR, KU. RAJNI & ORS. Vs. SANJAY KUMAR, RAVINDER SINGH, UNITED INDIA INSURANCE CO. LTD. & ORS.
|
December 1, 2015 |
PRAMOD KUMAR LAL Vs. STATE OF M.P.
|
March 9, 2015 |
PRAMOD NAHAR AND ORS. Vs. STATE OF C.G.
|
January 21, 2015 |
PRASHANT KUMAR SIYA Vs. STATE OF CHHATTISGARH
|
March 3, 2015 |
PRASIT KUMAR BASAK Vs. STATE OF CHHATTISGARH
|
March 3, 2015 |
PRATIBHA TIWARI Vs. THE STATE OF CHHATTISGARH AND ORS.
|
July 20, 2015 |
PRAVEEN GUPTA S/O ASHOK KUMAR GUPTA Vs. STATE OF CHHATTISGARH AND ORS
|
October 1, 2015 |
PREETI SAHU Vs. HEMANT KUMAR SAHU
|
November 2, 2015 |
PREM PRAKASH SINHA, S/O G L SINHA; DEEPAK KUMAR TIWARI; PRAVEEN KUMAR LAATA; RAJESH KUMAR SHUKLA; RAJESH CHANDRAKAR Vs. STATE OF CHHATTISGARH AND ORS ; CHHATTISGARH PUBLIC SERVICE COMMISSION AND ORS
|
December 11, 2015 |
PRESIDENT, PARENT TEACHER ASSOCIATION AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
|
July 14, 2015 |
PRINCE SHARMA Vs. STATE OF C.G.
|
December 1, 2015 |
PRITAM DAS DHRITLAHARE Vs. STATE OF C.G.
|
November 24, 2015 |
PRIYANKA KRISHNA DUTTA Vs. UNION OF INDIA AND OTHERS
|
December 23, 2015 |
PROMOD KUMAR GAJBHIYE Vs. THE STATE OF CHHATTISGARH AND ORS.
|
April 6, 2015 |
PT. RAVISHANKER SHUKLA UNIVERSITY Vs. ARUN KUMAR AGRAWAL S/O LATE HARISHANKER AGRAWAL
|
July 24, 2015 |
PUSHPA SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND ORS.
|
February 6, 2015 |
PUSHYAMITRA MISHRA AND ORS. Vs. C.B.I.
|
October 26, 2015 |
PYARILAL Vs. STATE OF CHHATTISGARH
|
October 16, 2015 |
R. JAIRAM IYER Vs. STATE OF CHHATTISGARH
|
July 8, 2015 |
R.B. ROY Vs. PUNJAB NATIONAL BANK, RAIPUR
|
April 6, 2015 |
R.P. PARIHAR Vs. STATE OF CHHATTISGARH AND ORS.
|
March 27, 2015 |
RADESHYAM MEHAR S/O RAMKRISHNA MEHAR Vs. STATE OF CHHATTISGARH AND ORS
|
September 9, 2015 |
RADHABAI Vs. TILAKRAM
|
November 4, 2015 |
RADHESHYAM AND ORS. Vs. STATE OF M.P.
|
November 18, 2015 |
RAGHUNANDAN PRASAD PANDEY Vs. STATE OF M.P. (NOW C.G.)
|
January 23, 2015 |
RAGHUWA PANDO Vs. STATE OF M P
|
January 15, 2015 |
RAGHVENDRA SINGH @ DAU SINGH AND OTHERS Vs. STATE OF CHHATTISGARH
|
November 27, 2015 |
RAGHVENDRA SINGH CHHATRI, S/O RAMAKANT SINGH CHHATRI Vs. STATE OF CHHATTISGARH AND ORS
|
September 23, 2015 |
RAHAS BAI AND ORS. Vs. PUNABAI AND ORS.
|
February 2, 2015 |
RAHIM KHAN Vs. STATE OF C.G.
|
November 2, 2015 |
RAIGARH ISPAT & POWER PVT. LTD. Vs. COMMISSIONER CUS. & C. EX.
|
February 18, 2015 |
RAIPUR CONSTRUCTION PRIVATE LIMITED Vs. STATE OF CHHATTISGARH AND ORS.
|
July 6, 2015 |
RAIS KHAN Vs. STATE OF CHHATTISGARH
|
January 15, 2015 |
RAJ KUMAR Vs. STATE OF M P
|
September 28, 2015 |
RAJA Vs. STATE OF C.G.
|
October 14, 2015 |
RAJAU Vs. STATE OF CHHATTISGARH
|
July 10, 2015 |
RAJBAI W/O NIRANJAN SATNAMI Vs. STATE OF CHHATTISGARH
|
November 27, 2015 |
RAJDHANI AND OTHERS Vs. STATE OF M.P. (NOW C.G.)
|
January 16, 2015 |
RAJENDRA PRASAD KUSHWAHA Vs. THE HIGH COURT OF CHHATTISGARH AND ORS.
|
December 10, 2015 |
RAJESH Vs. STATE OF M.P.
|
August 19, 2015 |
RAJESH KUMAR AND ORS. Vs. PRESIDENT (MUTWALLI), DHARMIK SANSTHA MASZID GARIB NAWAZ
|
April 29, 2015 |
RAJESH KUMAR KAUSHIK Vs. THE STATE OF MADHYA PRADESH
|
February 20, 2015 |
RAJESH KUMAR KORWA Vs. STATE OF CHHATTISGARH
|
November 18, 2015 |
RAJESH KUMAR MINOCHA Vs. STATE OF C.G.
|
February 12, 2015 |
RAJU Vs. STATE OF M.P.
|
January 7, 2015 |
RAJU TIWARI Vs. STATE OF CHHATTISGARH
|
October 6, 2015 |
RAKESH BIHARI BHARGAV Vs. STATE OF CHHATTISGARH & ANOTHER
|
March 13, 2015 |
RAM BAGAS AND ORS. Vs. STATE OF M.P.
|
March 13, 2015 |
RAM BHAJAN SON OF SHIV PRASAD KOEER Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND ORS
|
December 22, 2015 |
RAM BHAU Vs. STATE OF C.G.
|
February 25, 2015 |
RAM CHANDRA DUBEY Vs. STATE OF C.G.
|
September 29, 2015 |
RAM GOPAL DAHARIYA Vs. STATE OF C.G.
|
May 12, 2015 |
RAM PRASAD TIWARI Vs. STATE OF C.G.
|
March 11, 2015 |
RAM SHARAN LAL TRIPATHI Vs. STATE OF CHHATTISGARH AND ORS.
|
December 1, 2015 |
RAM SINGH @ BHARATLAL S/O KHAGESHWAR Vs. SANTOSH SINGH S/O SHRI RAM RATAN
|
July 16, 2015 |
RAMADHAR CHAUHAN AND OTHERS Vs. SMT. LALITA BAI AND OTHERS
|
March 8, 2015 |
RAMAKANT SAHU S/O MOTILA SAHU Vs. CHAIRMAN, BILASPUR RAIPUR KSHETRIYA GRAMIN BANK DAYALBANDH
|
September 21, 2015 |
RAMANUJ SHARMA Vs. STATE OF CHHATTISGARH AND ORS.
|
November 23, 2015 |
RAMANYANDAS AND ORS. Vs. STATE OF MADHYA PRADESH
|
February 25, 2015 |
RAMAYAN PRASAD SONI Vs. DULAURIN BAI
|
October 13, 2015 |
RAMBILAS, S/O BEL NATH Vs. STATE OF CHHATTISGARH AND ORS
|
December 18, 2015 |
RAMDAYAL VERMA Vs. STATE OF M.P.
|
April 16, 2015 |
RAMDEV Vs. STATE OF M.P.
|
March 2, 2015 |
RAMENDRA KISHORE PRASAD Vs. S. BHATTACHARYA AND ORS.
|
July 16, 2015 |
RAMESH GANDHI AND OTHERS Vs. KRISHNALAL AND OTHERS
|
October 1, 2015 |
RAMESH KUMAR Vs. HORILAL
|
January 14, 2015 |
RAMESH PAHUJA Vs. STATE OF MADHYA PRADESH
|
March 5, 2015 |
RAMESHWAR KAUSHIK AND ORS. Vs. PRAMILA BAI LONIYA AND ORS.
|
March 6, 2015 |
RAMESHWAR PRASAD RAJWAR S/O RAJLAL Vs. STATE OF CHHATTISGARH THR SECRETARY
|
September 9, 2015 |
RAMESHWARI @ JULI BANSKAR Vs. DHANARAM BANSKAR
|
December 3, 2015 |
RAMGULAL Vs. STATE OF M.P.
|
January 12, 2015 |
RAMKUMAR KANCHHI Vs. KRISHNA GAUSHALA TRUST DAYALBAND, BILASPUR
|
January 23, 2015 |
RAMLAL SHARMA Vs. STATE OF CHHATTISGARH AND ORS.
|
November 27, 2015 |
RAMSAI Vs. STATE OF MADHYA PRADESH
|
February 19, 2015 |
RAMSUPHAL MANJHI Vs. STATE OF C.G.
|
September 30, 2015 |
RANJEET SINGH Vs. DAYA SHANKAR SINGH & OTHERS
|
March 5, 2015 |
RANSAY PANDO Vs. STATE OF CHHATTISGARH AND ORS
|
December 17, 2015 |
RATLU SINGH Vs. RAMADHAR SINGH
|
September 1, 2015 |
RATTHO BAI Vs. SOUTH COALFIELD LIMITED
|
July 23, 2015 |
RAVENDRA KUMAR SAHU AND ORS. Vs. STATE OF C.G.
|
May 4, 2015 |
RAVI KUMAR AND ORS. Vs. STATE OF C.G.
|
October 12, 2015 |
REKHA KHANDE Vs. STATE OF CHHATTISGARH AND ORS.
|
March 20, 2015 |
RESHAM DHRITLAHARE Vs. STATE OF C.G.
|
July 8, 2015 |
RESHAMLAL PRADHAN Vs. STATE OF CHHATTISGARH AND ORS.
|
August 12, 2015 |
RESHAMLAL PRADHAN, S/O VSATRAM PRADHAN Vs. STATE OF CHHATTISGARH AND ORS
|
December 8, 2015 |
RINA BAI Vs. STATE OF CHHATTISGARH AND ORS.
|
June 15, 2015 |
ROAD LINES, PARTNERSHIP FIRM AND ORS. Vs. RAJKUNWAR BAI AND ORS.
|
April 20, 2015 |
ROOP SINGH BAGHEL Vs. SANJEEV KUMAR SONWANI
|
October 13, 2015 |
ROSHNI RAJPUT Vs. MANOJ RAJPUT
|
April 17, 2015 |
RUPESH Vs. SIDDHI PATEL
|
July 9, 2015 |
S.K. SRIVASTAVA Vs. STATE INFORMATION COMMISSIONER AND OTHERS
|
November 4, 2015 |
SACHITANAND AND ORS. Vs. TRIVENI BAI AND ORS.
|
December 18, 2015 |
SADARAM SARTHI S/O SHRI RUPLAL Vs. CHANDRIKA PRASHAD S/O INDRAJEET SINGH
|
September 2, 2015 |
SADIK KHAN @ JUGNU Vs. STATE OF CHHATTISGARH
|
July 24, 2015 |
SAFARI BAI SURYVANSI AND ORS. Vs. AJAY KU. PATEL AND ORS.
|
February 5, 2015 |
SAGAR SINGH CHAUHAN Vs. STATE OF CHHATTISGARH
|
June 26, 2015 |
SAMARU RAM NIRMALKAR S/O MANGLURAM NIRMALKAR Vs. STATE OF CHHATTISGARH
|
June 26, 2015 |
SAMPURNANAND SINGH AND ORS. Vs. STATE OF C.G. AND ORS.
|
August 14, 2015 |
SAN KUMAR SIDAR Vs. STATE OF CHHATTISGARH AND ORS.
|
March 26, 2015 |
SANAD Vs. STATE OF MADHYA PRADESH
|
January 8, 2015 |
SANDEEP KHARE Vs. STATE OF CHHATTISGARH
|
August 28, 2015 |
SANDEEP SINGH Vs. STATE OF CHHATTISGARH
|
December 9, 2015 |
SANDHYA PANDEY Vs. PRADEEP KUMAR TIWARI
|
October 13, 2015 |
SANJAY SAHU Vs. MANOJ BERIWAL AND OTHERS
|
October 27, 2015 |
SANT KUMAR PANDEY AND ORS. Vs. STATE OF C.G.
|
May 12, 2015 |
SANTOSH KUMAR PANDEY Vs. SHIVKALI AND ORS.
|
January 20, 2015 |
SANTOSH KUMAR SAHU AND OTHERS Vs. STATE OF CHATTISGARH AND OTHERS
|
November 20, 2015 |
SANTOSH KUMAR SAMANT RAO Vs. STATE OF CHHATTISGARH AND ORS.
|
January 9, 2015 |
SANTOSH KUMAR YADAV, S/O. MAHRU RAM YADAV Vs. VASUGI SAHU, W/O. LATE LOKNATH SAHU
|
July 10, 2015 |
SANTOSH NAIK Vs. STATE OF C.G.
|
September 1, 2015 |
SANTOSH SONVANI Vs. STATE OF CHHATTISGARH AND OTHERS
|
February 3, 2015 |
SANTOSHI BAI Vs. GANGARAM AND ORS.
|
May 15, 2015 |
SANTRAM AND ORS. Vs. STATE OF C.G.
|
February 25, 2015 |
SANTRU AND ORS. Vs. STATE OF C.G.
|
July 20, 2015 |
SANWAL RAM AND ORS Vs. RAMJAN AND ORS
|
November 2, 2015 |
SARASWATI Vs. STATE OF CHHATTISGARH
|
November 19, 2015 |
SARDAR HARVANSH SINGH Vs. OM PRAKASH AGRAWAL
|
October 15, 2015 |
SARDAR SATPAL SINGH Vs. SAROJ SHUKLA AND ORS.
|
August 3, 2015 |
SARITA ARCHANA WILSON Vs. STATE OF CHHATTISGARH
|
November 26, 2015 |
SARMA NAG AND ORS. Vs. STATE OF C.G.
|
August 6, 2015 |
SAROJ KUMAR Vs. STATE OF C.G.
|
October 1, 2015 |
SAROJNI BHOI Vs. STATE OF CHHATTISGARH AND ORS.
|
November 30, 2015 |
SATISH SONI Vs. STATE OF C.G.
|
September 7, 2015 |
SATYA AND ORS. Vs. STATE OF CHHATTISGARH
|
May 11, 2015 |
SATYANARAYAN SAHU AND ORS. Vs. STATE OF C.G.
|
September 23, 2015 |
SATYENDRA KUMAR KESHARWANI Vs. SANJAY BHASKAR
|
October 6, 2015 |
SATYENDRA, S/O RAMAYAN KASHYAP Vs. STATE OF CHHATTISGARH AND ORS
|
October 14, 2015 |
SAV STEELS PRIVATE LIMITED Vs. EKTA ISPAT AND POWER LIMITED
|
August 14, 2015 |
SAVITA KHANDE AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
|
July 27, 2015 |
SAVITRI BAI Vs. STATE OF M.P.
|
February 2, 2015 |
SEETARAM Vs. STATE OF MADHYA PRADESH
|
February 19, 2015 |
SETLAL BASANLAL GANGARAM Vs. STATE OF CHHATTISGARH
|
January 21, 2015 |
SHAKRAJEET NAYAK AND ORS. Vs. STATE OF C.G. AND ORS.
|
July 2, 2015 |
SHAKUNTALA THAKUR Vs. STATE OF CHHATTISGARH AND ORS.
|
January 13, 2015 |
SHANKAR LAL SINGH Vs. STATE OF C.G.
|
January 23, 2015 |
SHANKAR NAYAK AND OTHERS Vs. STATE OF CHHATTISGARH
|
October 15, 2015 |
SHANTI BAI AGRAWAL AND ORS. Vs. UMA BAI AGARWAL AND ORS.
|
March 19, 2015 |
SHASHI BAI PRADHAN Vs. STATE OF CHHATTISGARH
|
November 17, 2015 |
SHIRISH PATHAK AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 25, 2015 |
SHISHIR SHRIVASTAVA Vs. STATE OF C.G.
|
May 8, 2015 |
SHIV BHOLA Vs. STATE OF CHHATTISGARH
|
July 2, 2015 |
SHIV KUMAR Vs. STATE OF M.P. (NOW C.G.)
|
February 10, 2015 |
SHIVRAJ SINGH Vs. STATE OF CHHATTISGARH AND ORS.
|
April 7, 2015 |
SHOBNATH CHAND Vs. STATE OF CHHATTISGARH AND ORS.
|
October 26, 2015 |
SHREE DEO DIWEDI Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION AND ORS.
|
December 15, 2015 |
SHREYANS INDUSTRIES LTD. Vs. CHHATTISGARH TEXTBOOK CORPORATION AND ORS.
|
October 14, 2015 |
SHREYANSH JAISWAL AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
|
December 17, 2015 |
SHRIJAN BUILDERS, (REGISTERED PARTNERSHIP) Vs. STATE OF CHHATTISGARH
|
August 4, 2015 |
SHRINIVAS RAO NAIDU Vs. STATE OF C.G.
|
January 6, 2015 |
SHRIRAM ENGINEERING COMPANY Vs. STATE OF CHHATTISGARH AND ORS.
|
October 16, 2015 |
SHUKRAJIT NAYAK Vs. ROSHANLAL AGRAWAL AND ORS.
|
July 14, 2015 |
SHYAM KISHORE AGRAWAL Vs. COMMISSIONER, NAGAR PALIKA NIGAM, RAIPUR
|
April 21, 2015 |
SHYAM RICE & PERBOILLING UNIT NO. 1 Vs. KRISHI UPAJ MANDI SAMITI AND ORS.
|
March 11, 2015 |
SITA BAI Vs. JETHURAM SINHA
|
August 13, 2015 |
SIYARAM Vs. STATE OF M.P.
|
August 27, 2015 |
SIYARAM SINHA Vs. STATE OF CHHATTISGARH AND ORS.
|
November 4, 2015 |
SKS ISPAT & POWER LIMITED; HIRA ENERGY LTD Vs. SOUTH EASTERN COALFIELDS LIMITED; COAL INDIA LTD
|
January 22, 2015 |
SMT. FAIMIDA BEGUM, WIDOW OF LATE MOHAMMAD TAAJ, AGED ABOUT 32 YEARS Vs. MAHESH KUMAR, SON OF GULAB SINGH GOND, AGED ABOUT 25 YEARS, RESIDENT OF C/O MOHAN SINGH, NEW HYDERABAD RAIPUR TRANSPORT, NEAR JAIN PETROL PUMP, TATIBANDH, RAIPUR, TAH. AND DISTT. RAIPUR C.G.
|
July 10, 2015 |
SMT. LEELABAI WD/O HASTIMAL Vs. GANESH RAM
|
November 3, 2015 |
SMT. NEHA KAPOOR W/O ANKUR SAHU Vs. ANKUR SAHU S/O SHRI RAVISHANKAR SAHU
|
September 18, 2015 |
SMT. REENA @ SARVARI Vs. STATE OF CHHATTISGARH
|
August 14, 2015 |
SMT. RITIKA DAS, DAUGHTER OF SHRI HARIDAS VAISHNAV, WIFE OF VINOD KUMAR Vs. HARIDAS VAISHNAV, SON OF LATE MOHAN DAS VAISHNAV
|
July 6, 2015 |
SMT. SAVITA SAHU Vs. GIRVAR
|
August 21, 2015 |
SMT. YOGITA SAHU Vs. SATYARAM SAHU
|
March 4, 2015 |
SONA MAHATO Vs. STATE OF CHHATTISGARH
|
July 1, 2015 |
SONAM DEVI Vs. STATE OF CHHATTISGARH
|
March 24, 2015 |
SOUTH EASTERN COALFIELDS LIMITED Vs. SAHAL RAM
|
November 19, 2015 |
SOUTH EASTERN COALFIELDS LTD. AND ORS. Vs. SAMPAT KUMAR CHAUHAN
|
February 27, 2015 |
ST. XAVIERS H.S. SCHOOL, AMBIKAPUR Vs. STATE OF CHHATTISGARH AND ORS.
|
December 11, 2015 |
STATE OF CHHATTISGARH Vs. HEMCHAND RAJWADE
|
November 16, 2015 |
STATE OF CHHATTISGARH Vs. DIGAMBER VAISHNAV
|
April 30, 2015 |
STATE OF CHHATTISGARH Vs. PUNAI BAI
|
December 4, 2015 |
STATE OF CHHATTISGARH Vs. VICTOR UCHCHE
|
September 16, 2015 |
STATE OF CHHATTISGARH Vs. GAJENDRA SINGH AND ORS.
|
July 1, 2015 |
STATE OF M.P. Vs. RAVINDRA YADAV AND ORS.
|
September 2, 2015 |
STATE OF M.P. AND ORS. Vs. SEW CONSTRUCTIONS LTD.
|
February 19, 2015 |
STATE OF MADHYA PRADESH Vs. RAMESHWAR CHANDRA
|
February 6, 2015 |
SUBHASH CHANDRA JAIN Vs. SUNITA BAJAJ AND ORS.
|
November 2, 2015 |
SUDARSHANA SHARMA AND ORS. Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
|
January 16, 2015 |
SUDHIR KUMAR BHOLE AND ORS. Vs. STATE OF CHHATTISGARH
|
July 16, 2015 |
SUKHBILAS RAM Vs. JEETURAM
|
January 16, 2015 |
SUKHNANDAN RAM RAJWADE Vs. THE STATE OF CHHATTISGARH AND ORS.
|
November 18, 2015 |
SUKHRAM NISHAD Vs. STATE OF CHHATTISGARH
|
November 20, 2015 |
SUKUL RAM AND ORS. Vs. STATE OF C.G.
|
April 27, 2015 |
SUMAN LATA Vs. REKHA SAHU AND ORS.
|
October 9, 2015 |
SUMAN SINGH Vs. STATE OF CHHATTISGARH
|
November 3, 2015 |
SUMIT MAHAWAR Vs. STATE OF CHHATTISGARH
|
April 7, 2015 |
SUNANDA DUTTA Vs. STATE OF CHHATTISGARH AND ORS.
|
July 16, 2015 |
SUNDER SAI KERKETTA S/O LAVANG SAI KERKETTA Vs. STATE OF CHHATTISGARH
|
September 10, 2015 |
SUNFLAG IRON & STEEL COMPANY LIMITED Vs. COAL INDIA LIMITED AND ORS.
|
January 9, 2015 |
SUNIL JANGDE Vs. STATE OF C.G. AND ORS.
|
August 26, 2015 |
SUNIL KUMAR PANDEY AND ORS. Vs. STATE OF C.G. AND ORS.
|
February 4, 2015 |
SUNIL SHARMA Vs. STATE OF CHHATTISGARH
|
February 4, 2015 |
SUNIL SHRIVASTAVA Vs. STATE BANK OF INDIA AND ORS.
|
September 3, 2015 |
SURAJ KUMAR Vs. STATE OF CHHATTISGARH
|
January 20, 2015 |
SURAJ LAL CHANDRA Vs. SOUTH EASTERN COALFIELDS LIMITED AND ORS.
|
March 3, 2015 |
SURAJ PRASAD SONI S/O JHUKURAM SONI Vs. STATE OF CHHATTISGARH
|
November 19, 2015 |
SURAJNATH NAG Vs. STATE OF CHHATTISGARH AND ORS.
|
July 24, 2015 |
SURENDRA KUMAR SINGH S/O RAMAKANT SINGH Vs. STATE OF CHHATTISGARH AND ORS
|
September 7, 2015 |
SURESH KUMAR Vs. STATE OF CHHATTISGARH
|
December 2, 2015 |
SURESH KUMAR DEHRE Vs. STATE OF CHHATTISGARH
|
March 20, 2015 |
SURESH KUMAR GUPTA Vs. STATE OF M.P.
|
January 22, 2015 |
SURESH KUMAR S/O SHIV PRASAD KASHYAP Vs. STATE OF CHHATTISGARH AND ORS
|
October 1, 2015 |
SURESH KURRE Vs. STATE OF CHHATTISGARH
|
November 2, 2015 |
SUSHIL CHATURVEDI, S/O LATE AKSHAY VHAT CHATURVEDI Vs. BAR COUNCIL OF CHHATTISGARH AND ORS
|
December 11, 2015 |
SUSHILA PARGANIHA Vs. STATE OF CHHATTISGARH
|
November 5, 2015 |
SWATANTRA RATNA PANIGRAHI Vs. STATE OF CHHATTISGARH AND ORS.
|
October 26, 2015 |
SWETA KEDIA AND OTHERS Vs. PRAVIN KUMAR KEDIA
|
October 7, 2015 |
T.R.U. NAIR Vs. THE STATE OF CHHATTISGARH
|
July 16, 2015 |
T.V.S. LOGISTIC SERVICES LTD. Vs. ASSISTANT LABOUR COMMISSIONER, KORBA AND ORS.
|
December 2, 2015 |
TAMRADHWAJ VERMA Vs. STATE OF M.P.
|
September 23, 2015 |
TARACHAND Vs. STATE OF M.P.
|
March 4, 2015 |
TARAMATI AND ORS. Vs. KAMAL SOLVENT EXTRACTION PVT. LTD. AND ORS.
|
August 5, 2015 |
TATA A.I.G. LIFE INSURANCE CO. LTD. Vs. PUNNURAM SAHU
|
March 11, 2015 |
TEJRAM AND ORS. Vs. SUKMATI AND ORS.
|
July 17, 2015 |
THAKUR BAHADUR Vs. STATE OF C.G.
|
May 5, 2015 |
THE GENERAL MANAGAR, KUSMUNDA AREA OF SECL, POST KUSMUNDA COLLIERY, DISTRICT KORBA (CG) Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972, RAIPUR (CG) AND ANOTHER
|
December 17, 2015 |
TIRATH RAM SAHU Vs. STATE OF C.G.
|
January 12, 2015 |
TRILOCHAN DHRUV AND ORS. Vs. STATE OF C.G.
|
September 23, 2015 |
TULSI BAI Vs. STATE OF CHHATTISGARH AND ORS
|
September 16, 2015 |
TULSI SARTHI Vs. STATE OF CHHATTISGARH AND ORS.
|
February 18, 2015 |
UDAY KUMAR JAISWAL S/O LATE SHRI RUPNARAYAN JAISWAL Vs. STATE OF CHHATTISGARH
|
September 7, 2015 |
UDAYA SAHKARI GRIH NIRMAN SHAHKARI SANSTHA MARYADIT Vs. HATHIYARIN BAI W/O LATE VISHWAMBHAR SAHU
|
August 7, 2015 |
UDHO PRASAD SHARMA Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
November 30, 2015 |
UMENDRA AND ORS. Vs. STATE OF C.G.
|
January 21, 2015 |
UNION OF INDIA Vs. CHHATTISGARH ELECTRICITY CO. LTD.
|
July 20, 2015 |
UNION OF INDIA Vs. SPECTRUM COAL & POWER LTD.
|
February 24, 2015 |
UNION OF INDIA Vs. JINDAL STEEL AND POWER LTD.
|
February 19, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DOMURAM BAGHEL & OTHERS
|
March 27, 2015 |
URMILA BAI AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
|
December 2, 2015 |
URVASHI BAI SHARMA Vs. INDUMATI SHARMA
|
May 15, 2015 |
USHA DEVI, WIFE OF LATE UMESH GUPTA Vs. SHEKH MOHAMMED, S/O SHEKH MASTAN
|
July 28, 2015 |
VANDANA VIDHUT LIMITED Vs. APPELLATE AUTHORITY
|
December 16, 2015 |
VANDANA VIDHUT LIMITED Vs. LABOUR COMMISSIONER AND ORS.
|
December 16, 2015 |
VANI RAO Vs. AMAR AGARWAL AND ORS.
|
September 16, 2015 |
VEDRAM SAHU S/O SITARAM SAHU Vs. STATE OF CHHATTISGARH AND ORS
|
September 7, 2015 |
VEENA TIWARI AND ORS. Vs. LEKHRAM AND ORS.
|
April 28, 2015 |
VEER BHADRA SAHU Vs. STATE OF C.G.
|
August 18, 2015 |
VENKATA SARVEASAM SASTRY TEJOMURTY Vs. STATE OF CHHATTISGARH AND ORS.
|
May 1, 2015 |
VIDYADHAR AGHARIYA Vs. STATE OF CHHATTISGARH AND ORS.
|
April 10, 2015 |
VIJAY DEWANGAN Vs. STATE OF CHHATTISGARH
|
March 4, 2015 |
VIJAY JAMNIK Vs. STATE OF CHHATTISGARH AND ORS.
|
November 5, 2015 |
VIJAY PARMAR Vs. KISHORE CHAND PITHALIA
|
January 22, 2015 |
VIKKI TIWARI Vs. STATE OF C.G.
|
March 11, 2015 |
VIMAL CONSTRUCTIONS; KAMAL CHAND JAIN Vs. MUNICIPAL CORPORATION RAIPUR
|
May 1, 2015 |
VIMAL PARAKH Vs. STATE OF CHHATTISGARH AND OTHERS
|
October 13, 2015 |
VIMLA DIWAN AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
|
November 23, 2015 |
VINOD KUMAR KUJUR Vs. STATE OF CHHATTISGARH
|
January 12, 2015 |
VINOD KUMAR SAHU Vs. STATE OF M.P. (NOW CHHATTISGARH)
|
December 21, 2015 |
VINOD KUMAR VISHWAKARMA S/O BACHCHU VISHWAKARMA Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
November 24, 2015 |
VINOD RATHORE AND ORS. Vs. COMMISSIONER, BILASPUR MUNICIPAL CORPORATION AND ORS.
|
November 16, 2015 |
VIRENDRA KUMAR Vs. E J SHRIVASTAVA
|
August 14, 2015 |
VIRODHAN RAM S/O MUKUTDHARI Vs. STATE OF CHHATTISGARH
|
December 1, 2015 |
VISHNU RAM Vs. KAMAL KHAN
|
July 24, 2015 |
VYAS NARAYAN Vs. STATE OF M.P.
|
August 26, 2015 |
WADI KUMAR Vs. THE STATE OF CHHATTISGARH AND ORS.
|
April 1, 2015 |
YADHO PRASAD Vs. STATE OF M.P.
|
August 7, 2015 |
YADRAM Vs. STATE OF CHHATTISGARH
|
January 23, 2015 |
YESHWANT DWIVEDI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND OTHERS
|
January 29, 2015 |
YOGESHWAR (WRONGLY MENTION AS YOGESH) KUMAR SAHU AND OTHERS Vs. STATE OF CHHATTISGARH
|
November 6, 2015 |
ZAKIR MALIK Vs. STATE OF CHHATTISGARH
|
January 9, 2015 |
ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. RAM BRIKSHA SINGH
|
February 24, 2015 |