LAWS(RAJ)-1976-5-28

OFFICIAL LIQUIDATOR, SHREE BIJAY COTTON MILLS Vs. NATIONAL TEXTILE CORPORATION

Decided On May 14, 1976
Official Liquidator, Shree Bijay Cotton Mills Appellant
V/S
NATIONAL TEXTILE CORPORATION Respondents

JUDGEMENT

(1.) This is an application filed by the Official Liquidator attached to this court on behalf of Shree Bijay cotton Mills Ltd. (In liquidation), Bijaynagar, under ss. 446(2)(d) and 460(4) of the companies Act, 1956, for obtaining the following directions:-

(2.) In support of the above application, the Official Liquidator has put in his own affidavit Notice of this application was given to non-applicant. H.P. Gupta appeared on behalf of the non-applicant and filed an objection to the admission of the application. The objections are:

(3.) In support of the aforesaid objections K.N. Kaul, General Manager, Shree Bijay Cotton Mills, Bijaynagar, has filed his affidavit.