SURYA DEV KUMAWAT Vs. ASSISTANT COMMISSIONER OF INCOME TAX

Referred Judgements :-

SMT. MAHESH KUMARI BATRA V. JT. CIT [REFERRED TO]
K. SAKTHIVEL V. ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE 1,COIMBATORE [REFERRED TO]
SAINIK MOTORS JODHPUR VS. STATE OF RAJASTHAN [REFERRED TO]
HUKUMCHAND MILLS LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
BALCHAND VS. INCOME TAX OFFICER SAGAR [REFERRED TO]
STATE OF PUNJAB VS. SHAMLAL MURARI [REFERRED TO]
STATE OF KARNATAKA VS. MUNIYALLA [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
S AMARJIT SINGH KALRA VS. PRAMOD GUPTA [REFERRED TO]
P T RAJAN VS. T P M SAHIR [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. SHIV MOHAN SINGH [REFERRED TO]
CHANDRAKANT UTTAM CHODANKAR VS. DAYANAND RAYU MANDRAKAR [REFERRED TO]
DOVE INVESTMENTS PVT LTD VS. GUJARAT INDUSTRIAL INV CORPORATION [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. JAGAT NOVEL EXHIBITORS PRIVATE LIMITED [REFERRED TO]
SHIRISH MADHUKAR DALVI VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MICRO LABS LIMITED [REFERRED TO]
VENAD PROPERTIES (P) LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]