COMMISSIONER OF INCOME TAX Vs. M/S. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD.

Referred Judgements :-

ACIT V. DANDH SECHERON ELECTRODES (P) LTD. [REFERRED TO]
CONVERGYS INDIA SERVICES (P) LTD. V. CIT [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY VS. SITALDAS TIRATHDAS BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY IN BOTH APPEALS VS. WALCHAND AND CO PRIVATE LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX GUJARAT VS. TEJAJI FARASRAM KHARAWALLA LIMITED [REFERRED TO]
J K WOOLLEN MANUFACTURERS VS. COMMISSIONER OF INCOME TAX U P [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA VS. COAL SHIPMENT PRIVATE LIMITED [REFERRED TO]
M K BROTHERS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX KANPUR [REFERRED TO]
ALUMINIUM CORPORATION OF INDIA LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
MEWAR SUGAR MILLS LIMITED BHUPAL SAGAR VS. COMMISSIONER OF INCOME TAX RAJASTHAN JAIPUR [REFERRED TO]
EMPIRE JUTE COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
WALLACE FLOUR MILLS COMPANY LIMITED VS. COLLECTOR OF CENTRAL EXCISE BOMBAY DIVISION III [REFERRED TO]
COMMISSIONER OF INCOME TAX CLACUTTA VS. INDIAN OXYGEN LIMITED [REFERRED TO]
S A BUILDERS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
JALLO SUBSIDIARY INDUSTRIES CO INDIA PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. LUMAX INDUSTRIES LTD [REFERRED TO]
NEEL KAMAL TALKIES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PIGGOT CHAPMAN AND CO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BANGALORE ARRACK CO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NATIONAL ENGINEERING INDUSTRIES LTD [REFERRED TO]
MANOJ DYEING COMPANY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MANOJ TEXTILES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DEPUTY COMMISSIONER OF INCOME TAX VS. MARUDHAR HOTELS PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX, UDAIPUR VS. M/S. UDAIPUR DUGDH UTPADAK SAHAKARI SANGH LIMITED, UDAIPUR [REFERRED TO]
COMMISSIONER OF INCOME TAX-II VS. MASTEK LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DYNAVISION LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. M/S. STATE BANK OF BIKANER & JAIPUR [REFERRED TO]
KARNATAKA STATE BEVERAGES CORPORATION LIMITED VS. THE COMMISSIONER OF INCOME TAX AND ORS. [REFERRED TO]