(1.) Heard on the stay application.
(2.) This writ petition has been filed by the petitioner with the following prayer:
(3.) Along with the writ petition the petitioner has filed the stay application seeking following interim relief:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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