LAWS(MANIP)-2018-9-8

MANIPUR PUBLIC SERVICE COMMISSION THROUGH THE SECRETARY (MPSC) Vs. SHRI ROSHAN KSHETRIMAYUM

Decided On September 13, 2018
Manipur Public Service Commission Through The Secretary (Mpsc) Appellant
V/S
Shri Roshan Kshetrimayum Respondents

JUDGEMENT

(1.) Heard Shri I. Lalitkumar Singh, learned Senior Advocate assisted by Shri I. Denning, learned counsels appearing for the appellant and Shri B.P. Sahu, learned Senior Advocate assisted by Shri Phungyo Zingkhai, learned counsel appearing for the respondent No.1. None appears for the other respondents.

(2.) The instant writ appeal is directed against the judgment and order dated 12-05-2016 passed by the learned Single Judge in WP(C) No. 33 of 2014.