NEW INDIA ASSURANCE CO. LTD. Vs. MANJULA VIJAYA KUMARI

Referred Judgements :-

NAGAPPA VS. GURUDAYAL SINGH [REFERRED TO]
BIMLA DEVI VS. HIMACHAL ROAD TRANSPORT CORPN [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MOHD NASIR [REFERRED TO]
NINGAMMA VS. UNITED INDIA INSURANCE CO LTD [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
MAGMA GENERAL INSURANCE CO LTD VS. NANU RAM ALIAS CHUHRU RAM & ORS [REFERRED TO]
RAMLA AND OTHERS VS. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS [REFERRED TO]
KAJAL VS. JAGDISH CHAND [REFERRED TO]
SUREKHA AND ORS. VS. SANTOSH AND ORS. [REFERRED TO]