COMMISSIONER OF WEALTH TAX Vs. JOGINDER SINGH LAL SINGH

JUDGEMENT

(1.) THE following question of law arising out of the Tribunal's order in ITA 433/Ahd/78-79, has been referred to this Court for opinion along with the statement of case submitted at the instance of the Revenue pertaining to the assessment of wealth of respondent for asst. yrs. 1972-73 to 1974-75.

(2.) HEARD learned counsel for the Revenue.