LAWS(CHH)-2008-10-1

ORIENTAL INSURANCE CO LTD Vs. RAJU KESHARWANI ALIAS DURGESH

Decided On October 17, 2008
ORIENTAL INSURANCE CO. LTD., RAIPUR Appellant
V/S
RAJU KESHARWANI ALIAS DURGESH Respondents

JUDGEMENT

(1.) SHRI Sudhir agrawal, learned counsel for the appellant.

(2.) BY allowing LA. No. 2/2008, the documents filed along with this application are taken on record.

(3.) SHRI Sudhir Agrawal, learned counsel for the appellant is heard on admission.