LAWS(CHH)-2023-11-87

DEROLION SOLVENT PRODUCTS LTD Vs. COMMISSIONER OF COMM. TAX

Decided On November 21, 2023

Derolion Solvent Products Ltd Appellant

V/S

Commissioner Of Comm. Tax Respondents

Referred Judgements :-

NABA BHARAT FERRO ALLOYS' LID. V. STATE OF ORISSA [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. KELVINATOR OF INDIA LIMITED [REFERRED TO]
EISHER MOTORS LTD VS. STATE OF M P [REFERRED TO]
RITU INVESTMENTS (P) LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]

JUDGEMENT

(1.) Heard.

(2.) Writ Petition (T) No.1682 of 2009 has been filed by the petitioner with the following prayers:-

(3.) Writ Petition (T) No.1684 of 2009 has been filed by the petitioner with the following prayers:-

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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