JAYPEE KENSINGTON BOULEVARD APARTMENTS WELFARE ASSOCIATION & ORS. Vs. NBCC (INDIA) LTD. & ORS.

Referred Judgements :-

COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL SM DAMAYANTI SAHNI PARTNER OF ISHWAR DAS SAHNI AND BROS VS. SODRA DEVI:COMMISSIONER OF INCOME TAX [REFERRED TO]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [REFERRED TO]
RATHI KHANDSARI UDYOG VS. STATE OF UTTAR PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX BANGALORE VS. VENKATESWARA HATCHERIES PRIVATE LIMITED [REFERRED TO]
INDIA THERMAL POWER LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
ONGC VS. ASSOCIATION OF NATURAL GAS CONSUMING INDS [REFERRED TO]
DADI JAGANNADHAM VS. JAMMULU RAMULU [REFERRED TO]
INDIAN HANDICRAFTS EMPORIUM VS. UNION OF INDIA [REFERRED TO]
SOUTH EASTERN COALFIELDS LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE VS. PARMESHWARAN SUBRAMANI [REFERRED TO]
NAND KISHORE GUPTA VS. STATE OF UP [REFERRED TO]
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY VS. GOBINDA CHANDRA MAKAL [REFERRED TO]
VODAFONE INTERNATIONAL HOLDINGS B V VS. UNION OF INDIA [REFERRED TO]
H P HOUSING AND URBAN DEVT AUTH VS. RANJIT SINGH RANA [REFERRED TO]
PRADUMNA KUMAR JAIN VS. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD [REFERRED TO]
SAVITRI DEVI VS. STATE OF UTTAR PRADESH AND ORS. [REFERRED TO]
ARCELORMITTAL INDIA PRIVATE LIMITED VS. SATISH KUMAR GUPTA & ORS [REFERRED TO]
SWISS RIBBONS PVT LTD VS. UNION OF INDIA [REFERRED TO]
K SASHIDHAR VS. INDIAN OVERSEAS BANK & ORS [REFERRED TO]
PIONEER URBAN LAND AND INFRASTRUCTURE LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED VS. SATISH KUMAR GUPTA [REFERRED TO]
MAHARASTHRA SEAMLESS LIMITED VS. PADMANABHAN VENKATESH [REFERRED TO]
ANUJ JAIN INTERIM RESOLUTION VS. AXIS BANK LIMITED [REFERRED TO]