VIDYA DROLIA AND OTHERS Vs. DURGA TRADING CORPORATION

Referred Judgements :-

FIONA TRUST AND HOLDING CORPN. V. PRIVALOV [REFERRED TO]
NOBLE DENTON MIDDLE EAST V. NOBLE DENTON INTERNATIONAL LTD [REFERRED TO]
DELL COMPUTER CORPORATION VS. UNION DES CONSOMMATEURS AND OLIVIER DUMOULLN [REFERRED TO]
FILLI SHIPPING CO. LIMITED VS. PREMIUM NAFTA PRODUCTS LTD [REFERRED TO]
MITSUBISHI MOTORS CORP V. SOLER CHRYSLER PLYMOUTH INC,473 U.S. 614 S CT 3346 (1985) (U.S. SUPREME COURT [REFERRED TO]
PRIMA PAINT CORPN. VS. FLOOD AND CONKLIN MFG. CO [REFERRED TO]
FIRST OPTIONS OF CHICAGO VS. KAPLAN [REFERRED TO]
HOWSAM VS. DEAN WITTER REYNOLDS,INC [REFERRED TO]
SILVER DRY BULK COMPANY LIMITED VS. HOMER HULBERT MARITIME COMPANY LIMITED [REFERRED TO]
SOUTHLAND CORPN. VS. KEATING [REFERRED TO]
TELUS COMMUNICATIONS INC. V. AVRAHAM WELLMAN [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. HYUNDAI ENGG. AND CONSTRUCTION CO. LTD [REFERRED TO]
VIDYA DROLIA AND OTHERS V. DURGA TRADING CORPORATION [REFERRED TO]
WOLVERHAMPTON NEW WATERWORKS CO. VS. HAWKESFORD [REFERRED TO]
UNION OF INDIA VS. KISHORILAL GUPTA AND BROS [REFERRED TO]
DHULABHAI VS. STATE OF MADHYA PRADESH [REFERRED TO]
DAMODAR VALLEY CORPORATION VS. K K KAR [REFERRED TO]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED TO]
VULCAN INSURANCE CO LIMITED VS. MAHARAJ SINGH [REFERRED TO]
NATRAJ STUDIOS PRIVATE LIMITED VS. NAVRANG STUDIOS [REFERRED TO]
M RAMNARAIN PRIVATE LIMITED VS. STATE TRADING CORPORATION OF INDIA LIMITED [REFERRED TO]
GUJARAT AGRO INDUSTRIES COMPANY LIMITED VS. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD [REFERRED TO]
OLYMPUS SUPERSTRUCTURES PVT LIMITED VS. MEENA VIJAY KHETAN [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
V H PATEL AND COMPANYMPANY VS. HIRUBHAI HIMABHAI PATEL [REFERRED TO]
KONKAN RAILWAY CORPORATION LIMITED VS. MEHUL CONSTRUCTION CO [REFERRED TO]
AGRICULTURAL PRODUCE MARKET COMMITTEE VS. ASHOK HARIKUNI [REFERRED TO]
KONKAN RAILWAY CORPORATION LIMITED VS. RANI CONSTRUCTION PRIVATE LIMITED [REFERRED TO]
SUKANYA HOLDING PRIVATE LIMITED VS. JAYESH H PANDYA [REFERRED TO]
SHIN ETSU CHEMICAL CO LTD VS. AKSH OPTIFIBRE LTD [REFERRED TO]
S B P AND CO VS. PATEL ENGINEERING LTD [REFERRED TO]
TRANSCORE VS. UNION OF INDIA [REFERRED TO]
SHREE RAM MILLS LTD VS. UTILLITY PREMISES P LTD [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BOGHARA POLYFAB PVT LTD [REFERRED TO]
UNION OF INDIA VS. SINGH BUILDERS SYNDICATE [REFERRED TO]
M R ENGINEERS AND CONTRACTORS PVT LTD VS. SOM DATT BUILDERS LTD [REFERRED TO]
N RADHAKRISHNAN VS. MAESTRO ENGINEERS [OVERRULED]
BOOZ ALLEN AND HAMILTON INC VS. SBI HOME FINANCE LTD [REFERRED TO]
HDFC BANK LTD VS. SATPAL SINGH BAKSHI [REFERRED TO]
CHLORO CONTROLS (I) P. LTD VS. SEVERN TRENT WATER PURIFICATION INC [REFERRED TO]
NIRMALA J. JHALA VS. STATE OF GUJARAT [REFERRED TO]
ARASMETA CAPTIVE POWER COMPANY PRIVATE LIMITED VS. LAFARGE INDIA PRIVATE LIMITED [REFERRED TO]
ENERCON (INDIA) LTD. VS. ENERCON GMBH [REFERRED TO]
SUBRATA ROY SAHARA VS. UNION OF INDIA [REFERRED TO]
SHRI VIMAL KISHOR SHAH & ORS. VS. MR. JAYESH DINESH SHAH & ORS. [REFERRED TO]
A. AYYASAMY VS. A. PARAMASIVAM & ORS. [REFERRED TO]
M.D. FROZEN FOODS EXPORTS PVT. LTD. VS. HERO FINCORP LTD [REFERRED TO]
M/S. DURO FELGUERA, S.A. VS. M/S. GANGAVARAM PORT LIMITED [REFERRED TO]
HIMANGNI ENTERPRISES VS. KAMALJEET SINGH AHLUWALIA [OVERRULED]
INDIABULLS HOUSING FINANCE LIMITED VS. M/S. DECCAN CHRONICLE HOLDINGS LIMITED AND OTHERS [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. M/S NARBHERAM POWER AND STEEL PVT. LTD. [REFERRED TO]
EMAAR MGF LAND LIMITED VS. AFTAB SINGH [REFERRED TO]
GARWARE WALL ROPES LTD VS. COASTAL MARINE CONSTRUCTIONS & ENGINEERING LTD [REFERRED TO]
MAYAVTI TRADING PVT. LTD. VS. PRADYUAT DEB BURMAN [REFERRED TO]