Referred Judgements :-

MAHESH CHAND V. STATE OF RAJASTHAN [REFERRED TO]
STATE OF KARNATAKA V. L. MUNISWAMY AND OTHERS [REFERRED TO]
MADHU LIMAYE V. STATE OF MAHARSHTRA [REFERRED TO]
RUCHI AGARWAL V. AMIT KUMAR AGARWAL AND ORS. [REFERRED TO]
SANKATHA SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
AMAR NATH VS. STATE OF HARYANA [REFERRED TO]
MADHU LIMAYE VS. STATE OF MAHARASHTRA [REFERRED TO]
MADHU LIMAYE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF ORISSA VS. RAM GHANDERAGARWALA [REFERRED TO]
SHAKUNTALA SAWHNEY VS. KAUSHALYA SAWHNEY [REFERRED TO]
RAJ KAPOOR VS. STATE [REFERRED TO]
SOORAJ DEVI VS. PYARE LAL [REFERRED TO]
STATE OF PUNJAB VS. JAGDEV SINGH TALWANDI [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
Y SURESH BABU VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SIMRIKHIA VS. DOLLEY MUKHERJEE AND CHHABI MUKHERJEE [REFERRED TO]
SIMRIKHIA VS. DOLLEY MUKHERJEE AND CHHABI MUKHERJEE [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
DELHI JUDICIAL SERVICE ASSOCIATION TIS HAZARI COURT VS. STATE OF GUJARAT [REFERRED TO]
GANESH NARAYAN HEGDE VS. S BANGARAPPA [REFERRED TO]
DEEPTI ALIAS ARATI RAI VS. AKHIL RAI [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
KRISHNAN VS. KRISHNAVENI [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
CHANDRAKANT PATIL SHYAM K GARIKAPATI SUBHASH SINGH THAKUR JAYENDRA THAKUR VS. STATE [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
SANCHALAKSHRI VS. VIJAYAKUMAR RAGHUVIRPRASAD MEHTA [REFERRED TO]
RAM LAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
SURENDRA NATH MOHANTY VS. STATE OF ORISSA [REFERRED TO]
C M SINGH VS. H P KRISHI VISHVA VIDYALAYA [REFERRED TO]
G V RAO VS. L H V PRASAD [REFERRED TO]
HARI SINGH MANN VS. HARBHAJAN SINGH BAJWA [REFERRED TO]
ANIL RAI VS. STATE OF BIHAR [REFERRED TO]
ANIL RAI VS. STATE OF BIHAR [REFERRED TO]
B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
STATE VS. NAVJOT SANDHU alias AFSHAN GURU [REFERRED TO]
ZAHIRA HABIBULLA H SHEIKH VS. STATE OF GUJARAT [REFERRED TO]
TRIPATI BALAJI DEVELOPERS PRIVATE LIMITED VS. STATE OF BIHAR [REFERRED TO]
STATE OF PUNJAB VS. PHULAN RANI [REFERRED TO]
STATE OF PUNJAB VS. PHULAN RANI [REFERRED TO]
BANKAT VS. STATE OF MAHARASHTRA [REFERRED TO]
MOHD SHAMIM VS. NAHID BEGUM [REFERRED TO]
SHARAN DEEP SINGH VS. STATE [REFERRED TO]
SUBHASH CHANDER VS. STATE OF PUNJAB [REFERRED TO]

Cited Judgements :-

SURINDER KAMBOJ VS. STATE OF PUNJAB [LAWS(P&H)-2007-10-18] [REFERRED TO]
DALJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-2-327] [REFERRED TO]
RAJENDER SHARMA VS. STATE OF HARYANA [LAWS(P&H)-2013-5-144] [REFERRED TO]
SHAMSHER SINGH AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-3-193] [REFERRED TO]
MANOJ SHARMA VS. RAMAN MAHAJAN [LAWS(P&H)-2015-4-203] [REFERRED TO]
LASHKAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-567] [REFERRED TO]
RAJBIR AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2011-3-444] [REFERRED TO]
SANDEEP AND ORS. VS. STATE OF HARYANA AND ANR. [LAWS(P&H)-2011-3-703] [REFERRED TO]
RAVI YADAV AND ORS. VS. STATE OF PUNJAB AND ANR. [LAWS(P&H)-2011-4-260] [REFERRED TO]
JOAN SINGH AND ORS. VS. STATE OF PUNJAB AND ANR. [LAWS(P&H)-2011-5-320] [REFERRED TO]
GURWINDER SINGH @ NEELA AND ANR. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2011-6-38] [REFERRED TO]
DALJIT SINGH AND ORS. VS. STATE OF PUNJAB AND ANR. [LAWS(P&H)-2011-6-40] [REFERRED TO]
GURBACHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-403] [REFERRED TO]
BINY RALLY VS. STATE OF PUNJAB [LAWS(P&H)-2015-3-668] [REFERRED TO]
GURPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-3-149] [REFERRED TO]
VIJAY CHAUHAN VS. STATE OF HARYANA [LAWS(P&H)-2011-3-101] [REFERRED TO]
DAWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2012-4-83] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2012-5-195] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2012-4-85] [REFERRED TO]
KARAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2012-4-86] [REFERRED TO]
KAUSHLAYA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2013-2-44] [REFERRED TO]
HARNEK SINGH VS. STATE OF HARYANA [LAWS(P&H)-2013-3-41] [REFERRED TO]
GURDEEP SINGH ALIAS MOHANI SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-3-47] [REFERRED TO]
RAM NATH VS. STATE OF HARYANA [LAWS(P&H)-2009-3-58] [REFERRED TO]
TALWINDER SINGH @ LADDI VS. STATE OF PUNJAB [LAWS(P&H)-2008-5-73] [REFERRED TO]
KULDEEP SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2011-3-575] [REFERRED TO]
MAHAVIR AND ANR. VS. THE STATE OF PUNJAB AND ANR. [LAWS(P&H)-2011-3-801] [REFERRED TO]
PAWAN KUMAR @ PAPPU AND ANR. VS. THE STATE OF HARYANA [LAWS(P&H)-2009-12-122] [REFERRED TO]
CHATTER SINGH AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2016-2-54] [REFERRED TO]
S.K. TRADERS AND ORS. VS. RFH SOLUTIONS PVT. LIMITED AND ORS. [LAWS(P&H)-2016-1-266] [REFERRED TO]
HARJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-4-30] [REFERRED TO]
NISHA VS. STATE OF PUNJAB [LAWS(P&H)-2011-1-158] [REFERRED TO]
HARKIRAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2010-9-211] [REFERRED TO]
HARPAL SINGH @ SONI VS. STATE OF HARYANA [LAWS(P&H)-2008-4-75] [REFERRED TO]
SHIV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2007-3-332] [REFERRED TO]
SARABJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2007-5-75] [REFERRED TO]
KULWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2007-8-49] [REFERRED TO]
DEVI LAL AND ORS VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2010-8-294] [REFERRED]
AKASHDEEP SAKHUJA AND ORS VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2010-8-300] [REFERRED]
VEERPAL KAUR VS. UNION TERRITORY, CHANDIGARH AND ANR [LAWS(P&H)-2010-8-350] [REFERRED]
NIRMAL SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-3-196] [REFERRED]
ANIL KUMAR AND ANOTHER VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-5-353] [REFERRED]
NERRAJ AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-5-356] [REFERRED]
BALWINDER KAUR AND ANOTHER VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-5-384] [REFERRED]
HARWINDER SINGH ALIAS HINDI AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-7-303] [REFERRED]
AMAN BHATIA AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-7-322] [REFERRED]
HONEY KOCHHAR ALIAS HANISH KUMAR AND ANOTHER VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-8-221] [REFERRED]
DALVINDER SINGH ALIAS FAUJI ALIAS GUDDU VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-8-225] [REFERRED]
RAM PHAL VS. STATE OF U T CHANDIGARH AND OTHERS [LAWS(P&H)-2012-9-253] [REFERRED]
KHAJAN SINGH VIRDI AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-9-279] [REFERRED]
MEHAR CHAND AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-9-292] [REFERRED]
JASWINDER SINGH ALIAS LAWLA AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-9-314] [REFERRED]
HONEY @ GUJJAR @ RAJINDER AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-170] [REFERRED]
TARUN JUNEJA AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-10-181] [REFERRED]
RAM PAL AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-1-449] [REFERRED]
AMIT TAHEAM AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-3-345] [REFERRED]
BALWANT SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-5-459] [REFERRED]
GURDEEP SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-5-400] [REFERRED]
KIRANDEEP KAUR AHLUWALIA AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-5-403] [REFERRED]
SURENDER VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-5-406] [REFERRED]
RAJESH KWATRA AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-5-408] [REFERRED]
HARBHAJAN SINGH ALIAS KAKA AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-5-432] [REFERRED]
BALWINDER SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-7-374] [REFERRED]
DARSHAN SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-7-393] [REFERRED]
AMRIK SINGH AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-9-337] [REFERRED]
AVTAR SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-11-382] [REFERRED]
AJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-388] [REFERRED]
PALA AND ORS VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2010-11-564] [REFERRED]
HARKAMAL JIT SINGH AND ORS VS. U T AND ANR [LAWS(P&H)-2011-3-945] [REFERRED]
RAJESH SOOD AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-5-514] [REFERRED]
SAPNA & OTHERS VS. STATE OF PUNJAB & ANOTHER [LAWS(P&H)-2012-10-437] [REFERRED]
GURCHARAN KUMAR @ LALI & ANOTHER VS. STATE OF PUNJAB & ANOTHER [LAWS(P&H)-2012-10-438] [REFERRED]
DILBAG SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-443] [REFERRED]
SUKHWINDER SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-10-473] [REFERRED]
PURAN PARKASH SAINI AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-10-543] [REFERRED]
SHIVRAJ SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-1-631] [REFERRED]
KULWINDER SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-507] [REFERRED]
ASHOK KUMAR AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-1-719] [REFERRED]
GURJANT SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-2-599] [REFERRED]
SURESH KUMAR SINGLA AND ANOTHER VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-4-544] [REFERRED]
ASHOK AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-7-1243] [REFERRED]
SURESH KUMAR SHARMA AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-10-594] [REFERRED]
AJIT SINGH AND ORS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-538] [REFERRED]
TARANJIT SINGH AND ANOTHER VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-555] [REFERRED]
KULDIP SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-568] [REFERRED]
JASBEER AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-11-580] [REFERRED]
SANJAY AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-3-554] [REFERRED]
NIRMAL SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-3-555] [REFERRED]
JAGDEEP SINGH @ BADDI @ INDERVEER SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-3-557] [REFERRED]
JASBIR SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-5-743] [REFERRED]
SURENDER SINGH AND ORS VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2011-3-948] [REFERRED]
DHARAM SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-5-440] [REFERRED]
AJAY ABROL AND OTHERS VS. STATE OF U T , CHANDIGARH AND ANOTHER [LAWS(P&H)-2012-5-449] [REFERRED]
MANDEEP AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-5-467] [REFERRED]
GURMINDER SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-7-430] [REFERRED]
UJJAGAR SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-3-452] [REFERRED]
SUKHJINDER KAUR AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-5-471] [REFERRED]
JASKARAN SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-5-474] [REFERRED]
MALKIAT SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-5-476] [REFERRED]
BALWANT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-5-484] [REFERRED]
SURJIT KAUR GREWAL VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-5-526] [REFERRED]
DARWINDER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2012-8-406] [REFERRED]
RAJ SINGH AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-8-411] [REFERRED]
SATINDER SINGH AND ANOTHER VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-8-415] [REFERRED]
SUKHWINDER SINGH ALIAS BHOLA AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-7-480] [REFERRED]
BALVINDER SINGH SANDHAN AND ANOTHER VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-9-457] [REFERRED]
RAJA SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-9-469] [REFERRED]
MANDEEP SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-8-434] [REFERRED]
JATINDER SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-9-512] [REFERRED]
NARESH AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-8-463] [REFERRED]
JAGJIT SINGH AND ORS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-8-479] [REFERRED]
AMARJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-9-542] [REFERRED]
RANDEEP SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-9-545] [REFERRED]
BHARAT BHUSHAN PURI VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-9-548] [REFERRED]
HARJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-9-556] [REFERRED]
BALBIR SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-9-560] [REFERRED]
KARAN AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-9-566] [REFERRED]
SUKHDIP SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-9-573] [REFERRED]
RANVIR SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-501] [REFERRED]
RAMSARUP MEENA VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-10-503] [REFERRED]
PARGAT SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-10-522] [REFERRED]
HARDEV SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-7-541] [REFERRED]
ROHIT GULATI VS. STATE OF UNION TERRITORY, CHANDIGARH AND ANOTHER [LAWS(P&H)-2012-7-547] [REFERRED]
RANJIT SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-7-549] [REFERRED]
GAGANDEEP @ GAGANJIT SINGH VS. STATE OF U T CHANDIGARH AND OTHERS [LAWS(P&H)-2012-8-522] [REFERRED]
JASPAL SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-9-600] [REFERRED]
USHA KHANNA VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-9-612] [REFERRED]
DEVENDER KUMAR VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-10-563] [REFERRED]
JARNAIL SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-571] [REFERRED]
NEELAM PATHRIA VS. GURSHARAN KAUR [LAWS(P&H)-2012-10-572] [REFERRED]
MANMEET SINGH @ WHISKI @ BABA & ANR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-7-1281] [REFERRED]
SUKHWINDER SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-9-702] [REFERRED]
RAJWINDER SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2011-4-408] [REFERRED TO]
HARJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2011-4-409] [REFERRED TO]
SMT. SONI SONKAR AND 2 OTHERS VS. STATE OF U.P. AND 2 OTHERS [LAWS(ALL)-2017-9-135] [REFERRED TO]